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AJAY KUMAR BHRAMAR Vs. UNION OF INDIA
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September 12, 2025 |
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ORISSA HOMES PVT. LTD., BHUBANESWAR Vs. STATE OF ODISHA
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September 10, 2025 |
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A. ARUN KUMAR Vs. STATE OF ODISHA
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November 28, 2025 |
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ABAKASH BEHERA Vs. SUDAM CHARAN JENA
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October 23, 2025 |
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ABHAYA KUMAR BEHERA Vs. STATE OF ORISSA
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October 28, 2025 |
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ABHIMANYU JENA Vs. STATE OF ODISHA
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October 16, 2025 |
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ABHIRAM BIBAR Vs. STATE OF ODISHA
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August 25, 2025 |
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ADITYA ALUMINIUM Vs. PRESIDING OFFICER, LABOUR COURT
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March 11, 2025 |
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AFR GOBINDA CHANDRA SAMAL Vs. FAKIR CHARAN SAMAL
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July 29, 2025 |
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AJAY KUMAR NANDA Vs. ASHOK KUMAR PADHEE
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October 23, 2025 |
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AJAYA MOHAPATRA ALIAS MUNA Vs. STATE OF ODISHA
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June 24, 2025 |
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AJIT KUMAR SIAL Vs. STATE OF ORISSA
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February 13, 2025 |
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AJITA KUMAR SAHOO Vs. STATE OF ODISHA
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October 28, 2025 |
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AKASH BEHERA Vs. STATE OF ORISSA
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December 16, 2025 |
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AKASH KUMAR RAY Vs. STATE OF ODISHA
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September 29, 2025 |
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AKSHAYA BAG Vs. STATE OF ORISSA
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September 25, 2025 |
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ALIM Vs. STATE OF ODISHA
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October 13, 2025 |
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ALOK KUMAR PANI Vs. NAMITA PANIGRAHI
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October 16, 2025 |
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ALOK KUMAR SETHI Vs. STATE OF ORISSA
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November 26, 2025 |
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ALPANA ROY Vs. UNION OF INDIA
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November 29, 2025 |
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AMARESWAR SAHOO Vs. RANI BEWA
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June 17, 2025 |
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AMAYA RANJAN SAHOO Vs. STATE OF ODISHA
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July 3, 2025 |
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AMBARISHA BEHERA Vs. STATE OF ORISSA
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December 16, 2025 |
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AMITABH BOSE Vs. STATE OF ODISHA
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December 1, 2025 |
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AMIYA KUMAR SWAIN Vs. NANDITA MOHANTY
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July 4, 2025 |
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AMLAN SABITA Vs. SWADESH NAYAK
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January 16, 2025 |
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ANIL KUMAR MAJHI Vs. STATE OF ODISHA
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January 31, 2025 |
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ANJANA DAS Vs. STATE OF ODISHA
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November 20, 2025 |
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ANTARJYAMI MOHAPATRA Vs. CENTRAL BOARD OF DIRECT TAXES
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July 24, 2025 |
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ANTARYAMI NAYAK Vs. STATE OF ODISHA
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July 11, 2025 |
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ANUP GHOSH Vs. STATE OF ORISSA
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January 16, 2025 |
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ANUPAMA BISWAL Vs. STATE OF ODISHA
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March 4, 2025 |
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ARABINDA ACHARYA Vs. STATE OF ODISHA
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November 7, 2025 |
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ARABINDA SWAIN Vs. STATE OF ODISHA
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October 30, 2025 |
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ARPIT MOHANTY Vs. STATE OF ODISHA
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December 24, 2025 |
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ARUN KUMAR SINGH Vs. STATE OF ODISHA
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December 24, 2025 |
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ASHOK KUMAR BEHERA Vs. STATE OF ODISHA
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November 11, 2025 |
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ASHOK KUMAR JALLAN Vs. STATE OF ODISHA
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October 24, 2025 |
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ASHOK KUMAR KHANDELWAL Vs. SUB REGISTRAR
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July 7, 2025 |
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ASHOKA INFRACORE PVT.LTD. Vs. STATE OF ORISSA
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July 30, 2025 |
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ASKA CO-OPERATIVE CENTRAL BANK LTD. Vs. STATE OF ODISHA
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May 27, 2025 |
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ASST. MANAGER, HDFC AGRO GENERAL INS. CO. Vs. MITU SWAIN
|
June 19, 2025 |
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B. GANESH REDDY Vs. STATE OF ODISHA
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June 19, 2025 |
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BABSANTA SETHY Vs. STATE OF ODISHA
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August 11, 2025 |
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BADAL BINDHANI Vs. STATE OF ODISHA
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October 27, 2025 |
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BAIRAGI CHARAN NAYAK Vs. STATE OF ODISHA
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April 3, 2025 |
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BANA ALIAS BANMALI MOHARANA Vs. STATE OF ORISSA
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September 13, 2025 |
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BANDANA MANGARAJ Vs. ARCHDIOCESE OF CUTTACKBHUBANESWAR
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November 28, 2025 |
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BANSIDHAR RANA Vs. COMMISSIONER OF ENDOWMENTS
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July 15, 2025 |
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BARSHARANI SAHOO Vs. STATE OF ODISHA
|
December 24, 2025 |
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BASANTA KUMAR BEHERA Vs. STATE OF ODISHA
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June 19, 2025 |
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BASANTI BANJARA Vs. SPL. LAND ACQUISITION OFFICER
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June 20, 2025 |
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BASANTI KAR Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION
|
February 25, 2025 |
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BASANTI PRADHAN Vs. STATE OF ODISHA
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November 14, 2025 |
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BAURIBANDHU JENA Vs. STATE OF ODISHA
|
October 15, 2025 |
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BAURIBANDHU JENA Vs. STATE OF ODISHA
|
October 16, 2025 |
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BHABAGRAHI SAHOO Vs. STATE OF ORISSA
|
October 16, 2025 |
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BHAGABAN SAHU Vs. STATE OF ODISHA
|
November 29, 2025 |
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BHAGYALAXMI PADHY Vs. SETTLEMENT OFFICER
|
November 17, 2025 |
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BHIKARI CHARAN SAHOO Vs. UNION OF INDIA
|
September 10, 2025 |
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BHISMADEV SAHU Vs. STATE OF ORISSA
|
September 26, 2025 |
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BHOLESWAR MAHANTA Vs. PURNA CHANDRA MAHANTA
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September 16, 2025 |
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BHUPENDRA SINGH NOTEY Vs. GAGANDEEP KAUR
|
March 4, 2025 |
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BIBEKANANDA MAHAR Vs. DIPTI RANJAN GARTIA
|
December 5, 2025 |
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BIBHU RANJAN PATRA Vs. SUPRAVA PATRA
|
March 12, 2025 |
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BIBHUTI BHUSAN ACHARYA Vs. STATE OF ODISHA
|
September 9, 2025 |
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BIBHUTI BHUSAN MISHRA Vs. STATE
|
March 4, 2025 |
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BIDULATA PRUSTY Vs. KALPANA CHATTARJEE
|
September 25, 2025 |
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BIDYABHARATI PANDA Vs. STATE OF ODISHA
|
July 3, 2025 |
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BIDYARANI DAS Vs. STATE OF ODISHA
|
July 15, 2025 |
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BIJAY KUMAR BISWAL Vs. STATE OF ODISHA
|
July 7, 2025 |
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BIJAY KUMAR MOHANTY Vs. STATE OF ODISHA
|
December 24, 2025 |
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BIJU PATTNAIK BIMAN Vs. AIRPORT AUTHORITY OF INDIA
|
July 30, 2025 |
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BIKASH PANIGRAHI Vs. COMMISSIONER COMMERCIAL TAX CT AND GOODS AND SERVICES TAX
|
July 15, 2025 |
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BIKRAM SAHU Vs. STATE OF ODISHA
|
October 29, 2025 |
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BINAY KUMAR SAHANI Vs. MEERA SAHANI
|
February 14, 2025 |
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BINOD PATTANAYAK Vs. UNION OF INDIA
|
January 7, 2025 |
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BISHNU CHARAN GANDA Vs. STATE OF ODISHA
|
March 4, 2025 |
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BISHNU CHARAN SAHOO Vs. STATE OF ODISHA
|
August 19, 2025 |
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BISHNUPADA SETHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 28, 2025 |
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BISHNUPADA SETHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 20, 2025 |
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BISIKESANA NARAYAN MOILI Vs. STATE OF ODISHA
|
November 29, 2025 |
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BISWAJIT NAYAK Vs. STATE OF ODISHA
|
November 26, 2025 |
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BISWAJIT PRADHAN Vs. UNION OF INDIA, REPRESENTED
|
October 17, 2025 |
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BISWANATH MISHRAN Vs. STATE OF ODISHA
|
December 24, 2025 |
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BISWANATH PATRO Vs. STATE OF ODISHA
|
December 22, 2025 |
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BRAJA KISHORE BEDAMATTA Vs. DEEPAK KUMAR BEDAMATTA
|
September 26, 2025 |
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BRAJA KISHORE MOHANTY Vs. STATE OF ODISHA
|
October 30, 2025 |
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BRAJARAJ MAHAPATRA Vs. STATE OF ODISHA
|
September 10, 2025 |
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BULU RANJAN ROUT Vs. STATE OF ODISHA
|
February 4, 2025 |
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CHAKRADHAR MISHA Vs. STATE OF ORISSA
|
November 14, 2025 |
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CHAND MOHAMMAD Vs. STATE OF ODISHA
|
March 21, 2025 |
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CHANDIA @ CHANDI SETHY Vs. STATE OF ODISHA
|
August 11, 2025 |
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CHANDRAMANI BEHERA Vs. BHIMSEN GURU
|
October 13, 2025 |
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CHARAN SINGH HEMBRAM Vs. STATE OF ODISHA
|
June 3, 2025 |
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CHARULATA BEURA Vs. RANJANA PRADHAN
|
October 24, 2025 |
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CHATURBHUJA SAHU Vs. STATE OF ODISHA
|
July 14, 2025 |
|
CHHOTA Vs. STATE OF ORISSA
|
September 25, 2025 |
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CHIKU NAIK Vs. STATE OF ODISHA
|
September 29, 2025 |
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CHINMAYA PASAYAT Vs. UNION OF INDIA
|
December 17, 2025 |
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CHITTARANJAN PADHIARY Vs. JASMINE DAS
|
July 7, 2025 |
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CUTTACK CENTRAL CO-OPERATIVE BANK LTD Vs. JOINT LABOUR COMMISSIONER, BHUBANESWAR-CUM-APPELLATE AUTHORITY
|
September 18, 2025 |
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D.K.ENGINEERING & CONSTRUCTION Vs. STATE OF ODISHA
|
July 28, 2025 |
|
DAITARI SWAIN Vs. STATE OF ODISHA
|
October 29, 2025 |
|
DALURAM DEHURY Vs. STATE OF ODISHA
|
February 18, 2025 |
|
DAMAYANTI TAREI Vs. KAILASH TAREI
|
November 14, 2025 |
|
DASARATHI SAHOO Vs. STATE OF ODISHA
|
July 18, 2025 |
|
DASH MAJNU Vs. STATE OF ODISHA
|
October 22, 2025 |
|
DAYAMAYA SAHU Vs. STATE OF ORISSA
|
November 18, 2025 |
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DEBABRATA DEBADARSAN PALEI Vs. SUBHAKANTI PATRA
|
April 3, 2025 |
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DEBADUTTA MOHAPATRA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
October 22, 2025 |
|
DEBENDRA MAJHI Vs. STATE OF ODISHA
|
December 24, 2025 |
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DEBI PRASAD BINDHANI Vs. STATE OF ORISSA
|
August 6, 2025 |
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DEBI PRASAD RAYAGURU Vs. BASANTI MISHRA
|
July 31, 2025 |
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DEEPAK KUMAR PADHI Vs. STATE OF ODISHA
|
October 15, 2025 |
|
DEEPAK PATTANAIK Vs. SETTLEMENT OFFICER
|
November 17, 2025 |
|
DIBAKAR PATRA Vs. STATE OF ODISHA
|
June 17, 2025 |
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DIBYA RANJAN SRICHANDAN Vs. STATE OF ODISHA
|
November 14, 2025 |
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DILLIP KUMAR BISWAL Vs. STATE OF ODISHA
|
July 11, 2025 |
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DILLIP KUMAR NAYAK Vs. STATE OF ODISHA
|
December 22, 2025 |
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DILLIP KUMAR SAHOO Vs. STATE OF ODISHA
|
October 16, 2025 |
|
DIPAK Vs. STATE OF ORISSA
|
October 13, 2025 |
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DIPAK SAHOO Vs. UNION OF INDIA
|
October 17, 2025 |
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DIPTI BISWAL Vs. ADDL. DISTRICT MAGISTRATE-CUMDISTRICT REGISTRAR, KHORDHA
|
November 14, 2025 |
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DIPTIMAYEE LENKA Vs. STATE OF ODISHA
|
July 10, 2025 |
|
DIRECTOR, DIRECTORATE OF PRINTING Vs. PRESIDING OFFICER
|
December 22, 2025 |
|
DIVINE UNIVERSITY SATSANG COMMON PLATFORMS Vs. STATE OF ODISHA
|
May 9, 2025 |
|
DIVISIONAL MANAGER, M/S. UNITED INDIA INSURANCE COMPANY LTD., BHUBANESWAR Vs. SIALATA KALSAE
|
January 6, 2025 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SUBASH CHANDRA SWAIN
|
June 18, 2025 |
|
DIVYAM AGARWAL Vs. INDIAN BANK
|
April 11, 2025 |
|
DOABA INDUSTRIAL & TRADING COMPANY PVT. LTD. Vs. REPUBLIC OF INDIA, CENTRAL BUREAU OF INVESTIGATION, BBSR
|
December 8, 2025 |
|
DR. NIHAR RANJAN BISWAL Vs. STATE OF ODISHA
|
December 1, 2025 |
|
DR. SUBRAT JAMADAR Vs. STATE OF ODISHA
|
December 24, 2025 |
|
DUKHISHYAM PRADHAN Vs. SRI SRI BALIKAPILESWAR MAHADEV, BIJE BALIKAPILESWAR
|
October 15, 2025 |
|
DULIA @ DILIP KUMAR NAYAK Vs. STATE OF ORISSA
|
September 9, 2025 |
|
DURYODHAN SAHU Vs. DURYODHAN SAHUHOME DEPARTMENT OF ORISSA
|
October 13, 2025 |
|
DUTI KRUSHNA MAHAPATRA Vs. STATE OF ODISHA
|
July 11, 2025 |
|
FAYAZUDDIN KHAN Vs. STATE OF ODISHA
|
March 4, 2025 |
|
GADADHAR MOHAPATRA Vs. STATE OF ODISHA
|
November 28, 2025 |
|
GAGAN CHANDRA ROUT Vs. MINARVA NAYAK
|
December 24, 2025 |
|
GANDHARB MOHARANA Vs. KAILASH MOHARANA
|
April 10, 2025 |
|
GAUTAM KUNDU Vs. UNION OF INDIA
|
July 31, 2025 |
|
GAYATRI BEHERA Vs. UNION OF INDIA
|
December 24, 2025 |
|
GEETA RATH Vs. STATE OF ODISHA
|
October 27, 2025 |
|
GENERAL MANAGER, EAST COAST RAILWAY Vs. PRASANTA KUMAR MISHRA
|
November 29, 2025 |
|
GEOSERVE ENERGY TRANSPORT Vs. MV TELERI M.
|
May 14, 2025 |
|
GHANSHYAM DAS KHANDELWA Vs. STATE OF ODISHA
|
June 23, 2025 |
|
GIRI SHANKAR SAHUB Vs. STATE OF ODISHA
|
November 29, 2025 |
|
GITANJALI MOHANTY Vs. STATE OF ODISHA
|
December 19, 2025 |
|
GITANJALI SAHU Vs. STATE OF ODISHA
|
September 25, 2025 |
|
GOKULANANDA DAS Vs. ASSISTANT SETTLEMENT OFFICER
|
November 17, 2025 |
|
GOKULANANDA MAHAKUD Vs. REVENUE DIVISIONAL COMMISSIONER (NORTH DIVISION), SAMBALPUR
|
December 1, 2025 |
|
GOLAPI MAJHI Vs. BHABANISHANKAR BUDULAL
|
August 18, 2025 |
|
GOURAV KUMAR HOTA Vs. AJAY KUMAR BARIK
|
March 13, 2025 |
|
GURU PRADHAN Vs. STATE OF ODISHA
|
September 26, 2025 |
|
GURUBARI MAHANANDIA Vs. STATE OF ODISHA
|
December 24, 2025 |
|
HALADHAR BEHERA Vs. STATE OF ODISHA
|
December 8, 2025 |
|
HAMID SHA Vs. STATE OF ODISHA
|
May 13, 2025 |
|
HARAMOHAN SAHOO Vs. STATE OF ODISHA
|
July 18, 2025 |
|
HARAPRASANNA TRIPATHY Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION
|
December 4, 2025 |
|
HARI @ HARISH CHANDRA BEHERA Vs. NILADRI ROUT
|
December 22, 2025 |
|
HARI SHANKAR PATNAIK Vs. STATE OF ORISSA
|
August 6, 2025 |
|
HARIHAR KHARASUDHA PATNAIK Vs. STATE OF ORISSA
|
April 10, 2025 |
|
HARIJIT SINGH Vs. RAJ KAUR
|
October 15, 2025 |
|
HIMANSU BARIK Vs. STATE OF ODISHA AND ANR
|
October 17, 2025 |
|
HIMANSU MOHAN MISHRA Vs. STATE OF ORISSA
|
July 14, 2025 |
|
HIRANYA KUMAR SAMAL Vs. STATE OF ODISHA
|
November 28, 2025 |
|
HOTEL SEA POINT PVT. LTD. Vs. BLUELINE RESORTS PVT. LTD.
|
April 11, 2025 |
|
HRUSHIKESH NAYA Vs. STATE OF ODISHA
|
December 9, 2025 |
|
IGNESH KERKETTA Vs. JOHAN KISPATTA
|
February 25, 2025 |
|
INDO NISSIN FOODS PVT. LTD. Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
|
June 20, 2025 |
|
INDRAJIT MOHANTA Vs. MAMUNI MOHANTA
|
January 9, 2025 |
|
ITISHREE PRADHAN Vs. SUBRAT RANJAN KAPA
|
July 4, 2025 |
|
JAGABANDHU ROUT Vs. SURESH KUMAR ROUT
|
December 5, 2025 |
|
JAGANNATH PATRI Vs. STATE OF ODISHA
|
July 18, 2025 |
|
JAGANNATH SAHU Vs. STATE OF ODISHA
|
May 2, 2025 |
|
JAGAT JIVAN PANI Vs. SARITA PANI
|
June 10, 2025 |
|
JAGRUTI AGRAWAL Vs. SECRETARY, NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
|
August 21, 2025 |
|
JALDHI OVERSEAS PTE LTD. Vs. MV THE PATRON
|
December 31, 2025 |
|
JALDHI OVERSEAS PTE LTD. Vs. MV THE PATRON
|
December 26, 2025 |
|
JANAKI JENA Vs. DINABANDHU
|
October 22, 2025 |
|
JATI@SUSANTA Vs. STATE OF ORISHA
|
August 6, 2025 |
|
JAWID IQBAL KHAN Vs. ZAFAR IMTIAZ KHAN
|
August 7, 2025 |
|
JAYANTILATA JENA Vs. RADHAKRUSHNA BARIK
|
October 9, 2025 |
|
JAYASHREE PRADHAN Vs. STATE OF ODISHA
|
December 24, 2025 |
|
JAYCEE HOUSING PVT. LTD. Vs. NEELACHAL BUILDTECH AND RESORT
|
January 8, 2025 |
|
KAILASH CHANDRA SINGH Vs. STATE OF ODISHA
|
December 24, 2025 |
|
KAILASH NAYAK Vs. STATE OF ODISHA
|
October 6, 2025 |
|
KALIA Vs. STATE OF ORISSA
|
November 18, 2025 |
|
KALIA SETHY Vs. BALAJI MAHAPRABHU
|
April 3, 2025 |
|
KANAK VARDHAN SINGH DEO Vs. SAROJ KUMAR MEHER
|
November 28, 2025 |
|
KANCHAN RAM Vs. STATE OF ODISHA
|
October 29, 2025 |
|
KANHU CHARAN SAHOO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR
|
October 9, 2025 |
|
KARTIK SINGH Vs. STATE OF ODISHA
|
December 9, 2025 |
|
KASHINATH SAHU Vs. STATE OF ODISHA
|
October 15, 2025 |
|
KASINATH PANIGRAHI Vs. GOPALJEW THAKUR
|
February 25, 2025 |
|
KATHU KARUA Vs. STATE OF ODISHA
|
December 23, 2025 |
|
KEDARNATH PANI Vs. STATE OF ODISHA
|
November 28, 2025 |
|
KESHAB MEHERA Vs. STATE OF ORISSA
|
December 9, 2025 |
|
KHADIJA BANO Vs. UNION OF INDIA
|
December 24, 2025 |
|
KHETRA MOHAN NAYAK Vs. JITENDRA KUMAR DAS
|
April 10, 2025 |
|
KHIROD KUMAR NAYAK Vs. STATE OF ODISHA
|
September 16, 2025 |
|
KISHORE BISWAL Vs. UNION OF INDIA
|
January 21, 2025 |
|
KITU Vs. STATE OF ODISHA
|
October 22, 2025 |
|
KKREATION ASSOCIATES Vs. REGISTRAR, NCDRC
|
March 11, 2025 |
|
KRUSHNA CHANDRA PATRA Vs. ANIL KUMAR MUDULI
|
November 14, 2025 |
|
KUNI SAHANI Vs. BASANTA KUMARI MOHANTY
|
December 23, 2025 |
|
LABANYABATI BEHERA Vs. LINGARAJ SENAPATI
|
November 14, 2025 |
|
LAKSHYAPATI KUMAR Vs. STATE OF ODISHA
|
December 16, 2025 |
|
LALATENDU KESHARI PRADHAN Vs. ASHOK KUMAR MISHRA
|
December 22, 2025 |
|
LALITA BHOI Vs. STATE OF ODISHA
|
December 5, 2025 |
|
LAND ACQUISITION OFFICER, GANJAM, CHATRAPUR Vs. TELESU KASINATH SUBUDHI
|
October 10, 2025 |
|
LAND ACQUISITION OFFICER, SAMBALPUR Vs. JAILAL DASH
|
November 13, 2025 |
|
LAREN CHOUDHURY Vs. STATE OF ODISHA
|
September 29, 2025 |
|
LAXMAN BAG Vs. GIRIRAJ SINGH MAJHI
|
November 28, 2025 |
|
LAXMAN KUMAR PRADHAN Vs. STATE OF ODISHA
|
October 13, 2025 |
|
LAXMAN MARNDI Vs. STATE OF ODISHA
|
April 9, 2025 |
|
LAXMIDHAR SWAIN Vs. STATE OF ODISHA
|
December 23, 2025 |
|
LAXMIPRIYA ROUTRAY Vs. STATE OF ODISHA
|
November 28, 2025 |
|
LINGARAJ INFRASTRUCTURE PVT. LTD. Vs. STATE OF ODISHA
|
March 10, 2025 |
|
M. APPALA NARASAMMA Vs. STATE OF ORISSA
|
November 18, 2025 |
|
M/S BLULINE RESORTS PVT. LTD. Vs. M/S HOTEL SEA POINT PVT. LTD.
|
October 17, 2025 |
|
M/S KIOCL LTD., BANGALORE Vs. UNION OF INDIA
|
November 7, 2025 |
|
M/S PARIJA ENTERPRISES, CUTTACK Vs. STATE OF ODISHA
|
January 30, 2025 |
|
M/S SAWSTIK STEVEDORES PVT. LTD., CUTTACK Vs. STATE OF ODISHA
|
October 15, 2025 |
|
M/S. JAGANNATH CASHEW PROCESSING UNIT Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL (DRAT) KOLKATA
|
October 15, 2025 |
|
MAA BIRAJA SELF HELP GROUP Vs. STATE OF ODISHA
|
June 13, 2025 |
|
MAA SARASWATI SHG, KENDRAPARA Vs. STATE OF ODISHA
|
October 16, 2025 |
|
MADAN KUMAR SATPATHY Vs. PRIYADARSHINI PATI
|
February 7, 2025 |
|
MADAN MOHAN SAHU Vs. SUSHILA SAHU
|
August 26, 2025 |
|
MANAGEMENT OF SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY Vs. STATE OF ORISSA
|
July 9, 2025 |
|
MANAGER CLAIMS (T.P. CELL), M/S. ORIENTAL INSURANCE CO. LTD. Vs. SUSANTA KUMAR PATTNAIK
|
October 1, 2025 |
|
MANAGER ELECTRICAL, TL & SS SUBDIVISION, DHENKANAL, OPTCL Vs. URMILA SAHOO
|
December 24, 2025 |
|
MANAGER, SHRIRAM GENERAL INS. Vs. SUBASH PRADHAN
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January 6, 2025 |
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MANAGING DIRECTOR, TRIBAL DEVELOPMENT CO OPERATIVE CORPORATION OF ODISHA LIMITED Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT & ASST. LABOUR COMMISSIONER
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July 3, 2025 |
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MANAS MOHANTY Vs. UTTARA SAHOO
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July 4, 2025 |
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MANAS RANJAN SAMAL Vs. STATE OF ODISHA
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October 27, 2025 |
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MANASI MOHAPATRA Vs. STATE OF ODISHA
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October 22, 2025 |
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MANGULI MAJHI Vs. STATE OF ODISHA
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April 29, 2025 |
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MANOJ KUMAR DASH Vs. STATE OF ODISHA
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July 4, 2025 |
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MANOJ KUMAR PRADHAN Vs. STATE OF ODISHA
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January 16, 2025 |
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MANOJ KUMAR SAHOO Vs. RAM DEVI SAHOO
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December 23, 2025 |
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MANOJ KUMAR SAHU Vs. STATE OF ODISHA
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November 24, 2025 |
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MANORANJAN BISWALN Vs. ADDL. DISTRICT MAGISTRATE-CUMDISTRICT REGISTRAR, KHORDHA
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November 14, 2025 |
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MANORANJAN ROUT Vs. TAHASILDAR, RAJANAGAR
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November 13, 2025 |
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MARKANDA SAHOON Vs. KANAKALATA RAY
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December 23, 2025 |
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MAYADHAR HOTA Vs. KRUSHNA CHANDRA HOTA
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February 25, 2025 |
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MAYURBHANJ CENTRAL CO-OP BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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June 25, 2025 |
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MISHRA INFRA PROJECTS Vs. STATE OF ODISHA
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September 4, 2025 |
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MISS MONALISA MOHAPATRA Vs. STATE OF ODISHA
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October 15, 2025 |
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MONALISHA SAHOO Vs. ANSHUMAN NAIK
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December 4, 2025 |
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MURALIDHAR SWAIN Vs. VICE CHANCELLOR, UTKAL UNIVERSITY, BHUBANESWAR
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October 30, 2025 |
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NABAKISHORE BARIK Vs. BRAHMAHARI SHANKAR DASH
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September 24, 2025 |
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NABANITA KAPAT PATRA Vs. COLLECTOR, KANDHAMAL
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November 29, 2025 |
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NABRUN PATNAIK Vs. STATE OF ODISHA
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October 24, 2025 |
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NAGEN BINAYAK Vs. STATE OF ODISHA
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December 24, 2025 |
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NAGESH BHARAT Vs. U.C.O. BANK
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December 17, 2025 |
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NAGMA PARBIN Vs. REVENUE DIVISIONAL COMMISSIONER
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July 4, 2025 |
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NAMITA MOHAPATRA Vs. STATE OF ODISHA
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July 2, 2025 |
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NANDA INFRA CONSTRUCTION PVT. LTD Vs. STATE OF ORISSA
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January 15, 2025 |
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NANDI Vs. STATE OF ORISSA
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September 25, 2025 |
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NANDKISHOR AGRAWAL Vs. STATE OF ODISHA
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December 9, 2025 |
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NARAHARI DAS Vs. PAHALI DAS
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July 31, 2025 |
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NARAYAN NAIK Vs. RANJITA NAIK
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May 16, 2025 |
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NARENDRA KUMAR PANDEY Vs. STATE OF ORISSA
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December 23, 2025 |
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NARFAL BAG Vs. STATE OF ODISHA
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December 24, 2025 |
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NAROTTAM PRUSTY Vs. STATE OF ODISHA
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September 22, 2025 |
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NATIONAL ALUMINIUM COMPANY LTD. Vs. MAHESWARI BROTHERS COAL LTD.
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July 24, 2025 |
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NATIONAL HIGHWAYS AUTHORITY Vs. NIHAR RANJAN SAHU
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June 20, 2025 |
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NEW CONSOLIDATED CONSTRUCTION CO. LTD. Vs. NAKULA BISWAL
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December 23, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PABANA MALLIK
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December 22, 2025 |
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NIBEDITA NAYAK Vs. KISHAN KUMAR KHADIRATNA
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November 26, 2025 |
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NIHARKANTI MISHRA Vs. NIHAR RANJAN PATNAIK
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April 3, 2025 |
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NILAMADHAB SAHU Vs. CHIEF ENGINEER, MINOR IRRIGATION
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February 28, 2025 |
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NILANDRI Vs. STATE OF ODISHA
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October 30, 2025 |
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NIRANJAN ROUT Vs. STATE OF ODISHA
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July 8, 2025 |
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NIRANJAN ROUT Vs. STATE OF ODISHA
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July 15, 2025 |
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NIRO BHUYAN Vs. STATE
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December 23, 2025 |
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NISHAMANI SAHOO Vs. ROHIT KUMAR PRUSTY
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July 4, 2025 |
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NRUSINGHANATH SINGH Vs. SKADAMBINI SINGH
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October 27, 2025 |
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ODISHA GRAMYA BANK BUSINESS CORRESPONDENTS ASSOCIATION Vs. UNION OF INDIA
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January 20, 2025 |
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ODISHA MINING CORPORATION LIMITED Vs. UNION OF INDIA
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June 18, 2025 |
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ODISHA PUBLIC SERVICE COMMISSION Vs. TRILOCHAN DASH
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November 29, 2025 |
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ORISSA STATE CO-OP MILK PRODUCERS FEDERATION Vs. PRESIDING OFFICER
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December 23, 2025 |
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PABITRA Vs. STATE OF ORISSA
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December 16, 2025 |
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PABITRA KUMAR MALLICK Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
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July 25, 2025 |
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PANCHANAN PATRO Vs. STATE OF ODISHA
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December 5, 2025 |
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PANKAJ KUMAR ROUL Vs. UNION OF INDIA
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October 10, 2025 |
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PANKAJ PRATAP DEV Vs. STATE OF ODISHA
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November 17, 2025 |
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PARAMANANDA SETHY Vs. STATE OF ORISSA
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November 18, 2025 |
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PARI ALIAS PARIA NAYAK Vs. STATE OF ODISHA
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February 18, 2025 |
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PARITOSH SERVICES AGENCY, CUTTACK Vs. NOTIFIED AREA COUNCIL, REMUNA BALASORE
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September 20, 2025 |
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PEJU @ MUKTIKANTA NAYAK Vs. STATE OF ORISSA
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November 11, 2025 |
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PHIROJ KUMAR MAHAPATRA Vs. STATE OF ODISHA
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October 16, 2025 |
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PRABHAKAR SAHOO Vs. SESADEV SAHOO
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June 17, 2025 |
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PRABIR KUMAR MUDULI Vs. FOOD CORPORATION OF INDIA
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November 28, 2025 |
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PRADEEP KUMAR DAS Vs. STATE OF ORISSA
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July 14, 2025 |
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PRADIPTA KUMAR SAHOO Vs. STATE OF ODISHA
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October 29, 2025 |
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PRAKASH BEHERA Vs. STATE OF ODISHA
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July 21, 2025 |
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PRAKASH KUMAR JENA Vs. STATE OF ORISSA
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October 28, 2025 |
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PRAKASH KUMAR SAHOO Vs. STATE OF ORISSA
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December 19, 2025 |
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PRAKASH NAIDU Vs. STATE OF ORISSA
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November 18, 2025 |
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PRAMILA DAS Vs. STATE OF ODISHA
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October 22, 2025 |
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PRAMOD KUMAR PRADHAN Vs. STATE OF ORISSA
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November 18, 2025 |
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PRAMOD KUMAR SINGH Vs. STATE OF ODISHA
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May 15, 2025 |
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PRANESH CHANDRA TARAFDAR Vs. STATE OF ODISHA
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December 9, 2025 |
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PRANIMA GIRI Vs. JAGADISH BEHERA
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June 23, 2025 |
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PRANITA DAS Vs. STATE OF ODISHA
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December 2, 2025 |
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PRASANTA BISWANATH Vs. STATE OF ODISHA
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January 31, 2025 |
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PRASANTA KUMAR BEHERA Vs. STATE OF ODISHA
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October 6, 2025 |
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PRASANTA KUMAR BHADURI Vs. STATE OF ORISSA
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October 30, 2025 |
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PRASANTA KUMAR DAS Vs. STATE OF ODISHA
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October 29, 2025 |
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PRATAP KUMAR PATEL Vs. STATE OF ODISHA
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November 17, 2025 |
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PRAVAT KUMAR SATAPATHY Vs. USHARANI SAHOO
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January 2, 2025 |
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PRITIMAN DEY Vs. STATE OF ODISHA
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September 26, 2025 |
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PRIYADARSHINI AMRITA PANDA Vs. BISWAJIT PATI
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February 25, 2025 |
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PRIYADARSINI MISHRA Vs. ASSISTANT SETTLEMENT OFFICER
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November 17, 2025 |
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PRIYANKA NAYAK Vs. PRANAYA PRADHAN
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May 5, 2025 |
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PRIYANSHU BARIK Vs. STATE OF ODISHA
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November 13, 2025 |
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PROCEKA TECHSOL PRIVATE LIMITED Vs. GENERAL MANAGER, BANK OF INDIA, MAHARASHTRA
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October 17, 2025 |
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PSR CINEMAS Vs. COLLECTOR & DISTRICT MAGISTRATE
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September 23, 2025 |
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PURNA CHANDRA BARIK Vs. STATE OF ODISHA
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September 29, 2025 |
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PURNA CHANDRA NAG Vs. STATE OF ODISHA
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October 28, 2025 |
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PURNENDU PANIGRAHI Vs. DEBMANI ATHA
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March 10, 2025 |
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PUSPANJALI SAHOO Vs. UNION OF INDIA
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October 17, 2025 |
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R.VENKATA RAMANAN Vs. STATE OF ODISHA
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April 30, 2025 |
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RABI NARAYAN ROUT Vs. BAIRAGI KHUNTIA
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November 28, 2025 |
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RABI NARAYAN SATPATHY Vs. STATE OF ODISHA
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October 15, 2025 |
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RABINDRA KUMAR BEHERA Vs. STATE OF ODISHA
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January 15, 2025 |
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RABINDRA KUMAR SAHOO Vs. STATE OF ODISHA
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August 13, 2025 |
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RABINDRANATH BEHERA Vs. STATE OF ODISHA
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December 24, 2025 |
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RADHAKANTA SAHU Vs. STATE OF ODISHA
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October 30, 2025 |
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RADHAMOHAN MAHAPRAVU Vs. STATE OF ODISHA
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July 10, 2025 |
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RAJ KUMAR AGARWAL Vs. I.F.G.L. REFRACTORIES LTD. SUNDARGARH
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November 28, 2025 |
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RAJALAXMI SAHU Vs. TARINI PRASAD RATH
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October 9, 2025 |
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RAJENDRA BISWAL Vs. STATE OF ODISHA
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October 27, 2025 |
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RAJENDRA KUMAR PATRO Vs. STATE OF ODISHA
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November 29, 2025 |
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RAJESH KUMAR SAHU Vs. STATE OF ODISHA
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March 13, 2025 |
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RAJIB LOCHAN DASH Vs. ADARSHA NAGAR UNNAYAN PARISHAD PURI
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November 18, 2025 |
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RAJKISHORE SAHOO Vs. DAYANIDHI
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July 31, 2025 |
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RAJKISHORE SATAPATHY Vs. STATE OF ORISSA
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October 29, 2025 |
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RAM KUMAR SAHU Vs. STATE OF ODISHA
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May 15, 2025 |
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RAMA CHANDRA JENA Vs. BALLABHANANDA SAHOO
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March 11, 2025 |
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RAMA CHANDRA MAJHI Vs. STATE OF ORISSA
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October 28, 2025 |
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RAMA CHANDRA PADHI Vs. STATE OF ODISHA
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November 29, 2025 |
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RAMA CHANDRA PARIDA Vs. STATE OF ORISSA
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December 19, 2025 |
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RAMAKANTA MAJHI Vs. SANATAN MAJHI
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December 1, 2025 |
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RAMAKRUSHNA NAYAK Vs. MANOJ KUMAR BEHERA
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May 23, 2025 |
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RAMESH CHANDRA PRADHAN Vs. STATE OF ODISHA
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May 16, 2025 |
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RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
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October 16, 2025 |
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RAMESH PRASAD SHUKLA Vs. STATE OF ODISHA
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May 30, 2025 |
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RANJAN KUMAR DAS Vs. STATE OF ORISSA
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October 24, 2025 |
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RANJAN KUMAR KHILAR Vs. STATE OF ODISHA
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July 2, 2025 |
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RANJAN ROUT Vs. STATE OF ODISHA
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October 16, 2025 |
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RANKANIDHI NAYAK Vs. STATE OF ODISHA
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September 11, 2025 |
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RASANA MALLIK Vs. STATE OF ODISHA
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July 10, 2025 |
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RASMITA NAYAK Vs. STATE OF ODISHA
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October 16, 2025 |
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RATIKANTA SATPATHY Vs. STATE OF ORISSA
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October 13, 2025 |
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REBATI BEHERA Vs. ABHIRAM SAHOO
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December 22, 2025 |
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ROHIT KUMAR PRADHAN Vs. STATE OF ORISSA
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July 1, 2025 |
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S. NARAYAN REDDY Vs. UNION OF INDIA
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October 17, 2025 |
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SABITA AGRAWALA Vs. STATE OF ODISHA
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July 4, 2025 |
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SABITRI MOHARANA Vs. STATE OF ODISHA
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October 27, 2025 |
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SADASIVA NAIK Vs. STATE OF ORISSA
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October 24, 2025 |
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SADHU CHARAN MAHANTA Vs. STATE OF ODISHA
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June 17, 2025 |
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SAHINA BANO Vs. WASIM AKHTER WARSI
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October 22, 2025 |
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SAILABALA BEHERA Vs. STATE OF ODISHA
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December 23, 2025 |
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SAILENDRA KUMAR SINGH Vs. KAMALA KANTA SAHOO
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November 28, 2025 |
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SAIYAD JIYAHJUR RAHAMAN Vs. STATE OF ODISHA
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October 22, 2025 |
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SAMAL BARRAGE EMPLOYEES UNION Vs. STATE OF ODISHA
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December 1, 2025 |
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SAMBIT RAY Vs. STATE OF ODISHA
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October 28, 2025 |
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SANATANA SAHOO Vs. STATE OF ODISHA
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June 10, 2025 |
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SANGRAM KESHRI ROUTRAY Vs. HEXAGOAN INFRASTUCTURES PVT. LTD.
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July 30, 2025 |
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SANIA SINGH Vs. STATE OF ODISHA
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December 16, 2025 |
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SANJAY KUMAR PADHI Vs. GENERAL MANAGER, SOUTH EAST CENTRAL RAILWAY
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October 17, 2025 |
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SANJAY KUMAR ROUT Vs. STATE OF ODISHA
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June 20, 2025 |
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SANJAYA KUMAR TRIPATHY Vs. STATE OF ORISSA
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December 23, 2025 |
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SANJAYA ROUTA Vs. STATE OF ORISSA
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December 19, 2025 |
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SANJEEB KUMAR GHOSH Vs. ASSISTANT SETTLEMENT OFFICER
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November 17, 2025 |
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SANJEEB KUMAR KAR Vs. ANADI CHARAN GIRI
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July 21, 2025 |
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SANJEET KUMAR MOHANTY Vs. STATE OF ODISHA
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October 27, 2025 |
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SANJITA DAS Vs. STATE OF ODISHA
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June 19, 2025 |
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SANTOSH KU. SAHOO Vs. UNION OF INDIA
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October 10, 2025 |
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SANTOSH PANDA Vs. STATE OF ORISSA
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December 10, 2025 |
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SANTOSH PATRA Vs. STATE OF ODISHA
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October 9, 2025 |
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SANTOSINI MAHAKUD Vs. STATE OF ODISHA
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November 7, 2025 |
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SARANGADHARA PATALASINGH Vs. XXXXXXXXXXXXXX
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June 24, 2025 |
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SARAT CHANDRA BARIK Vs. STATE OF ORISSA
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December 23, 2025 |
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SARAT CHANDRA PANI Vs. STATE OF ODISHA
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January 6, 2025 |
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SARAT NAYAK Vs. COMMISSIONER CONSOLIDATION, BHUBANESWAR
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October 30, 2025 |
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SARBESWAR MAHANTA Vs. STATE OF ORISSA
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November 18, 2025 |
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SARFARAZ KHAN Vs. STATE OF ORISSA
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December 18, 2025 |
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SAROJ KUMAR DIXIT Vs. ASSISTANT SETTLEMENT OFFICER
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November 17, 2025 |
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SAROJ KUMAR SAHU Vs. KISHORE CHANDRA SAHU
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April 30, 2025 |
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SAROJIT DAFADAR Vs. STATE OF ODISHA
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October 6, 2025 |
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SASHIKANTA PANIGRAHI Vs. STATE OF ODISHA
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September 26, 2025 |
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SATYA NARAYAN AGARWAL Vs. GANESH RAM AGARWAL
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July 4, 2025 |
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SATYA PRIYA JAYASINGH Vs. STATE OF ODISHA
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October 17, 2025 |
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SATYA PRIYA JAYASINGH STATE OF ODISHA Vs. SATYA PRIYA JAYASINGH STATE OF ODISHA (EOW)
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October 17, 2025 |
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SATYANARAYANA SAHU Vs. KHIROD KUMAR SAHU
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July 4, 2025 |
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SAYED EKRAM SAHA Vs. HAROON KHAN
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December 12, 2025 |
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SENAPATI BINDHANI Vs. STATE OF ORISSA
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November 14, 2025 |
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SHIVOM MINERALS LTD. Vs. MEMBER SECRETARY, ODISHA STATE POLLUTION CONTROL BOARD
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May 30, 2025 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. JHUNA PARIDA
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September 10, 2025 |
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SHYAM SUNDER AGRAWALLA Vs. STATE OF ODISHA
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March 4, 2025 |
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SHYAMA BASKE Vs. COLLECTOR, BALASORE
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August 26, 2025 |
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SHYAMLATA AGRAWAL Vs. RAJ KUMAR SARAFF
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July 25, 2025 |
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SIBUN PRADHAN Vs. STATE OF ODISHA
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October 27, 2025 |
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SIMPLE SUJATA MISHRA Vs. STATE OF ODISHA
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October 22, 2025 |
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SITIKANTA DAS MOHAPATRA Vs. STATE OF ODISHA
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July 2, 2025 |
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SK. HAPIZUL HOSEN Vs. STATE OF ODISHA
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February 3, 2025 |
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SK. IBRAHIM Vs. STATE OF ODISHA
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October 16, 2025 |
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SK. RIASATULLA Vs. STATE OF ODISHA
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February 28, 2025 |
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SK. SAMUL HAQK Vs. STATE OF ODISHA
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November 7, 2025 |
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SNIGDHA PRAVA MISHRA Vs. STATE OF ODISHA
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July 8, 2025 |
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SOCIETY FOR ENVIRONMENTAL PROMOTION AND HUMAN RESOURCE DEVELOPMENT Vs. STATE OF ODISHA
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September 11, 2025 |
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SOMANATH SAHU Vs. ASSISTANT SETTLEMENT OFFICER
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November 17, 2025 |
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SOMYA RANJAN MALIK Vs. ASSISTANT SETTLEMENT OFFICER
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November 17, 2025 |
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SRABANA BALIARSINGH Vs. STATE OF ODISHA
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October 24, 2025 |
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SRI BHAGABAN SETHY Vs. STATE OF ODISHA
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December 2, 2025 |
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SRINIVAS PATHISHARMA Vs. STATE OF ODISHA
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December 24, 2025 |
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SRITAM KUMAR MEHER Vs. STATE OF ODISHA
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October 13, 2025 |
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STATE BANK OF INDIA Vs. RAMA KRISHNA BEHERA
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June 19, 2025 |
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STATE OF ODISHA Vs. PRATAP KUMAR DAS
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March 26, 2025 |
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STATE OF ODISHA Vs. BHAGABAN SABAR
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May 30, 2025 |
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STATE OF ODISHA Vs. STATE OF ODISHA
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October 17, 2025 |
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STATE OF ODISHA Vs. SADHANA PRADHAN
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June 23, 2025 |
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STATE OF ODISHA Vs. XXXXXXXXXX
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June 19, 2025 |
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STATE OF ODISHA Vs. PRAKASH BEHERA @ BABULI
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July 21, 2025 |
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STATE OF ODISHA Vs. SANJEEB KERKETTA
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April 23, 2025 |
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STATE OF ORISSA Vs. RAJKISHORE SETHI
|
March 24, 2025 |
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STATE OF ORISSA Vs. PRAFULLA KUMAR PRADHAN
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January 31, 2025 |
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SUBASH CHANDRA JENA Vs. STATE OF ORISSA
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November 14, 2025 |
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SUBASH CHANDRA PANDA Vs. STATE OF ODISHA
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August 5, 2025 |
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SUBASH NAYAK Vs. STATE OF ODISHA
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December 23, 2025 |
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SUBHADRA BEHERA Vs. MANORANJITA BEHERA
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December 22, 2025 |
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SUBRAT KUMAR BEHERA Vs. STATE OF ODISHA
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December 23, 2025 |
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SUDAM CHARAN BEHERA Vs. STATE OF ODISHA
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October 27, 2025 |
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SUDAM SAHUKAR Vs. DASAMUKHI APPALASWAMI
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November 28, 2025 |
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SUDARSHAN KAR Vs. UNION OF INDIA
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July 14, 2025 |
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SUDHAKAR SAHOO Vs. ASHOK KUMAR DEY
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November 28, 2025 |
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SUDHANSU SETHY @ BABULI Vs. STATE OF ORISSA
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September 9, 2025 |
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SUDHIR KUMAR ROUT Vs. STATE OF ODISHA
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July 4, 2025 |
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SUKADEV BISWAL Vs. STATE OF ODISHA
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October 29, 2025 |
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SUKANTA BHATTA Vs. RADHAMOHAN DEV BIJE
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October 9, 2025 |
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SUKANTA KUMAR MOHANTY Vs. STATE OF ODISHA
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October 17, 2025 |
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SUKHALATA NAYAK Vs. STATE OF ORISSA
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October 24, 2025 |
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SULOCHANA SAHOO Vs. RAGHUNATH SAHOO
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October 13, 2025 |
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SUMAN SHIRKE Vs. STATE OF ODISHA
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December 16, 2025 |
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SUMATIMANI SAU Vs. STATE OF ODISHA
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January 29, 2025 |
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SUNITA ROUT Vs. STATE OF ODISHA
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September 29, 2025 |
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SURAMA PATI Vs. BIBEKANANDA SAMANTARAY
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October 23, 2025 |
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SURYA NARAYAN PATANAYAK Vs. STATE OF ODISHA
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November 7, 2025 |
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SUSANTA KUMAR DAS Vs. SUB COLLECTOR, BHUBANESWAR
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October 23, 2025 |
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SUSANTA KUMAR SAMAL Vs. STATE OF ODISHA
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October 31, 2025 |
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SUSANTI PATTANAYAK Vs. STATE OF ODISHA
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October 30, 2025 |
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SUSHANTA MOHAPATRA Vs. STATE OF ODISHA
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October 17, 2025 |
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SUSHILARANI BEHERA Vs. HAGURU MAHALIK
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July 4, 2025 |
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SUSIL KUMAR BEHERA Vs. STATE OF ODISHA
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September 4, 2025 |
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SUSMITA PANDA Vs. STATE OF ODISHA
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November 22, 2025 |
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SWADHIN BEHERA Vs. STATE OF ODISHA
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November 13, 2025 |
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SWARNALATA JENA Vs. STATE OF ODISHA
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February 3, 2025 |
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SYED NAJAM AHMED Vs. STATE OF ODISHA
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October 13, 2025 |
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TANKADHAR NAIK Vs. STATE OF ORISSA
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May 30, 2025 |
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TAPASWINI PATTNAIK Vs. STATE OF ODISHA
|
November 13, 2025 |
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TARUN KUMAR GADABAD Vs. SUBHALAXMI LENKA
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March 5, 2025 |
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TILOTTAMA NAYAK Vs. STATE OF ODISHA
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November 28, 2025 |
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TOFAN DAS Vs. STATE OF ORISSA
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November 18, 2025 |
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TRIBIKRAM ACHARYA Vs. STATE OF ODISHA
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July 14, 2025 |
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TRUPTIMAYEE BASTIA Vs. SUBHALAXMI MISHRA
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December 24, 2025 |
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TULIA Vs. STATE OF ODISHA
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December 24, 2025 |
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TULSIRAM SAHU Vs. ASHUTOSH PANDA
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December 5, 2025 |
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TUNA DAS Vs. STATE OF ODISHA
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October 6, 2025 |
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