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ABHAYA KUMAR SAHU AND OTHERS Vs. SRINIBAS SAHU AND OTHERS
|
July 25, 2019 |
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ABHIMANYU PRADHAN Vs. STATE OF ORISSA
|
November 5, 2019 |
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ABHIRAM SAMAL Vs. INDIAN BANK AND OTHERS
|
May 1, 2019 |
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ACHYUTA CHARAN MOHANTY Vs. GOVT. OF ORISSA AND ORS.
|
February 1, 2019 |
|
ACHYUTA CHARAN MOHANTY Vs. GOVT OF ORISSA & OTHERS
|
February 6, 2019 |
|
ACHYUTANANDA ROUT Vs. CHIEF MANAGER, UNION BANK OF INDIA
|
August 16, 2019 |
|
ACRUX REALCON PVT. LTD. Vs. STATE OF ODISHA
|
December 11, 2019 |
|
ADAITA KUMAR BISWAL Vs. R.D.C. NORTHEN DIVISION
|
January 10, 2019 |
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ADIKANDA BEHERA Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR, PURI
|
January 10, 2019 |
|
ADWAITA PRASAD BISWAL Vs. ROURKELA STEEL PLANT
|
May 13, 2019 |
|
AGARWAL RASAYAN Vs. NATIONAL ALUMINIUM COMPANY LTD.
|
April 30, 2019 |
|
AGRAWAL GRAPHITE INDUSTRIES Vs. AUTHORISED OFFICER-CUM
|
May 15, 2019 |
|
AGRAWAL GRAPHITE INDUSTRIES & ANOTHER Vs. AUTHORISED OFFICER-CUM-ASSISTANT CONSERVATOR.OF FORESTS
|
May 15, 2019 |
|
AHALYA Vs. STATE OF ODISHA
|
August 26, 2019 |
|
AKHAYA KU BEHERA Vs. STATE OF ORISSA
|
August 5, 2019 |
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AKSHAYA KUMAR ROUTRAY Vs. STATE BANK OF INDIA, BHUBANESWAR
|
August 20, 2019 |
|
AKSHYA KUMAR LENKA Vs. BHARAT CHARAN LENKA
|
February 20, 2019 |
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AKSHYA KUMAR MOHANTY Vs. STATE OF ORISSA
|
February 5, 2019 |
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ALEKHA SAHU Vs. STATE OF ORISSA AND OTHERS
|
January 3, 2019 |
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ALOK PRASAD BOSE Vs. ADDL DISTRICT MAGISTRATE, BALASORE
|
September 12, 2019 |
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AMI LAL Vs. COMMANDANT
|
September 11, 2019 |
|
AMINA BIBI Vs. SK. MD. HANIF
|
January 29, 2019 |
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AMULYA KUMAR BISWAL Vs. BIJAYLAXMI BISWAL
|
March 29, 2019 |
|
AMULYA TRIPATHY & OTHERS Vs. GANESH CHANDRATRIPATHY AND OTHERS
|
May 1, 2019 |
|
ANANTA CHARAN DAS Vs. RAMESWAR PANDA
|
August 2, 2019 |
|
ANANTA NARAYAN PRADHAN Vs. STATE OF ORISSA
|
November 5, 2019 |
|
ANANTA ROUT Vs. KANDURI CHARAN ROUT AND OTHERS
|
April 19, 2019 |
|
ANHEUSER BUSCH INBEV INDIA LTD Vs. STATE OF ODISHA
|
March 12, 2019 |
|
ANIL KUMAR PRADHAN Vs. STATE OF ODISHA
|
November 25, 2019 |
|
ANIRUDHA SANTA AND OTHERS Vs. DIVISIONAL MANAGER
|
February 8, 2019 |
|
ANJALI PANDA Vs. STATE OF ODISHA
|
April 5, 2019 |
|
ANUSAYA GADANAYAK Vs. COLLECTOR DHENKANAL
|
December 20, 2019 |
|
APPLICATION WAS FILED Vs. JAYA GHOSH
|
September 24, 2019 |
|
ARABINDA MISHRA Vs. STATE TRANSPORT AUTHORITY
|
June 19, 2019 |
|
ARATI SAHOO Vs. STATE OF ORISSA
|
February 25, 2019 |
|
ARDHENDU SEKHAR RATH Vs. STATE OF ODISHA
|
July 30, 2019 |
|
ARJUNA CHARAN MISHRA Vs. STATE BANK OF INDIA
|
September 5, 2019 |
|
ARJUNA PUJHARI Vs. STATE OF ORISSA
|
July 16, 2019 |
|
ARPITA MOHANTY Vs. SABYASACHI DAS
|
July 31, 2019 |
|
ARSS BUS TERMINAL PVT. LTD. Vs. ODISHA STATE ROAD TRANSPORT CORPORATION
|
November 15, 2019 |
|
ARUN KUMAR BHANJ Vs. STATE OF ORISSA
|
February 28, 2019 |
|
ARUN KUMAR MAEDIRATTA Vs. ANIL KUMAR MAEDIRATTA AND OTHERS
|
March 6, 2019 |
|
ARUN KUMAR SAHU Vs. STATE OF ODISHA & ANOTHER
|
February 26, 2019 |
|
ARUNDHATI MISHRA Vs. PARAMESWAR NANDA
|
July 24, 2019 |
|
ASHISH KUMAR ROUT Vs. STATE OF ORISSA
|
July 2, 2019 |
|
ASHOK KUMAR GUPTA Vs. STATE OF ODISHA
|
April 19, 2019 |
|
ASHOK KUMAR PANDA Vs. VICE-CHANCELLOR, BERHAMPUR UNIVERSITY AND OTHERS
|
March 19, 2019 |
|
ASHOK KUMAR RATH Vs. ANNAPURNA RATH
|
April 15, 2019 |
|
ASHOK KUMAR SAHOO & OTHERS Vs. COLLECTOR, SUNDERGARH AND OTHERS
|
April 8, 2019 |
|
ASHOK MAJHI Vs. STATE OF ORISSA
|
August 16, 2019 |
|
ASSESSING OFFICER CUM- EXECUTIVE ENGINEER (ELECT ) Vs. APPELLATE AUTHORITY-CUM- ELECT INSPECTOR AND ANOTHER
|
May 1, 2019 |
|
ASUTOSH SAHU REPRESENTED THROUGH HIS FATHER GUARDIAN Vs. UNION OF INDIA & OTHERS
|
January 10, 2019 |
|
ASWINI KUMAR DASPATTANAYAK Vs. ODISHA AND OTHERS
|
April 25, 2019 |
|
AUTHESH KUMAR KEUT Vs. STATE OF ORISSA
|
March 1, 2019 |
|
AVINASH TRIPATHY Vs. STATE OF ODISHA
|
March 14, 2019 |
|
B. KRISHNA MURTY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 4, 2019 |
|
B. SATHISH REDDY Vs. STATE OF ORISSA
|
August 19, 2019 |
|
B.C. TRIPATHY Vs. STATE OF ODISHA
|
August 22, 2019 |
|
BABU @ RAMAKANTA SWAIN Vs. STATE OF ORISSA
|
April 25, 2019 |
|
BAIRAGI CHARAN MOHAPATRA (SINCE DEAD) Vs. SURENDRA MOHAPATRA (SINCE DEAD)
|
August 1, 2019 |
|
BAIRAGI SAHOO AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
April 11, 2019 |
|
BAISHNABA MOHANTY Vs. MALATI MOHANTY
|
March 14, 2019 |
|
BALABHADRA MAHANTA & MAMATA DAS Vs. STATE OF ORISSA
|
July 2, 2019 |
|
BALARAM BAG Vs. STATE OF ODISHA
|
September 11, 2019 |
|
BALESWAR PRASAD GUPTA Vs. STATE OF ORISSA
|
August 14, 2019 |
|
BALLAV KR @ SRIBALLAV KAR Vs. GOVT OF INDIA
|
August 5, 2019 |
|
BALUNKESWAR DAS Vs. STATE OF ORISSA
|
January 24, 2019 |
|
BAMADEV JAYASINGH Vs. INSPECTOR GENERAL, BORDER SECURITY FORCE, KOLKATA AND ORS.
|
July 2, 2019 |
|
BANA BIHARI PATRA Vs. STATE OF ORISSA
|
August 13, 2019 |
|
BANAMALI JANI Vs. STATE OF ORISSA
|
July 25, 2019 |
|
BANAMALI PRADHAN AND ORS. Vs. STATE OF ODISHA AND ORS.
|
March 1, 2019 |
|
BANKABIHARI SAHOO Vs. COLLECTOR AND DISTRICT MAGISTRATE, BHADRAK
|
August 6, 2019 |
|
BANSIDHAR NAIK Vs. STATE OF ORISSA AND ANOTHER
|
March 7, 2019 |
|
BAPI @ RUPAK KUMAR PANDA Vs. MRUGARAJ PANDA & OTHERS
|
February 6, 2019 |
|
BAPUJI SAHOO Vs. SUNANDA SAHOO
|
October 14, 2019 |
|
BARUN KUMAR DAS Vs. STATE OF ORISSA
|
August 20, 2019 |
|
BASANTA BEHERA AND OTHERS Vs. MENAKABALA BEHERA AND OTHERS
|
April 8, 2019 |
|
BASANTA KISAN Vs. STATE OF ORISSA
|
April 3, 2019 |
|
BASANTA MANJARI DEVI Vs. SANTOSH SABLOK AND OTHERS
|
March 20, 2019 |
|
BASANTILATA MISHRA AND OTHERS Vs. COLLECTOR
|
April 5, 2019 |
|
BASANTILATA SWAIN AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
March 18, 2019 |
|
BAURI BANDHU MOHAPATRA Vs. COLLECTOR, PURI
|
July 25, 2019 |
|
BAURIBANDHU PATRO Vs. STATE OF ORISSA
|
April 18, 2019 |
|
BEDABYAS BARIK Vs. SUKANTI BARIK
|
January 16, 2019 |
|
BEJJUPURAM HAIMABATI Vs. STATE OF ORISSA
|
April 4, 2019 |
|
BELMATI PRADHAN (DEAD) AND OTHERS Vs. JAYA KRUSHNA SINGH RAI AND OTHERS
|
March 29, 2019 |
|
BENU @ BENUDHAR NAIK Vs. STATE OF ODISHA
|
September 12, 2019 |
|
BHADA @ CHAMURU MAJHI Vs. STATE OF ORISSA
|
February 19, 2019 |
|
BHAGABAN GOUDA Vs. STATE OF ODISHA
|
November 5, 2019 |
|
BHAGABAN ROUT Vs. STATE OF ORISSA
|
November 27, 2019 |
|
BHAGABAT PRADHAN Vs. STATE OF ODISHA
|
December 16, 2019 |
|
BHAGABAT SAMAL Vs. RASHMIKANTA SAHOO
|
July 10, 2019 |
|
BHAGANESWAR SAHU Vs. STATE OF ORISSA
|
September 26, 2019 |
|
BHAJAMAN BEHERA Vs. BISHNU CHARAN PATTANAIK
|
August 9, 2019 |
|
BHARAT HEAVY PLATE AND VESSELS Vs. ORISSA STEEL CORPORATION
|
April 25, 2019 |
|
BHARAT MOTORS Vs. SAVITRI
|
April 29, 2019 |
|
BHASKAR CHANDRA DAS Vs. LAMBODAR JENA
|
August 8, 2019 |
|
BHASKAR KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 6, 2019 |
|
BHASKAR NARAYAN MISHRA Vs. STATE OF ODISHA
|
July 30, 2019 |
|
BIBEKANANDA SWAIN Vs. NIRMAL CHANDRA MOHANTY
|
August 5, 2019 |
|
BIBHUTI BHUSAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
February 15, 2019 |
|
BICHITRA NANDA DAS Vs. STATE OF ORISSA
|
November 14, 2019 |
|
BIDYA MEHER Vs. STATE OF ORISSA
|
November 21, 2019 |
|
BIJAYA KUMAR GOUDO Vs. STATE OF ORISSA
|
August 28, 2019 |
|
BIJAYALAXMI NAIK Vs. STATE OF ORISSA
|
August 16, 2019 |
|
BIJOY KUMAR PANDA Vs. STATE OF ORISSA
|
July 30, 2019 |
|
BIKAR @ BIKRTAN MALLIK Vs. STATE OF ORISSA
|
February 20, 2019 |
|
BIKASH SETHY Vs. ODISHA GRAMYA BANK AND ORS.
|
July 9, 2019 |
|
BINAPANI JENA Vs. CUTTACK MUNICIPAL CORPORATION
|
September 27, 2019 |
|
BINOD BEHERA Vs. TAHASILDAR, OUPADA
|
August 13, 2019 |
|
BISAKHA PRADHAN Vs. COLLECTOR, CUTTACK
|
April 4, 2019 |
|
BISWADEEP KHADENGA Vs. STATE OF ORISSA
|
December 5, 2019 |
|
BRAJABANDHU BAL (SINCE DEAD) Vs. BALARAM GIRI
|
August 22, 2019 |
|
BRUNDABAN BAG Vs. STATE OF ORISSA
|
August 7, 2019 |
|
BUDHA Vs. STATE OF ODISHA
|
August 1, 2019 |
|
BUDHIRAM BARIK Vs. GOPI SATYABHAMA KARUNAKAR JOGASHARMA
|
September 11, 2019 |
|
BULU KHANDIA Vs. STATE OF ORISSA
|
August 19, 2019 |
|
BUTU MUNDA Vs. STATE OF ODISHA
|
October 17, 2019 |
|
BYASADEBA SARANGI Vs. STATE OF ORISSA
|
December 17, 2019 |
|
CHAIRMAN, ODISHA GRAMYA BANK Vs. ABDUL AHAD
|
February 8, 2019 |
|
CHAITANYA MADHI Vs. STATE OF ODISHA
|
November 27, 2019 |
|
CHAKRADHAR PANDA Vs. PERMANANDA PANDA
|
August 29, 2019 |
|
CHAKRADHAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY UTILITY
|
February 12, 2019 |
|
CHANDRA SEKHAR BAHALIA Vs. STATE OF ORISSA
|
October 17, 2019 |
|
CHHUNU KUMBHAR Vs. STATE OF ORISSA
|
March 28, 2019 |
|
CHIEF GENERAL MANAGER Vs. METRO BUILDERS PVT. LTD.
|
January 10, 2019 |
|
CHITRASEN MAJHI AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
March 1, 2019 |
|
CHITTARANJAN NAYAK Vs. STATE OF ODISHA
|
June 28, 2019 |
|
CHOUDHURY PADHAN Vs. STATE OF ORISSA
|
July 15, 2019 |
|
CONSTITUTION OF INDIA. Vs. DADHIBABAN MAHAPRABHU BIJE
|
September 16, 2019 |
|
CORPORATION BANK, REPRESENTED THROUGH CHIEF MANAGER, BHUBANESWAR MAIN BRANCH Vs. SAILABALA PRADHAN AND OTHERS
|
May 1, 2019 |
|
DAITARY SHA Vs. STATE OF ORISSA AND OTHERS
|
April 4, 2019 |
|
DAITARY SWAIN Vs. KARTIKA SWAIN
|
March 27, 2019 |
|
DAMODAR ROUT Vs. STATE OF ORISSA
|
March 13, 2019 |
|
DASARA MUNDA Vs. STATE OF ORISSA
|
August 1, 2019 |
|
DEBENDRA HEMBRAM Vs. STATE OF ORISSA
|
November 21, 2019 |
|
DEBENDRA KUMAR PANDA Vs. STATE OF ODISHA
|
March 27, 2019 |
|
DEEPAK GUPTA Vs. STATE OF ORISSA
|
August 7, 2019 |
|
DHADAKA LABA Vs. COLLECTOR, KORAPUT
|
August 30, 2019 |
|
DHANA JANI Vs. STATE OF ORISSA
|
July 18, 2019 |
|
DHARMANANDA PRADHAN Vs. STATE OF ODISHA
|
February 14, 2019 |
|
DHARMANANDA SAHU Vs. STATE OF ORISSA & OTHERS
|
July 29, 2019 |
|
DHIREN KUMAR MISHRA & ANOTHER Vs. KANDE PURTY & ANOTHER
|
January 21, 2019 |
|
DHOBA MOHARANA Vs. LILI MOHARANA AND OTHERS
|
April 10, 2019 |
|
DHRUBA CHARAN SWAIN AND ORS. Vs. STATE OF ODISHA AND ORS.
|
July 11, 2019 |
|
DHRUBA CHARANA PAUL Vs. STATE OF ORISSA
|
August 7, 2019 |
|
DIGA GOUD Vs. SANKRI GOUD
|
January 21, 2019 |
|
DILIP KUMAR PATTNAIK Vs. HIMANSU PATTNAIK
|
February 8, 2019 |
|
DILLIP DAS Vs. STATE OF ODISHA
|
September 25, 2019 |
|
DILLIP KUMAR PRADHAN Vs. STATE OF ORISSA
|
November 5, 2019 |
|
DILLIP KUMAR SWAIN Vs. ANURADHA DAS
|
September 19, 2019 |
|
DILLIP PARIDA Vs. STATE OF ODISHA & OTHERS
|
April 9, 2019 |
|
DINABANDHU ORAM Vs. STATE OF ODISHA
|
August 14, 2019 |
|
DINABANDHU SAHOO Vs. UNION OF INDIA AND OTHERS
|
February 1, 2019 |
|
DINDAYAL AGARWALLA Vs. STATE OF ORISSA
|
April 25, 2019 |
|
DIVISIONAL MANAGER Vs. MANJUSHREE MOHAPATRA AND ANOTHER
|
February 6, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. JAGANNATH PRADHAN
|
July 12, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. MAMATA DAS AND OTHERS
|
March 1, 2019 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. GIRISH CHANDRA DAS AND ANOTHER
|
January 4, 2019 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. DILLIP KUMAR DALAI AND OTHERS
|
February 6, 2019 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD , REPRESENTED BY AUTHORIZED OFFICER, REGIONAL OFFICE, BHUBANESWAR Vs. REBATI MAHARANA AND OTHERS
|
January 11, 2019 |
|
DIVISIONAL RAILWAY MANAGER, WALTAIR RAILWAY DIVISION Vs. A.I.E. VALLEY TRADERS PVT. LTD.
|
May 17, 2019 |
|
DURGA SOREN Vs. STATE OF ORISSA
|
February 14, 2019 |
|
DURYODHAN DAS Vs. STATE OF ODISHA
|
September 26, 2019 |
|
DURYODHAN SAMANTRAY Vs. SAINIK SCHOOL SOCIETY
|
March 1, 2019 |
|
DUSASAN JENA Vs. STATE OF ORISSA
|
June 19, 2019 |
|
FAGU PANI Vs. STATE OF ORISSA
|
November 19, 2019 |
|
FAIZ REHMAN Vs. STATE OF ORISSA
|
February 22, 2019 |
|
FAIZ REHMAN Vs. STATE OF ODISHA
|
August 21, 2019 |
|
FIELD MOTOR PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
|
April 3, 2019 |
|
FIGHTER ORAM Vs. STATE OF ORISSA
|
April 9, 2019 |
|
GAFAR KHAN (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHERS
|
March 28, 2019 |
|
GAGAN BIHARI MISHRA Vs. STATE OF ODISHA
|
June 4, 2019 |
|
GAJA NAGA Vs. JOINT COMMISSIONER OF CONSOLIDATION
|
November 27, 2019 |
|
GANAPATI PATEL Vs. URBASI DEI
|
July 10, 2019 |
|
GANDHARBA SWAIN & ANOTHER Vs. SUDARSAN LENKA & OTHERS
|
February 25, 2019 |
|
GANESH CHANDRA BEHERA Vs. BERHAMPUR UNIVERSITY
|
November 19, 2019 |
|
GANESH CHANDRA SAMANTRAY Vs. STATE OF ORISSA
|
December 24, 2019 |
|
GANESHWAR HANSDA Vs. STATE OF ODISHA
|
June 20, 2019 |
|
GANESWAR BEHERA Vs. STATE OF ODISHA
|
February 26, 2019 |
|
GANGADHAR SARANGI Vs. STATE OF ORISSA & ANOTHER
|
April 8, 2019 |
|
GANGULI ROUL SINCE DEAD Vs. SARAT CHANDRA ROUL
|
May 15, 2019 |
|
GEETA MEHETA Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK & ANOTHER
|
March 29, 2019 |
|
GEETARANI PADHI Vs. STATE OF ORISSA AND ANOTHER
|
February 28, 2019 |
|
GENERAL SECRETARY NORTH ORISSA WORKERS UNION, ROURKELA Vs. THE SUPERINTENDENT, PROSPECTING DIVISION & ANOTHER
|
January 29, 2019 |
|
GHASANA MAHAPATRA Vs. STATE OF ORISSA
|
January 4, 2019 |
|
GIRISH CHANDRA TRIPATHY Vs. STATE OF ODISHA
|
January 18, 2019 |
|
GIRISH KARNA Vs. STATE OF ORISSA
|
September 13, 2019 |
|
GLOBAL FEEDS FEEDBACK ENERGY DISTRIBUTION COMPANY PRIVATE LTD (FEDCO) AND ANOTHER Vs. COMMISSIONER-CUM-SECRETARY, GOVT OF ODISHA, ENERGY DEPT AND OTHERS
|
May 17, 2019 |
|
GOBINDA DEEP Vs. STATE OF ORISSA
|
November 16, 2019 |
|
GONGOTRI HEIGHTS DEVELOPERS PVT. LTD. & ANR. Vs. SASANKA SEKHAR MOHAPATRA
|
December 20, 2019 |
|
GOPABANDHU SAMAL Vs. STATE OF ORISSA
|
December 17, 2019 |
|
GOPAL KRUSHNA PANDA @ GOPAL KRISHNA PANDA Vs. MANAGER, UTKAL GRAMEEN BANK, HUMMA BRANCH, DIST -GANJAM AND ANOTHER
|
January 28, 2019 |
|
GOPAL MALLIK Vs. STATE OF ORISSA
|
July 18, 2019 |
|
GOPINATH GAJAPATI NARAYAN DEO Vs. SARVGNYA JAGANNATH NARAYAN DEV
|
December 24, 2019 |
|
GUNANIDHI NAYAK Vs. STATE OF ORISSA
|
March 28, 2019 |
|
HADIBANDHU MOHARANA Vs. SMT. SOBHA DEB & OTHERS
|
April 15, 2019 |
|
HAREN MANDAL Vs. STATE OF ODISHA
|
July 11, 2019 |
|
HARI KHILLO Vs. STATE OF ODISHA
|
January 4, 2019 |
|
HARIHAR DAS Vs. LALITA SAHOO AND OTHERS
|
March 27, 2019 |
|
HARISCHANDRA JAL AND OTHERS Vs. INDRAJIT @ JITA DAS AND OTHERS
|
July 29, 2019 |
|
HEMLAL CHANDRAKAR Vs. STATE OF ORISSA
|
February 1, 2019 |
|
HERASHA MAJHI Vs. STATE OF ODISHA
|
October 22, 2019 |
|
HIMANSU KUMAR BEHERA Vs. COLLECTOR, JAGATSINGHPUR
|
September 16, 2019 |
|
ICHHA BARIK AND OTHERS Vs. NATABAR BARIK (DEAD) THROUGH HIS L RS AND OTHERS
|
March 14, 2019 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUMITRA SAMAL & OTHERS
|
February 18, 2019 |
|
INDIRA S. NAIR Vs. CHINMAYEE PATTNAIK
|
January 7, 2019 |
|
INSTITUTE OF MANAGEMENT AND AGRICULTURAL EXTENSION (IMAGE) Vs. PULIN BIHARI MOHARANA AND ANOTHER
|
February 19, 2019 |
|
IRC NATURAL RESOURCES PVT LTD Vs. DISTRICT MAGISTRATE & COLLECTOR
|
March 1, 2019 |
|
JAGABANDHU NAYAK Vs. STATE OF ORISSA
|
July 29, 2019 |
|
JAGANATH BIBHAR Vs. STATE OF ODISHA
|
October 17, 2019 |
|
JAGANNATH BEHERA (DEAD) Vs. KHUSUNI BEHERA AND OTHERS
|
May 16, 2019 |
|
JAGANNATH SAHU Vs. SANTOSH KUMAR PANDA
|
August 29, 2019 |
|
JAIDHAR @ JAIDEB PRADHAN Vs. URKULI KUMAR
|
September 5, 2019 |
|
JAINUL KHAN Vs. SK RAHIM
|
January 7, 2019 |
|
JALANDHAR SINGH Vs. STATE OF ORISSA
|
August 7, 2019 |
|
JAMBU BISOIANI @ JAMBHUBATI BISOI & OTHERS Vs. GENERAL TRADERS & ANOTHER
|
February 6, 2019 |
|
JAMI RAMESH Vs. STATE OF ORISSA AND OTHERS
|
April 12, 2019 |
|
JANARDAN DAS Vs. DURGADEVI THAKURANI
|
August 2, 2019 |
|
JANARDAN MOHANTY Vs. UNION OF INDIA
|
January 17, 2019 |
|
JANHABI DEI Vs. SHANKHALI ALIAS KRUSHNA PANDA (SINCE DEAD)
|
August 22, 2019 |
|
JATESWAR @ BABAJI CHARAN LENKA (DEAD) THROUGH L RS Vs. PARMESWAR LENKA & OTHERS
|
March 1, 2019 |
|
JAYANTA KUMAR GOSWAMI Vs. STATE OF ORISSA
|
December 9, 2019 |
|
JAYANTI DEVI Vs. RAMDEO SHAW
|
July 23, 2019 |
|
JAYASHREE SARANGI Vs. DEPARTMENT OF HIGHER EDUCATION, GOVT OF ODISHA & ANOTHER
|
March 27, 2019 |
|
JAYDEV PANDA @ TRIPATHY Vs. DILLIP KUMAR PANDA
|
September 4, 2019 |
|
JITENDRA PALEI Vs. STATE OF ODISHA
|
December 3, 2019 |
|
JITENDRE PATRA Vs. STATE OF ORISSA
|
March 7, 2019 |
|
JOGENDRANATH SAHOO AND ANOTHER Vs. BINAPANI SENAPATI AND ANOTHER
|
January 25, 2019 |
|
JUDHISTIR PATRA Vs. STATE OF ORISSA
|
April 24, 2019 |
|
JUGAL KISHOR BANKA Vs. GOPAL GOSALA, BARGARH
|
February 6, 2019 |
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JYOTIRMAYEE GURAHANDI Vs. STATE OF ORISSA AND ORS.
|
March 14, 2019 |
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K B SAHA AND SONS INDUSTRIES PVT LTD & ANR Vs. STATE OF ORISSA AND OTHERS
|
April 10, 2019 |
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KABASI GANGA Vs. STATE OF ORISSA
|
March 18, 2019 |
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KABU @ KABULA BEHERA Vs. STATE OF ORISSA
|
December 18, 2019 |
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KAILASH CHANDRA SAHOO Vs. STATE OF ODISHA
|
April 9, 2019 |
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KAILASH MAGOO Vs. STATE OF ORISSA & OTHERS
|
March 20, 2019 |
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KALANDI ROUT AND OTHERS Vs. BIPIN SWAIN
|
January 15, 2019 |
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KALPANA SAHOO Vs. STATE OF ODISHA
|
August 5, 2019 |
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KALYANI PATTNAIK Vs. REGISTRAR, UTKAL UNIVERSITY
|
December 19, 2019 |
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KAMALA BASINI MOHANTY Vs. STATE OF ODISHA
|
December 18, 2019 |
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KAMALA MALLIK Vs. STATE OF ODISHA
|
September 12, 2019 |
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KAMPAL BEHERA (SINCE DEAD) THROUGH LRS Vs. COMMISSIONER OF CONSOLIDATION & SETTLEMENT
|
February 26, 2019 |
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KANDARI BUCHIAMMA Vs. KANDARI VENKATARAMAN PATRA
|
August 8, 2019 |
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KARTIKA BAG Vs. STATE OF ORISSA
|
July 30, 2019 |
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KARTIKA DALAI Vs. COLLECTOR, BALASORE & OTHERS
|
February 4, 2019 |
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KESABA BEHERA Vs. CHINARI SWAPNARANI SUBUDHI AND ANOTHER
|
January 7, 2019 |
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KESHAB CHANDRA BEURA Vs. PUNANADA BEURA AND OTHERS
|
January 15, 2019 |
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KESHARI SAHOO Vs. STATE OF ODISHA
|
April 2, 2019 |
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KHAGA @ KHAGESWAR BEHERA Vs. STATE OF ORISSA
|
January 16, 2019 |
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KHAKAN BHUYAN Vs. STATE OF ORISSA
|
August 1, 2019 |
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KHUSWARI BEGUM AND OTHERS Vs. PIRU AND OTHERS
|
January 30, 2019 |
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KIRTAN NAIK Vs. STATE OF ODISHA
|
January 11, 2019 |
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KISHORE KUMAR MISHRA Vs. STATE OF ORISSA
|
March 19, 2019 |
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KISHORE KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
July 2, 2019 |
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KRUSHNA CHANDRA MOHANTY Vs. GOPINATH MOHAPATRA
|
January 18, 2019 |
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KULAMANI KHATUA Vs. DARPA GANJAN PATTNAIK
|
November 26, 2019 |
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KUMA MAJHI Vs. STATE OF ODISHA
|
July 25, 2019 |
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KUMARI BEHERA Vs. STATE OF ORISSA
|
March 19, 2019 |
|
KUMUDINI PADHY Vs. STATE OF ODISHA
|
September 4, 2019 |
|
KUNJABIHARI PATRA Vs. UNION OF INDIA
|
October 24, 2019 |
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KUNTALA BEURA AND ANOTHER Vs. BAIKUNTHA BHOL
|
May 1, 2019 |
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LABANYAREKHA Vs. STATE
|
November 15, 2019 |
|
LALA SAHU Vs. STATE OF ORISSA
|
September 18, 2019 |
|
LALIT KUMAR DALUA Vs. GOVT OF ORISSA
|
July 17, 2019 |
|
LALLU @ DILLIP SAHOO Vs. STATE OF ODISHA & OTHERS
|
March 1, 2019 |
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LALMOHAN BAG Vs. STATE OF ORISSA
|
August 7, 2019 |
|
LAVA PATEL Vs. STATE OF ORISSA
|
April 12, 2019 |
|
LAXMAN KUMAR MAHANTA Vs. STATE OF ORISSA
|
December 9, 2019 |
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LAXMIDHARA SAMANTASINGHARA Vs. ALARANATH DHANDA MULAKA MAHAVIDYALAYA
|
September 18, 2019 |
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LAXMIKANTA SAHOO Vs. ARUN KUMAR SAHOO AND OTHERS
|
March 6, 2019 |
|
LAXMIPRIYA SAMANTRAY Vs. JAGANNATH JEW, BIJE JAYABADA, JAGATSINGHPUR
|
August 20, 2019 |
|
LEENA MAHESH MOTEWAR Vs. REPUBLIC OF INDIA
|
February 25, 2019 |
|
LIFE IMPROVEMENT MEMBERS ASSOCIATION Vs. STATE OF ORISSA & OTHERS
|
April 15, 2019 |
|
LILY Vs. COLLECTOR, RAYAGADA
|
August 20, 2019 |
|
LOKANATH PATTANAIK Vs. SANJAY KUMAR RATSINGH
|
October 14, 2019 |
|
LUDRA MEHER Vs. LAND ACQUISITION OFFICER, NUAPADA
|
January 16, 2019 |
|
M/S RIDHI SIDHI Vs. M/S LEVIS STRAUSS (INDIA) PVT LTD & ANR
|
January 11, 2019 |
|
M/S. INDIAN FARMERS FERTILIZER Vs. M/S.BHADRA PRODUCTS
|
March 12, 2019 |
|
MADAN MOHAN PATRA Vs. COLLECTOR, CUTTACK AND OTHERS
|
January 10, 2019 |
|
MADAN MOHAN SAHOO Vs. STATE OF ORISSA AND ANOTHER
|
January 25, 2019 |
|
MADHAB @ MADHABA CHANDRA PRADHAN Vs. THE STATE OF ORISSA
|
February 12, 2019 |
|
MADHUSMITA DAS AND ANOTHER Vs. PRATAP KUMAR BARIK AND ANOTHER
|
March 1, 2019 |
|
MADHUSMITA PATRA Vs. TARANISEN PATI & ORS
|
March 26, 2019 |
|
MADHUSUDAN DASH Vs. STATE OF ODISHA
|
April 25, 2019 |
|
MADHUSUDAN MOHANTA Vs. STATE OF ORISSA
|
July 10, 2019 |
|
MAHANADI COAL FIELDS LIMITED Vs. KISHORILAL LOOMBA AND SONS
|
May 13, 2019 |
|
MAHANADI COALFIELDS LTD Vs. M/S S K SAMANT & CO LTD & ANOTHER
|
August 22, 2019 |
|
MAHESH KUMAR MISHRA (SINCE DEAD THROUGH HIS LR ) Vs. BHAGWAN SINGH (SINCE DEAD THROUGH HIS LRS ) AND ANOTHER
|
March 28, 2019 |
|
MAHESH VERMA Vs. FUTURE TECHNOLOGIES
|
May 17, 2019 |
|
MAHESWAR DAS Vs. SRIDHARA ROUT AND OTHERS
|
March 20, 2019 |
|
MAITRI MOHANTY Vs. STATE OF ODISHA
|
September 6, 2019 |
|
MALIANI Vs. K. SATYABATIAMMA
|
April 11, 2019 |
|
MALLIKA PATNAIK Vs. MANAGING DIRECTOR, OSFC
|
July 18, 2019 |
|
MAMATA MANJARI PANDA Vs. CHILD DEVELOPMENT PROJECT OFFICER
|
December 17, 2019 |
|
MAMATA TRIPATHY Vs. ARCON RETREAT OWNERS WELFARE ASSOCIATION
|
March 20, 2019 |
|
MAMINA OJHA Vs. C.D.P.O
|
December 19, 2019 |
|
MAMTA TRIPATHY Vs. STATE OF ORISSA
|
July 8, 2019 |
|
MAN MOHAN MOHANTY Vs. STATE OF ODISHA AND ANOTHER
|
January 10, 2019 |
|
MANABODHA KISAN Vs. STATE OF ODISHA
|
December 20, 2019 |
|
MANAGEMENT COMMITTEE, PARADIP PORT Vs. C.G.I.T.-CUM-LABOUR COURT
|
June 4, 2019 |
|
MANAGING DIRECTOR, ODISHA STATE FINANCIAL CORPORATION & ANOTHER Vs. GITA DEVI & ANOTHER
|
April 5, 2019 |
|
MANAS KUMAR SWAIN Vs. STATE OF ORISSA
|
December 17, 2019 |
|
MANDARDHAR SAHU Vs. GOVERNMENT OF ORISSA & OTHERS
|
March 7, 2019 |
|
MANDHAR SAHU Vs. STATE OF ORISSA
|
March 7, 2019 |
|
MANI GAHIR Vs. COLLECTOR, KALAHANDI AND OTHERS
|
April 18, 2019 |
|
MANOJ KUMAR PANDA Vs. STATE OF ORISSA & OTHERS
|
January 17, 2019 |
|
MANOJ KUMAR PANIGRAHI Vs. STATE OF ORISSA
|
August 8, 2019 |
|
MANOJRANJAN NAYAK Vs. STATE OF ODISHA
|
April 5, 2019 |
|
MANORAMA MOHAPATRA Vs. STATE OF ORISSA
|
August 13, 2019 |
|
MANORAMA SINGH Vs. STATE OF ORISSA
|
July 22, 2019 |
|
MANORANJAN SA Vs. STATE OF ODISHA
|
March 8, 2019 |
|
MANU SINGH Vs. SECRETARY, C.D.A.
|
July 2, 2019 |
|
MARWAH COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD.
|
April 17, 2019 |
|
MAYADHAR KABI Vs. STATE OF ODISHA
|
July 25, 2019 |
|
MEENA KHAITAN AND ANOTHER Vs. BIJAY LAXMI BHANJA AND ANOTHER
|
March 8, 2019 |
|
MEHABOOB KHAN Vs. STATE OF ORISSA
|
August 6, 2019 |
|
MINATI BEHERA Vs. NAMITA BEHERA
|
July 10, 2019 |
|
MOHADEV SAHOO Vs. STATE OF ORISSA AND ANOTHER
|
March 7, 2019 |
|
MOHAMMAD AWESH MEMON Vs. STATE OF ORISSA
|
December 18, 2019 |
|
MOHANLAL AGARWAL Vs. RAGHUNATH NAYAK
|
July 10, 2019 |
|
MRS. LEENA MAHESH Vs. REPUBLIC OF INDIA
|
February 25, 2019 |
|
MUCHIRAM @ MOCHIRAM BARIK Vs. SUNDARMANI BAG
|
September 4, 2019 |
|
MUCHIRAM BARIK Vs. REVENUE OFFICER, SADAR, SAMBALPUR AND OTHERS
|
September 4, 2019 |
|
MUMTAZ BEGUM Vs. SURENDRA KUMAR SAHOO
|
July 29, 2019 |
|
MUNA @ ARJUNA KAR Vs. STATE OF ORISSA
|
November 20, 2019 |
|
MUNA PATRA @ PATRO Vs. STATE OF ODISHA
|
March 18, 2019 |
|
N.C. CHARIAN Vs. STATE OF ORISSA
|
July 9, 2019 |
|
NABA BEWA Vs. S.A. HASSAN
|
September 23, 2019 |
|
NABIN CHANDRA MOHANTA Vs. STATE OF ORISSA AND OTHERS
|
February 22, 2019 |
|
NAKULA BAG Vs. STATE OF ORISSA
|
December 18, 2019 |
|
NAKULA CHARAN DAS Vs. KUSHANATH DAS & OTHERS
|
March 8, 2019 |
|
NANDA CONSTRUCTION Vs. MAHANADI COAL FIELDS LTD
|
July 18, 2019 |
|
NANDA KISHORE MISHRA Vs. STATE OF ORISSA & OTHERS
|
May 13, 2019 |
|
NARAHARI DAS Vs. STATE OF ORISSA
|
July 25, 2019 |
|
NARAHARI PARIDA Vs. PARADIP PORT TRUST
|
August 16, 2019 |
|
NARASINGH PANDA Vs. STATE OF ORISSA
|
July 19, 2019 |
|
NARAYAN MISHRA Vs. INDIAN OVERSEAS BANK & OTHERS
|
May 13, 2019 |
|
NARENDRA BESAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 28, 2019 |
|
NARENDRA KUMAR SAHOO Vs. STATE OF ODISHA (VIGILANCE) & ANR
|
February 13, 2019 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. INDO POWER.PROJECTS LTD
|
May 1, 2019 |
|
NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT Vs. DURGAPRASAD SANGRAMJIT MALLICK
|
May 17, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. JHUMI BAGH
|
April 19, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. EMERENCIANA SOY & OTHERS
|
February 6, 2019 |
|
NATU MALLIK Vs. STATE OF ORISSA
|
March 20, 2019 |
|
NAVA BHARAT VENTURES LTD Vs. STATE OF ODISHA
|
September 20, 2019 |
|
NEW INDIA ASSURANCE CO LTD , CUTTACK Vs. BUI JAGADALA AND OTHERS
|
April 12, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BISWAMBER JENA
|
July 12, 2019 |
|
NIKUNJA KISHORE RAJGURU Vs. NITYANANDA BARIK
|
September 5, 2019 |
|
NILIMA MANJARI JENA Vs. PRAMOD PRADHAN & OTHERS
|
April 9, 2019 |
|
NIMAI CHARAN PUROHIT Vs. STATE OF ORISSA AND OTHERS
|
January 3, 2019 |
|
NIRANJAN GUIN Vs. STATE OF ORISSA
|
December 24, 2019 |
|
NIRMAL KUMAR DAS Vs. GRID CORPORATION OF ORISSA LTD.
|
October 29, 2019 |
|
NITYANANDA DALEI Vs. COLLECTOR, MAYURBHANJ AND ANOTHER
|
March 28, 2019 |
|
NITYANANDA MISHRA Vs. PRANATI MISHRA & OTHERS
|
January 10, 2019 |
|
NITYANANDA PATTNAIK Vs. BISAKHA DEI
|
July 10, 2019 |
|
NRUSINGHA CHARAN DASH Vs. STATE OF ODISHA
|
September 12, 2019 |
|
ODISHA MINING CORPORATION LTD Vs. STATE OF ODISHA AND OTHERS
|
August 26, 2019 |
|
ODISHA TOURISM DEVELOPMENT CORPORATION LTD Vs. SURENDRA KUMAR MALLICK
|
September 11, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. LAXMI KAMAR
|
February 15, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KRUSHNA KAMAR
|
February 15, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. PRATIMA KARMI
|
April 12, 2019 |
|
ORISSA MANGANESE & MINERALS LTD. Vs. BIRAT CHANDRA DAGARA
|
July 9, 2019 |
|
ORISSA RURAL HOUSING & DEVELOPMENT CORPORATION LTD Vs. DEPUTY DIRECTOR (REVENUE), EMPLOYEES STATE INSURANCE CORPORATION, BBSR
|
August 20, 2019 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. BHARGABI COLD STORAGE
|
August 9, 2019 |
|
P. KHAJA HUSSAIN Vs. STATE OF ORISSA
|
April 24, 2019 |
|
PANCHEI SAHOO AND OTHERS Vs. MANORANJAN SUBUDHI AND OTHERS
|
January 16, 2019 |
|
PANCHU ROUT Vs. GOVERNMENT OF ORISSA & OTHERS
|
March 15, 2019 |
|
PANCHU ROUT Vs. GOVERNMENT OF ORISSA & OTHERS
|
March 7, 2019 |
|
PANDARI SAHU & ORS Vs. STATE OF ORISSA
|
May 1, 2019 |
|
PANDIA GOUDA Vs. STATE OF ODISHA
|
May 17, 2019 |
|
PANKAJ KUMAR SRIBASTAB Vs. STATE OF ORISSA
|
November 19, 2019 |
|
PANU CHARAN BEHERA Vs. STATE OF ODISHA
|
August 8, 2019 |
|
PAPUNI SAHOO Vs. G. M.
|
February 28, 2019 |
|
PARADEEP PORT TRUST Vs. UDAYANATH ROUT
|
April 12, 2019 |
|
PARADIP PORT BUILDERS ASSOCIATION Vs. CHAIRMAN, PARADIP PORT TRUST AND ORS.
|
November 26, 2019 |
|
PARAYAKUNNIL JOHAN MATHAI (P J MATHAI) Vs. RABI RANJAN SAHOO AND OTHERS
|
April 5, 2019 |
|
PARBATI CHINTADA Vs. GOPAL KRISHNA CHINTADA
|
March 26, 2019 |
|
PAREMESWAR JENA Vs. STATE OF ODISHA
|
February 8, 2019 |
|
PASKUL BEHERA AND ORS. Vs. STATE OF ORISSA
|
July 19, 2019 |
|
PENNAR ALUMINIUM COMPANY LIMITED Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 16, 2019 |
|
PHANENDRA KUMAR GEDDAM Vs. REPUBLIC OF INDIA
|
May 13, 2019 |
|
PITAMBAR SAHU Vs. STATE OF ORISSA
|
July 25, 2019 |
|
PRABIRA SIKDAR Vs. STATE OF ODISHA
|
September 25, 2019 |
|
PRADEEP KUMAR NAYAK Vs. DEEPAK SHUKLA
|
July 12, 2019 |
|
PRADIP CHANDRA PATRA Vs. STATE OF ORISSA & OTHERS
|
March 29, 2019 |
|
PRADYUMNA KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
|
April 2, 2019 |
|
PRAFULLA CHANDRA NAIK Vs. EXECUTIVE DIRECTOR BANK OF MAHARASHTRA
|
July 19, 2019 |
|
PRAFULLA KUMAR MISHRA Vs. INDRASEN SHARMA AND ANOTHER
|
January 4, 2019 |
|
PRAFULLA KUMAR NAYAK Vs. KHETRAMOHAN NAYAK
|
July 10, 2019 |
|
PRAFULLA KUMAR SETHI Vs. STATE OF ORISSA
|
March 11, 2019 |
|
PRAHALLAD MOHANTY Vs. D G P CRPF
|
July 30, 2019 |
|
PRAKASH KU PATNAIK Vs. GHASIRAM SAHU
|
September 9, 2019 |
|
PRAKASH KUMBHAR Vs. STATE OF ODISHA
|
January 21, 2019 |
|
PRAMOD KUMAR MEHER Vs. CHANCELLOR, UTKAL UNIVERSITY AND OTHERS
|
January 8, 2019 |
|
PRANABANDHU PRADHAN Vs. UNION OF INDIA
|
July 31, 2019 |
|
PRASAN KUMAR PATRA Vs. STATE OF ODISHA
|
March 6, 2019 |
|
PRASANNA KUMAR ACHARYA Vs. THE DIVISIONAL MANAGER
|
April 10, 2019 |
|
PRASANNA KUMAR MOHANTA AND OTHERS Vs. STATE OF ORISSA
|
March 7, 2019 |
|
PRASANNA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY AND UTILITY OF ORISSA
|
September 9, 2019 |
|
PRASANT GAUTAM Vs. VICE CHANCELLOR, BIJU PATNAIK
|
November 20, 2019 |
|
PRASANT KUMAR MISHRA Vs. STATE OF ORISSA
|
September 20, 2019 |
|
PRASANT KUMAR PRADHAN Vs. BHARATI BEHERA
|
August 26, 2019 |
|
PRATAP CHANDRA MOHANTY Vs. BATA KRISHNA SAHOO
|
July 23, 2019 |
|
PRATIBHA DAS Vs. STATE OF ORISSA
|
June 25, 2019 |
|
PRATIMA MOHANTY Vs. STATE OF ODISHA (VIG )
|
September 4, 2019 |
|
PRAVAT KISHORE DAS Vs. PRAMOD KUMAR KHUNTIA AND OTHERS
|
February 19, 2019 |
|
PREMALATA SAMAL Vs. STATE OF ODISHA
|
January 3, 2019 |
|
PREMANANDA PARIDA Vs. DISTRICT COLLECTOR
|
September 23, 2019 |
|
PRITHVIRAJ MOHAPATRA Vs. COLLECTOR, KORAPUT (OLD) RAYAGADA (NEW) AND OTHERS
|
January 10, 2019 |
|
PRIYADARSHINI MOHANTY Vs. STATE OF ODISHA
|
December 10, 2019 |
|
PROJECT DIRECTOR, INTEGRATED TRIBAL Vs. ODYSSEY ADVANCED
|
January 16, 2019 |
|
PUBALI BANK LIMITED Vs. NAGREEKA EXPORTS LIMITED
|
November 20, 2019 |
|
PUNIA ALIAS PURNA CHANDRA NAIK Vs. STATE OF ORISSA
|
August 29, 2019 |
|
PUNIA ALIAS PURNA CHANDRA NAIK Vs. STATE OF ORISSA
|
August 14, 2019 |
|
PUNIA NAIK Vs. STATE OF ORISSA
|
July 25, 2019 |
|
PUNJILAL MEHER Vs. STATE OF ODISHA
|
March 25, 2019 |
|
PURNA CHANDRA MISHRA (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHERS
|
January 24, 2019 |
|
PURNA CHANDRA PALAI Vs. COLLECTOR AND DISTRICT MAGISTRATE, BHADRAK AND OTHERS
|
July 24, 2019 |
|
PURNA CHANDRA PRADHAN Vs. CESCO
|
April 25, 2019 |
|
PURNA CHANDRA SAMANTARAY Vs. STATE OF ORISSA
|
December 3, 2019 |
|
PURUSOTTAM BEHERA Vs. STATE OF ODISHA
|
January 29, 2019 |
|
PURUSOTTAM MUDULI Vs. STATE OF ORISSA
|
September 12, 2019 |
|
PURUSOTTAM PADHAN Vs. RADHESHYAM DASH
|
June 28, 2019 |
|
PUSHPALATA SAMAL Vs. UNION OF INDIA AND OTHERS
|
February 20, 2019 |
|
PUSPA NAYAK Vs. STATE OF ORISSA
|
April 4, 2019 |
|
PUSPA SHARMA Vs. KITEI NAYAK AND OTHERS
|
April 8, 2019 |
|
PUTUA Vs. STATE OF ORISSA
|
July 17, 2019 |
|
RABI NARAYAN PANDA Vs. STATE OF ODISHA
|
January 24, 2019 |
|
RABI SAHU Vs. STATE OF ORISSA
|
August 28, 2019 |
|
RABINARAYAN DAS Vs. STATE OF ODISHA
|
January 29, 2019 |
|
RABINARAYAN PADHI Vs. SUDHANSHUBALA MISHRA
|
July 3, 2019 |
|
RABINARAYAN SAHU Vs. COLLECTOR & DISTRICT MAGISTRATE
|
July 18, 2019 |
|
RABINDRA KUMAR MALLICK Vs. STATE OF ORISSA (VIG )
|
March 26, 2019 |
|
RADHA BEHERA AND ANOTHER Vs. JAMULA VENKATA RAMMANA AND OTHERS
|
March 6, 2019 |
|
RAGHUNATH SABAT Vs. COUNCILLERS OF NAC, HINJILICUT
|
July 18, 2019 |
|
RAGHUNATH SAMAL Vs. STATE OF ODISHA
|
October 17, 2019 |
|
RAIBU @ RABINDRA MAHANTA & ANOTHER Vs. STATE OF ORISSA & ANOTHER
|
January 24, 2019 |
|
RAJASHREE ROUT Vs. STATE OF ORISSA
|
December 20, 2019 |
|
RAJENDRA ACHARYA Vs. DHARITRI MISHRA
|
March 12, 2019 |
|
RAJKUMARI Vs. RAGHUNATH BHOI AND ORS.
|
September 12, 2019 |
|
RAJU Vs. STATE OF ORISSA
|
November 27, 2019 |
|
RAJU ALIAS RAJKISHORE SAHOO Vs. STATE OF ORISSA
|
November 27, 2019 |
|
RAMA CHANDRA BEHERA Vs. CHAIRMAN
|
December 24, 2019 |
|
RAMA CHANDRA GOUDA Vs. STATE OF ORISSA
|
March 7, 2019 |
|
RAMA DEO Vs. STATE OF ORISSA AND OTHERS
|
January 24, 2019 |
|
RAMA SINGH Vs. STATE OF ORISSA
|
October 17, 2019 |
|
RAMACHANDRA SAHOO Vs. STATE OF ODISHA
|
August 26, 2019 |
|
RAMAKANTA DASH Vs. STATE OF ORISSA
|
August 13, 2019 |
|
RAMESH CHANDRA PATI Vs. PRAFULLA KUMAR PATI
|
July 26, 2019 |
|
RAMESH CHANDRA PATRA Vs. BOARD OF SECONDARY EDUCATION
|
April 17, 2019 |
|
RAMESH KU AGARWAL Vs. STATE OF ORISSA
|
July 9, 2019 |
|
RAMESH PRASAD SAO Vs. STATE OF ODISHA
|
November 19, 2019 |
|
RAMGOPAL KHADIRATNA Vs. STATE OF ORISSA
|
September 13, 2019 |
|
RAMNATH KISKU Vs. STATE OF ODISHA
|
August 1, 2019 |
|
RANJAN NAYAK Vs. UNION OF INDIA
|
February 8, 2019 |
|
RANJEET SRIRAM Vs. STATE OF ODISHA
|
August 13, 2019 |
|
RASHMI METALIKS LTD. Vs. UNION OF INDIA
|
January 4, 2019 |
|
RASHMIPRAVA MOHARANA Vs. SUB-COLLECTOR, JAGATSINGHPUR
|
November 4, 2019 |
|
RATANI SAHOO AND OTHERS Vs. KABI DAS AND OTHERS
|
March 19, 2019 |
|
RATNAKAR BHUYAN Vs. STATE OF ORISSA
|
July 9, 2019 |
|
RATNAKAR SETHI Vs. STATE OF ORISSA
|
July 16, 2019 |
|
REGIONAL COOPERATIVE MARKETING SOCIETY, SUNDARGARH & ANOTHER Vs. AMARNATH SARAPH
|
April 19, 2019 |
|
RETIRED EMPLOYEES ASSOCIATION, SDCC BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, BHUBANESWAR & OTHERS
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March 27, 2019 |
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ROSE RUTH BHENGRA Vs. LALIT KUMAR SAHU
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February 12, 2019 |
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RUHIYA MURMU Vs. STATE OF ORISSA
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March 26, 2019 |
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RUNU PRADHAN Vs. STATE OF ORISSA
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September 18, 2019 |
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S. BALAKRUSHNA Vs. STATE OF ODISHA
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May 1, 2019 |
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SABITA DAS Vs. STATE OF ORISSA
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December 17, 2019 |
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SABITARANI SARKAR Vs. STATE OF ODISHA
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June 24, 2019 |
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SABYASACHI LENKA Vs. STATE OF ODISHA
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March 19, 2019 |
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SADHU @ SADHU CHARAN SAHU Vs. SUNASIR SAHU
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February 15, 2019 |
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SADHU PRADHAN Vs. STATE OF ORISSA
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August 19, 2019 |
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SAGAR DAS Vs. STATE OF ORISSA
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November 27, 2019 |
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SAILENDRA KUMAR SAMAL Vs. STATE OF ODISHA
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April 25, 2019 |
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SAIRENDRI SAHU Vs. SUBASINI SAHU @ PRADHAN AND ANOTHER
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March 29, 2019 |
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SAKRAJIT DAS Vs. STATE OF ORISSA
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April 19, 2019 |
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SAMBARIA Vs. STATE OF ORISSA
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July 25, 2019 |
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SANATAN SARANGI Vs. STATE OF ORISSA
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July 17, 2019 |
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SANGEET DUTTA Vs. AUTHORIZED OFFICER-CUM-DEPUTY GENERAL MANAGER
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December 4, 2019 |
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SANGHAMITRA MOHARANA Vs. BALARAM MOHARANA
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September 23, 2019 |
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SANGRAM KESHARI MALLICK Vs. STATE OF ORISSA
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November 22, 2019 |
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SANJAY KUMAR DAS Vs. STATE OF ODISHA
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March 1, 2019 |
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SANJAY KUMAR KAR Vs. PRINCIPAL CUM SECRETARY BHADRAK INSTITUTE OF ENGINEERING AND TECHNOLOGY
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February 19, 2019 |
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SANJAY KUMAR SAHU Vs. STATE OF ORISSA
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August 29, 2019 |
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SANJIDA BIBI Vs. STATE OF ORISSA
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April 11, 2019 |
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SANJIT MANDAL Vs. STATE OF ORISSA
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July 31, 2019 |
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SANJU LENKA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
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March 1, 2019 |
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SANJUKTA DAS Vs. SECRETARY, EDUCATION DEPARTMENT, GOVT OF ORISSA, BHUBANESWAR AND OTHERS
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January 17, 2019 |
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SANJUKTA PADHI Vs. STATE OF ORISSA
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September 11, 2019 |
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SANKAR PRASAD BHUYNA Vs. UTKAL UNIVERSITY AND OTHERS
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January 10, 2019 |
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SANKAR SAMARTHA Vs. STATE OF ORISSA
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July 9, 2019 |
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SANTILATA CHOUDHURY Vs. NIMAIN CHARAN PATRA
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October 14, 2019 |
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SANTOSH KISAN SAPKALE Vs. REPUBLIC OF INDIA
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September 17, 2019 |
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SANTOSH KUMAR KHANDELWAL Vs. STATE OF ODISHA
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October 23, 2019 |
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SANTOSH KUMAR NANDA Vs. ODISHA STATE HOUSING BOARD
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October 21, 2019 |
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SANTOSH KUMAR NANDA Vs. ODISHA STATE HOUSING BOARD
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April 18, 2019 |
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SANTOSH KUMAR PATRA Vs. STATE OF ORISSA
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August 26, 2019 |
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SANTOSH KUMAR PRADHAN Vs. BUDHIRAM NAYAK AND OTHERS
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January 11, 2019 |
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SANTOSH KUMAR ROUL @ SARATHI BABA Vs. STATE OF ORISSA
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July 22, 2019 |
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SANTOSH ROUTRAY Vs. STATE OF ODISHA
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December 13, 2019 |
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SARASWATI NAYAK Vs. STATE OF ODISHA
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April 19, 2019 |
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SARAT CHANDRA BAL Vs. NALIN DAS
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August 5, 2019 |
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SARAT PRADHAN AND ANOTHER Vs. KAILASH CHANDRA PARIDA AND OTHERS
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February 13, 2019 |
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SASADHAR Vs. PRAMOD DAS
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January 18, 2019 |
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SASMITA BEHERA Vs. DURYODHAN BEHERA
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April 12, 2019 |
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SATRUGHANA MAHAPATRA Vs. STATE OF ORISSA
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July 23, 2019 |
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SATRUGHNA BARAD @ NILU Vs. STATE OF ORISSA
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December 18, 2019 |
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SATRUGHNA JENA (DEAD) Vs. ARTA MOHAPATRA (DEAD)
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April 25, 2019 |
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SATRUGHNA SIKA Vs. STATE OF ORISSA
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July 19, 2019 |
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SATTWIKA PANDA Vs. OCL INDIA LTD.
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November 15, 2019 |
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SATYA RANJAN PATTANAIK Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LTD. AND ORS.
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November 27, 2019 |
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SATYABRATA PATEL Vs. STATE OF ORISSA
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July 29, 2019 |
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SATYANARAYAN PALAI Vs. ODISHA GRAMYA BANK
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March 26, 2019 |
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SATYASIVA SUNDAR NAYAK Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ORISSA AND OTHERS
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May 13, 2019 |
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SAUDAMINI DAS Vs. PURUSOTTAM PANY
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April 26, 2019 |
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SECRETARY, IRRIGATION DEPARTMENT Vs. LAXMIDHAR MOHAPATRA
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July 25, 2019 |
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SENIOR DIVISIONAL MANAGER Vs. SURESH KUMAR BEHERA & ANOTHER
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February 18, 2019 |
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SENIOR DIVISIONAL MANAGER Vs. SHAIBARANI MOHANTA & OTHERS
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February 18, 2019 |
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SHARMA AYURVED PRIVATE LIMITED Vs. B.N. SHARMA AYURVED PRIVATE LIMITED
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November 19, 2019 |
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SHAW WALLACE & CO. LTD. Vs. STATE OF ODISHA
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March 12, 2019 |
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SHIBA PRASAD SATPATHY Vs. C.G.M S.B.I. BHUBANESWAR
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July 23, 2019 |
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SHYAMLAL KISSAN Vs. STATE OF ODISHA
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April 5, 2019 |
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SIBA BASKEY Vs. STATE OF ODISHA
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April 2, 2019 |
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SIBA PRASAD Vs. STATE OF ORISSA
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July 25, 2019 |
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SIBA PRASAD DAS Vs. STATE OF ODISHA
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January 17, 2019 |
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SIBA SANKAR DASH Vs. STATE OF ODISHA
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April 2, 2019 |
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SIDHESWAR PANIGRAHI Vs. STATE OF ORISSA
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January 21, 2019 |
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SILAPARI SHETHY SHANKAR RAO Vs. STATE OF ORISSA
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March 7, 2019 |
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SINGRAI BASKEY Vs. FAGU HEMBRAM
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August 29, 2019 |
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SIRAJI NAIK Vs. STATE OF ODISHA
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July 24, 2019 |
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SITARAM BEHERA Vs. UDAYANATH @ HADI BEHERA
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April 8, 2019 |
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SIU MANDINGA Vs. STATE OF ORISSA
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July 17, 2019 |
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SK AYUB Vs. AUTHORIZED OFFICER-CUM ASST CONSERVATOR OF FOREST & OTHERS
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April 3, 2019 |
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SK JAN HOSSAIN Vs. MAITHILI DEVI
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August 9, 2019 |
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SK KARAN @ KARAM MOHAMMAD Vs. SK NUR
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July 10, 2019 |
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SKOL BREWERIES LTD Vs. STATE OF ODISHA AND OTHERS
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March 26, 2019 |
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SMC POWER GENERATION LIMITED Vs. STATE OF ODISHA
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March 6, 2019 |
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SMITA PANDA Vs. STATE OF ORISSA
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November 19, 2019 |
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SOHANLAL AGRAWALA Vs. STATE OF ORISSA
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July 16, 2019 |
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SOMA BANERJEE Vs. SRIDHAR BISWAL & ANOTHER
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April 26, 2019 |
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SONIA PUJARI AND ORS. Vs. STATE OF ORISSA
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July 3, 2019 |
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SRI NANDA KISHORE MISHRA Vs. STATE OF ORISSA
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May 13, 2019 |
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SRI SRI DADHIBABAN MAHAPRABHU BIJE Vs. PARAMANANDA SAHU
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September 16, 2019 |
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SRIDHAR BEHERA Vs. SEBATI BEHERA
|
February 6, 2019 |
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SRIDHAR KHILAR AND OTHERS Vs. ADDL COMMISSIONER
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March 18, 2019 |
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SRIKANTA DASH Vs. STATE OF ORISSA
|
July 2, 2019 |
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SRIKANTA SAMAL Vs. STATE OF ODISHA
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November 1, 2019 |
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SRIMATI MALIANI AND OTHERS Vs. K SATYABATIAMMA AND OTHERS
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April 11, 2019 |
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SRINIBASH MOHANTY Vs. KALPANA JENA
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February 20, 2019 |
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STATE MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD , BHUBANESWAR Vs. SARITA AGRAWAL AND OTHERS
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January 11, 2019 |
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STATE OF ODISHA Vs. DENGUN SABAR
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November 5, 2019 |
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STATE OF ORISSA Vs. BHAGIRATHI MISHRA
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March 29, 2019 |
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STATE OF ORISSA Vs. DEEPAK KUMAR DAS
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April 22, 2019 |
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STATE OF ORISSA Vs. BALARAM PRADHAN
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May 1, 2019 |
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STATE OF ORISSA Vs. PURIA PATI
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August 1, 2019 |
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STATE OF ORISSA Vs. BIPIN BIHARI TRIPATHY
|
May 16, 2019 |
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STATE OF ORISSA Vs. JOTA MUNDA
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July 16, 2019 |
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STATE OF ORISSA Vs. DURGAMADHAB PANDA
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August 13, 2019 |
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STATE OF ORISSA Vs. RAMESWAR AGRAWALA
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July 26, 2019 |
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STATE OF ORISSA Vs. PAWAN KUMAR JAJODIA
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August 30, 2019 |
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STATE OF ORISSA Vs. BANKA JAYASINGH
|
July 31, 2019 |
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STATE OF ORISSA Vs. MANORANJAN MOHAPATRA AND OTHERS
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April 25, 2019 |
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STATE OF ORISSA Vs. RATHLAL DHANWAR
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September 30, 2019 |
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STATE OF ORISSA Vs. SUNIL KUMAR BARAL
|
December 10, 2019 |
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STATE OF ORISSA & ANOTHER Vs. K NATABAR PRUSTY & OTHERS
|
May 1, 2019 |
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STATE OF ORISSA & ANOTHER Vs. DANDASI SAHOO
|
February 8, 2019 |
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STATE OF ORISSA AND ANOTHER Vs. JALADHAR SHA AND OTHERS
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January 25, 2019 |
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STEEL AUTHORITY OF INDIA LTD Vs. PRATIMA KANUNGO AND SIBU KANUNGO
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April 25, 2019 |
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STEEL AUTHORITY OF INDIA LTD. AND ORS. Vs. PRATIMA KANUNGO AND ORS.
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April 25, 2019 |
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SUBALA TARAI Vs. COLLECTOR, PURI AND OTHERS
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February 6, 2019 |
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SUBAS CHANDRA NAYAK Vs. MEENA KUMARI SAHOO AND OTHERS
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March 27, 2019 |
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SUBASH CHANDRA BALIARSINGH Vs. BHARAT PETROLEUM CORPORATION LTD
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June 25, 2019 |
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SUBASH CHANDRA BISWAL Vs. BAMADEV PATRA
|
April 15, 2019 |
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SUBASH CHANDRA SAHU Vs. UNION OF INDIA
|
March 7, 2019 |
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SUBASINI MISHRA @ KAR Vs. JAGDEEP PRATAP DEO AND OTHERS
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February 6, 2019 |
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SUBHRANSHU SEKHAR PADHI Vs. GOURI PRASAD SAHU
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December 18, 2019 |
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SUDAM CHARAN SAHU Vs. ANGUL UNITED CENTRAL
|
January 21, 2019 |
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SUDAM DASH & ANOTHER Vs. STATE OF ORISSA
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August 26, 2019 |
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SUDARSHAN NAIK AND OTHERS Vs. STATE OF ODISHA AND OTHERS
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January 11, 2019 |
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SUDHAKAR PANDA Vs. ODISHA GRAMYA BANK AND ANOTHER
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April 9, 2019 |
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SUDHAKAR TIPATHY Vs. STATE OF ORISSA
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May 1, 2019 |
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SUDHIR BARIK Vs. STATE OF ORISSA
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November 21, 2019 |
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SUDRA PRATAP KARUAN Vs. STATE OF ORISSA
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July 2, 2019 |
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SUKANTI MALIK Vs. STATE OF ODISHA AND OTHERS
|
March 25, 2019 |
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SULACHANA RAHA Vs. SAMARI SAHU (DEAD)
|
August 29, 2019 |
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SULACHNA JENA Vs. ANTARYAMI PANI
|
January 17, 2019 |
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SULEMAN NAG Vs. STATE OF ORISSA
|
March 7, 2019 |
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SUMAN BISWAL Vs. STATE OF ORISSA
|
January 7, 2019 |
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SUMANTA KUMAR SAHOOO Vs. RESERVE BANK OF INDIA
|
November 20, 2019 |
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SUMIT KUMAR BEHERA Vs. STATE OF ODISHA
|
April 24, 2019 |
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SUNIL CHANDRA MOHAPATRA Vs. UNION OF INDIA AND ORS.
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August 16, 2019 |
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SUNIL JINDAL Vs. STATE OF ODISHA
|
August 7, 2019 |
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SUNIL KUMAR DHANUKA Vs. STATE OF ODISHA
|
July 16, 2019 |
|
SUNIL KUMAR NAIK Vs. STATE OF ORISSA
|
July 8, 2019 |
|
SUNITA PANIGRAHI Vs. STATE OF ORISSA
|
December 9, 2019 |
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SUPERINTENDING ENGINEER Vs. GOKULANANDA JENA
|
March 29, 2019 |
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SUPRAVA CHANDRA Vs. URMILA MOHANTY
|
September 19, 2019 |
|
SUPRAVA PRADHAN Vs. LABANYAMAYEE SAHU
|
July 10, 2019 |
|
SUPRIYO BOSE Vs. STATE OF ODISHA
|
January 3, 2019 |
|
SURENDRA KUMAR MALLICK @ RABI Vs. STATE OF ORISSA
|
March 25, 2019 |
|
SURENDRANATH BISOI Vs. HAREKRUSHNA SAHU
|
February 19, 2019 |
|
SURESH CHANDRA SAHU Vs. STATE OF ODISHA & OTHERS
|
February 13, 2019 |
|
SURESH CHANDRA SUARA Vs. STATE OF ORISSA
|
June 24, 2019 |
|
SURESWARI BISWASROY Vs. STATE OF ORISSA
|
February 25, 2019 |
|
SURYAKANTA HANUMAN Vs. STATE OF ORISSA
|
March 1, 2019 |
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SURYANARAYAN MOHANTY Vs. STATE OF ODISHA
|
January 7, 2019 |
|
SUSANTA KUMAR TRIPATHY Vs. UNION OF INDIA
|
February 8, 2019 |
|
SWAPAN KUMAR SEAL Vs. SUPERINTENDENT OF POLICE
|
February 13, 2019 |
|
SWAPNA PRADHAN Vs. STATE OF ORISSA
|
December 3, 2019 |
|
SWARNALATA MISHRA Vs. STATE OF ODISHA AND ORS
|
August 19, 2019 |
|
SWETANGA PATTANAIK Vs. STATE OF ODISHA
|
March 6, 2019 |
|
TANWAR ANWAR Vs. STATE OF ORISSA
|
February 18, 2019 |
|
TARACHAND AGARWAL Vs. STATE OF ORISSA
|
February 7, 2019 |
|
TARUN SINGH ADJUAD Vs. STATE OF ODISHA
|
November 25, 2019 |
|
TARUNA KUMAR GADABAD Vs. SUBHALAXMI LENKA
|
October 18, 2019 |
|
TATA STEEL LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 30, 2019 |
|
THE MARWAH COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD.
|
April 17, 2019 |
|
TIKAYAT NAIK Vs. STATE OF ODISHA
|
February 26, 2019 |
|
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA
|
November 15, 2019 |
|
TITU SAHU @ SATYABADI SAHU Vs. STATE OF ORISSA
|
March 1, 2019 |
|
TOMALA SAHU Vs. STATE OF ORISSA
|
September 16, 2019 |
|
TRAILOKYANATH KHUNTIA Vs. UNION OF INDIA
|
December 11, 2019 |
|
TRANSPORT CORPORATION OF INDIA LTD. Vs. STATE OF ORISSA
|
November 13, 2019 |
|
TRILOCHAN KHORA Vs. STATE OF ORISSA
|
June 17, 2019 |
|
TRINATH BASANT RAY & ANOTHER Vs. SK MOHAMOOD & ANOTHER
|
March 8, 2019 |
|
TRINATH PANDA Vs. DILLIP KUMAR PANDA
|
April 9, 2019 |
|
TRINATH PANIGRAHY Vs. STATE OF ODISHA
|
November 28, 2019 |
|
TRUPTIRANI JENA Vs. STATE OF ODISHA
|
December 24, 2019 |
|
TULASHI MALLIK AND OTHERS Vs. JAGANNATH MALLIK AND OTHERS
|
March 29, 2019 |
|
UCO BANK REPRESENTED BY ITS GENERAL MANAGER Vs. SK FAYAJUDDIN
|
December 18, 2019 |
|
UJALA SANDHA Vs. STATE OF ORISSA
|
October 17, 2019 |
|
UMA ROUT Vs. AJAYA BHATTA AND OTHERS
|
April 5, 2019 |
|
UMERI DISTILLERY (P) LTD. Vs. STATE OF ODISHA
|
December 4, 2019 |
|
UMESH CHANDRA DIGAL Vs. BANK OF INDIA AND OTHERS
|
March 1, 2019 |
|
UNION OF INDIA Vs. REKHA PRADHAN
|
April 18, 2019 |
|
UPENDRA JENA Vs. STATE OF ODISHA & OTHERS
|
March 28, 2019 |
|
VEDANTA LIMITED AND ANOTHER Vs. NATIONAL ALUMINIUM COMPANY LIMITED (NALCO)
|
March 26, 2019 |
|
VISA STEEL LTD. Vs. RESERVE BANK OF INDIA
|
March 25, 2019 |
|
WALTAIR RAILWAY DIVISION Vs. A. I. E. VALLEY TRADERS PVT LTD & ORS
|
May 17, 2019 |
|
WORKMEN OF BOLANI ORES MINES Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
January 25, 2019 |
|
Y. PANI & CO PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
|
June 4, 2019 |
|
Z ENGINEERS CONSTRUCTION PRIVATE LIMITED AND ANOTHER Vs. BIPIN BIHARI BEHERA AND OTHERS
|
January 24, 2019 |
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