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BHOLANATH BEHERA Vs. AMULYA KUMAR MISHRA & ORS
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October 28, 2010 |
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BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. NALEENI PRADHAN W/O LATE GIRISH CH PRADHAN
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September 16, 2010 |
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DHENKANAL HEAD POST OFFICE Vs. JUBILEE TOWN U P SCHOOL
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September 16, 2010 |
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DRAUPADI ROUT Vs. SHREE MAA NURSING HOME
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September 16, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PRABASH RANJAN NAYAK
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October 27, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RATI KANTA SAHU AND ORS
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October 27, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JATI PRAKASH JENAMANI
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August 12, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. HASINA KHATUN
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November 25, 2010 |
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POST MASTER, BOLANGIR H O , BOLANGIR Vs. PURNA CHANDRA PRADHAN
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September 16, 2010 |
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POSTAL LIFE INSURANCE & ANR Vs. ABULI KHAN
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August 30, 2010 |
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SEVEN HILLS ESTATES LTD Vs. PURNIMA PATTNAIK
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November 23, 2010 |
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SUB-DIVISIONAL ENGINEER, (TELEGRAPH) Vs. BRAJA BIHARI PATTNAIK AND ANR
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October 28, 2010 |
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SURENDRANATH KHUNTIA Vs. CHIEF SECRETARY-CUM-SECRETARY TO GOVERNMENT OF ORISSA
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August 12, 2010 |
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TATA MOTORS LIMITED Vs. BHIMSEN BEHERA
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October 28, 2010 |
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