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ATULYA CHARAN DEBATA Vs. CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD
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October 4, 2005 |
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DEPUTY GENERAL MANAGER, GANJAM Vs. KUMUDINI DASH
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June 29, 2005 |
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GAJENDRA NAYAK Vs. SANGRAMI GAS
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October 18, 2005 |
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GODREJ-GE-APPLIANCE LIMITED Vs. AMITABH PANI
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June 29, 2005 |
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HEAD POST OFFICE (POST MASTER) Vs. BASANTA SAHOO
|
August 30, 2005 |
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LATA MAHARANA Vs. INDIAN RARE EARTHS LIMITED
|
July 29, 2005 |
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LIC OF INDIA Vs. PRATAP SEKHAR NAIK
|
June 3, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. TUSAR KANTI NAYAK
|
October 10, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEBASIS MISHRA
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September 14, 2005 |
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MADHUSUDAN MISHRA Vs. MOHESH DHOLKIA
|
August 1, 2005 |
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MINISTRY OF TELECOMMUNICATION, GOVERNMENT OF INDIA Vs. STEELEX AGENCIES
|
May 24, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM AHAMAD
|
June 3, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDA & CO
|
June 3, 2005 |
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ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. EKADASI SAMAL
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July 29, 2005 |
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ORISSA FOREST DEVELOPMENT CORPORATION & ANR Vs. NIRAKAR SAHU
|
August 3, 2005 |
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PADMABATI BEHERA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 5, 2005 |
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REGISTRAR, CIVIL COURTS, SAMBALPUR Vs. KISHORE CHANDRA BEHERA
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October 4, 2005 |
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SANJAYA BESAN & OIL MILL PRIVATE LIMITED Vs. NARENDRA KUMAR RAY CHOUDHURY
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August 29, 2005 |
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SPECIAL PLANNING AUTHORITY Vs. PRANABANDHU SAHOO
|
June 3, 2005 |
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SUB-DIVISIONAL OFFICER (TELEPHONES) Vs. SUSIL KUMAR AGARWALLA
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March 15, 2005 |
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SUKANTI SAHOO Vs. CESCO OF ORISSA LIMITED
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September 30, 2005 |
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SUPERINTENDENT OF POST OFFICES Vs. KISHOREPUR VILLAGE COMMITTEE
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July 5, 2005 |
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SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE Vs. LALA PRATAP KESHARI ROY
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June 3, 2005 |
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TAHASILDAR-CUM-CERTIFICATE OFFICER Vs. HRUSHIKESH SAHOO
|
July 5, 2005 |
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THOMSON MULTIMEDIA INDIA PRIVATE LIMITED Vs. BHARATA CHANDRA BANERJI
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July 29, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESH KUMAR AGARWALLA
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September 10, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARAYANKAR CHOUDHURY
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April 25, 2005 |
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