|
ADITYA ALUMINIUM Vs. PRESIDING OFFICER, LABOUR COURT
|
March 11, 2025 |
|
AJIT KUMAR SIAL Vs. STATE OF ORISSA
|
February 13, 2025 |
|
AMARESWAR SAHOO Vs. RANI BEWA
|
June 17, 2025 |
|
AMAYA RANJAN SAHOO Vs. STATE OF ODISHA
|
July 3, 2025 |
|
AMIYA KUMAR SWAIN Vs. NANDITA MOHANTY
|
July 4, 2025 |
|
AMLAN SABITA Vs. SWADESH NAYAK
|
January 16, 2025 |
|
ANIL KUMAR MAJHI Vs. STATE OF ODISHA
|
January 31, 2025 |
|
ANTARJYAMI MOHAPATRA Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 24, 2025 |
|
ANTARYAMI NAYAK Vs. STATE OF ODISHA
|
July 11, 2025 |
|
ANUP GHOSH Vs. STATE OF ORISSA
|
January 16, 2025 |
|
ANUPAMA BISWAL Vs. STATE OF ODISHA
|
March 4, 2025 |
|
ASHOK KUMAR KHANDELWAL Vs. SUB REGISTRAR
|
July 7, 2025 |
|
B. GANESH REDDY Vs. STATE OF ODISHA
|
June 19, 2025 |
|
BAIRAGI CHARAN NAYAK Vs. STATE OF ODISHA
|
April 3, 2025 |
|
BANA ALIAS BANMALI MOHARANA Vs. STATE OF ORISSA
|
September 13, 2025 |
|
BANSIDHAR RANA Vs. COMMISSIONER OF ENDOWMENTS
|
July 15, 2025 |
|
BASANTA KUMAR BEHERA Vs. STATE OF ODISHA
|
June 19, 2025 |
|
BASANTI BANJARA Vs. SPL. LAND ACQUISITION OFFICER
|
June 20, 2025 |
|
BASANTI KAR Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION
|
February 25, 2025 |
|
BHUPENDRA SINGH NOTEY Vs. GAGANDEEP KAUR
|
March 4, 2025 |
|
BIBHU RANJAN PATRA Vs. SUPRAVA PATRA
|
March 12, 2025 |
|
BIBHUTI BHUSAN MISHRA Vs. STATE
|
March 4, 2025 |
|
BIDYABHARATI PANDA Vs. STATE OF ODISHA
|
July 3, 2025 |
|
BIDYARANI DAS Vs. STATE OF ODISHA
|
July 15, 2025 |
|
BIJAY KUMAR BISWAL Vs. STATE OF ODISHA
|
July 7, 2025 |
|
BIKASH PANIGRAHI Vs. COMMISSIONER COMMERCIAL TAX CT AND GOODS AND SERVICES TAX
|
July 15, 2025 |
|
BINAY KUMAR SAHANI Vs. MEERA SAHANI
|
February 14, 2025 |
|
BINOD PATTANAYAK Vs. UNION OF INDIA
|
January 7, 2025 |
|
BISHNU CHARAN GANDA Vs. STATE OF ODISHA
|
March 4, 2025 |
|
BISHNU CHARAN SAHOO Vs. STATE OF ODISHA
|
August 19, 2025 |
|
BISHNUPADA SETHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 28, 2025 |
|
BISHNUPADA SETHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 20, 2025 |
|
BRAJARAJ MAHAPATRA Vs. STATE OF ODISHA
|
September 10, 2025 |
|
BULU RANJAN ROUT Vs. STATE OF ODISHA
|
February 4, 2025 |
|
CHAND MOHAMMAD Vs. STATE OF ODISHA
|
March 21, 2025 |
|
CHANDIA @ CHANDI SETHY Vs. STATE OF ODISHA
|
August 11, 2025 |
|
CHARAN SINGH HEMBRAM Vs. STATE OF ODISHA
|
June 3, 2025 |
|
CHATURBHUJA SAHU Vs. STATE OF ODISHA
|
July 14, 2025 |
|
CHITTARANJAN PADHIARY Vs. JASMINE DAS
|
July 7, 2025 |
|
DALURAM DEHURY Vs. STATE OF ODISHA
|
February 18, 2025 |
|
DASARATHI SAHOO Vs. STATE OF ODISHA
|
July 18, 2025 |
|
DEBI PRASAD BINDHANI Vs. STATE OF ORISSA
|
August 6, 2025 |
|
DIBAKAR PATRA Vs. STATE OF ODISHA
|
June 17, 2025 |
|
DILLIP KUMAR BISWAL Vs. STATE OF ODISHA
|
July 11, 2025 |
|
DIPTIMAYEE LENKA Vs. STATE OF ODISHA
|
July 10, 2025 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SUBASH CHANDRA SWAIN
|
June 18, 2025 |
|
DUTI KRUSHNA MAHAPATRA Vs. STATE OF ODISHA
|
July 11, 2025 |
|
FAYAZUDDIN KHAN Vs. STATE OF ODISHA
|
March 4, 2025 |
|
GAUTAM KUNDU Vs. UNION OF INDIA
|
July 31, 2025 |
|
GEOSERVE ENERGY TRANSPORT Vs. MV TELERI M.
|
May 14, 2025 |
|
GHANSHYAM DAS KHANDELWA Vs. STATE OF ODISHA
|
June 23, 2025 |
|
GOURAV KUMAR HOTA Vs. AJAY KUMAR BARIK
|
March 13, 2025 |
|
HAMID SHA Vs. STATE OF ODISHA
|
May 13, 2025 |
|
HARAMOHAN SAHOO Vs. STATE OF ODISHA
|
July 18, 2025 |
|
HIMANSU MOHAN MISHRA Vs. STATE OF ORISSA
|
July 14, 2025 |
|
HOTEL SEA POINT PVT. LTD. Vs. BLUELINE RESORTS PVT. LTD.
|
April 11, 2025 |
|
INDO NISSIN FOODS PVT. LTD. Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
|
June 20, 2025 |
|
INDRAJIT MOHANTA Vs. MAMUNI MOHANTA
|
January 9, 2025 |
|
ITISHREE PRADHAN Vs. SUBRAT RANJAN KAPA
|
July 4, 2025 |
|
JAGANNATH PATRI Vs. STATE OF ODISHA
|
July 18, 2025 |
|
JAGANNATH SAHU Vs. STATE OF ODISHA
|
May 2, 2025 |
|
JAGAT JIVAN PANI Vs. SARITA PANI
|
June 10, 2025 |
|
JAWID IQBAL KHAN Vs. ZAFAR IMTIAZ KHAN
|
August 7, 2025 |
|
JAYCEE HOUSING PVT. LTD. Vs. NEELACHAL BUILDTECH AND RESORT
|
January 8, 2025 |
|
KALIA SETHY Vs. BALAJI MAHAPRABHU
|
April 3, 2025 |
|
KKREATION ASSOCIATES Vs. REGISTRAR, NCDRC
|
March 11, 2025 |
|
LAXMAN MARNDI Vs. STATE OF ODISHA
|
April 9, 2025 |
|
LINGARAJ INFRASTRUCTURE PVT. LTD. Vs. STATE OF ODISHA
|
March 10, 2025 |
|
MAA BIRAJA SELF HELP GROUP Vs. STATE OF ODISHA
|
June 13, 2025 |
|
MADAN KUMAR SATPATHY Vs. PRIYADARSHINI PATI
|
February 7, 2025 |
|
MANAGEMENT OF SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY Vs. STATE OF ORISSA
|
July 9, 2025 |
|
MANAGING DIRECTOR, TRIBAL DEVELOPMENT CO OPERATIVE CORPORATION OF ODISHA LIMITED Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT & ASST. LABOUR COMMISSIONER
|
July 3, 2025 |
|
MANAS MOHANTY Vs. UTTARA SAHOO
|
July 4, 2025 |
|
MANGULI MAJHI Vs. STATE OF ODISHA
|
April 29, 2025 |
|
MANOJ KUMAR DASH Vs. STATE OF ODISHA
|
July 4, 2025 |
|
MANOJ KUMAR PRADHAN Vs. STATE OF ODISHA
|
January 16, 2025 |
|
MAYADHAR HOTA Vs. KRUSHNA CHANDRA HOTA
|
February 25, 2025 |
|
MAYURBHANJ CENTRAL CO-OP BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 25, 2025 |
|
NABAKISHORE BARIK Vs. BRAHMAHARI SHANKAR DASH
|
September 24, 2025 |
|
NAGMA PARBIN Vs. REVENUE DIVISIONAL COMMISSIONER
|
July 4, 2025 |
|
NAMITA MOHAPATRA Vs. STATE OF ODISHA
|
July 2, 2025 |
|
NANDA INFRA CONSTRUCTION PVT. LTD Vs. STATE OF ORISSA
|
January 15, 2025 |
|
NATIONAL HIGHWAYS AUTHORITY Vs. NIHAR RANJAN SAHU
|
June 20, 2025 |
|
NIHARKANTI MISHRA Vs. NIHAR RANJAN PATNAIK
|
April 3, 2025 |
|
NIRANJAN ROUT Vs. STATE OF ODISHA
|
July 8, 2025 |
|
NIRANJAN ROUT Vs. STATE OF ODISHA
|
July 15, 2025 |
|
NISHAMANI SAHOO Vs. ROHIT KUMAR PRUSTY
|
July 4, 2025 |
|
ODISHA GRAMYA BANK BUSINESS CORRESPONDENTS ASSOCIATION Vs. UNION OF INDIA
|
January 20, 2025 |
|
ODISHA MINING CORPORATION LIMITED Vs. UNION OF INDIA
|
June 18, 2025 |
|
PABITRA KUMAR MALLICK Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
|
July 25, 2025 |
|
PARI ALIAS PARIA NAYAK Vs. STATE OF ODISHA
|
February 18, 2025 |
|
PRABHAKAR SAHOO Vs. SESADEV SAHOO
|
June 17, 2025 |
|
PRADEEP KUMAR DAS Vs. STATE OF ORISSA
|
July 14, 2025 |
|
PRAKASH BEHERA Vs. STATE OF ODISHA
|
July 21, 2025 |
|
PRANIMA GIRI Vs. JAGADISH BEHERA
|
June 23, 2025 |
|
PRASANTA BISWANATH Vs. STATE OF ODISHA
|
January 31, 2025 |
|
PRIYADARSHINI AMRITA PANDA Vs. BISWAJIT PATI
|
February 25, 2025 |
|
PRIYANKA NAYAK Vs. PRANAYA PRADHAN
|
May 5, 2025 |
|
PSR CINEMAS Vs. COLLECTOR & DISTRICT MAGISTRATE
|
September 23, 2025 |
|
PURNENDU PANIGRAHI Vs. DEBMANI ATHA
|
March 10, 2025 |
|
R.VENKATA RAMANAN Vs. STATE OF ODISHA
|
April 30, 2025 |
|
RABINDRA KUMAR BEHERA Vs. STATE OF ODISHA
|
January 15, 2025 |
|
RABINDRA KUMAR SAHOO Vs. STATE OF ODISHA
|
August 13, 2025 |
|
RADHAMOHAN MAHAPRAVU Vs. STATE OF ODISHA
|
July 10, 2025 |
|
RAJESH KUMAR SAHU Vs. STATE OF ODISHA
|
March 13, 2025 |
|
RAM KUMAR SAHU Vs. STATE OF ODISHA
|
May 15, 2025 |
|
RAMA CHANDRA JENA Vs. BALLABHANANDA SAHOO
|
March 11, 2025 |
|
RAMAKRUSHNA NAYAK Vs. MANOJ KUMAR BEHERA
|
May 23, 2025 |
|
RAMESH CHANDRA PRADHAN Vs. STATE OF ODISHA
|
May 16, 2025 |
|
RAMESH PRASAD SHUKLA Vs. STATE OF ODISHA
|
May 30, 2025 |
|
RANJAN KUMAR KHILAR Vs. STATE OF ODISHA
|
July 2, 2025 |
|
RANKANIDHI NAYAK Vs. STATE OF ODISHA
|
September 11, 2025 |
|
RASANA MALLIK Vs. STATE OF ODISHA
|
July 10, 2025 |
|
ROHIT KUMAR PRADHAN Vs. STATE OF ORISSA
|
July 1, 2025 |
|
SABITA AGRAWALA Vs. STATE OF ODISHA
|
July 4, 2025 |
|
SADHU CHARAN MAHANTA Vs. STATE OF ODISHA
|
June 17, 2025 |
|
SANATANA SAHOO Vs. STATE OF ODISHA
|
June 10, 2025 |
|
SANJAY KUMAR ROUT Vs. STATE OF ODISHA
|
June 20, 2025 |
|
SANJEEB KUMAR KAR Vs. ANADI CHARAN GIRI
|
July 21, 2025 |
|
SANJITA DAS Vs. STATE OF ODISHA
|
June 19, 2025 |
|
SARANGADHARA PATALASINGH Vs. XXXXXXXXXXXXXX
|
June 24, 2025 |
|
SARAT CHANDRA PANI Vs. STATE OF ODISHA
|
January 6, 2025 |
|
SAROJ KUMAR SAHU Vs. KISHORE CHANDRA SAHU
|
April 30, 2025 |
|
SATYA NARAYAN AGARWAL Vs. GANESH RAM AGARWAL
|
July 4, 2025 |
|
SATYANARAYANA SAHU Vs. KHIROD KUMAR SAHU
|
July 4, 2025 |
|
SHYAM SUNDER AGRAWALLA Vs. STATE OF ODISHA
|
March 4, 2025 |
|
SITIKANTA DAS MOHAPATRA Vs. STATE OF ODISHA
|
July 2, 2025 |
|
SK. HAPIZUL HOSEN Vs. STATE OF ODISHA
|
February 3, 2025 |
|
SK. RIASATULLA Vs. STATE OF ODISHA
|
February 28, 2025 |
|
SNIGDHA PRAVA MISHRA Vs. STATE OF ODISHA
|
July 8, 2025 |
|
STATE BANK OF INDIA Vs. RAMA KRISHNA BEHERA
|
June 19, 2025 |
|
STATE OF ODISHA Vs. SADHANA PRADHAN
|
June 23, 2025 |
|
STATE OF ODISHA Vs. XXXXXXXXXX
|
June 19, 2025 |
|
STATE OF ODISHA Vs. PRAKASH BEHERA @ BABULI
|
July 21, 2025 |
|
STATE OF ODISHA Vs. SANJEEB KERKETTA
|
April 23, 2025 |
|
STATE OF ODISHA Vs. PRATAP KUMAR DAS
|
March 26, 2025 |
|
STATE OF ORISSA Vs. PRAFULLA KUMAR PRADHAN
|
January 31, 2025 |
|
SUBASH CHANDRA PANDA Vs. STATE OF ODISHA
|
August 5, 2025 |
|
SUDARSHAN KAR Vs. UNION OF INDIA
|
July 14, 2025 |
|
SUDHIR KUMAR ROUT Vs. STATE OF ODISHA
|
July 4, 2025 |
|
SUMATIMANI SAU Vs. STATE OF ODISHA
|
January 29, 2025 |
|
SUSHILARANI BEHERA Vs. HAGURU MAHALIK
|
July 4, 2025 |
|
SUSIL KUMAR BEHERA Vs. STATE OF ODISHA
|
September 4, 2025 |
|
SWARNALATA JENA Vs. STATE OF ODISHA
|
February 3, 2025 |
|
TANKADHAR NAIK Vs. STATE OF ORISSA
|
May 30, 2025 |
|
TARUN KUMAR GADABAD Vs. SUBHALAXMI LENKA
|
March 5, 2025 |
|
TRIBIKRAM ACHARYA Vs. STATE OF ODISHA
|
July 14, 2025 |
|
UTKAL ALUMINA INTERNATIONAL LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
September 25, 2025 |
|
VIKRAM KUMAR BADAIK Vs. STATE OF ODISHA
|
July 10, 2025 |
|
VINAY KUMAR JAISWAL Vs. STATE OF ODISHA
|
July 11, 2025 |
|
WOODHILL-HIGHWAYS (JV) Vs. RAIL VIKAS NIGAM LTD
|
January 8, 2025 |