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B. DASH Vs. GHANASHYAM SETH
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October 16, 2007 |
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BRITISH AIRWAYS Vs. RABINDRA NATH PATI
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December 26, 2007 |
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DAUDA KHAN Vs. ISPAT GENERAL HOSPITAL
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October 30, 2007 |
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INDIAN METALS AND FERRO ALLOYS LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
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October 26, 2007 |
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JOHN DEERE EQUIPMENT PVT. LTD. Vs. SURYA NARAYAN MISHRA
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October 30, 2007 |
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KANAKALATA BHUYAN Vs. KALINGA HOSPITAL LTD.
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November 20, 2007 |
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ORISSA CONSUMERS ASSOCIATION Vs. SKY VIEW (HOME CABLE) ORTEL COMMUNICATION LTD.
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October 29, 2007 |
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PRADIPTA KUMAR DAS Vs. GOPAL CHARAN JENA
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December 20, 2007 |
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SAIL ROURKELA STEEL PLANT Vs. TRINATH DAS MOHINI
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December 3, 2007 |
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SAILABALA BALIARSINGH Vs. PROFESSOR DR. RAJ KISHORE SARANGI
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October 16, 2007 |
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SANJEEB KUMAR CHAND Vs. SAMBIT MERCANTILE PVT. LTD.
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July 6, 2007 |
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SARASWATI DAS Vs. CUTTACK DEVELOPMENT AUTHORITY
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October 24, 2007 |
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SHANTILATA SAMAL Vs. NEW INDIA ASSURANCE CO. LTD.
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March 13, 2007 |
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SOUTH EASTERN RAILWAY Vs. RAJKUMARI AGRAWALLA
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July 12, 2007 |
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STATE POLLUTION CONTROL BOARD Vs. ASHALATA SAHOO
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December 20, 2007 |
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UNITED INDIA INSURANCE CO. LTD. Vs. VISAKHA ENTERPRISE
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October 16, 2007 |
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YOGESH KUMAR AGARWALLA Vs. CENTRAL BANK OF INDIA
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August 21, 2007 |
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