|
AIR INDIA LIMITED & ORS Vs. PRABHAS CHANDRA DAS & ORS
|
November 24, 2008 |
|
ANUPAM PANI Vs. ORISSA ENGINEERING COLLEGE
|
October 15, 2008 |
|
CHIEF POST MASTER GENERAL & ORS Vs. BIJAY KUMAR ROUT
|
November 20, 2008 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD , Vs. MAXCUM MOBILE SERVICE
|
October 13, 2008 |
|
EXECUTIVE ENGINEER ELEC , KEONJHAR ELEC DIVISION & ANR Vs. NABA KISHORE BADAPANDA & ORS
|
December 5, 2008 |
|
GYANARANJAN RATH @ JNANRANJAN RATH Vs. CESCO & ORS
|
November 25, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BISHNU NAYAK
|
September 23, 2008 |
|
JAGDISH PRASAD KHANDELWAL Vs. PRATAP CHANDRA BEHERA
|
May 13, 2008 |
|
JUNIOR AGRICULTURE OFFICER Vs. KARTIKESWAR SAHOO
|
October 27, 2008 |
|
KALINGA AUTO CENTRE LTD & ANR Vs. GOPANANDA MISHRA
|
May 5, 2008 |
|
KINETIC ENGINEERING LIMITED Vs. KANAN BALA BISWAL
|
July 14, 2008 |
|
L I C OF INDIA & ANR Vs. KAILASH CHANDRA KAR
|
November 24, 2008 |
|
LIC OF INDIA Vs. ASHALATA PAL
|
June 4, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. TAMBAL @ TAMAL NAHAK
|
November 25, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. BHARATI SWAIN
|
November 20, 2008 |
|
NARAYAN PRADHAN Vs. SYNDICATE BANK
|
December 5, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KANHU CHARAN SAHOO & ORS
|
November 20, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAMBODHAR NAYAK AND ANR
|
December 4, 2008 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DILIP KUMAR KHANDELWAL
|
January 30, 2008 |
|
P C PUJAPANDA Vs. ORISSA STATE HOUSING BOARD
|
November 25, 2008 |
|
PADMABATI Vs. SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD & ANR
|
March 3, 2008 |
|
PRAFULLA KUMAR JENA Vs. GANGADHAR MISHRA & ANR
|
November 9, 2008 |
|
RELIANCE COMMUNICATION LTD Vs. PRASANNA KUMAR MISHRA
|
September 24, 2008 |
|
STUDENTS WELFARE, UTKAL UNIVERSITY Vs. ANUSUYA PANDA
|
October 15, 2008 |
|
UNIT TRUST OF INDIA Vs. BIDYADHAR SAHU
|
April 16, 2008 |
LOGIN