| Case Title | Date |
|---|---|
| A P M G PLI ORISSA CIRCLE Vs. MUKUNDALAL PANDA | September 3, 2004 |
| BIRABHADRA SAHOO Vs. MANAGING DIRECTOR SHRIRAM CITY UNION FINANCE LTD | June 21, 2004 |
| CESCO Vs. NIRMAL CHANDRA NAYAK | September 3, 2004 |
| L I C OF INDIA Vs. SNEHALATA NAYAK | September 17, 2004 |
| SUB-POSTMASTER MALISAHI POST OFFICE Vs. BANSIDHAR GURU | September 3, 2004 |
| SWAPU GAS AGENCIES Vs. SHAKTI PRASANNA NAYAK | May 17, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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