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ABDUL SALEEM Vs. STATE OF ODISHA
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February 9, 2026 |
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ABHIMANYU GHOSH Vs. STATE OF ODISHA
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March 6, 2026 |
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AGASTA SINGH Vs. STATE OF ODISHA
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May 22, 2026 |
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ALOK PANDA Vs. STATE OF ODISHA
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April 6, 2026 |
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AMRITA DAS Vs. STATE OF ODISHA
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May 27, 2026 |
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ANANDINI HATI Vs. STATE OF ODISHA
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January 16, 2026 |
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ANIL KUMAR Vs. STATE OF ODISHA
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March 13, 2026 |
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ARATATRAN @ ARTATRANA NAYAK Vs. SOUDAMINI NAYAK @ PATRA
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February 18, 2026 |
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ASWINI KUMAR PATRA Vs. REPUBLIC OF INDIA (CBI)
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January 6, 2026 |
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AYUSH SAHU Vs. STATE OF ODISHA
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February 2, 2026 |
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BAMAN CHARAN SWAIN Vs. PRABHAT KUMAR SWAIN
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January 5, 2026 |
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BANISHREE VIDYA MANDIR, GANJAM Vs. STATE OF ODISHA
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January 22, 2026 |
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BANSIDHAR PANIGRAHI Vs. STATE OF ODISHA
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January 15, 2026 |
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BANTU KALIA Vs. STATE OF ODISHA
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May 14, 2026 |
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BHAGABATI TARAI Vs. KALPANA TARAI
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January 22, 2026 |
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BHARATI MOHANTY Vs. STATE OF ODISHA
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January 5, 2026 |
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BHIMA CHARAN NAYAK Vs. HARMOHAN JENA
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February 19, 2026 |
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BHIMSEN OJHA Vs. SAMUEL DEVASHISH JAMES
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January 16, 2026 |
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BHIMSEN SAHOO Vs. STATE OF ODISHA
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January 13, 2026 |
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BHOLANATH PANDA Vs. STATE OF ODISHA
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February 26, 2026 |
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BHUSAN SAHU / RAMBABU SAHU Vs. STATE OF ODISHA
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February 12, 2026 |
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BIKASH KUMAR PATRA Vs. STATE OF ODISHA
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January 21, 2026 |
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BINODINI INFRASTRUCTURE PVT. LTD Vs. STATE OF ODISHA
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May 20, 2026 |
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BINODINI MOHANTY Vs. STATE OF ODISHA
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February 11, 2026 |
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BISWAJIT SWAIN Vs. STATE OF ODISHA
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January 16, 2026 |
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BISWANATH Vs. STATE OF ORISSA
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January 22, 2026 |
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BRAHMANANDA PRADHAN Vs. STATE OF ODISHA
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March 13, 2026 |
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BRANCH MANAGER, SBI GENERAL INSURANCE CO. LTD., Vs. M/S. SHREE GANESH RICE MILL
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May 13, 2026 |
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BUDHA Vs. STATE OF ORISSA
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February 12, 2026 |
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CHAMPE KONHAR Vs. STATE OF ORISSA
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February 12, 2026 |
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CHANDRAMANI SAMAL Vs. SUKANTI SAMAL
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February 19, 2026 |
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CHATURI NAIK Vs. UNION OF INDIA
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February 12, 2026 |
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CHHOTU @ SK. JAMIR Vs. STATE OF ODISHA
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March 13, 2026 |
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CHIRANJIBI NAYAK Vs. STATE OF ODISHA
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January 16, 2026 |
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CHITRA BEHERA Vs. PAWAN KUMAR SULTANIA
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March 19, 2026 |
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DAMODAR MOHARANA Vs. STATE OF ORISSA
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February 12, 2026 |
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DASARATH MEHER Vs. ADDITIONAL COMMISSIONER SETTLEMENT AND CONSOLIDATION, SAMBALPUR-II
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February 26, 2026 |
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DAYANIDHI JENA Vs. STATE OF ORISSA
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March 24, 2026 |
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DHANANJAYA SAHOO Vs. STATE OF ORISSA
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March 5, 2026 |
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DHRUTI RANJAN MOHANTY Vs. STATE OF ODISHA
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January 9, 2026 |
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DR. MANAS RANJAN SENAPATI Vs. STATE OF ORISSA
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February 2, 2026 |
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DUSMANTA SABAR Vs. STATE OF ORISSA
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February 2, 2026 |
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GANDARAM BEHERA Vs. STATE OF ORISSA
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February 19, 2026 |
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GIRIRAJ SINGH MAJHI Vs. LAXMAN BAG
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March 30, 2026 |
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GOLAK PRASAD MOHAPATRA Vs. STATE OF ORISSA
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February 25, 2026 |
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GOPAL AROMATIC PRIVATE LIMITED Vs. STATE OF ODISHA
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March 9, 2026 |
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GYANENDRA KUMAR ROUTRAY Vs. MANAS PRADHAN
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February 26, 2026 |
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HAREKRISHNA MOHANTY Vs. PRATIMA SAHOO
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February 11, 2026 |
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HIMADRI SEKHAR MOHANTY Vs. STATE OF ODISHA
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February 4, 2026 |
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INFORMANT Vs. DIRECTOR GENERAL OF POLICE
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March 25, 2026 |
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JAGABANDHU PANDA Vs. STATE OF ODISHA
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January 16, 2026 |
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JAGADISH KUMAR MUNI Vs. STATE OF ODISHA
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January 22, 2026 |
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JAKRIAS BADA Vs. STATE OF ODISHA
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March 10, 2026 |
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JAYANTI BISWAS Vs. STATE OF ODISHA
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January 8, 2026 |
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JHANSI NAYAK Vs. STATE OF ODISHA
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January 19, 2026 |
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K. BADRI NARAYAN PATRO Vs. TAPAMOY BHATTACHARJEE, ASST. DIRECTOR ENFORCEMENT DIRECTORATE
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February 13, 2026 |
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KAKHASHAN KHAN Vs. GAYASUDDIN KHAN
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January 20, 2026 |
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KAMAL MALLICK Vs. STATE OF ODISHA
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January 12, 2026 |
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KAMAPALA DEBATA Vs. STATE OF ODISHA
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February 18, 2026 |
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KARAMBIR SINGH Vs. UNION OF INDIA
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March 6, 2026 |
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KELUNI SAHOO Vs. STATE OF ODISHA
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February 4, 2026 |
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KHAGENDRA NAIK Vs. ADDITIONAL COMMISSIONER SETTLEMENT & CONSOLIDATION KALAHANDI
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February 20, 2026 |
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KIRTAN NAYAK Vs. STATE OF ORISSA
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February 19, 2026 |
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KISUN Vs. STATE OF ODISHA
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February 19, 2026 |
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KIZAKKEKALAYIL ANUJIKUMAR ANUJITH Vs. UNION OF INDIA
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January 8, 2026 |
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KSHETRA MOHAN ROUT Vs. STATE OF ODISHA
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February 4, 2026 |
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LAXMAN Vs. STATE OF ODISHA
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March 5, 2026 |
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LAXMAN BASTIA Vs. STATE OF ORISSA
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February 26, 2026 |
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LINA MISHRA Vs. REPUBLIC OF INDIA
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January 19, 2026 |
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M/S HERAEUS ELECTRO-NITE INTERNATIONAL N.V., BELGIUM Vs. G.S. NARAYAN
|
January 7, 2026 |
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M/S IPINIT VANASPATI LIMITED Vs. PRINCIPAL SECRETARY, MSME DEPARTMENT & CHAIRMAN OSFC
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February 2, 2026 |
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M/S. BALMER LAWRLE & COMPANY Vs. DISTRICT MAGISTRATE AND COLLECTOR, PURI
|
January 13, 2026 |
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M/S. GROUP NO.5 SECURITY SERVICE Vs. STATE OF ODISHA
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January 13, 2026 |
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MAMATA NAYAK Vs. STATE OF ODISHA
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January 16, 2026 |
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MANAGING COMMITTEE, PURI DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD. Vs. STATE OF ODISHA
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February 25, 2026 |
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MANAMATI PUJARI Vs. STATE OF ODISHA
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February 3, 2026 |
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MANDODARI SETHY Vs. UNION OF INDIA
|
February 11, 2026 |
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MANGAL MAJHI Vs. KHELA MAJHI (DEAD)
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January 22, 2026 |
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MANI MACHHA Vs. STATE OF ODISHA
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February 3, 2026 |
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MANJIT KUMAR ARYA Vs. STATE OF ODISHA
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March 5, 2026 |
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MATAL Vs. STATE OF ODISHA
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February 17, 2026 |
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MINARVA DASH Vs. COLLECTOR, ANGUL
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January 8, 2026 |
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MOTHER EARTH RESOURCES PVT. LTD. Vs. CERTIFICATE OFFICER-CUM-TAHASILDAR
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March 23, 2026 |
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MULTU @ TARACHAND MOHANTA Vs. STATE OF ORISSA
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February 19, 2026 |
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MV DEBI (IMO: 9616735), OWNED BY ASIAN PACIFIC SHIPPING COMPANY Vs. UNION OF INDIA
|
May 4, 2026 |
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NAJIM MALIK Vs. STATE OF ODISHA
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February 17, 2026 |
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NANDI KESWAR PATRA Vs. STATE OF ODISHA
|
January 9, 2026 |
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NARAN MALLIK Vs. STATE OF ORISSA
|
February 12, 2026 |
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NARESH CHANDRA MOHANTY Vs. OM PRAKASH SINGH
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January 22, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. SOYAM PRAVA SARANGI
|
February 9, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. BIGHNARAJ PANDA
|
February 27, 2026 |
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NIRANJAN SAHOO Vs. STATE OF ORISSA
|
March 11, 2026 |
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NITIA @ NITYANANDA NAIK Vs. STATE OF ODISHA
|
February 12, 2026 |
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NITOSH KUMAR DAS Vs. STATE OF ODISHA
|
January 15, 2026 |
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OMEGA ENTERPRISES Vs. STATE OF ODISHA
|
February 11, 2026 |
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ORIENT PAPER MILLS Vs. ABHIMANYU BEHERA
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March 18, 2026 |
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PABANA Vs. STATE OF ODISHA
|
January 6, 2026 |
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PADMAJA MANJARI SWAIN Vs. STATE OF ODISHA
|
February 3, 2026 |
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PADMINI MEHER Vs. STATE OF ODISHA
|
February 23, 2026 |
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PANCHANAN BISWAL Vs. STATE OF ODISHA
|
February 26, 2026 |
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PARADEEP PHOSPHATES LIMITED Vs. CHANDRAMANI DEI @ SAHOO
|
April 17, 2026 |
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PRAMOD KUMAR SAHOO Vs. STATE OF ODISHA
|
February 24, 2026 |
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PRATYUSHA RAJESWARI SINGH Vs. ARUNA KUMAR SAHOO
|
February 3, 2026 |
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PRAVAKAR DAS Vs. STATE OF ORISSA
|
February 12, 2026 |
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PRAVASINI DASH Vs. STATE OF ODISHA
|
April 15, 2026 |
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PRAVASINI PARIJA Vs. COMMISSIONER OF ENDOWMENT, ODISHA, BHUBANESWAR
|
February 11, 2026 |
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PRINCIPAL SECRETARY TO GOVERNMENT, WORKS DEPARTMENT, GOVT. OF ODISHA Vs. ASHOK KUMAR PATTANAYAK
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January 12, 2026 |
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PRINCIPAL, HIGHER SECONDARY SCHOOL OF ART AND CULTURE, SARAKHIA, DHENKANAL Vs. STATE OF ODISHA
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February 6, 2026 |
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PRITIRANJAN GHARAI Vs. PRADEEP BAL SAMANT
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February 27, 2026 |
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PRIYADARSHANI MOHANTY Vs. DILLIP KUMAR JENA
|
April 10, 2026 |
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PRIYAMBADA MOHAPATRA Vs. STATE OF ODISHA
|
January 13, 2026 |
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PUSPA PATTNAIK Vs. STATE OF ODISHA
|
March 24, 2026 |
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PUSPANJALI SAHOO Vs. STATE OF ODISHA
|
January 13, 2026 |
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RABI @ RABINDRA BEHERA Vs. STATE OF ODISHA
|
February 19, 2026 |
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RAJESH KUMAR NAYAK Vs. STATE OF ODISHA
|
May 18, 2026 |
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RAKESH KUMAR BARIK Vs. STATE OF ODISHA
|
February 3, 2026 |
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RAMANIMANI BEHERA Vs. COLLECTOR, MAYURBHANJ
|
January 15, 2026 |
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RAMESH CHANDRA SETHI Vs. STATE OF ODISHA
|
February 24, 2026 |
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RAMESH KUMAR DAS Vs. CHIEF GENERAL MANAGER
|
January 9, 2026 |
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RANJIT MISHRA Vs. STATE OF ODISHA
|
May 26, 2026 |
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RUDRA MADHAB MOHAPATRA Vs. STATE OF ODISHA
|
April 30, 2026 |
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RUPESH SINGH BHESRA Vs. STATE OF ORISSA
|
February 12, 2026 |
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SABITA KUMAR NAIK Vs. STATE OF ODISHA
|
January 19, 2026 |
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SABITA PARIDA Vs. STATE OF ORISSA
|
February 26, 2026 |
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SAMBIT PADHY @ PADHI Vs. REVENUE DIVISIONAL COMMISSIONER (CENTRAL DIVISION), CUTTACK
|
March 13, 2026 |
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SANKAR SETHI Vs. STATE OF ODISHA
|
January 15, 2026 |
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SANTOSH BEHERA Vs. STATE OF ODISHA
|
February 6, 2026 |
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SANTOSH KUMAR NAYAK Vs. STATE OF ODISHA
|
January 9, 2026 |
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SARAT BEHERA Vs. STATE OF ORISSA
|
April 7, 2026 |
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SARAT MOHANTY Vs. STATE OF ODISHA
|
February 11, 2026 |
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SATYA SUNDAR SETHY Vs. ITISMITA SETHY
|
May 7, 2026 |
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SECRETARY, BERHAMPUR COOPERATIVE CENTRAL BANK LTD. Vs. BHABA SUNDAR DALAI
|
March 17, 2026 |
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SEKHARSHREE MAHAJAN Vs. STATE OF ODISHA
|
March 31, 2026 |
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SIBAPATI ACHARYA @ SHIBAPATI Vs. SANTOSHI PANIGRAHI
|
March 12, 2026 |
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SK MUSTAKUDDIN Vs. STATE OF ODISHA
|
February 6, 2026 |
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SK. WASIUL ISLAM Vs. STATE OF ODISHA
|
February 4, 2026 |
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SMRUTI RANJAN BARIK Vs. STATE OF ODISHA
|
February 9, 2026 |
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SOUBHAGYA KUMAR NAYAK Vs. STATE OF ODISHA
|
February 26, 2026 |
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SOUKA Vs. STATE OF ODISHA
|
February 25, 2026 |
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SOUMYA KISHORE MISHRA Vs. BRAMHOTRI MOHANTY
|
March 6, 2026 |
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SOUNDARJYA BHOI Vs. STATE OF ORISSA
|
February 12, 2026 |
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SRINIVASCHARY K.R. Vs. STATE OF ODISHA
|
January 22, 2026 |
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STATE OF ODISHA Vs. ANIL NAYAK
|
January 21, 2026 |
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STATE OF ODISHA Vs. LOPINTI MENAKA
|
March 6, 2026 |
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STATE OF ODISHA Vs. BANSIDHAR BARIKI
|
March 20, 2026 |
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STATE OF ODISHA Vs. BRAHAMANDA PRADHAN
|
March 12, 2026 |
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SUBASH MOHAPATRA Vs. STATE OF ODISHA
|
May 15, 2026 |
|
SUBASHIS BHOI Vs. SUJATA SINGH
|
May 12, 2026 |
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SUBHRAJIT SWAIN Vs. STATE OF ODISHA
|
January 8, 2026 |
|
SUDESH MISTRY Vs. STATE OF ODISHA
|
February 4, 2026 |
|
SUDHAKAR KAR Vs. STATE OF ODISHA
|
January 13, 2026 |
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SUDHANSU SEKHAR BHUYAN Vs. STATE OF ODISHA
|
January 8, 2026 |
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SUJATA SAHU Vs. HEMANTA KUMAR SAHU
|
January 6, 2026 |
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SULEKHA DASH Vs. STATE OF ODISHA
|
February 6, 2026 |
|
SUMANTA SWAIN Vs. STATE OF ODISHA
|
February 5, 2026 |
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SUMITRA SAHU Vs. STATE OF ODISHA
|
January 15, 2026 |
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SUNITA BHOLA Vs. STATE OF ODISHA
|
May 8, 2026 |
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SURENDRA KUMAR MISHRA Vs. PRINCIPAL SECRETARY, FOOD SUPPLIES & CONSUMER WELFARE DEPTT. GOVT. OF ODISHA
|
February 4, 2026 |
|
SWARNALATA BISWAL Vs. BABULI PRUSTY
|
January 8, 2026 |
|
SWOSTI PREMIUM LTD Vs. STATE OF ODISHA
|
May 21, 2026 |
|
T. R. CHEMICAL LTD., SUNDARGARH Vs. BAJRANG METALLICS LTD.
|
January 9, 2026 |
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TANKADHAR TRIPATHY Vs. DIPALI DAS
|
February 6, 2026 |
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TANMAYA KUMAR PATRA Vs. STATE OF ODISHA
|
February 20, 2026 |
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TILOTTAMA SENDHA Vs. SUBAS CHANDRA SENDHA
|
January 19, 2026 |
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TRINATH SHAKTI GROUP Vs. STATE OF ODISHA
|
January 16, 2026 |
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UMAKANTA PANIGRAHI Vs. REPUBLIC OF INDIA
|
January 19, 2026 |
|
UMESH PATRA Vs. STATE OF ODISHA
|
February 9, 2026 |
|
VEDANTA LIMITED Vs. UNION OF INDIA
|
February 24, 2026 |
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VEPANJERI DILEEP KUMAR Vs. STATE OF ODISHA
|
May 11, 2026 |
LOGIN