REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.S. ANANYA PRADHAN Vs. GOVERNMENT OF INDIA AND ORS.	August 28, 2020
ABHINASH KUMAR LOHANI Vs. JITENDRA KUMAR SAHOO	December 2, 2020
ACHYUTA MOHARANA Vs. NABAKISHORE MOHARANA AND ORS.	December 11, 2020
ADITYA NARAYAN MISHRA Vs. STATE OF ORISSA	January 3, 2020
ADM COMMANDANT Vs. STATE OF ODISHA	December 2, 2020
AFR ANSIUDDIN KHAN Vs. STATE OF ORISSA	January 28, 2020
AFR BIRAT CHANDRA DAGARA Vs. ORISSA MANGANESE & MINERALS LTD.	January 7, 2020
AFR MANAS KUMAR KAR Vs. BINAYA MISHRA	January 10, 2020
AFR SIDHESWAR PANIGRAHI Vs. STATE OF ODISHA	November 10, 2020
AJIT KUMAR SAHOO Vs. STATE OF ODISHA	August 5, 2020
AJIT NARAYAN MOHAPATRA Vs. UNION OF INDIA	January 7, 2020
AKSHAYA KUMAR TRIPATHY Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.	January 2, 2020
ALL ODISHA LAWYERS ASSOCIATION Vs. ODISHA STATE BAR COUNCIL	May 14, 2020
ALL ORISSA STATE BANK OFFICERS HOUSING CO-OPERATIVE SOCIETY Vs. STATE OF ODISHA	July 3, 2020
AMIT BERIWAL Vs. STATE OF ODISHA	July 27, 2020
AMRITA SAHU Vs. STATE OF ODISHA	August 31, 2020
ANADI CHARAN SAHOO (SINCE DEAD) Vs. STATE OF ORISSA	January 14, 2020
ANINDITA MOHANTY Vs. HINDUSTAN PETROLEUM CO. LTD.	April 29, 2020
ANSIUDDIN KHAN Vs. STATE OF ORISSA	February 28, 2020
ANUPRAM YADAV Vs. STATE OF ORISSA	September 23, 2020
ARCHANA SETHI Vs. EXECUTIVE ENGINEER, SOUTHCO	December 10, 2020
ARPITA SWAIN AND ORS. Vs. STATE OF ODISHA AND ORS.	September 4, 2020
ARUN CHANDRA MOHANTA Vs. STATE OF ORISSA	February 13, 2020
ARUNA KUMAR JENA Vs. ORISSA TOURISM DEVELOPMENT CORPORATION LTD	February 27, 2020
ASCENOER LIFT AND AUTOMATION PRIVATE LIMITED Vs. STATE OF ODISHA	December 10, 2020
ASHOK KUMAR MISHRA Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD	February 18, 2020
ASHOK KUMAR PADHEE Vs. AJAYA KUMAR NANDA AND THREE OTHERS	October 15, 2020
BABAMANI WSHG Vs. STATE OF ODISHA	May 28, 2020
BABAMANI WSHG Vs. STATE OF ODISHA	May 29, 2020
BABITA SATPATHY Vs. STATE OF ODISHA	December 23, 2020
BABULI Vs. STATE OF ORISSA	July 15, 2020
BAISNAB CHARAN PANDA Vs. STATE OF ORISSA	February 24, 2020
BAKUL KUMAR MISHRA Vs. UNION OF INDIA	December 11, 2020
BANA MUNDA Vs. STATE OF ODISHA	February 13, 2020
BANK OF BARODA Vs. TAPAN KUMAR DAS	September 29, 2020
BANSIDHAR SENAPATI Vs. STATE BANK OF INDIA	January 17, 2020
BAPI @ DIPAK MANGARAJ Vs. STATE OF ODISHA	February 29, 2020
BENU BAG Vs. STATE OF ODISHA	January 9, 2020
BHARATI DAS Vs. STATE OF ODISHA	January 3, 2020
BHASKAR BARIHA Vs. STATE OF ODISHA	February 29, 2020
BIBHURANJAN DALAI Vs. STATE OF ODISHA	November 16, 2020
BIBHUTI BHUSAN NAYAK Vs. LIFE INSURANCE CORPORATION OF INDIA	February 5, 2020
BIBHUTI BHUSAN SAHANI Vs. AUTHORISED OFFICER CUM ASST CONSERVATOR OF FORESTS	March 5, 2020
BIDYUT MANJARI SETHI Vs. STATE OF ODISHA	January 14, 2020
BIJAYA KUMAR RAGADA Vs. STATE OF ODISHA	May 5, 2020
BIJAYA PANI Vs. STATE OF ODISHA	August 28, 2020
BIKALA SAHU Vs. STATE OF ORISSA	September 28, 2020
BIKAS Vs. STATE OF ODISHA	December 23, 2020
BIMALENDU PRADHAN Vs. BIMALENDU PRADHAN	July 1, 2020
BINAPANI PANDA Vs. ACHARYA HARIHAR REGIONAL CANCER	March 5, 2020
BINODINI BARAD Vs. STATE OF ORISSA	February 25, 2020
BIPASHA Vs. AMITAVA	January 29, 2020
BIRANCHI NARAYAN KHUNTIA Vs. STATE OF ODISHA	January 14, 2020
BIRESH CHANDRA GIRI Vs. STATE OF ORISSA	January 28, 2020
BISHNU CHARAN NAYAK Vs. STATE OF ORISSA	October 9, 2020
BISHWONATH BEHERA Vs. STATE OF ORISSA	February 5, 2020
BRAHMANANDA RAY Vs. ASHAMANI DEVI	October 9, 2020
BUDATA MOHAN RAO Vs. STATE OF ODISHA	December 8, 2020
BUTA Vs. STATE OF ODISHA	December 9, 2020
CHAIRMAN ODISHA GRAMYA BANK Vs. RAMA CHANDRA BEHERA	November 27, 2020
CMEC CONSULTING ENGINEERS PVT LTD Vs. UNION OF INDIA	December 2, 2020
DEBABRATA SAHOO @ MITHUN @ DEBAPRASAD SAHOO Vs. STATE OF ODISHA	July 30, 2020
DEEPAK GUPTA Vs. STATE OF ORISSA	September 28, 2020
DEEPAK GUPTA Vs. STATE OF ORISSA (VIG.)	June 26, 2020
DELTA MARINE CO. Vs. ATLANTA INFRASTRUCTURE LTD. AND ORS.	November 4, 2020
DEPUTY GENERAL MANAGER Vs. PRAKASH CHANDRA PUROHIT	October 20, 2020
DEVI PRASAD PANDA Vs. UNION OF INDIA	March 17, 2020
DHANANJAY CHARAN DEY Vs. STATE OF ORISSA	March 5, 2020
DHIRA SAHOO Vs. H.D.F.C. BANK LTD	May 21, 2020
DILLIP Vs. STATE OF ORISSA	December 14, 2020
DIPTI RANJAN PATNAIK Vs. STATE OF ODISHA	November 27, 2020
DIVISIONAL MANAGER Vs. GOLAP NAYAK	September 23, 2020
DIVISIONAL MANAGER Vs. UMAMANI NAYAK & OTHERS	September 1, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. GOLEKH ROUT	December 24, 2020
DUKHANA BEHERA Vs. PRABALA KHATUA	October 22, 2020
DUSMANT MALLICK Vs. STATE OF ODISHA	August 26, 2020
DUSMANTA KUMAR BEHERA Vs. REGISTRAR, ORISSA HIGH COURT	April 29, 2020
DUSMANTA SETHY Vs. STATE OF ORISSA	February 13, 2020
DUTIA PUTEL Vs. STATE OF ORISSA	February 29, 2020
EXPRESS PUBLICATIONS (MADURAI) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, ORISSA AND ORS.	December 15, 2020
FAMOUS SECURITY SERVICES Vs. STATE OF ODISHA	October 13, 2020
FORUM PROJECTS PRIVATE LIMITED Vs. BERHAMPUR DEVELOPMENT AUTHORITY	December 2, 2020
G.ACHYUT KUMAR Vs. STATE OF ODISHA	May 21, 2020
GADADHAR BHOI Vs. STATE OF ODISHA	December 16, 2020
GANDHIA Vs. STATE OF ORISSA	December 16, 2020
GEETANJALI KANHAR Vs. STATE OF ODISHA	February 3, 2020
GENERAL MANAGER Vs. SURENDRA JAL	August 19, 2020
GOPINATH SAHU Vs. STATE OF ORISSA	August 3, 2020
GUGU @ SUBASIS KHUNTIA Vs. STATE OF ODISHA	July 27, 2020
GULIA MAJHI Vs. STATE OF ODISHA	August 26, 2020
H L INFRASTRUCTURE Vs. STATE OF ORISSA	November 24, 2020
HEMANTA KUMAR NAYAK Vs. UTKAL REALTORS PVT.LTD	October 29, 2020
HENALATA SWAIN Vs. DIVISIONAL RAILWAY MANAGER	February 7, 2020
HINA SAMAL Vs. STATE OF ODISHA	February 26, 2020
HIRANYA KUMAR BEHERA Vs. STATE OF ORISSA	February 13, 2020
ISWAR TIWARI Vs. STATE OF ODISHA	August 20, 2020
JADUNATH SAHU Vs. STATE OF ORISSA	April 29, 2020
JAGA PRADHAN Vs. STATE OF ODISHA	January 28, 2020
JAGANNATH CHOUDHURY Vs. CHIEF ENGINEER, NATIONAL HIGHWAYS	November 5, 2020
JASODA ROADLINES Vs. ORISSA STATE WAREHOUSING CORPORATION	November 18, 2020
JAYADEV KAR Vs. STATE OF ORISSA	January 24, 2020
JAYANTI DAS Vs. STATE OF ODISHA	January 6, 2020
JAYANTI NANDA Vs. STATE OF ODISHA	January 16, 2020
JINDAL STEEL & POWER LIMITED Vs. STATE OF ORISSA	November 2, 2020
JITENDRA KUMAR DIGAL Vs. STATE OF ODISHA	October 22, 2020
JITENDRA NATH PATNAIK Vs. STATE OF ODISHA (VIGILANCE)	August 6, 2020
JITU MURMU Vs. STATE OF ODISHA	August 10, 2020
JOGO BHATRA Vs. STATE OF ODISHA	March 5, 2020
JYOTSHNAMAYEE KALTA Vs. STATE OF ODISHA	February 11, 2020
KABASI DEBA Vs. STATE OF ORISSA	October 15, 2020
KAILASH NATH PATNAIK Vs. STATE OF ODISHA & OTHERS	September 1, 2020
KALINGA HATCHERY P LTD Vs. REGIONAL DIRECTOR ESI CORP	February 10, 2020
KALPANA BAL Vs. STATE OF ODISHA	May 12, 2020
KAMALAKANTA TRIPATHY @ BABULI Vs. STATE OF ODISHA	July 21, 2020
KAMARAMI RAMA & OTHERS Vs. STATE OF ORISSA	February 24, 2020
KANDURI CHARAN BEHERA Vs. RAMESH CH ROUL	April 29, 2020
KANGALI KHATEI AND ORS. Vs. ALEKH KHATEI AND ORS.	November 16, 2020
KANGRESS Vs. STATE OF ORISSA	December 23, 2020
KASINATH BEHERA Vs. GENERAL MANAGER	February 17, 2020
KESHABA CH PANDA Vs. SAMBALPUR UNIVERSITY	April 29, 2020
KHUDIRAM MUNDA Vs. STATE OF ODISHA	February 25, 2020
KJS AHLUWALIA Vs. STATE OF ODISHA	December 22, 2020
KONDAGIRI DANGEYA Vs. STATE OF ORISSA	December 23, 2020
KUMA Vs. STATE OF ODISHA	November 2, 2020
KUNJA BIHARI PATRA Vs. STATE OF ORISSA	February 11, 2020
LALITENDU DASH Vs. STATE BANK OF INDIA	February 28, 2020
LALMOHAN MUNDA Vs. STATE OF ORISSA	September 25, 2020
LAXMIDHAR BEHERA Vs. STATE OF ODISHA	December 4, 2020
LILADITYA DEB Vs. REGISTRAR OF FIRMS	April 29, 2020
LOKNATH Vs. STATE OF ODISHA	August 28, 2020
M.M. SARASWATI SISHU VIDYA MANDIR Vs. STATE OF ODISHA	February 24, 2020
M/S FUTURE GENERAL INSURANCE COMPANY LTD. Vs. MADHUSUDAN SAMAL	March 13, 2020
M/S. SWAN DESILTING PRIVATE LIMITED Vs. METAL SCRAP TRADE CORPORATION LIMITED	November 2, 2020
MAA JAGATJANANI INFRASTRUCTURE PVT LTD Vs. EXECUTIVE OFFICER JEYPORE MUNICIPALITY	December 10, 2020
MAA SARALA MULTIPURPOSE COOPERATIVE LIMITED Vs. STEEL AUTHORITY OF INDIA	July 20, 2020
MADHUSUDAN MALLICK Vs. GENERAL MANAGER	February 25, 2020
MADHUSUDAN MALLICK Vs. GENERAL MANAGER	February 26, 2020
MAHANADI COALFIELDS LTD Vs. CLAIMS COMMISSION	March 19, 2020
MAHENDRA KUMAR PARIDA Vs. STATE OF ODISHA	May 14, 2020
MALLAPPA C. RANGANA GOUDA Vs. UNION OF INDIA	March 5, 2020
MAMATA BEHERA Vs. STATE OF ODISHA	August 31, 2020
MAMATA BEHERA Vs. STATE OF ODISHA	January 28, 2020
MANAGING COMMITTEE OF EKALABYA MODEL RESIDENTIAL SCHOOL Vs. STATE OF ORISSA	May 12, 2020
MANAGOBINDA MOHAPATRA Vs. STATE OF ODISHA	August 20, 2020
MANAS KUMAR KAR Vs. SMT. BINAYA MISHRA	January 10, 2020
MANGULI ROUT Vs. STATE OF ODISHA	December 23, 2020
MD. WASIM Vs. STATE OF ODISHA	December 2, 2020
MINAKHI DALEI Vs. STATE OF ODISHA	February 6, 2020
MOHAN SUNDAR PATRA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD	November 17, 2020
NABAKISHORE DAS Vs. REPUBLIC OF INDIA	March 16, 2020
NAKULA ROUT Vs. STATE OF ORISSA	November 9, 2020
NANDAN KUMAR MAHANTA Vs. STATE OF ODISHA	March 12, 2020
NANDINI PRADHAN Vs. REGISTRAR (ADMN.), ORISSA HIGH COURT	February 19, 2020
NARAYAN CHANDRA MOHAPATRA Vs. D I G (P),CENTRAL RESERVE POLICE FORCE	February 19, 2020
NARENDRA KUMAR SWAIN Vs. STATE OF ODISHA	May 14, 2020
NARESH BHOI Vs. STATE OF ORISSA	October 20, 2020
NATABAR PADHAN Vs. LALITA PADHAN	November 27, 2020
NEELACHAL ISPAT NIGAM LIMITED Vs. STATE OF ORISSA	February 24, 2020
NIKUNJA KISHORE DAS Vs. STATE OF ODISHA	March 16, 2020
NILGIRI KHADAN O PATHARA SILPA SANGATHAN Vs. STATE OF ODISHA	December 8, 2020
NIMAI CHARAN SAMANTARAY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	February 6, 2020
NIRMALA NAYAK Vs. STATE OF ODISHA	February 6, 2020
NISHITH RANJAN MALLICK Vs. DEPUTY GENERAL MANAGER (OFF-SHORE), OIL INDIA LIMITED	October 20, 2020
NITYANANDA MOHANTY Vs. STATE OF ODISHA	June 29, 2020
NOBLE PHARMACARE LTD Vs. STATE OF ODISHA	March 3, 2020
ODISHA GRAMYA BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER	February 25, 2020
ODISHA INFRATECH PVT LTD Vs. STATE OF ODISHA	November 20, 2020
ORIENTAL INSURANCE CO LTD Vs. DOLABATI HATI	June 29, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. SASWATI SAHU	December 24, 2020
ORISSA MINING CORP. LTD. Vs. UNION OF INDIA, MINISTRY OF LABOUR	September 28, 2020
P. RAMPRAKASH NARAYAN Vs. STATE OF ORISSA	January 16, 2020
PADMANAVA PRADHAN Vs. STATE OF ODISHA	July 3, 2020
PANCHANAN PADHI Vs. STATE OF ODISHA	June 29, 2020
PANKAJ KUMAR Vs. STATE OF ODISHA	February 28, 2020
PANKAJ KUMAR Vs. STATE OF ODISHA	January 28, 2020
PARIDA CONSTRUCTIONS Vs. STATE OF ODISHA	March 3, 2020
PINKI BESHRA Vs. STATE OF ODISHA	March 18, 2020
PRABHATI PATTNAIK Vs. ADITYA KUMAR PATTNAIK	November 12, 2020
PRADEEP KUMAR PRADHAN Vs. UNION OF INDIA	August 12, 2020
PRADEEP KUMAR SETHY Vs. STATE OF ODISHA & ANOTHER	December 23, 2020
PRADEEPTA MOHANTY Vs. ROURKELA DEVELOPMENT	February 13, 2020
PRADEEPTA MOHANTY & OTHERS Vs. ROURKELA DEVELOPMENT AUTHORITY	February 13, 2020
PRAFULLA CH SADANGI (SINCE DEAD) Vs. GENERAL MANAGER	September 25, 2020
PRAFULLA CHANDRA SAMANTARAY Vs. SATYABHAMA PANDA	September 1, 2020
PRAKASH KUMAR JENA Vs. STATE OF ODISHA	February 28, 2020
PRALIPSA ROUT Vs. ODISHA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	May 12, 2020
PRAMOD KUMAR SAHOO Vs. STATE OF ODISHA	December 23, 2020
PRASAD BARIHA Vs. STATE OF ORISSA	February 29, 2020
PRASANA KUMAR BEHERA (SINCE DEAD) Vs. STATE OF ORISSA	August 10, 2020
PRASANNA KUMAR MISHRA Vs. NATIONAL THERMAL POWER CORPORATION LTD	March 30, 2020
PRASANTA LENKA Vs. BIRENDRA NATH RANA	January 3, 2020
PRATIMA SAHOO Vs. STATE OF ORISSA	November 9, 2020
PRAYAGRAJ NAYAK Vs. STATE OF ODISHA	August 10, 2020
PUSHPANJALI BEHERA Vs. STATE OF ORISSA	November 11, 2020
PUSPAK RANJAN NAYAK Vs. UNION OF INDIA	March 17, 2020
RABINDRA KUMAR MOHANTY Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL	March 18, 2020
RADHABAN PRADHAN Vs. STATE OF ORISSA	December 10, 2020
RAGHU TUDU Vs. STATE OF ODISHA	February 20, 2020
RAISINGH DIP Vs. STATE OF ORISSA	February 29, 2020
RAJENDRA NARAYAN PATRA Vs. STATE OF ODISHA	May 12, 2020
RAJESH THAPPA Vs. STATE OF ORISSA	December 23, 2020
RAMA CHANDRA BARIK Vs. GENERAL MANAGER, PERSONAL WING, CANARA BANK	January 20, 2020
RAMAKANTA TURUK@HARIJAN Vs. STATE OF ODISHA	October 19, 2020
RAMAKRUSHNA MAHASUAR Vs. STATE OF ODISHA	November 2, 2020
RAMESH CHANDRA MISHRA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE	June 2, 2020
RANJAN KUMAR ROUTRAY Vs. MADHUMITA MOHANTY	September 23, 2020
RANKANIDHI DAKUA Vs. STATE OF ODISHA	February 13, 2020
RASANANDA JENA Vs. STATE OF ODISHA	September 10, 2020
RATNAKAR BEHERA Vs. STATE OF ODISHA	August 5, 2020
RAWANI CONSTRUCTION Vs. NATIONAL THERMAL POWER CORPORATION LTD	December 18, 2020
RECTOR PUBLIC SCHOOL Vs. SARASWATI ROUT	February 28, 2020
REETANJALI SAHU Vs. MINISTEWR LAW ODISHA AND ORS.	October 8, 2020
REGIONAL TRANSPORT OFFICER Vs. ARUN KUMAR BEHERA	February 5, 2020
REGISTRAR Vs. STATE OF ODISHA	February 19, 2020
RENU SETHI Vs. STATE OF ODISHA	February 25, 2020
REPUBLIC OF INDIA Vs. SANDIP CHATTOPADHYAY	December 4, 2020
RKD-CMRGS JOINT VENTURE Vs. INDIAN PORT RAIL AND ROPEWAY CORPORATION LTD	August 19, 2020
RUNA MAJHI Vs. STATE OF ODISHA	September 23, 2020
S.J. BIZ SOLUTION PVT. LTD. Vs. SANY HEAVY INDUSTRY INDIA PVT. LTD.	October 1, 2020
S.RANJAN RAJU Vs. STATE OF ODISHA	July 13, 2020
SABANA KULASIKA Vs. STATE OF ODISHA	September 25, 2020
SABITRI MALLICK Vs. RANJAN KUMAR SAMAL	December 24, 2020
SABITRI MANI BEHERA Vs. UTKAL GRAMINA BANK	February 12, 2020
SAGAR PARIDA Vs. STATE OF ODISHA AND ORS.	August 19, 2020
SAILENDRA NARAYAN NAYAK Vs. STATE OF ODISHA	July 30, 2020
SAKET KUMAR AGRAWAL Vs. STATE OF ODISHA AND ORS.	September 28, 2020
SANDHYA RANI MAJHI Vs. CHAMPA BEWA	January 9, 2020
SANDHYA RANI PATRA Vs. STATE OF ODISHA	August 28, 2020
SANGRAM MUDALI Vs. SUB-DIVISIONAL MAGISTRATE	December 4, 2020
SANJAY KUMAR BEHERA Vs. STATE OF ORISSA	July 17, 2020
SANJEET SANDHA Vs. STATE OF ODISHA	June 10, 2020
SANJUKTA KUMARI DEVI Vs. BHARAT PETROLEUM CORPORATION LTD	October 14, 2020
SANTHA CHARAN PATTNAIK Vs. STATE OF ODISHA	April 21, 2020
SANTOSH KUMAR MOHAPATRA Vs. CENTRAL BANK OF INDIA	February 5, 2020
SANTOSH KUMAR PARIDA Vs. NARAYAN CHANDRA DASH	July 1, 2020
SANTOSH KUMAR SAHOO Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ORS.	June 11, 2020
SANTOSH MAHARANA Vs. STATE OF ODISHA	February 29, 2020
SANTOSH TOPPO Vs. STATE OF ODISHA	February 29, 2020
SARASWATI SAHOO Vs. LIPIKA DASH	May 6, 2020
SARAT CHANDRA NAYAK Vs. UNION OF INDIA	May 14, 2020
SARBESWAR LENKA Vs. COLLECTOR	December 9, 2020
SASHADHAR PRADHAN Vs. UNION OF INDIA	January 28, 2020
SATIS GOEL Vs. STATE OF ODISHA	September 24, 2020
SATISH KUMAR ISHWARDAS GAJBHIYE Vs. UNION OF INDIA	December 8, 2020
SATRUGHANA NAG Vs. STATE OF ODISHA	December 11, 2020
SECRETARY, SARASWATI SISHU VIDYA MANDIR Vs. SARASWATI SISHU VIDYA	January 20, 2020
SENIOR BRANCH MANAGER Vs. SUKANTI PANIGRAHY	October 12, 2020
SHAMS JAHAN Vs. STATE OF ODISHA	July 24, 2020
SHAMSHAD BEGUM AND ORS. Vs. UNION OF INDIA AND ORS.	October 9, 2020
SHIBA HAREKA Vs. STATE OF ODISHA	February 20, 2020
SHIBANI BARIK Vs. STATE OF ODISHA	May 28, 2020
SHIVSANKAR MOHANTY Vs. STATE OF ODISHA	February 10, 2020
SHRI BIBEKANANDA MISHRA Vs. CHAIRMAN, ORISSA FOREST DEVELOPMENT CORPORATION LTD	February 20, 2020
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA	January 2, 2020
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA	December 1, 2020
SHYAM SUNDAR JENA Vs. STATE OF ORISSA	December 16, 2020
SIDHESWAR MAHILA MANDAL Vs. STATE OF ODISHA	January 28, 2020
SK ABDUL RIHAN Vs. DY ELECTRICAL INSPECTOR	May 26, 2020
SK MABUD Vs. STATE OF ODISHA	December 16, 2020
SK TALIM ALI Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	April 24, 2020
SMARANA SHANKAR MISHRA Vs. STATE OF ODISHA	February 19, 2020
SONA SPUN PIPE INDUSTRIES LTD Vs. STATE OF ODISHA, MSME DEPARTMENT	October 15, 2020
SONU CHALLAN Vs. STATE OF ORISSA	March 7, 2020
SOUMYASHREE DAS Vs. GOVERNING BODY OF BIREN MITRA MEMORIAL WOMENS COLLEGE	May 12, 2020
SREECHARAN MOHANTY & OTHERS Vs. UNION OF INDIA	February 19, 2020
SRI BANSIDHAR SENAPATI Vs. CHAIRMAN, STATE BANK OF INDIA	January 17, 2020
SRI SUKANTA KUMAR SARANGI Vs. MANAGING DIRECTOR, ORISSA STATE FINANCIAL CORPORATION, O.M.P. CHHAK, COLLEGE SQUARE, CUTTACK	February 14, 2020
SRIKANTA KUMAR GOUDA Vs. STATE OF ODISHA	August 13, 2020
STATE OF ODISHA Vs. SHRINIBASH @ ANAMA DEHURY	December 23, 2020
STATE OF ODISHA Vs. LABA @ KALIA MANNA	November 2, 2020
STATE OF ODISHA Vs. PURNANANDA MOHANTY	September 9, 2020
STATE OF ODISHA Vs. PRAKASH KUMAR JENA	August 19, 2020
STATE OF ODISHA Vs. LAXMI PRASAD KAR	December 8, 2020
STATE OF ORISSA Vs. URMILA NAYAK	December 16, 2020
SUBENTI @ SUBANTRAY PRADHAN Vs. STATE OF ODISHA	March 13, 2020
SUBHADRA NANDA Vs. SUB COLLECTOR CUM SUB DIVISIONAL MAGISTRATE	January 14, 2020
SUBHASMITA KAR Vs. UNION OF INDIA	February 20, 2020
SUBRAT BHOI AND ORS. Vs. STATE OF ODISHA AND ORS.	October 9, 2020
SUJIT KU. SWAIN Vs. STATE OF ODISHA	December 23, 2020
SUKANTA KUMAR SARANGI Vs. ORISSA STATE FINANCIAL CORPORATION	February 14, 2020
SUKANTI BARIK Vs. BEDABYAS BARIK	November 13, 2020
SUKMAN PANKA Vs. STATE OF ODISHA	November 19, 2020
SUNIL KUMAR MOHANTY Vs. KALAHANDI ANCHALIKA GRAMYA BANK	March 30, 2020
SUNIL SAHOO Vs. STATE OF ODISHA	December 8, 2020
SUNITA NAIK Vs. STATE OF ODISHA	March 5, 2020
SUNITA NAYAK Vs. STATE OF ODISHA	February 4, 2020
SUPRAVA NAYAK Vs. HDFC BANK LTD. AND ORS.	September 23, 2020
SURENDRA PANIGRAHI Vs. STATE OF ODISHA	June 9, 2020
SURESH @ SURSU PODHA Vs. STATE OF ODISHA	February 29, 2020
SURESH CHANDRA MISHRA Vs. STATE OF ODISHA	April 29, 2020
SURESWARI DEVI Vs. STATE OF ODISHA	November 9, 2020
SUSANTA KUMAR SATAPATHY Vs. STATE OF ODISHA	December 17, 2020
SWAPNA RANI SAHOO Vs. NIRANJAN SAHOO	September 23, 2020
TRILOCHAN DASH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR UNION BANK OF INDIA	January 2, 2020
TUMULU KRISHNA RAO PATRO Vs. STATE OF ORISSA	October 21, 2020
UDIT PRASAD BABU Vs. UNION OF INDIA	December 11, 2020
UMAKANTA SAHOO Vs. PRAKESH MANDOTHIA	June 29, 2020
UNKNOWN Vs. HEARD THE RESPECTIVE .	February 12, 2020
UPENDRA PRASAD DEBATA Vs. RANGADHAR DEBATA	September 7, 2020
URMILA SHAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	January 29, 2020
VIBHUTEE KUMAR GUPTA Vs. STATE OF ODISHA	May 18, 2020
VICE PRESIDENT, EMAMI PAPER MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT	February 4, 2020
WASIM Vs. STATE OF ODISHA	December 2, 2020
WORKMEN Vs. MANAGEMENT OF DHENKANAL MUNICIPALITY	November 2, 2020
ZPLUS SURAKHYA SEVA Vs. STATE OF ODISHA	October 19, 2020

Year 2020 of HIGH COURT OF ORISSA

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