A. ASHOK Vs. STATE OF ODISHA
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June 12, 2024 |
A. HADU PATRA Vs. STATE OF ORISSA
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February 15, 2024 |
ABHIJIT SAMANTARAY Vs. STATE OF ORISSA
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May 9, 2024 |
ABHIMANYU PRADHAN Vs. STATE OF ODISHA
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April 19, 2024 |
ABHISEK UPADHYAY Vs. MANISHA MISHRA
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June 26, 2024 |
ABHISHEK NAG RAO Vs. STATE OF ODISHA
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May 23, 2024 |
ACHUTA PRADHAN Vs. STATE OF ORISSA
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March 7, 2024 |
ADARSH NOBLE CORP. LTD Vs. BRIDGE & ROOF CO.
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June 18, 2024 |
ADHIKARI KASHINATH DAS Vs. STATE OF ODISHA
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February 7, 2024 |
AJAMILLA BERA Vs. STATE OF ORISSA
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May 1, 2024 |
AJAY KUMAR BEHERA Vs. STATE OF ODISHA
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July 1, 2024 |
AJAY VERMA Vs. STATE OF ORISSA
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April 25, 2024 |
AJAYA DAS Vs. STATE OF ODISHA
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March 14, 2024 |
AJAYA MOHAPATRA Vs. STATE OF ODISHA
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April 8, 2024 |
AJBAHAR Vs. STATE OF ODISHA
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July 25, 2024 |
AJIT KUMAR NAYAK Vs. STATE OF ODISHA
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June 20, 2024 |
AJIT KUMAR PANDA Vs. STATE OF ODISHA
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October 7, 2024 |
AKASH BEHERA Vs. STATE OF ODISHA
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June 4, 2024 |
AKASH DIGAL Vs. STATE OF ODISHA
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May 8, 2024 |
AKASH KHARA Vs. STATE OF ODISHA
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July 19, 2024 |
AKASH MALLICK Vs. STATE OF ODISHA
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June 6, 2024 |
AKHAYA JENA Vs. STATE OF ODISHA
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March 4, 2024 |
AKHAYA KUMAR NAYAK Vs. SWARUPA SUBHADARSHINI DUTTA
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March 22, 2024 |
AKSHAYA KUMAR NATH Vs. STATE OF ODISHA
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March 14, 2024 |
AKSHAYA KUMAR NATH Vs. STATE OF ODISHA
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January 16, 2024 |
ALOK KUMAR DASH Vs. STATE OF ORISSA
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June 20, 2024 |
ALOK MAHAPATRA Vs. STATE OF ODISHA
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January 12, 2024 |
AMARENDRA PRATAP SWAIN Vs. STATE OF ODISHA
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February 9, 2024 |
AMARESH ROUT Vs. STATE OF ODISHA
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June 6, 2024 |
AMARJIT DIPA Vs. STATE OF ODISHA
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March 18, 2024 |
AMARNATH BISI Vs. STATE OF ORISSA
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April 24, 2024 |
AMBIKA @ ASHOKA HOTA Vs. GENERAL MANAGER S.E.C.L
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April 10, 2024 |
AMIR CHANDA MALI Vs. STATE OF ORISSA
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April 25, 2024 |
AMITAV THAKUR Vs. DUKHISHYAM HOTTA
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May 9, 2024 |
AMULYA KUMAR RATH Vs. STATE OF ODISHA
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April 30, 2024 |
ANANDA MAJHI Vs. STATE OF ORISSA
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January 8, 2024 |
ANANDINI RANA Vs. STATE OF ODISHA
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March 12, 2024 |
ANANTA DIGAL Vs. STATE OF ODISHA
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February 29, 2024 |
ANANTA NAIK Vs. STATE OF ODISHA
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October 8, 2024 |
ANANTA NARAYAN PANDA Vs. STATE OF ODISHA
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April 8, 2024 |
ANANTRAM BHOTRA Vs. PRATIMA BHOTRA
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March 28, 2024 |
ANIL SABAR Vs. STATE OF ODISHA
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February 21, 2024 |
ANIS AHEMAD KHAN Vs. STATE OF ODISHA
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March 6, 2024 |
ANKAJ Vs. STATE OF ODISHA
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July 1, 2024 |
ANKIT PRATAP SINGH Vs. STATE OF ODISHA
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March 15, 2024 |
ANKITA PRADHAN Vs. STATE OF ODISHA
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September 18, 2024 |
ANNAPURNA NAYAK Vs. DILLIP KUMAR DASH
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January 17, 2024 |
ANNAPURNA SATPATHY Vs. DEBA DUTTA RATHA
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July 18, 2024 |
ANTARYAMI NAIK Vs. STATE OF ODISHA
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April 10, 2024 |
ANUPAMA INDUSTRIES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 29, 2024 |
APARAJITA PRIYADARSHINI Vs. STATE OF ODISHA
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May 1, 2024 |
ARABINDA NAIK Vs. STATE OF ORISSA
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May 2, 2024 |
ARATI MISHRA Vs. STATE OF ODISHA
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February 12, 2024 |
ARATI MOHANTY Vs. GHANASHYAM MOHAPATRA
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March 12, 2024 |
ARCHANA KANUNGO Vs. STATE OF ODISHA
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March 28, 2024 |
ARCHANA KANUNGO Vs. STATE OF ORISSA
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May 15, 2024 |
ARDHENDU SEKHAR BHOL Vs. STATE INFORMATION COMMISSIONER
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April 5, 2024 |
ARIF Vs. STATE OF ODISHA
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June 24, 2024 |
ARJUN DAS Vs. STATE OF ODISHA
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February 13, 2024 |
ARNAPURNA PRADHAN Vs. TRINATH BARIK
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September 27, 2024 |
ARTABANDHU BANCHHOR Vs. STATE OF ODISHA
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January 2, 2024 |
ARUNA KUMAR MOHANTY Vs. RITANJALI MOHANTY
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April 15, 2024 |
ARUNDHATI SAHOO Vs. SOMADUTTA SAHOO
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April 25, 2024 |
ARVIND KUMAR SINGH Vs. DEPUTY INSPECTOR GENERAL, CISF
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July 24, 2024 |
ARVIND RAJWADE Vs. STATE OF ODISHA
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March 20, 2024 |
ASHAMANI BHANJA Vs. SISIR KUMAR BHANJA
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June 4, 2024 |
ASHOK Vs. STATE OF ORISSA
|
May 1, 2024 |
ASHOK BARAD Vs. STATE OF ODISHA
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April 8, 2024 |
ASHOK KUMAR JENA Vs. TAHASILDAR
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July 5, 2024 |
ASHOK KUMAR MAHANTY Vs. STATE OF ODISHA
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May 17, 2024 |
ASHOK KUMAR ROUT Vs. STATE OF ODISHA
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July 19, 2024 |
ASHU KHILA Vs. STATE OF ODISHA
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February 29, 2024 |
ASIF ALLI Vs. STATE OF ORISSA
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May 2, 2024 |
ASIF ALLI Vs. STATE OF ODISHA
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June 20, 2024 |
ASKA COOPERATIVE CENTRAL BANK CADRE SAMPADAK SANGHA Vs. STATE OF ODISHA
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February 26, 2024 |
ASWINI KUMAR MEHER Vs. STATE OF ODISHA
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January 5, 2024 |
ATMAJYOTI NAYAK Vs. STATE OF ODISHA
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May 28, 2024 |
ATTULLA Vs. STATE OF ODISHA
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May 28, 2024 |
AYEESURYA MISHRA Vs. LOHIT KUMAR DASH
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November 6, 2024 |
B. BHARATI Vs. B. PAPAMMA
|
February 8, 2024 |
B.AJAYA PATRO Vs. STATE OF ODISHA
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March 1, 2024 |
B.DHARMA PATRA Vs. STATE OF ODISHA
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June 21, 2024 |
BABARAO HIMIRIKA Vs. STATE OF ODISHA
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May 14, 2024 |
BABITA MUNDA Vs. STATE OF ODISHA
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September 6, 2024 |
BABLU NAIK Vs. STATE OF ORISSA
|
May 3, 2024 |
BABU Vs. STATE OF ODISHA
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July 26, 2024 |
BABU DEHURI Vs. STATE OF ODISHA
|
October 8, 2024 |
BABU HEMBRAM Vs. STATE OF ODISHA
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April 15, 2024 |
BABUL Vs. STATE OF ODISHA
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May 30, 2024 |
BABULA PHALAM Vs. STATE OF ODISHA
|
April 3, 2024 |
BABULU Vs. STATE OF ORISSA
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February 15, 2024 |
BACCHUS BOTTLING PVT. LTD. Vs. STATE OF ODISHA
|
April 24, 2024 |
BADAPU JAYADEV Vs. STATE OF ODISHA
|
February 15, 2024 |
BAILOCHAN SAHU Vs. STATE OF ODISHA
|
February 12, 2024 |
BALADEV RAUT Vs. STATE OF ORISSA
|
August 20, 2024 |
BALARAM BISWAL Vs. STATE OF ODISHA
|
May 6, 2024 |
BALARAM CHOUDHURY Vs. INDIAN BANK BHUBANESHWAR
|
March 28, 2024 |
BALARAM MEHER Vs. STATE OF ODISHA
|
June 24, 2024 |
BALARAM MUNDA Vs. STATE OF ODISHA
|
February 7, 2024 |
BALDEV SINGH Vs. STATE OF ODISHA
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June 19, 2024 |
BALIMIKI ROUT Vs. STATE OF ODISHA
|
March 22, 2024 |
BANAMALI BHOI Vs. STATE OF ODISHA
|
July 1, 2024 |
BANAMALI DEHURY Vs. STATE OF ODISHA
|
April 15, 2024 |
BANDANA MISHRA Vs. JYOTIRANJAN MISHRA
|
August 20, 2024 |
BANKIM CHANDRA PATTANAYAK Vs. STATE OF ODISHA
|
April 19, 2024 |
BANSAL INFRA PROJECTS PVT. LTD Vs. JINDAL STEEL AND POWER LTD
|
August 20, 2024 |
BAPU Vs. MANAS
|
March 20, 2024 |
BAPUN Vs. STATE OF ODISHA
|
March 19, 2024 |
BASANT KUMAR SAHOO Vs. AMITABH DAS
|
June 4, 2024 |
BASANTA KANHAR Vs. STATE OF ODISHA
|
January 12, 2024 |
BASANTA KUMAR MISHRA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
July 16, 2024 |
BASANTA KUMAR PRADHAN Vs. GATI KRUSHNA ROUT
|
April 3, 2024 |
BASANTA KUMAR PRADHAN Vs. STATE OF ODISHA
|
June 12, 2024 |
BASANTA KUMAR SWAIN Vs. STATE OF ODISHA
|
June 25, 2024 |
BASANTI MONDAL Vs. REPUBLIC OF INDIA
|
May 28, 2024 |
BASUDEBA BEHERA Vs. STATE OF ODISHA
|
June 4, 2024 |
BASUDEV MEHER Vs. STATE OF ODISHA
|
February 21, 2024 |
BEDGA KUMAR HEMBRAM Vs. STATE OF ODISHA
|
February 15, 2024 |
BEDI Vs. STATE OF ORISSA
|
January 9, 2024 |
BELA Vs. STATE OF ORISSA
|
May 2, 2024 |
BENUDHAR JAGAT Vs. STATE OF ODISHA
|
July 1, 2024 |
BENUDHAR NAIK Vs. STATE OF ORISSA
|
June 20, 2024 |
BENUDHAR NAYAK Vs. STATE OF ODISHA
|
March 15, 2024 |
BENUDHAR SOURA Vs. STATE OF ODISHA
|
July 12, 2024 |
BERHAMPUR MUNICIPALITY Vs. PRAFULLA CHANDRA PANDA
|
February 27, 2024 |
BHABANI SANKAR DASH Vs. PRABASINI RATH
|
February 27, 2024 |
BHAGYASHREE BISI Vs. ANIMESH PADHEE
|
August 8, 2024 |
BHAJAHARI ROUT Vs. SABITRI PADHI
|
April 30, 2024 |
BHARAT CHANDRA MAJHI Vs. STATE OF ODISHA
|
May 30, 2024 |
BHARAT NIAL Vs. STATE OF ODISHA
|
July 3, 2024 |
BHARATI SAHU Vs. SANTOSH KUMAR SAHU
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January 10, 2024 |
BHIKARI SAHU Vs. STATE OF ODISHA
|
February 7, 2024 |
BHIMASEN BEHERA Vs. BRAJA BEHERA
|
October 8, 2024 |
BHRAMARA KHADIA Vs. STATE OF ODISHA
|
February 29, 2024 |
BHUBAN KANHAR Vs. STATE OF ODISHA
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March 19, 2024 |
BHUBAN MOHAN DASH Vs. STATE OF ODISHA
|
April 29, 2024 |
BHUJA HANS Vs. STATE OF ODISHA
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June 26, 2024 |
BHURI MEHER Vs. STATE OF ODISHA
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July 12, 2024 |
BIBHUTI BHUSAN ACHARYA Vs. STATE OF ODISHA
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May 23, 2024 |
BIBHUTI BHUSAN JENA Vs. STATE OF ODISHA
|
June 25, 2024 |
BIBHUTI BHUSAN PANI Vs. STATE OF ODISHA
|
June 25, 2024 |
BICHITRA MOHANTY Vs. STATE OF ODISHA
|
May 2, 2024 |
BICKY PATTNAIK Vs. STATE OF ODISHA
|
January 31, 2024 |
BIDYADHAR NAIK Vs. OFFICE OF REGIONAL DIRECTORATE OF EDUCATION
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May 1, 2024 |
BIDYADHAR RANJIT Vs. STATE OF ODISHA
|
December 6, 2024 |
BIJAN KUMAR PANDA Vs. SANTILATA PANDA
|
August 22, 2024 |
BIJAY GOUDA Vs. STATE OF ORISSA
|
April 15, 2024 |
BIJAY KUMAR MURMU Vs. STATE OF ODISHA
|
March 11, 2024 |
BIJAY KUMAR NAYAK Vs. STATE OF ODISHA
|
February 5, 2024 |
BIJAY KUMAR NAYAK Vs. STATE OF ODISHA
|
April 15, 2024 |
BIJAY KUMAR SWAIN Vs. STATE OF ODISHA
|
February 9, 2024 |
BIJAYA KUMAR BISHI Vs. STATE OF ODISHA
|
March 15, 2024 |
BIJAYA KUMAR DAS Vs. STATE OF ODISHA
|
March 15, 2024 |
BIJAYA KUMAR PADHY Vs. CHAIRMAN, STATE SENTENCE REVIEW BOARD
|
April 2, 2024 |
BIJU TRIPATHY Vs. STATE OF ORISSA
|
April 23, 2024 |
BIKASH KUMAR JAIN Vs. STATE OF ODISHA
|
February 9, 2024 |
BILASI MUKHI Vs. BRAHMANANDA SAHOO
|
May 21, 2024 |
BIMALA DAS Vs. SULOCHANA BEWA
|
April 23, 2024 |
BINOD KARADA Vs. STATE OF ODISHA
|
May 30, 2024 |
BINOD KUMAR SAHOO Vs. STATE OF ORISSA
|
May 3, 2024 |
BINOD LIMA Vs. STATE OF ODISHA
|
July 25, 2024 |
BINODINI ROUT Vs. STATE OF ODISHA
|
January 12, 2024 |
BINODINI SENAPATI Vs. STATE OF ODISHA
|
April 10, 2024 |
BIPIN BEHERA Vs. STATE OF ODISHA
|
June 24, 2024 |
BIPIN BIHARI BEHERA Vs. STATE OF ODISHA
|
May 17, 2024 |
BIPRA CHARAN BISOI Vs. PATITAPABAN PANDA
|
March 21, 2024 |
BIRENDRA KUMAR Vs. DIST MAGISTRATE CUM COLLECTOR
|
June 4, 2024 |
BISHNU CHARAN SAHOO Vs. SUBHASMITA PATRA
|
April 3, 2024 |
BISHNU CHARAN SAHOO Vs. TUKUMARI SAHOO
|
March 14, 2024 |
BISHNU PRIYA ACHARYA Vs. SURESH CHANDRA ACHARYA
|
May 20, 2024 |
BISMIT RANJAN DAS Vs. STATE OF ODISHA
|
March 11, 2024 |
BISWA BAIKUNTHA MALLIK Vs. STATE OF ODISHA
|
July 4, 2024 |
BISWAJIT BEHURA Vs. STATE OF ODISHA
|
January 5, 2024 |
BISWAJIT DASH Vs. STATE OF ODISHA
|
July 2, 2024 |
BISWAJIT PATTNAIK Vs. STATE OF ODISHA
|
February 9, 2024 |
BISWAMBAR SAHU Vs. STATE OF ODISHA
|
February 12, 2024 |
BISWANATH GIRI Vs. NIMAIN MURMU
|
January 10, 2024 |
BISWANATH KHATUA Vs. LORD LINGARAJ MAHAPRABHU BIJE
|
April 23, 2024 |
BISWANATH KHATUA Vs. STATE OF ODISHA
|
April 15, 2024 |
BISWANATH SENAPATI Vs. STATE OF ORISSA
|
April 3, 2024 |
BOARD OF GOVERNORS Vs. REGISTRAR INDIRA GANDHI INSTITUTE OF TECHNOLOGY SARANG
|
February 6, 2024 |
BRUNDABAN DAS Vs. STATE OF ORISSA
|
January 8, 2024 |
BRUNDABAN RANA Vs. STATE OF ORISSA
|
January 9, 2024 |
CHAIN SINGH PRADHAN Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
July 24, 2024 |
CHAKRADHAR NATH Vs. STATE OF ODISHA
|
March 20, 2024 |
CHAMPABATI KHATUA Vs. MURALIDHAR KHATUA
|
March 11, 2024 |
CHANDANA Vs. STATE OF ODISHA
|
April 23, 2024 |
CHANDRA KHILA Vs. STATE OF ODISHA
|
March 15, 2024 |
CHANDRASEKHAR MOHANTY Vs. STATE OF ODISHA
|
March 7, 2024 |
CHARAN SAMANTARAY Vs. SUBHASMITA BALIARSINGH
|
September 19, 2024 |
CHEPAN MUKHI Vs. STATE OF ODISHA
|
January 4, 2024 |
CHETANAKANTI NAIK Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION
|
June 25, 2024 |
CHHABI Vs. STATE OF ODISHA
|
June 28, 2024 |
CHHAYA NAIK Vs. UMA AMANTA
|
May 16, 2024 |
CHIEF MANAGER CUM AUTHORIZED Vs. RAJESH KUMAR AGRAWAL
|
July 1, 2024 |
CHIKU Vs. STATE OF ODISHA
|
February 15, 2024 |
CHINMAYA MALLICK Vs. STATE OF ODISHA
|
March 6, 2024 |
CHINTU Vs. STATE OF ODISHA
|
February 7, 2024 |
CHINTU Vs. STATE OF ORISSA
|
April 3, 2024 |
CHITRASEN MAGAR Vs. STATE OF ODISHA
|
May 15, 2024 |
CHITRASEN PRADHAN Vs. STATE OF ODISHA
|
May 21, 2024 |
CHITTA RANJAN MEHER Vs. SOUDAMINI MEHER
|
May 14, 2024 |
CHITTARANJAN PRADHAN Vs. STATE OF ODISHA
|
June 21, 2024 |
CHITTARANJAN TRIPATHY Vs. INDIAN OVERSEAS BANK
|
July 16, 2024 |
CHOUDHURY MEDICAL STORE Vs. UNION OF INDIA
|
June 19, 2024 |
CHUMAN DIGAL Vs. STATE OF ODISHA
|
June 6, 2024 |
COLLECTOR, CUTTACK Vs. SANKAR SAHU(DEAD)
|
September 20, 2024 |
D.I.G. (P), C.R.P.F. Vs. NARAYAN CHANDRA MOHAPATRA
|
June 28, 2024 |
D.K. ENTERPRISERS Vs. JYOTI SANJAY AGRAWAL
|
July 18, 2024 |
D.K. ENTERPRISES Vs. ASST. DIRECTOR (REVENUE), ESIC
|
July 16, 2024 |
DAMBU Vs. STATE OF ODISHA
|
April 6, 2024 |
DAMODAR BEJ Vs. STATE OF ODISHA
|
March 14, 2024 |
DAMU NAIK Vs. STATE OF ODISHA
|
April 15, 2024 |
DAYANIDHI DEHURY Vs. STATE OF ODISHA
|
May 21, 2024 |
DAYANIDHI SAHOO Vs. RABINDRA CHANDRA SAHOO
|
July 26, 2024 |
DEBABRATA Vs. STATE OF ODISHA
|
January 17, 2024 |
DEBARAJ SAHOO Vs. UNION OF INDIA
|
February 8, 2024 |
DEBENDRA MAHAKUD Vs. STATE OF ODISHA
|
July 25, 2024 |
DEBRAJ MAJHI Vs. STATE OF ORISSA
|
January 10, 2024 |
DEEPAK CHOUDHURY Vs. STATE OF ODISHA
|
March 21, 2024 |
DEEPAK KUMAR BEHERA Vs. STATE OF ODISHA
|
July 26, 2024 |
DEEPAK KUMAR MOHANTY Vs. ARVIND SINGH
|
June 25, 2024 |
DEPUTY CHIEF ENGINEER Vs. PAICHHA MUDULI
|
September 30, 2024 |
DEV Vs. STATE OF ODISHA
|
March 14, 2024 |
DHANAMATI BAG Vs. STATE OF ODISHA
|
April 15, 2024 |
DHANURJAYA SOURA Vs. STATE OF ODISHA
|
May 8, 2024 |
DHIRENDRA DAS Vs. STATE OF ODISHA
|
May 28, 2024 |
DHIRU DASH Vs. STATE OF ODISHA
|
February 12, 2024 |
DHUBALESWAR SAHU Vs. STATE OF ODISHA
|
April 6, 2024 |
DHULESWAR SETHI Vs. SANKARSAN DALAI
|
May 6, 2024 |
DIBAKAR BARIK Vs. STATE OF ODISHA
|
March 12, 2024 |
DIBAKAR DAS Vs. SRIRAM DAS
|
April 25, 2024 |
DIBAKAR SAHOO Vs. CHIEF REGIONAL MANAGER
|
April 19, 2024 |
DIGAM @ DIGAMBAR DAS Vs. STATE OF ORISSA
|
June 25, 2024 |
DILLIA Vs. STATE OF ODISHA
|
February 13, 2024 |
DILLIP BARIK Vs. STATE OF ODISHA
|
February 27, 2024 |
DILLIP BISWAL Vs. STATE OF ODISHA
|
March 15, 2024 |
DILLIP KUMAR PANDA Vs. STATE OF ODISHA
|
February 28, 2024 |
DILLIP KUMAR PRADHAN Vs. STATE OF ODISHA
|
May 7, 2024 |
DINABANDHU BEHERA Vs. BINOD RAM
|
January 25, 2024 |
DINESH KUMAR SAMANTARAY Vs. STATE OF ODISHA
|
April 19, 2024 |
DIPAK BAITHARU Vs. STATE OF ODISHA
|
March 21, 2024 |
DIPAK MEHER Vs. STATE OF ORISSA
|
January 10, 2024 |
DIPAK PATEL Vs. STATE OF ODISHA
|
June 19, 2024 |
DIPAN SAHU Vs. STATE OF ODISHA
|
May 7, 2024 |
DIPTIPRAVA SAHU Vs. STATE OF ODISHA
|
June 20, 2024 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. PANCHANAN PANIGRAHI
|
May 6, 2024 |
DON Vs. STATE OF ORISSA
|
February 15, 2024 |
DON Vs. STATE OF ODISHA
|
March 7, 2024 |
DOURATH BAGH Vs. STATE OF ODISHA
|
July 26, 2024 |
DUKHISHYAMA BAGHAR Vs. STATE OF ODISHA
|
April 15, 2024 |
DULHAN KHAN Vs. STATE OF ODISHA
|
March 11, 2024 |
DURGA CHARAN PRADHAN Vs. STATE OF ODISHA
|
January 31, 2024 |
DURJYADHANA ANKUDI Vs. STATE OF ODISHA
|
February 21, 2024 |
DUSHMANT BARIK Vs. STATE OF ORISSA
|
February 19, 2024 |
E. SWARNALATA Vs. STATE OF ODISHA
|
March 6, 2024 |
EKADASHIA SAHU Vs. HAREKRUSHNA SAHU
|
May 20, 2024 |
EVOS BUILDCON PVT. LTD Vs. STATE OF ODISHA
|
January 31, 2024 |
EXECUTIVE ENGINEER, ELECTRICAL STORES DIVISION Vs. DIRECTOR OF INDUSTRIES CUM CHAIRMAN
|
May 21, 2024 |
FAGUNA HARIJAN Vs. STATE OF ORISSA
|
April 23, 2024 |
FARU Vs. STATE OF ODISHA
|
May 20, 2024 |
FAYAZ ALI Vs. STATE OF ORISSA
|
May 14, 2024 |
FELU Vs. STATE OF ORISSA
|
February 19, 2024 |
GAGAN PUJARI Vs. STATE OF ODISHA
|
February 29, 2024 |
GAJENDRA KALANDI @ GAJA Vs. STATE OF ORISSA
|
January 22, 2024 |
GAJENDRA SINGH Vs. UNION OF INDIA
|
May 21, 2024 |
GALIB HASIM Vs. STATE OF ODISHA
|
June 19, 2024 |
GAMMON INFRASTRUCTURE PROJECTS LIMITED, GECPL (JV) Vs. STATE OF ODISHA
|
September 27, 2024 |
GANESWAR SAHHO Vs. STATE OF ODISHA
|
July 16, 2024 |
GANGA MADKAMI Vs. STATE OF ORISSA
|
January 8, 2024 |
GANGADHAR BEHERA Vs. JOGENDRA BEHERA
|
January 10, 2024 |
GANPATI RANDHARI Vs. STATE OF ODISHA
|
February 9, 2024 |
GATIA Vs. STATE OF ORISSA
|
July 30, 2024 |
GAYATRI AGENCY Vs. PARADIP PORT TRUST
|
April 15, 2024 |
GENERAL MANAGER MAHANADI COALFIELDS LTD Vs. PRESIDING OFFICER
|
March 19, 2024 |
GHANASHYAM HEMALATA VIDYA Vs. DHRUBA CHARAN PATTNAIK
|
April 6, 2024 |
GHANASHYAM JENA Vs. STATE OF ODISHA
|
February 16, 2024 |
GIRIJA SHANKAR MOHAPATRA Vs. STATE OF ODISHA
|
May 17, 2024 |
GIRISH BEHERA Vs. STATE OF ODISHA
|
February 20, 2024 |
GKF NURSING INSTITUTE Vs. STATE OF ODISHA
|
May 14, 2024 |
GOBARDHAN BEMAL Vs. STATE OF ODISHA
|
May 14, 2024 |
GOBINDA BEHERA Vs. STATE OF ORISSA
|
April 25, 2024 |
GOBINDA DIGAL Vs. STATE OF ODISHA
|
February 29, 2024 |
GOKULA KUMAR MARTHA Vs. STATE OF ORISSA
|
April 16, 2024 |
GOLAK BIHARI RAYMOHAPATRA Vs. MANORAMA RAYMOHAPATRA
|
April 2, 2024 |
GOLAKHA CHANDRA PANDA Vs. STATE OF ODISHA
|
June 25, 2024 |
GOPAL CHANDRA BEHERA Vs. STATE OF ODISHA
|
December 24, 2024 |
GOPINATH ROUT Vs. STATE OF ODISHA
|
February 2, 2024 |
GOURA MANDOL Vs. STATE OF ODISHA
|
February 15, 2024 |
GOURAHARI PATRA Vs. NARAHARI PATRA
|
August 13, 2024 |
GOURANGA SETHI Vs. STATE OF ODISHA
|
April 29, 2024 |
GOUTAM MAJHI Vs. MANDHAR BHOI
|
September 13, 2024 |
GOVERNING BODY Vs. STATE OF ODISHA
|
February 21, 2024 |
GOVERNING BODY OF SHANTILATA MAHAVIDYALAYA Vs. SHANTILATA JENA
|
May 21, 2024 |
GOVINDA NAYAK Vs. STATE OF ODISHA
|
January 2, 2024 |
GRAM TARANG EMPLOYABILITY TRAINING SERVICE Vs. NATIONAL SKILL DEVELOPMENT CORPORATION
|
September 4, 2024 |
GUGURU PRADHAN Vs. STATE OF ODISHA
|
June 19, 2024 |
GULI Vs. STATE OF ODISHA
|
February 29, 2024 |
GULSAN BIBI Vs. SWAPAN KUMAR
|
August 28, 2024 |
GUNABANTA BISWA Vs. STATE OF ORISSA
|
July 1, 2024 |
GURU CHARAN BEHERA Vs. STATE OF ODISHA
|
June 21, 2024 |
GURU CHARAN BISWAL Vs. STATE OF ODISHA
|
July 2, 2024 |
GURUBUX SINGH AHLUWALIA Vs. SANATAN MAHAKUD
|
September 18, 2024 |
GYANENDRA BEURA Vs. STATE OF ODISHA
|
May 2, 2024 |
HADU Vs. STATE OF ODISHA
|
February 9, 2024 |
HANUMAN ENTERPRISERS Vs. STATE OF ORISSA
|
April 16, 2024 |
HARA KUMAR RATH Vs. DIPTIMAYEE MISHRA
|
March 19, 2024 |
HARA KUMAR RATH Vs. DIPTIMAYEE MISHRA
|
March 19, 2024 |
HARAMANI DIBYA Vs. HIREN KUMAR DUTTA
|
July 3, 2024 |
HARAPRIYA NANDA Vs. STATE OF ODISHA
|
April 24, 2024 |
HAREKRISHNA Vs. STATE OF ORISSA
|
April 15, 2024 |
HAREKRUSHNA BEHERA Vs. MANASI JENA
|
January 3, 2024 |
HARIBANDHU HARIJAN Vs. STATE OF ODISHA
|
July 26, 2024 |
HARISH JAISWAL Vs. STATE OF ODISHA
|
July 19, 2024 |
HEENA KAUSAR Vs. MAHAMMAD NADEEM
|
January 4, 2024 |
HEMANTA BEHERA Vs. STATE OF ODISHA
|
June 11, 2024 |
HEMANTA KHORA Vs. STATE OF ODISHA
|
July 1, 2024 |
HEMANTA KUMAR BEHERA Vs. KABITA SAHU
|
February 29, 2024 |
HEMANTA KUMAR RAY Vs. ROMANI DAS
|
May 16, 2024 |
HEMANTA SAHOO Vs. STATE OF ODISHA
|
April 29, 2024 |
HEMLAL MUNDARI Vs. STATE OF ODISHA
|
April 15, 2024 |
HIMANSU BEHERA Vs. STATE OF ODISHA
|
February 15, 2024 |
HITESH KUMAR RAY Vs. STATE OF ODISHA
|
May 30, 2024 |
HRUSHIKESH BEHERA Vs. UNION BANK OF INDIA
|
June 25, 2024 |
IBATULLAH KHAN Vs. STATE OF ODISHA
|
June 19, 2024 |
ICICI BANK LTD Vs. PRATIVA BHARATI
|
April 19, 2024 |
INDRAJIT DE Vs. REPUBLIC OF INDIA
|
April 15, 2024 |
INDRAJIT MADHI Vs. STATE OF ODISHA
|
April 4, 2024 |
INDRAMANI JENA Vs. BABAJI CHARAN NAYAK
|
January 10, 2024 |
ITI SATPATHY Vs. SARADA PRASAD KAR
|
January 10, 2024 |
JADA Vs. STATE OF ODISHA
|
April 15, 2024 |
JAFRUDIN MALIK Vs. STATE OF ODISHA
|
May 20, 2024 |
JAGA Vs. STATE OF ODISHA
|
May 1, 2024 |
JAGA Vs. STATE OF ODISHA
|
March 28, 2024 |
JAGABANDHU BADAPANDA Vs. LOKANATH MESWA
|
May 7, 2024 |
JAGABANDHU GOUDA Vs. STATE OF ODISHA
|
February 19, 2024 |
JAGADISH KUMAR MUNI Vs. STATE OF ODISHA
|
April 16, 2024 |
JAGANNATH MAHANTA Vs. STATE OF ORISSA
|
June 20, 2024 |
JAGANNATH PARIDA Vs. STATE OF ODISHA
|
June 20, 2024 |
JAGARAO KANJAKA Vs. STATE OF ORISSA
|
January 8, 2024 |
JAGAT NAIK Vs. STATE OF ODISHA
|
June 4, 2024 |
JAGDISH NIAL Vs. STATE OF ODISHA
|
April 15, 2024 |
JAKAB KHILA Vs. STATE OF ODISHA
|
June 24, 2024 |
JAKSHYA DINDUNGA Vs. KUNI KRADIKA
|
March 18, 2024 |
JANAKI @ GANAPATI DAS Vs. STATE OF ODISHA
|
July 1, 2024 |
JANMEJAYA SAHU Vs. STATE OF ODISHA
|
April 25, 2024 |
JAWAHARLAL MOHANTA Vs. STATE OF ORISSA
|
May 9, 2024 |
JAYANTA KUMAR LENKA Vs. DURGA MAJHI
|
April 18, 2024 |
JAYANTA KUMAR PRADHAN Vs. MAHANADI COAL FIELD LTD.
|
June 25, 2024 |
JAYARAM NAYAK Vs. BALARAM SWAIN
|
February 19, 2024 |
JAYARAM PRADHAN Vs. STATE OF ODISHA
|
January 5, 2024 |
JAYASHREE SINGHDEO Vs. STATE OF ODISHA
|
June 12, 2024 |
JAYPAL Vs. STATE OF ODISHA
|
July 1, 2024 |
JDL LIME STONE & DOLOMITE MINES Vs. STATE OF ODISHA
|
February 20, 2024 |
JEET AMARESH SATPATHY Vs. STATE OF ODISHA
|
May 21, 2024 |
JENA DEI THAKURANI Vs. SARAT CHANDRA SAHOO
|
June 11, 2024 |
JHASKETAN BHOI Vs. STATE OF ODISHA
|
July 26, 2024 |
JIRI Vs. STATE OF ODISHA
|
June 26, 2024 |
JITENDRA KUMAR SAHU Vs. PRAKASH ACHARYA
|
June 12, 2024 |
JITENDRA PALEI Vs. STATE OF ODISHA
|
January 16, 2024 |
JITU Vs. STATE OF ODISHA
|
February 20, 2024 |
JITU Vs. STATE OF ODISHA
|
May 20, 2024 |
JITU MEHER Vs. MAHESWARI AGENCIES
|
April 29, 2024 |
JOGENDRA SOY Vs. STATE OF ODISHA
|
March 12, 2024 |
JOGESWAR SOY Vs. STATE OF ODISHA
|
August 20, 2024 |
JUDHISTIRA SAHU Vs. STATE BANK OF INDIA
|
July 30, 2024 |
JYOTIRANJAN PANDA Vs. NIBEDITA PANDA
|
February 27, 2024 |
JYOTIRANJAN SAHOO Vs. STATE OF ODISHA
|
July 18, 2024 |
JYOTIRMAYA MAHAKUDA Vs. STATE OF ODISHA
|
May 28, 2024 |
JYOTIRMOY MOHAPATRA Vs. STATE OF ODISHA
|
February 28, 2024 |
K. KAMESWAR REDDY Vs. STATE OF ODISHA
|
June 20, 2024 |
KABI PRADHAN Vs. STATE OF ODISHA
|
May 1, 2024 |
KABITA GIRI Vs. STATE OF ORISSA
|
October 3, 2024 |
KABULI Vs. STATE OF ODISHA
|
March 19, 2024 |
KAIFI KHAN Vs. STATE OF ODISHA
|
May 2, 2024 |
KAILASH CHANDRA MOHANTY Vs. DEBENDRANATH KANUNGO
|
September 20, 2024 |
KAILASH CHANDRA PANDA Vs. STATE OF ODISHA
|
January 18, 2024 |
KAILASH CHANDRA SAHU Vs. ENFORCEMENT DIRECTORATE
|
March 12, 2024 |
KALIA KARNA Vs. KAIKEI SETHI
|
June 28, 2024 |
KALPANA MEHER Vs. BANSIDHARA PATRA
|
January 8, 2024 |
KALU CHARAN BEHERA Vs. STATE OF ODISHA
|
June 12, 2024 |
KALU PATRA Vs. STATE OF ODISHA
|
May 1, 2024 |
KAMALAKANTA JENA Vs. STATE OF ODISHA
|
March 19, 2024 |
KANAI DAS Vs. STATE OF ORISSA
|
April 25, 2024 |
KANAK MANJARI WOMENS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 28, 2024 |
KANAKALATA PRADHAN Vs. DIRECTOR, SECONDARY EDUCATION
|
March 18, 2024 |
KANDA MAJHI Vs. STATE OF ODISHA
|
January 8, 2024 |
KANHA JENA Vs. STATE OF ODISHA
|
June 11, 2024 |
KANHEI Vs. STATE OF ODISHA
|
April 8, 2024 |
KANHU Vs. STATE OF ORISSA
|
May 9, 2024 |
KANHU BEHERA Vs. STATE OF ODISHA
|
February 29, 2024 |
KANHU CHARAN MISHRA Vs. STATE OF ODISHA
|
March 13, 2024 |
KANISHKA DAS Vs. UNION OF INDIA
|
October 4, 2024 |
KARAN GUNDUCHI Vs. STATE OF ODISHA
|
February 21, 2024 |
KARMA SUNA Vs. STATE OF ODISHA
|
April 3, 2024 |
KARTIK MAHAKUD Vs. STATE OF ODISHA
|
July 3, 2024 |
KARTIK MAJHI Vs. STATE OF ODISHA
|
May 6, 2024 |
KARTIK PARIMANIK Vs. STATE OF ODISHA
|
May 21, 2024 |
KARUNAKAR MAHAPATRA Vs. SAKUNTALA BALABANTARAY
|
March 11, 2024 |
KARUNAKAR MOHANTY Vs. SUBHASINI PATRA
|
May 20, 2024 |
KASHIM KHAN Vs. STATE OF ODISHA
|
July 3, 2024 |
KASIM KHAN Vs. STATE OF ODISHA
|
February 16, 2024 |
KASTURI DAS Vs. ORISSA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
May 9, 2024 |
KAUPIN DHARI Vs. SATYA MAHIMA DHARMA DHAM PARICHALANA SAMITI
|
April 5, 2024 |
KAUSALYA SINGH Vs. SRINATH CH. SAHU
|
February 9, 2024 |
KEDAR MAJHI Vs. STATE OF ODISHA
|
July 18, 2024 |
KEDAR NATH PADHY Vs. STATE OF ODISHA
|
February 27, 2024 |
KEMATI KHARSEL Vs. STATE OF ODISHA
|
April 16, 2024 |
KENDU Vs. STATE OF ORISSA
|
January 8, 2024 |
KESHAB RAITA Vs. STATE OF ODISHA
|
June 26, 2024 |
KHAGAPATI KALAR Vs. STATE OF ODISHA
|
February 29, 2024 |
KHANDU PRADHAN Vs. STATE OF ORISSA
|
February 15, 2024 |
KHUKURANI JENA Vs. STATE OF ODISHA
|
February 22, 2024 |
KILO CHINNA RAO Vs. STATE OF ORISSA
|
January 10, 2024 |
KIRAN KUMAR PATI Vs. STATE OF ODISHA
|
February 26, 2024 |
KISHORE CHANDRA JENA Vs. STATE OF ORISSA
|
March 20, 2024 |
KISHORE KRISHNA PIRI Vs. CHAIRMAN, BALASORE MUNICIPALITY
|
February 8, 2024 |
KISHORE PATRA Vs. STATE OF ODISHA
|
May 1, 2024 |
KRUSHNA CHANDRA BEHERA PRADHAN Vs. GOVERNMENT OF ODISHA
|
June 26, 2024 |
KRUSHNA CHANDRA UPADHYAYA Vs. BHAIRAB CHANDRA UPADHYAYA
|
March 22, 2024 |
KRUSHNA KHILLO Vs. STATE OF ODISHA
|
July 15, 2024 |
KRUSHNA MOHAN GOCHHAYAT Vs. STATE OF ODISHA
|
January 31, 2024 |
KSHMANIDHI MEHER Vs. STATE OF ODISHA
|
February 21, 2024 |
KUKULI MALLIK Vs. STATE OF ODISHA
|
March 22, 2024 |
KUMAR MALIK Vs. BHUBANESWARI MISHRA
|
February 15, 2024 |
KUMAR RANA Vs. STATE OF ODISHA
|
June 6, 2024 |
KUNJALATA JENA Vs. PURNA CHANDRA JENA
|
April 3, 2024 |
KUNTI MALLIK Vs. STATE OF ORISSA
|
January 8, 2024 |
KUSUMA SAHOO Vs. STATE OF ODISHA
|
March 20, 2024 |
LABA ROUT Vs. STATE OF ODISHA
|
May 16, 2024 |
LABANYA PATI Vs. SANTANU KUMAR MISHRA
|
February 2, 2024 |
LAKSHMAN NAIK Vs. PURNI NAIKANI
|
April 18, 2024 |
LALIT KUMAR Vs. UNION BANK OF INDIA
|
June 25, 2024 |
LALIT MADHAB MISHRA Vs. STATE OF ODISHA
|
February 26, 2024 |
LALITA MOHAN DAS Vs. ASSISTANT DIRECTOR, E.D.
|
April 26, 2024 |
LAMBU BESRA Vs. STATE OF ORISSA
|
January 8, 2024 |
LAND ACQUISITION OFFICER GANJAM Vs. STATE OF ORISSA
|
April 23, 2024 |
LANDA Vs. STATE OF ODISHA
|
October 8, 2024 |
LANDU Vs. STATE OF ODISHA
|
February 15, 2024 |
LAPA PURTY Vs. STATE OF ORISSA
|
January 8, 2024 |
LAXMI KANTA PATRO Vs. STATE OF ODISHA
|
February 28, 2024 |
LAXMI MAHANTA Vs. STATE OF ODISHA
|
January 2, 2024 |
LAXMI NARAYAN PAIKARAY Vs. STATE OF ORISSA
|
January 10, 2024 |
LAXMI NAYAK Vs. STATE OF ODISHA
|
July 19, 2024 |
LAXMIDHAR SWAIN Vs. STATE OF ODISHA
|
January 5, 2024 |
LAXSAN ASSOCIATES Vs. STATE OF ODISHA
|
March 28, 2024 |
LILU PARABHUE Vs. STATE OF ORISSA
|
April 3, 2024 |
LITU ROUT Vs. STATE OF ORISSA
|
May 3, 2024 |
LITUN PRADHAN Vs. STATE OF ODISHA
|
May 28, 2024 |
LIVANS LUGUN Vs. STATE OF ODISHA
|
April 15, 2024 |
LOCHAN RANA Vs. STATE OF ODISHA
|
June 6, 2024 |
LOKANATH MOHANTY Vs. STATE OF ODISHA
|
March 20, 2024 |
LOKNATH DHAL Vs. JYOSTNAMAYEE NAYAK
|
February 29, 2024 |
LOKNATH HARIJAN Vs. STATE OF ODISHA
|
May 14, 2024 |
LOTUS RESTAURANT Vs. STATE OF ODISHA
|
March 27, 2024 |
LUKU BHUMIA Vs. STATE OF ODISHA
|
March 20, 2024 |
M.RAMESH REDDY Vs. STATE OF ODISHA
|
January 12, 2024 |
M/S. MAHAPATRA ENTERPRISES,SAMBALPUR Vs. STATE OF ORISSA
|
April 9, 2024 |
MAA SARALA AQUA INDUSTRIES Vs. UNION OF INDIA
|
January 9, 2024 |
MADAN HARIJAN Vs. STATE OF ODISHA
|
February 26, 2024 |
MADAN SUTAR Vs. STATE OF ODISHA
|
July 16, 2024 |
MADAN TUDU Vs. STATE OF ODISHA
|
March 22, 2024 |
MADANMOHAN SWAIN Vs. SUPERINTENDENT OF POLICE
|
August 7, 2024 |
MADHABA RANA Vs. STATE OF ODISHA
|
March 6, 2024 |
MADHUSMITA DUTTA Vs. STATE OF ORISSA
|
May 9, 2024 |
MADHUSUDAN MAJHI Vs. STATE OF ORISSA
|
April 25, 2024 |
MAFUZA BIBI Vs. STATE OF ODISHA
|
February 8, 2024 |
MAHA LAXMI ASSOCIATES Vs. STATE OF ODISHA
|
April 3, 2024 |
MAHANTARA SETHI Vs. STATE OF ODISHA
|
April 15, 2024 |
MAHARAGU Vs. STATE OF ODISHA
|
April 15, 2024 |
MAHESH KUMAR AGARWAL Vs. SUMANLAL LODHI
|
April 3, 2024 |
MAHESWAR DAS Vs. STATE OF ODISHA
|
April 29, 2024 |
MAHINDRA PRADHAN Vs. PREM SAGAR DHURUA
|
March 11, 2024 |
MAKARDHWAJA KALTA Vs. TIRTHA KARNA
|
April 6, 2024 |
MAKASUDAN PODAR Vs. STATE OF ODISHA
|
February 22, 2024 |
MAKURU PURTY Vs. STATE OF ODISHA
|
March 7, 2024 |
MALATI NAYAK Vs. KABITA BAUG
|
March 13, 2024 |
MALLIKA P. Vs. STATE OF ODISHA
|
May 30, 2024 |
MAMATA DAS Vs. COLLECTOR
|
April 2, 2024 |
MAMATA MAHARANA Vs. UNION OF INDIA
|
February 2, 2024 |
MAMATA NAYAK Vs. STATE OF ODISHA
|
April 26, 2024 |
MANAGING DIRECTOR, STATE BANK OF INDIA Vs. KUNDAN LUHA
|
April 22, 2024 |
MANAS DIGAL Vs. STATE OF ODISHA
|
March 14, 2024 |
MANAS RANJAN TRIPATHY Vs. NISER
|
May 9, 2024 |
MANGALA PRASAD MOHANTY Vs. VICE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
June 25, 2024 |
MANGU MAJHI Vs. STATE OF ODISHA
|
March 18, 2024 |
MANJUBALA SARANGI Vs. DEBA DARSHINI
|
May 9, 2024 |
MANJULATA MUDULI Vs. LIC OF INDIA, DIVISION OFFICE, CUTTACK
|
May 3, 2024 |
MANOJ BALIAR SINGH Vs. STATE OF ODISHA
|
July 3, 2024 |
MANOJ KUMAR DAS Vs. STATE OF ODISHA
|
March 7, 2024 |
MANOJ KUMAR PATTNAIK Vs. STATE OF ODISHA
|
May 17, 2024 |
MANOJ KUMAR RATH Vs. STATE OF ODISHA
|
June 6, 2024 |
MANOJ LENKA Vs. STATE OF ODISHA
|
June 24, 2024 |
MANORAMA PATI Vs. SUVENDU KAR
|
January 16, 2024 |
MANORANJAN PATI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
January 24, 2024 |
MANORANJAN TAREI Vs. STATE OF ODISHA
|
May 2, 2024 |
MANSOOR ALLAM Vs. STATE OF ODISHA
|
March 18, 2024 |
MANTU Vs. STATE OF ODISHA
|
February 20, 2024 |
MANTU Vs. STATE OF ODISHA
|
May 23, 2024 |
MANTU Vs. STATE OF ODISHA
|
May 1, 2024 |
MANTU DAS Vs. STATE OF ODISHA
|
April 8, 2024 |
MAXI @ MAXIMUS SORENG Vs. STATE OF ODISHA
|
January 9, 2024 |
MD. AFJAL ANSARI Vs. STATE OF ODISHA
|
February 13, 2024 |
MD. AFSAR Vs. STATE OF ODISHA
|
February 15, 2024 |
MD. MAINUDDIN MOLLA Vs. STATE OF ODISHA
|
February 5, 2024 |
MD. MUMTAZ Vs. MUSTAQUE AHAMAD
|
February 8, 2024 |
MD. SWALEHUZZAMAN Vs. STATE OF ODISHA
|
July 1, 2024 |
MD. ZAKRIA Vs. UNION OF INDIA
|
March 28, 2024 |
MEDIA ANUPAM LTD., BERHAMPUR Vs. PRESIDING OFFICER, LABOUR COURT
|
February 15, 2024 |
MEHBOOBUN NAHAR MILKY Vs. AMARJEET NAYAK
|
February 7, 2024 |
MEHUL MISHRA Vs. MINATI PANDA
|
February 19, 2024 |
META JYOTI PATRA Vs. META PRAKASH CHANDRA PATRA
|
March 21, 2024 |
MINAKETAN BISWAL Vs. STATE OF ODISHA
|
March 20, 2024 |
MINAKHI DAS Vs. STATE OF ODISHA
|
May 30, 2024 |
MINATI SAHOO Vs. STATE OF ODISHA
|
March 4, 2024 |
MINJA NAYAK Vs. STATE OF ODISHA
|
May 30, 2024 |
MIRDULKANTI HALDAR Vs. STATE OF ODISHA
|
August 20, 2024 |
MITA PRAMALIK Vs. SUDIP KUMAR PRAMALIK
|
April 2, 2024 |
MITIKA NAHAK Vs. STATE OF ODISHA
|
April 6, 2024 |
MITU Vs. STATE OF ODISHA
|
February 9, 2024 |
MOHAMMED MOQUIM Vs. STATE OF ODISHA
|
April 10, 2024 |
MOHAMMED MUSTAK Vs. STATE OF ORISSA
|
May 6, 2024 |
MOHAN BEHERA Vs. STATE OF ODISHA
|
May 2, 2024 |
MOHAN BEHERA Vs. STATE OF ORISSA
|
April 25, 2024 |
MOHAN KANHAR Vs. STATE OF ODISHA
|
January 5, 2024 |
MOHAN PADHI Vs. STATE OF ODISHA
|
March 7, 2024 |
MOHANLAL MAHATO Vs. STATE OF ODISHA
|
July 3, 2024 |
MONALISA MOHAPATRA Vs. JITENDRA SAHOO
|
February 9, 2024 |
MONALISHA MISHRA Vs. SANJIB KUMAR MISHRA
|
May 14, 2024 |
MOTI PRAVA MOHANTY Vs. STATE OF ORISSA
|
April 19, 2024 |
MRUDANGA RAY Vs. STATE OF ORISSA
|
May 9, 2024 |
MRUTYUNJAYA BINDHANI Vs. STATE OF ODISHA
|
March 5, 2024 |
MUDHUSMITA DASH Vs. COLLECTOR, NAYAGARH
|
May 14, 2024 |
MUKESH MANTRI Vs. STATE OF ORISSA
|
May 9, 2024 |
MUNA KHAN Vs. STATE OF ODISHA
|
March 6, 2024 |
MUNAF MEHMOOD SEIKH Vs. STATE OF ODISHA
|
June 19, 2024 |
MUNDA GUDIA TULA Vs. ISHAN KUMAR PAUL
|
May 8, 2024 |
MUSTAQ ALLAM Vs. STATE OF ODISHA
|
June 11, 2024 |
N. RABIN Vs. STATE OF ODISHA
|
February 27, 2024 |
N. RABIN Vs. STATE OF ODISHA
|
March 13, 2024 |
NABAGHANA DALAI Vs. STATE OF ODISHA
|
March 20, 2024 |
NABAGHANA PARIDA Vs. AUTHORIZED OFFICER-CUM-ASSISTANT CONSERVATOR OF FORESTS
|
April 16, 2024 |
NABINA DAS Vs. STATE OF ODISHA
|
March 19, 2024 |
NAGA Vs. STATE OF ODISHA
|
March 27, 2024 |
NAGENDRA KUMAR SINGHA Vs. STATE OF ODISHA
|
February 7, 2024 |
NAMITA PATRA Vs. STATE OF ODISHA
|
May 1, 2024 |
NANDA SAURA Vs. STATE OF ODISHA
|
February 9, 2024 |
NANDITA SUTAR Vs. STATE OF ODISHA
|
May 1, 2024 |
NARASINGHA MUNDA Vs. STATE OF ORISSA
|
April 16, 2024 |
NARAYAN BARIK Vs. PURNA CHANDRA BARIK
|
May 1, 2024 |
NARAYAN DALAI Vs. STATE OF ORISSA
|
July 1, 2024 |
NARAYAN NAYAK Vs. STATE OF ORISSA
|
March 5, 2024 |
NARAYAN PRASAD BEHERA Vs. STATE OF ODISHA
|
July 24, 2024 |
NARAYAN SAHU Vs. STATE OF ODISHA
|
April 8, 2024 |
NARENDRA KONDAGORI Vs. STATE OF ODISHA
|
January 12, 2024 |
NARENDRA KUMAR NAYAK Vs. PRESIDING OFFICER, LABOUR COURT
|
April 24, 2024 |
NARENDRA MACHA Vs. STATE OF ORISSA
|
May 2, 2024 |
NARENDRA MACHA Vs. STATE OF ODISHA
|
May 21, 2024 |
NARESH @ NARAHARI Vs. STATE OF ODISHA
|
June 20, 2024 |
NARESH MAJHI Vs. STATE OF ODISHA
|
April 15, 2024 |
NATABAR CHAKRA Vs. PRAFULLA KUMAR MISHRA
|
March 21, 2024 |
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING Vs. BANAMALI DALEI
|
February 22, 2024 |
NEMICHAND SAHU Vs. STATE OF ORISSA
|
April 16, 2024 |
NETRANANDA MANAHIRA Vs. STATE OF ODISHA
|
May 8, 2024 |
NIBEDITA DASH Vs. BISWA
|
May 2, 2024 |
NIHAR RANJAN MAHANTA Vs. STATE OF ORISSA
|
April 23, 2024 |
NIHAR RANJAN PATTNAIK Vs. MANORANJAN PATTNAIK
|
August 7, 2024 |
NILAMADHAB MANDAL Vs. STATE OF ODISHA
|
June 26, 2024 |
NILAMBAR PANI Vs. STATE OF ODISHA
|
June 21, 2024 |
NILU BARAL Vs. STATE OF ODISHA
|
April 25, 2024 |
NIRAJ AGARWAL Vs. STATE OF ORISSA
|
April 16, 2024 |
NIRAKAR GURU Vs. STATE OF ODISHA
|
March 5, 2024 |
NIRANJAN BARIK Vs. STATE OF ODISHA
|
January 12, 2024 |
NIRANJAN LENKA Vs. STATE OF ORISSA
|
July 15, 2024 |
NIRANJAN MUNDA Vs. STATE OF ODISHA
|
March 22, 2024 |
NIRANJAN PARIDA Vs. ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD.
|
June 25, 2024 |
NIRANJAN SABAR Vs. STATE OF ODISHA
|
May 30, 2024 |
NIROD KUMAR DAS Vs. STATE OF ORISSA
|
May 1, 2024 |
NISHIKANTA KARAN Vs. STATE OF ODISHA
|
April 29, 2024 |
NITISH PRASAD Vs. STATE OF ODISHA
|
May 8, 2024 |
NITYANANDA MOHAPATRA Vs. STATE OF ODISHA
|
March 4, 2024 |
NITYANANDA SAHOO Vs. STATE OF ODISHA
|
April 4, 2024 |
NIVEDITA PANIGRAHI Vs. DEBA DUTTA RATHA
|
July 18, 2024 |
ODISHA SMALL INDUSTRIES CORPORATION LTD. Vs. BIBEKANANDA NAYAK
|
January 9, 2024 |
OHAN Vs. STATE OF ODISHA
|
May 8, 2024 |
ORIENTAL INSURANCE CO. LTD. Vs. KAMAKSHYA PRASAD DEHURY
|
April 19, 2024 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJUKTA SAHU
|
May 21, 2024 |
ORISSA HOMES PVT. LTD Vs. STATE OF ODISHA
|
April 30, 2024 |
ORISSA RASHTRABHASA PARISAD PURI Vs. ORISSA RASHTRABHASA PARISAD
|
March 11, 2024 |
PABITRA JENA Vs. GENERAL MANAGER, UCO BANK
|
December 17, 2024 |
PABITRA MOHANTY Vs. STATE OF ODISHA
|
June 21, 2024 |
PADMA BHUSAN DASH Vs. STATE OF ODISHA
|
March 11, 2024 |
PADMA DAS Vs. SANDEEP DAS
|
February 19, 2024 |
PADMABATI PRADHAN Vs. HARIHARA MOHANTA
|
May 14, 2024 |
PADMALOCHAN BARIK Vs. STATE OF ODISHA
|
September 3, 2024 |
PADMALOCHAN MAHAKUD @ PUKULU Vs. STATE OF ORISSA
|
August 20, 2024 |
PAKILI PRADHAN Vs. STATE OF ODISHA
|
March 7, 2024 |
PAKU PATEL Vs. STATE OF ORISSA
|
February 15, 2024 |
PANCHANAN SAHU Vs. STATE OF ODISHA
|
June 27, 2024 |
PANCHANANA BEHERA Vs. STATE OF ODISHA
|
April 4, 2024 |
PANCHANANA DAS Vs. STATE OF ODISHA
|
January 12, 2024 |
PANCHANANA KARJEE Vs. STATE OF ODISHA
|
March 15, 2024 |
PANCHU PATRA Vs. STATE OF ODISHA
|
April 29, 2024 |
PANDA Vs. STATE OF ODISHA
|
May 28, 2024 |
PANDA HEMBRAM @ SINGH Vs. STATE OF ODISHA
|
February 8, 2024 |
PANKAJ KUMAR PARIDA Vs. STATE OF ODISHA
|
June 28, 2024 |
PANKAJ NAYAK Vs. STATE OF ODISHA
|
May 14, 2024 |
PANTHAVI ENTERPRISES JAGATPUR INDUSTRIAL ESTATE Vs. SUJAN TRADING COMPANY
|
May 9, 2024 |
PAPU NAYAK Vs. STATE OF ODISHA
|
July 1, 2024 |
PARADIP INTERNATIONAL CARGO TERMINAL PVT. LTD Vs. M.V. DEBI
|
April 29, 2024 |
PARADIP INTERNATIONAL CARGO TERMINAL PVT. LTD Vs. M.V. DEBI
|
May 30, 2024 |
PARBATI SAHOO Vs. PURNA CHANDRA SAHOO
|
June 28, 2024 |
PARESH KUMAR NAIK Vs. STATE OF ODISHA
|
January 16, 2024 |
PARESHNATH MISHRA Vs. ROJALINI PATI
|
February 7, 2024 |
PARSURAM KISAN Vs. STATE OF ORISSA
|
July 30, 2024 |
PARVATI Vs. SADASIBA MOHAPATRA
|
February 28, 2024 |
PAWAN SAHU Vs. STATE OF ORISSA
|
January 10, 2024 |
PETU Vs. STATE OF ODISHA
|
January 31, 2024 |
PIKAN Vs. STATE OF ODISHA
|
May 6, 2024 |
PINAKDHAR SAMANTARAY Vs. UNION OF INDIA
|
May 8, 2024 |
PINKU NAYAK Vs. STATE OF ODISHA
|
March 28, 2024 |
PINTU Vs. STATE OF ODISHA
|
June 20, 2024 |
PINTU DAKUA Vs. STATE OF ODISHA
|
May 1, 2024 |
PINTU MAHALIK Vs. STATE OF ODISHA
|
May 6, 2024 |
PINTU PRADHAN Vs. STATE OF ODISHA
|
May 28, 2024 |
PINU Vs. STATE OF ODISHA
|
February 13, 2024 |
PRABHUDAYAL AGRAWAL Vs. SUNDARMUNI BALAMUNI GOUTAM
|
July 5, 2024 |
PRADEEP KUMAR Vs. STATE OF ODISHA
|
July 19, 2024 |
PRADEEP KUMAR PANDA Vs. UNION OF INDIA
|
May 9, 2024 |
PRADIP KUMAR DAS Vs. STATE OF ODISHA
|
July 1, 2024 |
PRADIP KUMAR MAJHI Vs. STATE OF ORISSA
|
May 2, 2024 |
PRADOSH KUMAR BISWAL Vs. STATE OF ORISSA
|
May 2, 2024 |
PRADYUMNA Vs. STATE OF ODISHA
|
July 2, 2024 |
PRADYUMNA KUMAR SAHOO Vs. STATE OF ORISSA
|
April 26, 2024 |
PRAFULLA CHANDRA MISHRA Vs. KANHU CHARAN MOHANTY
|
May 17, 2024 |
PRAFULLA KUMAR JENA Vs. PATHANI KUMAR JENA
|
June 20, 2024 |
PRAFULLA KUMAR ROUT Vs. DUKHI PRASAD ROUT
|
May 21, 2024 |
PRAGYAN PARAMITA PATRA Vs. STATE OF ODISHA
|
July 1, 2024 |
PRAGYAN PRIYA SWAIN Vs. STATE OF ODISHA
|
June 21, 2024 |
PRAHALLAD BEHERA Vs. STATE OF ODISHA
|
May 21, 2024 |
PRAHALLAD MESUA Vs. STATE OF ODISHA
|
May 20, 2024 |
PRAKASH Vs. STATE OF ODISHA
|
March 28, 2024 |
PRAKASH CHANDRA BEHERA Vs. STATE OF ORISSA
|
March 6, 2024 |
PRAKASH CHANDRA SWAIN Vs. STATE OF ODISHA
|
April 19, 2024 |
PRAKASH NAIK Vs. STATE OF ODISHA
|
June 26, 2024 |
PRAMILA DALEI Vs. MADHAB DALEI
|
May 1, 2024 |
PRAMILA MOHAPATRA Vs. NARAHARI DAS
|
September 17, 2024 |
PRAMOD BHOI Vs. STATE OF ODISHA
|
March 4, 2024 |
PRAMOD KUMAR NAYAK Vs. STATE OF ODISHA
|
February 21, 2024 |
PRAMOD KUMAR SAHOO Vs. STATE OF ORISSA
|
March 7, 2024 |
PRAMOD KUMAR SAMAL Vs. STATE OF ODISHA
|
May 14, 2024 |
PRASAD BEHERA Vs. URMILA BEHERA
|
March 1, 2024 |
PRASAD BEHERA Vs. URMILA BEHERA
|
February 9, 2024 |
PRASANNA KUMAR SAHU Vs. STATE OF ODISHA
|
January 17, 2024 |
PRASANT Vs. SUBHASINI SAHU
|
March 6, 2024 |
PRASANT KUMAR SETHI Vs. STATE OF ODISHA
|
June 12, 2024 |
PRASANT SINGH Vs. LOPAMUDRA SINGH
|
August 7, 2024 |
PRASANTA BHOI Vs. STATE OF ODISHA
|
February 12, 2024 |
PRASANTA DIGAL Vs. STATE OF ODISHA
|
March 20, 2024 |
PRASANTA PRADHAN Vs. STATE OF ORISSA
|
January 8, 2024 |
PRATAP BEURA Vs. RAJKISORE BEURA
|
April 24, 2024 |
PRATAP CHANDRA SWAIN Vs. STATE OF ORISSA
|
March 28, 2024 |
PRATAP KUMAR PAIKRAY Vs. STATE OF ODISHA
|
March 28, 2024 |
PRATAP KUMAR SETHY Vs. SASMITA SETHY
|
March 20, 2024 |
PRATIMA BISOYI Vs. STATE OF ODISHA
|
April 15, 2024 |
PRATIVA MAHAPATRA Vs. STATE OF ODISHA
|
April 15, 2024 |
PRATYUSA SETHI Vs. ARUN KUMAR BEHERA
|
June 11, 2024 |
PRATYUSH RANJAN SATPATHY Vs. YASASWINI PADHY
|
March 21, 2024 |
PRAVAKAR UPADHYAYA Vs. BIDYADHAR MISHRA
|
March 22, 2024 |
PRAVANJAN DASMOHAPATRA Vs. STATE OF ODISHA
|
January 12, 2024 |
PREMALATA BASANTIA Vs. STATE OF ODISHA
|
March 28, 2024 |
PREMCHAND BHOI Vs. STATE OF ODISHA
|
March 13, 2024 |
PRIDE PATRA Vs. STATE OF ODISHA
|
June 11, 2024 |
PRINCIPAL SECRETARY TO GOVT. Vs. JAGANNATH CHOUDHURY
|
June 20, 2024 |
PRITIKANTA MOHANTA Vs. STATE OF ODISHA
|
July 19, 2024 |
PRIYA RANJAN MANDAL Vs. STATE OF ODISHA
|
June 6, 2024 |
PRIYADARSHINI SAMANTARAY Vs. STATE OF ODISHA
|
April 29, 2024 |
PRYAJIT SWAIN Vs. STATE OF ODISHA
|
April 2, 2024 |
PUNAM KULDIP Vs. STATE OF ODISHA
|
March 18, 2024 |
PUNIA Vs. STATE OF ODISHA
|
February 21, 2024 |
PURNA Vs. STATE OF ODISHA
|
April 15, 2024 |
PURNA CHANDRA BEHERA Vs. STATE OF ODISHA
|
February 27, 2024 |
PURNA CHANDRA HARIJAN Vs. STATE OF ODISHA
|
July 15, 2024 |
PURNABASI PANIGRAHY Vs. MANORANJAN PATRA
|
February 8, 2024 |
PURNIMA PATTANAYAK Vs. STATE OF ODISHA
|
March 28, 2024 |
PURUSOTTAM SWAIN Vs. STATE OF ODISHA
|
May 15, 2024 |
PUSPALATA PAIKRAY Vs. BIRAJANANDA DAS
|
May 8, 2024 |
R KUSUMA KUMARI Vs. STATE OF ODISHA
|
February 28, 2024 |
RABI KUMAR RAM Vs. STATE OF ORISSA
|
January 9, 2024 |
RABI LAKRA Vs. STATE OF ODISHA
|
April 15, 2024 |
RABI NARAYAN SWAIN Vs. STATE OF ODISHA
|
May 21, 2024 |
RABI SAMBAD Vs. STATE OF ODISHA
|
February 8, 2024 |
RABIN LUGUN Vs. STATE OF ODISHA
|
July 12, 2024 |
RABINARAYAN JENA Vs. SUDHAKAR MOHANTY
|
March 12, 2024 |
RABINDRA DANDASENA Vs. STATE OF ODISHA
|
May 20, 2024 |
RABINDRA KUMAR PRADHAN Vs. STATE OF ODISHA
|
May 28, 2024 |
RABINDRA MOHARANA Vs. SULOCHANA BEWA
|
May 1, 2024 |
RABINDRA PANIGRAHI Vs. STATE OF ORISSA
|
April 16, 2024 |
RABINDRANATH SAHOO Vs. STATE OF ODISHA
|
March 4, 2024 |
RADHAMOHAN BEHERA Vs. GYANASHYAM BEHERA
|
November 12, 2024 |
RAGHU Vs. STATE OF ODISHA
|
June 21, 2024 |
RAGHUNATH PRADHAN Vs. STATE OF ODISHA
|
May 1, 2024 |
RAGHUNATH SAHU Vs. STATE OF ODISHA
|
May 13, 2024 |
RAHUL ASSOCIATES Vs. STATE OF ODISHA
|
April 30, 2024 |
RAHUL SETHI Vs. STATE OF ODISHA
|
June 20, 2024 |
RAIA NAIK Vs. STATE OF ODISHA
|
July 16, 2024 |
RAIKISHORE JENA Vs. STATE OF ODISHA
|
October 28, 2024 |
RAJ KISHORE SAHOO Vs. STATE OF ODISHA
|
April 10, 2024 |
RAJ KUMAR MIRDHA Vs. STATE OF ODISHA
|
May 9, 2024 |
RAJANIGANDHA SAHOO Vs. JAYAPRAKASH SAMAL
|
July 10, 2024 |
RAJAT RANJAN PRADHAN Vs. STATE OF ODISHA
|
March 13, 2024 |
RAJDHANI SYSTEMS & ESTATE PVT. LTD. Vs. SECRETARY, ODISHA REAL ESTATE REGULATORY AUTHORITY
|
February 29, 2024 |
RAJENDRA Vs. STATE OF ODISHA
|
April 26, 2024 |
RAJENDRA BEHERA Vs. STATE OF ODISHA
|
February 29, 2024 |
RAJENDRA PRASAD CHOUDHURY Vs. STATE OF ORISSA
|
May 9, 2024 |
RAJESH KUMAR SINGH Vs. UNION OF INDIA
|
July 16, 2024 |
RAJIBA NAIK Vs. STATE OF ODISHA
|
March 15, 2024 |
RAJKISHORE BISWAL Vs. SIKHAR BEHERA
|
March 1, 2024 |
RAJKISHORE JENA Vs. STATE OF ORISSA
|
April 25, 2024 |
RAJU DAS Vs. STATE OF ODISHA
|
May 6, 2024 |
RAM KUMAR Vs. STATE OF ODISHA
|
May 21, 2024 |
RAMAKANTA DAS Vs. STATE OF ODISHA
|
May 28, 2024 |
RAMAKANTA NANDA Vs. STATE OF ORISSA
|
February 19, 2024 |
RAMAKANTA NANDA Vs. STATE OF ODISHA
|
February 20, 2024 |
RAMAKANTA SAHOO Vs. STATE OF ORISSA
|
April 15, 2024 |
RAMAKANTA SWAIN Vs. STATE OF ODISHA
|
February 26, 2024 |
RAMESH CHANDRA PANDA Vs. STATE OF ODISHA
|
May 28, 2024 |
RAMESH CHANDRA SWAIN Vs. STATE OF ODISHA
|
April 16, 2024 |
RAMESWAR KHORA Vs. STATE OF ODISHA
|
May 23, 2024 |
RAMESWAR MAHUDU BAVSKAR Vs. STATE OF ODISHA
|
January 31, 2024 |
RAMSEBAK SENAPATI Vs. STATE OF ODISHA
|
May 28, 2024 |
RANADHIR PRATAP SINGH Vs. STATE OF ODISHA
|
February 2, 2024 |
RANJAN DAKUA Vs. STATE OF ODISHA
|
March 18, 2024 |
RANJAN KISHORE BEHERA Vs. STATE OF ODISHA
|
April 12, 2024 |
RANJEET SINGH Vs. STATE OF ODISHA
|
March 20, 2024 |
RANJISH KUMAR Vs. STATE OF ODISHA
|
February 7, 2024 |
RANJIT HALDER Vs. NARCOTICS CONTROL BUREAU
|
March 15, 2024 |
RANJIT KUMAR DIGAL Vs. STATE OF ODISHA
|
July 26, 2024 |
RANJIT NAYAK Vs. STATE OF ODISHA
|
July 12, 2024 |
RANJIT SINGH Vs. STATE OF ODISHA
|
May 7, 2024 |
RANJITA NAYAK Vs. SUB COLLECTOR CUM CHAIRMAN SELECTION COMMITTEE
|
March 27, 2024 |
RANKA Vs. STATE OF ORISSA
|
January 8, 2024 |
RASH BIHARI MUKHI Vs. STATE OF ODISHA
|
June 20, 2024 |
RASIKANTA DIGAL Vs. STATE OF ORISSA
|
April 22, 2024 |
RASISH KUMAR PANIGRAHI Vs. KALPANA PANIGRAHI
|
May 8, 2024 |
RASMI RANJAN SETHY Vs. STATE OF ODISHA
|
February 8, 2024 |
RASOGOLLA JHANKAR Vs. GOBARDHAN KUANAR
|
May 20, 2024 |
RATAN KUMAR PUSPUREDDY Vs. STATE OF ODISHA
|
May 13, 2024 |
RATAN KUMAR PUSPUREDDY Vs. STATE OF ODISHA
|
February 15, 2024 |
RAYAN SAHA DAS Vs. STATE OF ODISHA
|
June 11, 2024 |
REENA RANI TARASIA Vs. STATE OF ODISHA
|
April 9, 2024 |
RIKHI SAHU Vs. STATE OF ODISHA
|
October 8, 2024 |
RINA SAHU Vs. GEETANJALI
|
February 8, 2024 |
RINTU TAREI Vs. STATE OF ODISHA
|
May 17, 2024 |
RIPON SK. Vs. STATE OF ODISHA
|
June 12, 2024 |
RITIKESHAN PRADHAN Vs. STATE OF ODISHA
|
May 7, 2024 |
ROCKEY DIGAL Vs. STATE OF ODISHA
|
February 15, 2024 |
ROHAN KHAN Vs. STATE OF ODISHA
|
July 26, 2024 |
ROJALINI NAYAK Vs. AJIT SAHOO
|
April 24, 2024 |
ROSHAN Vs. STATE OF ODISHA
|
February 12, 2024 |
ROUF MAHAMMAD Vs. STATE OF ORISSA
|
April 24, 2024 |
RPFAS TECHNOLOGIES PVT. LTD. Vs. STATE OF ODISHA
|
June 20, 2024 |
RUBY DASH Vs. STATE OF ODISHA
|
July 18, 2024 |
RUDRA PRATAP MOHANTY Vs. STATE OF ORISSA
|
May 3, 2024 |
RUDRA PRATAP MOHANTY Vs. STATE OF ODISHA
|
May 20, 2024 |
RUNU PRADHAN Vs. SHIKSHYA VIKASH SAMITI
|
June 28, 2024 |
RUPESH RANJAN PRADHAN Vs. STATE OF ODISHA
|
May 1, 2024 |
RUSHI GARADA Vs. STATE OF ODISHA
|
June 28, 2024 |
RUSHI NAIK Vs. STATE OF ORISSA
|
April 16, 2024 |
RUSHIA NAHAK Vs. STATE OF ODISHA
|
May 8, 2024 |
RUSIA MULI Vs. STATE OF ODISHA
|
May 6, 2024 |
S. BHAKTI SWARUPA Vs. SUDIP MISHRA
|
January 31, 2024 |
S.GOUTAMI ACHARY Vs. STATE OF ODISHA
|
April 30, 2024 |
S.SIMA PATRA Vs. STATE OF ODISHA
|
April 8, 2024 |
SABITA PADHI Vs. BABRUBAHAN PADHI
|
February 22, 2024 |
SABITRI BHOI Vs. KHATU KALET
|
May 7, 2024 |
SABITRI PADHAN Vs. STATE OF ORISSA
|
July 15, 2024 |
SABYA SACHI PANDA Vs. STATE OF ODISHA
|
April 3, 2024 |
SACHIN RAJ JENA Vs. STATE OF ODISHA
|
May 21, 2024 |
SADASIVA GOUDA Vs. STATE OF ORISSA
|
January 8, 2024 |
SADHABA DAS Vs. STATE OF ODISHA
|
June 19, 2024 |
SADHABANI DEI Vs. PRANAKRUSHNA MISHRA
|
August 7, 2024 |
SAGAR NAHAK Vs. STATE OF ODISHA
|
June 11, 2024 |
SAGAR PANDA Vs. STATE OF ODISHA
|
May 23, 2024 |
SAGAR PANDA Vs. STATE OF ODISHA
|
February 9, 2024 |
SAGARIKA MAHAPATRA Vs. SAMIR KUMAR MAHAPATRA
|
March 18, 2024 |
SAHADEV SWAIN Vs. KAPILA KHUNTIA
|
January 4, 2024 |
SAMAI TAMUNDIA Vs. STATE OF ODISHA
|
February 8, 2024 |
SAMBHU MURMU Vs. STATE OF ODISHA
|
March 6, 2024 |
SAMIT NAIK Vs. STATE OF ORISSA
|
April 22, 2024 |
SAMITA MISHRA Vs. SURYAKANTA HOTA
|
April 3, 2024 |
SAMIULLAH KHAN Vs. STATE OF ODISHA
|
May 28, 2024 |
SANAT NAIK Vs. STATE OF ORISSA
|
May 9, 2024 |
SANATAN RANA Vs. STATE OF ODISHA
|
May 8, 2024 |
SANCHITA BHATTACHARJEE Vs. TANOY BHATTACHARJEE
|
January 18, 2024 |
SANDEEP SINGH TEJI Vs. STATE OF ODISHA
|
May 20, 2024 |
SANDEEPTA SAMANTARAY Vs. INDIAN OIL CORPORATION
|
July 12, 2024 |
SANGRAM JENA Vs. SULOCHANA MALLICK
|
February 19, 2024 |
SANIA CHALLAN Vs. STATE OF ODISHA
|
June 20, 2024 |
SANIA PRADHAN Vs. STATE OF ODISHA
|
June 25, 2024 |
SANJAN Vs. STATE OF ODISHA
|
June 20, 2024 |
SANJAY DAS Vs. STATE OF ODISHA
|
March 21, 2024 |
SANJAY KUMAR GUPTA Vs. MITRABHANU JENA
|
March 22, 2024 |
SANJAY KUMAR LENKA Vs. STATE OF ODISHA
|
May 7, 2024 |
SANJAY KUMAR SAMAL Vs. STATE OF ODISHA
|
April 5, 2024 |
SANJAY LAKRA Vs. STATE OF ODISHA
|
February 16, 2024 |
SANJAYA KUMAR NAYAK Vs. STATE OF ODISHA
|
April 8, 2024 |
SANJEEB DEEPAK SAHU Vs. SUKANTI MALA BAGH
|
July 30, 2024 |
SANJEEB KUMBHAR Vs. STATE OF ODISHA
|
April 15, 2024 |
SANJEEV GOVINDASWAMY Vs. STATE OF ODISHA
|
February 9, 2024 |
SANJHU DHANWAR Vs. STATE OF ORISSA
|
August 20, 2024 |
SANJIB KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 7, 2024 |
SANJIT KUMAR NAYAK Vs. STATE OF ORISSA
|
April 3, 2024 |
SANJUKTA SWAIN Vs. KUSUM MANJARI RANA
|
May 17, 2024 |
SANKAR SAHU Vs. STATE OF ODISHA
|
May 7, 2024 |
SANKAR SINGH Vs. STATE OF ODISHA
|
March 11, 2024 |
SANKARSAN DAS Vs. PARAMANANDA BARIK
|
June 12, 2024 |
SANTANU DAS Vs. STATE OF ODISHA
|
February 26, 2024 |
SANTILATA SWAIN Vs. STATE OF ODISHA
|
May 15, 2024 |
SANTOSH ADHIKARI Vs. STATE OF ODISHA
|
March 1, 2024 |
SANTOSH BISWAL Vs. STATE OF ODISHA
|
May 14, 2024 |
SANTOSH DAS Vs. STATE OF ODISHA
|
July 24, 2024 |
SANTOSH KUMAR BISOYI Vs. STATE OF ODISHA
|
March 7, 2024 |
SANTOSH KUMAR DAS Vs. STATE OF ODISHA
|
January 18, 2024 |
SANTOSH KUMAR NAT Vs. STATE OF ODISHA
|
June 20, 2024 |
SANTOSH KUMAR ROUTRAY Vs. STATE OF ODISHA
|
May 28, 2024 |
SANTOSH KUMAR SAMAL Vs. STATE OF ODISHA
|
February 21, 2024 |
SANTOSH KUMAR TRIPATHY Vs. UNION OF INDIA
|
January 8, 2024 |
SANTOSH MAHABHARA Vs. STATE OF ODISHA
|
February 29, 2024 |
SANTOSH MOHANTY Vs. STATE OF ODISHA
|
May 1, 2024 |
SANTOSH MOHURI Vs. STATE OF ORISSA
|
May 1, 2024 |
SANTOSH PATRA Vs. STATE OF ODISHA
|
July 2, 2024 |
SANTOSH RATHA Vs. STATE OF ODISHA
|
May 28, 2024 |
SANU Vs. STATE OF ODISHA
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March 15, 2024 |
SAPTADWEEPA SANGHAMITRA Vs. DHRUV BANSAL
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February 21, 2024 |
SAPURA Vs. STATE OF ODISHA
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May 6, 2024 |
SARASA ROUT Vs. STATE OF ODISHA
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February 15, 2024 |
SARASWATI SHISHU MANDIR PARICHALANA SAMITI Vs. CENTRAL BOARD OF DIRECT TAXES
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February 2, 2024 |
SARAT CHANDRA MISHA Vs. STATE OF ODISHA
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May 30, 2024 |
SARAT KUMAR DASH Vs. TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION LTD.
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October 9, 2024 |
SARMIT URMA Vs. STATE OF ODISHA
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February 22, 2024 |
SAROJ KUMAR DAS Vs. STATE OF ODISHA
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June 6, 2024 |
SAROJ KUMAR DASH Vs. STATE CHIEF INFORMATION COMMISSIONER
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April 22, 2024 |
SAROJINI SAHOO Vs. JAPAKRUSHNA SAHOO
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April 10, 2024 |
SASMITA MOHARANA Vs. SUSEN KUMAR MAHARANA
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September 11, 2024 |
SASMITA NAYAK Vs. ANITA PATTNAIK
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October 3, 2024 |
SATARA PRADHAN Vs. COLLECTOR, KANDHAMAL
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June 19, 2024 |
SATYABRATA NAIK Vs. STATE OF ODISHA
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March 5, 2024 |
SATYAJIT PADHI Vs. JOGAMAYA PATI
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January 3, 2024 |
SATYAPRAKASH KANUNGO Vs. STATE OF ODISHA
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April 4, 2024 |
SATYENDRA PRAKASH VERMA Vs. STATE OF ODISHA
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January 25, 2024 |
SAUBHAGYA SATAPATHY Vs. STATE OF ODISHA
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May 20, 2024 |
SBI GENERAL INSURANCE COMPANY LIMITED Vs. ANANDA KUMAR JAISWAL
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June 19, 2024 |
SCANDI TRADING LTD Vs. MV ZHE HAI
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July 29, 2024 |
SECRETARY TO GOVERNMENT OF ORISSA Vs. HARIBANDHU PARIDA
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February 29, 2024 |
SEIKH SAHADAT Vs. STATE OF ORISSA
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May 3, 2024 |
SERAJUDDIN PAKHIRA Vs. STATE OF ODISHA
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April 8, 2024 |
SESHADEV Vs. STATE OF ODISHA
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May 23, 2024 |
SESHADEV NAYAK Vs. STATE OF ODISHA
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August 20, 2024 |
SHAKTIMAN Vs. STATE OF ODISHA
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July 25, 2024 |
SHIBA Vs. STATE OF ORISSA
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February 19, 2024 |
SHIBANARAYAN PANIGRAHI Vs. STATE OF ORISSA
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March 6, 2024 |
SHRI NIWAS RAO Vs. STATE OF ODISHA
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March 28, 2024 |
SHRIRAM LIFE INSURANCE CO.LTD. Vs. SANTOSH BEHERA
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June 25, 2024 |
SHYAM SUNDAR MOHAPATRA Vs. COMMISSIONER OF ENDOWMENT GOVERNMENT OF ODISHA
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March 14, 2024 |
SHYAMSUNDAR KHATUA Vs. STATE OF ODISHA
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March 21, 2024 |
SHYAMSUNDAR KHATUA Vs. STATE OF ORISSA
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April 24, 2024 |
SIBA Vs. STATE OF ODISHA
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February 20, 2024 |
SIBA GOUDA Vs. STATE OF ODISHA
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April 2, 2024 |
SIBA HANTAL Vs. STATE OF ODISHA
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June 21, 2024 |
SIBA NAG Vs. STATE OF ORISSA
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April 25, 2024 |
SIDHANT KUMAR BISWAL Vs. STATE OF ODISHA
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April 2, 2024 |
SIDHANT PATRA Vs. STATE OF ODISHA
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July 15, 2024 |
SIDHESWAR PRADHAN Vs. STATE OF ODISHA
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July 4, 2024 |
SIDHU Vs. STATE OF ODISHA
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June 27, 2024 |
SIKANDAR SHAW Vs. STATE OF ODISHA
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May 20, 2024 |
SIKU MAJHI Vs. STATE OF ODISHA
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July 1, 2024 |
SILU Vs. STATE OF ODISHA
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June 11, 2024 |
SILU Vs. STATE OF ODISHA
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January 12, 2024 |
SIMANCHAL GOUDA Vs. STATE OF ODISHA
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March 15, 2024 |
SIMANCHAL SABAR Vs. STATE OF ODISHA
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July 2, 2024 |
SITA DEVI BAGARIA Vs. RAMAWTAR BAGARIA
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May 14, 2024 |
SITAKANTA ROUT Vs. STATE OF ODISHA
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July 15, 2024 |
SITARAM KAMBHAR Vs. SANTARAM RAJHANS
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May 23, 2024 |
SIVANAND EDUCATIONAL TRUST FOR SOCIAL ADVANCEMENT Vs. STATE OF ODISHA
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May 13, 2024 |
SK. ATTULLA Vs. STATE OF ODISHA
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May 28, 2024 |
SK. DAUD ALLI Vs. RAMTUN BIBI
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May 17, 2024 |
SK. LIAQUAT ALI Vs. SK. KHALIL AHAMAD
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February 16, 2024 |
SK. RAJAK ALII Vs. STATE OF ODISHA
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January 12, 2024 |
SK. RAJU Vs. STATE OF ODISHA
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June 21, 2024 |
SLOK Vs. STATE OF ODISHA
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May 1, 2024 |
SMITA SAHU Vs. NARENDRA SAHOO
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April 25, 2024 |
SOBHA BEHERA Vs. DHOBA PARIDA
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August 13, 2024 |
SOBHORANI GRAHACHARYA Vs. PITAMBAR SENAPATI
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February 5, 2024 |
SOMANATH DAS Vs. STATE OF ORISSA
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May 1, 2024 |
SOMANATH MOHAPATRA Vs. HARAPRIYA MOHARANA
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April 25, 2024 |
SOMANATH NAYAK Vs. STATE OF ODISHA
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June 6, 2024 |
SOMANATH PRADHANI Vs. STATE OF ODISHA
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January 12, 2024 |
SONU Vs. STATE OF ORISSA
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May 9, 2024 |
SONU KUMAR Vs. STATE OF ODISHA
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May 23, 2024 |
SONU MAHATO Vs. STATE OF ODISHA
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March 15, 2024 |
SOUMEN RANA Vs. STATE OF ODISHA
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July 15, 2024 |
SOUMENDRA MOHAPATRA Vs. STATE OF ODISHA
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May 8, 2024 |
SOUMYA RANJAN BISWAL Vs. STATE OF ODISHA
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June 4, 2024 |
SR. DIVISIONAL MANAGER Vs. ABANTI DASH
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January 9, 2024 |
SREE METALIKS LIMITED Vs. UNION OF INDIA
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April 15, 2024 |
SREEKANTA KUMAR BARIK Vs. STATE OF ODISHA
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April 3, 2024 |
SRIBASH SARKAR Vs. HAZIRANI BAIN
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March 22, 2024 |
SRIKANT DASH Vs. STATE OF ORISSA
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June 20, 2024 |
SRIKANTA GOUDA Vs. STATE OF ODISHA
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April 10, 2024 |
SRIRAM HEMANTA DORA Vs. STATE OF ORISSA
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January 9, 2024 |
STATE OF ODISHA Vs. DHULESWAR ROUT
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January 8, 2024 |
STATE OF ODISHA Vs. SK. ASIF ALLI
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June 20, 2024 |
STATE OF ODISHA Vs. MANAS KUMAR PRADHAN
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July 15, 2024 |
STATE OF ODISHA Vs. HIMANSHU SEKHAR DAS
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March 5, 2024 |
STATE OF ODISHA Vs. BANAMALI SAMAL
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March 5, 2024 |
STATE OF ODISHA Vs. ASIMA SATPATHY
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March 7, 2024 |
STATE OF ODISHA Vs. MANAGING COMMITTEE OF PENDRANI HIGH SCHOOL
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March 7, 2024 |
STATE OF ODISHA Vs. DEEPAK KUMAR SWAIN
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March 7, 2024 |
STATE OF ODISHA Vs. JADA @ JAGABANDHU BHOI
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April 15, 2024 |
STATE OF ODISHA Vs. MOHAMMED MUSTAK
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May 6, 2024 |
STATE OF ODISHA Vs. MAMATA MANJARI MOHANTY
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May 15, 2024 |
STATE OF ODISHA Vs. DASARATHI SAHOO
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May 23, 2024 |
STATE OF ODISHA Vs. PRASANTA KUMAR NAYAK
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May 20, 2024 |
STATE OF ORISSA Vs. J. DURGA PRASAD RAO
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May 20, 2024 |
STATE OF ORISSA Vs. ACHUYTANANDA SAHU
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April 23, 2024 |
STATE OF ORISSA Vs. B.ENGINEERS AND BUILDERS PVT. LTD.
|
December 3, 2024 |
STATE OF ORISSA Vs. PABITRA NAIK
|
August 20, 2024 |
STATE OF ORISSA Vs. MATTA APPAYA PATRO
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March 22, 2024 |
STATE OF ORISSA Vs. DINABANDHU SWAIN
|
March 18, 2024 |
STATE OF ORISSA Vs. SUDHAKAR BEHERA
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February 29, 2024 |
STATE SOCIAL WELFARE BOARD Vs. SANJUBALA SAHOO
|
January 16, 2024 |
STATION MANAGER, RAILWAY STATION Vs. CHAIRMAN, PERMANENT LOK ADALAT
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June 25, 2024 |
SUB COLLECTOR CUM CHAIRMAN, RMC Vs. SPL. LAND ACQUISITION OFFICER
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May 9, 2024 |
SUBASH CHANDRA JENA Vs. STATE OF ODISHA
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February 29, 2024 |
SUBASH CHANDRA SAHOO Vs. MEMBER, BOARD OF REVENUE
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March 21, 2024 |
SUBASH KUMAR SWAIN Vs. STATE OF ODISHA
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June 19, 2024 |
SUBASH MANDANGI Vs. STATE OF ODISHA
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March 13, 2024 |
SUBASH SITARI Vs. STATE OF ODISHA
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March 21, 2024 |
SUBHADA PRIYADARSINI DASH Vs. SARTHAK SHOVAN TRIPATHY
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June 24, 2024 |
SUBHANKAR SAHANI Vs. STATE OF ODISHA
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March 19, 2024 |
SUBHASH CHANDRA NAYAK Vs. KRUTIBAS NAYAK
|
June 28, 2024 |
SUBHRANSHU SEKHAR PARIDA Vs. STATE OF ODISHA
|
April 4, 2024 |
SUBRAT DAS Vs. STATE OF ODISHA
|
May 21, 2024 |
SUBRAT KUMAR PATRA Vs. STATE OF ODISHA
|
February 29, 2024 |
SUBRAT ROUTRAY Vs. SARMISTHA PRIYADARSINI PAL
|
January 9, 2024 |
SUDAM MAJHI Vs. STATE OF ODISHA
|
June 19, 2024 |
SUDARSAN DAS Vs. KANAKALATA DAS
|
September 6, 2024 |
SUDARSHAN BADI Vs. STATE OF ODISHA
|
May 28, 2024 |
SUDARSHAN SETHI Vs. STATE OF ODISHA
|
January 16, 2024 |
SUDEI Vs. STATE OF ODISHA
|
May 7, 2024 |
SUDESH KARKARIA Vs. STATE OF ORISSA
|
April 23, 2024 |
SUDESH THAKUR Vs. DIPAK THAKUR
|
July 18, 2024 |
SUDHIR KUMAR SWAIN Vs. STATE OF ODISHA
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June 21, 2024 |
SUHIL ZAKKEER Vs. STATE OF ODISHA
|
May 28, 2024 |
SUJATA MAHANTA Vs. COLLECTOR CUM CHIEF EXECUTIVE ZILLA PARISHAD
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February 26, 2024 |
SUJATA PARIJA Vs. BERHAMPUR UNIVERSITY
|
March 18, 2024 |
SUJAY Vs. STATE OF ODISHA
|
February 2, 2024 |
SUJAYA MALLICK Vs. STATE OF ODISHA
|
May 8, 2024 |
SUKA PARIDA Vs. STATE OF ODISHA
|
May 1, 2024 |
SUKADEV PARIAL Vs. BASANTIMANI NAIK
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May 20, 2024 |
SUKURU RAM Vs. STATE OF ORISSA
|
January 8, 2024 |
SUNADHAR PUJARI Vs. STATE OF ODISHA
|
March 7, 2024 |
SUNARAM TUDU Vs. STATE OF ODISHA
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July 12, 2024 |
SUNDER KISAN Vs. STATE OF ODISHA
|
March 11, 2024 |
SUNIL GOUDA Vs. STATE OF ODISHA
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February 13, 2024 |
SUNIL KUMAR BEJ Vs. STATE OF ODISHA
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April 16, 2024 |
SUNIL KUMAR NAYAK Vs. STATE OF ODISHA
|
February 12, 2024 |
SUNITA MUNDARI Vs. STATE OF ODISHA
|
July 4, 2024 |
SUNITA SENAPATI Vs. BISMAYA MOHAPATRA
|
September 24, 2024 |
SUNITA SENAPATI Vs. BISMAYA MOHAPATRA
|
March 18, 2024 |
SUREKHA SAMAL Vs. STATE OF ORISSA
|
March 28, 2024 |
SURENDRA JANI Vs. STATE OF ODISHA
|
February 16, 2024 |
SURENDRANATH PRUSTY Vs. UPENDRA PRUSTY
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July 24, 2024 |
SURESH CHANDRA PADHY Vs. STATE OF ODISHA
|
May 1, 2024 |
SURESH DANDSENA Vs. STATE OF ODISHA
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March 22, 2024 |
SURESH JALA Vs. STATE OF ORISSA
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April 24, 2024 |
SURJIT KUMAR DHAL Vs. STATE OF ODISHA
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April 18, 2024 |
SURYAKANTA PARIDA Vs. STATE OF ODISHA
|
April 26, 2024 |
SURYAKANTA SWAIN Vs. STATE OF ODISHA
|
February 21, 2024 |
SUSANTA KUMAR PATEL Vs. UNION OF INDIA
|
April 22, 2024 |
SUSANTA MOHAPATRA Vs. RAMESH CHANDRA MOHAPATRA
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April 2, 2024 |
SUSHEET KUMAR KUJUR Vs. STATE OF ORISSA
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May 3, 2024 |
SUSTHIRA PAL Vs. STATE OF ODISHA
|
July 2, 2024 |
SWACHHAL CHANDRA ANANDA Vs. STATE OF ORISSA
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June 20, 2024 |
SWAGAT MISHRA Vs. STATE OF ODISHA
|
February 22, 2024 |
SWARNA MANJARI PATNAIK Vs. STATE OF ODISHA
|
May 13, 2024 |
SWARNAREKHA PATNAIK Vs. JAGADISH BEHERA
|
May 2, 2024 |
SWATI SAMANTRAY Vs. ADDL. COMMISSIONER OF STATE TAX
|
January 31, 2024 |
SWETAPADMA BASTIA Vs. UNION OF INDIA
|
April 18, 2024 |
SYNERGY INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. REGIONAL PROVIDENT FUND ORGANISATION
|
December 4, 2024 |
T.WAPANG AO Vs. STATE OF ODISHA
|
March 28, 2024 |
TAIRUDDIN Vs. STATE OF ODISHA
|
June 4, 2024 |
TAMALO DAS Vs. SEFALI PRADHAN
|
February 28, 2024 |
TANKADHAR BEHERA Vs. LINGARAJ LENKA
|
June 26, 2024 |
TANKADHAR GOPAL Vs. STATE OF ODISHA
|
May 16, 2024 |
TANU SETHI Vs. STATE OF ODISHA
|
July 18, 2024 |
TAPAN DEHURY Vs. STATE OF ODISHA
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June 19, 2024 |
TAPAN KUMAR BEHERA Vs. STATE OF ODISHA
|
March 14, 2024 |
TAPAS KUMAR BARIK Vs. STATE OF ODISHA
|
May 7, 2024 |
TAPAS KUMAR BEHERA Vs. STATE OF ODISHA
|
May 23, 2024 |
TAPAS KUMAR SWAIN Vs. STATE OF ODISHA
|
May 2, 2024 |
TAPAS RANJAN NAYAK Vs. STATE OF ODISHA
|
April 16, 2024 |
TAPAS SWAIN Vs. STATE OF ORISSA
|
May 17, 2024 |
TAPASWINI ROUT Vs. UNION OF INDIA
|
February 20, 2024 |
TARAKANTA HANSDA Vs. STATE OF ODISHA
|
May 13, 2024 |
TARANGA SUNA Vs. AMARA SUNA
|
April 23, 2024 |
TASLIMA BIBI Vs. STATE OF ODISHA
|
January 2, 2024 |
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. SANTOSH BEHERA
|
May 9, 2024 |
TATA STEEL LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
May 13, 2024 |
TENGUNU Vs. STATE OF ODISHA
|
January 31, 2024 |
TINA Vs. STATE OF ORISSA
|
May 13, 2024 |
TINA Vs. STATE OF ODISHA
|
April 10, 2024 |
TINKIA Vs. STATE OF ODISHA
|
March 28, 2024 |
TOFAN KUMAR SAHOO Vs. ARCHANA SAHOO
|
January 18, 2024 |
TRILOCHANA NAYAK Vs. CHANCHALA NAYAK
|
March 13, 2024 |
TUKA SAMAL Vs. STATE OF ODISHA
|
March 21, 2024 |
TULASI MODERN RICE MILL Vs. ORISSA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED
|
May 14, 2024 |
TULU Vs. STATE OF ORISSA
|
April 16, 2024 |
UDHAB CHARAN PRADHAN Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
|
March 19, 2024 |
UMESH CHANDRA SENAPATI Vs. UNION OF INDIA
|
June 27, 2024 |
UNION OF INDIA Vs. B.B. SENAPATI
|
January 8, 2024 |
UNION OF INDIA Vs. SIBA NARAYAN NAIK
|
March 20, 2024 |
UNION OF INDIA Vs. MD. AHMED BAIG
|
February 22, 2024 |
UNION OF INDIA Vs. GADADHAR PARIDA
|
March 28, 2024 |
UPENDRA SAHU Vs. STATE OF ORISSA
|
February 19, 2024 |
URMILA PRADHAN Vs. BIJULI PRADHAN
|
July 30, 2024 |
URMILA SAHU Vs. STATE OF ORISSA
|
July 15, 2024 |
USHARANI BARIK Vs. STATE OF ODISHA
|
May 30, 2024 |
UTKAL GYAN BHARATI TRUST Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 17, 2024 |
UTKAL UNIVERSITY Vs. MD. WAZID HUSSAIN
|
May 20, 2024 |
UTTAM KUMAR DAS Vs. BISWAMBAR DAS
|
October 9, 2024 |
V. AVINASH Vs. STATE OF ODISHA
|
April 4, 2024 |
V. SURYA KUMARI Vs. MUTIALLA RAMA KRUSHNA
|
July 2, 2024 |
VIJAY SINGH Vs. STATE OF ODISHA
|
July 12, 2024 |
VIKASH OJHA Vs. STATE OF ODISHA
|
May 7, 2024 |
VINOD KUMAR Vs. STATE OF ODISHA
|
April 8, 2024 |
WOODHILL HILLWAYS Vs. RAIL VIKAS NIGAM LIMITED
|
May 6, 2024 |
XXXXXXXXXX Vs. STATE OF ODISHA
|
February 29, 2024 |
YASH MAROTHIA Vs. UNION OF INDIA
|
May 1, 2024 |
ZAMALUDDIN KHAN Vs. STATE OF ODISHA
|
May 28, 2024 |