B.N.M.A. COLLEGE Vs. TAPAN KUMAR PATI AND ANOTHER
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June 16, 2006 |
BIPLAB BISWAL Vs. ABINASH NANDA
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November 27, 2006 |
BOUDH CO-OPERATIVE CENTRAL BANK LTD Vs. GOPAL SAHU
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November 30, 2006 |
CHIEF GENERAL MANAGER, TELECOM Vs. AJAY MOHAN RAY
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February 7, 2006 |
DHARANI SUGARS & CHEMICALS LIMITED Vs. GADADHAR BALIAR SINGH
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August 8, 2006 |
GENERAL MANAGER (M) S & P SMELTER DIVISION & ANR Vs. ASHOK KUMAR NANDA
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October 31, 2006 |
LIC OF INDIA Vs. SARITA PRADHAN
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September 19, 2006 |
LIC OF INDIA & ANR Vs. KABITA DHAR
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October 31, 2006 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHASHANA RANEE BHOLA
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December 1, 2006 |
LIFE INSURANCE CORPORATION OF INDIA Vs. GOPINATH PRADHANI & ORS
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June 13, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. ARJUNI DAS
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November 28, 2006 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASMA KHATOON
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November 23, 2006 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBASH KUMAR MITTAL
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January 25, 2006 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LALIT MOHAN PANDA AND ANR
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December 1, 2006 |
PRADEEP KUMAR JETHY Vs. BALMIKI SAHU
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November 27, 2006 |
PRADYUMNA KUMAR MISRA Vs. RELIANCE TELECOM LTD & ANR
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July 21, 2006 |
PRAKASH ROAD LINES LTD AND OTHERS Vs. LAIKUNGA & ANR
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December 26, 2006 |
PRAMOD KUMAR SWAIN Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
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December 29, 2006 |
SOORAJ AUTOMOBILES LTD Vs. SADANANDA SAHU
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August 18, 2006 |
TELECOM DISTRICT MANAGER Vs. PYARELAL SAHOO
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January 25, 2006 |
UNIT TRUST OF INDIA Vs. K SHYAMSUNDAR RAO
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December 12, 2006 |
YUDHISTHIR KHATUA Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
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July 10, 2006 |