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KARNAM ANNAPURNA Vs. COLLECTOR, GAJAPATI
|
October 10, 2022 |
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A. BHIMA RAO Vs. STATE OF ODISHA
|
June 2, 2022 |
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A.K. DAS ASSOCIATES LIMITED Vs. ODISHA POWER TRANSMISSION CORPORATION LIMITED
|
December 2, 2022 |
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ABANTI RATH Vs. STATE OF ODISHA
|
December 12, 2022 |
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ABHAY MISHRA Vs. STATE OF ODISHA
|
October 28, 2022 |
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ABHAY TRADING PVT. LTD. Vs. NATIONAL ALUMINIUM COMPANY LTD
|
September 30, 2022 |
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ABHAYA TRANSFORMERS AND SWITHCHGEARS Vs. STATE OF ODISHA
|
July 5, 2022 |
|
ABHI Vs. STATE OF ORISSA
|
January 24, 2022 |
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ABHIJIT GUHA Vs. MADHURI RANJAN SAHU
|
October 27, 2022 |
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ABHILASH MOHAKUD Vs. STATE OF ODISHA
|
February 17, 2022 |
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ABHIMANYU JENA Vs. STATE OF ODISHA
|
October 19, 2022 |
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ABHIMANYU MALLICK Vs. STATE OF ORISSA
|
July 25, 2022 |
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ABHIMANYU MANDAL Vs. STATE OF ODISHA
|
July 19, 2022 |
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ABHIMANYU PATTNAIK Vs. STATE OF ODISHA
|
September 30, 2022 |
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ABHISEKH PASWAN Vs. STATE OF ORISSA
|
January 24, 2022 |
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ABINASH KHEMKA Vs. COMMISSIONER FOR EMPLOYEES COMPENSATION CUM ASST. LABOUR COMMISSIONER
|
August 22, 2022 |
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ABINASH MALLICK Vs. STATE OF ODISHA
|
October 21, 2022 |
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ABINASHI SABYASACHI SETHY Vs. STATE OF ORISSA
|
July 15, 2022 |
|
ABU SALEM NAG Vs. STATE OF ORISSA
|
January 24, 2022 |
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ACC LTD Vs. SUBRAT RANJAN DASH
|
September 14, 2022 |
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ACHUTANANDA ROUT Vs. TAHASILDAR
|
September 7, 2022 |
|
ACT INFRAPORT LIMITED Vs. UNION OF INDIA
|
November 1, 2022 |
|
ADARSHA NOBLE CORPORATION LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
April 25, 2022 |
|
ADARSHA NOBLE CORPORATION LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
May 5, 2022 |
|
AFFINIQUE TECH Vs. MAITHAN ISPAT LIMITED (MESCO UNIT-2)
|
January 28, 2022 |
|
AHALYA DEI Vs. STATE OF ODISHA
|
October 19, 2022 |
|
AHALYA NAYAK Vs. DILLIP KUMAR SAHOO
|
July 27, 2022 |
|
AITA PODIAMI Vs. STATE OF ORISSA
|
March 8, 2022 |
|
AJAJ AHAMAD Vs. STATE OF ODISHA
|
April 4, 2022 |
|
AJAY AGRAWAL Vs. STATE OF ODISHA
|
August 4, 2022 |
|
AJAY GUPTA Vs. STATE OF ORISSA
|
September 27, 2022 |
|
AJAY KUMAR SAHOO Vs. STATE OF ORISSA
|
February 28, 2022 |
|
AJAY WILLIAM NAWRANGI Vs. STATE OF ODISHA
|
December 1, 2022 |
|
AJAYA KUMAR MOHAPATRA Vs. STATE OF ODISHA
|
July 21, 2022 |
|
AJAYA KUMAR PANDA Vs. STATE OF ORISSA
|
January 21, 2022 |
|
AJAYA KUMAR SAHOO Vs. STATE OF ODISHA
|
January 31, 2022 |
|
AJHAR Vs. STATE OF ORISSA
|
January 18, 2022 |
|
AJIT KUMAR MOHAPATRA Vs. STATE OF ODISHA
|
August 24, 2022 |
|
AJIT KUMAR NAYAK Vs. STATE OF ORISSA
|
January 25, 2022 |
|
AJODHYA DALAI Vs. STATE OF ORISSA
|
May 11, 2022 |
|
AKASH KUMAR PATHAK Vs. STATE OF ODISHA
|
February 16, 2022 |
|
AKASH MEHER Vs. STATE OF ORISSA
|
January 12, 2022 |
|
AKASH SENAPATI Vs. STATE OF ORISSA
|
October 19, 2022 |
|
AKHTAR MAHAMMED Vs. STATE OF ODISHA
|
November 17, 2022 |
|
AKLIMA BIBI Vs. STATE OF ORISSA
|
January 24, 2022 |
|
AKRURA BAG Vs. STATE OF ORISSA
|
September 7, 2022 |
|
AKSHAY KUMAR NAYAK Vs. STATE OF ODISHA
|
March 17, 2022 |
|
AKSHAY OJHA Vs. STATE OF ORISSA
|
January 20, 2022 |
|
AKSHAYA KUMAR MOHANTY Vs. PRAMOD KUMAR PADHIARY
|
March 25, 2022 |
|
AKSHYA KUMAR NAYAK Vs. STATE OF ORISSA
|
August 4, 2022 |
|
ALAKA BINAMRATA Vs. BHAGABAN SINGH
|
August 23, 2022 |
|
ALEKH NAYAK Vs. UNION OF INDIA
|
September 8, 2022 |
|
ALL ODISHA STATE BANK OFFICERS HOUSING CO OPERATIVE SOCIETY LTD Vs. MANI TIRUMALA PROJECTS PVT. LTD
|
March 15, 2022 |
|
ALOK KUMAR PRADHAN Vs. STATE OF ORISSA
|
December 7, 2022 |
|
AMAR KUMAR BEHERA Vs. STATE OF ODISHA
|
February 25, 2022 |
|
AMARPREET SINGH DHANJAL Vs. STATE OF ORISSA
|
February 23, 2022 |
|
AMBUJA SATPATHY Vs. STATE OF ODISHA
|
October 11, 2022 |
|
AMINA JENA Vs. STATE OF ODISHA
|
October 28, 2022 |
|
AMIT @ GULLU @ AMITAV KUMAR Vs. STATE OF ODISHA
|
August 23, 2022 |
|
AMIT KUMAR AGARWAL Vs. STATE OF ODISHA
|
January 11, 2022 |
|
AMIT PRADHAN Vs. STATE OF ODISHA
|
March 23, 2022 |
|
AMIT SHARMA Vs. STATE OF ODISHA
|
April 22, 2022 |
|
AMITAV TRIPATHY Vs. ORISSA HIGH COURT
|
May 11, 2022 |
|
AMITAV TRIPATHY Vs. ORISSA HIGH COURT
|
May 18, 2022 |
|
AMRIT DAS Vs. STATE OF ORISSA
|
October 10, 2022 |
|
AMRIT PRITAM BISWAL Vs. STATE OF ODISHA
|
February 22, 2022 |
|
ANADI NAYAK Vs. STATE OF ORISSA
|
January 19, 2022 |
|
ANADI TANDI Vs. JAGANNATH SAHU
|
June 20, 2022 |
|
ANAND Vs. STATE OF ORISSA
|
January 20, 2022 |
|
ANANDA KUMAR AGARWAL Vs. RAJABALA AGARWAL
|
February 25, 2022 |
|
ANANDA MOHAPATRA Vs. STATE OF ODISHA
|
February 11, 2022 |
|
ANANTA CHARAN SAHOO Vs. LAND ACQUISITION OFFICER CUMCOMPETENT AUTHORITY
|
July 13, 2022 |
|
ANANTHA CHARAN DAS Vs. STATE OF ODISHA
|
February 9, 2022 |
|
ANIL BENIA Vs. STATE OF ODISHA
|
November 1, 2022 |
|
ANIL KUMAR SINGH Vs. STATE (GOVERNMENT OF INDIA)
|
December 9, 2022 |
|
ANIL MAKAR Vs. STATE OF ODISHA
|
September 13, 2022 |
|
ANIL RAJ TULI Vs. INCOME TAX OFFICER
|
November 3, 2022 |
|
ANIL SHARMA Vs. STATE OF ODISHA
|
July 15, 2022 |
|
ANIRUDHA MAJHI Vs. STATE OF ODISHA
|
June 20, 2022 |
|
ANITA KUMARI DASH Vs. STATE OF ORISSA
|
July 25, 2022 |
|
ANJARI ROUT Vs. STATE OF ORISSA
|
May 4, 2022 |
|
ANNAPURNA BAG Vs. MOTIRAM SAHU
|
January 21, 2022 |
|
ANSHUMAN PRADHAN Vs. LULIPTA BEURA
|
June 22, 2022 |
|
ANSHUMAN PRADHAN Vs. LULIPTA BEURA
|
August 4, 2022 |
|
ANUJA JENA Vs. CHAIRMAN
|
September 12, 2022 |
|
ANUP KUMAR SHARMA Vs. STATE OF ODISHA
|
December 7, 2022 |
|
ANUPAMA MOHANTY Vs. REGIONAL MANAGER
|
November 24, 2022 |
|
ANUSUYA MISHRA Vs. CHANDRAKANTA BEURA
|
June 17, 2022 |
|
ANUSUYA NANDA Vs. SANJAY JAJODIA
|
June 17, 2022 |
|
ARABINDA MAHAKUL Vs. STATE OF ODISHA
|
March 17, 2022 |
|
ARATI MALLIK Vs. STATE OF ODISHA
|
April 26, 2022 |
|
ARATI PARAMANIK Vs. STATE OF ODISHA
|
November 18, 2022 |
|
ARATI PATRA Vs. STATE OF ORISSA
|
February 28, 2022 |
|
ARCHANA MOHANTY Vs. STATE OF ODISHA
|
January 10, 2022 |
|
ARDHENDU KUMAR DAS Vs. STATE OF ODISHA
|
August 26, 2022 |
|
ARJUN CHARAN DASH Vs. STATE OF ODISHA
|
September 19, 2022 |
|
ARJUN JAYAPURIA Vs. STATE OF ODISHA
|
September 24, 2022 |
|
ARJUNA BEHERA Vs. JEMAMANI BEHERA
|
April 29, 2022 |
|
ARPAN SINHA Vs. STATE OF ODISHA
|
November 9, 2022 |
|
ARTATRAN BEHERA Vs. STATE OF ODISHA
|
May 16, 2022 |
|
ARUN KUMAR AGRAWAL Vs. STATE OF ODISHA
|
May 20, 2022 |
|
ARUN KUMAR BEHERA Vs. STATE OF ODISHA
|
January 18, 2022 |
|
ARUN KUMAR MISHRA Vs. RABINARAYAN SAHOO
|
May 4, 2022 |
|
ARUN KUMAR SHASANI Vs. STATE OF ODISHA
|
May 5, 2022 |
|
ARUN STEEL INDUSTRIES PVT. LTD. Vs. STATE OF ODISHA
|
December 8, 2022 |
|
ARUNDHATI MOHANTY Vs. STATE OF ODISHA
|
November 25, 2022 |
|
ARUNDHATI PATTANAYAK Vs. DEEPAK KUMAR MOHANTY
|
June 22, 2022 |
|
ASHA HANS Vs. STATE OF ODISHA
|
April 6, 2022 |
|
ASHIS KERKETTA Vs. STATE OF ODISHA
|
September 5, 2022 |
|
ASHIS KUMAR NAYAK Vs. RESERVE BANK OF INDIA
|
November 21, 2022 |
|
ASHIS RANJAN MOHANTY Vs. STATE OF ODISHA
|
January 31, 2022 |
|
ASHISH KUMAR Vs. UNION OF INDIA
|
November 25, 2022 |
|
ASHISH PADHY Vs. STATE OF ODISHA
|
November 1, 2022 |
|
ASHISH THAKAR Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES
|
April 18, 2022 |
|
ASHOK KUMAR AGARWALA Vs. REGISTRAR GENERAL OF ORISSA
|
January 19, 2022 |
|
ASHOK KUMAR DAS Vs. SAMANTHAPUDI SIVARAMA RAJU
|
November 3, 2022 |
|
ASHOK KUMAR DAT Vs. STATE OF ODISHA
|
April 5, 2022 |
|
ASHOK KUMAR GEDI Vs. JYOTRIMAYEE BEHERA
|
August 25, 2022 |
|
ASHOK KUMAR MAHAKUD Vs. STATE OF ODISHA
|
September 7, 2022 |
|
ASHOK KUMAR MARTHA Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
|
February 7, 2022 |
|
ASHOK KUMAR MITRA Vs. KAILASH CHANDRA BEHERA
|
March 14, 2022 |
|
ASHOK KUMAR PRUSTY Vs. AUTHORISED OFFICER CUM CHIEF MANAGER, PUNJAB NATIONAL BANK, CIRCLE OFFICE, BHUBANESWAR
|
March 23, 2022 |
|
ASHOK KUMAR SHAW Vs. PRINCIPAL CHIEF COMMISSIONER
|
March 31, 2022 |
|
ASHOK KUMAR TRIPATHY Vs. TOYOTA FINANCIAL SERVICES INDIA LTD
|
September 14, 2022 |
|
ASHOKA INDUSTRIES LTD Vs. HARIBANDHU DAS
|
May 6, 2022 |
|
ASHRIBAD PATTNAIK Vs. UNION OF INDIA
|
March 10, 2022 |
|
ASIT KUMAR JENAMANI Vs. STATE OF ODISHA
|
April 20, 2022 |
|
ASIT KUMAR NAYAK Vs. STATE OF ODISHA
|
November 18, 2022 |
|
ASOK Vs. REPUBLIC OF INDIA
|
October 26, 2022 |
|
ASSISTANT COMMISSIONER Vs. PADMALOCHAN MOHANTY
|
March 11, 2022 |
|
ASSISTANT DEFENCE ESTATE OFFICER, BHUBANESWAR Vs. SATRUGHNA MOHANTY
|
July 25, 2022 |
|
ASUTOSH AMRIT PATNAIK Vs. STATE OF ORISSA
|
March 23, 2022 |
|
ASWINEE KUMAR RAJ Vs. STATE OF ORISSA
|
June 22, 2022 |
|
ATMAPRAKASH Vs. STATE OF ODISHA
|
April 22, 2022 |
|
AURO FLOUR MILLS PVT. LTD Vs. STATE OF ORISSA
|
December 6, 2022 |
|
AUTHORIZED OFFICER, URBAN CO OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
December 7, 2022 |
|
AUTHORIZED SIGNATORY Vs. SURENDRA DAS
|
September 13, 2022 |
|
B. K. FOOD PRODUCTS PVT. LTD Vs. STATE OF ORISSA
|
April 4, 2022 |
|
B. SRINU Vs. STATE OF ODISHA
|
September 20, 2022 |
|
B.B. KAR, CONTRACTOR ESTABLISHMENT Vs. PANCHANAN PRADHAN
|
July 29, 2022 |
|
B.SEKAM Vs. STATE OF ODISHA
|
August 10, 2022 |
|
BABAJI JENA Vs. STATE OF ORISSA
|
February 28, 2022 |
|
BABAJI MOHURI Vs. STATE OF ORISSA
|
January 21, 2022 |
|
BABITA SATPATHY Vs. SITANSHU KUMAR DASH
|
August 3, 2022 |
|
BABU Vs. STATE OF ORISSA
|
January 20, 2022 |
|
BABU Vs. STATE OF ODISHA
|
February 22, 2022 |
|
BABUA Vs. STATE OF ORISSA
|
February 28, 2022 |
|
BABULAL SAHU Vs. STATE OF ODISHA
|
January 4, 2022 |
|
BABULI Vs. STATE OF ODISHA
|
November 25, 2022 |
|
BABULI DAS Vs. STATE OF ODISHA
|
October 14, 2022 |
|
BABULI KUMAR SISHU Vs. CHIEF MANAGER, UCO BANK, BRAJARAJNAGAR BRANCH
|
September 29, 2022 |
|
BABURAM MAJHI Vs. STATE OF ODISHA
|
June 20, 2022 |
|
BACHANA KUMARI DEI Vs. STATE OF ORISSA
|
March 25, 2022 |
|
BACHASPATI DAS Vs. STATE OF ORISSA
|
April 13, 2022 |
|
BADRI NARAYAN ROUTRAY Vs. STATE OF ODISHA
|
July 27, 2022 |
|
BADRINARAYAN RATH Vs. STATE OF ODISHA
|
August 12, 2022 |
|
BAHAN KHATEI Vs. STATE OF ODISHA
|
March 31, 2022 |
|
BAI Vs. STATE OF ORISSA
|
January 24, 2022 |
|
BAIDHAR MAHALIK Vs. STATE OF ODISHA
|
April 4, 2022 |
|
BAIJANTI MALIK Vs. STATE OF ODISHA
|
November 2, 2022 |
|
BAIKUNTHA BEHERA Vs. STATE OF ORISSA
|
October 19, 2022 |
|
BAIKUNTHANATH NAYAK Vs. STATE OF ORISSA
|
July 15, 2022 |
|
BAISAKHU SETHY Vs. STATE OF ODISHA
|
May 18, 2022 |
|
BAISHNABA PADHAN Vs. STATE OF ODISHA
|
October 28, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAMITA MAHARANA
|
June 20, 2022 |
|
BAJAJ ELECTRICALS LIMITED Vs. MICRO SMALL AND ENTERPRISERS FACILITATION
|
January 5, 2022 |
|
BAJAJ FINANCE LTD Vs. M/S. ALI AGENCY
|
January 10, 2022 |
|
BALASORE Vs. XXXX
|
December 7, 2022 |
|
BALKU ORAM Vs. STATE OF ODISHA
|
September 29, 2022 |
|
BAMAN CHARAN MUNDA Vs. STATE OF ORISSA
|
August 16, 2022 |
|
BANA Vs. STATE OF ODISHA
|
March 15, 2022 |
|
BANA Vs. STATE OF ORISSA
|
July 11, 2022 |
|
BANA BIHARI ROUT Vs. ORISSA HIGH COURT
|
June 30, 2022 |
|
BANAWARI BURMA Vs. UNION OF INDIA
|
November 3, 2022 |
|
BANDAN KUMAR MAHAPATRA Vs. SRI BIJAN KUMAR MAHAPATRA
|
August 22, 2022 |
|
BANITA ROUT Vs. NABAGHANA SWAIN
|
October 11, 2022 |
|
BANSIDHAR NISHANK Vs. COMMISSIONER, CONSOLIDATION, BHUBANESWAR
|
October 13, 2022 |
|
BANSIDHARA NAYAK Vs. STATE OF ODISHA
|
August 17, 2022 |
|
BAPINI PATRA Vs. STATE OF ODISHA
|
March 15, 2022 |
|
BARUNA GOUDA Vs. STATE OF ODISHA
|
March 17, 2022 |
|
BASANTA BEHERA Vs. STATE OF ODISHA
|
February 22, 2022 |
|
BASANTA KUMAR DAS Vs. STATE OF ORISSA
|
July 5, 2022 |
|
BASANTA KUMAR JENA Vs. STATE OF ODISHA
|
February 8, 2022 |
|
BASANTA KUMAR SAHOO Vs. ODISHA FOREST DEPARTMENT CORPORATION LTD.
|
April 20, 2022 |
|
BASANTA KUMAR SAHOO Vs. STATE OF ODISHA
|
May 27, 2022 |
|
BASANTI KALASA Vs. STATE OF ORISSA
|
April 4, 2022 |
|
BASANTI SWAIN Vs. COLLECTOR, CUTTACK
|
September 9, 2022 |
|
BASET MAJHI Vs. STATE OF ODISHA
|
May 6, 2022 |
|
BASUDEV SETHI Vs. STATE OF ORISSA
|
August 12, 2022 |
|
BASUDEV SOREN Vs. STATE OF ODISHA
|
March 23, 2022 |
|
BATAKRUSHNA SAHOO Vs. COMMISSIONER, CONSOLIDATION, ODISHA, BHUBANESWAR
|
July 25, 2022 |
|
BBTA RCPL (JV) Vs. STATE OF ODISHA
|
January 4, 2022 |
|
BENADIKTA DIGAL Vs. STATE OF ODISHA
|
September 27, 2022 |
|
BENU ROUT Vs. STATE OF ODISHA
|
October 28, 2022 |
|
BENZFAB TECHNOLOGIES PVT. LTD Vs. MANAGING DIRECTOR, JINDAL STEEL & POWER LIMITED
|
January 21, 2022 |
|
BHABAGRAHI NAYAK Vs. STATE OF ODISHA
|
December 7, 2022 |
|
BHABANI PANDEY Vs. STATE OF ODISHA
|
November 4, 2022 |
|
BHABANI PRASAD MAJHI Vs. STATE OF ODISHA
|
July 21, 2022 |
|
BHABANI SHANKAR CHOUDHURY Vs. STATE OF ODISHA
|
June 20, 2022 |
|
BHADRA PRODUCTS Vs. INDIAN FARMERS FERTILIZER CO- OPERATIVE LIMITED
|
October 13, 2022 |
|
BHADRA PRODUCTS Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LTD
|
September 28, 2022 |
|
BHAGABAN KAR Vs. BHIMSEN KAR
|
July 25, 2022 |
|
BHAGABAN MUNDA Vs. STATE OF ODISHA
|
February 11, 2022 |
|
BHAGABAN PUJAPANDA Vs. STATE OF ODISHA
|
April 22, 2022 |
|
BHAGAWAN BAG Vs. STATE OF ODISHA
|
July 29, 2022 |
|
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
|
August 1, 2022 |
|
BHAGIRATHI NAYAK Vs. ODISHA STATE CIVIL SUPPLY CORPORATION LTD
|
September 28, 2022 |
|
BHAGIRATHI SABAR Vs. STATE OF ODISHA
|
October 28, 2022 |
|
BHAGYADHAR DASH Vs. PKP BUILDCON PVT. LTD
|
June 24, 2022 |
|
BHAGYALATA PANDA Vs. STATE OF ODISHA
|
March 22, 2022 |
|
BHAIJI AIR COOLER WORKS Vs. G.M., D.I.C.
|
February 15, 2022 |
|
BHAJAMAN SAHU Vs. STATE OF ORISSA
|
April 12, 2022 |
|
BHAKTA CHARAN DANGA Vs. STATE OF ODISHA
|
February 17, 2022 |
|
BHAKTARANJAN NAYAK Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER
|
November 29, 2022 |
|
BHANUPRAVA GARNAIK Vs. STATE OF ODISHA
|
December 2, 2022 |
|
BHARAT CHANDRA ROUL Vs. STATE OF ODISHA
|
September 26, 2022 |
|
BHARAT SANCHAR NIGAM LTD Vs. D.D. CHAMPATI RAY
|
March 15, 2022 |
|
BHARAT SANTA Vs. STATE OF ODISHA
|
September 19, 2022 |
|
BHIKARI CHARAN BARAL Vs. BALAMUKUNDA SWAIN
|
March 8, 2022 |
|
BHIMA DASH Vs. STATE OF ODISHA
|
July 29, 2022 |
|
BHIMA KHILO Vs. STATE OF ODISHA
|
October 27, 2022 |
|
BHUBAN BEHERA Vs. STATE OF ORISSA
|
January 12, 2022 |
|
BHUBAN MOHAN BEHERA Vs. STATE OF ODISHA
|
May 31, 2022 |
|
BHUBANESWAR NAIK Vs. SHRIMATI PATEL
|
June 7, 2022 |
|
BHULA Vs. STATE OF ODISHA
|
September 5, 2022 |
|
BHUYAN Vs. STATE OF ORISSA
|
February 28, 2022 |
|
BHUYAN ENGINEERING Vs. STATE OF ODISHA
|
November 24, 2022 |
|
BIBEKANANDA DASH Vs. STATE OF ODISHA
|
May 12, 2022 |
|
BIBHA SAHA Vs. STATE OF ODISHA
|
November 10, 2022 |
|
BIBHA TANDI Vs. STATE OF ODISHA
|
May 12, 2022 |
|
BIBHUTI DIGAL Vs. STATE OF ODISHA
|
May 5, 2022 |
|
BICHI @ BICHITRANANDA @ BICHITRA SWAIN Vs. STATE OF ORISSA
|
January 19, 2022 |
|
BICHITRA DHALA Vs. MANAGER OF UCO BANK, BARABATI BRANCH
|
April 26, 2022 |
|
BIDYUT PRAVA AGASTI Vs. BATAKRUSHNA DASH
|
June 20, 2022 |
|
BIGHNORAJ MOHAPATRO Vs. STATE OF ORISSA
|
December 1, 2022 |
|
BIGNESHRAJ PATASANI Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 25, 2022 |
|
BIHARI CHARAN PARIDA Vs. STATE OF ORISSA
|
July 18, 2022 |
|
BIJAY KUMAR PANDA Vs. STATE OF ODISHA
|
August 23, 2022 |
|
BIJAY KUMAR SAHOO Vs. STATE OF ORISSA
|
March 25, 2022 |
|
BIJAY KUMAR SWAIN Vs. BISWESWAR MAHANTY
|
February 1, 2022 |
|
BIJAYA DAS Vs. STATE OF ODISHA
|
February 2, 2022 |
|
BIJAYA KUMAR ACHARYA Vs. UTKAL UNIVERSITY
|
July 21, 2022 |
|
BIJAYA KUMAR SETHY Vs. STATE OF ODISHA
|
January 11, 2022 |
|
BIJAYA MANJARI SATPATHY Vs. STATE OF ORISSA
|
December 1, 2022 |
|
BIJAYALAXMI DASH Vs. STATE OF ODISHA
|
March 25, 2022 |
|
BIJAYINI CHARITABLE HOMEOPATHIC DISPENSARY Vs. STATE OF ODISHA
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April 7, 2022 |
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BIJENDRA KUMAR KUKHI Vs. STATE OF ODISHA
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October 28, 2022 |
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BIJI BIJAY KUMAR PRADHAN Vs. STATE OF ODISHA
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March 15, 2022 |
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BIKASH CHANDRA DAS Vs. COLLECTOR CUM DM, BALASORE
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June 10, 2022 |
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BILASINI BEHERA Vs. ADM-CUM-APPELLATE AUTHORITY, NUAPADA
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September 15, 2022 |
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BIMALENDU PRADHAN Vs. STATE OF ODISHA
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September 27, 2022 |
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BINASH BEHERA Vs. STATE OF ORISSA
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January 10, 2022 |
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BINOD BIHARI SETHY Vs. STATE OF ODISHA
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January 3, 2022 |
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BINOD KUMAR CHOUDHURY Vs. STATE OF ORISSA
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July 21, 2022 |
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BINOD LUHAR Vs. STATE OF ORISSA
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January 19, 2022 |
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BINOY KUMAR MOHANTA Vs. STATE OF ODISHA
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August 23, 2022 |
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BIPIN KUMAR MOHAPATRA Vs. STATE OF ORISSA
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February 25, 2022 |
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BIPRA CHARAN MALLICK Vs. STATE OF ODISHA
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April 27, 2022 |
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BIRANCHI PRADHAN Vs. STATE OF ODISHA
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August 26, 2022 |
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BIRENDRA MALLICK Vs. STATE OF ODISHA
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August 17, 2022 |
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BIRENDRA PRASAD Vs. CHIEF MANAGER CUM AUTHORISED OFFICER, UCO BANK, ROURKELA
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March 11, 2022 |
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BISHNU PRASAD SAHU Vs. STATE OF ODISHA
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September 2, 2022 |
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BISHNUPRIYA PANDA Vs. BASANTI MANJARI MOHANTY
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June 20, 2022 |
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BISHNUPRIYA PATTNAIK Vs. STATE OF ORISSA
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April 19, 2022 |
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BISI BABU Vs. STATE OF ODISHA
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March 29, 2022 |
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BISWA RANJAN TRIPATHY Vs. STATE OF ODISHA
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January 18, 2022 |
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BISWAJEET PATTNAIK Vs. P. TEJESWAR RAO
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July 19, 2022 |
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BISWAJIT DAS Vs. STATE OF ODISHA
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February 15, 2022 |
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BISWAJIT MISHRA Vs. COLLECTOR AND CHAIRMAN OF ODISHA ADARSHA VIDYALAYA (OAV) MODEL SCHOOL
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April 20, 2022 |
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BISWANATH GOUDA Vs. STATE OF ODISHA
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April 26, 2022 |
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BISWANATH PODIAMI Vs. UNION OF INDIA
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February 22, 2022 |
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BISWANATH SAHU Vs. STATE OF ODISHA
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December 7, 2022 |
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BISWESWAR TUDU Vs. STATE OF ODISHA
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February 9, 2022 |
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BLUE LINE RESORTS PVT. LTD Vs. HOTEL SEA POINT PVT. LTD
|
July 6, 2022 |
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BM, IDFC FIRST BANK LTD. Vs. PERMANENT LOK ADALAT
|
August 3, 2022 |
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BM, SBI GENERAL INSURANCE CO. LTD. Vs. MONALISA DASH
|
June 30, 2022 |
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BOMBAY INTELLIGENCE SECURITY (INDIA) LTD Vs. UNION OF INDIA
|
August 26, 2022 |
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BRAHMANANDA SAHU Vs. STATE OF ORISSA (VIGILANCE)
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December 16, 2022 |
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BRAHMANANDA SENAPATI Vs. STATE OF ORISSA
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January 18, 2022 |
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BRAHMANI RIVER PELLETS LTD. Vs. SHASHIKANT MOHANTA
|
November 16, 2022 |
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BRAJA KISHOR NANDA Vs. COMMISSIONER, CONSOLIDATION, ORISSA, BHUBANESWAR
|
July 15, 2022 |
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BRAJA KISHORE DEB Vs. SANGEETA DEVI
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August 22, 2022 |
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BRAJA KISHORE MOHANTY Vs. NILACHAL SARASWAT SANGHA
|
September 20, 2022 |
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BRAJABANDHU DHAL Vs. STATE OF ODISHA
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March 29, 2022 |
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BRAJABANDHU NAYAK Vs. STATE OF ORISSA
|
February 28, 2022 |
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BRIJENDRA BHUSAN Vs. INSURANCE OMBUDSMAN
|
July 11, 2022 |
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BRUNDABANA SAHOO Vs. MANAGING DIRECTOR
|
November 11, 2022 |
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BUDHARAM LAKRA Vs. STATE OF ODISHA
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November 3, 2022 |
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BUDHURAM MAJHI Vs. JHANA MAJHI
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June 20, 2022 |
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BUDU PATIKA Vs. STATE OF ODISHA
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August 26, 2022 |
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BULU Vs. STATE OF ORISSA
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July 11, 2022 |
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BULUKA TADINGI Vs. STATE OF ODISHA
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June 24, 2022 |
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C. GIRIJA Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
|
February 7, 2022 |
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CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 9, 2022 |
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CENTRAL PUBLIC WORKS DEPARTMENT, BBSR Vs. RAJESH MOHANTY CONSTRUCTION PVT. LTD
|
August 12, 2022 |
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CENTRE FOR YOUTH & SOCIAL DEVELOPMENT, BHUBANESWSAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2 (1), BHUBANESWAR
|
March 14, 2022 |
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CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI Vs. RABINDRANATH SAHOO
|
December 6, 2022 |
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CHAITANYA BHADRA Vs. STATE OF ORISSA
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January 24, 2022 |
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CHAITANYA BISWAL Vs. UNION BANK OF INDIA, SAMBALPUR
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April 27, 2022 |
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CHAITANYA SAHU Vs. STATE OF ODISHA
|
May 11, 2022 |
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CHAKRADHAR PATRA Vs. STATE OF ORISSA
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January 24, 2022 |
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CHAKRADHAR ROUT Vs. STATE OF ODISHA
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January 19, 2022 |
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CHAKRADHARA SAHOO Vs. RAMESH CHANDRA NAYAK
|
September 7, 2022 |
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CHALAKA MUNDA Vs. STATE OF ORISSA
|
September 7, 2022 |
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CHAMARULAL AGRAWAL Vs. STATE OF ODISHA
|
August 23, 2022 |
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CHANCHALA PANDA Vs. STATE OF ORISSA
|
March 21, 2022 |
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CHANDAMANI BEJ Vs. COMMISSIONER OF CONSOLIDATION AND SETTLEMENT
|
May 5, 2022 |
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CHANDAN KUMAR BEHERA Vs. STATE OF ODISHA
|
May 10, 2022 |
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CHANDRA BHUMIA Vs. STATE OF ODISHA
|
September 19, 2022 |
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CHANDRA KHADIA Vs. STATE OF ODISHA
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April 21, 2022 |
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CHANDRA SEKHAR SAHU Vs. NRUSINGHA CHARAN JENA
|
April 25, 2022 |
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CHANDRASEKHAR CHOUDHURY Vs. STATE OF ORISSA
|
January 20, 2022 |
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CHARANJIT SINGH GREWAL Vs. SETTLEMENT COMMISSIONER
|
November 17, 2022 |
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CHATURA Vs. STATE OF ORISSA
|
January 25, 2022 |
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CHEMFLO INDUSTRIES PVT. LTD Vs. KMC CONSTRUCTION LTD.
|
August 23, 2022 |
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CHETAN NAYAK Vs. STATE OF ODISHA
|
March 31, 2022 |
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CHILUKURI SATYANARAYAN Vs. INDIAN BANK, ZONAL OFFICE, SAMBALPUR
|
September 16, 2022 |
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CHINMAY MOHANTY Vs. BAR COUNCIL OF INDIA
|
January 4, 2022 |
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CHINMAY PATNAIK Vs. SWATI SATRA PRAVA DWIBEDI
|
April 29, 2022 |
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CHINMAYEE MOHAPATRA Vs. CHINMAYA CHETAN MISHRA
|
September 26, 2022 |
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CHINMAYEE PRADHAN Vs. ANSUMAN SATAPATHY
|
August 23, 2022 |
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CHINTA MARANDI Vs. STATE OF ORISSA
|
July 14, 2022 |
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CHINU TRADERS Vs. SALES TAX OFFICER, BARGARH CIRCLE
|
May 18, 2022 |
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CHITRASEN LAKRA Vs. STATE OF ODISHA
|
February 7, 2022 |
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CHITTARANJAN MOHANTY Vs. STATE OF ODISHA
|
May 21, 2022 |
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CHOUDHURY MOHANTA Vs. STATE OF ODISHA
|
November 25, 2022 |
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CHRISTIAN CATHOLIC CHURCH OF BERHAMPUR Vs. STATE OF ODISHA
|
May 9, 2022 |
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CLAIMS REVIEW COMMITTEE, BAJAJ ALLIANZ LIC LTD. Vs. BAGIREDALA SOMEYA
|
March 30, 2022 |
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COLLECTOR CUM DISTRICT PROJECT COORDINATOR Vs. CHANDRAHASYA PATEL
|
December 12, 2022 |
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COMMISSIONER OF INCOME TAX Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LIMITED
|
March 23, 2022 |
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COMMISSIONER OF INCOME TAX, BHUBANESWAR Vs. SUBHAM ESTCON PRIVATE LTD., BHUBANESWAR
|
February 9, 2022 |
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COMMISSIONER OF INCOME TAX, CUTTACK Vs. UTKAL HIGHWAY, CUTTACK
|
February 21, 2022 |
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COMPETENT AUTHORITY AND SPECIAL LAND ACQUISITION OFFICER Vs. KUNTALA BEHERA SAMBALPUR
|
April 29, 2022 |
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CONSORTIUM OF THERMOPADS PVT. LTD. Vs. NATIONAL ALUMINIUM COMPANY LIMITED
|
August 3, 2022 |
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CRESENT CO Vs. COMMISSIONER OF INCOME TAX
|
February 2, 2022 |
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D. JAGANNATH Vs. STATE OF ODISHA
|
November 8, 2022 |
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D. RAMA RAO Vs. STATE OF ODISHA
|
November 9, 2022 |
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D.D. CHAMPATIRAY Vs. BHARAT SANCHAR NIGAM LTD
|
February 17, 2022 |
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D.GOBINDA REDDY Vs. STATE OF ORISSA
|
January 12, 2022 |
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DAGRE SWAR Vs. STATE OF ORISSA
|
January 21, 2022 |
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DAITARI MALLIK Vs. STATE OF ORISSA
|
March 21, 2022 |
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DAKU Vs. STATE OF ODISHA
|
May 20, 2022 |
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DAMADAR NAYAK Vs. STATE OF ODISHA
|
November 21, 2022 |
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DAMAYANTI MOHANTA Vs. SATYAJIT DHAR MOHAPATRA
|
July 27, 2022 |
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DAMODAR MEHER Vs. STATE OF ODISHA
|
April 5, 2022 |
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DANDEI Vs. STATE OF ORISSA
|
September 30, 2022 |
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DARA SINGH Vs. STATE OF ORISSA
|
September 7, 2022 |
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DARA SINGH Vs. STATE OF ORISSA
|
January 10, 2022 |
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DEBA PRASAD NAYAK Vs. STATE OF ODISHA
|
December 20, 2022 |
|
DEBA SETHY Vs. STATE OF ODISHA
|
November 8, 2022 |
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DEBABRATA DAS Vs. STATE OF ODISHA
|
April 7, 2022 |
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DEBABRATA MOHANTY Vs. SWARNAMAYEE MOHANTY
|
September 13, 2022 |
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DEBABRATA SAHU Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 17, 2022 |
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DEBADULLABHA MOHAPATRA Vs. STATE OF ORISSA
|
January 21, 2022 |
|
DEBAJEET Vs. STATE OF ODISHA
|
March 31, 2022 |
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DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
|
September 23, 2022 |
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DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
|
October 14, 2022 |
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DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
|
December 9, 2022 |
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DEBASIS PATRA Vs. AUTHORIZED OFFICER/CHIEF MANAGER, BANK OF BARODA
|
October 14, 2022 |
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DEBASISH GIRI Vs. STATE OF ORISSA
|
January 10, 2022 |
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DEBASMITA SAMANTRAY Vs. CHIEF MANAGER CUM AUTHORIZED OFFICER
|
December 8, 2022 |
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DEBENDRA PANI Vs. STATE OF ODISHA
|
September 30, 2022 |
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DEBENDRA PARIDA PETITIONERS Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
June 10, 2022 |
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DEBENDRANATH MOHANTY Vs. UNION OF INDIA
|
July 26, 2022 |
|
DEBENDRANATH SAHOO Vs. STATE OF ODISHA
|
September 2, 2022 |
|
DEBRAJ BEHERA Vs. STATE OF ODISHA
|
February 2, 2022 |
|
DEBRAJ PUTEL Vs. STATE OF ODISHA
|
October 12, 2022 |
|
DEEP ROY Vs. STATE OF ODISHA
|
February 17, 2022 |
|
DEEPAK KUMAR JENA Vs. AUTHORISED OFFICER & CHIEF MANAGER, STATE BANK OF INDIA
|
July 22, 2022 |
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DEEPAK KUMAR PATTNAYAK Vs. STATE OF ORISSA
|
January 24, 2022 |
|
DEEPAK KUMAR SAHOO Vs. STATE OF ODISHA
|
January 27, 2022 |
|
DEEPAK KUMAR SWAIN Vs. STATE OF ODISHA
|
March 29, 2022 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION-I), EAST COAST RAILWAY Vs. K. SUMMON REDDY
|
May 4, 2022 |
|
DEVBARAJ BEHERA Vs. STATE OF ODISHA
|
November 9, 2022 |
|
DEVI ENGINEERING WORKS, BERHAMPUR Vs. STATE OF ORISSA
|
July 6, 2022 |
|
DHABALESWAR GOUDA Vs. STATE OF ODISHA
|
September 15, 2022 |
|
DHADIA Vs. STATE OF ODISHA
|
September 15, 2022 |
|
DHANI Vs. STATE OF ORISSA
|
January 20, 2022 |
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DHANU BEHERA Vs. STATE OF ODISHA
|
November 18, 2022 |
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DHANURJAYA PATRA Vs. STATE OF ORISSA
|
January 24, 2022 |
|
DHARANI BALLAV DEY Vs. SOUGAT BALLAV DEY
|
April 11, 2022 |
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DHIRAJ KUMAR SAHOO Vs. STATE OF ODISHA
|
December 7, 2022 |
|
DHIREN KUMAR SINGH Vs. CHIEF ENGINEER (CON.II), EAST COAST RAILWAY
|
April 5, 2022 |
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DHURUBA CHARAN SAHOO Vs. RABINDRANATH SAHOO
|
August 22, 2022 |
|
DIBAKAR IRON AND STEEL CO. PVT. LTD. Vs. STATE OF ODISHA
|
March 21, 2022 |
|
DIBAKAR SAHU Vs. SUMITA SAHU
|
February 28, 2022 |
|
DIBAKAR SWAIN Vs. STATE OF ODISHA
|
July 5, 2022 |
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DIBYABHARATI JENA Vs. STATE OF ODISHA
|
March 23, 2022 |
|
DILIP KUMAR PARIDA Vs. STATE OF ODISHA
|
March 9, 2022 |
|
DILLI SAMAL Vs. STATE OF ODISHA
|
April 5, 2022 |
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DILLIP KUMAR BARAL Vs. STATE OF ODISHA
|
June 22, 2022 |
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DILLIP KUMAR BARIK Vs. STATE OF ORISSA
|
February 28, 2022 |
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DILLIP KUMAR BEHERA Vs. STATE OF ODISHA
|
August 10, 2022 |
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DILLIP KUMAR KARMA Vs. STATE OF ORISSA
|
January 11, 2022 |
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DILLIP KUMAR MOHARANA Vs. STATE OF ODISHA
|
October 28, 2022 |
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DILLIP KUMAR RATH Vs. STATE OF ODISHA
|
January 4, 2022 |
|
DILLIP KUMAR SAHOO Vs. STATE OF ORISSA
|
May 9, 2022 |
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DILLIP KUMAR SAHOO Vs. STATE OF ORISSA
|
April 18, 2022 |
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DINABANDHU PRADHAN Vs. STATE OF ODISHA
|
April 4, 2022 |
|
DINESH KU. AGRAWAL Vs. STATE OF ODISHA
|
September 16, 2022 |
|
DINESH SENAPATI Vs. STATE OF ORISSA
|
October 19, 2022 |
|
DIPA SINGH Vs. NILAMADHABA SINGH
|
July 7, 2022 |
|
DIPIKA TANTY Vs. UNION OF INDIA
|
July 27, 2022 |
|
DIPUNA Vs. STATE OF ORISSA
|
January 18, 2022 |
|
DIRECTOR GENERAL (POSTS), GOVT. OF INDIA Vs. MEDINI PRASAD DASH
|
May 9, 2022 |
|
DIVISIONAL MANAGER Vs. SAILABALA SASMAL
|
June 20, 2022 |
|
DIVISIONAL MANAGER Vs. SUNAKAR SAHOO
|
September 14, 2022 |
|
DIVISIONAL MANAGER, ICICI LOMBARD G. I. CO. LTD Vs. PUSPALATA PATNAIK
|
April 20, 2022 |
|
DIVISIONAL MANAGER, INSURANCE COMPANY LTD. Vs. DHANU NAYAK
|
October 10, 2022 |
|
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE CO. LTD. Vs. JUDHISTIRA BISWAL
|
June 20, 2022 |
|
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE CO. LTD. Vs. DASARATHI KHANDEI
|
June 20, 2022 |
|
DIVISIONAL MANAGER, M/S. ORIENTAL INSURANCE COMPANY LTD. Vs. SNEHALATA PATNAIK
|
July 27, 2022 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. TUNA MAHARANA
|
March 21, 2022 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. SUNIL MAJHI
|
March 21, 2022 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. F @ P. JYOTI REDDY
|
June 20, 2022 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD. Vs. ANUSHAYA
|
September 16, 2022 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. BIJAYA KUMAR DAS
|
October 26, 2022 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. SAURI DAS
|
March 21, 2022 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GEETARANI ROUT
|
January 27, 2022 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. BALASORE Vs. GAYADHAR MALLICK
|
June 20, 2022 |
|
DIVISIONAL MANAGER, NEW INDIAN ASSURANCE CO. LTD. Vs. ARATI BEHERA
|
February 7, 2022 |
|
DIVISIONAL MANAGER, NIC, LTD Vs. ASHISH KUMAR KANTHA
|
August 29, 2022 |
|
DOLAMANI BAGARTI Vs. STATE OF ODISHA
|
March 31, 2022 |
|
DORA MOHAKUD Vs. STATE OF ODISHA
|
June 28, 2022 |
|
DULA HEMBRAM Vs. STATE OF ORISSA
|
July 18, 2022 |
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DULAMANI PATEL Vs. STATE OF ODISHA
|
May 27, 2022 |
|
DURGA CHARAN MISHRA Vs. SUPRAVA TRIPATHY MISHRA
|
February 2, 2022 |
|
DURGA ELECTRICALS AND ELECTRONICS Vs. MAHANADI COALFIELDS LIMITED
|
February 15, 2022 |
|
EASTERN CONFECTIONARY PVT. LTD Vs. STATE OF ODISHA
|
June 21, 2022 |
|
ECMAS RESINS PVT. LTD Vs. STATE OF ORISSA
|
August 5, 2022 |
|
ELECTRICAL SUB DIVISION NO.I, SOUTHCO Vs. TRINATH NAYAK
|
September 20, 2022 |
|
ELIZABETH BEHERA Vs. STATE OF ODISHA
|
June 7, 2022 |
|
EMCURE PHARMACEUTICALS LTD Vs. MANAGING DIRECTOR, ODISHA STATE MEDICAL CORPORATION
|
May 13, 2022 |
|
ENAM RASUL KHAN Vs. STATE OF ODISHA
|
November 9, 2022 |
|
ENGINEERS INDIA LTD Vs. SHYAM SUNDER AGARWAL
|
April 5, 2022 |
|
EX-CFN JAGADISH CHANDRA MOHANTY Vs. UNION OF INDIA
|
March 4, 2022 |
|
EXECUTIVE ENGINEER (ELECTRICAL) CENTRAL ELECTRICITY Vs. SRINIBASH SAHOO
|
September 15, 2022 |
|
EXECUTIVE ENGINEER, TELINGIRI HEAD WORKS DIVISION Vs. PRESIDING OFFICER, LABOUR COURT JEYPORE
|
August 8, 2022 |
|
EXECUTIVE ENGINEER, WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. STATE OF ODISHA
|
August 23, 2022 |
|
EXECUTIVE OFFICER, MAA SARALA TEMPLE TRUST Vs. STATE OF ODISHA
|
December 7, 2022 |
|
EXPRESS PUBLICATIONS (MADURAI) LTD Vs. LENIN KUMAR RAY
|
April 4, 2022 |
|
FAKIRA NAIK Vs. STATE OF ORISSA
|
October 19, 2022 |
|
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
|
August 3, 2022 |
|
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
|
July 27, 2022 |
|
FIROZ Vs. STATE OF ODISHA
|
October 28, 2022 |
|
FIROZA KHATUN Vs. SHREE JAGANNATH PROPERTIES AND DEVELOPERS, BHUBANESWAR
|
January 7, 2022 |
|
G.M., EAST COAST RAILWAY Vs. RAIL WELDERS JV
|
September 22, 2022 |
|
GADADHAR BARIK Vs. PRADEEP KUMAR JENA
|
April 7, 2022 |
|
GADADHAR PAL Vs. UNION OF INDIA
|
March 11, 2022 |
|
GAGAN BIHARI BEHERA Vs. REPUBLIC OF INDIA (C.B.I.)
|
October 19, 2022 |
|
GAGAN BIHARI PATRA Vs. UNION OF INDIA
|
September 19, 2022 |
|
GAHALA MAHANANDA Vs. STATE OF ORISSA
|
January 11, 2022 |
|
GANAPATI SAHU Vs. STATE OF ODISHA
|
October 12, 2022 |
|
GANDA BAGH Vs. STATE OF ODISHA
|
March 31, 2022 |
|
GANDARAM BAG Vs. STATE OF ORISSA
|
May 19, 2022 |
|
GANDHARBA BARIK Vs. BIRA
|
June 20, 2022 |
|
GANESH PRADHAN Vs. STATE OF ORISSA
|
January 18, 2022 |
|
GANESH PRADHAN Vs. STATE OF ODISHA
|
August 26, 2022 |
|
GANESHWAR PANDA Vs. STATE OF ODISHA
|
April 4, 2022 |
|
GANESWAR PATRA Vs. STATE OF ORISSA
|
March 23, 2022 |
|
GANESWAR SAHU Vs. STATE OF ODISHA
|
August 26, 2022 |
|
GANGA NAG Vs. STATE OF ODISHA
|
December 7, 2022 |
|
GANGADHAR MOHANTY Vs. STATE OF ODISHA
|
December 5, 2022 |
|
GANU Vs. STATE OF ORISSA
|
January 27, 2022 |
|
GARUDA VAHANA PVT. LTD Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
August 1, 2022 |
|
GAUTAM SIDDIQUE Vs. GOVERNMENT OF ODISHA
|
September 6, 2022 |
|
GAYADHAR GIRI Vs. UNION OF INDIA
|
October 12, 2022 |
|
GAYATRI EDUCATIONAL AND CHARITABLE TRUST Vs. CHAIRPERSON, CENTRAL BOARD OF EXCISE & CUSTOMS, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
April 21, 2022 |
|
GENERAL MANAGER, AXIS BANK LTD Vs. AMIT KUMAR BASA
|
July 13, 2022 |
|
GENERAL MANAGER, UCO BANK Vs. SAMBALPUR SANGRAM KESHARI KHUNTIA
|
June 27, 2022 |
|
GHANASHYAM BHOI Vs. STATE OF ODISHA
|
July 8, 2022 |
|
GHASIRAM SINGH Vs. STATE OF ODISHA
|
September 28, 2022 |
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GIRIJA PRASANNA PANDA Vs. UNION OF INDIA
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April 4, 2022 |
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GITARANI BEHERA Vs. STATE OF ODISHA
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September 6, 2022 |
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GLAMOUR, CUTTACK Vs. STATE OF ORISSA
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July 29, 2022 |
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GMR KAMALANGA ENERGY LTD Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
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June 17, 2022 |
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GMR, CHHATISGARH ENERGY LTD Vs. HINDALCO INDUSTRIES LTD
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September 23, 2022 |
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GOBARDHAN GADABA Vs. STATE OF ODISHA
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July 5, 2022 |
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GOBARDHAN PRADHAN Vs. STATE OF ODISHA
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March 9, 2022 |
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GOBINDA CHANDRA SWAIN Vs. STATE OF ORISSA
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June 24, 2022 |
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GOKUL MALLIK Vs. STATE OF ORISSA
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August 5, 2022 |
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GOLAPI PRADHAN Vs. D.V. SWAMI, COLLECTOR GAJAPATI
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May 6, 2022 |
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GOPAL GOUDA Vs. STATE OF ODISHA
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December 2, 2022 |
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GOPAL PALASI Vs. STATE OF ODISHA
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July 15, 2022 |
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GOPAL PRASAD AGRAWAL Vs. STATE BANK OF INDIA
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May 4, 2022 |
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GOPINATH KHILLO Vs. STATE OF ODISHA
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December 9, 2022 |
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GOPINATH MISHRA Vs. STATE OF ODISHA
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April 19, 2022 |
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GOPINATH SAHU Vs. STATE OF ODISHA
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November 2, 2022 |
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GORACHAND PATTANAIK Vs. SURENDRANATH PATRA
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July 25, 2022 |
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GOSTHA AGUAN Vs. STATE OF ORISSA
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April 4, 2022 |
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GOURI SANKAR PATRA Vs. STATE OF ODISHA
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February 22, 2022 |
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GRID CORPORATION OF ORISSA LTD Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LTD.
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November 25, 2022 |
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GSCO (GURMEET SINGH AND COMPANY) INFRASTRUCTURE PVT. LTD Vs. MAHANADI COALFIELDS LTD
|
January 25, 2022 |
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GULGULA@ GULAP KHAN Vs. STATE OF ODISHA
|
May 6, 2022 |
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GUPTA DISTRIBUTOR Vs. STATE OF ORISSA
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December 6, 2022 |
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GUPTESWAR MEHER Vs. STATE OF ORISSA
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October 10, 2022 |
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GURU @ GURA GOUDA Vs. STATE OF ORISSA
|
May 4, 2022 |
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GYANA RANJAN MOHANTY Vs. UNION OF INDIA
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September 5, 2022 |
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GYANADUTTACHOUHAN Vs. ADDITIONAL CHIEF SECRETARY
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March 23, 2022 |
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HADU Vs. STATE OF ODISHA
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July 12, 2022 |
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HADUBANDHU NAYAK Vs. MANAGER, LIC OF INDIA, BBSR
|
May 20, 2022 |
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HAIDAR Vs. STATE OF ODISHA
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July 19, 2022 |
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HAMBIRA SOREN Vs. STATE OF ODISHA
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January 7, 2022 |
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HANSMINA KUMARI DAS Vs. STATE OF ORISSA
|
August 5, 2022 |
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HARAPRIYA PATRA Vs. STATE OF ODISHA
|
August 25, 2022 |
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HARASA @ HARSHA BEHERA Vs. STATE OF ODISHA
|
September 5, 2022 |
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HAREKRUSHNA NAIK Vs. STATE OF ORISSA
|
September 6, 2022 |
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HARI ELECTRICAL WORKS, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX
|
February 8, 2022 |
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HARIBANDHU KHATUA Vs. STATE OF ODISHA
|
February 14, 2022 |
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HARICHANDRA Vs. STATE OF ORISSA
|
February 28, 2022 |
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HARIHAR NATH Vs. STATE OF ORISSA
|
January 10, 2022 |
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HARIHAR SAHOO Vs. STATE OF ORISSA
|
March 28, 2022 |
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HARINDAR SINGH Vs. STATE OF ORISSA
|
January 18, 2022 |
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HEADMISTRESS, JAGESWAREE UCHHA BIDYALAYA, ALOI Vs. STATE OF ORISSA
|
August 11, 2022 |
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HEMALATA PADHY Vs. KHITI SWAIN
|
March 30, 2022 |
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HEMANTA DASH Vs. STATE OF ORISSA
|
January 10, 2022 |
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HEMANTA KU. ROUT Vs. STATE OF ODISHA
|
April 20, 2022 |
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HEMANTA KUMAR PATEL Vs. STATE OF ODISHA
|
July 19, 2022 |
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HIGH-WAY TRADING (PVT.) LTD. Vs. STATE OF ORISSA
|
May 20, 2022 |
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HIMADRI MALAYA MANGARAJ Vs. STATE OF ODISHA
|
March 22, 2022 |
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HIMADRI MALAYA MANGARAJ Vs. STATE OF ORISSA
|
February 25, 2022 |
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HIMANSHU DASH Vs. STATE OF ODISHA
|
March 17, 2022 |
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HIMANSHU SEKHAR KABI Vs. STATE OF ODISHA
|
March 15, 2022 |
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HIMANSU SEKHAR SRICHANDAN Vs. SUDHIR RANJAN PATRA
|
February 4, 2022 |
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HINDUSTAN CONSTRUCTION CO. LTD. Vs. STATE OF ORISSA
|
November 29, 2022 |
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HINDUSTAN LEVER LTD., CUTTACK Vs. STATE OF ORISSA
|
March 21, 2022 |
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HOPE CARDAMOM ESTATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 16, 2022 |
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HOTEL SAGAR, CUTTACK Vs. DY. DIRECTOR, ESI CORPORATION, BBSR
|
October 27, 2022 |
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HOTEL SEA POINT PVT. LTD. Vs. BLUE LINE RESORTS PVT. LTD.
|
October 14, 2022 |
|
HRIDELAL ROUT Vs. STATE OF ORISSA
|
November 29, 2022 |
|
HRUSIKESH GADANAYAK Vs. STATE OF ODISHA
|
November 3, 2022 |
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ICICI LOMBARD G. I. CO. LTD. Vs. GITANJALI
|
April 20, 2022 |
|
ICICI LOMBARD GENERAL INSURANCE COM. LTD. Vs. PRAVEEN RAJ PARICHHA
|
September 20, 2022 |
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IIMATUN BIBI Vs. UNION BANK OF INDIA
|
April 5, 2022 |
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INDERA GARMENTS, ROURKELA Vs. STATE OF ORISSA
|
March 16, 2022 |
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INDIAN METAL Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2022 |
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INDRAJIT SANDHA Vs. STATE OF ORISSA
|
February 28, 2022 |
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INDRAJIT SENGUPTA Vs. STATE OF ODISHA
|
April 7, 2022 |
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INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. UNION OF INDIA
|
June 20, 2022 |
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IRFAN KHAN Vs. STATE OF ODISHA
|
March 29, 2022 |
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ITISHREE KHUNTIA Vs. PRADIPTA KUMAR ROUT
|
October 17, 2022 |
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J. BEHERA Vs. K. MUDULI
|
October 14, 2022 |
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J. LANDA Vs. STATE OF ODISHA
|
March 15, 2022 |
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JABAR SINGH MAJHI Vs. STATE OF ODISHA
|
March 31, 2022 |
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JADA Vs. STATE OF ODISHA
|
March 30, 2022 |
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JADABENDRA PRADHAN Vs. MANAGING DIRECTOR, CANARA BANK
|
July 4, 2022 |
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JAGA SARABU Vs. STATE OF ORISSA
|
November 29, 2022 |
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JAGABANDHU MAJHI Vs. HIRA MJAHI
|
June 20, 2022 |
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JAGANNATH BEHERA Vs. UTKAL GRAMEEN BANK
|
October 11, 2022 |
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JAGANNATH BEHERA Vs. UTKAL GRAMEEN BANK
|
October 19, 2022 |
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JAGANNATH PARIDA Vs. STATE OF ODISHA
|
July 14, 2022 |
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JAGAT JEEBAN JENA Vs. STATE OF ODISHA
|
November 8, 2022 |
|
JAI BHARAT MEDICALS Vs. STATE OF ODISHA
|
September 8, 2022 |
|
JAI HIND MINING AND INFRASTRUCTURE PVT. LTD Vs. CHIEF COMMISSIONER OF GST
|
November 2, 2022 |
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JAISWAL PLASTIC TUBES LIMITED Vs. ASST. COMMISSIONER OF INCOME TAX
|
May 19, 2022 |
|
JALADHAR JENA Vs. UNION OF INDIA
|
October 18, 2022 |
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JAMESWAR DEB Vs. PRATAP PATTNAIK
|
April 6, 2022 |
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JAMESWAR NATH SHARMA Vs. UNION OF INDIA
|
June 22, 2022 |
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JANAKI GHANTIALI Vs. SATISH CHANDRA BARIK
|
February 7, 2022 |
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JANHABI DAS Vs. STATE OF ODISHA
|
March 31, 2022 |
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JASABANTI NAIK Vs. S.P. SUNIT NAYAK
|
August 23, 2022 |
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JASHOBANTA MOHANTY Vs. STATE OF ORISSA
|
January 12, 2022 |
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JASOBANTA GINGIRA Vs. UNION OF INDIA
|
November 10, 2022 |
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JATESWAR DEV COLLEGE Vs. CIVIL JUDGE
|
January 27, 2022 |
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JAY MAA HINGULA FLY ASH BRICK Vs. ODISHA GRAMYA BANK, BHUBANESWAR
|
February 9, 2022 |
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JAYADEV CHANDRA BISWAS Vs. CHANDESWAR PRASAD SAHU
|
October 10, 2022 |
|
JAYANTI DAS Vs. SRI MANAS KUMAR NAYAK
|
June 23, 2022 |
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JAYAPRAKASH PATI Vs. STATE OF ODISHA
|
August 17, 2022 |
|
JAYARAM MUDULI Vs. STATE OF ODISHA
|
January 6, 2022 |
|
JAYARAM PANDA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 9, 2022 |
|
JAYARAM SAHOO Vs. STATE OF ODISHA
|
March 31, 2022 |
|
JAYASHREE DASH Vs. STATE OF ODISHA
|
October 13, 2022 |
|
JAYASHREE DHAL Vs. STATE OF ODISHA
|
September 20, 2022 |
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JAYDEV BEHERA Vs. STATE OF ODISHA
|
August 5, 2022 |
|
JAYSHREE ENTERPRISES Vs. FOOD CORPORATION OF INDIA, BHUBANESWAR
|
July 18, 2022 |
|
JBS CONSTRUCTION PVT. LTD Vs. DILLIP KUMAR NAYAK
|
February 3, 2022 |
|
JHAR MINING INFRA PRIVATE LIMITED Vs. CMD, MANAGING COALFIELDS LTD.
|
September 27, 2022 |
|
JHITUKU PARAJA Vs. STATE OF ODISHA
|
September 9, 2022 |
|
JHUNA KARAN Vs. UNION OF INDIA
|
February 18, 2022 |
|
JIBANDHARA Vs. UNION OF INDIA
|
March 9, 2022 |
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JIMI NAHAK Vs. STATE OF ODISHA
|
January 24, 2022 |
|
JINDAL INDIA THERMAL POWER LIMITED Vs. STATE OF ORISSA
|
May 13, 2022 |
|
JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
|
July 29, 2022 |
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JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
|
July 11, 2022 |
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JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
|
April 6, 2022 |
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JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
|
October 19, 2022 |
|
JINDAL STAINLESS LIMITED Vs. GUPTA POWER INFRASTRUCTURE LIMITED
|
October 13, 2022 |
|
JINDAL STEEL AND POWER LTD Vs. MODERN BUILDERS
|
March 28, 2022 |
|
JISAYA GOMANGO Vs. STATE OF ORISSA
|
May 16, 2022 |
|
JITEN MURMU Vs. STATE OF ORISSA
|
February 28, 2022 |
|
JITENDRA KUMAR DASH Vs. STATE OF ODISHA
|
July 13, 2022 |
|
JITENDRIYA SATAPATHY Vs. STATE OF ODISHA
|
April 13, 2022 |
|
JITRAY Vs. GIRISH CHANDRA MOHANTA
|
December 9, 2022 |
|
JITU SAHU Vs. DIRECTOR GENERAL OF EMPLOYMENT & TRAINING
|
January 7, 2022 |
|
JNANEDRANATH MOHANTA Vs. COMMISSIONER-CUM-SECRETARY TO GOVT
|
August 30, 2022 |
|
JOGENDRA NAYAK Vs. STATE OF ODISHA
|
June 30, 2022 |
|
JOLLYRANI MOHAPATRA Vs. LIC OF INDIA, MUMBAI
|
October 11, 2022 |
|
JOSEPH KANDHAPAN Vs. STATE OF ODISHA
|
February 2, 2022 |
|
JSW STEEL LIMITED Vs. UNION OF INDIA
|
July 7, 2022 |
|
JSW STEEL LTD Vs. INDIAN BUREAU OF MINES
|
March 16, 2022 |
|
JSW STEEL LTD Vs. MICRO AND SMALL ENTERPRISE FACILITATION COUNCIL
|
May 5, 2022 |
|
JUBARAJ MAHALA Vs. STATE OF ODISHA
|
February 17, 2022 |
|
JUDHISTHIR JENA Vs. BM, INDUSIND BANK, GANJAM
|
March 14, 2022 |
|
JUDHISTIR PADHY Vs. STATE OF ODISHA
|
April 19, 2022 |
|
JUGANSU SEKHAR PANDA Vs. UNION OF INDIA
|
May 10, 2022 |
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JYOSTNARANI KHATUA Vs. SAMIR RANJAN BEHERA
|
March 4, 2022 |
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JYOTI UDYOG BUILDING CENTRE Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 15, 2022 |
|
JYOTIN KUMAR SAHOO Vs. CHIEF ADMINISTRATIVE OFFICER, EAST COAST RAILWAY
|
August 17, 2022 |
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JYOTIRANJAN DASH Vs. D. G. & I. G. OF POLICE
|
April 20, 2022 |
|
JYOTIRANJAN JENA Vs. GOVT. OF ODISHA
|
May 6, 2022 |
|
JYOTSNA RANI MOHANTY Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
April 13, 2022 |
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K. CHANDANA SUBUDHI Vs. STATE OF ODISHA
|
March 15, 2022 |
|
K. CHANDRA REDDY Vs. STATE OF ORISSA
|
January 20, 2022 |
|
K. HIREN Vs. STATE OF ODISHA
|
January 31, 2022 |
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K. KUMARI PATRO Vs. STATE OF ODISHA
|
August 22, 2022 |
|
K. KUMARI PATRO Vs. STATE OF ODISHA
|
July 14, 2022 |
|
K. LALITENDU KUMAR Vs. UNION OF INDIA
|
August 4, 2022 |
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K. SANJIB RAO Vs. AUTHORISED OFFICER, UNION BANK, CUTTACK
|
May 11, 2022 |
|
K. SATYANARAYAN SUBUDHI Vs. STATE OF ODISHA
|
December 6, 2022 |
|
K.R. OIL INDUSTRIES OF DHANAMANDAL Vs. STATE OF ODISHA
|
March 28, 2022 |
|
KABITA BEHERA Vs. INDIAN OIL CORPORATION LTD., BHUBANESWAR
|
September 20, 2022 |
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KAILASH CHANDRA DIXIT Vs. KELI DIXIT
|
June 2, 2022 |
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KAILASH CHANDRA OJHA Vs. STATE OF ODISHA
|
July 18, 2022 |
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KAILASH CHANDRA PANDA Vs. STATE OF ORISSA
|
March 30, 2022 |
|
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
|
September 21, 2022 |
|
KAILASH KEDIA Vs. INCOME TAX OFFICER
|
December 1, 2022 |
|
KAILASH PANDEY Vs. SAHADEV SAHU
|
June 20, 2022 |
|
KALABATI SAHOO Vs. STATE OF ORISSA
|
January 25, 2022 |
|
KALANDI CHARAN BARIK Vs. STATE OF ODISHA
|
December 5, 2022 |
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KALI PRASAD DEHURY Vs. STATE OF ODISHA OPPOSITE PARTIES
|
October 19, 2022 |
|
KALIA Vs. STATE OF ODISHA
|
October 20, 2022 |
|
KALIA Vs. STATE OF ODISHA
|
January 28, 2022 |
|
KALIA Vs. STATE OF ODISHA
|
May 12, 2022 |
|
KALINGA INSTITUTE OF INDUSTRIAL Vs. TECHNOLOGY
|
July 21, 2022 |
|
KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY Vs. STATE OF ODISHA
|
October 17, 2022 |
|
KALINGA OIL AND REFINERIE Vs. NATIONAL BULK HANDLING CORPORATION LTD.
|
February 16, 2022 |
|
KALINGA SPONGE IRON LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 12, 2022 |
|
KALINGA TIMBER, JAGATPUR Vs. STATE OF ODISHA
|
July 5, 2022 |
|
KALPABASI BEHERA Vs. STATE OF ODISHA
|
December 8, 2022 |
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KALPANA SAHOO Vs. MANAS RANJAN KHATUA
|
July 7, 2022 |
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KALPANA SETHI Vs. ADARAMANI BEHERA
|
October 13, 2022 |
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KALPANA SWAIN Vs. SIBA SANKAR SAHOO
|
August 11, 2022 |
|
KALU Vs. STATE OF ORISSA
|
September 30, 2022 |
|
KALYANI DUTTA Vs. ASSISTANT SETTLEMENT OFFICER
|
November 10, 2022 |
|
KALYANI SAHOO Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER, REGIONAL OFFICE, BHUBANESWAR
|
February 3, 2022 |
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KAMAL LOCHAN SAMANTARAY Vs. INDIAN BANK, CHENNAI
|
September 22, 2022 |
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KAMALA Vs. STATE OF ORISSA
|
August 3, 2022 |
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KAMALA AGENCIES Vs. STATE OF ODISHA
|
August 11, 2022 |
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KAMALA AGENCIES Vs. STATE OF ODISHA
|
May 12, 2022 |
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KAMALA KANTA DAS Vs. STATE OF ORISSA
|
July 11, 2022 |
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KAMALA KUMAR NAYAK Vs. STATE OF ORISSA
|
January 25, 2022 |
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KAMALAKANT RAY Vs. STATE OF ODISHA
|
December 7, 2022 |
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KAMALAKANTA SAHU Vs. STATE OF ODISHA
|
March 15, 2022 |
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KAMALINI DEI Vs. KUNTI DEI
|
June 20, 2022 |
|
KAMINILATA SAHU Vs. STATE OF ODISHA
|
August 11, 2022 |
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KAMRAJ JENA Vs. SHRIRAM TRANSPORT FINANCE CO
|
February 22, 2022 |
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KANCHANDRA MANJULA Vs. RAJESWAR SAHU
|
April 29, 2022 |
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KANHA DAS Vs. STATE OF ODISHA
|
February 17, 2022 |
|
KANHU CH. MOHANTY Vs. SIDHARTH SANKAR SWAIN
|
September 6, 2022 |
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KANHU CHARAN NAHAK Vs. STATE OF ORISSA
|
January 19, 2022 |
|
KANHU CHARAN PANDA Vs. STATE OF ODISHA
|
May 9, 2022 |
|
KANHU MALLIK Vs. TRILOCHAN MUKHI
|
June 20, 2022 |
|
KANIKA FURNITURE (P) LIMITED, BALASORE Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES, BALASORE
|
May 10, 2022 |
|
KANTARO KONDAGARI Vs. STATE OF ODISHA
|
May 20, 2022 |
|
KAPILA Vs. MANOJ MANJARI MOHAPATRA
|
June 2, 2022 |
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KAPILENDRATRIPATHY Vs. UNION OF INDIA
|
March 4, 2022 |
|
KAPILESWAR DASH Vs. TATA POWER CENTRAL ODISHA DISTRIBUTION LIMITED
|
September 29, 2022 |
|
KARNA Vs. STATE OF ODISHA
|
August 12, 2022 |
|
KARTIK NAG Vs. STATE OF ODISHA
|
April 20, 2022 |
|
KARTIK PRASAD JENA Vs. STATE OF ODISHA
|
May 27, 2022 |
|
KARTIKA CHANDRA SWAIN Vs. STATE OF ODISHA
|
October 31, 2022 |
|
KARTTIK Vs. COLLECTOR, NAYAGARH
|
August 4, 2022 |
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KARUNAKAR PANDA Vs. SOUMYA MANJARI PADHI
|
December 1, 2022 |
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KARUNAKAR SWAIN Vs. STATE OF ORISSA
|
February 28, 2022 |
|
KARZI SOY Vs. STATE OF ODISHA
|
September 14, 2022 |
|
KASAR NAYAK Vs. STATE OF ODISHA
|
June 20, 2022 |
|
KASHI PRASAD MODI Vs. COMMISSIONER OF ENDOWMENTS
|
November 24, 2022 |
|
KAUPINIDHARI MAHIMA SAMAJ Vs. MAHIMA GOSSAIN BIJE
|
October 14, 2022 |
|
KCS PVT. LTD. Vs. MECON LTD. JHARKHAND
|
September 5, 2022 |
|
KEDARA CHANDRA SAMAL Vs. STATE OF ODISHA
|
August 11, 2022 |
|
KEDARNATH PANDA Vs. RITIKA NANDA
|
July 27, 2022 |
|
KEDARNATH PASCHIMAKABAT Vs. STATE OF ODISHA
|
November 9, 2022 |
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KESHABA NAHAK Vs. STATE OF ODISHA
|
February 7, 2022 |
|
KHAKHA Vs. STATE OF ODISHA
|
May 10, 2022 |
|
KHALI ACHARYA Vs. STATE OF ODISHA
|
October 28, 2022 |
|
KHANDELWAL STEEL AND PIPES Vs. KUSUM DHAL
|
April 18, 2022 |
|
KHANDELWAL STEEL AND PIPES Vs. KUSUM DHAL
|
March 28, 2022 |
|
KISHORE BEURA Vs. STATE OF ODISHA
|
November 9, 2022 |
|
KISHORE BIRA Vs. STATE OF ODISHA
|
July 11, 2022 |
|
KISHORE CHANDRA BARIK Vs. STATE OF ODISHA
|
May 4, 2022 |
|
KISHORE CHANDRA BISWAL Vs. STATE OF ORISSA
|
January 25, 2022 |
|
KISHORE CHANDRA PATTNAIK Vs. STATE OF ORISSA
|
June 22, 2022 |
|
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
|
March 22, 2022 |
|
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
|
February 10, 2022 |
|
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
|
August 24, 2022 |
|
KONARK FOOD PRODUCTIONS (P) LTD Vs. MD. SADIQUE ALAM, IAS
|
October 11, 2022 |
|
KONARK JUTE LTD Vs. XXXXXXXXXXX
|
July 21, 2022 |
|
KOUSHALYA DAS Vs. STATE OF ODISHA
|
June 7, 2022 |
|
KRISHNA CHANDRA BEHERA Vs. STATE OF ODISHA
|
December 7, 2022 |
|
KRISHNA CHANDRA NAYAK Vs. UNION OF INDIA
|
March 29, 2022 |
|
KRISHNA MOHAN CONSTRUCTION CO Vs. UNION OF INDIA
|
August 11, 2022 |
|
KRISHNA MOHAN CONSTRUCTION CO. Vs. UNION OF INDIA
|
July 21, 2022 |
|
KRISHNA PRASAD KESHARI Vs. STATE OF ORISSA
|
January 24, 2022 |
|
KRISNA MINERALS Vs. PRADHAN INDUSTRIES LTD
|
July 19, 2022 |
|
KRUSHNA CHANDRA BISWAL Vs. STATE OF ORISSA
|
May 9, 2022 |
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KRUSHNA CHANDRA GOUDA Vs. STATE OF ODISHA
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November 4, 2022 |
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KRUSHNA CHANDRA JENA Vs. STATE OF ODISHA
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August 26, 2022 |
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KRUSHNA PRASAD SAHOO Vs. STATE OF ORISSA
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April 11, 2022 |
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KRUSHNA PRASAD SAHOO Vs. STATE OF ORISSA
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May 21, 2022 |
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KRUSHNAPRIYA RATH Vs. RADHESHYAM PANDA
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July 22, 2022 |
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KULAMANI BEHERA Vs. STATE OF ODISHA
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March 30, 2022 |
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KUNA Vs. STATE OF ODISHA
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August 8, 2022 |
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KUNAL KHARA Vs. STATE OF ODISHA
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December 1, 2022 |
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KUNDAN SHAW Vs. STATE OF ODISHA
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December 5, 2022 |
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KUNJA BIHARI NANDA Vs. SUB COLLECTOR, RAIRAKHOL
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June 17, 2022 |
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KUNJA BIHARI PANDA Vs. STATE OF ODISHA
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January 24, 2022 |
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KUSIA Vs. STATE OF ORISSA
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February 15, 2022 |
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LAB. SOLUTIONS Vs. ODISHA SMALL INDUSTRIES CORPORATION LIMITED
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January 7, 2022 |
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LADU PATRO Vs. STATE OF ODISHA
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January 3, 2022 |
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LAL KHAN Vs. STATE OF ORISSA
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June 23, 2022 |
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LALLOOJI AND SONS Vs. STATE OF ORISSA
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July 13, 2022 |
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LALMOHAN BEHERA Vs. STATE OF ODISHA
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November 4, 2022 |
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LAMBODAR BEHERA Vs. STATE OF ODISHA
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December 5, 2022 |
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LAMBODAR KANHAR Vs. STATE OF ODISHA
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October 28, 2022 |
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LAMBUJA MAJHI Vs. STATE OF ORISSA
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October 12, 2022 |
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LAMBUJA MAJHI Vs. STATE OF ODISHA
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September 14, 2022 |
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LASYAMAYEE MOHANTA Vs. UNION OF INDIA
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May 19, 2022 |
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LAXMAN JAIPURIA Vs. STATE OF ORISSA
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January 5, 2022 |
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LAXMIDHAR BEHERA Vs. STATE OF ORISSA
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August 16, 2022 |
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LAXMIDHAR MISHRA Vs. STATE OF ODISHA
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August 30, 2022 |
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LAXMIDHAR PRADHAN Vs. STATE OF ODISHA
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May 27, 2022 |
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LAXMIDHARA MOHANTA Vs. STATE OF ORISSA
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January 10, 2022 |
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LAXMINARAYANA SAMANTRAY Vs. SNIDHARANI MANGARAJ
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September 15, 2022 |
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LEENA MISHRA Vs. STATE OF ODISHA
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January 3, 2022 |
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LINGARAJ GOUDA Vs. STATE OF ORISSA
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March 31, 2022 |
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LINGARAJ MOHANTY Vs. CHIEF MANAGER, STATE BANK OF INDIA
|
May 9, 2022 |
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LINGARAJ SETHI Vs. STATE OF ODISHA
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April 22, 2022 |
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LITU Vs. STATE OF ORISSA
|
January 21, 2022 |
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LOKANATH BARIK Vs. BASANTA KUMAR BARIK
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November 28, 2022 |
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LOKANATH PATRA Vs. SUPRIYA PATRA
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February 1, 2022 |
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LORAMITRA RATH Vs. BANK OF INDIA, MUMBAI
|
May 17, 2022 |
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M.G. MOHANTY Vs. STATE OF ODISHA
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April 8, 2022 |
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M/S. BAJAJ ELECTRICALS LIMITED Vs. MICRO SMALL AND ENTERPRISERS FACILITATION
|
January 5, 2022 |
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M/S. SINGHAL ENTERPRISES PVT. LTD. Vs. M/S. STYLISH COMMOTRADE PVT. LTD.
|
September 12, 2022 |
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MAA KALIKA BHANDAR Vs. COLLECTOR AND DISTRICT
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June 29, 2022 |
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MAA TARINI FURNITURE WORKSHOP Vs. A.O., IDBI BANK LTD.
|
June 2, 2022 |
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MADAN CHANDRA NAYAK Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 19, 2022 |
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MADAN MOHAN PANI Vs. STATE OF ORISSA
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July 29, 2022 |
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MADAN MOHAN PRADHAN Vs. STATE OF ORISSA
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May 12, 2022 |
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MADAN MOHAN RAM Vs. BHAMA DEI
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January 21, 2022 |
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MADAN NAYAK Vs. DIVISIONAL RAILWAY MANAGER
|
May 10, 2022 |
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MADAN PATRA Vs. STATE OF ORISSA
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February 25, 2022 |
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MADAN SAHU Vs. STATE OF ORISSA
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January 20, 2022 |
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MADGU TUDU Vs. STATE OF ODISHA
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April 7, 2022 |
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MADHAB CHARAN SWAIN Vs. PRAVATI KUMARI SWAIN
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June 23, 2022 |
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MADHAV SOREN Vs. STATE OF ODISHA
|
August 11, 2022 |
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MADHAVI MANGARAJ Vs. PROJECT IMPLEMENTATION UNIT
|
September 23, 2022 |
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MADHAVI MANGARAJ Vs. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT
|
October 12, 2022 |
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MADHU BARAL Vs. STATE OF ORISSA
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April 29, 2022 |
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MADHUMITA NAYAK Vs. SIBA SANKAR PANDA
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May 4, 2022 |
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MADHUPRIYA SASMAL Vs. SIBARAM SAHOO
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August 25, 2022 |
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MADHURI PRADHAN Vs. STATE OF ODISHA
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February 18, 2022 |
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MADHUSMITA BHOI Vs. HEMAKANTI KHARSEL
|
June 22, 2022 |
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MADHUSMITA SAHOO Vs. SAHAS BIHARI SAHOO
|
September 19, 2022 |
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MADHUSUDAN BEHERA Vs. BHIMSEN BEHERA
|
September 20, 2022 |
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MADHUSUDAN MALLICK Vs. AUTHORIZED OFFICER
|
November 23, 2022 |
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MADHUSUDAN PATI Vs. UNION OF INDIA
|
May 11, 2022 |
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MAHANADI COALFIELDS LTD Vs. SRI RAM CONSTRUCTION
|
September 27, 2022 |
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MAHANADI COALFIELDS LTD Vs. BHATIA COAL WASHERIES LTD
|
January 7, 2022 |
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MAHANADI COALFIELDS LTD Vs. B.S.AGRAWAL, ENGINEERS
|
August 4, 2022 |
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MAHANT SHRI KAMALKANTA DAS Vs. CHITTARANJAN MOHAPATRA, COMMISSIONER OF ENDOWMENTS
|
May 11, 2022 |
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MAHANTA BAISHNAB CHARAN DAS Vs. STATE OF ODISHA
|
December 2, 2022 |
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MAHARANA SUPPLY AND CO. Vs. STATE OF ODISHA
|
December 20, 2022 |
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MAHASHAKTI ENERGY LTD Vs. ODISHA POWER TRANSMISSION CO. LTD
|
July 4, 2022 |
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MAHASHAKTI ENERGY LTD Vs. O.P.T.C.L.
|
August 1, 2022 |
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MAHENDRA DORA Vs. STATE OF ODISHA
|
September 15, 2022 |
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MAHENDRA KUMAR BEHERA Vs. STATE OF ORISSA
|
December 1, 2022 |
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MAHENDRA ORAM Vs. STATE OF ODISHA
|
September 7, 2022 |
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MAHESWAR BARIK Vs. STATE OF ORISSA
|
January 19, 2022 |
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MAHESWAR DHARUA Vs. UNION OF INDIA
|
November 3, 2022 |
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MAHESWAR NAIK Vs. STATE OF ODISHA
|
March 25, 2022 |
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MAHESWAR SETHI Vs. STATE OF ODISHA
|
February 8, 2022 |
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MALABAIKA SWAIN Vs. DURGA PRASAD CHHATOI
|
August 1, 2022 |
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MALABIKA MOHAPATRA Vs. CHARULATA MOHANTY
|
January 25, 2022 |
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MALAYA KUMAR DAS Vs. SWATISHREE DAS
|
January 12, 2022 |
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MALAYA KUMAR LENKA Vs. STATE OF ODISHA
|
January 19, 2022 |
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MAMA Vs. STATE OF ORISSA
|
September 14, 2022 |
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MAMA BISOI Vs. TRINATH BISOI
|
February 7, 2022 |
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MANADA DEHURI Vs. STATE OF ODISHA
|
April 19, 2022 |
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MANAGEMENT Vs. SHYAM SUNDRA PATRA
|
November 10, 2022 |
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MANAGEMENT OF HORTICULTURIST Vs. BANALATA MOHANTY
|
July 13, 2022 |
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MANAGEMENT OF M/S. GANAPATI BALAJI SPINNING MILL PVT. LTD Vs. PRESIDING OFFICER, LABOUR COURT, SAMBALPUR
|
October 27, 2022 |
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MANAGEMENT OF RAMADEVI CHHATRINIVAS (LADIES HOSTEL NO.II) Vs. TANKADHAR DIGAL
|
July 29, 2022 |
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MANAGEMENT OF SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY Vs. RAJENDRA BEHERA
|
September 6, 2022 |
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MANAGER, ICICI BANK LTD. Vs. G. MANGULU PATRO
|
August 1, 2022 |
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MANAGING COMMITTEE OF PADMALOCHAN MUNDAHAN HIGH SCHOOL Vs. STATE OF ODISHA
|
December 8, 2022 |
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MANAGING COMMITTEE OF SARASWATI SISHU VIDYA MANDIR, JAGATPUR Vs. STATE OF ODISHA
|
August 30, 2022 |
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MANAGING DIRECTOR, ORISSA STATE CASHEW DEVELOPMENT CORPORATION Vs. SUDHANSU CHANDRA DASH
|
July 6, 2022 |
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MANAS Vs. STATE OF ORISSA
|
October 19, 2022 |
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MANAS PRADHAN Vs. STATE OF ODISHA
|
August 5, 2022 |
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MANAS RANJAN PANI Vs. STATE OF ODISHA
|
April 25, 2022 |
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MANAS RANJAN PRADHAN Vs. STATE OF ORISSA
|
January 18, 2022 |
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MANAS RANJAN SWAIN Vs. AUTHORIZED OFFICER
|
September 14, 2022 |
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MANDAKINI MISHRA Vs. DHENKANAL MUNICIPALITY
|
June 20, 2022 |
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MANIKA DAS Vs. SATYANARAYAN DAS
|
August 3, 2022 |
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MANIKESWARI GEMS PVT. LTD Vs. ZAM ENGG. AND PVT. LTD
|
July 6, 2022 |
|
MANJULATA DAS Vs. STATE OF ODISHA
|
May 11, 2022 |
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MANJULATA NAYAK Vs. STATE OF ODISHA
|
June 2, 2022 |
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MANJULATA PANDA Vs. STATE OF ODISHA
|
November 3, 2022 |
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MANMOHAN SRIMALI Vs. D.D. DEVELOPERS
|
May 9, 2022 |
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MANO KHILLO Vs. STATE OF ODISHA
|
September 27, 2022 |
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MANOJ BEHERA Vs. STATE OF ODISHA
|
January 18, 2022 |
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MANOJ KUMAR GHOSAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
November 28, 2022 |
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MANOJ KUMAR JENA Vs. STATE OF ODISHA
|
September 13, 2022 |
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MANOJ KUMAR NAIK Vs. STATE OF ODISHA
|
December 2, 2022 |
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MANOJ KUMAR NAYAK Vs. SURYA NARAYAN MOHANTY
|
November 18, 2022 |
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MANOJ KUMAR SAHU Vs. STATE OF ORISSA
|
January 24, 2022 |
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MANOJ KUMAR SAHU Vs. MAA TARINI COAL SUPPLIERS
|
February 2, 2022 |
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MANOJ MOHAPATRA Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 7, 2022 |
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MANOJ NAIK Vs. STATE OF ODISHA
|
February 14, 2022 |
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MANORAMA BHUYAN Vs. REGIONAL MANAGER
|
September 14, 2022 |
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MANORANJAN DAS Vs. STATE OF ORISSA
|
April 25, 2022 |
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MANORANJAN PATTNAIK Vs. STATE OF ORISSA
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July 28, 2022 |
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MANORANJAN SAHOO Vs. SEEMA SAHU
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August 22, 2022 |
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MANORANJAN SAMANTARAY Vs. STATE OF ODISHA
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April 5, 2022 |
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MANTU Vs. STATE OF ORISSA
|
September 30, 2022 |
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MARUTI ESTATE INDIA (P) LTD Vs. STATE OF ODISHA
|
June 20, 2022 |
|
MARWARI SOCIETY Vs. STATE OF ODISHA
|
December 16, 2022 |
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MATA NAYAK Vs. STATE OF ODISHA
|
April 18, 2022 |
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MAYURBHANJ CENTRAL CO-OPERATIVE BANK LIMITED Vs. GANESWAR SAHU
|
December 14, 2022 |
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MD. ARMAN Vs. RESHMA KHATOON
|
January 21, 2022 |
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MD. HAMIDULLAH Vs. STATE OF ODISHA
|
January 31, 2022 |
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MD. MALLIK KHAN Vs. STATE OF ODISHA
|
November 8, 2022 |
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MD. MOFAZZALUR RAHMAN Vs. STATE OF ODISHA (VIGILANCE)
|
September 23, 2022 |
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MESCO HOTELS LTD Vs. BIJOY KUMAR MOHAPATRA
|
August 30, 2022 |
|
MILAN Vs. STATE OF ODISHA
|
May 16, 2022 |
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MILLAN KUMAR TRIPATHY Vs. STATE OF ODISHA
|
October 13, 2022 |
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MILU Vs. STATE OF ODISHA
|
October 31, 2022 |
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MILU Vs. STATE OF ODISHA
|
February 22, 2022 |
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MILU PURTY Vs. STATE OF ODISHA
|
September 26, 2022 |
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MINAKETAN PANI Vs. STATE OF ORISSA
|
May 20, 2022 |
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MINATI MOHAPATRA Vs. ORISSA POWER GENERATION CORPORATION
|
September 12, 2022 |
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MINATI NAYAK Vs. STATE OF ODISHA
|
October 20, 2022 |
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MINATI SAHOO Vs. STATE OF ORISSA
|
July 27, 2022 |
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MIND MART Vs. STATE OF ODISHA
|
October 14, 2022 |
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MITA DAS Vs. STATE OF ODISHA
|
May 18, 2022 |
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MITRA MOHAPATRA Vs. STATE OF ODISHA
|
September 20, 2022 |
|
MOHAMMAD ARIF Vs. ENFORCEMENT DIRECTORATE
|
May 31, 2022 |
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MOHAMMAD IMTIYAZ KHAN Vs. REGIONAL TRANSPORT OFFICER
|
November 11, 2022 |
|
MOHAMMED MOQUIM Vs. STATE OF ODISHA
|
October 19, 2022 |
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MOHANLAL PANCH Vs. SRI JAGANNATH MAHAPRABHU BIJE PURI MARFAT SRI MANDIR
|
May 10, 2022 |
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MONIKA NAYAK Vs. STATE OF ODISHA
|
August 30, 2022 |
|
MONORANJAN MOHANTY Vs. STATE ENGINEER
|
February 14, 2022 |
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MUKAND LTD Vs. STATE OF ORISSA
|
March 14, 2022 |
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MUKTIKANTA ROUTRAY Vs. PRAVAS SAHOO
|
April 4, 2022 |
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MUKUNDA CHANDRA PARIDA Vs. CHIEF MANAGER, STATE BANK OF INDIA
|
December 7, 2022 |
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MUNA PANI Vs. STATE OF ODISHA
|
November 18, 2022 |
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MUNA PRADHAN Vs. STATE OF ODISHA
|
January 31, 2022 |
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MUNA SAHOO Vs. STATE OF ODISHA
|
April 27, 2022 |
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MUTIALLA RAMA KRUSHNA Vs. ADDITIONAL COMMISSIONER OF SETTLEMENT & CONSOLIDATION, SAMBALPUR
|
October 19, 2022 |
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N. BHIKARI PATRA Vs. STATE OF ORISSA
|
October 19, 2022 |
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N. CHIRANJIBI RAO Vs. STATE OF ODISHA
|
August 22, 2022 |
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N. MANI Vs. STATE OF ODISHA
|
February 15, 2022 |
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NABA KRISHNA MAHAPATRA Vs. STATE OF ODISHA
|
July 11, 2022 |
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NABAGHANA MAJHI Vs. STATE OF ORISSA
|
October 19, 2022 |
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NABAKRUSHNA DANTA Vs. STATE OF ODISHA
|
October 28, 2022 |
|
NAIKU MAJHI Vs. STATE OF ODISHA
|
July 12, 2022 |
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NAKHIA Vs. STATE OF ODISHA
|
September 14, 2022 |
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NAKUL KISHOR MERLI Vs. UNION OF INDIA
|
August 11, 2022 |
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NAKULA DIGAL Vs. STATE OF ORISSA
|
February 15, 2022 |
|
NALINA KUMAR RAY Vs. STEEL AUTHORITY OF INDIA LIMITED, ROURKELA
|
April 12, 2022 |
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NALINI PADHI Vs. SUGYAN KUMAR MOHANTY
|
April 11, 2022 |
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NAMITA SAGARIA Vs. STATE OF ODISHA
|
May 20, 2022 |
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NAMRATA MISHRA Vs. CHINMAYA DAS
|
October 17, 2022 |
|
NANDALAL RUNGTA Vs. STATE OF ODISHA (VIGILANCE)
|
February 18, 2022 |
|
NARAYAN BEHERA Vs. STATE OF ORISSA
|
August 12, 2022 |
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NARAYAN BEHERA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT, ODISHA
|
June 7, 2022 |
|
NARAYAN BHOI Vs. STATE OF ODISHA
|
December 2, 2022 |
|
NARAYAN MALIK Vs. SADASHIV MALIK
|
May 9, 2022 |
|
NARAYAN MOHAPATRA Vs. STATE OF ODISHA
|
August 3, 2022 |
|
NARAYAN SAHOO Vs. CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS, NEW DELHI
|
September 26, 2022 |
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NARAYAN SUMANTARAY Vs. STATE OF ORISSA
|
October 19, 2022 |
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NARENDRA KUMR SAHOO Vs. PRAHALLAD SAHOO
|
June 20, 2022 |
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NARENDRA MAJHI Vs. STATE OF ORISSA
|
May 4, 2022 |
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NARENDRA NAYAK Vs. STATE OF ODISHA
|
June 29, 2022 |
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NARENDRA SAMAL Vs. STATE OF ORISSA
|
July 13, 2022 |
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NARESH KUMAR JENA Vs. STATE OF ODISHA
|
August 23, 2022 |
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NARESH PRADHAN Vs. STATE OF ORISSA
|
July 5, 2022 |
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NARESH PRASAD SINGH Vs. STATE OF ORISSA
|
March 16, 2022 |
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NARSIN BEGUM Vs. MR. CHANDESWAR RAY
|
March 30, 2022 |
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NATABAR NAYAK Vs. KAMA CHARAN NAYAK
|
June 20, 2022 |
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NATABAR SWAIN Vs. STATE OF ODISHA
|
July 15, 2022 |
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NATIONAL ALUMINIUM COMPANY LIMITED, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
|
February 9, 2022 |
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NATIONAL ALUMINIUM COMPANY LIMITED, NALCO, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
|
March 9, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAMINI BEHERA
|
June 20, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. G. DILESU PATRA
|
August 12, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GOBARDHAN CHANDRA PATTANAYAK
|
August 22, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MANAGER, AXIS BANK LTD.
|
July 7, 2022 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHANTA KUMAR DASH
|
May 4, 2022 |
|
NAZIR KHAN Vs. STATE OF ODISHA
|
July 15, 2022 |
|
NEPAL DEEP Vs. STATE OF ORISSA
|
October 12, 2022 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SARASWATI SETH
|
May 4, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAMPAD KUMAR BARAL
|
January 10, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SOOSREE PLASTIC INDUSTRIES PVT. LTD
|
April 26, 2022 |
|
NIHAR SAHANI Vs. STATE OF ORISSA
|
August 16, 2022 |
|
NIKHILA UTKALA KHUDRA BYABASAYI AND VENDING ZONE SURAKHYA TRUST Vs. STATE OF ODISHA
|
October 26, 2022 |
|
NILACHAL ACHARYA Vs. STATE OF ODISHA
|
April 13, 2022 |
|
NILACHALA SARASWATA SANGHA Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
September 20, 2022 |
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NILAKANTHA TRIPATHY Vs. STATE OF ORISSA
|
August 5, 2022 |
|
NILAMANI MISHRA Vs. UNION OF INDIA
|
April 7, 2022 |
|
NILAMANI SAHOO Vs. BATA KRUSHNA SAHOO
|
August 24, 2022 |
|
NILENDRA KUMAR MAHAPATRA Vs. INDIAN OIL CORPORATION
|
September 13, 2022 |
|
NILIMA Vs. TRILOCHAN
|
September 15, 2022 |
|
NILIMA Vs. MANOJ KUMAR ACHARYA
|
September 13, 2022 |
|
NILKAMAL BISWAS Vs. STATE OF ORISSA
|
January 24, 2022 |
|
NILUFAR HAMID Vs. STATE OF ODISHA
|
January 31, 2022 |
|
NINIMA MAHAPATRA Vs. COLLECTOR, BARGARH
|
August 2, 2022 |
|
NIRAKAR GURU Vs. STATE OF ODISHA
|
November 17, 2022 |
|
NIRAKAR MISHRA Vs. UNION OF INDIA
|
May 24, 2022 |
|
NIRANJAN BISWAL Vs. SRIDHAR SAHOO
|
March 16, 2022 |
|
NIRANJAN DEHURY Vs. STATE OF ORISSA
|
January 25, 2022 |
|
NIRANJAN KAR Vs. STATE OF ORISSA
|
April 7, 2022 |
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NIRANJAN KUMAR SENA Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
|
July 14, 2022 |
|
NIRANJAN OJHA Vs. SIBA PRASAD SAHOO
|
February 16, 2022 |
|
NIRANJAN SA Vs. JAYANTI SA
|
July 25, 2022 |
|
NIRANJAN SAHOO Vs. STATE OF ORISSA
|
April 8, 2022 |
|
NIRANJAN SETHI Vs. STATE OF ODISHA
|
September 20, 2022 |
|
NIRMAL CHARAN KUND Vs. TRILOKYANATH KUND
|
July 25, 2022 |
|
NIRMALA SAHOO Vs. CHIEF EXECUTIVE OFFICER, CESU
|
August 30, 2022 |
|
NISSAN SHALOM CHILDREN HOME Vs. XXX XXXX XXXX
|
April 22, 2022 |
|
NITYANANDA MANDAL Vs. STATE OF ODISHA
|
March 31, 2022 |
|
NRUSINGHANATH SAHOO Vs. STATE OF ORISSA
|
December 1, 2022 |
|
NTPC LTD. Vs. PRESIDING OFFICER
|
November 4, 2022 |
|
NVIRON LEARNING FOUNDATION Vs. STATE OF ODISHA
|
November 24, 2022 |
|
ODISHA GRAMYA BANK, BARIPADA BRANCH Vs. REGISTRAR, CIVIL COURTS, BARIPADA
|
February 23, 2022 |
|
ODISHA JESUIT SOCIETY Vs. STATE OF ODISHA
|
November 10, 2022 |
|
ODISHA MINING CORPORATION LTD Vs. D.K.NAYAK
|
August 1, 2022 |
|
ODISHA POWER GENERATION CORPORATION LTD Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(2), BHUBANESWAR
|
March 11, 2022 |
|
ODISHA SMALL INDUSTRIES CORPORATION Vs. MICRO SMALL AND MEDIUM ENTERPRISES INDUSTRIAL FACILITATION COUNCIL
|
January 10, 2022 |
|
ODISHA STATE ROAD TRANSPORT CORPORATION, BHUBANESWAR Vs. ARSS BUS TERMINAL PVT. LTD., BHUBANESWAR
|
October 26, 2022 |
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OM AUTOMOBILES, BERHAMPUR Vs. STATE OF ODISHA
|
April 11, 2022 |
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ORIENTAL INSURANCE COMPANY LIMITED, BAJRAKABATI ROAD, CUTTACK Vs. PRADIP KUMAR DAS
|
August 1, 2022 |
|
ORIPOL INDUSTRIES LIMITED,BALASORE Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 12, 2022 |
|
ORISSA CHROME EXPORT AND MINING COMPANY LTD Vs. COMMISSIONER CUM SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF ORISSA
|
March 21, 2022 |
|
ORISSA COAL CHEM PVT. LTD Vs. NALCO
|
July 22, 2022 |
|
ORISSA FOREST DEVELOPMENT CORPORATION LIMITED Vs. MINATI BEHERA
|
May 13, 2022 |
|
ORISSA FOREST DEVELOPMENT CORPORATION LTD., JHARSUGUDA Vs. STATE OF ORISSA
|
March 16, 2022 |
|
ORISSA MINING CORPORATION LTD., BHUBANESWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR
|
February 2, 2022 |
|
ORISSA SPONGE IRON & STEEL LTD Vs. ASST.COMMISSIONER OF INCOME TAX, SAMBALPUR
|
February 7, 2022 |
|
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. RAJENDRA BARIK
|
December 6, 2022 |
|
ORISSA STATE CO OPERATIVE, MARKETING FEDERATION Vs. GOVERNMENT OF ORISSA
|
May 9, 2022 |
|
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
|
December 6, 2022 |
|
ORISSA STATE HOUSING BOARD Vs. SEBATI DEI @ ROUTRAY (SINCE DEAD)
|
May 10, 2022 |
|
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
|
November 3, 2022 |
|
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
|
November 22, 2022 |
|
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. CHINTAMANI PRADHAN
|
January 6, 2022 |
|
ORISSA STATE WARE HOUSING CORPORATION Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR
|
March 8, 2022 |
|
ORISSA TEXTILE MILLS LTD Vs. XXX
|
September 15, 2022 |
|
ORISSA TRUST OF TECHNICAL EDUCATION AND TRAINING Vs. CHIEF COMMISSIONER OF INCOME TAX, ORISSA REGION, BHUBANESWAR
|
April 26, 2022 |
|
ORISSA WATER SUPPLY Vs. PRAFUL KUMAR SETHI
|
January 31, 2022 |
|
OSTRC Vs. KANGALI CH. MOHANTY
|
July 13, 2022 |
|
OSWAL SARAKARAKHANA SHRAMIKA SANGHA TRADE UNION Vs. STATE OF ODISHA
|
July 19, 2022 |
|
P. ANANDA RAO Vs. R. KRISHORE PATANAIK
|
November 1, 2022 |
|
P. ARUNA KUMARI PATRO Vs. INCOME TAX OFFICER
|
February 7, 2022 |
|
P. SINU Vs. STATE OF ODISHA
|
November 25, 2022 |
|
P.K. ORES (P) LTD. Vs. BANK OF BARODA
|
August 10, 2022 |
|
P.K. ORES PVT. LTD Vs. COMMISSIONER OF SALES TAX
|
May 6, 2022 |
|
P.MALLIKARJUN RAO Vs. MANAGING DIRECTOR, ORISSA STATE COOPERATIVE BANK LTD
|
February 18, 2022 |
|
PABITRA MOHAN MALLIK Vs. STATE OF ODISHA
|
May 18, 2022 |
|
PABITRA MOHAN MALLIK Vs. STATE OF ODISHA
|
May 12, 2022 |
|
PABITRA MOHANTY Vs. STATE OF ODISHA
|
April 20, 2022 |
|
PABITRA RANJAN SAHOO Vs. STATE OF ODISHA
|
August 29, 2022 |
|
PADMA CHARAN JENA Vs. PRASANNA KUMAR JENA
|
February 15, 2022 |
|
PADMA CHARAN SAHU Vs. STATE OF ODISHA
|
September 26, 2022 |
|
PADMA NAYAK Vs. STATE OF ODISHA
|
October 26, 2022 |
|
PADU PATRA Vs. STATE OF ORISSA
|
January 12, 2022 |
|
PANCHA Vs. STATE OF ODISHA
|
December 8, 2022 |
|
PANCHANAN PANDA Vs. RAMANATH DAS
|
July 25, 2022 |
|
PANCHASAKHA CARRIER Vs. INDIAN OIL CORPORATION LTD
|
October 19, 2022 |
|
PANCHU Vs. STATE OF ODISHA
|
July 29, 2022 |
|
PANKAJ SALES Vs. COMMISSIONER, COMMERCIAL TAXES
|
July 6, 2022 |
|
PAPALA SYAMALA Vs. STATE OF ODISHA
|
June 10, 2022 |
|
PAPU DANDASEA Vs. STATE OF ORISSA
|
March 15, 2022 |
|
PAPU SAHU Vs. STATE OF ODISHA
|
July 15, 2022 |
|
PARADEEP PHOSPHATES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR
|
December 15, 2022 |
|
PARADEEP PHOSPHATES LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
September 5, 2022 |
|
PARADIP PORT TRUST Vs. UNION OF INDIA
|
January 18, 2022 |
|
PARBATI CHARAN DAS Vs. CHAIRMAN, URBAN COOPERATIVE BANK LTD.
|
April 5, 2022 |
|
PARBATI DEI Vs. SUKANTI PATTNAIK
|
May 11, 2022 |
|
PARESHNATH MISHRA Vs. ROSALINI PATI
|
June 27, 2022 |
|
PAS GOLDEN MD.RAJAK Vs. STATE OF ODISHA
|
March 31, 2022 |
|
PATRA Vs. STATE OF ORISSA
|
August 16, 2022 |
|
PHOTOGRAPHIC ASSOCIATION OF ODISHA Vs. STATE OF ODISHA
|
November 23, 2022 |
|
PIDIKA SAMBARU Vs. STATE OF ODISHA
|
March 4, 2022 |
|
PILKU PANGI @ PILUKU Vs. STATE OF ORISSA (HOME DEPARTMENT)
|
April 21, 2022 |
|
PINKU Vs. STATE OF ODISHA
|
February 7, 2022 |
|
PINTU PRADHAN Vs. STATE OF ODISHA
|
March 21, 2022 |
|
PITAMBAR BHOI Vs. STATE OF ODISHA
|
April 4, 2022 |
|
PMR CONSORTIUM Vs. BHUBANESWAR MUNICIPAL CORPORATION
|
October 21, 2022 |
|
PRABASINI PANDA Vs. STATE OF ODISHA
|
August 25, 2022 |
|
PRABHAKAR MOHAPATRA Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
|
October 20, 2022 |
|
PRABINA KUMARI MOHURIA Vs. STATE OF ODISHA
|
September 8, 2022 |
|
PRABIR KUMAR MOHANTY Vs. STATE OF ODISHA
|
December 7, 2022 |
|
PRADEEP BISWAS Vs. STATE OF ODISHA
|
April 20, 2022 |
|
PRADEEP KUMAR DAS Vs. STATE OF ORISSA
|
March 28, 2022 |
|
PRADEEP KUMAR DASH Vs. GITANJALI DASH
|
November 11, 2022 |
|
PRADEEP KUMAR MISHRA Vs. STATE OF ODISHA
|
January 18, 2022 |
|
PRADEEP KUMAR MISHRA Vs. VICE CHANCELLOR, VEER SURENDRA SAI UNIVERSITY OF TECHNOLOGY
|
July 14, 2022 |
|
PRADEEP KUMAR NATH Vs. STATE OF ODISHA
|
April 21, 2022 |
|
PRADEEP KUMAR NAYAK Vs. STATE OF ODISHA
|
August 11, 2022 |
|
PRADEEP KUMAR PANIGRAHY Vs. STATE OF ODISHA
|
November 25, 2022 |
|
PRADEEP KUMAR PATTNAIK Vs. STATE OF ODISHA
|
April 4, 2022 |
|
PRADEEP KUMAR PRADHAN Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 16, 2022 |
|
PRADEEP MOHANTY Vs. STATE OF ORISSA
|
August 1, 2022 |
|
PRADEEP PANDA Vs. STATE OF ODISHA
|
September 23, 2022 |
|
PRADIP KUMAR HOTA Vs. STATE OF ODISHA
|
January 4, 2022 |
|
PRADIP KUMAR SAHOO Vs. PRINCIPAL SECRETARY TO GOVT.
|
May 31, 2022 |
|
PRADYUMNA PATTNAIK Vs. STATE OF ODISHA
|
November 18, 2022 |
|
PRADYUMNA SAHU Vs. STATE OF ODISHA
|
September 30, 2022 |
|
PRAFULLA CHANDRA PADHI Vs. COMMISSIONER OF ENDOWMENT
|
December 7, 2022 |
|
PRAFULLA KUMAR PRUSTY Vs. RAMESH CHANDRA BEHERA
|
February 11, 2022 |
|
PRAGYAN PRIYADASINI BARIK Vs. LAL MOHAN SABAT
|
January 27, 2022 |
|
PRAHALLAD KHANDELWAL Vs. VIJAY KHANDELWAL
|
April 7, 2022 |
|
PRAHALLAD PANDA Vs. STATE OF ODISHA
|
November 9, 2022 |
|
PRAJNA PRANAB ACHARYA Vs. UNION BANK OF INDIA
|
May 10, 2022 |
|
PRAJNYA PARAMITA SETHI Vs. STATE OF ODISHA
|
October 21, 2022 |
|
PRAJNYA PRIYADARSINI SATAPATHY Vs. ASHISH RANJAN HOTA
|
March 21, 2022 |
|
PRAKASH CHANDRA JENA Vs. RAM MOHAN PANDA
|
April 20, 2022 |
|
PRAKASH CHANDRA JENA Vs. ANAMA JENA
|
June 20, 2022 |
|
PRAKASH SAMANTARAY Vs. STATE OF ORISSA
|
January 4, 2022 |
|
PRAMESH PRADHAN Vs. STATE OF ORISSA
|
April 20, 2022 |
|
PRAMOD CHANDRA DAS Vs. STATE OF ORISSA
|
July 11, 2022 |
|
PRAMOD JENA AND ANOTHER Vs. STATE OF ODISHA
|
September 2, 2022 |
|
PRAMOD KATHAR Vs. UNION OF INDIA
|
November 4, 2022 |
|
PRAMOD KUMAR ROUT Vs. SUPERINTENDING ENGINEER
|
April 13, 2022 |
|
PRAMOD KUMAR SAHOO Vs. STATE OF ORISSA
|
August 4, 2022 |
|
PRAMOD KUMAR SAHOO Vs. STATE (VIGILANCE)
|
January 3, 2022 |
|
PRAMOD KUMAR SANTI Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER, BANK OF BARODA
|
July 27, 2022 |
|
PRANAB KUMAR DAS PATTNAIK Vs. DENA BANK, BHUBANESWAR BRANCH, BHUBANESWAR
|
August 10, 2022 |
|
PRANAKRUSHNA BEHERA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT, ODISHA
|
June 7, 2022 |
|
PRASAD CHOUDHURY Vs. SASMITA SAHOO
|
January 3, 2022 |
|
PRASAD JEWELLERY Vs. STATE OF ORISSA
|
April 25, 2022 |
|
PRASAN KUMAR KANHOR Vs. STATE OF ODISHA
|
April 12, 2022 |
|
PRASANN KUMAR ACHARYA Vs. STATE OF ORISSA
|
August 1, 2022 |
|
PRASANNA KUMAR HANS Vs. STATE OF ORISSA
|
September 30, 2022 |
|
PRASANNAJIT NAYAK Vs. STATE OF ODISHA
|
February 9, 2022 |
|
PRASANNAJIT NAYAK Vs. STATE OF ODISHA
|
February 21, 2022 |
|
PRASANT KISHAN Vs. STATE OF ORISSA
|
September 27, 2022 |
|
PRASANT KUMAR JAGDEV Vs. STATE OF ODISHA
|
May 20, 2022 |
|
PRASANT KUMAR MOHANTY Vs. STATE OF ODISHA
|
September 5, 2022 |
|
PRASANT KUMAR SAHU Vs. STATE OF ODISHA
|
February 3, 2022 |
|
PRASANT MALLICK Vs. STATE OF ODISHA
|
April 7, 2022 |
|
PRASANTA KU. ACHARYA Vs. STATE
|
July 14, 2022 |
|
PRASANTA KUMAR BEHERA Vs. STATE OF ODISHA
|
February 7, 2022 |
|
PRASANTA KUMAR JENA Vs. STATE OF ODISHA
|
August 8, 2022 |
|
PRASANTA KUMAR PATRA Vs. RESERVE BANK OF INDIA
|
September 13, 2022 |
|
PRASANTA KUMAR ROUT Vs. STATE OF ORISSA
|
April 13, 2022 |
|
PRATAP ACHARYA Vs. STATE OF ORISSA
|
April 20, 2022 |
|
PRATAP CHANDRA JENA Vs. STATE OF ODISHA
|
April 11, 2022 |
|
PRATAP CHANDRA JENA Vs. PRESIDING OFFICER, LABOUR COURT
|
July 6, 2022 |
|
PRATAP CHANDRA MAHANTA Vs. STATE OF ORISSA (VIGILANCE)
|
April 22, 2022 |
|
PRATAP CHANDRA NAYAK & ANOTHER Vs. STATE OF ODISHA
|
September 2, 2022 |
|
PRATAP CHANDRA SAMANTARAY Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK (OBC), BALASORE
|
April 25, 2022 |
|
PRATAP JENA Vs. STATE OF ODISHA
|
September 30, 2022 |
|
PRATAP KUMAR BHUYAN Vs. PRATAP KUMAR BHUYAN
|
March 17, 2022 |
|
PRATAP MALIK Vs. STATE OF ODISHA
|
September 23, 2022 |
|
PRATAP NAIK Vs. STATE OF ORISSA
|
August 3, 2022 |
|
PRATIMA Vs. G.M. EAST COAST RAILWAY
|
June 22, 2022 |
|
PRAVAKAR DAS Vs. MAHENDRA DAS
|
February 15, 2022 |
|
PRAVAKAR DEY Vs. UNION OF INDIA
|
August 11, 2022 |
|
PRAVAS BEHERA Vs. STATE OF ORISSA
|
July 5, 2022 |
|
PRAVAT KUMAR PRADHAN Vs. STATE BANK OF INDIA
|
July 13, 2022 |
|
PRAVEEN PASWAN Vs. STATE OF ODISHA
|
November 25, 2022 |
|
PRAVUDUTTA PATRA Vs. STATE OF ODISHA
|
January 28, 2022 |
|
PREM Vs. STATE OF ORISSA
|
January 21, 2022 |
|
PREM KUMAR Vs. BHAGABAN RAM
|
January 11, 2022 |
|
PRESIDENT, K. S. U. B, COLLEGE, BHANJANAGAR Vs. RABINARAYAN RATH
|
June 20, 2022 |
|
PRINCIPAL ACCOUNTANT GENERAL (A&E), ORISSA, BHUBANESWAR Vs. BIJAYA PRASAD KANUNGO
|
May 10, 2022 |
|
PRINCIPAL COMMISSIONER OF GST Vs. NEELACHAL ISPAT NIGAM LTD
|
November 22, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BASUKINATH ROADWAYS PRIVATE LIMITED
|
November 17, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAHANADI COALFIELDS LTD
|
November 24, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), VISHAKAPATNAM, ANDHRA PRADESH Vs. E-CITY PROJECTS LUCKNOW (P) LTD.
|
July 5, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX I, BHUBANESWAR Vs. T. BISWANATH PATRO
|
March 16, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, BHUBANESWAR Vs. ORISSA STATE POLICE HOUSING & WELFARE CORPORATION LTD
|
April 26, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CUTTACK Vs. PATNAIK MINERALS PVT. LTD
|
March 9, 2022 |
|
PRINCIPAL SECRETARY TO THE GOVERNMENT OF ODISHA Vs. JAGGANATH CHAUDHURY
|
March 14, 2022 |
|
PRINCIPAL SECRETARY, GOVERNMENT OF ODISHA, DEPARTMENT OF PANCHAYATI RAJ AND DRINKING WATER, LOK SEVA BHAWAN Vs. GIRISH KUMAR PARIDA
|
March 21, 2022 |
|
PRITAM NAYAK Vs. STATE OF ODISHA
|
March 9, 2022 |
|
PRITAM NAYAK Vs. STATE OF ODISHA
|
December 9, 2022 |
|
PRITI OIL LTD Vs. STATE OF ORISSA
|
August 2, 2022 |
|
PRITILATA DASH Vs. SUPERINTENDENT OF POLICE
|
July 12, 2022 |
|
PRITILATA MOHAPATRA Vs. STATE OF ODISHA
|
May 4, 2022 |
|
PRIYA RANJAN DASH Vs. SIBA SHANKAR MOHANTY
|
November 17, 2022 |
|
PRIYANKA SENAPATI Vs. CHAIRMAN, PERMANENT LOK ADALAT
|
July 15, 2022 |
|
PRIYARANJAN MARAL Vs. STATE OF ORISSA
|
July 11, 2022 |
|
PROJECT DIRECTOR, ORISSA PRIMARY EDUCATION PROGRAMME AUTHORITY Vs. UNIVERSAL ENTERPRISES
|
February 4, 2022 |
|
PROJECT OFFICER, BHARATPUR OPEN CAST PROJECT OF MAHANADI COALFIELDS LTD Vs. DARSANI KUMAR SAHOO
|
December 2, 2022 |
|
PRUTHWIRAJ LENKA Vs. STATE OF ODISHA
|
January 3, 2022 |
|
PUNAM GORAIN Vs. ASHUTOSH DASH
|
August 29, 2022 |
|
PUPPALA ISHRAMMA Vs. PUPPALA DHANARAJU
|
January 10, 2022 |
|
PURI HOTEL PRIVATE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, ORISSA, BHUBANESWAR
|
January 4, 2022 |
|
PURNA CHANDRA MOHAPATRA Vs. STATE OF ORISSA
|
March 22, 2022 |
|
PURNA CHANDRA PANDA Vs. BHAGYALAKSHMI SAHU
|
November 11, 2022 |
|
PURNA GHASI Vs. STATE OF ODISHA
|
September 9, 2022 |
|
PURNACHANDRA BINDHANI Vs. STATE OF ORISSA
|
January 18, 2022 |
|
PURNIMA RAY Vs. SUSAMARANI RAY
|
October 28, 2022 |
|
PUSPANJALI CHHATRIA Vs. STATE OF ORISSA
|
January 5, 2022 |
|
PUSPANSHU MALLICK Vs. STATE OF ORISSA
|
March 28, 2022 |
|
R. KESHAB Vs. STATE OF ODISHA
|
February 2, 2022 |
|
R. SATYANARAYAN Vs. STATE OF ORISSA
|
April 13, 2022 |
|
RABI Vs. STATE OF ORISSA
|
January 12, 2022 |
|
RABINARAYAN BEHERA Vs. COLLECTOR, DHENKANAL
|
January 10, 2022 |
|
RABINDRA BEHERA Vs. STATE OF ODISHA
|
February 2, 2022 |
|
RABINDRA MALLIK Vs. STATE OF ORISSA
|
July 14, 2022 |
|
RABINDRA PANIGRAHI Vs. STATE OF ODISHA
|
May 20, 2022 |
|
RABINDRA PARIDA Vs. STATE OF ORISSA
|
January 21, 2022 |
|
RADHA GOBINDA PATRA Vs. STATE OF ODISHA
|
August 23, 2022 |
|
RADHAKANTA HATI Vs. STATE OF ODISHA
|
April 5, 2022 |
|
RADHAKANTA MATH Vs. STATE OF ODISHA
|
June 7, 2022 |
|
RADHAKESHAV RICE MILL PVT. LTD Vs. STATE OF ODISHA
|
June 20, 2022 |
|
RADHAKRUSHNA GHOSH Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
October 12, 2022 |
|
RADHARANI FOOD INDUSTRIES Vs. STATE OF ORISSA
|
June 28, 2022 |
|
RADHARANI PATRA Vs. UNION OF INDIA
|
October 10, 2022 |
|
RADHESHYAM DAS Vs. STATE OF ODISHA
|
March 31, 2022 |
|
RADHU MAJHI Vs. STATE OF ORISSA
|
April 13, 2022 |
|
RAGHU Vs. STATE OF ODISHA
|
October 14, 2022 |
|
RAGHUNATH SAHU Vs. STATE OF ODISHA
|
January 19, 2022 |
|
RAHEMAN MAHAMMED Vs. STATE OF ORISSA
|
March 29, 2022 |
|
RAJ KISHOR BEHERA Vs. STATE OF ODISHA
|
August 23, 2022 |
|
RAJ KISHOR DEO Vs. STATE OF ORISSA
|
June 20, 2022 |
|
RAJA GOUDA Vs. STATE OF ODISHA
|
March 22, 2022 |
|
RAJAKISHOR PRADHAN Vs. STATE OF ORISSA
|
July 5, 2022 |
|
RAJANI DEVI BANKA Vs. UNION OF INDIA
|
May 5, 2022 |
|
RAJANIKANTA SAHANI Vs. AUTHORIZED OFFICER, UNION BANK OF INDIA, REGIONAL OFFICE, CUTTACK
|
April 26, 2022 |
|
RAJAT KUMAR ROUT Vs. STATE OF ORISSA
|
September 5, 2022 |
|
RAJDEEP DAS Vs. TANMAYA PANDA
|
May 9, 2022 |
|
RAJDHANI SYSTEM & ESTATES (P) LTD. Vs. SATYABHAMA SAHU
|
December 1, 2022 |
|
RAJEEV RANJAN Vs. REPUBLIC OF INDIA
|
November 9, 2022 |
|
RAJENDRA BEHERA Vs. STATE OF ODISHA
|
July 22, 2022 |
|
RAJENDRA KUMAR ARUKHA Vs. UNION BANK OF INDIA
|
December 8, 2022 |
|
RAJENDRA KUMAR PANDA Vs. STATE OF ORISSA
|
January 19, 2022 |
|
RAJENDRA MOHANTA Vs. STATE OF ODISHA
|
May 31, 2022 |
|
RAJENDRA NARAYAN SWAIN Vs. SUBHASHREE SWAIN
|
November 4, 2022 |
|
RAJENDRA PARABHOI Vs. STATE OF ORISSA
|
January 18, 2022 |
|
RAJENDRA PRASAD PRADHAN Vs. N. KISHORE PATNAIK
|
January 21, 2022 |
|
RAJENDRA SAMAREDY Vs. STATE OF ODISHA
|
March 21, 2022 |
|
RAJESH AND CO. BHUBANESWAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR
|
April 21, 2022 |
|
RAJESH BEHERA Vs. DEPUTY REGISTRAR, CAT, CUTTACK BENCH, CUTTACK
|
June 28, 2022 |
|
RAJESH KUMAR AGARWAL Vs. REGIONAL DIRECTOR (E), MINISTRY OF CORPORATE AFFAIRS
|
July 25, 2022 |
|
RAJESH KUMAR BEHERA Vs. STATE OF ODISHA
|
February 9, 2022 |
|
RAJESH KUMAR KAR Vs. STATE OF ODISHA
|
November 8, 2022 |
|
RAJESH KUMAR NAYAK Vs. STATE OF ORISSA
|
January 18, 2022 |
|
RAJESH KUMAR SAHOO Vs. RECOVERY OFFICER
|
November 3, 2022 |
|
RAJESH PANDA Vs. STATE OF ODISHA
|
April 4, 2022 |
|
RAJIB KUMAR HOTA Vs. ODISHA MINING CORPORATION LTD.
|
November 1, 2022 |
|
RAJIB LOCHAN BISWAL Vs. STATE OF ODISHA
|
August 8, 2022 |
|
RAJIBA BEHERA Vs. STATE OF ODISHA
|
February 1, 2022 |
|
RAJLAXMI MAJHI Vs. HRUSHIKESH MANDAL
|
June 21, 2022 |
|
RAJNI KANTA SAHOO Vs. STATE OF ODISHA
|
November 23, 2022 |
|
RAJU Vs. STATE OF ODISHA
|
May 10, 2022 |
|
RAJU KUMAR Vs. STATE OF ODISHA
|
November 22, 2022 |
|
RAJU NAIK Vs. STATE OF ODISHA
|
August 30, 2022 |
|
RAJU PARAJA Vs. STATE OF ODISHA
|
July 15, 2022 |
|
RAJU@TOFAN PARIDA Vs. STATE OF ODISHA
|
February 3, 2022 |
|
RAKESH DIGAL Vs. STATE OF ORISSA
|
January 7, 2022 |
|
RAM KUMAR AGRAWAL ENGINEERS PVT. LTD Vs. STATE OF ODISHA
|
March 4, 2022 |
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RAMA CHANDRA MALLIK Vs. STATE OF ORISSA
|
February 23, 2022 |
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RAMA CHANDRA MOHAPATRA Vs. STATE OF ODISHA
|
February 15, 2022 |
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RAMA CHANDRA MOHAPATRO Vs. STATE OF ODISHA
|
January 10, 2022 |
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RAMA CHANDRA SAHOO Vs. STATE OF ORISSA
|
July 21, 2022 |
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RAMA CHANDRA SAHOO Vs. STATE OF ODISHA
|
August 17, 2022 |
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RAMA CHANDRA SATAPATHY Vs. STATE OF ODISHA
|
February 23, 2022 |
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RAMA SAHOO Vs. KRUSHNA CHANDRA DHAR
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November 30, 2022 |
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RAMAKANTA PARIJA Vs. DEPUTY CHIEF MINING ENGINEER
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February 14, 2022 |
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RAMAKANTA RATH Vs. HIGH COURT OF ORISSA
|
July 29, 2022 |
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RAMAKRISHNA KANHAR Vs. STATE OF ODISHA
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April 26, 2022 |
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RAMANATH Vs. KRUSHNA CHANDRA JARIKA PARTIES
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June 20, 2022 |
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RAMANATH HO Vs. KRUSHNA CHANDRA JARIKA
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June 20, 2022 |
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RAMANI RANJAN MOHANTY Vs. W.V. RAJA
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January 25, 2022 |
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RAMDAS HANTAL Vs. STATE OF ODISHA
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October 26, 2022 |
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RAMESH BEHERA Vs. STATE OF ODISHA
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May 9, 2022 |
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RAMESH CHANDRA BISWAL Vs. STATE OF ODISHA
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April 7, 2022 |
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RAMESH CHANDRA MOHANTY Vs. STATE OF ORISSA
|
February 25, 2022 |
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RAMESH CHANDRA MOHAPATRA Vs. STATE OF ORISSA
|
August 5, 2022 |
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RAMESH CHANDRA PANDA Vs. STATE OF ODISHA
|
August 23, 2022 |
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RAMESH CHANDRA PANI Vs. STATE OF ORISSA
|
March 7, 2022 |
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RAMESH CHANDRA SAHU Vs. STATE OF ORISSA
|
August 1, 2022 |
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RAMESH KHORA Vs. STATE OF ODISHA
|
February 4, 2022 |
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RAMESH MEHER Vs. STATE OF ODISHA
|
February 2, 2022 |
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RAMESWARLAL SHYAMSUNDAR Vs. STATE OF ODISHA
|
April 11, 2022 |
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RAMLAGAN ROY Vs. STATE OF ODISHA
|
February 17, 2022 |
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RAMSHANKAR MAHAPATRA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
May 10, 2022 |
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RANGA NAIK Vs. HAREBANANDA BHATRA
|
September 20, 2022 |
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RANJAN KUMAR DASH Vs. SOLE ARBITRATOR
|
February 11, 2022 |
|
RANJAN KUMAR JENA Vs. GENERAL INSURANCE COMPANY LTD
|
May 16, 2022 |
|
RANJAN KUMAR SAHOO Vs. UNION OF INDIA
|
July 22, 2022 |
|
RANJAN KUMAR SAHU Vs. STATE OF ODISHA
|
May 27, 2022 |
|
RANJIT KUMAR DAS. Vs. SR. DIVISIONAL ENGINEER (NORTH), EAST-COAST RAILWAY, KHURDA ROAD
|
October 13, 2022 |
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RASHMI RANJAN ROUT Vs. STATE OF ODISHA
|
February 18, 2022 |
|
RASHMIREKHA SAHOO Vs. PUNJAB NATIONAL BANK
|
April 27, 2022 |
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RASHMITA ACHARYA Vs. SUBRAT KUMAR NAIK
|
September 27, 2022 |
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RATNAKAR BARAL Vs. MANAGING DIRECTOR, ORISSA STATE COOPERATIVE MARKETING FEDERATION LIMITED
|
March 28, 2022 |
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RATNAKAR NAIK Vs. STATE OF ODISHA
|
April 11, 2022 |
|
RATNAKAR PRADHAN Vs. ARJUNA CH. BEHERA
|
June 20, 2022 |
|
RAVI RANJAN KUMAR Vs. STATE OF ODISHA
|
July 6, 2022 |
|
RAVINDER SINGH Vs. STATE OF ORISSA
|
July 25, 2022 |
|
RAWEL BARLA Vs. STATE OF ORISSA
|
June 20, 2022 |
|
RAWEL BARLA Vs. STATE OF ODISHA
|
June 20, 2022 |
|
REBATI SETHI Vs. STATE OF ODISHA
|
January 25, 2022 |
|
RECKITT BENCKISER (INDIA) LTD Vs. STATE OF ODISHA
|
August 12, 2022 |
|
REGISTRAR Vs. NAKUL KUMAR NAYAK
|
November 1, 2022 |
|
RENDO Vs. STATE OF ODISHA
|
August 11, 2022 |
|
RENUBALA SABAT Vs. STATE OF ODISHA
|
May 17, 2022 |
|
RENUPRAVA PANDA Vs. STATE OF ODISHA
|
September 14, 2022 |
|
REPUBLIC OF INDIA Vs. SANTOSH NAYAK
|
February 16, 2022 |
|
ROHIT BERLIA Vs. INTELLIGENCE OFFICER, DIRECTOR GENERAL OF GOODS & SERVICE TAX INTELLIGENCE
|
January 11, 2022 |
|
ROHIT BERLIA Vs. INTELLIGENCE OFFICER, DIRECTOR GENERAL OF GOODS & SERVICE TAX
|
January 11, 2022 |
|
ROHITA MIRDHA Vs. STATE OF ORISSA
|
April 5, 2022 |
|
ROSHAN Vs. STATE OF ODISHA
|
February 7, 2022 |
|
ROSHAN ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHAHOME DEPARTMENT
|
September 13, 2022 |
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ROSHNI MEHER Vs. STATE OF ODISHA
|
May 12, 2022 |
|
RUBY ASSOCIATES, PVT. LTD., JAJPUR Vs. CENTRAL BOARD OF DIRECT TAXES, NEW DELHI
|
January 4, 2022 |
|
RUDRA NARAYAN BHUTIA Vs. STATE OF ORISSA
|
January 11, 2022 |
|
RUDRA NARAYAN SAHU Vs. STATE OF ORISSA
|
October 10, 2022 |
|
RUDRAKANTA PANDA Vs. STATE OF ODISHA
|
January 19, 2022 |
|
RUPANWITA PANDA Vs. STATE OF ORISSA
|
May 17, 2022 |
|
RUSAV KUMAR SAHOO Vs. STATE OF ORISSA
|
July 27, 2022 |
|
S. BHARAT Vs. STATE OF ORISSA
|
April 20, 2022 |
|
S.D.O., ELECTRICAL Vs. GIRISH CHANDRA DAS
|
July 6, 2022 |
|
S.K. AGARWALLA Vs. STATE OF ODISHA
|
January 7, 2022 |
|
S.N.M. BUSINESS PVT. LTD Vs. BALASORE EXECUTIVE ENGINEER
|
September 14, 2022 |
|
SAANKHYA EDUCATIONAL SOCIETY Vs. CHIEF MANAGERCUM AUTHORIZED OFFICER, STATE BANK OF INDIA
|
June 17, 2022 |
|
SABITA JENA Vs. LELIN JENA
|
June 20, 2022 |
|
SABITRI INDUSTRIES Vs. STATE OF ODISHA
|
June 21, 2022 |
|
SABITRI NANDA Vs. STATE OF ODISHA
|
April 13, 2022 |
|
SABITRI NAYAK Vs. CHIEF MANAGER, UCO BANK, (AUTHORIZED OFFICER)
|
April 21, 2022 |
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SABITRI ROUT Vs. PRAFULLA KUMAR ROUT SINCE DEAD HIS L. RS. SOUDAMINI ROUT
|
July 5, 2022 |
|
SABYASACHI MISHRA Vs. LOPAMUDRA MISHRA
|
August 3, 2022 |
|
SABYASACHI MOHANTY Vs. STATE OF ODISHA
|
May 10, 2022 |
|
SACHALA PATNAIK Vs. STATE OF ORISSA
|
August 2, 2022 |
|
SACHIDANANDA LENKA Vs. STATE OF ORISSA
|
March 28, 2022 |
|
SACHIDANANDA MISHRA Vs. STATE OF ODISHA
|
January 31, 2022 |
|
SACHIMANI PAIKRAY Vs. STATE OF ODISHA
|
October 28, 2022 |
|
SACHINDRA KUMAR SAMAL Vs. MADHUSMITA SAMAL
|
November 11, 2022 |
|
SADA BENTAKAR Vs. STATE OF ODISHA
|
November 18, 2022 |
|
SAGNIKA DHAL Vs. SANJEET BEHERA
|
August 3, 2022 |
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SAI FLY ASH BRICKS Vs. PUNJAB NATIONAL BANK, BALASORE
|
September 16, 2022 |
|
SAI MINERALS Vs. UNION BANK, ASSET RECOVERY BRANCH, BHUBANESWAR
|
April 22, 2022 |
|
SAIDA BIBI Vs. STATE OF ODISHA
|
November 10, 2022 |
|
SAIKALYANI SUVALAXMI SWAIN Vs. DIPTI RANJAN BARIK
|
September 8, 2022 |
|
SAILENDU KUMAR PANDA Vs. STATE OF ODISHA
|
March 15, 2022 |
|
SAJID BADABURA Vs. STATE OF ODISHA
|
September 21, 2022 |
|
SAKHIBEWA Vs. STATE OF ODISHA
|
March 4, 2022 |
|
SAKILA BANO Vs. SK. USMAN
|
June 27, 2022 |
|
SALAGADIA HAPPY AND HOLY HOME SOCIETY Vs. STATE OF ODISHA
|
July 6, 2022 |
|
SALGADIA HAPPY AND HOLY HOME SOCIETY Vs. STATE OF ORISSA
|
August 1, 2022 |
|
SALUBRITY BIOTECH LTD Vs. BANK OF BARODA, VADODARA
|
April 12, 2022 |
|
SAMARA BHAJ Vs. STATE OF ODISHA
|
March 25, 2022 |
|
SAMARENDRA NAYAK Vs. UNION OF INDIA
|
April 18, 2022 |
|
SAMARU PASAYAT Vs. ORISSA STATE FINANCIAL CORPORATION
|
April 26, 2022 |
|
SAMBARA SABAR Vs. STATE OF ODISHA
|
May 17, 2022 |
|
SAMBARA SABAR Vs. STATE OF ODISHA
|
November 3, 2022 |
|
SAMBARU DHIBAR Vs. STATE OF ODISHA
|
September 30, 2022 |
|
SAMBIT KUMAR Vs. STATE OF ODISHA
|
April 7, 2022 |
|
SAMIM @ SAMIM BEGUM Vs. STATE OF ORISSA
|
January 25, 2022 |
|
SANDEEP JAJODIA Vs. IDBI BANK LTD.
|
January 10, 2022 |
|
SANDEEP KUMAR SWAIN Vs. STATE OF ORISSA
|
January 24, 2022 |
|
SANGEET KUMAR PATRA Vs. STATE OF ORISSA
|
September 12, 2022 |
|
SANGRAM KEHARI BARIK Vs. STATE OF ORISSA
|
April 13, 2022 |
|
SANJAY KUMAR JENA Vs. STATE OF ODISHA
|
August 1, 2022 |
|
SANJAY KUMAR NAIK Vs. STATE OF ODISHA
|
June 7, 2022 |
|
SANJAY KUMAR PATRA Vs. STATE OF ODISHA
|
December 7, 2022 |
|
SANJAY MOHANTY Vs. SATYANARAYAN MAHAPATRA
|
February 22, 2022 |
|
SANJAYA JAIN Vs. STATE OF ODISHA
|
August 11, 2022 |
|
SANJEEB Vs. STATE OF ODISHA
|
March 25, 2022 |
|
SANJEET KUMAR SINGH Vs. STATE OF ODISHA
|
August 22, 2022 |
|
SANJIT KUMAR MISHRA Vs. RANJIT MISHRA
|
September 6, 2022 |
|
SANJUKTA MOHANTY Vs. BRANCH MANAGER, REPCO HOME FINANCE LTD.
|
December 13, 2022 |
|
SANJUKTA NAYAK Vs. MANAGING DIRECTOR, ODISHA STATE FINANCIAL CORPORATION, OMP SQUARE, CUTTACK
|
March 23, 2022 |
|
SANKAR DEV SETH Vs. STATE OF ODISHA
|
January 3, 2022 |
|
SANKAR MOHARANA Vs. CHIEF MANAGER, UCO BANK
|
July 7, 2022 |
|
SANKAR PRADHAN Vs. STATE OF ODISHA
|
September 20, 2022 |
|
SANKAR PURTY Vs. STATE OF ODISHA
|
May 20, 2022 |
|
SANMAT KUMBHAR Vs. STATE OF ODISHA
|
October 18, 2022 |
|
SANTANU KUMAR BUDHIA Vs. STATE OF ODISHA
|
August 11, 2022 |
|
SANTILATA JENA Vs. STATE OF ODISHA
|
August 24, 2022 |
|
SANTILATA PANDA Vs. STATE OF ORISSA
|
September 15, 2022 |
|
SANTILATA SATPATHY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 20, 2022 |
|
SANTOSH Vs. STATE OF ODISHA
|
February 2, 2022 |
|
SANTOSH @ KHUDI MINZ Vs. STATE OF ODISHA
|
April 21, 2022 |
|
SANTOSH DEVI AGARWAL Vs. REGIONAL MANAGER
|
November 1, 2022 |
|
SANTOSH KUMAR BARIK Vs. STATE OF ODISHA
|
October 19, 2022 |
|
SANTOSH KUMAR MANDAL Vs. STATE OF ODISHA
|
August 17, 2022 |
|
SANTOSH KUMAR NAIK Vs. STATE OF ODISHA
|
November 17, 2022 |
|
SANTOSH KUMAR NAYAK Vs. STATE OF ODISHA
|
December 23, 2022 |
|
SANTOSH KUMAR PANDA Vs. STATE OF ODISHA
|
August 11, 2022 |
|
SANTOSH KUMAR PATANAYAK Vs. MANDIR THROUGH UMASANKAR MOHANTY
|
January 11, 2022 |
|
SANTOSH KUMAR PATRA Vs. STATE OF ORISSA
|
April 29, 2022 |
|
SANTOSH KUMAR SASMAL Vs. BANK OF BARODA, ZONAL OFFICE
|
July 27, 2022 |
|
SANTOSH KUMAR SRICHANDAN Vs. STATE OF ODISHA
|
February 22, 2022 |
|
SANTOSH KUMAR SWAIN Vs. STATE OF ODISHA
|
February 2, 2022 |
|
SANTOSHINI MOHAPATRA Vs. STATE OF ORISSA
|
October 10, 2022 |
|
SANYASI JANI Vs. STATE OF ORISSA
|
June 28, 2022 |
|
SARALA SECURITY & FACILITY SERVICES Vs. STATE OF ODISHA
|
May 2, 2022 |
|
SARANGA BEHERA Vs. COLLECTOR PURI
|
June 29, 2022 |
|
SARASWATI PRADHAN Vs. DHURUBA CHARAN PRADHAN
|
May 9, 2022 |
|
SARASWATI SETH Vs. SECRETARY, MAAKATADAGANDA F.M.S.
|
May 4, 2022 |
|
SARASWATI SWAIN Vs. STATE OF ORISSA
|
August 3, 2022 |
|
SARAT Vs. CHAMPABATI PATTNAIK
|
April 29, 2022 |
|
SARAT CHANDRA PARIDA Vs. STATE OF ODISHA
|
May 20, 2022 |
|
SARAT KUMAR SAHOO Vs. STATE OF ORISSA
|
August 1, 2022 |
|
SARAT KUMAR SAMAL Vs. STATE OF ODISHA
|
September 28, 2022 |
|
SARAT PRADHAN Vs. STATE OF ORISSA
|
May 9, 2022 |
|
SARAT SAHOO Vs. STATE OF ODISHA
|
December 7, 2022 |
|
SARATHI BANICHOR Vs. STATE OF ODISHA
|
May 6, 2022 |
|
SARBANG DAS GOSWAMI Vs. STATE OF ODISHA
|
November 24, 2022 |
|
SARBESWAR BAGUDAI Vs. STATE OF ORISSA
|
April 20, 2022 |
|
SARDA MINES PVT. LTD. Vs. STATE OF ODISHA
|
January 10, 2022 |
|
SARITA AGARWALLA Vs. BRANCH MANAGER, UNION BANK OF INDIA
|
April 21, 2022 |
|
SARITA NATH Vs. UNION OF INDIA
|
June 22, 2022 |
|
SAROJ KUMAR MALLICK Vs. DIRECTOR GENERAL & INSPECTOR GENERAL OF POLICE, ODISHA
|
July 28, 2022 |
|
SAROJ KUMAR SAHOO Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
|
March 9, 2022 |
|
SAROJ KUMAR SAHOO Vs. UNION BANK OF INDIA
|
January 20, 2022 |
|
SAROJ MAHARANA Vs. STATE OF ODISHA
|
March 31, 2022 |
|
SAROJ SEKHAR RATH Vs. STATE OF ODISHA
|
August 25, 2022 |
|
SAROJINI BISWAL Vs. MEMBER, BOARD OF REVENUE, ODISHA, CUTTACK
|
February 22, 2022 |
|
SASHIBHUSAN DAS Vs. LORD LINGARAJ MAHAPRABHU
|
May 20, 2022 |
|
SASHIKANT SINGH Vs. STEEL AUTHORITY OF INDIA
|
June 30, 2022 |
|
SASHIKANTA DAS Vs. STATE OF ORISSA
|
March 21, 2022 |
|
SASIKANTA MOHANTY Vs. STATE OF ORISSA
|
January 24, 2022 |
|
SASMITA SAHOO Vs. STATE OF ODISHA
|
May 6, 2022 |
|
SASMITA SAMAL Vs. SANTOSH KUMAR DAS
|
January 21, 2022 |
|
SATABDI BANARJEE Vs. BANKING OMBUDSMAN, BBSR
|
August 8, 2022 |
|
SATABDI PRADHAN Vs. BYOMAKESH BISWAL
|
September 23, 2022 |
|
SATHA ROUTRAY Vs. STATE OF ORISSA
|
October 14, 2022 |
|
SATINDRA KUMAR YADAV Vs. STATE OF ORISSA
|
January 11, 2022 |
|
SATRUGHANA BHOI Vs. STATE OF ODISHA
|
December 2, 2022 |
|
SATYA NARAYAN BHUJABALA Vs. VEER SURENDRA SAI INSTITUTE OF MEDICAL SCIENCE AND RESEARCH, BURLA
|
August 2, 2022 |
|
SATYA PRAKASH DIXIT Vs. STATE OF ORISSA
|
April 27, 2022 |
|
SATYABADI GOPINATH DEV Vs. STATE OF ODISHA
|
November 18, 2022 |
|
SATYABRATA PANI Vs. STATE OF ORISSA
|
January 12, 2022 |
|
SATYABRATA SAHOO Vs. STATE BANK OF INDIA
|
November 21, 2022 |
|
SATYANANDA SAHOO Vs. STATE OF ODISHA
|
May 31, 2022 |
|
SATYANARAYAN DASH Vs. STATE OF ODISHA
|
November 1, 2022 |
|
SATYAPRIYA PRADHAN Vs. STATE OF ODISHA
|
March 30, 2022 |
|
SAUBHAGINI SAHU Vs. SURESH CHANDRA SAHU
|
July 19, 2022 |
|
SAYED MERAJUL AMIN Vs. STATE OF ORISSA
|
February 15, 2022 |
|
SDM, NIC LTD. DO II Vs. COMMISSIONER FOR EMPLOYEES COMPENSATION COM DEPUTY LABOUR COMMISSIONER
|
August 29, 2022 |
|
SEBATI TUDU Vs. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK
|
October 14, 2022 |
|
SECRETARY Vs. BELAL MISHRA
|
September 6, 2022 |
|
SEKHAR KUMAR GIRI Vs. STATE OF ODISHA
|
July 28, 2022 |
|
SENIOR MANAGER, SRIRAMLIFE INSURANCE CO. LTD Vs. SUDARSAN NAHAK
|
March 8, 2022 |
|
SESHADEV SWAIN Vs. STATE OF ODISHA
|
September 26, 2022 |
|
SGS MINES AND INDUSTRIES PVT. LTD, JHARKHAND Vs. STATE OF ODISHA
|
September 21, 2022 |
|
SHANKARSAN SAHAY Vs. URMILA SAHAY
|
February 3, 2022 |
|
SHANTANU Vs. STATE OF ORISSA
|
March 8, 2022 |
|
SHANTILATA BARIK Vs. SECRETARY, HOME AFFAIRS DEPARTMENT, BHUBANESWAR
|
April 19, 2022 |
|
SHARTHA KUMAR A.N Vs. S.K. TRADERS
|
April 29, 2022 |
|
SHASWATA PRATIKA PRADHAN Vs. STATE OF ODISHA
|
May 2, 2022 |
|
SHER SINGH Vs. STATE OF ODISHA
|
February 14, 2022 |
|
SHIBA DANDASENA Vs. STATE OF ORISSA
|
August 11, 2022 |
|
SHIV SHAKTI TRADING CO Vs. STATE OF ODISHA
|
December 6, 2022 |
|
SHIVADATTA TRIPATHY Vs. STATE OF ODISHA
|
May 6, 2022 |
|
SHIVAM AGRO Vs. STATE OF ODISHA
|
December 12, 2022 |
|
SHREE GANESH FLY ASH BRICKS Vs. AUTHORIZED OFFICER AND CHIEF MANAGER
|
August 10, 2022 |
|
SHREE GOVINDA MEDICINE STORE Vs. STATE OF ODISHA
|
July 27, 2022 |
|
SHREE SALASAR BUILDERS AND DEVELOPMENT, CUTTACK Vs. AIRPLAZA RETAIL HOLDING PVT. LTD
|
February 25, 2022 |
|
SHRI RAMA CHANDRA GIRI Vs. STATE OF ODISHA
|
March 28, 2022 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MONALISHA NAYAK
|
June 20, 2022 |
|
SHRIYA CHHANCHAN Vs. STATE OF ODISHA
|
June 24, 2022 |
|
SHYAM SUNDAR BARIK Vs. ANAM JENA
|
February 28, 2022 |
|
SHYAMA PANASPUTIA Vs. STATE OF ORISSA
|
September 6, 2022 |
|
SIBA Vs. STATE OF ORISSA
|
January 27, 2022 |
|
SIBA BISOI Vs. STATE OF ODISHA
|
March 15, 2022 |
|
SIBA MAHAKUR Vs. MEMBER, BOARD OF REVENUE, ODISHA
|
June 20, 2022 |
|
SIBA PRASAD PANI Vs. STATE OF ODISHA
|
February 7, 2022 |
|
SIBA PRASANNA PATHY Vs. STATE OF ODISHA
|
May 31, 2022 |
|
SIBA SHANKAR DASH Vs. STATE OF ORISSA
|
August 11, 2022 |
|
SIBA SHANKAR DASH Vs. STATE OF ODISHA
|
March 8, 2022 |
|
SIBANARAYAN DEBAPRASAD ACHARYA Vs. STATE OF ORISSA
|
March 28, 2022 |
|
SIBARAM BEHERA Vs. STATE OF ODISHA
|
July 15, 2022 |
|
SIBARAM BEHERA @SIBA Vs. STATE OF ODISHA
|
February 17, 2022 |
|
SIDDHACHIT ROY Vs. RABINDRA KUMAR MALLICK
|
September 6, 2022 |
|
SIDDHANT NAYAK Vs. STATE OF ORISSA
|
July 26, 2022 |
|
SIGMA DATA Vs. TECH UNION OF INDIA
|
April 8, 2022 |
|
SIMANCHAL Vs. STATE OF ODISHA
|
February 18, 2022 |
|
SIRISH CHANDRA MOHANTA Vs. STATE OF ODISHA
|
September 29, 2022 |
|
SITU Vs. STATE OF ODISHA
|
November 8, 2022 |
|
SK. ABDUL ROBIAL Vs. STATE OF ORISSA
|
April 13, 2022 |
|
SK. AKBAR ALL Vs. STATE OF ODISHA
|
March 9, 2022 |
|
SK. AKLIM Vs. STATE OF ODISHA
|
February 17, 2022 |
|
SK. ALLIUDDIN Vs. STATE OF ODISHA
|
November 9, 2022 |
|
SK. EIMAT Vs. STATE OF ODISHA
|
October 12, 2022 |
|
SK. HAIDAR Vs. STATE OF ODISHA
|
July 19, 2022 |
|
SK. HIDAYETULLA MAHAMAD Vs. STATE OF ORISSA
|
May 9, 2022 |
|
SK. KAMAL Vs. UDDIN TPCODL, KHURDA
|
April 20, 2022 |
|
SK. MOHIBUL ALLI Vs. STATE OF ODISHA
|
February 22, 2022 |
|
SK. SABIR ALLI Vs. STATE OF ODISHA
|
October 12, 2022 |
|
SMITA MOHANTY Vs. AMBIKA PRASAD MOHANTY
|
January 27, 2022 |
|
SMRUTI RANJAN MOHANTY Vs. STATE OF ODISHA
|
February 18, 2022 |
|
SMRUTI RANJAN PATRA Vs. AUTHORISED OFFICER, UCO BANK, BALASORE
|
March 23, 2022 |
|
SMRUTIKANT RATH Vs. STATE OF ODISHA
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June 20, 2022 |
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SNEHALATA BARIK Vs. CHIRANJIT BARIK
|
October 14, 2022 |
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SOMJEET BEHERA Vs. STATE OF ORISSA
|
May 4, 2022 |
|
SON PATTNAIK Vs. STATE OF ODISHA
|
May 16, 2022 |
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SONALI DAS Vs. STATE OF ODISHA
|
December 8, 2022 |
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SOUBHAGYABATI NAYAK Vs. CHANDRABHANU DAS
|
July 28, 2022 |
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SOUMYA RANJAN BEHERA Vs. STATE OF ODISHA
|
December 10, 2022 |
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SOUMYAMAYEE MALLICK Vs. SUVRAJIT DASH
|
September 28, 2022 |
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SOUMYARANI MAHAPATRA Vs. HIMANSHU BHUSAN ROUT
|
July 7, 2022 |
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SOUMYARANI MOHAPATRA Vs. HIMANSHU BHUSAN ROUT
|
July 14, 2022 |
|
SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED, BERHAMPUR Vs. GRIEVANCE REDRESSAL FORUM, BERHAMPUR
|
May 19, 2022 |
|
SOVAKAR GURU Vs. STATE OF ODISHA
|
May 27, 2022 |
|
SRB TRANSPORT Vs. UNION OF INDIA
|
February 14, 2022 |
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SREE METALICKS LIMITED Vs. TAX RECOVERY OFFICER CUM ADDL
|
September 22, 2022 |
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SREE METALIKS LTD Vs. ORIENTAL BANK OF COMMERCE, KOLKATA
|
September 29, 2022 |
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SRI BAMADEV DAS Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY
|
September 27, 2022 |
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SRI DURGADEVI Vs. MAHARAJA SRI PRADEEP CHANDRA BHANJA DEO
|
April 8, 2022 |
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SRI GRAMESWAR DEV BIJE AMURI Vs. STATE OF ODISHA
|
November 2, 2022 |
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SRI LINGARAJ MOHANTY Vs. STATE BANK OF INDIA
|
May 9, 2022 |
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SRI PARAM PREMAMAYA PURUSOTTAM TRUST Vs. STRIDE HOSPITAL PVT. LTD.
|
February 23, 2022 |
|
SRIKANT DAS Vs. STATE OF ORISSA
|
January 20, 2022 |
|
SRIKANT PANDA Vs. STATE OF ODISHA
|
September 22, 2022 |
|
SRIKANTA KUMAR BEHERA Vs. STATE OF ODISHA
|
December 20, 2022 |
|
SRIKANTA KUMAR PATRA Vs. ORISSA PUBLIC SERVICE COMMISSION
|
July 11, 2022 |
|
SRIKANTA KUMAR SETHI Vs. MANJIT KAUR
|
January 10, 2022 |
|
SRIKANTA PATEL Vs. STATE OF ODISHA
|
March 14, 2022 |
|
SRIKRUSHNA PADHI Vs. ENFORCEMENT DIRECTORATE, GOVT. OF INDIA
|
February 14, 2022 |
|
SRINATH MISHRA Vs. STATE OF ORISSA
|
July 29, 2022 |
|
SRINIBAS SAHU Vs. STATE OF ORISSA
|
July 11, 2022 |
|
SRINIVAS SATAPATHY Vs. STATE OF ODISHA
|
November 11, 2022 |
|
SRUSTI PRAVA DASH Vs. BASANTA KUMAR DASH
|
March 11, 2022 |
|
ST MINERALS PVT. LTD Vs. STATE OF ODISHA
|
January 7, 2022 |
|
STALCO CONSULTANCY & SYSTEMS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 1, 2022 |
|
STAPATI INTERIORS (P) LTD Vs. ODISHA GRAMYA BANK
|
June 10, 2022 |
|
STATE BANK OF INDIA Vs. SAHOO BROTHERS
|
September 8, 2022 |
|
STATE OF ODISHA Vs. PRASANTA KUMAR SWAIN
|
July 8, 2022 |
|
STATE OF ODISHA Vs. SUJATA RANI SAHU
|
March 17, 2022 |
|
STATE OF ODISHA Vs. RANI CONSTRUCTION PRIVATE LTD
|
September 27, 2022 |
|
STATE OF ODISHA Vs. REGISTRAR GENERAL
|
January 31, 2022 |
|
STATE OF ODISHA Vs. MUNA
|
October 10, 2022 |
|
STATE OF ODISHA Vs. RABINARAYAN PATRA
|
October 12, 2022 |
|
STATE OF ODISHA Vs. CHOUDHURY NATBAR SAHOO
|
October 13, 2022 |
|
STATE OF ODISHA Vs. KANDOI AUTOMOBILES (P) LTD
|
April 26, 2022 |
|
STATE OF ODISHA Vs. KAILASH CHANDRA MALLICK
|
May 18, 2022 |
|
STATE OF ODISHA Vs. KOILI DEI
|
February 28, 2022 |
|
STATE OF ODISHA Vs. LARSEN AND TOUBRO LIMITED
|
May 19, 2022 |
|
STATE OF ODISHA Vs. GEETASHREE INDUSTRIES
|
August 2, 2022 |
|
STATE OF ODISHA Vs. NABAKRUSHNA PADHI
|
August 8, 2022 |
|
STATE OF ODISHA Vs. SADASIBA MOHAPATRA
|
November 24, 2022 |
|
STATE OF ODISHA Vs. NATIONAL SEEDS CORPORATION LTD
|
July 19, 2022 |
|
STATE OF ODISHA Vs. GINNI METAL INDUSTRIES (P) LTD
|
July 19, 2022 |
|
STATE OF ODISHA Vs. CHOUDHURY NATABAR SAHOO
|
July 14, 2022 |
|
STATE OF ODISHA Vs. B. ENGINEERS & BUILDERS LTD.
|
July 21, 2022 |
|
STATE OF ODISHA Vs. CHIEF CONSTRUCTION ENGINEER
|
July 4, 2022 |
|
STATE OF ODISHA Vs. P.S. CONSTRUCTION
|
July 7, 2022 |
|
STATE OF ODISHA Vs. RADHAKANTA TRIPATHY
|
June 29, 2022 |
|
STATE OF ODISHA Vs. RAJ KUMAR JAIN
|
January 4, 2022 |
|
STATE OF ORISSA Vs. PUSPALATA MISHRA
|
January 11, 2022 |
|
STATE OF ORISSA Vs. SUNAYANA METAL INDUSTRIES
|
July 11, 2022 |
|
STATE OF ORISSA Vs. SARASWATI BHOI
|
June 24, 2022 |
|
STATE OF ORISSA Vs. LALAT KISHORE MOHAPATRA
|
July 28, 2022 |
|
STATE OF ORISSA Vs. ROJALIN MOHAPATRA
|
May 9, 2022 |
|
STATE OF ORISSA Vs. DEEPTI RANJAN MOHANTY
|
July 5, 2022 |
|
STATE OF ORISSA Vs. KANSAL BEWA
|
July 25, 2022 |
|
STATE OF ORISSA Vs. KARUNAKAR BISWAL
|
May 13, 2022 |
|
STATE OF ORISSA Vs. NARAYAN JENA
|
April 18, 2022 |
|
STATE OF ORISSA Vs. ASHOK LEYLAND LIMITED, BHUBANESWAR
|
May 17, 2022 |
|
STATE OF ORISSA Vs. PANCHANAN MALLICK
|
May 20, 2022 |
|
STATE OF ORISSA Vs. TATA ROBINS FRASHERS LTD
|
April 11, 2022 |
|
STATE OF ORISSA Vs. SUNAYANA METAL INDUSTRIES
|
March 29, 2022 |
|
STATE OF ORISSA Vs. EXECUTIVE ENGINEER, GRIDCO, BHANJANAGAR
|
March 16, 2022 |
|
STATE OF ORISSA Vs. TANKADHAR PATRA
|
March 15, 2022 |
|
STATE OF ORISSA Vs. ENGINEERS & BUILDERS LTD
|
January 4, 2022 |
|
STATE OF ORISSA Vs. BENU BEHERA
|
September 5, 2022 |
|
STATE OF ORISSA Vs. SUSAMA PANDA
|
July 21, 2022 |
|
STATE OF ORISSA Vs. BHASKAR DUTTA
|
July 18, 2022 |
|
STATE OF ORISSA, REPRESENTED BY COMMISSIONER OF SALES TAX Vs. DRIPLEX WATER ENGINEERING (P) LTD.
|
July 4, 2022 |
|
STATE TRANSPORT AUTHORITY Vs. TATA MOTORS FINANCE LTD
|
November 3, 2022 |
|
STEEL AUTHORITY OF INDIA Vs. ORES INDIA (P) LTD
|
February 16, 2022 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. G. C. KANUNGO CONSTRUCTION (P) LTD., CTC
|
March 29, 2022 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. G. C. KANUNGO CONSTRUCTION (P) LTD., CTC
|
April 19, 2022 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. G.C. KANUNGO CONSTRUCTION (P) LTD., CUTTACK
|
May 5, 2022 |
|
SUB DIVISIONAL OFFICER Vs. NIMAI CARAN PANIGRAHI
|
August 2, 2022 |
|
SUBAL BEHERA Vs. LAND ACQUISITION OFFICER CUM COMPETENT AUTHORITY
|
June 17, 2022 |
|
SUBANI SAHOO Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 4, 2022 |
|
SUBARNA MALLICK Vs. CHOUDHURY MALLICK
|
June 20, 2022 |
|
SUBARNALATA PANDA Vs. STATE OF ODISHA
|
April 19, 2022 |
|
SUBARNAMALA NAYAK Vs. STATE OF ODISHA
|
December 2, 2022 |
|
SUBAS CHANDRA JENA Vs. STATE OF ODISHA
|
May 12, 2022 |
|
SUBAS SCIENCE COLLEGE Vs. ESIC
|
November 24, 2022 |
|
SUBASH BHUYAN Vs. STATE OF ODISHA
|
September 29, 2022 |
|
SUBASH CHANDRA MISHRA Vs. PRESIDENT
|
November 10, 2022 |
|
SUBASH MOHAPATRA Vs. STATE OF ODISHA
|
June 20, 2022 |
|
SUBASINI ROUT Vs. STATE OF ODISHA
|
March 23, 2022 |
|
SUBHALAXMI PRADHAN Vs. NAVODAYA VIDYALAYA SAMITI
|
October 19, 2022 |
|
SUBHAMUKTI AGENCY, CUTTACK Vs. COMMISSIONER OF CT & GST
|
January 27, 2022 |
|
SUBHASHREE PRADHAN Vs. RAFFIN KUMAR NAYAK
|
July 7, 2022 |
|
SUBHENDU KUMAR CHHOTRAY. Vs. BRAJAKISHORE CHHOTRAY
|
February 14, 2022 |
|
SUBHENDU KUMAR SUBUDHI Vs. COMMISSIONER OF INCOME TAX, ORISSA, BHUBANESWAR
|
January 6, 2022 |
|
SUBHENDU PARIDA Vs. STATE OF ODISHA
|
February 3, 2022 |
|
SUCHISMITA DASH Vs. STATE OF ODISHA
|
October 17, 2022 |
|
SUDAM NAG Vs. STATE OF ODISHA
|
February 10, 2022 |
|
SUDARSAN SAHANI Vs. STATE OF ODISHA
|
April 18, 2022 |
|
SUDHIR KUMAR BRAHMA Vs. STATE OF ODISHA
|
September 19, 2022 |
|
SUDHIR OJHA Vs. STATE OF ORISSA
|
August 1, 2022 |
|
SUJATA DAS Vs. CHITTARANJAN DAS
|
November 18, 2022 |
|
SUJATA DEY Vs. STATE OF ODISHA
|
December 9, 2022 |
|
SUJATA SADANGI Vs. STATE OF ODISHA
|
June 20, 2022 |
|
SUJATA SAHU Vs. STATE OF ORISSA
|
July 11, 2022 |
|
SUJATA SENAPATI Vs. STATE OF ORISSA
|
May 13, 2022 |
|
SUJIT KUMAR BISWAL Vs. CHINMAYEE ROUT
|
November 9, 2022 |
|
SUJOG KUMAR NAYAK Vs. BANDITA DAS
|
August 24, 2022 |
|
SUKANTA KUMAR JENA Vs. STATE OF ODISHA
|
March 9, 2022 |
|
SUKANTI NAYAK Vs. STATE OF ODISHA
|
May 5, 2022 |
|
SUKESHY PANI Vs. RABI RANJAN DASH
|
October 14, 2022 |
|
SUKRAM LAKRA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 21, 2022 |
|
SUKULUDEI SANTA Vs. GOVT. OF ODISHA
|
May 18, 2022 |
|
SULATA MOHAPATRA Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA
|
September 30, 2022 |
|
SUMAN CHATTOPADHYAY Vs. REPUBLIC OF INDIA (C.B.I.)
|
September 20, 2022 |
|
SUMAN KERKETTA Vs. STATE OF ORISSA
|
January 25, 2022 |
|
SUMAN OJHA Vs. AUTHORIZED OFFICER, THE URBAN CO OPERATIVE BANK LIMITED
|
June 22, 2022 |
|
SUMANTA SAHU Vs. AUTHORIZED OFFICER CUMCHIEF MANAGER
|
September 12, 2022 |
|
SUMATI NAYAK Vs. STATE OF ODISHA
|
September 19, 2022 |
|
SUMIT KUMAR SAHU Vs. STATE OF ODISHA
|
February 2, 2022 |
|
SUMITRA ICE FACTORY Vs. COMMISSIONER
|
November 16, 2022 |
|
SUNDAR MOHAN NAIK Vs. STATE OF ODISHA
|
April 19, 2022 |
|
SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. DISTRICT MAGISTRATE CUM COLLECTOR, GANJAM
|
August 10, 2022 |
|
SUNDARAM HOME FINANCE LIMITED Vs. STATE OF ODISHA
|
September 29, 2022 |
|
SUNFLAG IRON AND STEEL COMPANY LIMITED Vs. TARINI PRASAD MOHANTY
|
November 22, 2022 |
|
SUNIL KUMAR DASH Vs. STATE OF ODISHA
|
March 4, 2022 |
|
SUNIL KUMAR JANA Vs. STATE OF ODISHA
|
December 7, 2022 |
|
SUNITA BARIK Vs. STATE OF ODISHA
|
October 21, 2022 |
|
SUNRISE EGGS FIRMS Vs. UNION OF INDIA OPP. PARTIES
|
July 26, 2022 |
|
SUPARNA MANDAL& OTHERS Vs. STATE OF ODISHA
|
January 7, 2022 |
|
SURENDRA Vs. MANORANJAN DAS
|
February 14, 2022 |
|
SURENDRA BEHERA Vs. STATE OF ODISHA
|
August 16, 2022 |
|
SURENDRA KUMAR MISHRA Vs. STATE OF ORISSA
|
December 19, 2022 |
|
SURENDRA KUMAR SAHOO Vs. STATE OF ODISHA
|
January 24, 2022 |
|
SURENDRA MAHANTA Vs. STATE OF ODISHA
|
August 8, 2022 |
|
SURENDRA MUNDA Vs. STATE OF ODISHA
|
July 12, 2022 |
|
SURENDRA RAHULA Vs. STATE OF ODISHA
|
July 14, 2022 |
|
SURENDRA SETHI Vs. STATE OF ORISSA
|
September 27, 2022 |
|
SURENDRANATH BEHERA Vs. UNION OF INDIA
|
November 24, 2022 |
|
SURESH CHANDRA BEHERA Vs. STATE OF ODISHA
|
February 2, 2022 |
|
SURESH CHANDRA PRADHAN Vs. STATE OF ODISHA
|
December 8, 2022 |
|
SURESH MAJHI Vs. CHAITANYA CHARAN MAHANTA
|
February 23, 2022 |
|
SURESH RANJAN SAHU Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY COMPANY LTD., CHENNAI
|
March 11, 2022 |
|
SURYA NARAYANA SAHU Vs. STATE OF ODISHA
|
May 20, 2022 |
|
SURYA WIRES PVT. LTD., CHHATTISGARH Vs. ODISHA RURAL DEVELOPMENT AND MARKETING SOCIETY, BHUBANESWAR
|
March 11, 2022 |
|
SURYAKANTA SAHU Vs. SUMAN KAR
|
October 17, 2022 |
|
SURYAKANTI SAHU Vs. STATE OF ODISHA
|
August 23, 2022 |
|
SURYAMANI SAHOO Vs. CANARA BANK
|
December 8, 2022 |
|
SUSANTA KUMAR DHALASAMANTA Vs. STATE OF ODISHA
|
August 11, 2022 |
|
SUSANTA KUMAR SAHU Vs. PRASANTA KUMAR SAHU
|
February 16, 2022 |
|
SUSANTA SETHI Vs. STATE OF ODISHA
|
April 26, 2022 |
|
SUSHANT KUMAR MEHER Vs. STATE OF ODISHA
|
September 16, 2022 |
|
SUSHIL DEHURY Vs. STATE OF ODISHA
|
November 9, 2022 |
|
SUSHIL KUMAR KAPARDAR Vs. STATE OF ODISHA
|
November 23, 2022 |
|
SUSHIL MAHARAJ Vs. STATE OF ORISSA
|
February 25, 2022 |
|
SUSHREE AUTOMOTIVES Vs. STATE OF ODISHA
|
December 21, 2022 |
|
SUSHREE SATABDI MISHRA Vs. PABITRA KUMAR PATI
|
January 21, 2022 |
|
SUVENDU KUMAR ROUTRAY Vs. STATE OF ODISHA
|
May 4, 2022 |
|
SVF ENTERTAINMENT PVT. LTD Vs. REPUBLIC OF INDIA (CBI)
|
May 9, 2022 |
|
SWATI MARBLES Vs. STATE OF ODISHA
|
June 22, 2022 |
|
SWETALINA PATRA Vs. STATE OF ODISHA
|
May 31, 2022 |
|
SYLVESA INFOTECH PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 1, 2022 |
|
TAMALA DAS Vs. STATE OF ODISHA
|
November 30, 2022 |
|
TANKADHAR GAHIR Vs. STATE OF ORISSA
|
May 9, 2022 |
|
TANKADHAR NAG Vs. STATE OF ODISHA
|
February 3, 2022 |
|
TANU MIRDHA Vs. STATE OF ODISHA
|
March 15, 2022 |
|
TAPAN KUMAR BARIK Vs. PRESIDING OFFICER
|
November 2, 2022 |
|
TAPAN KUMAR PRADHAN Vs. STATE OF ORISSA
|
August 11, 2022 |
|
TAPAN ROUT Vs. STATE OF ORISSA
|
January 11, 2022 |
|
TAPAS KUMAR MOHAPATRA Vs. STATE OF ODISHA
|
October 28, 2022 |
|
TARA EQUIPMENTS (P) LTD Vs. STATE OF ORISSA
|
June 28, 2022 |
|
TARUN KUMAR ROUT Vs. STATE OF ODISHA
|
March 23, 2022 |
|
TATA SPONGE IRON LIMITED Vs. STATE OF ODISHA
|
December 8, 2022 |
|
TATA STEEL LIMITED Vs. STATE OF ORISSA
|
June 22, 2022 |
|
TEMPLE CITY INDUSTRIES Vs. STATE OF ODISHA
|
July 19, 2022 |
|
TENGUNU SAHOO Vs. STATE OF ORISSA
|
May 13, 2022 |
|
TEXTILES INLAND AGENCIES Vs. ORIENT PAPER MILLS
|
April 5, 2022 |
|
THIKA SWAIN Vs. STATE OF ORISSA
|
February 17, 2022 |
|
TILOTTAMA MALLIK Vs. A.D.M. CUM APPELLATE AUTHORITY
|
November 23, 2022 |
|
TIRTHABASINI BEHERA Vs. STATE OF ODISHA
|
November 11, 2022 |
|
TOSHALI CEMENT PVT. LTD. Vs. TAX RECOVERY OFFICER
|
November 21, 2022 |
|
TOSHALI CEMENT PVT. LTD. Vs. STATE OF ORISSA
|
March 14, 2022 |
|
TRAILOKYARANJAN DASH Vs. STATE OF ODISHA
|
March 11, 2022 |
|
TRILOCHAN SETHY Vs. STATE OF ODISHA
|
October 18, 2022 |
|
TRINATH BEHERA Vs. STATE OF ODISHA
|
May 6, 2022 |
|
TRINATH SAHU Vs. STATE OF ODISHA
|
September 13, 2022 |
|
TRINATHA MOHAPATRA Vs. STATE OF ORISSA
|
January 21, 2022 |
|
TRITHABASI PRADHAN Vs. STATE OF ORISSA
|
May 2, 2022 |
|
TUKU Vs. STATE OF ODISHA
|
February 4, 2022 |
|
TUKU BEHERA Vs. STATE OF ORISSA
|
January 20, 2022 |
|
TUKUBABU DASH Vs. STATE OF ODISHA
|
April 5, 2022 |
|
TUKUNA @ TANKADHAR SWAIN Vs. STATE OF ODISHA
|
September 15, 2022 |
|
TUKUNA ROUT Vs. STATE OF ODISHA
|
November 8, 2022 |
|
TULARAM NAIK Vs. STATE OF ODISHA
|
September 5, 2022 |
|
TULARAM SAGARIA Vs. STATE OF ORISSA
|
January 27, 2022 |
|
TULASI SAHOO Vs. BASANTA KUMAR PRADHAN
|
June 20, 2022 |
|
TUNA Vs. STATE OF ODISHA
|
December 2, 2022 |
|
TWINKLE SEN Vs. STATE OF ODISHA
|
May 27, 2022 |
|
U.K.D.V. PRASAD RAO Vs. LALA YOGANANDALAL
|
July 19, 2022 |
|
UCO BANK, ROURKELA Vs. PURNIMA AGARWAL
|
August 12, 2022 |
|
UDBIGHNA MOHANTY Vs. ODISHA STATE FINANCIAL CORPORATION
|
September 28, 2022 |
|
UDHABA PANGI Vs. STATE OF ORISSA
|
January 19, 2022 |
|
UGRASEN SAHU Vs. STATE OF ODISHA
|
May 27, 2022 |
|
ULLA Vs. STATE OF ORISSA
|
September 30, 2022 |
|
ULTRATECH CEMENT LIMITED Vs. STATE OF ODISHA
|
January 4, 2022 |
|
UMA CHARAN MISHRA Vs. UNION OF INDIA
|
April 26, 2022 |
|
UMAKANTA SAMAL Vs. STATE OF ODISHA
|
June 24, 2022 |
|
UNION OF INDIA Vs. LOKNATH BISWAL
|
June 30, 2022 |
|
UNION OF INDIA Vs. GM, KLAMBODI YARD MUMBAI DIVN. CENTRAL RAILWAY
|
June 2, 2022 |
|
UNION OF INDIA Vs. JANARDAN MOHANTY
|
November 23, 2022 |
|
UNION OF INDIA Vs. M/S. RADHA KRISHNA ENTERPRISES
|
December 1, 2022 |
|
UNION OF INDIA Vs. PRADEEP MAJHI
|
December 6, 2022 |
|
UNION OF INDIA Vs. SIGMA DATA TECH
|
April 8, 2022 |
|
UNION OF INDIA Vs. B. B. SENAPATI
|
April 27, 2022 |
|
UNION OF INDIA Vs. YASHPAL CHOPTRA & CO
|
May 4, 2022 |
|
UNION OF INDIA Vs. D.K. CONSTRUCTION
|
February 14, 2022 |
|
UNION OF INDIA Vs. KEWAL CHAND JAIN
|
August 23, 2022 |
|
UNION OF INDIA Vs. D.D. CHAMPATIRAY
|
August 25, 2022 |
|
UNION OF INDIA Vs. INDU CONSTRUCTION, CUTTACK
|
August 26, 2022 |
|
UNION OF INDIA Vs. LOKNATH BISWAL
|
September 13, 2022 |
|
UNION OF INDIA Vs. PRAHALLAD MOHARANA
|
September 8, 2022 |
|
UNION OF INDIA Vs. SUMAN SUNDAR PATRA
|
September 22, 2022 |
|
UNIQUE METAL INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD.
|
September 7, 2022 |
|
UNIT CANTEEN, NCC GROUP, HEAD QUARTERS, SAKHIPARA, SAMBALPUR Vs. STATE OF ORISSA
|
July 20, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. HADA TANDI
|
June 20, 2022 |
|
UPHAR UDYOG Vs. STATE OF ODISHA
|
May 19, 2022 |
|
USHARANI SAHOO Vs. BINAY KUMAR MOHAPATRA
|
July 27, 2022 |
|
UTKAL NIRMAN Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 31, 2022 |
|
UTKAL UNIVERSITY, BHUBANESWAR Vs. TANKADHAR DIGAL
|
July 29, 2022 |
|
UTSABA CHANDRA JENA Vs. COLLECTOR, KANDHAMAL
|
June 30, 2022 |
|
V. RAVI KUMAR GUPTA Vs. A. SUBHA RAO
|
April 6, 2022 |
|
VANGADA VISWANADHAM Vs. COLLECTOR AND DISTRICT MAGISTRATE, GANJAM
|
October 18, 2022 |
|
VARSHA PRIYADARSHINI Vs. GOVT. OF INDIA
|
May 27, 2022 |
|
VEDANTA LIMITED Vs. STATE OF ODISHA
|
November 11, 2022 |
|
VICE CHAIRMAN B.D.A. Vs. AJAY KUMAR PARIDA
|
January 6, 2022 |
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VIJAY Vs. STATE OF ORISSA
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