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ADARSH PRABHA PURI Vs. CHIEF EXECUTIVE OFFICER, CESU
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June 23, 2009 |
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BIBEKANANDA PANIGRAHI Vs. PRIME HOSPITALS LTD.
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September 27, 2009 |
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CESCO Vs. MD. ABUL BASAR
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June 22, 2009 |
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CHAIRMAN, GRIDCO OF ORISSA LTD. Vs. SECRETARY, ORISSA CONSUMERS ASSOCIATION
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April 28, 2009 |
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DEBENDRA PANDA Vs. SUB-DIVISIONAL OFFICER (ELECTRICAL), GRIDCO
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December 28, 2009 |
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DEPUTY D.P.I. (SCHOLARSHIP) ORISSA Vs. SATYA PRASANA PANIGRAHI
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May 12, 2009 |
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DWARAKA RESORTS PVT. LTD. Vs. UNITED INDIA ASSURANCE CO. LTD.
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November 23, 2009 |
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EXECUTIVE ENGINEER, CESCO Vs. DEBENDRA KUMAR TRIPATHY
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August 20, 2009 |
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G. VISHNU VARDHAN RAO Vs. UNITED INDIA INSURANCE COMPANY LTD.
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April 20, 2009 |
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GRID CORPORATION OF ORISSA LTD. Vs. BANSIDHAR LENKA
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March 6, 2009 |
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GRIDCO Vs. PRADEEP KUMAR MANHIRA
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January 29, 2009 |
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HCL LIMITED Vs. ORISSA STATE COMMISSION FOR WOMEN
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May 27, 2009 |
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KAPILESWAR MISHRA Vs. ORISSA AGRO INDUSTRIES CORPORATION LTD.
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August 18, 2009 |
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KODAK INDIA (P) LTD. Vs. SPECTRUM COLOUR LAB
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July 31, 2009 |
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KRISHNA CHANDRA MISHRA Vs. SISIR KUMAR MISHRA
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February 11, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MUKTIKANTA PATRI
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March 30, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. JASMI MURMU
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March 20, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HEMALATA NAYAK
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April 28, 2009 |
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MANIRAJ INDUSTRY Vs. ORIENTAL INSURANCE COMPANY LTD.
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April 17, 2009 |
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MONSOOR ALI KHAN Vs. RAMESH CHANDRA DAS
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February 17, 2009 |
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NATIONAL INSURANCE CO. LTD. Vs. J.S. REFINERIES LTD.
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June 1, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. GOURI SHANKAR AGARWALLA
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March 3, 2009 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SASHIDHAR MOHAPATRA
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July 23, 2009 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PRADEEP MOHAPATRA
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February 4, 2009 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KANDHA NAYAK
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April 16, 2009 |
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ORISSA STATE HOUSING BOARD Vs. RAMA CHANDRA CHOUDHURY
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July 29, 2009 |
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PANDA AND BROTHERS Vs. DRM, S.E. RLY.
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July 2, 2009 |
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PRABHAT KUMAR ROUTRAY Vs. UNITED INDIA INSURANCE COMPANY LTD.
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May 1, 2009 |
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RAJENDRA PANIGRAHY Vs. ORIENTAL INSURANCE CO LTD AND ANR
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December 2, 2009 |
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ROURKELA DEVELOPMENT AUTHORITY Vs. KRISHNA CHANDRA PARIDA
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May 1, 2009 |
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S J LU Vs. NABAKISHORE PATRA
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December 31, 2009 |
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SARAT CHANDRA SAHU Vs. PRAVAT KUMAR SATPATHY
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February 12, 2009 |
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SBI LIFE INSURANCE COMPANY LTD. Vs. ASHALATA PARIDA
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August 21, 2009 |
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SECRETARY ROURKELA DEVELOPMENT AUTHORITY Vs. GENERAL SECRETARY, ROURKELA CONSUMERS FRONT
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June 9, 2009 |
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SEETAL AUTOMOBILES Vs. KRUSHNA CHANDRA MAHARANA
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May 13, 2009 |
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SENIOR POST MASTER, CUTTACK G.P.O. Vs. SUNIL KUMAR AGGARWAL
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July 29, 2009 |
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SIBA NARAYAN SENAPATI Vs. UNITED COMMERCIAL BANK
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July 20, 2009 |
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SOUTH EASTERN RAILWAY Vs. MANISH CHHAPADIA
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May 5, 2009 |
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SUPER SALES CORPORATION Vs. PRASANT KUMAR SAHOO
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February 16, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DEBAKRISHNA MOHANTY
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January 19, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. S.K. BHATTASALI
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May 13, 2009 |
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