|
(SMT.) NIRLIPTA ACHARYA Vs. STATE OF ODISHA AND OTHERS
|
August 14, 2018 |
|
(SRI) RASAMANI PRADHAN Vs. STATE OF ORISSA
|
March 19, 2018 |
|
A KOKAN RAO Vs. STATE OF ORISSA
|
February 5, 2018 |
|
A.SATYANARAYANA SENAPATI Vs. SMT. A. MANJULA
|
November 19, 2018 |
|
ABBAS KHAN Vs. GARIBULLA KHAN & ANOTHER
|
March 30, 2018 |
|
ABDUL AHAD Vs. CHAIRMAN, CUTTACK GRAMYA BANK
|
April 3, 2018 |
|
ABHAY KUMAR SAHU Vs. STATE OF ODISHA AND OTHERS
|
April 10, 2018 |
|
ABHAYA KUMAR BADJENA Vs. STATE OF ORISSA
|
November 20, 2018 |
|
ABHIMANYU BEHERA Vs. STATE OF ORISSA AND OTHERS
|
July 11, 2018 |
|
ABHIMANYU DAS Vs. ASSISTANT GENERAL MANAGEER (ELT.)
|
July 20, 2018 |
|
ABHIMANYU DAS AND ANOTHER Vs. KRUSHNA CHANDRA SAMAL AND OTHERS
|
April 30, 2018 |
|
ABHIMANYU KHATEI Vs. STATE OF ODISHA
|
May 23, 2018 |
|
ABHIRAM PATRA & OTHERS Vs. STATE OF ORISSA & OTHERS
|
January 2, 2018 |
|
ABHISHEK KUMAR RAI Vs. INDIAN INSTITUTE OF TECHNOLOGY, BHUBANESWAR, KHURD
|
May 2, 2018 |
|
ADITI DAS Vs. SESHADEV DAS
|
December 20, 2018 |
|
ADYOTA PRASAD PRADHAN & OTHERS Vs. COMMISSIONER, CONSOLIDATION & SETTLEMENT, SAMBALPUR & OTHERS
|
January 4, 2018 |
|
AGANI CHARAN BEHERA Vs. STATE OF ORISSA
|
August 16, 2018 |
|
AHALYA PADHI Vs. STATE OF ORISSA AND ORS.
|
September 5, 2018 |
|
AJAY KUMAR BEHERA Vs. STATE OF ODISHA & OTHERS
|
April 6, 2018 |
|
AJAY KUMAR SETHI Vs. STATE OF ORISSA AND ORS.
|
April 9, 2018 |
|
AJAYA KUMAR CHOUDHURY Vs. SMT. SARADA NANDA
|
January 17, 2018 |
|
AJIT KUMAR BARIK Vs. STATE OF ORISSA & ORS
|
May 11, 2018 |
|
AKHAYA DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
May 25, 2018 |
|
AKRURA SAHOO Vs. GHANA DHARUA AND OTHERS
|
January 18, 2018 |
|
AKSHAYA KUMAR BRAHMA AND ANOTHER Vs. GAYATRIRANI BRAHMA AND ANOTHER
|
April 9, 2018 |
|
AKSHAYA KUMAR PANDA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, UCO BANK AND OTHERS
|
January 12, 2018 |
|
AKSHYA KUMAR PANDA Vs. CHAIRMAN
|
May 14, 2018 |
|
ALAKA PRADHAN Vs. O J E E AND OTHERS
|
July 31, 2018 |
|
ALAKANANDA SAHU @ JENA Vs. STATE OF ODISHA & OTHERS
|
July 13, 2018 |
|
ALEKHA PRASAD PRUSTY Vs. MAHESWAR PRUSTY (DEAD)
|
February 1, 2018 |
|
AMARENDRA BIHARI Vs. STATE OF ORISSA
|
November 12, 2018 |
|
AMARESH KUMAR JAYASWAL Vs. STATE OF ORISSA (VIGILANCE)
|
June 19, 2018 |
|
AMARESWAR MALLA Vs. STATE OF ORISSA
|
March 19, 2018 |
|
AMARESWAR MALLA Vs. STATE OF ORISSA AND OTHERS
|
March 19, 2018 |
|
AMBIKA PRASAD RATH Vs. STATE OF ODISHA AND OTHERS
|
August 29, 2018 |
|
AMULLYA KUMAR KHANDUAL Vs. STATE OF ORISSA AND ANOTHER
|
April 9, 2018 |
|
ANADI CHARAN SWAIN Vs. STATE OF ORISSA & ANOTHER
|
April 10, 2018 |
|
ANANDA CHANDRA GADABAD Vs. PRAFULLA KUMAR MOHANTY
|
August 21, 2018 |
|
ANANDA CHANDRA PANDA Vs. CHAMPA PANDA AND OTHERS
|
June 19, 2018 |
|
ANANDA GOUDO AND OTHERS Vs. SATRUGHANA NAIK AND ANOTHER
|
March 28, 2018 |
|
ANANTA BHATTA MISHRA Vs. SARASWATI BHATTA MISHRA @ DRAUPADI DEVI AND OTHERS
|
March 8, 2018 |
|
ANI TANTI (SINCE DEAD) Vs. KAILASH CHANDRA MOHANTA
|
May 11, 2018 |
|
ANIL KUMAR PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
July 5, 2018 |
|
ANJAN KUMAR NANDA Vs. STATE OF ODISHA AND OTHERS
|
September 4, 2018 |
|
ANJANA KAR Vs. AMARENDRA BAL
|
January 25, 2018 |
|
ANKIT ANURAG Vs. KENDRIYA VIDYALAYA SANGHATAN & OTHERS
|
August 29, 2018 |
|
ANUPAMA BEHERA Vs. GRIDCO REPRESENTED BY ITS CHAIRMAN AND OTHERS
|
April 6, 2018 |
|
ANUPAMA JENA & OTHERS Vs. BANSIDHAR JENA & ANOTHER
|
December 14, 2018 |
|
ANUSUYA PATRA Vs. O S E B , BHUBANESWAR AND ANOTHER
|
February 19, 2018 |
|
ANWAR JAMIL Vs. STATE OF ODISHA & ANOTHER
|
April 6, 2018 |
|
ARATI MEHER Vs. STATE OF ORISSA
|
August 7, 2018 |
|
ARATI MOHAPATRA Vs. DEPUTY REGISTRAR, STATE ADMINISTRATIVE TRIBUNAL &
|
March 20, 2018 |
|
ARNAPURNA PANIGRAHI Vs. STATE OF ODISHA
|
May 8, 2018 |
|
ASARAM KEOTA AND OTHERS Vs. DASARATHA KEOTA AND OTHERS
|
April 23, 2018 |
|
ASH MOHAMMED @ MD. YASIN Vs. MD. ILYAS
|
June 26, 2018 |
|
ASHA DEI Vs. NARAN SETHI AND ANOTHER
|
February 1, 2018 |
|
ASHIS CHATTERJEE Vs. REPUBLIC OF INDIA, C B I
|
February 15, 2018 |
|
ASHOK KU ASHE Vs. G M , SYNDICATE BANK AND OTHERS
|
January 8, 2018 |
|
ASHOK KU BARIK Vs. UNION OF INDIA AND OTHERS
|
April 12, 2018 |
|
ASHOK KU MOHANTY & OTHERS Vs. ANTARYAMI MOHANTY & OTHERS
|
April 9, 2018 |
|
ASHOK KUMAR DASH Vs. CHINTAMANI MOHANTY AND OTHERS
|
March 7, 2018 |
|
ASHOK KUMAR KHANDELWAL Vs. PARAMANANDA SINGH AND ANOTHER
|
May 7, 2018 |
|
ASHOK KUMAR PADHY Vs. ICFAI FOUNDATION AND ANOTHER
|
January 25, 2018 |
|
ASIM KUMAR DAS Vs. STATE OF ORISSA
|
January 29, 2018 |
|
ASUTOSH GIRI Vs. STATE OF ORISSA
|
August 24, 2018 |
|
AVIMANYU NAYAK Vs. STATE OF ODISHA & OTHERS
|
January 9, 2018 |
|
AWADESH SINGH Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
|
March 28, 2018 |
|
AZEED AHEMAD Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, STA AND ANOTH
|
April 20, 2018 |
|
B K CONSTRUCTION Vs. STATE OF ORISSA & OTHERS
|
June 18, 2018 |
|
B MANOJ KUMAR RAO Vs. STATE OF ODISHA
|
April 20, 2018 |
|
B. M. Vs. PABITRA MAJHI
|
November 19, 2018 |
|
B. M. Vs. KHIRABATI MAHAKUR
|
November 19, 2018 |
|
BABAJI KANDI & ANOTHER Vs. BHIKARI SAHOO (DEAD) THROUGH L RS
|
March 22, 2018 |
|
BABU KHAN Vs. SALIM MAHAMRNAD
|
August 24, 2018 |
|
BABUNA @ BABULA @ HRUDANANDA JAYASINGH Vs. STATE OF ORISSA
|
August 21, 2018 |
|
BADAL MOHANTA & OTHERS Vs. MUNIMANI MOHANTA
|
December 14, 2018 |
|
BAIKUNTHA NATH SAHOO Vs. KUMUDINI SAHOO
|
March 14, 2018 |
|
BAIKUNTHANATH DAS AND ANOTHER Vs. NIRMALA BEHERA AND ANOTHER
|
January 8, 2018 |
|
BAISAKHU KUMAR KARNA Vs. STATE OF ODISHA
|
March 26, 2018 |
|
BAISHNAB CHARAN BARIK Vs. STATE OF ORISSA
|
February 22, 2018 |
|
BAL KRISHNA DWIVEDI Vs. UNION OF INDIA
|
March 7, 2018 |
|
BALA KRUSHNA SAHOO AND OTHERS Vs. STATE OF ORISSA
|
March 12, 2018 |
|
BALABHADRA DASH Vs. STATE OF ORISSA
|
February 12, 2018 |
|
BALAJI SAHU Vs. STATE OF ODISHA
|
June 29, 2018 |
|
BALARAM NAYAK Vs. JUDHISTIR ROUT AND OTHERS
|
April 16, 2018 |
|
BALASORE ALLOYS LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
April 24, 2018 |
|
BAMAN CHANDRA PANDA Vs. MAYADHAR MALLIK (DEAD) THROUGH HIS L RS AND OTHERS
|
February 1, 2018 |
|
BAMBUDHAR ALIAS KAMBUDHAR PANDA Vs. HIRA ALIAS HARIHAR ALIAS HIRADHAN PATEL AND OTHERS
|
May 11, 2018 |
|
BANALATA MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
|
April 5, 2018 |
|
BANAMALI NANDA Vs. ORISSA POWER TRANSMISSION CORPORATION LTD AND ORS
|
May 15, 2018 |
|
BANDITA MISHRA Vs. RAMAKRISHNA MISHRA
|
December 18, 2018 |
|
BANGALI BARIK Vs. STATE OF ORISSA
|
July 31, 2018 |
|
BANSIDHAR NAIK AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 23, 2018 |
|
BANSIDHAR PANDA (SINCE DEAD) THROUGH L RS & OTHERS Vs. PRAVAKAR PANDA & ANOTHER
|
January 8, 2018 |
|
BASANTA KUMAR BEHERA Vs. TAHASILDAR, BANKI AND OTHERS
|
May 2, 2018 |
|
BASANTA KUMAR SAHOO Vs. STATE OF ORISSA & OTHERS
|
July 6, 2018 |
|
BASANTA KUMAR SAHOO AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
June 25, 2018 |
|
BASANTA KUMARI PANIGRAHI @ BASANTI Vs. HEAD MASTER, M E SCHOOL
|
January 25, 2018 |
|
BASANTI SWAIN Vs. SANTILATA PARIDA
|
December 12, 2018 |
|
BASUDEV GURU AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
December 18, 2018 |
|
BASUDEV SAHOO Vs. THE RANGE OFFICER, DALIJODA RANGE, JAJPUR
|
February 19, 2018 |
|
BATAKRUSHNA PATTNAIK AND OTHERS Vs. LABANYABATI NANDA AND ANOTHER
|
March 22, 2018 |
|
BATAKRUSHNA SAHOO Vs. MAMATA SAHOO
|
August 21, 2018 |
|
BAURIBANDHU MANGARAJ Vs. STATE OF ORISSA & OTHERS
|
July 2, 2018 |
|
BENU SETHI & OTHERS Vs. COMMISSIONER OF CONSOLIDATION, ORISSA,CUTTACK & OTHERS
|
July 5, 2018 |
|
BENUDHAR BARIK Vs. COLLECTOR, BALASORE
|
July 10, 2018 |
|
BENUDHAR NAYAK AND ANOTHER Vs. STATE OF ORISSA
|
May 14, 2018 |
|
BERHAMPUR MUNICIPALITY Vs. KOTHARI THAKURANI
|
May 9, 2018 |
|
BHABAGRAHI PATRA Vs. STATE OF ORISSA
|
July 31, 2018 |
|
BHABANI SHANKAR PANDIT AND OTHERS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, ORISSA AND OTHERS
|
January 9, 2018 |
|
BHABESWAR RANA Vs. STATE OF ODISHA (VIGILANCE)
|
July 25, 2018 |
|
BHAGABAN BAG Vs. DAMA BAG AND OTHERS
|
April 23, 2018 |
|
BHAGIRATHI MISHRA Vs. COMMISSIONER-CUM-SECRETARY
|
July 18, 2018 |
|
BHAGYADHAR DAS Vs. STATE OF ODISHA AND ORS
|
February 12, 2018 |
|
BHASKAR CHANDRA BARIK & ANOTHER Vs. STATE OF ORISSA & OTHERS
|
August 6, 2018 |
|
BHASKAR HARI TRIPATHY Vs. STATE OF ODISHA
|
February 19, 2018 |
|
BHASKAR SABAT Vs. UNION OF INDIA AND OTHERS
|
December 11, 2018 |
|
BHIKARI CHARAN BEHERA Vs. STATE OF ODISHA
|
April 23, 2018 |
|
BHIKARI NAIK AND ANOTHER Vs. STATE OF ODISHA
|
April 25, 2018 |
|
BHIKARI PADHI Vs. ABHEDAN
|
March 16, 2018 |
|
BHIKARI PRADHAN AND OTHERS Vs. JAGYASINI PRADHAN
|
April 2, 2018 |
|
BHIMSEN BAG AND ORS Vs. STATE OF ORISSA
|
April 19, 2018 |
|
BHIMSEN TANTY ALIAS GANDA Vs. GHASSIA ORAM
|
March 19, 2018 |
|
BHRAMARABAR BEHERA Vs. NARAYAN PANDA AND OTHERS
|
April 16, 2018 |
|
BIBHUTI BHUSAN MOHANTY Vs. JAGABANDHU MOHANTY
|
November 30, 2018 |
|
BIBHUTI BHUSHAN PATRA Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD
|
March 26, 2018 |
|
BIDYADHAR SAMAL Vs. STATE
|
March 26, 2018 |
|
BIDYADHAR SUTAR AND OTHERS Vs. I G -CUM-CHIEF SECURITY COMMISSIONER, EAST COAST
|
April 27, 2018 |
|
BIJAY @ VIJAY SHANKAR SINGHDEO Vs. SMT. POURNAMASI JEMA
|
August 14, 2018 |
|
BIJAY KISHORE DAS Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
July 17, 2018 |
|
BIJAY KRUSHNA NAYAK Vs. PRINCIPAL ECRETARY TO GOVT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
January 4, 2018 |
|
BIJAY KUMAR BAL Vs. COLLECTOR, PURI & ORS
|
May 9, 2018 |
|
BIJAYA KUMAR BHUMIJ Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY TO GOVERNMENT, LAW DEPARTMENT AND OTHERS
|
January 18, 2018 |
|
BIJAYEENI RATH Vs. STATE OF ODISHA AND OTHERS
|
March 23, 2018 |
|
BIJOY LAXMI MOHAPATRA Vs. LINGARAJ MOHARATHA (SINCE DEAD)
|
May 4, 2018 |
|
BIJULI MEHER Vs. STATE OF ODISHA AND OTHERS
|
July 31, 2018 |
|
BIKAL CHARAN SWAIN Vs. NIDHI SWAIN AND ANOTHER
|
April 30, 2018 |
|
BIMAL PRASANNA ACHARYA Vs. STATE OF ODISHA,VIGILANCE
|
January 12, 2018 |
|
BINA @ BINOD PRADHAN Vs. STATE OF ORISSA
|
March 23, 2018 |
|
BINAPANI JETHI @ BARIK Vs. BIJAY KUMAR JETHI AND OTHERS
|
December 5, 2018 |
|
BINOD BIHARI NAIK Vs. STATE OF ORISSA
|
January 2, 2018 |
|
BINOD KISHORE MOHANTY Vs. HIRAMANI MOHANTY & OTHERS
|
December 12, 2018 |
|
BINOD KUMAR JENA Vs. STATE OF ODISHA AND OTHERS
|
April 4, 2018 |
|
BINODE BIHARI BISWAL Vs. AUTHORISED OFFICER-CUM-ACF
|
December 12, 2018 |
|
BINODINI PANIGRAHI Vs. BANDHU MUNDA
|
March 19, 2018 |
|
BIPIN BIHARI BISHI Vs. STATE OF ORISSA & OTHERS
|
May 18, 2018 |
|
BIPIN SAHU Vs. KUMARI NIRUPAMA BAGARTI AND ANR.
|
January 15, 2018 |
|
BIRA KISHORE PANDA (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND ANOTHER
|
January 30, 2018 |
|
BIRASINGH SAY Vs. STATE OF ORISSA
|
November 15, 2018 |
|
BISHNU CHARAN MOHANTY Vs. UNION OF INDIA AND OTHERS
|
May 15, 2018 |
|
BISHNU MOHAN CHHOTARAY Vs. REGISTRAR, UTKAL UNIVERSITY AND OTHERS
|
February 8, 2018 |
|
BISHNU PRASAD MOHAPATRA Vs. AUTHORIZED
|
January 29, 2018 |
|
BISHNU PRASAD SAHOO AND ANOTHER Vs. SMT. KALPANA MOHAPATRA
|
February 2, 2018 |
|
BISIKESAN NAIK Vs. STATE OF ORISSA AND ANOTHER
|
April 23, 2018 |
|
BISWAJIT MOHANTY Vs. STATE OF ORISSA & ANOTHER
|
August 13, 2018 |
|
BISWANATH DIXIT AND OTHERS Vs. KOTHABANDHU PUJAPANDA AND ANOTHER
|
April 23, 2018 |
|
BISWANATH PATRA Vs. STATE OF ORISSA
|
November 15, 2018 |
|
BISWARANJAN BARIK Vs. STATE OF ORISSA
|
August 9, 2018 |
|
BORISA PADRA AND ANOTHER Vs. ELUTERIA NAYAK
|
July 23, 2018 |
|
BRAHMANANDA MAHANTA Vs. KALIA MAHANTA
|
August 21, 2018 |
|
BRAJABANDHU BEHERA Vs. BARGARH CEMENT LTD. AND ANOTHER
|
April 4, 2018 |
|
BRUNDABAN CHOUDHURY Vs. GALAPALLI JAGANNATH PRADHAN AND ANOTHER
|
May 16, 2018 |
|
BRUNDABAN GHANTA & ANOTHER Vs. NIRASA PATI
|
January 19, 2018 |
|
BRUNDABATI SATPATHY Vs. STATE BANK OF INDIA & ANOTHER
|
April 23, 2018 |
|
BUDHU BADHAI Vs. BISHNU PATEL
|
March 20, 2018 |
|
BURAGANA TULASI NAIDU AND OTHERS Vs. STATE OF ODISHA & OTHERS
|
March 27, 2018 |
|
C K VAIDYA Vs. NARENDRA CHANDRA KALUA
|
March 19, 2018 |
|
CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD AND OTHERS Vs. PRAMOD KUMAR SWAIN
|
June 26, 2018 |
|
CHAKRADHAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ORISSA & OTHERS
|
April 4, 2018 |
|
CHAKRADHAR SAMAL Vs. STATE OF ORISSA
|
January 10, 2018 |
|
CHANDAN KUMAR RAUTA AND ORS Vs. STATE OF ORISSA
|
January 10, 2018 |
|
CHANDRA MOHAN BEHERA (SINCE DEAD) THROUGH L RS Vs. SARBESWAR NAYAK AND OTHERS
|
April 9, 2018 |
|
CHANDRA SEKHAR SAHU Vs. STATE OF ORISSA AND OTHERS
|
May 5, 2018 |
|
CHANDRA SEKHAR SWAIN Vs. STATE OF ODISHA AND OTHERS
|
July 20, 2018 |
|
CHANDRABATI DAS Vs. STATE OF ORISSA & ORS
|
May 9, 2018 |
|
CHANDRAHASYA PATEL Vs. STATE OF ORISSA
|
March 21, 2018 |
|
CHANDRAMA PADHI & OTHERS Vs. GODABARI MAHARANA (DEAD) THROUGH L RS
|
March 30, 2018 |
|
CHATTI JAGAN MOHAN Vs. CHATTI ANASURYA
|
November 19, 2018 |
|
CHEMUTU @ SACHIDANANDA PATRA Vs. STATE OF ODISHA
|
May 17, 2018 |
|
CHIEF EXECUTIVE OFFICER Vs. DANDAPANI BEHERA
|
August 13, 2018 |
|
CHIEF MANAGER, INDIAN BANK, BHUBANESWAR Vs. GENERAL SECRETARY, INDIAN BANK EMPLOYEES UNION
|
May 15, 2018 |
|
CHINALU KARIADU Vs. CHINALU JADIADU
|
January 11, 2018 |
|
CHITA RANJAN PATNAIK Vs. UNION OF INDIA AND OTHERS
|
April 27, 2018 |
|
CHITRASHREE PRADHAN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
July 26, 2018 |
|
CHITTARANJAN @ BISWAJIT SAHOO Vs. STATE OF ODISHA
|
June 28, 2018 |
|
CHITTARANJAN BEHERA Vs. STATE OF ODISHA
|
August 14, 2018 |
|
CHITTARANJAN BEHERA Vs. STATE OF ORISSA & OTHERS
|
January 25, 2018 |
|
CHITTARANJAN PRADHAN Vs. UNION OF INDIA AND OTHERS
|
August 16, 2018 |
|
CHOUDHURY SRIKANTA DAS Vs. CUTTACK CENTRAL CO-OPERATIVE BANK LTD
|
December 19, 2018 |
|
COL AMULYA KUMAR PANDA Vs. UNION OF INDIA & OTHERS
|
May 2, 2018 |
|
COLLECTOR, SAMBALPUR AND OTHERS Vs. RAMACHANDRA PRADHAN (DEAD) AND OTHERS
|
May 16, 2018 |
|
D.K. SINGH AND ANOTHER Vs. STATE OF ORISSA
|
April 17, 2018 |
|
DAMODAR DAS @ BHOI Vs. STATE OF ORISSA
|
April 19, 2018 |
|
DANDAPANI MOHANTY AND ANOTHER Vs. RAJU MOHANTY @ RAJENDRA MOHANTY AND ANOTHER
|
January 30, 2018 |
|
DANKANIA KOLHA & ANOTHER Vs. BEREKHA JERAI & ANOTHER
|
February 19, 2018 |
|
DASARATH NAIK Vs. NARAYAN NAIK
|
February 1, 2018 |
|
DASARATHI DALEI AND OTHERS Vs. STATE OF ORISSA
|
June 28, 2018 |
|
DASARATHI SAHU Vs. RABIN KUMAR SAHU & OTHERS
|
January 12, 2018 |
|
DAULEN BAXLA & OTHERS Vs. UNION OF INDIA
|
January 10, 2018 |
|
DAYANIDHI BAIDYA Vs. KESHABA BAIDYA AND ANOTHER
|
April 23, 2018 |
|
DAYANIDHI LATHI Vs. STATE OF ORISSA
|
August 21, 2018 |
|
DAYASHANKAR RAM Vs. UNION OF INDIA & OTHERS
|
August 24, 2018 |
|
DEBA PRITAM MAJUMDAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 3, 2018 |
|
DEBADULLAV MOHANTY Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY, ODISHA
|
May 11, 2018 |
|
DEBAHARI BEHERA (DEAD) AND OTHERS Vs. DHRUBA BEHERA
|
April 9, 2018 |
|
DEBASISH HATI & OTHERS Vs. STATE OF ODISHA AND OTHERS
|
April 16, 2018 |
|
DEBASISH MOHANTY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
January 2, 2018 |
|
DEBENDRA PRADHAN Vs. STATE OF ORISSA
|
January 29, 2018 |
|
DEBI PRASAD DASH Vs. STATE OF ORISSA AND ANOTHER
|
April 30, 2018 |
|
DEBI PRASAD PATTNAIK Vs. STATE OF ORISSA AND OTHERS
|
November 14, 2018 |
|
DEBI PRASANNA RATH Vs. PADMINI PANDA
|
April 2, 2018 |
|
DEEPAK KUMAR SAHANI & OTHERS Vs. ASWINI KUMAR BABU AND OTHERS
|
January 5, 2018 |
|
DHAMRA PORT COMOPANY LIMITED Vs. UNION OF INDIA AND OTHERS
|
January 4, 2018 |
|
DHAMRA PORT COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
|
March 13, 2018 |
|
DHANURJAY MOHANTA Vs. AUTHORISED OFFICER-CUM-ASSISTANT CONSERVATOR OF FOREST, KEONJHAR & ANOTHER
|
July 25, 2018 |
|
DHIRA HESA Vs. STATE OF ORISSA
|
February 21, 2018 |
|
DHOBA BEHERA Vs. HADU BEHERA
|
February 12, 2018 |
|
DHONAR BHOTRA Vs. SARDI BHOTRUNI & OTHERS
|
April 9, 2018 |
|
DIBAKAR DAS Vs. STATE OF ODISHA
|
July 31, 2018 |
|
DIBYA JYOTI NANDA Vs. CENTRAL BOARD OF SECONDARY
|
July 24, 2018 |
|
DIBYALOCHAN BEHERA Vs. STATE OF ODISHA
|
March 16, 2018 |
|
DILLIP KUMAR LENKA Vs. STATE OF ODISHA AND ORS
|
July 31, 2018 |
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DILLIP KUMAR MALLICK Vs. UNION OF INDIA AND OTHERS
|
April 10, 2018 |
|
DILLIP KUMAR PATRA Vs. M GOPIKRISHNA RAO
|
July 17, 2018 |
|
DILLIP KUMAR PATRA Vs. UNION OF INDIA
|
April 30, 2018 |
|
DINA @ DINABANDHU PRADHAN AND ANOTHER Vs. STATE OF ORISSA
|
January 4, 2018 |
|
DINABANDHU SAHOO (DEAD) & OTHERS Vs. PRAVAKAR SAHOO & OTHERS
|
May 4, 2018 |
|
DIVISIONAL MANAGER Vs. RUSINATH MALLIK
|
December 18, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MINAKSHI PAL AND OTHERS
|
June 28, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. KALABATI NAYAK AND OTHERS
|
June 19, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. ANANDA CHANDRA ROUT AND ANOTHER
|
May 18, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LT Vs. MEENA MUNDA AND OTHERS
|
June 20, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. GOURI DEI AND OTHERS
|
November 26, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANUPAMA ACHARYA AND OTHERS
|
June 22, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs. SHANTI KHATUA AND ANOTHER
|
June 26, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. DRAUPADI BEHERA AND OTHERS
|
June 19, 2018 |
|
DIVISIONAL MANAGER, REPRESENTING UNITED INDIA INSURANCE CO LTD Vs. MALA KAR AND OTHERS
|
June 19, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. JOGENDRA DIGAL AND OTHERS
|
July 17, 2018 |
|
DOLAGOVINDA PRADHAN AND OTHERS Vs. STATE OF ODISHA
|
April 10, 2018 |
|
DOLLY SWAIN & OTHERS Vs. NIRAD CHANDRA SAHOO AND OTHERS
|
November 28, 2018 |
|
DR. KESHAB CHANDRA PANDA Vs. VICE
|
August 29, 2018 |
|
DR. MAHESWAR PANDA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 23, 2018 |
|
DR. PRANATI SATAPATHY Vs. STATE OF ODISHA AND OTHERS
|
April 20, 2018 |
|
DR. RAMAKANTA BARIK Vs. STATE OF ODISHA
|
June 21, 2018 |
|
DRUPATI SAHU Vs. SANTOSH SAHU
|
March 27, 2018 |
|
DURGA DAKUA Vs. LAKSHMAN DAKUA
|
May 2, 2018 |
|
DURGA DAS DEY Vs. JATINDRANATH GIRI
|
November 19, 2018 |
|
DURGA MADHABA SAHU AND ANOTHER Vs. DEVRAJ SAHU AND OTHERS
|
April 27, 2018 |
|
DURGAMADHAB DAS Vs. BHIKARI CHARAN DAS & OTHERS
|
January 2, 2018 |
|
DURGAPRASAD SANGRAMJIT MALLICK Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMEN
|
May 4, 2018 |
|
DURYODHAN JENA Vs. BAIKUNTHA NATH SAMAL AND ANOTHER
|
April 23, 2018 |
|
DURYODHAN SAHOO Vs. REPUBLIC OF INDIA
|
June 19, 2018 |
|
DWARIKA PRASAD RUNGTA (DEAD) Vs. KAMALABALA DUTTA AND OTHERS
|
February 19, 2018 |
|
EHAMAT @ SHEIKH AHAMAT @ FAKIR Vs. STATE OF ODISHA & ANOTHER
|
August 28, 2018 |
|
EMAMI PAPER MILLS LTD Vs. SANTOSH KUMAR MOHARANA AND ORS
|
January 30, 2018 |
|
ENZEN GLOBAL SOLUTION PVT LTD Vs. PRESIDENT, DIST CONSUMER DISPUTES REDRESSAL FORUM AND OTHERS
|
August 10, 2018 |
|
EXECUTIVE OFFICER Vs. K MAHALAXMIAMMA REDDY
|
March 16, 2018 |
|
EXECUTIVE OFFICER, CUTTAK MUNICIPAL CORPORATION Vs. MEMBER SECRETARY, STATE POLLUTION CONTROL BOARD
|
May 7, 2018 |
|
EXECUTIVE OFFICER, LORD LINGARAJ TEMPLE, BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
|
June 29, 2018 |
|
FAGU MUNDA & OTHERS Vs. CHAMARU MUNDA & OTHERS
|
June 22, 2018 |
|
FAKIR MOHAN GOCHHAYAT Vs. COMMANDANT, CISF UNIT, NALCO AND OTHERS
|
January 2, 2018 |
|
FAKIR MOHAN SATPATHY Vs. BIGHNESWAR SWAN & ANOTHER
|
April 25, 2018 |
|
FAKIRA BEHERA & ORS Vs. KRUSHNA CHANDRA THAKUR, MARFAT, HARIHAR BADAPANDA & ORS
|
May 4, 2018 |
|
FANI BHUSAN DAS Vs. STATE OF ORISSA
|
June 19, 2018 |
|
G A DEPARTMENT Vs. NARESH CHANDRA SAHOO
|
January 11, 2018 |
|
G ASHOK KUMAR Vs. STATE OF ODISHA
|
December 5, 2018 |
|
G. USHARANI Vs. BUDHIA SAHU (DEAD) & OTHERS
|
April 4, 2018 |
|
GADADHAR PANDA Vs. DAITARY DAS
|
April 6, 2018 |
|
GAJANAN PROPERTY DEALER AND CONSTRUCTION PVT. LTD AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
August 27, 2018 |
|
GAJRAJ PASAYAT Vs. DEBRAJ PASAYAT AND OTHERS
|
April 30, 2018 |
|
GANAPATI PRASAD CHOUDHURY Vs. STATE OF ORISSA & OTHERS
|
May 10, 2018 |
|
GANDHARBA SAHU (DEAD) Vs. STATE OF ORISSA
|
July 6, 2018 |
|
GANESH PRASAD DUBEY (DEAD) THROUGH HIS L RS AND OT Vs. PREMLATA DEI @ PANI AND OTHERS
|
March 30, 2018 |
|
GANESWAR ROUT Vs. COLLECTOR
|
July 13, 2018 |
|
GANGA MALLIK Vs. DADA MALLIK & OTHERS
|
February 7, 2018 |
|
GANGADHAR SAHOO Vs. STATE OF ODISHA
|
February 6, 2018 |
|
GANGADHAR SAHU AND ANOTHER Vs. HARIBANDHU SAHU AND ANOTHER
|
May 7, 2018 |
|
GANGARAM SAHU Vs. STATE OF ODISHA
|
August 13, 2018 |
|
GARGABA BISWAL Vs. STATE OF ODISHA AND OTHERS
|
May 2, 2018 |
|
GARIBANANDA PATEL Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY TO GOVERNMENT
|
January 18, 2018 |
|
GAUR KISHOR PANDA Vs. MANAGING DIRECTOR
|
November 28, 2018 |
|
GAUTAM BEHERA Vs. STATE OF ORISSA AND ORS
|
July 23, 2018 |
|
GHADUA MUDULI & ANR Vs. STATE OF ORISSA
|
May 25, 2018 |
|
GHANA KATALI Vs. LACHU POROJA
|
February 12, 2018 |
|
GHANASHYAM PRADHAN & ORS Vs. RAM PRATAP KHERIA
|
May 2, 2018 |
|
GIRIDHARI PARIDA & ANR. Vs. STATE OF ORISSA
|
January 30, 2018 |
|
GITASHREE DEY Vs. STATE OF ORISSA & ANOTHER
|
July 30, 2018 |
|
GOBARDHAN SAHU AND OTHERS Vs. TULASI SETHY
|
May 5, 2018 |
|
GOLAK BIHARI MOHANTY Vs. UMESH CHANDRA MOHANTY & ANOTHER
|
March 28, 2018 |
|
GOLAKH CHANDRA DAS Vs. BRAJA KAMINI DAS & OTHERS
|
March 16, 2018 |
|
GOPABANDHU PATHAGAR @ TOWN HALL & OTHERS Vs. KALYANI PATRA & OTHERS
|
March 14, 2018 |
|
GOPAL CHANDRA MOHAPATRA AND ANOTHER Vs. MAHANTA RASIK NARAYAN DAS GOSWAMY
|
January 2, 2018 |
|
GOPAL DASH Vs. STATE OF ORISSA & OTHERS
|
December 7, 2018 |
|
GOPAL KRUSHNA PANDA Vs. HARIMOHAN PANIGRAHI AND ANOTHER
|
April 23, 2018 |
|
GOPAL NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN AIR LINES L
|
March 21, 2018 |
|
GOPAL SAGAR Vs. STATE OF ODISHA
|
June 29, 2018 |
|
GOPINATH CHHAND AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
August 1, 2018 |
|
GOPINATH DHAL Vs. SANKARSAN DHAL AND OTHERS
|
February 5, 2018 |
|
GOPINATH NAIK (SINCE DEAD) Vs. BALIGUDA PASTORATE UNION, SUNAPANGA, PHULBANI AND ANOTHER
|
April 23, 2018 |
|
GOURA MOHAN SINGH Vs. STATE OF ORISSA
|
February 21, 2018 |
|
GOURAHARI PRADHAN Vs. ACHYUTANANDA JENA
|
December 21, 2018 |
|
GOURANGA CHARAN NAYAK AND ANOTHER Vs. ADIKANDA NAYAK AND ANOTHER
|
January 2, 2018 |
|
GOURI DANDASENA, SARPANCH, MAHULPALI G P AND OTHERS Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY, DEPARTMENT OF TRANSPORT AND OTHERS
|
January 30, 2018 |
|
GOVERNING BODY OF KHUNTA MAHAVIDYALAYA Vs. STATE OF ORISSA AND OTHERS
|
December 18, 2018 |
|
GOVERNING BODY OF WOMENS COLLEGE, JAPAKUD,CUTTACK Vs. STATE OF ORISSA AND OTHERS
|
March 23, 2018 |
|
GOVINDO BHUYAN (SINCE DEAD) Vs. SADHU CHARAN PATNAIK AND OTHERS
|
April 30, 2018 |
|
GUMUDU CHITTIBABU Vs. KOTNI NARASIMHA MURTY AND OTHERS
|
August 20, 2018 |
|
GUNJARI SAHU Vs. UDIA SAHU
|
May 14, 2018 |
|
GUREI BARIK Vs. STATE OF ORISSA
|
March 12, 2018 |
|
GURU CHARAN SAMAL AND OTHERS Vs. GANANATH SAMAL AND ANOTHER
|
March 15, 2018 |
|
GURUBARI BEWA AND OTHERS Vs. KRUSHNA CHANDRA PADHI & OTHERS
|
April 4, 2018 |
|
GURUDAS KUNDU AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
February 23, 2018 |
|
HADI SISA Vs. STATE OF ORISSA
|
February 21, 2018 |
|
HADU DANDASENA AND OTHERS Vs. MANGAL DANDASENA
|
March 26, 2018 |
|
HAFIZ Vs. STATE OF ORISSA
|
August 1, 2018 |
|
HAREKRUSHNA DASH Vs. SADASIVA DASH
|
July 16, 2018 |
|
HARI ARJUNA PANDA ALIAS BUTU Vs. STATE OF ORISSA
|
January 3, 2018 |
|
HARIHAR MOHAPATRA Vs. DEBASIS MOHAPATRA
|
May 4, 2018 |
|
HARSH KUMAR PRIMUS LAKRA Vs. LAND ALLOTMENT COMMITTEE, ROURKELA AND ANOTHER
|
March 21, 2018 |
|
HEMALATA MOHANTY & OTHERS Vs. GOLAPI SAHU & OTHERS
|
January 9, 2018 |
|
HIRABATI PATEL AND OTHERS Vs. SATYANANDA MAHANANDIA AND ANOTHER
|
January 2, 2018 |
|
HIRADASI MODAK Vs. GURUBARI KUMBAR @ PRAJAPATI AND OTHERS
|
June 21, 2018 |
|
HIRARAM GOND Vs. STATE OF ORISSA
|
July 2, 2018 |
|
HRUDANANDA DAS Vs. STATE OF ORISSA & OTHERS
|
January 15, 2018 |
|
INDIAN METALS AND FERRO ALLOYS LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 11, 2018 |
|
INTERNATIONAL TRADE LINK Vs. STATE OF ODISHA AND OTHERS
|
February 2, 2018 |
|
ISWAR NAIK & OTHERS Vs. DOMU BHOTRA & ANOTHER
|
February 19, 2018 |
|
J.V.R. KRISHNA RAO Vs. STATE OF ORISSA AND ANOTHER
|
June 19, 2018 |
|
JADUNATH BISWAL (DEAD) THROUGH HIS L RS AND OTHERS Vs. LAXMAN ALIAS DURGA BISWAL AND OTHERS
|
May 4, 2018 |
|
JAGABANDHU PARIDA Vs. SUKUTI PARIDA AND ANOTHER
|
February 7, 2018 |
|
JAGANNATH DEBTA Vs. KAMALA BHUE
|
May 8, 2018 |
|
JAGRUTI WELFARE ORGANIZATION Vs. STATE OF ODISHA AND OTHERS
|
May 11, 2018 |
|
JAI BAJRANG TRADERS Vs. VISHAL BANSAL
|
March 12, 2018 |
|
JANARDAN MISHRA Vs. MANORANJAN JENA AND ANOTHER
|
March 19, 2018 |
|
JASHODA MAHANA Vs. SHIBASHANKAR MAHANA
|
January 25, 2018 |
|
JAYA CHANDRA MISHRA Vs. UNION OF INDIA AND OTHERS
|
January 3, 2018 |
|
JAYANTA DANDSENA Vs. STATE OF ODISHA
|
July 6, 2018 |
|
JENAPUR PRIMARY FISHERMEN CO-OPERATIVE SOCIETY LIM Vs. STATE OF ODISHA, REPRESENTED THROUGH COLLECTOR, BH
|
May 18, 2018 |
|
JINDAL RESOURCES PVT LTD Vs. EXECUTIVE ENGINEER (ELECT ), WESTERN ELECTRICITY SUPPLY CAMP OF ORISSA LTD
|
August 21, 2018 |
|
JINDAL STAINLESS LTD Vs. UNION OF INDIA AND OTHERS
|
March 26, 2018 |
|
JITENDRA NAIK Vs. RADHYASHYAM NAIK & OTHERS
|
December 10, 2018 |
|
JOGI ORAM & ANOTHER Vs. JITIA ORAM & OTHERS
|
April 23, 2018 |
|
JOGINDRA PATJOSHI ALIAS PATTAJOSHI Vs. MANAGING COMMITTEE, PANCHAYAT HIGH SCHOOL, CHILIPA, ODISHA AND OTHERS
|
April 11, 2018 |
|
JOSHNA RANI PATNAIK AND ANOTHER Vs. KRUSHNA SINGHA PADHY & ANOTHER
|
March 8, 2018 |
|
JUGAM PRAVA MAHANTI Vs. GOLAK DAS (DEAD)
|
April 9, 2018 |
|
JULAP ROUT Vs. CESU, THROUGH ITS MANAGING DIRECTOR -CUM-CHIEF EXE
|
March 20, 2018 |
|
JYOTI PRAKASH Vs. INTERNAL APPELLATE COMMITTEE AND OTHERS
|
May 16, 2018 |
|
JYOTSHNA MOHAPATRA Vs. STATE OF ODISHA
|
May 9, 2018 |
|
K TAVITI RAJU Vs. GOVINDA RAM DHANJI
|
January 3, 2018 |
|
KADAMBINI DEVI AND OTHERS Vs. CHANDRAMANI SENAPATI
|
February 12, 2018 |
|
KAILASH CH NATH (SINCE DEAD) Vs. RAMA CH NATH
|
May 11, 2018 |
|
KAILASH CHANDRA JENA AND OTHERS Vs. RATNAKAR NAYAK AND OTHERS
|
June 25, 2018 |
|
KAILASH CHANDRA SAHU Vs. STATE OF ODISHA AND ORS
|
April 4, 2018 |
|
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA & ORS
|
March 12, 2018 |
|
KALIPADA ACHARYA Vs. UNION OF INDIA AND OTHERS
|
December 7, 2018 |
|
KALIPADA DINDA Vs. STATE OF ORISSA AND ANOTHER
|
May 16, 2018 |
|
KALPATARU BISWAL Vs. STATE OF ODISHA AND OTHERS
|
June 20, 2018 |
|
KALPATARU SENAPATI Vs. ODISHA GRAMYA BANK AND ANOTHER
|
January 19, 2018 |
|
KALU CHARAN BEHERA Vs. ODISHA ADMINISTRATIVE TRIBUNAL AND OTHERS
|
May 14, 2018 |
|
KALYANI MAHANA Vs. BANSHIDHAR SAHU AND ANOTHER
|
May 4, 2018 |
|
KAMALA GANIK Vs. BIMALA BISWAL
|
June 19, 2018 |
|
KAMALAKANTA DAS Vs. A.O.
|
November 28, 2018 |
|
KAMPAL MISRA AND OTHERS Vs. STATE OF ORISSA
|
March 8, 2018 |
|
KARMA LAKRA Vs. STATE OF ORISSA
|
June 25, 2018 |
|
KARNA PRADHAN Vs. STATE (VIGILANCE)
|
July 18, 2018 |
|
KARTIK CHANDRA BARIK AND ANOTHER Vs. PRINCIPAL SECRETARY, REVENUE AND DISASTER MANAGEME
|
May 2, 2018 |
|
KARTIK CHANDRA DASH Vs. STATE OF ORISSA
|
January 2, 2018 |
|
KARTIKA MUNDA & ANR Vs. STATE OF ORISSA
|
April 12, 2018 |
|
KARUNAKAR RANSINGH AND OTHERS Vs. KUNTALA DEI
|
March 19, 2018 |
|
KASINATH CHANDRA BEHERA Vs. NARAYAN BEHERA AND ANOTHER
|
January 9, 2018 |
|
KASINATH JENA Vs. GANGADHAR SWAIN AND OTHERS
|
April 23, 2018 |
|
KATHI Vs. STATE OF ORISSA
|
June 29, 2018 |
|
KAWASI SITA Vs. STATE OF ORISSA
|
May 23, 2018 |
|
KCS PRIVATE LIMITED Vs. ROSY ENTERPRISES
|
July 6, 2018 |
|
KEDA BEHERA Vs. STATE OF ODISHA
|
July 17, 2018 |
|
KEFAYAT KHAN Vs. ABDUL HALIM KHAN
|
May 8, 2018 |
|
KEONJHAR CENTRAL COOPERATIVE BANK LTD Vs. STATE OF ODISHA AND OTHERS
|
May 16, 2018 |
|
KHALESWAR NAIK Vs. DIRECTOR GENERAL OF POLICE
|
May 18, 2018 |
|
KHALLI BISOI AND ANOTHER Vs. STATE OF ORISSA & ANOTHER
|
July 2, 2018 |
|
KHUSIRAM SHARMA Vs. PRADIP CHANDRA DEO
|
March 15, 2018 |
|
KISHOR CHANDRA PRADHANI Vs. STATE OF ODISHA & ORS
|
May 18, 2018 |
|
KISHORE CHANDRA SABAT (DEAD) Vs. RAGHUNATH SABAT (DEAD)
|
February 1, 2018 |
|
KISHORE KUMAR SWAIN Vs. STATE OF ORISSA
|
February 15, 2018 |
|
KOLA JAYANTI Vs. STATE OF ORISSA AND OTHERS
|
January 16, 2018 |
|
KONARK INFRA SOLUTION PVT LTD Vs. SANJUKTA DAS & OTHERS
|
February 21, 2018 |
|
KORAPUT PANCHABATI GRAMYA BANK Vs. HARIDASH MANDAL
|
March 29, 2018 |
|
KRISHIK INFRASTRUCTURE DEVELOPERS PVT LTD Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPO
|
March 27, 2018 |
|
KRISHNA MELKA & OTHERS Vs. STATE OF ORISSA & OTHERS
|
March 23, 2018 |
|
KRUPASINDHU DASH & OTHERS Vs. KHULANA DASH & OTHERS
|
February 1, 2018 |
|
KRUSHNA CHANDRA KHATUA Vs. KETUKA BEWA (SINCE DEAD) & OTHERS
|
March 12, 2018 |
|
KRUSHNA CHANDRA MALLIK (DEAD) & OTHERS Vs. MEHAMUD KHATUN & OTHERS
|
May 9, 2018 |
|
KRUSHNA CHANDRA ROUT Vs. PHULARANI ROUT
|
April 16, 2018 |
|
KULAMANI MISHRA Vs. STATE OF ORISSA
|
January 18, 2018 |
|
KULWANT SINGH Vs. UNION OF INDIA AND OTHERS
|
April 9, 2018 |
|
KUMAR SOUMYAKANTA BISOI Vs. BANITA PANDA AND ANOTHER
|
December 18, 2018 |
|
KUSA JANI AND OTHERS Vs. TANKAMAL HARIJAN @ NAG AND ANOTHER
|
January 12, 2018 |
|
L N INFRASTRUCTURE & CONSTRUCTION PVT LTD Vs. ODISHA STATE POLICE HOUSING & WELFARE CORPORATION LTD AND ANOTHER
|
March 6, 2018 |
|
L.I.C. OF INDIA Vs. PRESIDING OFFICER
|
December 12, 2018 |
|
LADI CHANDRASEKHAR RAO & ANR. Vs. KONDAGIRI SUKADEV AND ORS.
|
March 29, 2018 |
|
LADU MUNDA Vs. STATE OF ORISSA
|
February 2, 2018 |
|
LAKHAPATI DHARUA Vs. DULLAV SAHU AND OTHERS
|
January 15, 2018 |
|
LAKHPATI SAHU AND OTHERS Vs. BED PRAKASH AGRAWAL AND ANOTHER
|
April 3, 2018 |
|
LAKSHMI NARAYAN DAS Vs. STATE OF ORISSA & OTHERS
|
August 7, 2018 |
|
LALIT KUMAR PARIDA & OTHERS Vs. DURGA CHARAN PARIDA & OTHERS
|
May 14, 2018 |
|
LALITA BEHERA Vs. JAYADEV BEHERA
|
November 19, 2018 |
|
LAMBODAR BAG Vs. STATE OF ORISSA
|
May 16, 2018 |
|
LANKA BALOMUCCHU @ MOTU Vs. STATE OF ORISSA
|
May 8, 2018 |
|
LATA NAIK Vs. STATE OF ODISHA & OTHERS
|
August 21, 2018 |
|
LATE SURGEON VICE ADMIRAL G P PANDA AND OTHERS Vs. STATE OF ODISHA, REPRESENTED BY SECRETARY, REVENUE & DISASTER MANAGEMENT DEPARTMENT AND OTHERS
|
January 24, 2018 |
|
LAXMI CHARAN DAS Vs. STATE OF ORISSA AND ANOTHER
|
May 5, 2018 |
|
LAXMI DEBI BARIK Vs. KRUSHNA CHANDRA BEJA & OTHERS
|
April 25, 2018 |
|
LAXMIDHAR BARIK Vs. STATE OF ORISSA & ORS
|
February 5, 2018 |
|
LAXMIDHAR NAHAK Vs. UNION BANK OF INDIA AND OTHERS
|
March 6, 2018 |
|
LAXMIDHAR ROUT (SINCE DEAD) Vs. STATE OF ORISSA AND ANOTHER
|
July 6, 2018 |
|
LILY NANDA AND ORS Vs. STATE OF ODISHA AND ORS
|
January 9, 2018 |
|
LINGARAJ @ LINGA NAYAK AND ANOTHER Vs. ABHIMANYU BHOI
|
May 2, 2018 |
|
LITU BEHERA @ JAGA Vs. STATE OF ORISSA
|
January 6, 2018 |
|
LOKANATH PATTANAIK Vs. SANJAY KUMAR RATSINGH & ANOTHER
|
December 3, 2018 |
|
LOKANATH PRADHAN Vs. COLLECTOR, PURI & OTHERS
|
April 25, 2018 |
|
LOTUS CHEMICALS PVT LTD Vs. ASST PROVIDENT FUND COMMISSIONER
|
March 12, 2018 |
|
M A ALIM Vs. RAGHUNATH SAHU
|
February 5, 2018 |
|
M A HAFIZ Vs. RAGHUNATH MAHARANA AND OTHERS
|
March 21, 2018 |
|
M. SIVA PRASAD Vs. STATE OF ORISSA
|
May 18, 2018 |
|
M. YELLAIAH Vs. UNION OF INDIA
|
September 5, 2018 |
|
M/S. FERRO SCRAP NIGAM LTD. Vs. STATE OF ORISSA
|
June 18, 2018 |
|
M/S. GLOBAL FEEDS Vs. MANOJ KUMAR DAS AND OTHERS
|
August 30, 2018 |
|
M/S. NKP STEEL & ALLOYS PVT. LTD. Vs. RAJ KUMAR GUPTA
|
January 29, 2018 |
|
M/S. OM SHAKTI GROUP Vs. STATE OF ORISSA
|
August 28, 2018 |
|
M/S. SARDA MINES PRIVATE LIMITED Vs. STATE OF ORISSA
|
November 6, 2018 |
|
M/S. UMESH CYCLE AND RICKSHAW STORES, BARIPADA Vs. STATE OF ODISHA AND OTHERS
|
April 24, 2018 |
|
MAA SANTOSHI CONSTRUCTION Vs. STATE OF ODISHA AND OTHERS
|
July 12, 2018 |
|
MADAN MOHAN DAS Vs. STATE OF ODISHA AND OTHERS
|
July 6, 2018 |
|
MADHAB BISWAL & OTHERS Vs. BRUNDABAN PRADHAN & OTHERS
|
February 1, 2018 |
|
MADHUKAN FINANCE PRIVATE LIMITED Vs. REGIONAL TRANSPORT OFFICER, BHUBANESWAR AND OTHERS
|
April 2, 2018 |
|
MADHUMITA DAS Vs. COLLECTOR, KHURDA & OTHERS
|
January 25, 2018 |
|
MADHUMITA DAS AND ORS Vs. STATE OF ORISSA AND ORS
|
February 7, 2018 |
|
MADHURI DAS & ORS Vs. STATE OF ORISSA & ORS
|
May 10, 2018 |
|
MADHYAM BEHERA Vs. STATE OF ORISSA
|
January 24, 2018 |
|
MAGU ROUT Vs. JATADHARI ROUT
|
August 21, 2018 |
|
MAGUNI CHARAN DEY Vs. UJAIMANI DEI & OTHERS
|
April 23, 2018 |
|
MAHAL INDUSTRIES Vs. GOVERNMENT OF INDIA AND OTHERS
|
September 5, 2018 |
|
MAHANADI CASTING (P) LTD Vs. ORISSA STATE FINANCIAL CORPORATION AND ANOTHER
|
January 12, 2018 |
|
MAHANI DAS Vs. BANSI DAS AND ANOTHER
|
January 15, 2018 |
|
MAHAVIR FERRO ALLOYS PVT LTD Vs. PASSARY MINERALS LTD
|
March 9, 2018 |
|
MAHAVIR MODERN RICE MILL Vs. ELECT INSPECTOR (T & D)-CUM- APPELLATE AUTHORITY
|
April 19, 2018 |
|
MAHENDRA BISWAL (SINCE DEAD) THROUGH HIS LEGAL HEIRS Vs. COMMISSIONER, CONSOLIDATION, ORISSA & OTHERS
|
August 10, 2018 |
|
MAHESWAR BAGHA AND OTHERS Vs. BAIKUNTHA BAGHA
|
March 12, 2018 |
|
MAHESWAR DAS Vs. RAGHUNATH SAHU (SINCE DEAD) & OTHERS
|
March 19, 2018 |
|
MAHESWAR PANDA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 23, 2018 |
|
MAHESWAR ROUT AND OTHERS Vs. GOLAKH ROUT AND OTHERS
|
January 19, 2018 |
|
MAHIMA SWAMI AND OTHERS Vs. KAUPINDHARI MAHIMA SAMAJ AND OTHERS
|
January 30, 2018 |
|
MALATI DEVI Vs. STATE OF ORISSA & OTHERS
|
May 11, 2018 |
|
MAMATA PATI Vs. STATE OF ODISHA,VIGILANCE
|
April 4, 2018 |
|
MANA BISOI Vs. POTNURU KRISHNA AND OTHERS
|
April 23, 2018 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD , ROURKELA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND OTHERS
|
April 3, 2018 |
|
MANAGEMENT OF URBAN CO-OPERATIVE BANK LTD , TINKONIA BAGICHA, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR AND ANOTHER
|
January 18, 2018 |
|
MANAGING COMMITTEE OF HARIHARESWAR PANCHAYAT HIGH SCHOOL & OTHERS Vs. STATE OF ODISHA & OTHERS
|
August 21, 2018 |
|
MANAGING DIRECTOR, PROP RUCHIS PRIVATE LTD
AND ANOTHER Vs. SRADHANANDA JENA
|
February 23, 2018 |
|
MANAGOBINDA SAMANTARAY Vs. UNION OF INDIA & OTHERS
|
January 11, 2018 |
|
MANAS NAIK @ MANAS KUMAR NAIK Vs. STATE OF ORISSA
|
August 28, 2018 |
|
MANGAL CH DANDASENA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
July 6, 2018 |
|
MANGAL TUDU Vs. STATE OF ORISSA
|
May 1, 2018 |
|
MANGULI CHARAN NAYAK (DEAD) Vs. STATE OF ORISSA AND ANOTHER
|
April 23, 2018 |
|
MANGULU JENA Vs. STATE OF ORISSA
|
March 17, 2018 |
|
MANGULU SETHI Vs. HIRA BAHADUR AND ANOTHER
|
August 6, 2018 |
|
MANGUTU BHOTRA AND ANOTHER Vs. BONU BHOTRA AND ANOTHER
|
April 11, 2018 |
|
MANI TIRUMALA PROJECTS PVT LTD Vs. MRUTUNJAY PATTANAYAK AND ANOTHER
|
July 11, 2018 |
|
MANIKA JENA AND ANOTHER Vs. STATE OF ODISHA & OTHERS
|
August 14, 2018 |
|
MANIKESWARI PRASAD DEV Vs. EXECUTIVE OFFICER, N.A.C.,DIGAPAHANDI AND ANOTHER
|
March 19, 2018 |
|
MANJUBALA DEO Vs. UNION OF INDIA AND OTHERS
|
April 18, 2018 |
|
MANORANJAN GHOSH Vs. STATE OF ORISSA AND ANOTHER
|
March 26, 2018 |
|
MANORANJAN SAMAL Vs. STATE OF ORISSA (VIG.)
|
June 18, 2018 |
|
MANTU KUMAR MAHANTA Vs. DIRECTOR, GENERAL, C R P F , O G O COMPLEX, LODHI ROAD AND OTHERS
|
February 20, 2018 |
|
MATHURI JENA (DEAD) THROUGH HIS L RS AND OTHERS Vs. BABAN SAHU (DEAD) THROUGH HIS L RS AND OTHERS
|
March 19, 2018 |
|
MAYADHAR GHOSH Vs. NANDINI GHOSH
|
August 28, 2018 |
|
MD HUSSAIN Vs. STATE OF ODISHA AND ANR
|
July 16, 2018 |
|
MEDICAL SUPERINTENDENT, CHRISTIAN HOSPITAL, BISSAM Vs. STATE OF ORISSA AND OTHERS
|
March 26, 2018 |
|
MIDEAST INTEGRATED STEEL LTD Vs. STATE OF ODISHA & OTHERS
|
May 18, 2018 |
|
MINA MAHALIK Vs. STATE OF ORISSA AND OTHERS
|
July 10, 2018 |
|
MINAKSHI SARANGI Vs. STATE OF ORISSA
|
March 6, 2018 |
|
MIR ABDUL HAMID Vs. SK. SUFFIYAN AND OTHERS
|
February 19, 2018 |
|
MISS TEENA PATRA Vs. STATE OF ODISHA
|
June 26, 2018 |
|
MISS. ALUPTA AKANKSHA BISWAL Vs. STATE OF ODISHA
|
June 21, 2018 |
|
MODERN BOOK DEPOT Vs. ASWINI HANS
|
May 11, 2018 |
|
MOHAN KURUMI Vs. LALSAI KURUMI
|
March 16, 2018 |
|
MOUSUMI MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
|
July 16, 2018 |
|
MRINAL MALLICK Vs. STATE OF ODISHA
|
April 11, 2018 |
|
MRUTYUNJAY BARIK Vs. COLLECTOR,BALASORE AND OTHERS
|
April 2, 2018 |
|
MRUTYUNJAYA MAJHI Vs. GOPINATH MAJHI
|
March 12, 2018 |
|
MUCHU MUNDA AND ANOTHER Vs. DASARATH MUNDA
|
April 16, 2018 |
|
MUKESH KUMAR WADHWA Vs. STATE OF ORISSA
|
April 23, 2018 |
|
MUKHTAR HUSSAIN Vs. STATE OF ODISHA
|
August 8, 2018 |
|
MURALIDHAR DIGAL Vs. STATE OF ODISHA
|
January 17, 2018 |
|
MURALIDHAR NAYAK Vs. JAYAHARI MAHANTA & OTHERS
|
March 9, 2018 |
|
MUSI MAJHI @ MUSHI MAJHI & OTHERS Vs. PAMA MAJHIANI & ANOTHER
|
July 6, 2018 |
|
NABA KRUSHNA PADHY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
January 16, 2018 |
|
NABAKISHORE PRUSTY & OTHERS Vs. BISWANATH DEB
|
April 23, 2018 |
|
NAKULA MAHAKUD Vs. STATE OF ORISSA
|
December 14, 2018 |
|
NAMITARANI @ PRATIMARANI KHUNTIA Vs. STATE OF ODISHA
|
November 19, 2018 |
|
NANDA SETHI & OTHERS Vs. STATE OF ORISSA
|
February 9, 2018 |
|
NARA PUJHARI & ORS. Vs. STATE OF ORISSA
|
February 20, 2018 |
|
NARAHARI SAHU (DEAD) & OTHERS Vs. MAHESWAR PRADHAN
|
April 25, 2018 |
|
NARAN @ NARAYAN BEHERA Vs. HAREKRUSHNA BEHERA
|
July 31, 2018 |
|
NARARAO KRISHNA Vs. UNION OF INDIA AND OTHERS
|
May 14, 2018 |
|
NARAYAN CH SWAIN Vs. STATE OF ORISSA AND OTHERS
|
August 14, 2018 |
|
NARAYAN PRASAD AGARWAL @ NARAYAN PRASAD BHAWANIA Vs. STATE OF ORISSA & ANOTHER
|
February 5, 2018 |
|
NARAYAN PRASAD MOHANTY Vs. STATE OF ODISHA & ANOTHER
|
February 9, 2018 |
|
NARAYAN PRASAD SHAW Vs. STATE OF ODISHA AND OTHERS
|
July 12, 2018 |
|
NARENDRANATH DASH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 17, 2018 |
|
NARESH BHALLA & ANOTHER Vs. GOVERNMENT OF ODISHA & OTHERS
|
April 16, 2018 |
|
NARSING SATNAMI Vs. COLLECTOR
|
July 26, 2018 |
|
NATABAR NAIK Vs. GURU CHARAN SAHU
|
May 5, 2018 |
|
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND ANOTHER Vs. CHITA RANJAN PATNAIK AND OTHERS
|
August 3, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. INDRAMANI DASH (DEAD)
|
July 26, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. AHALYA SWAIN & ORS
|
March 9, 2018 |
|
NAYAN MAJHI AND OTHERS Vs. CHHITA MAJHIANI AND ANOTHER
|
March 26, 2018 |
|
NAYANA KUMARI SAMAL Vs. ADD. D.M., JAGATSINGHPUR AND OTHERS
|
August 29, 2018 |
|
NETRAMANI PATEL AND OTHERS Vs. STATE OF GUJARAT
|
February 12, 2018 |
|
NETRAMANI PATEL AND OTHERS Vs. SUKADEV BHAINSAL AND ANOTHER
|
February 12, 2018 |
|
NETRANANDA MISHRA Vs. STATE OF ORISSA AND OTHERS
|
July 24, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANJU M TANK AND OTHERS
|
July 10, 2018 |
|
NIHAR RANJAN PATI Vs. STATE OF ORISSA
|
May 3, 2018 |
|
NIKITA SHARMA Vs. RAVENSHAW UNIVERSITY & ORS
|
March 21, 2018 |
|
NILAKANTHESWAR DEV OF KETAKIPATNA & OTHERS Vs. NILAKANTHA DEV OF KETAKIPATNA & OTHERS
|
May 4, 2018 |
|
NILAMANI DASH Vs. GOURISHANKAR DASH
|
July 17, 2018 |
|
NILANCHAL BAGARTY AND ANOTHER Vs. COLLECTOR, KALAHANDI AND OTHERS
|
May 16, 2018 |
|
NIRANJAN PANDA Vs. SUSILA DEVI AND OTHERS
|
May 9, 2018 |
|
NIRANJAN PANDA Vs. STATE OF ODISHA
|
March 12, 2018 |
|
NIRANJAN PARIDA & ANOTHER Vs. STATE OF ODISHA
|
March 12, 2018 |
|
NIRANJAN SAHOO Vs. STATE OF ORISSA & FOUR OTHERS
|
May 4, 2018 |
|
NISAKAR PATI @ NISAMANI PATI Vs. STATE OF ORISSA
|
January 15, 2018 |
|
NITYANANDA PATNAIK Vs. DIRECTOR GENERAL AND I G OF POLICE, ORISSA, CUTTACK AND OTHERS
|
April 23, 2018 |
|
NITYANANDA SUTAR Vs. STATE OF ORISSA
|
January 27, 2018 |
|
NRUSINGHA DAS @ NRUSINGHA CHARAN Vs. GOPINATH DAS AND OTHERS
|
March 26, 2018 |
|
OFFICER IN CHARGE Vs. PRESIDING OFFICER
|
December 13, 2018 |
|
ORIENT PAPER MILLS AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
April 13, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SUMITRA DEVI AGARWALA AND OTHERS
|
July 5, 2018 |
|
ORIENTAL INSURANCE COMPANY, MISSION ROAD, CUTTACK Vs. LATA DILIP CHANGAN AND OTHERS
|
July 4, 2018 |
|
ORISSA KHADI AND VILLAGE INDUSTRIES BOARD KARMACHARI SANGHA Vs. STATE OF ORISSA
|
February 9, 2018 |
|
P. DURYODHAN PATRA Vs. STATE OF ODISHA
|
December 14, 2018 |
|
P. SRICHANDAN Vs. STATE OF ODISHA
|
July 31, 2018 |
|
PADLAM BODANAIK Vs. GHASI KIRSANI AND OTHERS
|
January 8, 2018 |
|
PADMALOCHAN MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
|
February 6, 2018 |
|
PADMALOCHAN NAIK (DEAD) Vs. ORISSA STATE ROAD TRANSPORT
|
January 11, 2018 |
|
PAHRUA RAM @ INDRADEO RAM & OTHERS Vs. JUGAL KISHORE AGARWALLA
|
April 16, 2018 |
|
PANCHANAN DAS Vs. RAMESH CHANDRA MISHRA
|
February 1, 2018 |
|
PANCHANAN ROUT AND OTHERS Vs. KAILASH MOHANTY AND OTHERS
|
February 12, 2018 |
|
PANCHU SAHU Vs. STATE OF ORISSA
|
January 29, 2018 |
|
PANDI APPA RAO AND ANOTHER Vs. INDIAN BANK, BRACH AT PARLAKHEMUNDI
|
April 9, 2018 |
|
PARADIP PORT TRUST Vs. WORKING PRESIDENT
|
August 17, 2018 |
|
PARBATI DAS AND OTHERS Vs. JAGANNATH ROUT AND ANOTHER
|
June 21, 2018 |
|
PARSURAM MALIK Vs. STATE BANK OF INDIA AND OTHERS
|
August 6, 2018 |
|
PARVATI MISRA Vs. NABIN CHANDRA MISRA AND ANOTHER
|
April 23, 2018 |
|
PAWAN KUMAR MOTWARI Vs. STATE OF ORISSA AND ANOTHER
|
July 25, 2018 |
|
PINA BHOIANI Vs. SUBHADRA MAJHI AND OTHERS
|
June 18, 2018 |
|
PIRESWAR GIRI AND ANOTHER Vs. BANABIHARI SAHU AND ANOTHER
|
January 16, 2018 |
|
PITAMBAR MAJHI (SINCE DEAD) THROUGH L RS AND OTHERS Vs. DOSUMI MAJHI AND OTHERS
|
February 1, 2018 |
|
PITAMBER MOHANTA & ORS Vs. STATE OF ORISSA
|
April 18, 2018 |
|
PIYUS KANDULANA Vs. STATE OF ORISSA
|
January 29, 2018 |
|
PRABHAT KUMAR JAIN Vs. STATE OF ORISSA
|
February 1, 2018 |
|
PRABIR KU MOHANTY Vs. STATE OF ORISSA & OTHERS
|
April 2, 2018 |
|
PRADEEP KU. MAHANANDA Vs. STATE OF ORISSA
|
January 29, 2018 |
|
PRADEEP KUMAR BARAL Vs. STATE OF ODISHA AND OTHERS
|
September 4, 2018 |
|
PRADEEP KUMAR MISHRA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
August 28, 2018 |
|
PRADEEP KUMAR MOHAPATRA Vs. CHAIRMAN, ODISHA GRAMYA BANK AND OTHERS
|
January 9, 2018 |
|
PRADEEP KUMAR PADHY Vs. ORISSA CONSTRUCTION CORPORATION LTD AND OTHERS
|
April 4, 2018 |
|
PRADEEP KUMAR SAHOO AND OTHERS Vs. SUB-COLLECTOR, KENDRAPARA-CUM-ADMINISTRATOR, KENDRAPARA MUNICIPALITY, KENDRAPARA AND ANOTHER
|
April 30, 2018 |
|
PRADYUMNA KUMAR SAHOO AND OTHERS Vs. ASST GENERAL MANAGER-CUMAUTHORIZED OFFICER, SBI AND OTHERS
|
January 19, 2018 |
|
PRAFULLA BHAISAL AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
April 2, 2018 |
|
PRAFULLA KUMAR DASH Vs. UNION OF INDIA AND OTHERS
|
January 9, 2018 |
|
PRAFULLA KUMAR MOHAPATRA (DEAD) THROUGH HIS L RS AND OTHERS Vs. BIBHUTI BHUSAN MISHRA AND ANOTHER
|
April 9, 2018 |
|
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
|
July 23, 2018 |
|
PRAFULLA KUMAR SAHU Vs. UCHABA SAHOO (SINCE DEAD) THROUGH L R AND OTHERS
|
March 29, 2018 |
|
PRAFULLA KUMARI PRADHAN Vs. TRINATH SWAIN
|
January 17, 2018 |
|
PRAHARAJ PALATASINGH Vs. ARJUNA FATESINGH AND OTHERS
|
May 16, 2018 |
|
PRAKASH GOCHHI Vs. STATE OF ORISSA
|
March 27, 2018 |
|
PRAKASH KANHAR Vs. STATE OF ORISSA
|
April 12, 2018 |
|
PRAKASH KUMAR SAHOO Vs. KEDARNATH RAY
|
June 29, 2018 |
|
PRAMOD KUMAR AGRAWAL Vs. STATE OF ORISSA & ANOTHER
|
March 6, 2018 |
|
PRAMODA DAS & ORS Vs. SAROJ KANTA MISRA & ORS
|
May 5, 2018 |
|
PRAMODA KUMAR SETHI Vs. CHAIRMAN CESU ORISSA
|
February 5, 2018 |
|
PRAMODINI MISHRA Vs. KRUSHNA PRASAD MISHRA
|
December 18, 2018 |
|
PRANABANDHU PRADHAN @ JABDU AND ANOTHER Vs. STATE OF ORISSA
|
April 19, 2018 |
|
PRANAKRUSHNA DASH & ANR. Vs. DINAKRUSHNA DASH & ORS.
|
March 26, 2018 |
|
PRANATI SATAPATHY Vs. STATE OF ODISHA AND OTHERS
|
April 20, 2018 |
|
PRASAD KUMAR NAIK Vs. PARBATI NAIK
|
February 12, 2018 |
|
PRASANT KUMAR ACHARI Vs. UNION OF INDIA AND OTHERS
|
April 9, 2018 |
|
PRASANT KUMAR ROUT Vs. STATE OF ORISSA AND OTHERS
|
August 28, 2018 |
|
PRASANTA KUMAR PATRA Vs. STATE OF ODISHA (VIG )
|
January 15, 2018 |
|
PRASANTA KUMAR SAHOO Vs. STATE OF ORISSA
|
December 17, 2018 |
|
PRATAP @ PRATAP KUMAR NAYAK AND ANOTHER Vs. GUNI BEWA
|
January 29, 2018 |
|
PRAVAKAR KANDI AND ANOTHER Vs. STATE OF ORISSA
|
April 11, 2018 |
|
PRAVAKAR MISHRA Vs. CHANDRASEKHAR NAIKO AND OTHERS
|
January 17, 2018 |
|
PRAVAKAR PADHI Vs. RAMA CHANDI THAKURANI BIJE AT SHERAGADA & OTHERS
|
April 9, 2018 |
|
PRAVAT KUMAR SAHOO Vs. STATE BANK OF INDIA
|
November 26, 2018 |
|
PREMIUM SERUMS & VACCINES PVT LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
June 27, 2018 |
|
PREMRAJ TADI AND ANOTHER Vs. DASHA MALLIK AND OTHERS
|
March 6, 2018 |
|
PRESIDENT, SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY (SMIT) Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACTDY. LABOUR COMMISSIONER
|
December 18, 2018 |
|
PRINCIPAL,KARANJIA COLLEGE Vs. STATE OF ODISHA & OTHERS
|
April 10, 2018 |
|
PRITI REKHA MOHALIK & ANOTHER Vs. STATE OF ORISSA & ANR
|
January 15, 2018 |
|
PRIYA RANJAN DASH Vs. STATE OF ODISHA & OTHERS
|
March 22, 2018 |
|
PRIYA RANJAN SATPATHY & ANOTHER Vs. SURENDRANATH MISHRA
|
March 23, 2018 |
|
PRIYASHREE MISHRA Vs. STATE OF ORISSA AND OTHERS
|
January 2, 2018 |
|
PRUTHWEERAJ PATNAIK (DEAD) AND AFTER HIM HIS L RS Vs. STATE OF ODISHA & OTHERS
|
July 2, 2018 |
|
PUJA PADMANAVA PANDA SAMANTA Vs. STATE OF ORISSA AND ANOTHER
|
March 19, 2018 |
|
PURANMAL AGARWALA AND OTHERS Vs. STATE OF ORISSA & ORS
|
April 2, 2018 |
|
PURNA CH SINGH (SINCE DEAD) THROUGH L RS Vs. SANATAN SINGH (SINCE DEAD) THROUGH L RS
|
February 19, 2018 |
|
PURNA CHANDRA CHALANA Vs. STATE OF ORISSA & OTHERS
|
March 27, 2018 |
|
PURNA CHANDRA DAS Vs. STATE OF ODISHA
|
July 26, 2018 |
|
PURNA CHANDRA HOTA AND OTHERS Vs. SAMBALPUR UNIVERSITY AND OTHERS
|
November 20, 2018 |
|
PURNA CHANDRA LENKA Vs. KANAKALATA LENKA
|
April 24, 2018 |
|
PURNA CHANDRA MISHRA Vs. COMMISSIONER, CONSOLIDATION
|
February 6, 2018 |
|
PURNA CHANDRA MISHRA Vs. TAHASILDASR, NILGIRI AND ANOTHER
|
June 25, 2018 |
|
PURNA CHANDRA MISRA AND ANOTHER Vs. JOGINDRA PRASAD BISI
|
March 19, 2018 |
|
PURSTAM NAYAK AND OTHERS Vs. GOVERNMENT OF ORISSA
|
August 8, 2018 |
|
PURUSOTTAM PRUSTY Vs. STATE OF ORISSA & ANOTHER
|
January 2, 2018 |
|
PURUSOTTAM SANTARA Vs. STATE OF ORISSA
|
May 15, 2018 |
|
PUSHPANJALI CHHURIA AND ANOTHER Vs. PRANAB KU. CHHURIA
|
January 24, 2018 |
|
PUSHPENDRA SONWANE Vs. STATE OF ODISHA
|
September 3, 2018 |
|
R K BEHERA Vs. INDIAN BANK, REPRESENTED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR & OTHERS
|
January 25, 2018 |
|
R.R. VEDERAH Vs. STATE OF ORISSA
|
June 19, 2018 |
|
RABI PODH Vs. CHHUTA PODH
|
March 19, 2018 |
|
RABINARAYAN BEHERA Vs. STATE OF ORISSA AND ANOTHER
|
April 25, 2018 |
|
RABINDRA BARIK Vs. STATE OF ODISHA
|
August 8, 2018 |
|
RABINDRA KUMAR SETHI Vs. STATE OF ORISSA
|
March 12, 2018 |
|
RABINDRA SAHU Vs. STATE OF ODISHA AND OTHERS
|
September 7, 2018 |
|
RABINDRANATH SAHOO Vs. CHAIRMAN & MANAGING DIRECTOR, ITDC AND OTHERS
|
April 11, 2018 |
|
RADHA GOBINDA FOODS AND BEVERAGES (PVT ) LTD Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
|
June 19, 2018 |
|
RADHESHYAM PRADHAN Vs. ASHOK KUMAR SAHU
|
January 29, 2018 |
|
RAGHU BAGAR Vs. BAIKUNTHA GOUR @ SANDHA AND ANOTHER
|
March 27, 2018 |
|
RAGHULAL KARNANI Vs. M/S CARRY CO , 26, ZAKARIA STREET, CALCUTTA AND ANOTHER
|
May 2, 2018 |
|
RAGHUNATH MOHAKUDA Vs. GANAPATI GOUDA AND OTHERS
|
April 20, 2018 |
|
RAICHARAN DAS & ORS Vs. PRAMILA KUMARI DAS & ANR
|
July 30, 2018 |
|
RAIGURU PITAMBAR MOHAPATRA & OTHERS Vs. RAIGURU NIMAI CHARAN MOHAPATRA & OTHERS
|
May 11, 2018 |
|
RAJ KISHORE DAS Vs. UTKAL UNIVERSITY, VANI VIHAR, BHUBANESWAR
|
May 18, 2018 |
|
RAJ KUMAR AGARWALLA & ANOTHER Vs. KADAMBINI PRADHAN & OTHERS
|
August 24, 2018 |
|
RAJAN BHOI Vs. BIRABAR PANIGRAHI AND OTHERS
|
March 30, 2018 |
|
RAJENDRA BOHIDAR AND ORS. Vs. STATE OF ORISSA
|
March 12, 2018 |
|
RAJENDRA SAO Vs. NADEEM AHMED & ANR
|
April 20, 2018 |
|
RAJESH KUMAR AGARWAL Vs. STATE OF ODISHA & OTHERS
|
January 10, 2018 |
|
RAJESWAR PANDEY Vs. STATE OF ORISSA AND OTHERS
|
July 11, 2018 |
|
RAJKISHORE MISHRA Vs. STATE OF ODISHA & OTHERS
|
July 12, 2018 |
|
RAJU KUMAR KUSHWA Vs. STATE OF ORISSA
|
January 16, 2018 |
|
RAKESH KUMAR BEHERA Vs. UNION OF INDIA & OTHERS
|
April 6, 2018 |
|
RAKHAL KISHORE MOHANTY Vs. STATE OF ORISSA
|
May 17, 2018 |
|
RAM CHANDRA DAS Vs. TRILOCHAN SAHU
|
February 12, 2018 |
|
RAM CHANDRA MOHAPATRA (DEAD) THROUGH HIS LRS Vs. PURNA CHANDRA MOHAPATRA (DEAD) THROUGH HIS LRS
|
May 16, 2018 |
|
RAMA CHANDRA DAS Vs. SUBENDU KUMAR DAS
|
August 2, 2018 |
|
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C B I)
|
April 20, 2018 |
|
RAMA CHANDRA PANDA Vs. LOKNATH PANDAQ
|
February 12, 2018 |
|
RAMA KRUSHNA DHAL Vs. UNITED COMMERCIAL BANK
|
September 3, 2018 |
|
RAMAKANTA MALLICK Vs. STATE OF ODISHA & ANOTHER
|
June 28, 2018 |
|
RAMAKRUSHNA SAHU Vs. STATE OF ORISSA
|
March 5, 2018 |
|
RAMAKRUSHNA TRIPATHY & OTHERS Vs. SARBESWAR NAYAK (DEAD) THROUGH HIS LEGAL HEIRS AND OTHERS
|
April 10, 2018 |
|
RAMANATH @ RAMAKANTA MOHANTY Vs. UMESH CHANDRA BEHERA
|
August 13, 2018 |
|
RAMANATH MISHRA AND OTHERS Vs. UDAYANATH MOHANTY AND OTHERS
|
August 28, 2018 |
|
RAMANI RANJAN SINGHDEO Vs. STATE OF ORISSA
|
February 12, 2018 |
|
RAMARANI MISHRA Vs. STATE OF ODISHA & OTHERS
|
January 3, 2018 |
|
RAMENDU CHATTOPADHYAY Vs. THE UNION OF INDIA
|
February 15, 2018 |
|
RAMESH CHANDRA NAIK & OTHERS Vs. STATE OF ORISSA
|
April 3, 2018 |
|
RAMESH CHANDRA PARIDA Vs. STATE OF ORISSA AND OTHERS
|
July 19, 2018 |
|
RAMESH CHANDRA PATRA Vs. ORISSA UNIVERSITY OF AGRICULTURE
|
March 7, 2018 |
|
RAMESH CHANDRA SAHOO AND ANOTHER Vs. RANJIT KUMAR SINGH AND ANOTHER
|
December 19, 2018 |
|
RAMESH KUMAR MOHANTY Vs. STATE OF ORISSA
|
May 8, 2018 |
|
RANJAN DAS Vs. JOINT SECRETARY (DISABLED DIVN )-CUM- CHAIRMAN
|
April 9, 2018 |
|
RANJAN KUMAR PRADHAN Vs. HIGH COURT OF JUDICATURE OF ORISSA
|
December 10, 2018 |
|
RANJAN MALLIK Vs. AINTHA MALLIK AND ANOTHER
|
February 1, 2018 |
|
RANJEET KUMAR DAS Vs. STATE OF ORISSA AND ORS
|
April 6, 2018 |
|
RANJIT CONSTRUCTION Vs. STATE OF ODISHA & OTHERS
|
March 21, 2018 |
|
RANJIT PAIKA & ANR Vs. STATE OF ORISSA
|
May 11, 2018 |
|
RANKANIDHI DAKUA Vs. STATE OF ORISSA
|
February 9, 2018 |
|
RASHBEHARI ROY AND OTHERS (SINCE DEAD) Vs. UNION OF INDIA AND OTHERS
|
February 19, 2018 |
|
RAVI KUMAR SAHUKAR Vs. STATE OF ORISSA
|
April 27, 2018 |
|
RAY STONE & CO REPRESENTED THROUGH ITS PROPRIETRESS MINATI RAY Vs. EXECUTIVE ENGINEER, KHURDA ELECTRICAL DIVISION
|
July 30, 2018 |
|
REDDY RAMAYA Vs. CHAUDHURI NAIK AND OTHERS
|
January 2, 2018 |
|
REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs. BASANTI MOHARANA AND ANOTHER
|
May 15, 2018 |
|
RELIANCE INDUSTRIES LTD. Vs. SHYAM SUNDAR SHARMA
|
July 30, 2018 |
|
RIO TINTO MINERALS DEVELOPMENT LTD Vs. UNION OF INDIA & OTHERS
|
January 9, 2018 |
|
ROHIT SARAF Vs. STATE OF ORISSA
|
December 21, 2018 |
|
ROHITA BHUNIYA Vs. STATE OF ORISSA
|
January 4, 2018 |
|
RUDRA PRASAD DWIBEDI Vs. STATE OF ODISHA AND OTHERS
|
July 20, 2018 |
|
RUKMANI DEI (SINCE DEAD) Vs. RAHAS BIHARI BARAL AND OTHERS
|
April 16, 2018 |
|
RUTUPARNA CONSTRUCTION Vs. STATE OF ODISHA & OTHERS
|
August 2, 2018 |
|
S K MAHTO AND OTHERS Vs. STATE OF ORISSA AND ORS
|
July 12, 2018 |
|
SABITA PARIDA Vs. STATE OF ODISHA AND OTHERS
|
July 9, 2018 |
|
SABITA SETHY AND EIGHT OTHERS Vs. STATE OF ODISHA AND OTHERS
|
January 5, 2018 |
|
SACHALA NATH & ANOTHER Vs. HAREKRISHNA NATH & OTHERS
|
February 12, 2018 |
|
SADAN GOUDA Vs. STATE OF ORISSA
|
January 17, 2018 |
|
SADANANDA DAS Vs. SUKADEV DAS
|
May 11, 2018 |
|
SADANANDA SAHU & OTHERS Vs. STATE OF ODISHA AND OTHERS
|
June 28, 2018 |
|
SAGARMAL AGARWALLA Vs. COMMISSIONER OF SALES TAX, ORISSA, CUTTACK AND 2 OTHERS
|
January 10, 2018 |
|
SAGIRI PRUSTI AND OTHERS Vs. BANAMALI PRUSTI
|
May 3, 2018 |
|
SAILABALA PANDA Vs. UNION OF INDIA AND OTHERS
|
March 19, 2018 |
|
SAIRENDRI DEVI AND OTHERS Vs. KAMUNA @ KAMRUNISHA AND OTHERS
|
January 16, 2018 |
|
SAKUNTALA MISHRA AND OTHERS Vs. JAGDEEP PRATAP DEO
|
August 1, 2018 |
|
SAMANTA UMESH PRASAD DHIR AND OTHERS Vs. SAHADEV SAHOO
|
May 11, 2018 |
|
SAMBHU SETHI & OTHERS Vs. MADHUSUDAN TARIA & OTHERS
|
April 30, 2018 |
|
SANATAN DASH Vs. CM-CUM-DIRECTOR, OPTC LTD BBSR AND OTHERS
|
March 20, 2018 |
|
SANGRAM KISHORE SINGH Vs. GOVERNMENT OF ORISSA AND OTHERS
|
August 13, 2018 |
|
SANIA PANDA Vs. STATE OF ORISSA
|
July 26, 2018 |
|
SANJAY KUMAR DAS Vs. MUNMUM PATNAIK
|
December 21, 2018 |
|
SANJAY KUMAR ROUT Vs. STATE OF ODISHA AND OTHERS
|
July 18, 2018 |
|
SANJAYA KUMAR SAHANI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR ANDHRA BANK
|
March 21, 2018 |
|
SANJAYA NARAYAN SAHOO Vs. STATE OF ODISHA
|
May 1, 2018 |
|
SANJIB GUPTA AND ANOTHER Vs. STATE OF ORISSA
|
May 10, 2018 |
|
SANJIB KU DAS Vs. RANJIT KU PRUSTY & ANOTHER
|
August 20, 2018 |
|
SANTILATA LENKA AND OTHERS Vs. THE JOINT COMMISSIONER OF SETTLEMENT & CONSOLIDATION, BHUBANESWAR AND OTHERS
|
June 18, 2018 |
|
SANTOSH CHANDRA PATTANAIK AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
June 19, 2018 |
|
SANTOSH KUMAR PALTASINGH Vs. STATE OF ORISSA AND ANOTHER
|
April 16, 2018 |
|
SANTOSH KUMAR RAXA Vs. STATE OF ORISSA AND ANOTHER
|
August 28, 2018 |
|
SANTOSH KUMAR TARAI Vs. JAYASHREE SAHOO
|
July 13, 2018 |
|
SAPANI MUDULI Vs. HAREKRUSHNA MUDULI (SINCE DEAD)
|
January 19, 2018 |
|
SAPUA DAS AND OTHERS Vs. STATE OF ORISSA
|
April 20, 2018 |
|
SARASWATI PATEL Vs. PRADEEP KUMAR JOSHI
|
March 15, 2018 |
|
SARAT CHANDRA DAS Vs. GOPAL GOSALA & OTHERS
|
February 9, 2018 |
|
SARAT JENA Vs. STATE OF ORISSA
|
June 25, 2018 |
|
SARAT KUMAR SAHOO Vs. STATE OF ORISSA
|
April 30, 2018 |
|
SARBESWAR @ SARBA KHILLAR Vs. STATE OF ORISSA
|
March 17, 2018 |
|
SAROJ KUMAR MISRA Vs. STATE OF ODISHA (VIG )
|
January 15, 2018 |
|
SAROJ KUMAR SAHU Vs. STATE OF ODISHA AND OTHERS
|
May 9, 2018 |
|
SAROJ RANJAN RATH AND ANOTHER Vs. STATE OF ORISSA
|
March 6, 2018 |
|
SASHIKALA NAYAK AND ANOTHER Vs. NABAKISHORE JENA AND OTHERS
|
January 15, 2018 |
|
SASMITA KAR Vs. STATE OF ORISSA AND OTHERS
|
June 18, 2018 |
|
SASWAT MISHRA & ANOTHER Vs. DAYANIDHI SHARMA & ANOTHER
|
March 28, 2018 |
|
SATCHIDANANDA DAS Vs. STATE OF ORISSA AND OTHERS
|
January 12, 2018 |
|
SATISH KUMAR NAIK Vs. DEBENDRA PATEL AND OTHERS
|
April 16, 2018 |
|
SATRUGHNA PARIJA Vs. SARAT MAJHI AND OTHERS
|
April 3, 2018 |
|
SATYA MAHIMA SAMAJ AND OTHERS Vs. KAUPINDHARI MAHIMA SAMAJ AND OTHERS
|
April 20, 2018 |
|
SATYENDRA KUMAR Vs. UNION OF INDIA
|
March 16, 2018 |
|
SAVITRI INDUSTRIES Vs. COLLECTOR-CUM-CHAIRMAN, RTE-SARVA SIKSHYA ABHIYAN,
|
March 28, 2018 |
|
SENIOR DIVISIONAL Vs. MUMTAZ
|
November 19, 2018 |
|
SHANKARSHAN PANDA Vs. KRUSHNA DHANI
|
February 19, 2018 |
|
SHANTINATH CHOUDHURY Vs. STATE OF ORISSA AND ANOTHER
|
March 21, 2018 |
|
SHIBASHANKAR SEKHAR DEO AND OTHERS Vs. JAGANNATH SEKHAR DEO AND OTHERS
|
March 22, 2018 |
|
SHIVA KUMAR SANTUKA Vs. GOVINDA CHANDRA DAS
|
April 16, 2018 |
|
SHIVA PRASAD DASH Vs. TRIBIKRAM PRADHAN
|
July 10, 2018 |
|
SHIVE SHANKAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 8, 2018 |
|
SHRADHAMANI PANDA & OTHERS Vs. CHINTAMANI PANDA OTHERS
|
November 19, 2018 |
|
SHRI BASANTA KUMAR BEHERA Vs. TAHASILDAR, BANKI AND OTHERS
|
May 2, 2018 |
|
SHYAM SUNDAR PRUSTY Vs. REPUBLIC OF INDIA
|
April 12, 2018 |
|
SHYAM SUNDAR ROUT & OTHERS Vs. BISWA MOHAN DAS & OTHERS
|
April 4, 2018 |
|
SHYAMA GANDA @ HARIJAN Vs. STATE OF ODISHA
|
June 29, 2018 |
|
SIBA CHARAN PRADHAN Vs. BINA PRADHAN & ANR
|
May 15, 2018 |
|
SIBA PRASAD PANI & ANOTHER Vs. STATE OF ORISSA
|
January 2, 2018 |
|
SIBABHAI CHAWAN AND OTHERS Vs. SABITRIBAI JAIN
|
April 3, 2018 |
|
SIBARAM GANTHIA & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
August 28, 2018 |
|
SIKHARA BARIK (DEAD) THROUGH HIS LRS Vs. STATE OF ORISSA AND OTHERS
|
June 19, 2018 |
|
SILU ROUT AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
January 5, 2018 |
|
SINGRAI BHUMIJ Vs. STATE OF ORISSA
|
May 10, 2018 |
|
SIONA SIDHHARTH MOHARANA Vs. STATE OF ODISHA & ANOTHER
|
January 12, 2018 |
|
SIRIA GUDU AND OTHERS Vs. STATE OF ODISHA
|
August 27, 2018 |
|
SITANSU MOHAN MOHANTY Vs. STATE OF ODISHA AND OTHERS
|
February 8, 2018 |
|
SITARAM SATAPATHY Vs. HARERAM SATAPATHY & OTHERS
|
March 16, 2018 |
|
SITARAM SATAPATHY Vs. HARERAM SATAPATHY AND OTHERS
|
March 23, 2018 |
|
SK DAUD AND OTHERS Vs. CHIEF SECURITY COMMISSIONER
|
April 27, 2018 |
|
SK JAHIRUDDIN TARFEDAR AND ANOTHER Vs. SK ABDUL RAHEMAN (DEAD) THROUGH HIS LRS
|
June 21, 2018 |
|
SK RAHIMULLAH Vs. STATE OF ORISSA & OTHERS
|
March 16, 2018 |
|
SK SIKANDAR Vs. MIR RAHIM BOX (SINCE DEAD)
|
June 20, 2018 |
|
SK TALIM ALI Vs. COLLECTOR, JAJPUR AND OTHERS
|
February 5, 2018 |
|
SK YAQUINUDDIN & ANOTHER Vs. STATE OF ORISSA
|
April 9, 2018 |
|
SK. MAHATTAB ALLAM @ MATTO Vs. STATE OF ODISHA
|
November 30, 2018 |
|
SK.MUJIBAR RAHAMAN Vs. SK.KAMRUDDIN SINCE DEAD HIS LEGAL HEIRS SK.ALLUDDIN & OTHERS
|
March 20, 2018 |
|
SMT. ANUSUYA PATRA Vs. O.S.E.B., BHUBANESWAR AND ANOTHER
|
February 19, 2018 |
|
SMT. DAMAYANTI PANDA Vs. BIJOY TANTI
|
November 19, 2018 |
|
SMT. JANAKI PATHAK Vs. STATE OF ODISHA AND OTHERS
|
March 29, 2018 |
|
SMT. JYOTSHNAMAYEE BEHERA Vs. MEMBER
|
August 17, 2018 |
|
SMT. NAMITARANI Vs. STATE OF ODISHA
|
November 19, 2018 |
|
SMT. PRAMODA DAS (DEAD) Vs. SAROJ KANTA MISRA AND OTHERS
|
June 27, 2018 |
|
SMT. SUDHASHREE JENA @ BISWAL Vs. SATYABRATA BISWAL AND OTHERS
|
April 10, 2018 |
|
SMT. USHA RANI AGARWAL Vs. STATE OF ODISHA & FOUR OTHERS
|
April 19, 2018 |
|
SMT.JUGAM PRAVA MAHANTI Vs. GOLAK DAS (DEAD) SUBSTITUTED BY DAMA DAS AND OTHERS
|
April 9, 2018 |
|
SRI PRASANTA KUMAR SWAIN AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
May 7, 2018 |
|
SRI PURNA CHANDRA DASH Vs. UPENDRA PRASAD NAYAK & OTHERS
|
July 2, 2018 |
|
SRI SATYANARAYAN MISHRA Vs. BOARD OF SECONDARY EDUCATION OF ORISSA
|
August 20, 2018 |
|
SRI TRIBIKRAM PADHI AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
June 25, 2018 |
|
SRI. CHITTARANJAN MOHANTY Vs. STATE OF ORISSA
|
July 20, 2018 |
|
SRI. KESHABA PANDA AND TWO OTHERS Vs. SRI. SANATANA NAYAK (DEAD) AND FOUR OTHERS
|
July 26, 2018 |
|
SRI. PANCHANAN HEMBRAM Vs. STATE OF ORISSA AND OTHERS
|
June 27, 2018 |
|
SRI. SANJIB KUMAR PANDA Vs. SMT. SUKANTI DASH
|
August 24, 2018 |
|
SRIDHAR MALIK Vs. STATE OF ODISHA
|
May 10, 2018 |
|
SRIMATI CHITRALEKHA MOHANTY Vs. CHANDRAMANI BEWA AND OTHERS
|
April 9, 2018 |
|
STATE BANK OF INDIA Vs. BANKING OMBUDSMAN
|
February 22, 2018 |
|
STATE OF ODISHA Vs. RAMAKANTA SAHU & OTHERS
|
January 8, 2018 |
|
STATE OF ODISHA Vs. KUMUDA CHANDRA CHINARA & OTHERS
|
January 8, 2018 |
|
STATE OF ODISHA Vs. MANAGING COMMITTEE OF B.B.C. VIDYAPITHA
|
July 9, 2018 |
|
STATE OF ODISHA Vs. SARADA KANTA TRIPATHY
|
August 1, 2018 |
|
STATE OF ODISHA (G.A. DEPARTMENT) Vs. NARESH CHANDRA SAHOO
|
January 11, 2018 |
|
STATE OF ODISHA AND ANOTHER (IN BOTH THE APPEALS) Vs. SRI LOKANATH BEHERA AND ANOTHER
|
September 11, 2018 |
|
STATE OF ODISHA AND ORS Vs. PRABHAT KUMAR PATNAIK AND ORS
|
January 12, 2018 |
|
STATE OF ODISHA AND OTHERS Vs. NIRANJAN BISWAL
|
August 30, 2018 |
|
STATE OF ORISSA Vs. BULA @ NARENDRA DAS & ORS.
|
April 4, 2018 |
|
STATE OF ORISSA Vs. DHRUBA CHARAN SAHU
|
March 6, 2018 |
|
STATE OF ORISSA Vs. BANABIHARI BEHERA
|
January 2, 2018 |
|
STATE OF ORISSA Vs. MADHUSUDAN NAIK (SINCE DEAD) THROUGH HIS L RS AND ANOTHER
|
February 2, 2018 |
|
STATE OF ORISSA Vs. PRAMILABALA SUR
|
February 12, 2018 |
|
STATE OF ORISSA Vs. PRAFULLA KUMAR PRADHAN
|
March 28, 2018 |
|
STATE OF ORISSA Vs. HALDHAR BARIK AND OTHERS
|
March 29, 2018 |
|
STATE OF ORISSA Vs. JANMEJAYA PATRA AND ORS
|
July 30, 2018 |
|
STATE OF ORISSA & OTHERS Vs. BADUKALA DILESU
|
February 1, 2018 |
|
STATE OF ORISSA AND ANOTHER Vs. DUKISHYAMA BEHERA AND OTHERS
|
January 10, 2018 |
|
STATE OF ORISSA AND ANOTHER Vs. SRI. PRASANTA KUMAR PADHI AND ANOTHER
|
May 17, 2018 |
|
STATE OF ORISSA AND ANOTHER Vs. DR. CHITTARANJAN DAS AND ANOTHER
|
January 3, 2018 |
|
STATE OF ORISSA AND OTHERS Vs. GAGAN BIHARI BHANJA
|
November 15, 2018 |
|
STATE OF ORISSA AND OTHERS Vs. JAGANNATH DAS AND ANOTHER
|
June 19, 2018 |
|
STATE OF ORISSA AND OTHERS Vs. MAA KURAI SHUNI BRICK INDUSTRIES AND OTHERS
|
April 16, 2018 |
|
STATE OF ORISSA AND OTHERS Vs. JAYKRUSHNA BRAHMACHARI
|
April 2, 2018 |
|
STATE OF ORISSA REPRESENTED BY COLLECTOR, PURI Vs. BUDHI BEHERA (SINCE DEAD) THROUGH L RS
|
January 30, 2018 |
|
SUBAS & COMPANY, BHUBANESWAR Vs. DEPUTY COMMISSIONER OF SALES TAX, BHUBANESWAR II CIRCLE & OTHERS
|
February 20, 2018 |
|
SUBAS CHANDRA MISHRA Vs. STATE OF ORISSA AND OTHERS
|
March 14, 2018 |
|
SUBASH @ SUBHASH CHANDRA SHARMA Vs. KISHANLAL SHARMA AND OTHERS
|
December 12, 2018 |
|
SUBASH CHANDRA BISWAL Vs. STATE OF ODISHA AND OTHERS
|
April 18, 2018 |
|
SUBASH CHANDRA PANIGRAHI & ANOTHER Vs. MADHUSUDAN PRUSTY & ANOTHER
|
April 16, 2018 |
|
SUBASH CHANDRA PANIGRAHI & ANOTHER Vs. ADRUSANTI PRADHAN & ANOTHER
|
April 16, 2018 |
|
SUBASH CHANDRA TRIPATHY Vs. STATE OF ORISSA AND ORS
|
April 2, 2018 |
|
SUBASINI PARIDA Vs. STATE OF ORISSA
|
January 5, 2018 |
|
SUBHANKAR BAL AND ORS Vs. STATE OF ODISHA AND ORS
|
January 15, 2018 |
|
SUBHASHREE SARANGI Vs. STATE OF ODISHA AND OTHERS
|
April 9, 2018 |
|
SUBODHA MISHRA Vs. DIRECTOR, NATIONAL INSTITUTE OF SCIENCE EDUCATION
|
March 20, 2018 |
|
SUBRAT KUMAR PRADHAN Vs. STATE OF ORISSA
|
January 2, 2018 |
|
SUBRAT RANJAN DASH Vs. ACC LTD., BHUBANESWAR
|
April 12, 2018 |
|
SUCHISMITA MISRA Vs. REGISTRAR (ADMINISTRATION), ORISSA HIGH COURT, CUTTACK
|
January 19, 2018 |
|
SUCHITRA BAL Vs. STATE OF ODISHA & OTHERS
|
July 16, 2018 |
|
SUDARSAN MANDAL AND OTHERS Vs. BHUSAN MANDAL AND OTHERS
|
January 8, 2018 |
|
SUDHANSU SEKHAR NANDA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
April 18, 2018 |
|
SUDHANSU SEKHAR NAYAK Vs. STATE OF ORISSA
|
February 23, 2018 |
|
SUDHASHREE JENA @ BISWAL Vs. SATYABRATA BISWAL & OTHERS
|
April 10, 2018 |
|
SUDHIR RANJAN ACHARYA Vs. HARIHARA MOHAPATRA AND OTHERS
|
March 20, 2018 |
|
SUJATA MOHANTY Vs. RUDRA CHARAN MOHANTY
|
January 12, 2018 |
|
SUJATA PATRA Vs. VICE-CHANCELLOR
|
November 20, 2018 |
|
SUJATA ROUT Vs. STATE OF ORISSA AND OTHERS
|
July 26, 2018 |
|
SUJIT KUMAR NAG Vs. DISTRICT JUDGE-CUM-CHAIRMAN, DISTRICT RECRUITMENT COMMITTEE, JUDGESHIP OF SONEPUR
|
January 3, 2018 |
|
SUKADEV SAHOO Vs. BENGA DIBYA AND ANOTHER
|
July 20, 2018 |
|
SUKANTA CHANDRA DASH & ANOTHER Vs. COLLECTOR, CUTTACK & OTHERS
|
May 4, 2018 |
|
SUKANTA KUMAR SAHU Vs. STATE OF ORISSA
|
April 19, 2018 |
|
SUKANTI KANHAR Vs. RANJITA PATRA
|
January 2, 2018 |
|
SUKARA MUNDA AND OTHERS Vs. BUDHUNI MUNDA AND OTHERS
|
March 28, 2018 |
|
SUMATILATA PUHAN @ SUMATI PUHAN Vs. LAXMI NARAYAN PUHAN & OTHERS
|
December 14, 2018 |
|
SUMITRA ADHIKARI Vs. AUTHORISED OFFICER-CUM-DIVISIONAL FOREST OFFICER, RAIRAKHOL DIVISION, SAMBALPUR
|
April 2, 2018 |
|
SUNAMANI ROUL Vs. STATE OF ORISSA
|
April 9, 2018 |
|
SUNIL KUMAR DAS Vs. STATE OF ODISHA AND OTHERS
|
May 14, 2018 |
|
SUNIL KUMAR WADHWA & OTHERS Vs. SIBA PRASAD SAHU & ANOTHER
|
July 9, 2018 |
|
SUNIL PANDEY AND ORS Vs. STATE OF ORISSA
|
April 23, 2018 |
|
SUPRITI MOHANTY Vs. STATE OF ODISHA
|
June 18, 2018 |
|
SUREKHA TRIPATHY Vs. NIRMALA PATTNAIK
|
February 9, 2018 |
|
SURENDRA BHAINSAL Vs. STATE OF ORISSA
|
April 18, 2018 |
|
SURENDRA KUMAR SAHU Vs. STATE OF ORISSA
|
January 8, 2018 |
|
SURESH CHANDRA SAHOO Vs. STATE OF ORISSA AND OTHERS
|
February 2, 2018 |
|
SURVIKA DISTRIBUTORS PVT LTD & ANOTHER Vs. S R RETAIL ZONE PVT LTD
|
February 5, 2018 |
|
SURYA DEI @ SAHU AND OTHERS Vs. LAXMI SAHU
|
May 11, 2018 |
|
SUSAMA RANI DHALA Vs. NIRUPAMA BISWAL AND ANOTHER
|
May 2, 2018 |
|
SUSAMA SETHI @ SUSAMA SETHY Vs. STATE OF ORISSA AND ANOTHER
|
January 29, 2018 |
|
SUSANTA KUMAR BEHERA Vs. THE AUTHORIZED OFFICER
|
April 20, 2018 |
|
SUSANTA KUMAR SETHI Vs. STATE OF ORISSA
|
January 16, 2018 |
|
SUSHAMA MEHER Vs. STATE OF ORISSA (VIG )
|
July 31, 2018 |
|
SUSHANTA KUMAR SAHU Vs. SMT. ALIBHA RANI SABAT @ SAHU
|
July 26, 2018 |
|
SUSHIL KUMAR PATI Vs. STATE OF ODISHA (VIG )
|
May 30, 2018 |
|
SUSHMITA DAS @ PATNAIK Vs. SOUMYA RANJAN TRIPATHY
|
June 20, 2018 |
|
SUVENDU MOHANTY Vs. STATE OF ORISSA & OTHERS
|
March 27, 2018 |
|
TABHI NAHAKANI Vs. BANCHHA GOUDA AND ANOTHER
|
February 19, 2018 |
|
TALAGANNA APPA RAO Vs. SINDIRI BABY SHANKAR RAO
|
May 16, 2018 |
|
TANKA BAG & OTHERS Vs. SHIBA PRADHAN
|
February 1, 2018 |
|
TANKADHAR MISHRA Vs. STATE OF ORISSA AND OTHERS
|
April 4, 2018 |
|
TANLU SAHU Vs. STATE OF ORISSA
|
July 12, 2018 |
|
TAPAS KUMAR ROY Vs. STATE OF ODISHA
|
March 27, 2018 |
|
TAPASWINI PANDA Vs. COLLECTOR
|
December 7, 2018 |
|
TARACHAND AGRAWAL Vs. STATE OF ORISSA AND ANOTHER
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May 18, 2018 |
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TARINI CHARAN SAHU Vs. STATE OF ODISHA, VIGILANCE
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April 19, 2018 |
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TARJAN PATRA Vs. STATE OF ODISHA AND OTHERS
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April 25, 2018 |
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TARUN MOHANTY Vs. STATE OF ODISHA AND OTHERS
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April 9, 2018 |
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THE EXECUTIVE ENGINEER, SALEPUR ELECTRICAL DIVISION, CENTRAL ELECTRICITY SUPPLY UTILITY (CESU) Vs. GRIEVANCE REDRESSAL FORUM, CENTRAL ELECTRICITY SUPPLY UTILITY
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January 5, 2018 |
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TIKEI PRADHAN Vs. STATE OF ORISSA
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June 26, 2018 |
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TORRENT ADVERTISERS Vs. OPPO MOBILES, ORISSA PRIVATE LTD
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August 20, 2018 |
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TRAMBAKLAL MANIK Vs. STATE OF ODISHA
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February 16, 2018 |
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TRILOCHAN BISEN Vs. CHAIRMAN, COAL INDIA LTD
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March 5, 2018 |
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TRINATH SAHU AND OTHERS Vs. STATE OF ORISSA
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March 7, 2018 |
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TULASI BARIK Vs. BIPLAB KUMAR BARIK & OTHERS
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April 5, 2018 |
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UCO BANK Vs. TARINI DECORTICATOR AND ATTA MILL & ANOTHER
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June 27, 2018 |
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UDAYA NATH AICH Vs. B.D.A.
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November 30, 2018 |
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UDAYABHANU MISHRA Vs. STATE OF ORISSA AND OTHERS
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January 2, 2018 |
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UMESH PRASAD DHAL Vs. STATE OF ODISHA & OTHERS
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March 30, 2018 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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November 29, 2018 |
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UNION OF INDIA AND OTHERS Vs. BISHNU CHARAN MALLICK
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July 23, 2018 |
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UNITED CONTRACTORS ASSOCIATION Vs. STATE OF ORISSA AND OTHERS
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January 10, 2018 |
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UTKAL AUTO REPRESENTED THROUGH ITS PARTNER, AKHIL PODDAR Vs. RADHESHYAM GOENKA & OTHERS
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August 1, 2018 |
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VAWANI SANKAR BARIK Vs. TARAMANI BARIK (SINCE DEAD) AND OTHERS
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January 18, 2018 |
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VISHAL VISWAKARMA AND OTHERS Vs. RAVENSHAW UNIVERSITY AND OTHERS
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April 11, 2018 |
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