(SMT.)PURNIMA SA Vs. STATE OF ORISSA AND ORS.
|
December 19, 2017 |
(SRI) PURUSHOTTAM LAL KANDOI Vs. STATE OF ORISSA
|
April 7, 2017 |
ABANI CHANDRA DAS Vs. STATE OF ORISSA AND OTHERS
|
August 23, 2017 |
ABANI KUMAR MEHER AND OTHERS Vs. DISTRICT COLLECTOR, BARGARH AND OTHERS
|
February 15, 2017 |
ABDUL AZIZ Vs. MEMBER BOARD OF REVENUE
|
July 20, 2017 |
ABDUL BASAR MULLA @ KHOKAN AND OTHERS Vs. STATE OF ORISSA
|
December 13, 2017 |
ABDUL HAMID KHAN & OTHERS Vs. STATE OF ODISHA & OTHERS
|
May 11, 2017 |
ABDULRAB I. SOUDAGAR Vs. UNION OF INDIA
|
April 11, 2017 |
ABHIMANYU BARAD (DEAD) Vs. STATE OF ORISSA AND OTHER
|
August 11, 2017 |
ABHIMANYU PANDA Vs. STATE OF ODISHA AND OTHERS
|
December 11, 2017 |
ABHIMANYU PARIDA & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
November 20, 2017 |
ABHIRAM CARETAKING AND EXPERT SERVICES Vs. BHARAT SANCHAR NIGAM LIMITED
|
October 16, 2017 |
ACHUTA SAHU Vs. STATE OF ORISSA
|
April 19, 2017 |
ACHYUTANANDA PARIDA Vs. STATE OF ORISSA & OTHERS
|
January 31, 2017 |
ADHISWAR KANHAR Vs. STATE OF ORISSA
|
October 28, 2017 |
ADIKANDA BHATTA Vs. STATE OF ORISSA
|
August 17, 2017 |
ADITYA NARAYAN MAHASUPAKAR Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 20, 2017 |
ADWAIT CHARAN MOHANTY Vs. ORISSA BRIDGE & CONSTRUCTION CORPORATION LTD & OTHERS
|
July 10, 2017 |
AFR THE EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
|
August 17, 2017 |
AGANA PARIDA Vs. SARASWATI PARIDA
|
February 28, 2017 |
AIBAN DEHURY Vs. STATE OF ORISSA
|
July 26, 2017 |
AJAY AGARWAL Vs. STATE OF ODISHA AND OTHERS
|
September 11, 2017 |
AJAY KUMAR DANDAPATA Vs. STATE OF ODISHA
|
December 15, 2017 |
AJAY KUMAR JAIN Vs. STATE OF ODISHA AND OTHERS
|
July 25, 2017 |
AJAYA DIGAL Vs. STATE OF ODISHA
|
September 14, 2017 |
AJAYA KUMAR BARIK Vs. STATE OF ORISSA AND OTHERS
|
October 12, 2017 |
AJAYA KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
|
July 17, 2017 |
AJIT KUMAR DAS Vs. UNION OF INDIA AND OTHERS
|
April 25, 2017 |
AJIT NAIK Vs. STATE OF ODISHA
|
April 21, 2017 |
AKHIL BHOI Vs. STATE OF ORISSA
|
January 25, 2017 |
AKSHAYA KUMAR MISHRA Vs. ASHOK KUMAR MISHRA
|
July 12, 2017 |
AKSHAYA KUMAR SWAIN Vs. STATE OF ODISHA
|
January 5, 2017 |
ALBERT MINZ Vs. STATE OF ORISSA
|
January 13, 2017 |
ALEKHA CHANDRA JENA Vs. BASANTA KUMAR JENA & OTHERS
|
July 31, 2017 |
ALL ORISSA (URBAN LOCAL BODIES) GOVERNMENT SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF ORISSA
|
April 25, 2017 |
ALU BHIMA RAJU AND ANOTHER Vs. STATE OF ORISSA
|
January 25, 2017 |
AMAR @ AMARNATH NAIK Vs. STATE OF ORISSA
|
November 30, 2017 |
AMAR KUMAR PANIGRAHI Vs. STATE OF ODISHA AND OTHERS
|
October 31, 2017 |
AMARESH KU JAYASWAL Vs. STATE OF ORISSA
|
July 17, 2017 |
AMARESWAR SWAIN Vs. STATE OF ORISSA & ANOTHER
|
May 10, 2017 |
AMBUJA CHANDRA KESH Vs. STATE OF ODISHA AND OTHERS
|
May 5, 2017 |
AMIT KUMAR SINGHA Vs. BOARD OF SECONDARY EDUCATION, ODISHA REPRESENTED BY SECRETARY AND OTHERS
|
August 24, 2017 |
AMITA ACHARYA Vs. TATA TELE SERVICES LIMITED
|
November 10, 2017 |
AMOSH SATRUSALYA Vs. STATE OF ORISSA
|
September 4, 2017 |
AMULYA CHARAN DAS Vs. STATE OF ORISSA AND ANOTHER
|
July 10, 2017 |
AMULYA KRUSHNA RANA Vs. REGISTRAR, JAJPUR
|
January 20, 2017 |
AMULYA KUMAR BEHERA & ANOTHER Vs. HARIPADA DAS & OTHERS
|
March 3, 2017 |
AMULYA KUMAR PANDA Vs. BANK OF BARODA, REPRESENTED THROUGH ITS MANAGING DIRECTOR, VADODARA, GUJRAT & OTHERS
|
November 15, 2017 |
ANADI ROUT AND OTHERS Vs. DHIRENDRA NAYAK AND OTHERS
|
July 14, 2017 |
ANANDA CHANDRA NAIK Vs. STATE OF ORISSA
|
August 28, 2017 |
ANANDRUP JAIDEEP DEV SHARMA Vs. COMMISSIONER-CUM-SECRETARY, HOME DEPARTMENT, BHUBANESWAR & OTHERS
|
November 28, 2017 |
ANANTA CHARAN SAHOO Vs. UNION OF INDIA
|
July 10, 2017 |
ANANTA MUKHERJEE Vs. UTKAL UNIVERSITY OF CULTURE
|
October 31, 2017 |
ANANTARAM MOHAPATRA Vs. TRINATH MOHAPATRA
|
September 4, 2017 |
ANDHRA BANK CUTTACK Vs. RAGHUNATH TRIPATHY AND OTHERS
|
November 10, 2017 |
ANIRUDHA PANDA .DEAD. THROUGH Vs. JYOTSHNAMAYEE PANDA AND OTHER
|
December 18, 2017 |
ANIRUDHA PANIGRAHI Vs. REGISTRAR (ADMINISTRATION) & ANOTHER
|
December 5, 2017 |
ANIRUDHA PRADHAN AND ANOTHER Vs. NILAMBAR GIRI
|
November 1, 2017 |
ANKITA MOHAPATRA Vs. ARABINDA MOHAPATRA
|
September 15, 2017 |
ANU CHARAN SETHI Vs. STATE OF ORISSA AND OTHERS
|
March 3, 2017 |
ANUP BHATTACHARYA Vs. STATE OF ODISHA
|
February 20, 2017 |
ARAKHITA PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
May 18, 2017 |
ARIES MINERAL PVT LTD AND ANOTHER Vs. ADJUDICATING AUTHORITY AND OTHERS
|
October 9, 2017 |
ARJUN CHARAN SAHOO Vs. STATE OF ORISSA
|
April 13, 2017 |
ARJUNA BHOI Vs. STATE OF ODISHA
|
November 21, 2017 |
ARJUNA CHARAN DAS Vs. STATE OF ORISSA
|
February 20, 2017 |
ARNAPURNA SINGH Vs. RAMA CHANDRA SINGH
|
October 18, 2017 |
ARTA @ ARTATRAN SAHU Vs. STATE OF ORISSA
|
November 1, 2017 |
ARTATRANA BEHERA & OTHERS Vs. PURNA BEHERA & OTHERS
|
February 3, 2017 |
ARUN KUMAR BISWAL Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE, NEW DELHI AND ANOTHER
|
September 12, 2017 |
ARUN KUMAR NAYAK Vs. STATE OF ORISSA
|
January 9, 2017 |
ARUN KUMAR SAHOO Vs. STATE OF ORISSA
|
October 23, 2017 |
ASHA SINGH Vs. AUTHORIZED OFFICER-CUM
|
October 18, 2017 |
ASHOK BISOI Vs. STATE OF ORISSA
|
March 24, 2017 |
ASHOK KUMAR DAS Vs. STATE OF ORISSA AND ANOTHER
|
April 10, 2017 |
ASHOK KUMAR JENA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
August 30, 2017 |
ASHOK KUMAR PATRA Vs. MANAGING DIRECTOR T.D.C.C.O.L. AND OTHERS
|
April 20, 2017 |
ASHOK KUMAR RAY Vs. REBA BISWAS AND OTHERS
|
January 4, 2017 |
ASHOK KUMAR ROUT Vs. SUSAMA PATRA @ JENA AND OTHERS
|
July 21, 2017 |
ASHOK KUMAR SEN Vs. OLIC AND OTHERS
|
November 24, 2017 |
ASHOK WASUDEO PATWARDHAN Vs. STATE OF ORISSA
|
September 4, 2017 |
ASHUTOSH MOHAPATRA SINCE DEAD Vs. CERTIFICATE OFFICER AND OTHERS
|
August 31, 2017 |
ASMAN GOND & ANOTHER Vs. STATE OF ORISSA
|
July 11, 2017 |
ASSESSING OFFICER-CUM-EXECUTIVE ENGINEER (ELECTRICAL), WESCO, RAJGANGPUR. Vs. APPELLATE AUTHORITY-CUM-ELECTRICAL INSPECTOR AND ANOTHER.
|
July 13, 2017 |
ASWINI KUMAR SAMAL Vs. NEELACHAL ISPAT NIGAM LTD AND ANOTHER
|
August 8, 2017 |
AVA CHAKRABORTY & ANOTHER Vs. BHABATOSH SINHA
|
January 2, 2017 |
BABAJI CHARAN NAYAK Vs. ORISSA MACHINERY AND SANITARY
|
October 9, 2017 |
BABAJI CHARAN SAHOO @ BAISHNAB CHARAN SAHOO Vs. STATE OF ORISSA AND OTHERS
|
March 24, 2017 |
BABRUBAHAN ROUT AND OTHERS Vs. KALANDI MALLIK AND OTHERS
|
November 1, 2017 |
BABRUBAHAN SUNA & ORS. Vs. STATE OF ORISSA
|
May 15, 2017 |
BABU @ GANESH CHANDRA SAHOO Vs. STATE OF ORISSA
|
August 4, 2017 |
BABULA SINGH Vs. STATE OF ORISSA & ANR
|
October 23, 2017 |
BABULI SRICHANDAN Vs. STATE OF ORISSA
|
March 9, 2017 |
BAINA BHOI & OTHERS Vs. DUKHISHYAM ROUT & OTHERS
|
January 3, 2017 |
BAISAKHI MOHANTA @ MAHANTA Vs. MANGULU NAIK
|
July 21, 2017 |
BAITARANI IRON MINES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND OTHERS
|
May 5, 2017 |
BAITARANI IRON MINES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA
|
May 9, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GOURIMANI MISHRA @ MANORAMA
|
March 30, 2017 |
BALADEV PANDA Vs. CHAIRMAN, STATE BANK OF INDIA
|
August 30, 2017 |
BALAJI BUILDERS Vs. ASST COMMISSIONER OF INCOME TAX
|
August 8, 2017 |
BALASORE INDUSTRIAL AREA AND ANR. Vs. STATE OF ORISSA
|
March 29, 2017 |
BALLABHA MALLIK Vs. STATE OF ORISSA
|
August 21, 2017 |
BALMUNDA GANTA AND OTHERS Vs. STATE OF ORISSA
|
December 14, 2017 |
BANA KISAN Vs. MANAGEMENT OF NILDUNGURI SISAL ESTATE
|
July 7, 2017 |
BANABASI GHIVELA Vs. C D M O -CUM-DISTRICT MISSION DIRECTOR, BOLANGIR AND OTHERS
|
September 1, 2017 |
BANAJA KUMARI BEHERA Vs. STATE OF ODISHA
|
April 19, 2017 |
BANAMALI MOHANTA Vs. STATE OF ORISSA
|
March 8, 2017 |
BANAMBAR PARIDA Vs. ORISSA FOREST DEVELOPMENT CORPORATION PARTIES LIMITED
|
January 6, 2017 |
BANAMBAR SAHOO Vs. PANU DAS
|
August 4, 2017 |
BANCHHANIDHI DAKUA Vs. M/S. H.S.C.L. LIMITED
|
August 4, 2017 |
BANGALI BAG Vs. STATE OF ORISSA
|
August 31, 2017 |
BANITA SAMAL Vs. BIKALANANDA SWAIN & OTHERS
|
November 8, 2017 |
BANKARAM KUMBHAR Vs. BUDEL MURMU
|
January 2, 2017 |
BANSHIDHAR DASH Vs. RADHA BANSHI BIHARI THAKUR & ANOTHER
|
October 16, 2017 |
BANSHIDHAR SAHOO & OTHERS Vs. STATE OF ORISSA & OTHERS
|
December 11, 2017 |
BANWARILAL NEWATIA Vs. STATE OF ODISHA
|
January 12, 2017 |
BAPI @ ARINDAM SARKHEL Vs. STATE OF ORISSA
|
April 17, 2017 |
BAPUNI @ CHANDAN MOHAPATRA Vs. STATE OF ORISSA
|
January 25, 2017 |
BASANT KUMAR SENAPATI Vs. ORISSA CONSUMERS CO-OPERATIVE
|
October 10, 2017 |
BASANTA KU. SAHOO AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
October 30, 2017 |
BASISTHA PANDA Vs. STATE OF ORISSA
|
March 24, 2017 |
BASUDEV NANDA & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
January 4, 2017 |
BASUDEV SETHI Vs. STATE OF ODISHA & ANOTHER
|
December 18, 2017 |
BATA KISHORE SETH Vs. KALARSING MEHER AND ANOTHER
|
January 2, 2017 |
BATA KRUSHNA MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
|
January 20, 2017 |
BATAKRUSHNA DAS Vs. STATE OF ORISSA
|
March 10, 2017 |
BATAKRUSHNA MALLIK Vs. PRAFULLA KUMAR PADHY
|
August 4, 2017 |
BATAKRUSHNA ROUT Vs. KUMUDA DEI AND OTHERS
|
November 24, 2017 |
BATRI SANTA Vs. STATE OF ORISSA
|
December 16, 2017 |
BEDA @ SANJEEB MALLIK Vs. STATE OF ORISSA
|
May 4, 2017 |
BEDANANDA DAS Vs. STATE OF ORISSA AND ANOTHER
|
March 29, 2017 |
BENJAMIN ROUL Vs. SAJAL DAS
|
May 2, 2017 |
BENU BEHERA Vs. GOURAHARI PRADHAN
|
November 10, 2017 |
BENUDHAR BARIK Vs. REPUBLIC OF INDIA
|
March 8, 2017 |
BENUDHAR MOHAPATRA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, NAYAGARH
|
March 3, 2017 |
BENUDHAR PARIDA Vs. STATE OF ORISSA
|
March 30, 2017 |
BENUDHAR SAHU Vs. STATE OF ORISSA AND ORS
|
July 31, 2017 |
BENUDHAR SWAIN AND OTHERS Vs. NILAMANI SWAIN AND ANOTHER
|
July 26, 2017 |
BERHAMPUR MUNICIPALITY Vs. MAHALAXMI SAHOO
|
November 15, 2017 |
BETIKHAI ROUT Vs. DASARATHI PATEL AND OTHERS
|
October 12, 2017 |
BHABADEUTI SAHOO Vs. SUKANTA BEHERA & OTHERS
|
October 23, 2017 |
BHABAGRAHI MAHARANA Vs. STATE OF ORISSA, REPRESENTED THROUGH ITS COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF SCHOOL AND MASS EDUCATION AND OTHERS
|
November 21, 2017 |
BHABATOSH SINHA Vs. SMT. PRAVA SINHA
|
January 2, 2017 |
BHABENDRA PRADHAN & ORS. Vs. STATE OF ODISHA & ORS.
|
October 23, 2017 |
BHAGABAN BEHERA Vs. KISHORE CHANDRA DASH
|
August 4, 2017 |
BHAGABAN DAS Vs. STATE OF ORISSA
|
May 4, 2017 |
BHAGABAN KHATUA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
October 23, 2017 |
BHAGABAN KHILLA Vs. STATE OF ODISHA
|
August 11, 2017 |
BHAGABAN URMA (SINCE DEAD) THROUGH L RS Vs. KASTU CHARAN PATEL
|
October 23, 2017 |
BHAGABAT PRASAD BARIK AND OTHERS Vs. CHAIRMAN, BHARAT PETROLEUM CORPORATION LTD , MUMBAI AND OTHERS
|
December 6, 2017 |
BHAGABAT SAMAL Vs. RASHMIKANTA SAHOO
|
December 4, 2017 |
BHAGIRATHI BASTIA Vs. MEMBER SECRETARY, CADRE COMMITTEE, DISTRICT CENTRAL CO-OPERATIVE BANK LTD, BOLANGIR & OTHERS
|
January 25, 2017 |
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
|
February 16, 2017 |
BHAGIRATHI MISHRA AND OTHERS Vs. STATE OF ORISSA
|
March 16, 2017 |
BHAGIRATHI PANDA Vs. UNITED BANK OF INDIA
|
September 13, 2017 |
BHAGYABATI ROUT Vs. STATE OF ODISHA
|
July 19, 2017 |
BHAGYADHAR DASH Vs. STATE OF ODISHA & OTHERS
|
November 14, 2017 |
BHALU @ HADI @ HADIBANDHU MUNDA Vs. STATE OF ORISSA
|
November 11, 2017 |
BHARAT CHANDRA DAS CHOUDHURY (DEAD) THROUGH HIS L RS Vs. RAMA KRISHNA DEO
|
October 27, 2017 |
BHARAT KUMAR PATRA Vs. STATE OF ORISSA
|
January 2, 2017 |
BHARAT MOTORS AND OTHERS Vs. SAVITRI @ SAVITRI DEVI BHAWSINKA AND OTHERS
|
May 8, 2017 |
BHARAT PRADHAN AND ANOTHER Vs. SADHU CHARAN GAUDA
|
November 6, 2017 |
BHASKAR SAHOO Vs. STATE OF ODISHA
|
May 12, 2017 |
BHIKARI CHARAN POTHAL (SINCE DEAD) 1(A) BINA POTHAL & OTHERS Vs. HAZINA BIBI AND OTHERS
|
September 21, 2017 |
BHIKU ORAM AND ORS. Vs. STATE OF ORISSA
|
October 12, 2017 |
BHIMASEN BEHERA Vs. STATE OF ODISHA
|
July 6, 2017 |
BHIMASEN GOCHAYAT Vs. ZONAL MANAGER, BANK OF INDIA, ORISSA ZONE
|
March 3, 2017 |
BHISMA CHARAN PRADHAN Vs. STATE OF ORISSA
|
October 26, 2017 |
BHOLANATH BAL AND OTHERS Vs. NANDI BAL AND OTHERS
|
November 6, 2017 |
BHRAMAR @ BHRAMARBAR PRADHAN Vs. RAJ KISHORE SAHOO AND OTHERS
|
March 15, 2017 |
BHRAMARBAR JENA Vs. STATE OF ORISSA
|
October 12, 2017 |
BHRAMARBAR PRADHAN Vs. KAMALA BEWA AND ANOTHER
|
January 27, 2017 |
BHRAMARBAR RAY Vs. BISHNU CHARAN ROUTRAY AND OTHERS
|
November 3, 2017 |
BHRUGURAM DASH Vs. ANANDA MOHAN DUTTA AND OTHERS
|
December 7, 2017 |
BHUBAN MALLIK AND ANOTHER Vs. STATE OF ORISSA
|
March 24, 2017 |
BIBHUTI BHUSAN PATNAIK Vs. STATE OF ODISHA
|
July 5, 2017 |
BICHITRANANDA BEHERA Vs. STATE OF ORISSA & OTHERS
|
January 18, 2017 |
BICHITRANANDA PANDA Vs. ORISSA POWER GENERATION CORPORATION LIMITED AND OTHERS
|
November 29, 2017 |
BIDYADHAR BEHERA & OTHERS Vs. NILAKANTHA ROUT & ANOTHER
|
December 15, 2017 |
BIJAY KISHORE SWAIN Vs. HAREKRUSHNA NAYAK
|
October 23, 2017 |
BIJAY KU DAS & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
October 16, 2017 |
BIJAY KUMAR PAIKARAY Vs. STATE OF ODISHA AND OTHERS
|
January 3, 2017 |
BIJAYA CHANDRA DAS CHOUDHURY (DEAD) THROUGH HIS L RS Vs. RAMA KRISHNA DEO
|
October 27, 2017 |
BIJAYA KETAN SWAIN AND ANOTHER Vs. STATE OF ORISSA
|
January 12, 2017 |
BIJAYA KUMAR AGRAWAI Vs. STATE OF ORISSA AND ORS
|
August 22, 2017 |
BIJAYA KUMAR MALLICK Vs. RABINARAYAN LENKA
|
May 9, 2017 |
BIJAYA KUMAR PATRA Vs. STATE OF ORISSA
|
November 6, 2017 |
BIJAYA KUMAR PRADHAN Vs. ORISSA ADMINISTRATIVE TRIBUNAL
|
July 7, 2017 |
BIKA NAG (DEAD) THROUGH HIS L RS Vs. UKIA GANDA @ BHAINA THROUGH HER L R
|
September 6, 2017 |
BIKASH CH TULSIYAN AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 24, 2017 |
BIKRAM CHHOTARAY Vs. STATE OF ODISHA
|
July 18, 2017 |
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
|
September 22, 2017 |
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
|
February 9, 2017 |
BIKUNA SAHU & ANOTHER Vs. STATE OF ORISSA
|
February 3, 2017 |
BILASH KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
|
June 27, 2017 |
BILASH KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
|
January 17, 2017 |
BIMAL KRUSHNA TRIPATHY Vs. STATE OF ODISHA AND OTHERS
|
March 29, 2017 |
BIMAL SAHIS Vs. STATE BANK OF INDIA
|
July 15, 2017 |
BIMBADHAR LENKA Vs. STATE OF ORISSA & ORS
|
August 9, 2017 |
BIMBADHAR NAYAK Vs. MANAGING DIRECTOR,TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LIMITED AND OTHERS
|
August 11, 2017 |
BIMBADHAR SATAPATHY Vs. STATE OF ORISSA
|
June 29, 2017 |
BIMBADHARA PRADHAN Vs. BHRAMARABAR MOHANTY AND ANOTHER
|
December 18, 2017 |
BINAPANI MITRA Vs. TRIPTY MITRA
|
September 18, 2017 |
BINOD BIHARI SAMANTARAY Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
July 5, 2017 |
BINOD COMMERCIAL COMPANY Vs. EXECUTIVE ENGINEER (ELECTRICAL)
|
December 19, 2017 |
BINOD PRADHAN Vs. STATE OF ORISSA
|
November 23, 2017 |
BINODINI MISHRA Vs. AUTHORIZED OFFICER
|
November 6, 2017 |
BINODINI SADUAL Vs. RANJIT KUMAR MOHANTY & OTHERS
|
August 16, 2017 |
BIPIN BEHARI BARIK & ANOTHER Vs. GULA DALABEHERA & OTHERS
|
January 6, 2017 |
BIPIN BEHERA Vs. SADASIVA PRADHAN AND OTHERS
|
November 7, 2017 |
BIRA KISHORE PANDA Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK AND OTHERS
|
January 5, 2017 |
BIRAJA PRASAD BASU Vs. GOPAL CHANDRA BANARJEE AND OTHERS
|
January 25, 2017 |
BIRANCHI NARAYAN MISHRA Vs. GOVERNING BODY, ORISSA REMOTE SENSING APPLICATION CENTRE
|
September 13, 2017 |
BIRANCHI NARAYAN SAHOO Vs. UNION OF INDIA AND OTHERS
|
April 26, 2017 |
BIRANCHI PADHAN Vs. COLLECTOR, BOLANGIR
|
April 7, 2017 |
BIRLA TYRES WORKERS UNION Vs. STATE OF ODISHA AND OTHERS
|
May 9, 2017 |
BIRSING MUNDA Vs. STATE OF ORISSA
|
September 16, 2017 |
BISHNU CHARAN DAS Vs. STATE OF ODISHA
|
December 16, 2017 |
BISHNU CHARAN MOHANTY Vs. UCO BANK
|
July 13, 2017 |
BISWA BHANU PATNAIK Vs. PAGAL ALIAS BUGULA ALIAS BIBHUTI
|
September 26, 2017 |
BISWA RANJAN SAHOO AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 3, 2017 |
BISWAJEET MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
|
August 17, 2017 |
BISWAJIT DASH Vs. TRILOCHAN BEHERA
|
May 9, 2017 |
BISWAMBAR DAS Vs. STATE OF ODISHA & ANR
|
December 6, 2017 |
BISWAMBAR SAHOO Vs. STATE OF ODISHA
|
April 21, 2017 |
BISWANATH BEHERA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION & ORS.
|
December 8, 2017 |
BISWANATH BISOI @ HARIJAN AND ANOTHER Vs. STATE OF ORISSA
|
September 7, 2017 |
BISWANATH CHATTERJEE Vs. RAJASHREE DAS MOHAPATRA
|
January 25, 2017 |
BISWANATH CHOUDHURY (DEAD) Vs. STATE OF ORISSA AND ANOTHER
|
August 4, 2017 |
BISWANATH DALEI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
March 1, 2017 |
BISWANATH NANDA AND OTHERS Vs. C.M.D. MAHANADI COAL FIELDS
|
November 1, 2017 |
BLESSINGS PRIVATE LTD Vs. CHAIRMAN, MICRO SMALL ENTERPRISES FACILITATION COUNCIL AND COMMISSIONER-CUMDIRECTOR OF INDUSTRIES, ODISHA AND ANOTHER
|
April 24, 2017 |
BODEPU VAIKUNTHA RAO Vs. MEMBER, BOARD OF REVENUE, ORISSA, CUTTACK & OTHERS
|
August 17, 2017 |
BOILOCHAN ROUT Vs. STATE OF ORISSA & OTHERS
|
February 10, 2017 |
BOLANI ORES MINES Vs. GOVT. OF INDIA
|
April 25, 2017 |
BRAHMANANDA JENA (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & ANOTHER
|
May 19, 2017 |
BRAHMANANDA NAIK Vs. STATE OF ORISSA AND OTHERS
|
October 13, 2017 |
BRAJA MOHAN DAS (DEAD) HIS L RS -PADMINI DAS & OTHERS Vs. ADDL DISTRICT MAGISTRATE, GANJAM AND OTHERS
|
January 18, 2017 |
BRAJA SUNDAR NARENDRA GUMAN SINGH Vs. STATE OF ORISSA AND ANOTHER
|
July 3, 2017 |
BRAJA SUNDAR PANDA Vs. STATE OF ORISSA
|
January 6, 2017 |
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PRASANTA KUMAR PRUSTI
|
August 17, 2017 |
BRUNDABAN BEHERA Vs. STATE OF ORISSA
|
February 16, 2017 |
BUDHIMAN BISWAL Vs. STATE OF ORISSA & ANOTHER
|
July 17, 2017 |
BULI JENA AND OTHERS Vs. BISHNU CHARAN SUTAR
|
October 23, 2017 |
BUTURU MUNDA @ BIRSA & OTHERS Vs. STATE OF ORISSA
|
November 21, 2017 |
CELEX TECHNOLOGIES PVT LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
September 8, 2017 |
CENTRAL ELECTRICITY UTILITY OF SERVICE OF ORISSA Vs. KUNJA BIHARI MOHAPATRA AND ANOTHER
|
October 23, 2017 |
CENTRAL RESERVE POLICE FORCE AND OTHERS Vs. UPENDRA PANDA
|
November 10, 2017 |
CH. GOBINDA RAO Vs. ASST. GENERAL MANAGER
|
March 10, 2017 |
CH. KIRAN KUMAR AND OTHERS Vs. STATE OF ORISSA
|
October 9, 2017 |
CHADEI SAHOO Vs. SECRETARY TO GOVERNMENT OF ORISSA, REVENUE & OTHERS
|
May 16, 2017 |
CHAIRMAN,ODISHA STAFF SELECTION COMMISSION Vs. SATYAJIT PRATAPSINGH AND OTHERS
|
May 11, 2017 |
CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LTD Vs. DEPUTY DIRECTOR OF MINES, TALCHER & OTHERS
|
October 18, 2017 |
CHAIRMAN-CUM-MANAGING DIRECTOR, ODISHA MINING CORPORATION LTD , BHUBANESWAR Vs. CHAIRMAN, COMMITTEE OF CHIEF ENGINEERS & ENGINEER-IN-CHIEF (CIVIL), BHUBANESWAR & OTHERS
|
April 14, 2017 |
CHAITANA MAJHI Vs. PHULAMONI SOREN
|
March 17, 2017 |
CHAKRADHAR MOHANTY & ANOTHER Vs. DAITARI SAHOO
|
November 29, 2017 |
CHAKRADHAR SAHOO Vs. CESU AND OTHERS
|
October 12, 2017 |
CHAMPI DAS AND OTHERS Vs. SANSAI DAS PONKA @ SANSAI PONKA AND ANOTHER
|
July 10, 2017 |
CHANDRA BEWA AND OTHERS Vs. P KAMAL LOCHAN NAIK AND OTHERS
|
December 5, 2017 |
CHANDRA KISHORE MOHANTY Vs. STATE OF ORISSA & ANR
|
December 4, 2017 |
CHANDRA MAJHI AND ANOTHER Vs. STATE OF ORISSA
|
October 11, 2017 |
CHANDRA SEKHAR PATNAIK Vs. STATE OF ORISSA
|
May 4, 2017 |
CHANDRA SEKHAR SWAIN (IN BOTH) Vs. STATE OF ODISHA AND OTHERS (IN BOTH)
|
March 3, 2017 |
CHANDRAMA MISHRA AND ANOTHER Vs. KISHORE CHANDRA MISHRA AND ANOTHER
|
November 27, 2017 |
CHANDRASEKHAR SETHY Vs. STATE OF ORISSA
|
March 15, 2017 |
CHANDU MAJHI AND OTHERS Vs. LAXMAN MAJHI AND OTHERS
|
September 8, 2017 |
CHARULATA PANDA AND ANOTHER Vs. UPENDRA KUMAR MOHAPATRA AND OTHERS
|
May 8, 2017 |
CHHABI BAGH Vs. SAILA BAGH (DEAD) & OTHERS
|
December 19, 2017 |
CHHATRAPATI DIBYA RANJAN BISWAL Vs. STATE OF ODISHA & OTHERS
|
January 4, 2017 |
CHHOTALAL MOHANTA AND OTHERS Vs. STATE OF ODISHA
|
July 10, 2017 |
CHIEF EXECUTIVE OFFICER Vs. ANJANA PRUSTY
|
April 5, 2017 |
CHIEF EXECUTIVE OFFICER (WESCO) SAMBALPUR AND OTHERS Vs. PADMINI MEHER & OTHERS
|
July 13, 2017 |
CHINTAMANI PADHI Vs. MANAGEMENT OF UCO BANK AND OTHERS
|
July 15, 2017 |
CHINTAMANI PATRA Vs. STATE OF ODISHA
|
July 3, 2017 |
CHINTAMANI ROUT Vs. COLLECTOR, KALAHANDI & ANOTHER
|
March 16, 2017 |
CHINTAMANI ROUT Vs. SARAT CHANDRA DASH
|
November 20, 2017 |
CHINTAMANI SAHU AND ANOTHER Vs. RAMA CHANDRA SAHU
|
December 8, 2017 |
CHITRA DEO & OTHERS Vs. ORISSA GUJARATI SAMAJ & OTHERS
|
October 23, 2017 |
CHITTARANJAN MISHRA & ANR. Vs. STATE OF ORISSA
|
November 13, 2017 |
CHMPA BEWA & OTHERS Vs. SMT. SNEHALATA DEVI
|
January 30, 2017 |
CHUNU @ CHUNURAM MOHANTA AND ANOTHER Vs. STATE OF ORISSA
|
January 12, 2017 |
CHURCH OF "ST. JOHN Vs. SOUTH EASTERN RAILWAY & ANOTHER
|
November 29, 2017 |
COLLECTOR, PURI AND ANOTHER Vs. BALUNKI SWAIN
|
August 21, 2017 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & S T Vs. SANKET COMMUNICATIONS PVT LTD
|
January 5, 2017 |
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. VODAFONE ESSAR SPACETEL LTD.
|
August 17, 2017 |
CUTTACK MUNICIPAL CORPORATION Vs. STATE OF ODISHA
|
March 9, 2017 |
D NARAYANAMMA Vs. STATE OF ORISSA AND OTHERS
|
August 21, 2017 |
DAITARI SWAIN Vs. STATE OF ORISSA AND OTHERS
|
December 11, 2017 |
DAITARY MUKHI Vs. G M (P & A), OMC LTD , BHUBANESWAR AND ANOTHER
|
November 9, 2017 |
DAMBARUDHAR BUDEK & OTHERS Vs. STATE OF ODISHA & OTHERS
|
February 2, 2017 |
DAMODAR NAIK Vs. JOGINDRA PATEL AND ANOTHER
|
August 9, 2017 |
DAMODAR PRADHAN Vs. UNITED BANK OF INDIA & OTHERS
|
March 7, 2017 |
DANDU NAYAK AND OTHERS Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, ODISHA & OTHERS
|
August 10, 2017 |
DASARA MUNDA Vs. STATE OF ORISSA
|
September 16, 2017 |
DASARATHI PANIGRAHI Vs. STATE OF ORISSA AND ANOTHER
|
July 14, 2017 |
DAYANIDHI MOHAPATRA Vs. THE COLLECTOR-CUM-DISTRICT
|
March 23, 2017 |
DEBA PRASAD NANDA Vs. STATE OF ORISSA
|
May 4, 2017 |
DEBABRATA MOHANTY Vs. RABINDRA KUMAR MISHRA AND OTHERS
|
April 11, 2017 |
DEBADUTTA MOHAPATRA Vs. STATE OF ORISSA
|
April 24, 2017 |
DEBASIS SAHA AND ANOTHER Vs. BASUDEV SAHA
|
November 2, 2017 |
DEBENDRA KUMAR NAYAK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
April 12, 2017 |
DEBENDRA MANDAL Vs. STATE OF ORISSA & ORS.
|
February 28, 2017 |
DEBI PRASAD MOHANTY Vs. CHIEF EXECUTIVE OFFICER
|
August 24, 2017 |
DEBULA @ DEBENDRA SAHU Vs. STATE OF ORISSA
|
August 28, 2017 |
DEBULA ALIAS DEBENDRA SAHU Vs. STATE OF ORISSA
|
June 28, 2017 |
DEEPAK GUPTA Vs. STATE OF ORISSA
|
August 24, 2017 |
DEEPALI DEBNATH Vs. MANAGING DIRECTOR, MAHANADI COALFIELD LTD
|
December 5, 2017 |
DEEPTIBALA BEHURA Vs. AFR NIRUPAMA MAHALA
|
November 7, 2017 |
DESHARANJAN TRIPATHY @ TUKUNA Vs. JADUMANI @ JADUNATH TRIPATHY
|
April 21, 2017 |
DEVRAJ SINGH DEO @ DEVRAJ SINGH Vs. BALANGIR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED AND ANOTHER
|
May 3, 2017 |
DHANA HALWA Vs. STATE OF ORISSA
|
September 12, 2017 |
DHARANIDHAR KHANDAI (DEAD) Vs. KRUSHNA CHANDRA JENA AND OTHERS
|
July 14, 2017 |
DHARANIDHAR LENKA (DEAD) ABANTI LENKA AND OTHERS Vs. GAJENDRANATH LENKA (DEAD) ANNAPURNA LENKA & OTHERS
|
January 25, 2017 |
DHARITREE ENTERPRISES Vs. ODISHA STATE WAREHOUSING CORPORATION
|
August 24, 2017 |
DHARMARAJ MOHAPATRA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
September 14, 2017 |
DHIRA ALIAS DHIRENDRA ROUT Vs. STATE OF ODISHA
|
September 26, 2017 |
DHIRENDRA KUMAR MISHRA Vs. MAHANADI COALFIELDS LIMITED AND ANOTHER
|
May 18, 2017 |
DHRUBA PRADHAN Vs. GUPTA PRADHAN & OTHERS
|
December 22, 2017 |
DIBAKAR MISHRA Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL AND MASS EDUCATION AND OTHERS
|
August 18, 2017 |
DIGAMBAR BEHERA Vs. STATE OF ODISHA AND OTHERS
|
July 27, 2017 |
DIGAMBAR DAS Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
August 30, 2017 |
DIGAMBAR PASAYAT Vs. SANTOSH KUMAR PASAYAT AND OTHERS
|
July 4, 2017 |
DIJABAR MOHARANA Vs. STATE OF ORISSA
|
October 14, 2017 |
DILIP KUMAR PRADHAN Vs. STATE OF ORISSA
|
September 14, 2017 |
DINABANDHU KAR Vs. STATE OF ODISHA AND OTHERS
|
March 23, 2017 |
DINABANDHU PRUTHAL AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
November 2, 2017 |
DINESH PANIGRAHY Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, STATE TRANSPORT AUTHORITY, ODISHA, CUTTACK AND OTHERS
|
April 6, 2017 |
DIPTI RANJAN MISHRA Vs. STATE OF ORISSA
|
May 2, 2017 |
DIRECTOR, SPORTS, CULTURE & YOUTH SERVICES AND OTHERS Vs. AJAYA KUMAR DAS
|
November 15, 2017 |
DISTRICT MANAGER, ODISHA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER Vs. PURNA CHANDRA PARIDA AND OTHERS
|
August 9, 2017 |
DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. BHABANI SANKAR MISHRA
|
March 21, 2017 |
DOLA @ DOLAGOBINDA PRADHAN Vs. STATE OF ORISSA
|
May 10, 2017 |
DOLAGOBINDA RATH AND ANOTHER Vs. LOKNATH MISHRA
|
January 27, 2017 |
DOLAGOVINDA BARALA Vs. REPUBLIC OF INDIA
|
September 1, 2017 |
DOLAMANI BARIHA Vs. BISAKHA BARIHA
|
December 11, 2017 |
DR. DINESH PRASAD MISHRA Vs. STATE OF ORISSA
|
May 9, 2017 |
DR. KALYANI PARIDA Vs. STATE OF ODISHA
|
May 5, 2017 |
DR. KARUNAKAR SAHOO AND ORS. Vs. STATE OF ODISHA & ANOTHER
|
June 27, 2017 |
DR. KSHITENDRA NARAYAN MISHRA Vs. STATE OF ORISSA AND OTHERS
|
April 6, 2017 |
DR. PRASANA KUMAR CHHOTARAY Vs. VICE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, BHUBANESWAR AND ANOTHER
|
July 4, 2017 |
DR. RAJALAXMI BEURA Vs. VICE CHANCELLOR
|
August 8, 2017 |
DR. RAJASHREE MISHRA Vs. O.U.A.T.
|
May 5, 2017 |
DR. RAJESH KUMAR AGRAWAL Vs. STATE OF ODISHA
|
May 2, 2017 |
DR. SHANTI SUDHA SAHU Vs. STATE OF ODISHA
|
March 30, 2017 |
DR. SMRUTISUDHA PATTNAIK Vs. ACHARYA HARIHAR REGIONAL CANCER
|
May 2, 2017 |
DR. SUBAS CHANDRA DASH Vs. STATE OF ORISSA
|
February 27, 2017 |
DR. UTTAM KUMAR SAMANTA Vs. KIIT UNIVERSITY, REPRESENTED BY ITS VICE-CHANCELLOR
|
April 19, 2017 |
DRAUPADI NAYAK AND ANOTHER Vs. RUPADHAR NAYAK AND ANOTHER
|
November 20, 2017 |
DUKHABANDHU MOHANTA & OTHERS Vs. STATE OF ORISSA & OTHERS
|
December 8, 2017 |
DURGA CHARAN ROUL AND OTHERS Vs. BHAGIRATHI ROUL AND OTHERS
|
December 20, 2017 |
DURGA PRASAD MOHARANA Vs. RAILWAY BOARD
|
January 2, 2017 |
DURYODHAN MOHANTY Vs. REPUBLIC OF INDIA
|
February 3, 2017 |
DURYODHAN SAHU (SINCE DEAD) THROUGH L RS AND OTHERS Vs. JANMAJAYA SAHU AND OTHERS
|
August 16, 2017 |
DUSKAR BARIK Vs. STATE OF ORISSA
|
February 23, 2017 |
DUVVADA SRINIVAS Vs. STATE OF ORISSA (VIGILANCE)
|
April 26, 2017 |
E. SRINIBAS AND ORS. Vs. STATE OF ORISSA
|
November 2, 2017 |
EDUCATIONAL AGENCY OF KALINGA RESIDENTIAL COLLEGE, TARAPUR Vs. STATE OF ORISSA & ANOTHER
|
March 16, 2017 |
ENZEN GLOBAL SOLUTIONS PVT LTD Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
|
August 11, 2017 |
EPARI MADHAB RAO Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED AND OTHERS
|
October 16, 2017 |
EPILI KORA Vs. EPILI PAPAMA
|
April 7, 2017 |
ESSAR PARADIP TERMINALS LTD AND ANOTHER Vs. CHAIRMAN, PARADIP PORT TRUST
|
April 24, 2017 |
ESSEL MINING AND INDUSTRIES LTD. AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
March 2, 2017 |
EXECUTIVE ENGINEER Vs. SUSAMA MANGARAJ AND ANOTHER
|
November 2, 2017 |
EXECUTIVE ENGINEER (ELECT ), CITY DISTRIBUTION DIVISION-II, CESU, BADAMBADI, CUTTACK AND OTHERS Vs. CHAIRPERSON, PERMANENT LOK ADALAT (PSU), CANTONMENT ROAD, CUTTACK & ANOTHER
|
May 16, 2017 |
EXECUTIVE ENGINEER, ELECTRICAL DIVISION, CESU, PURI Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
August 17, 2017 |
EXECUTIVE ENGINEER, RURAL WORKS DIVISION, PHULBANI Vs. BIPRA CHARAN PATRA
|
September 20, 2017 |
EXECUTIVE OFFICER LORD LINGARAJ Vs. GOVERNMENT OF ORISSA REPRESENTED
|
November 14, 2017 |
FAGALA NAIK Vs. STATE OF ORISSA
|
November 27, 2017 |
FAKIR MOHAN EDUCATION AND CHARITABLE TRUST, SERGARH, BALASORE Vs. NESCO AND OTHERS
|
October 27, 2017 |
FAUZIA NAQVIE Vs. SECRETARY, NATIONAL COUNCIL OF EDUCATION RESEARCH & TRAINING AND OTHERS
|
August 4, 2017 |
FERTILIZER CORPORATION OF INDIA LTD. TALCHER Vs. STATE OF ORISSA
|
May 4, 2017 |
FOOD CORPORATION OF INDIA AND OTHERS Vs. JALABI SAHA
|
February 27, 2017 |
FOOD CORPORATION OF INDIA AND OTHERS Vs. DEBENDRA RAM
|
February 27, 2017 |
G. BASAVAIAH Vs. SAMIR KUMAR PATTNAIK
|
July 10, 2017 |
GADADHAR MAHALIK AND OTHERS Vs. STATE OF ORISSA
|
July 31, 2017 |
GAGAN BEHARI PANI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 6, 2017 |
GAGAN BIHARI PRADHAN Vs. STATE OF ORISSA AND ANR.
|
December 7, 2017 |
GAJENDRA BHOI Vs. STATE OF ORISSA
|
April 7, 2017 |
GAJENDRA JENA AND ANOTHER Vs. MANAGING DIRECTOR, NESCO, NAYAPALLI, BHUBANESWAR AND OTHERS
|
April 24, 2017 |
GAMBHARIMUNDA GRAMA PANCHAYAT Vs. STATE OF ORISSA AND ORS.
|
January 13, 2017 |
GANANATH SAMAL Vs. JHARANA @ JHATIA NAYAK AND OTHERS
|
December 14, 2017 |
GANAPATI TARAI AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
November 27, 2017 |
GANDHI JENA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
December 4, 2017 |
GANDHI PRADHAN Vs. ODISHA STATE ROAD TRANSPORT CORPORATION & OTHERS
|
February 3, 2017 |
GANESH CHANDRA JEW Vs. KALIA SINGH & OTHERS
|
November 22, 2017 |
GANESH MOHARANA AND OTHERS Vs. SABITRI MOHARANA
|
January 4, 2017 |
GANESH SHANKAR SHUKLA (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & ANOTHER
|
October 23, 2017 |
GANESWAR ROUT AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
December 8, 2017 |
GANGADHAR JENA Vs. STATE OF ODISHA
|
August 17, 2017 |
GANGADHAR KARJEE Vs. STATE OF ORISSA
|
February 23, 2017 |
GANGADHAR MISHRA Vs. BILASHINI PANIGRAHI AND OTHERS
|
February 21, 2017 |
GANGADHAR SAI & OTHERS Vs. COLLECTOR, BOLANGIR & OTHERS
|
March 3, 2017 |
GANIA @ GANESWAR SETHI AND ANOTHER Vs. STATE OF ORISSA
|
April 17, 2017 |
GAYASUDDIN KHAN Vs. STATE OF ODISHA AND OTHERS
|
May 9, 2017 |
GDCL KRISHNA TCPL JV Vs. STATE OF ODISHA AND OTHERS
|
September 21, 2017 |
GENERAL MANAGER (MINES), STEEL AUTHORITY OF INDIA LTD , KEONJHAR Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, S T A , ORISSA, CUTTACK AND ANOTHER
|
September 14, 2017 |
GENERAL MANAGER, IB VALLEY AREA, MAHANADI COALFIELDS LTD. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
August 3, 2017 |
GHANA BARAD (DEAD) THROUGH HIS LEGAL HEIRS Vs. STATE OF ORISSA AND OTHER
|
August 11, 2017 |
GHANASHYAM MEHER Vs. STATE OF ORISSA AND OTHERS
|
March 29, 2017 |
GHANASHYAM PRADHAN AND OTHERS Vs. RAM PRATAP KHERIA
|
July 21, 2017 |
GIRIDHARI SAHU (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA AND OTHERS
|
September 4, 2017 |
GIRISH CHANDRA TRIPATHY Vs. ORISSA STATE CO-OPERATIVE MARKETING FEDERATION LTD.
|
April 5, 2017 |
GITANJALI SAHOO Vs. STATE OF ODISHA AND OTHERS
|
December 20, 2017 |
GOBARA MAJHI Vs. STATE OF ORISSA
|
November 21, 2017 |
GOBARDHAN NAIK Vs. STATE OF ODISHA
|
November 7, 2017 |
GOBARDHAN ROUL Vs. STATE OF ORISSA
|
November 27, 2017 |
GOBARDHAN SETH Vs. STATE OF ORISSA
|
June 28, 2017 |
GOBINDA SAHOO Vs. MANAGING DIRECTOR
|
December 8, 2017 |
GODABA MADHU Vs. RAI ANANDAM
|
March 3, 2017 |
GOKUL ALIAS GOKUL CHAND PODDAR Vs. STATE OF ORISSA
|
August 11, 2017 |
GOKULANANDA SETHY Vs. COLLECTOR, RAYAGADA & OTHERS
|
July 3, 2017 |
GOPABANDHU PANDA Vs. CHAIRMAN, ORISSA STATE ELECTRICITY BOARD, BHUBANESWAR AND OTHERS
|
December 20, 2017 |
GOPAL @ SANKARSHAN SATHPATHY & ANOTHER Vs. STATE OF ORISSA & OTHERS
|
February 15, 2017 |
GOPAL BAGRI Vs. URBAN COOPERATIVE BANK LTD., CUTTACK
|
March 20, 2017 |
GOPAL CH GARNAYAK AND OTHERS Vs. POWER GRID CORPORATION OF INDIA LTD & ORS
|
December 19, 2017 |
GOPAL CHARAN SATPATHY Vs. STATE OF ORISSA
|
January 5, 2017 |
GOPIBALLAV JOSHI Vs. MURALIDHAR JOSHI AND OTHERS
|
March 3, 2017 |
GOPINATH ACHARYA & ORS. Vs. PITHA HEMBRAM & ANOTHER
|
May 9, 2017 |
GOPINATH JENA & ANOTHER Vs. PITAMBARA JENA & OTHERS
|
February 28, 2017 |
GOURAHARI NAYAK Vs. STATE OF ORISSA AND OTHERS
|
May 17, 2017 |
GOURANGA CHARAN ROUT Vs. STATE OF ORISSA AND OTHERS
|
July 24, 2017 |
GOURANGA PRASAD JENA Vs. JALADHARA CHAKRA AND OTHERS
|
December 1, 2017 |
GOURI SANKAR MOHAPATRA Vs. REGIONAL DIRECTOR
|
May 2, 2017 |
GOVERNING BODY OF ASTARANGA COLLEGE ASTARANGA, PURI Vs. STATE OF ORISSA & OTHERS
|
September 15, 2017 |
GOVERNING BODY OF PRASANNA PAL COLLEGE Vs. STATE OF ODISHA AND OTHERS
|
August 23, 2017 |
GOVERNMENT OF ODISHA AND ANOTHER Vs. ARUN KUMAR BHADRA AND OTHERS
|
June 27, 2017 |
GOVERNMENT OF ORISSA & ANOTHER Vs. BAIDHAR MAHAPATRA & OTHERS
|
November 25, 2017 |
GOVINDA ACHARYA Vs. STATE OF ORISSA & ANOTHER
|
September 11, 2017 |
GOVINDA NAHAK Vs. JURIA GOUDA
|
May 8, 2017 |
GRAMA DEVATI SATABHAUNI ... Vs. RANGA BEWA AND OTHERS
|
December 18, 2017 |
GULI BEHERA Vs. STATE OF ORISSA
|
September 16, 2017 |
GUNANIDHI JENA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
May 9, 2017 |
GURU HANTALA Vs. STATE OF ODISHA AND OTHERS
|
April 19, 2017 |
GURU PRASAD MISHRA Vs. STATE OF ORISSA AND ANOTHER
|
July 31, 2017 |
GURU SISA Vs. STATE OF ORISSA
|
October 28, 2017 |
GYAN PRAKASH AGARWAL Vs. STATE OF ORISSA
|
March 15, 2017 |
GYANENDRA PALAI Vs. STATE OF ORISSA & OTHERS
|
September 13, 2017 |
HADIBANDHU PATNAIK Vs. GIRIDHARI PATNAIK (SINCE DEAD) THROUGH L.RS.
|
November 6, 2017 |
HADIBANDHU SWAIN Vs. STATE OF ORISSA
|
July 20, 2017 |
HALU @ HALURI JENA Vs. MANMOHAN DAS & ANOTHER
|
July 19, 2017 |
HAREKRUSHNA GIRI AND ANOTHER Vs. ANNAPURNA DAS AND OTHERS
|
April 21, 2017 |
HARI SHANKAR UPADHAYA Vs. STATE (VIGILANCE)
|
September 12, 2017 |
HARIA @ HRUSHIKESH SETHI Vs. STATE OF ORISSA
|
October 26, 2017 |
HARIHAR SAHU Vs. STATE OF ORISSA & ANOTHER
|
March 30, 2017 |
HARIHAR SARAF Vs. STATE OF ORISSA AND ANOTHER
|
April 21, 2017 |
HARINARAYAN PATNAIK Vs. CHAIRMAN, DISTRICT LEGAL SERVICES AUTHORITY, BARGARH & ANOTHER
|
April 18, 2017 |
HARISANKAR PRASAD RAM Vs. STATE OF ODISHA AND OTHERS
|
September 18, 2017 |
HARISH CHANDRA MAJHI AND OTHERS Vs. MADHU RAY AND OTHERS
|
November 30, 2017 |
HARKESH KUMAR Vs. UNION OF INDIA, REPRESENTED THROUGH IT S SECRETARY TO GOVERNMENT OF INDIA
|
December 19, 2017 |
HATA BEHERA Vs. COLLECTOR. KHURDA & ORS.
|
July 7, 2017 |
HEMALATA DEVI Vs. COLLECTOR, GANJAM & OTHERS
|
June 27, 2017 |
HEMANTA KUMAR MOHANTA AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
|
September 6, 2017 |
HENARANI DAS Vs. SURESH CH SISU GOSWAMY
|
May 19, 2017 |
HIDAYAT KHAN @ HIDAYATULLAH KHAN Vs. STATE OF ORISSA
|
September 26, 2017 |
HIMANSHU BHUSAN PANIGRAHI Vs. STATE OF ODISHA,VIGILANCE
|
December 20, 2017 |
HOSANLAL SAHU & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
April 7, 2017 |
HOSEN KHAN Vs. STATE OF ORISSA
|
September 12, 2017 |
HOTEL EMPIRES Vs. COMMISSIONER (APPEALS), CENTRAL EXCISE
|
March 16, 2017 |
HRUSHI @ HRUSIKESH BEHERA AND OTHERS Vs. SMT.KUMARI URMA
|
July 10, 2017 |
HRUSHIKESH SAHOO AND OTHERS Vs. TARAMANI DEI AND ANOTHER
|
August 4, 2017 |
ILARANI RAY & OTHERS Vs. JAYAPRAKASH ROUT & OTHERS
|
March 20, 2017 |
INDIAN OIL CORPORATION LTD. Vs. COLLECTOR & DISTRICT MAGISTRATE, JAJPUR AND OTHERS
|
August 30, 2017 |
INDRAMANI SAHU Vs. STATE OF ORISSA & ANOTHER
|
October 24, 2017 |
INDRANI MITRA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
December 12, 2017 |
INDUMATI SAHU Vs. SECRETARY, ROTARY CLUB, PURI
|
February 15, 2017 |
INDURE PRIVATE LIMITED, NEW DELHI Vs. STATE OF ODISHA AND OTHERS
|
July 27, 2017 |
IPSITA PRATIHARI Vs. STATE OF ORISSA
|
March 23, 2017 |
ISHWAR SAMAL Vs. KESHAB SAMAL AND OTHERS
|
August 18, 2017 |
ISWAR CHANDRA PATEL Vs. PITER TIRKEY AND OTHERS
|
September 12, 2017 |
ISWAR CHANDRA PRADHAN Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, LAW DEPARTMENT AND OTHERS
|
May 16, 2017 |
J R C RECOURSES PVT LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA
|
November 23, 2017 |
JADA @ JAGABANDHU MALIK Vs. STATE OF ORISSA
|
September 16, 2017 |
JADUMANI DAS AND ANOTHER Vs. BALARAM NAYAK
|
April 11, 2017 |
JADUNATH JENA Vs. HIRAMANI BEWA & OTHERS
|
December 22, 2017 |
JAGA BANDHU DASH Vs. STATE OF ORISSA AND OTHERS
|
November 16, 2017 |
JAGA PENTHEI Vs. STATE OF ORISSA
|
September 16, 2017 |
JAGABANDHU SAMAL Vs. RABI SAMAL & OTHERS
|
February 7, 2017 |
JAGABANDHU SAMANTA (SINCE DEAD) THROUGH L R Vs. SUDARSAN JAY @ PAN AND ANOTHER
|
December 15, 2017 |
JAGADISH BEHERA Vs. STATE OF ORISSA
|
October 12, 2017 |
JAGADISH CHANDRA DAS Vs. P.O., LABOUR COURT, SAMBALPUR AND ANR.
|
July 20, 2017 |
JAGADISH CHANDRA PARIJA (DEAD) Vs. SREECHANDRA PARIJA & OTHERS
|
April 25, 2017 |
JAGANNATH BEHERA @ JANGURU Vs. STATE OF ORISSA
|
September 7, 2017 |
JAGANNATH JENA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
December 6, 2017 |
JAGANNATH LAHARIA Vs. STATE OF ORISSA
|
July 4, 2017 |
JAGANNATH MALLIK Vs. SURENDRA GARTIA
|
April 7, 2017 |
JAGANNATH SAHOO & OTHERS Vs. BANAMBAR SAHOO & OTHERS
|
August 28, 2017 |
JAGAT PRASAD SINGH & OTHERS Vs. HEMANTA PRASAD SINGH & ANOTHER
|
September 8, 2017 |
JAGI MAJHI (SINCE DEAD) THROUGH L RS Vs. SRIMAT HANSDA
|
November 25, 2017 |
JAGRUTI WELFARE ORGANIZATION, BHUBANESWAR, REPRESENTED THROUGH ITS SECRETARY, SMRUTI RANJAN PANDA. Vs. STATE OF ODISHA AND ANOTHER
|
July 18, 2017 |
JAIMANI DEI AND OTHERS Vs. DRAUPADI BEWA AND OTHERS
|
December 22, 2017 |
JAIRAM BHOI Vs. STATE OF ORISSA
|
February 21, 2017 |
JAIRAM MINZ Vs. STATE OF ODISHA
|
November 27, 2017 |
JAKHA DEI @ ROUL Vs. BIJAYA KUMAR ROUL AND OTHERS
|
April 21, 2017 |
JAMI KANYAKUMARI DEVI Vs. GOPIRAM AGRAWAL
|
November 29, 2017 |
JANAKA KUAR AND ANOTHER Vs. NABIN CHANDRA NAIK
|
December 14, 2017 |
JANAKI DAS Vs. SIDHESWAR DAS AND OTHERS
|
March 17, 2017 |
JANGA @ ANUKARAN TOPPO Vs. STATE OF ORISSA
|
December 16, 2017 |
JANHA DEI Vs. STATE OF ORISSA AND ANOTHER
|
October 10, 2017 |
JANMEJAYA NAYAK Vs. UNION OF INDIA AND ORTHERS
|
December 1, 2017 |
JAYA PRAKASH MOHANTY Vs. STATE OF ODISHA REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND OTHER
|
June 30, 2017 |
JAYADEV PANDA @ TRIPATHY Vs. DILLIP KUMAR PANDA
|
September 6, 2017 |
JAYADEV VIHAR BARISTA NAGARIK MANCH Vs. STATE OF ODISHA
|
September 6, 2017 |
JAYAKRUSHNA MAJHI Vs. PRAMILA MALLIK AND ANOTHER
|
January 27, 2017 |
JAYARAM KUMAR Vs. STATE OF ORISSA
|
September 9, 2017 |
JAYDEV PANDA Vs. SURENDRANATH PANDA
|
April 5, 2017 |
JHARA PRADHAN Vs. LAXMINARAYANA MISRA
|
December 8, 2017 |
JIBANDEEP ROUT @ JIBANDIP ROUT Vs. STATE OF ODISHA
|
July 19, 2017 |
JINDAL STEEL & POWER LIMITED AND OTHERS Vs. ODISHA COAL AND POWER LIMITED
|
September 14, 2017 |
JITENDRA KUMAR PATI Vs. STATE OF ORISSA AND OTHERS
|
October 11, 2017 |
JITRU MALI AND OTHERS Vs. NARAHARI MALI
|
October 23, 2017 |
JITUNA @ JYOTIPRAKASH SAHOO Vs. STATE OF ODISHA
|
October 11, 2017 |
JKM-ARSS Vs. MAHANADI COALFIELDS LIMITED AND ORS.
|
August 11, 2017 |
JOGENDRA SABAR Vs. UNION OF INDIA & OTHERS
|
December 7, 2017 |
JOGESWARA KONHAR Vs. DAGILI @ BIRMA KONHAR
|
September 11, 2017 |
JOGIA @ JOGENDRA JENA Vs. STATE OF ORISSA
|
August 8, 2017 |
JOSEPH PANI & ANOTHER Vs. ROMAN CATHOLIC DOIOCESE OF BERHAMPUR REPRESENTED BY BISHOP SARAT CHANDRA NAYAK
|
September 12, 2017 |
JUGAL PRASAD PARIDA AND OTHERS Vs. COMMISSIONERATE OF POLICE AND OTHERS
|
September 12, 2017 |
JURI PARIDA AND OTHERS Vs. NATABAR PARIDA (SINCE DEAD) THROUGH L RS
|
December 5, 2017 |
JYOTI RANJAN MISHRA @ HAPPY Vs. STATE OF ORISSA
|
November 27, 2017 |
JYOTIPRAVA DAS Vs. NITYANANDA SWAIN AND OTHERS
|
December 15, 2017 |
JYOTIRMAYEE KHUNTIA Vs. COLLECTOR & DISTRICT MAGISTRATE, BHADRAK AND OTHERS
|
November 1, 2017 |
K DAMAYANTI SENAPATI Vs. UNION OF INDIA & OTHERS
|
March 17, 2017 |
KABITA ACHARYA Vs. BASANTA KUMAR LAYAK AND OTHERS
|
May 1, 2017 |
KADAMBINI SAMANTARAY & OTHERS Vs. STATE OF ORISSA & OTHERS
|
September 15, 2017 |
KAILASH CHANDRA DAS Vs. MANAGING DIRECTOR, O.S.C.S.C.L.
|
January 12, 2017 |
KAILASH CHANDRA MOHANTA Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
|
May 5, 2017 |
KAILASH CHANDRA MOHANTY & OTHERS Vs. JAYANTI PRIYADARSINI MOHANTY & OTHERS
|
September 13, 2017 |
KAILASH CHANDRA MOHANTY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 10, 2017 |
KAILASH CHANDRA NAURI Vs. STATE OF ORISSA
|
July 24, 2017 |
KAILASH JANI Vs. STATE OF ORISSA
|
November 1, 2017 |
KAILASH ROULA AND OTHERS Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LIMITED, BHUBANESWAR AND OTHERS
|
July 12, 2017 |
KAIRA MUNDA Vs. STATE OF ODISHA
|
November 11, 2017 |
KALANDI CHARAN LENKA Vs. STATE OF ODISHA
|
January 16, 2017 |
KALIA SETHI AND ANOTHER IN W.P.(C) NO. 11575 OF 2017 Vs. STATE OF ODISHA AND OTHERS IN ALL THE CASES
|
August 9, 2017 |
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY Vs. SHREE BIRENDRA KUMAR SWAIN
|
July 26, 2017 |
KALPANA SINGH Vs. SANKUNTAIA MOHANTY
|
September 4, 2017 |
KALPANA SINGH & OTHERS Vs. MRITUNJAYA SINGH & ANOTHER
|
January 6, 2017 |
KALPATARU BEHERA & OTHERS Vs. STATE BANK OF INDIA & OTHERS
|
January 25, 2017 |
KAMAL KUMAR NANDA Vs. STATE OF ORISSA
|
March 21, 2017 |
KAMALA JENA & ANOTHER Vs. SABITRI DEVI & OTHERS
|
March 21, 2017 |
KAMALA KANTA DAS & ANOTHER Vs. STATE OF ORISSA & ANOTHER
|
July 24, 2017 |
KAMALAKANTA NAYAK Vs. STATE OF ORISSA
|
June 19, 2017 |
KAMESU NANDESU ACHARI Vs. A SABITRI PATRANI
|
November 30, 2017 |
KAMURUL HAQUE Vs. STATE OF ORISSA
|
January 2, 2017 |
KANCHANMALA PANDA & OTHERS Vs. MEMBER, BOARD OF REVENUE, ORISSA AND OTHERS
|
December 12, 2017 |
KANDHA MUNDA Vs. STATE OF ORISSA
|
April 21, 2017 |
KANDURI CHARAN MUDULI Vs. BANAMBAR BHOI & OTHERS
|
January 30, 2017 |
KANGALI @ CHATURBHUJA MAHARANA Vs. STATE OF ORISSA
|
October 14, 2017 |
KANGALI CHARAN SAHOO AND OTHERS Vs. PURNA CHANDRA SAHU AND OTHERS
|
October 23, 2017 |
KANHU CH OJHA & ANR Vs. STATE OF ORISSA
|
October 16, 2017 |
KANHU CHARAN MUNDA @ SARDAR Vs. GRID CORPORATION OF ORISSA LIMITED (GRIDCO) AND OTHERS
|
May 2, 2017 |
KANHU MOHAKUD @ GOPAL Vs. STATE OF ODISHA
|
September 16, 2017 |
KAPA KALESWAR REDDY Vs. S. LINGARAJ
|
June 19, 2017 |
KAPILENDRA ROUT Vs. STATE OF ORISSA AND OTHERS
|
October 30, 2017 |
KAPILENDRA ROUT Vs. STATE OF ORISSA AND OTHERS
|
October 31, 2017 |
KAPILI SUDAM DAS Vs. STATE OF ORISSA
|
March 23, 2017 |
KARPANA BIJAYA KU PATRA AND OTHERS Vs. STATE OF ORISSA
|
September 11, 2017 |
KARTIK @ KARTIK CH. DAS Vs. STATE OF ORISSA
|
April 24, 2017 |
KARTIK CHANDRA PANDA Vs. STATE OF ORISSA
|
August 1, 2017 |
KARTIKA MAHANANDIA Vs. STATE OF ORISSA
|
February 16, 2017 |
KARTIKA NAIK Vs. ANIRUDHA NAIK (DEAD) THROUGH HIS L RS AND OTHERS
|
October 27, 2017 |
KARUNAKAR BEHERA Vs. STATE OF ORISSA
|
February 9, 2017 |
KASINATH BEHERA .DEAD Vs. COMMISSIONER OF CONSOLIDATION
|
September 21, 2017 |
KASINATH TUNG Vs. JYOTI MANJARI NAYAK
|
May 11, 2017 |
KATIPOINI BHUSANAM AND ANOTHER Vs. GANAPATI BISOI
|
September 13, 2017 |
KAUSALYA BEHERA Vs. CHAIRMAN, ORISSA STATE ELECTRICITY & OTHERS
|
July 14, 2017 |
KAUSTUVA SAHU Vs. STATE OF ODISHA
|
March 27, 2017 |
KAY PAN SUGANDH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX,ROURKELA
|
July 5, 2017 |
KEDARNATH MAHAPRABHU Vs. STATE OF ORISSA
|
November 15, 2017 |
KELI CHHUALSINGH AND OTHERS Vs. STATE OF ODISHA
|
July 18, 2017 |
KELU CHARAN BEHERA Vs. ODISHA CO-OPERATIVE HOUSING CORPORATION LTD , BHUBANESWAR
|
December 4, 2017 |
KELU CHARAN DAS Vs. STATE OF ODISHA AND OTHERS
|
November 24, 2017 |
KENDRIYA VIDYALAYA SANGATHAN AND OTHERS Vs. SHRI ANANTA CHANDRA DAS AND OTHERS
|
February 17, 2017 |
KESHAB BHUTIA Vs. STATE OF ORISSA
|
March 10, 2017 |
KESHABA CHARAN NAYAK & ANOTHER Vs. BISWANATH SWAIN AND OTHERS
|
November 1, 2017 |
KHEDU CHANDRA BEHERA Vs. DRAUPADI BEHERA AND OTHERS
|
January 25, 2017 |
KHETRA MOHAN BEHERA AND OTHERS Vs. KANDRA MATIA AND OTHERS
|
November 10, 2017 |
KHETRA MOHAN TRIPATHY & ANOTHER Vs. BASUDEV ACHARYA
|
July 18, 2017 |
KHETRAMOHAN MAJHI Vs. STATE OF ORISSA AND ANOTHER
|
July 10, 2017 |
KHIROD CHANDRA MAHANTA Vs. ATUL KUMAR GIRI AND OTHERS
|
December 11, 2017 |
KIRU KURU SUNANI Vs. STATE OF ORISSA
|
October 27, 2017 |
KISANTA NAYAK Vs. STATE OF ODISHA
|
May 10, 2017 |
KISHORE CHANDRA JENA Vs. STATE OF ODISHA AND OTHERS
|
March 2, 2017 |
KISHORE KUMAR BHATTA Vs. UNION OF INDIA AND OTHERS
|
August 17, 2017 |
KISHORE KUMAR CHOUDHURY Vs. STATE OF ORISSA
|
March 20, 2017 |
KISHORE KUMAR MOHANTY Vs. SAROJ KUMAR MOHANTY AND OTHERS
|
August 11, 2017 |
KISHORE KUMAR MOHANTY Vs. NABA KISHORE DAS AND OTHERS
|
October 9, 2017 |
KOPULI JUTIA AND OTHERS Vs. DIBAKAR DAS
|
November 20, 2017 |
KRISHNA KUMAR B Vs. UNION OF INDIA AND OTHERS
|
December 11, 2017 |
KRISHNA SAMAL Vs. STATE OF ORISSA
|
August 3, 2017 |
KRUSHNA CHANDRA BARIK Vs. STATE OF ORISSA AND OTHERS
|
February 27, 2017 |
KRUSHNA CHANDRA BISWAL Vs. STATE OF ORISSA AND OTHERS
|
January 20, 2017 |
KRUSHNA CHANDRA PANIGRAHI Vs. BHAGIRATHI SAHU AND ANOTHER
|
November 1, 2017 |
KRUTIBAS MOHANTY & OTHERS Vs. STATE OF ODISHA & OTHERS
|
March 16, 2017 |
KRUTIBAS MOHANTY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
May 5, 2017 |
KSHIROD CHANDRA PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
January 12, 2017 |
KULAMANI BEHERA Vs. STATE OF ORISSA
|
December 11, 2017 |
KULAMANI BEHERA AND ANOTHER Vs. STATE OF ORISSA
|
October 30, 2017 |
KUMAR BARIK (SINCE DEAD) THROUGH L RS & OTHERS Vs. BANSHIDHAR LENKA
|
July 28, 2017 |
KUMAR RAGHAVENDRA SINGH Vs. UNION OF INDIA & ORS
|
December 13, 2017 |
KUMARI MITRABINDA ACHARYA Vs. UTKAL UNIVERSITY & ANOTHER
|
January 25, 2017 |
KUMUD CHANDRA PATEL AND OTHERS Vs. SUSHILA NAIK AND OTHERS
|
September 18, 2017 |
KUMUDA CHANDRA PRADHAN Vs. BERHAMPUR MUNICIPAL CORPORATION
|
May 19, 2017 |
KUMUDUNI PANIGRAHI Vs. EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY AND OTHERS
|
March 3, 2017 |
KUNJA BARAD (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHER
|
August 11, 2017 |
KUSESWAR PRASAD MODI Vs. NOTIFIED AREA COUNCIL (CIVIL TOWNSHIP)
|
December 12, 2017 |
KYAL PAPER PRODUCTS PVT. LTD. Vs. STATE OF ODISHA
|
April 5, 2017 |
LABANGALATA NAYAK Vs. RAMESH CHANDRA PATTNAIK & OTHERS
|
September 18, 2017 |
LADU MOHAPATRA Vs. ANANDA MISRA & OTHERS
|
November 24, 2017 |
LAKHE @ LAXMAN BAG Vs. STATE OF ORISSA
|
September 4, 2017 |
LAKSHMIKANTA MISHRA Vs. STATE OF ODISHA AND OTHERS
|
July 4, 2017 |
LALIT PRASAD TIWARI Vs. STATE OF ORISSA AND ANOTHER
|
November 16, 2017 |
LALITMOHAN SA Vs. STATE OF ORISSA
|
April 17, 2017 |
LAMBODAR @ MAHENDRA SAHOO Vs. STATE OF ORISSA
|
October 9, 2017 |
LAMBODAR MUNDA Vs. STATE OF ORISSA
|
November 1, 2017 |
LAMBODAR PUJARI Vs. STATE OF ORISSA
|
October 10, 2017 |
LANGE MALLICK Vs. STATE OF ODISHA
|
April 21, 2017 |
LAXMAN NAGA AND OTHERS Vs. BAIDEHI KUDEI AND OTHERS
|
October 27, 2017 |
LAXMIDEVI AGRAWAL Vs. STATE OF ORISSA
|
January 2, 2017 |
LAXMIDHAR BEHERA & OTHERS Vs. COMMISSIONER, SETTLEMENT & CONSOLIDATION, BHUBANESWAR AND OTHERS
|
January 31, 2017 |
LAXMIDHAR JENA AND ANR. Vs. STATE OF ORISSA
|
December 19, 2017 |
LAXMIDHAR RANA Vs. STATE OF ORISSA AND OTHERS
|
July 17, 2017 |
LAXMIDHAR SATAPATHY Vs. STATE OF ODISHA
|
October 30, 2017 |
LAXMIDHARA PRAHARAJ Vs. MUNCHI ABDUL MEHERAJ
|
April 25, 2017 |
LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. TARAKESWAR MOHANTY
|
December 18, 2017 |
LINGARAJ MAHAPRABHU Vs. STATE OF ORISSA & ORS
|
October 17, 2017 |
LODHA BARA Vs. STATE OF ORISSA
|
September 16, 2017 |
LOKANATH KHORA Vs. HINDUSTAN AERONAUTICS LIMITED AND OTHERS
|
November 27, 2017 |
LOKANATH PANIGRAHI Vs. SUB-DIVISIONAL OFFICER (REVENUE) GUNUPUR AND ANOTHER
|
March 20, 2017 |
LOVA GHADEI AND OTHERS Vs. KUNA GHADEI AND OTHERS
|
March 8, 2017 |
LUKRAK @ LUDRAK SUNARI (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
|
May 17, 2017 |
LUTUMANI SINGH & OTHERS Vs. SIBA SANKAR BEHERA AND OTHERS
|
November 7, 2017 |
M/S EXECUTIVE SECURITY SERVICES PVT. LTD. Vs. SUPERINTENDENT, SVP POST GRADUATE INSTITUTE OF PEDIATRICS, CUTTACK
|
March 3, 2017 |
M/S NEETESH YDYOG Vs. PUNJAB NATIONAL BANK
|
March 15, 2017 |
M/S SAKTHI SUGARS LTD Vs. REGULATED MARKET COMMITTEE, KENDUPATNA
|
January 13, 2017 |
M/S SREE METALIKS LTD. Vs. STATE OF ODISHA
|
April 19, 2017 |
M/S. ARIES MINERAL PVT. LTD. Vs. ADJUDICATING AUTHORITY
|
September 5, 2017 |
M/S. ARIES MINERAL PVT. LTD. Vs. ADJUDICATING AUTHORITY
|
October 9, 2017 |
M/S. BATEMAN ENGINEERING (INDIA) PVT. LTD. Vs. M/S. PUSHPA ENTERPRISES
|
July 10, 2017 |
M/S. BAWA TRADING CO Vs. SALES TAX OFFICER
|
January 6, 2017 |
M/S. BHUSAN STEEL LTD. Vs. SMT. BASANTI BEHERA
|
April 24, 2017 |
M/S. CHENNAI RADHA ENGINEERING WORKS (P) LTD. Vs. PARADIP PORT TRUST
|
March 1, 2017 |
M/S. DEBABRATA SAMAL Vs. STATE OF ODISHA & ORS.
|
May 9, 2017 |
M/S. DELHI ACADEMY OF MEDICAL SCIENCE PVT. LTD. AND ANOTHER Vs. DIPTIMAYEE PANDA
|
April 18, 2017 |
M/S. ENKON PVT. LTD. Vs. BHUBANESWAR SMART CITY LTD. AND OTHERS
|
February 7, 2017 |
M/S. FAIRDEAL SUPPLIES PVT. LTD. AND OTHERS Vs. M/S. M.M.T.C. LTD.
|
January 13, 2017 |
M/S. GVV-NMTPL (JV) Vs. UNION OF INDIA
|
July 7, 2017 |
M/S. K.K. TRADING COMPANY AND ORS. Vs. STATE OF ORISSA
|
June 19, 2017 |
M/S. KALINGA UTKAL BUILDWELL Vs. ORISSA TEXTILE AND STEELS
|
March 8, 2017 |
M/S. KUKUMINA CONSTRUCTIONS PVT. LTD. Vs. STATE OF ODISHA & ORS.
|
March 23, 2017 |
M/S. LARSEN & TOUBRO LTD. Vs. PRESIDING OFFICER
|
July 24, 2017 |
M/S. LAXMI LIME CENTRE Vs. STATE OF ORISSA
|
March 1, 2017 |
M/S. MIC ELECTRONICS LIMITED Vs. UNION OF INDIA
|
March 6, 2017 |
M/S. MOHAPATRA BINDERS AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
January 13, 2017 |
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. SRIRAM HEMRAM ALIAS SRIRAM MUNDA & OTHERS
|
May 2, 2017 |
M/S. R.C. ENTERPRISES Vs. ASST. P.F. COMMISSIONER (COMPLIANCE E.P.F.O, ROURKELA)
|
April 6, 2017 |
M/S. S.K. SAMANTA & CO. (P) LTD. Vs. MAHANADI COALFIELDS LIMITED
|
June 21, 2017 |
M/S. SAB MILLER INDIA LTD Vs. STATE OF ODISHA
|
March 29, 2017 |
M/S. SARADA MINES PVT. LTD. Vs. STATE OF ORISSA
|
April 20, 2017 |
M/S. SARVAYONI BUILDERS AND DEVELOPERS PVT. LTD. Vs. STATE OF ORISSA AND ANOTHER
|
April 26, 2017 |
M/S. SEASHORE SECURITIES LTD. & ORS. Vs. STATE OF ODISHA
|
August 8, 2017 |
M/S. SMS ASIA PRIVATE LTD AND ANOTHER Vs. M/S. TRL KROSAKI REFRACTORIES LIMITED
|
December 14, 2017 |
M/S. SRINIWAS TRADING COMPANY AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
April 24, 2017 |
M/S. SRIRAM INTELLIGENCE SECURITIES PVT. LTD. Vs. COLLECTOR-CUM-CHAIRMAN
|
April 26, 2017 |
M/S. WORLD VISION ENTERPRISES Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
May 12, 2017 |
M/S.DHARANI SUGAR & CHEMICALS LTD Vs. CO-OPERATIVE SUGAR INDUSTRIES LTD
|
October 27, 2017 |
M/S.LAXMI JEWELLERS Vs. STATE OF ORISSA
|
February 7, 2017 |
MAA BHUASUNI ROLLER FLOUR MILLS Vs. STATE OF ORISSA, REPRESENTED BY SECRETARY, DEPARTMENT OF COOPERATION, ORISSA AND ANOTHER
|
September 15, 2017 |
MADAN MOHAN PANDA Vs. BABAJI PANDA
|
July 24, 2017 |
MADAN MOHAPATRA (DELETED) AND OTHERS Vs. RAMA CHANDRA DAS AND OTHERS
|
December 1, 2017 |
MADHAB SINGH Vs. BIJAY KUMAR MOHANTY AND ANOTHER
|
August 9, 2017 |
MADHABA CHARAN DAS Vs. GIRIDHARI PADHI AND OTHERS
|
December 13, 2017 |
MADHUSUDAN SAHU Vs. STATE OF ORISSA
|
October 28, 2017 |
MADHUSUDAN TRIPATHY Vs. NITYANANDA KHARSEL AND ANOTHER
|
December 1, 2017 |
MAHADEV BISWAL & OTHERS Vs. NATABAR BISWAL (DEAD), PRATAP KUMAR BISWAL & OTHERS
|
February 2, 2017 |
MAHADEV PRASAD Vs. MS. MAHANADI COAL FIELDS LTD. AND
|
October 12, 2017 |
MAHANADI COALFIELDS LIMITED Vs. GENERAL SECRETARY, ORISSA COLLIERIES MAZDOOR SANGHA
|
May 2, 2017 |
MAHENDRA KUMAR JENA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 22, 2017 |
MAHENDRA KUMAR MOHANTY AND ORS. Vs. STATE OF ORISSA
|
August 30, 2017 |
MAHENDRA KUMAR MOHAPATRA AND OTHERS Vs. GANESH CHANDRA MOHAPATRA (DEAD) THROUGH L RS AND OTHERS
|
October 23, 2017 |
MAHENDRA NARAYAN DEO Vs. PREMA MANJARI DEVI
|
November 22, 2017 |
MAHESH SHARMA Vs. SAGU INDIA HOLDINGS LTD
|
May 16, 2017 |
MAHESWAR NAIK AND ANOTHER Vs. BANCHHANIDHI NAIK AND ANOTHER
|
March 17, 2017 |
MAHESWAR PANIKA Vs. URBA PANIKA AND OTHERS
|
April 5, 2017 |
MAHESWAR PATI Vs. SK GOLAM RASUL (SINCE DEAD) THROUGH HIS L R & OTHERS
|
March 29, 2017 |
MAHESWAR SAHOO AND ANOTHER Vs. GRIDCO, BHUBANESWAR, KHURDA, REPRESENTED THROUGH CHAIRMAN-CUMCHIEF MANAGING DIRECTOR
|
November 28, 2017 |
MAHESWAR SAHU Vs. STATE OF ORISSA & OTHERS
|
December 8, 2017 |
MAHESWAR SETH Vs. REPUBLIC OF INDIA
|
August 21, 2017 |
MAHIMANANDA MISHRA Vs. STATE OF ORISSA
|
June 20, 2017 |
MAHIMANANDA MISHRA Vs. STATE OF ORISSA
|
May 16, 2017 |
MALATI DAS Vs. PRAFULLA CH SINGH AND OTHERS
|
December 12, 2017 |
MALATI MUDULI Vs. REBATI BHOI
|
May 8, 2017 |
MALAY KUMAR JENA Vs. RATNAKAR ROUT
|
March 30, 2017 |
MALLI KHILLAR AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
April 5, 2017 |
MAMATA PANIGRAHY ALIAS PANIGRAHI Vs. HEMALATA DALAI
|
April 25, 2017 |
MAMATA TRIPATHY Vs. ARCON RETREAT OWNERS WELFARE ASSOCIATION AND OTHERS
|
May 17, 2017 |
MAMATARANI MOHANTY Vs. MANAGING DIRECTOR (PERSONNEL), OPP. PARTIES STATE BANK OF INDIA
|
May 4, 2017 |
MANAGEMENT KALINGA HATCHERY PVT Vs. PRESIDING OFFICER LABOUR COURT
|
November 2, 2017 |
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., BBSR Vs. CHAIRPERSON, PERMANENT LOK ADALAT, GANJAM
|
March 28, 2017 |
MANAGING COMMITTEE OF BISWANATH DEV HIGH SCHOOL, JAGANNATHPUR Vs. STATE OF ORISSA AND OTHERS
|
February 10, 2017 |
MANAGING COMMITTEE, INSTITUTE OF INTEGRAL EDUCATION, MATRU VIHAR, BHUBANESWAR Vs. SUDHANSU SEKHAR SATPATHY & OTHERS
|
January 2, 2017 |
MANAGING DIRECTOR Vs. GOURAHARI SAHU
|
July 18, 2017 |
MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LTD , BHUBANESWAR Vs. ARUN KUMAR SWAIN & TWO OTHERS
|
December 22, 2017 |
MANAS CHANDRA PRADHAN Vs. SONALI SAHOO
|
July 6, 2017 |
MANGAYA PASPUREDDY @ P.MANGAYA Vs. STATE OF ORISSA
|
March 6, 2017 |
MANGRU ORAM AND OTHERS Vs. ABDUL RAZAK (DEAD), HIS L RS AND OTHERS
|
May 19, 2017 |
MANGULI JUANGA Vs. DINABANDHU SAHU
|
February 28, 2017 |
MANI BHUSAN RAY & OTHERS Vs. STATE OF ORISSA & OTHERS
|
December 11, 2017 |
MANIK PARAMANIK (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA AND OTHERS
|
September 8, 2017 |
MANINDRANATH BHUYAN Vs. STATE OF ORISSA & ANOTHER
|
January 20, 2017 |
MANISHA RATH Vs. UNION OF INDIA & ORS.
|
August 3, 2017 |
MANJULATA BEDANTA Vs. STATE OF ORISSA AND ANOTHER
|
March 3, 2017 |
MANJULATA MALLICK @ DAS Vs. STATE OF ODISHA AND OTHERS
|
November 14, 2017 |
MANJULATA PANIGRAHI Vs. STATE OF ORISSA
|
March 6, 2017 |
MANOJ KUMAR BOHIDAR Vs. STATE OF ORISSA
|
January 24, 2017 |
MANOJ KUMAR DASH Vs. STATE OF ORISSA
|
July 24, 2017 |
MANOJ PATI Vs. ANJALI NAYAK
|
September 8, 2017 |
MANOJ RANJAN NAYAK AND OTHERS Vs. STATE OF ORISSA
|
August 22, 2017 |
MANOJ SAMAL AND OTHERS Vs. MAKUNDA SAMAL AND OTHERS
|
July 10, 2017 |
MANORAMA SAHU Vs. KONA RAJESWARI REDDY AND OTHERS
|
January 13, 2017 |
MANU CHARAN PATTNAIK Vs. PURANDAR MOHARANA
|
December 11, 2017 |
MAYADHAR PANIGRAHI Vs. STATE OF ORISSA VIG
|
February 14, 2017 |
MD BABU KHAN Vs. STATE OF ORISSA
|
December 13, 2017 |
MD MOINUDDIN Vs. UTKAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR & ANOTHER
|
July 11, 2017 |
MD. AZHAR AND ANOTHER Vs. TAHASILDAR CHAMPUA AND OTHERS
|
October 11, 2017 |
MEERA PATRA Vs. REKHA PRADHAN AND OTHERS
|
July 19, 2017 |
MERCEDES Vs. PURUSHOTTAM BHUDHRAJA
|
July 26, 2017 |
MIHIR CHANDRA DASH Vs. STATE OF ORISSA & ORS
|
October 23, 2017 |
MILU SAHU Vs. C.M.D. GRIDCO AND OTHERS
|
October 31, 2017 |
MINAKETAN PARICHHA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
March 17, 2017 |
MINAKHEE ROUT Vs. BAURIBANDHU SAMAL & OTHERS
|
October 25, 2017 |
MINATI MALLIK Vs. BALARAM MALLIK
|
September 4, 2017 |
MINATI MOHAPATRA Vs. NIRAJ KUMAR DAS
|
October 9, 2017 |
MINATI PATRA (DEAD) Vs. STATE OF ORISSA AND ANOTHER
|
April 21, 2017 |
MINATI PRADHAN Vs. AKASH INDIA MULTI COMPLEX LIMITED
|
September 22, 2017 |
MINIAKA MASURI Vs. STATE OF ORISSA
|
September 16, 2017 |
MITHUN THAKUR Vs. STATE OF ORISSA
|
May 10, 2017 |
MITU @ DEBARAJ JENA Vs. STATE OF ODISHA
|
September 14, 2017 |
MOBINA BIBI & OTHERS Vs. STATE OF ORISSA & ANOTHER
|
January 4, 2017 |
MOHADEV GOND Vs. STATE OF ODISHA
|
September 14, 2017 |
MOHAMMAD N.I. GAZI Vs. DEPUTY INSPECTOR GENERAL, CISF
|
September 14, 2017 |
MOHAMMED SHAFFUDDIN Vs. KHAJA FAKIRUDDIN & OTHERS
|
October 27, 2017 |
MR. SAKHABUL KHAN @ PAPU Vs. STATE OF ODISHA AND TWO OTHERS
|
December 15, 2017 |
MRS. MAMATA SATPATHY Vs. THE ZONAL MANAGER, LIC OF INDIA AND OTHERS
|
January 16, 2017 |
MRUGARAJ SAHU Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
|
July 17, 2017 |
MRUTYUNJAY MISHRA Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT OF ORISHA
|
August 23, 2017 |
MS BAIT LOGITECH PRIVATE LIMITED Vs. ORISSA INDUSTRIAL
|
October 11, 2017 |
MUKESH KUMAR @ MUKESH CHANDRA Vs. UNION OF INDIA AND OTHERS
|
November 27, 2017 |
MUKUNDA KONHARA Vs. STATE OF ORISSA
|
May 10, 2017 |
MUNA @ RANJITA DALABEHERA Vs. STATE OF ORISSA
|
October 26, 2017 |
MURARLILAL PATEL Vs. STATE OF ORISSA AND ANOTHER
|
April 12, 2017 |
MUSA PRADHAN AND ANOTHER Vs. STATE OF ORISSA
|
December 27, 2017 |
NABA KUMAR SHAW Vs. SISIR KUMAR PAL
|
October 9, 2017 |
NABAGHAN SWAIN Vs. KUSA SWAIN
|
November 21, 2017 |
NABAGHANA MOHAPATRA Vs. RAMESH CHANDRA BASTIA
|
July 11, 2017 |
NABAGHANA SETHY Vs. COMMISSIONER
|
February 3, 2017 |
NABAJYOTI JENA Vs. BOARD OF SECONDARY EDUCATION, ODISHA REPRESENTED BY SECRETARY AND OTHERS
|
August 24, 2017 |
NABIN KUMAR SAHU @ SAHOO Vs. STATE OF ORISSA
|
May 2, 2017 |
NAGARJUNA CONSTRUCTION COMPANY LTD. Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
|
March 15, 2017 |
NAINALU KRISHNA Vs. K DEBRAJ @ K DEBRAJ PATRA
|
December 22, 2017 |
NALU NAYAK AND OTHERS Vs. APINDRA NAYAK AND OTHERS
|
October 23, 2017 |
NAMITA MISHRA Vs. STATE OF ODISHA & OTHERS
|
August 17, 2017 |
NANDA BEHERA Vs. AKSHAYA KUMAR BEHERA AND OTHERS
|
March 10, 2017 |
NANDA BEHERA Vs. AKHSAYA KUMAR BEHERA
|
March 29, 2017 |
NANDA KISHORE BEHERA Vs. STATE OF ORISSA
|
March 2, 2017 |
NANDA KISHORE BEHERA Vs. STATE OF ORISSA & OTHERS
|
March 15, 2017 |
NANDA KISHORE SWAIN AND ANOTHER Vs. SARAT KUMAR SAHU
|
May 2, 2017 |
NARAHARI GOUDA Vs. STATE OF ORISSA
|
November 11, 2017 |
NARAHARI ROUT Vs. STATE OF ORISSA
|
September 11, 2017 |
NARASINGHA SARABU @ LAHARA @ BINDHANI Vs. STATE OF ORISSA
|
January 18, 2017 |
NARASINGHA SATAPATHY Vs. STATE OF ORISSA AND ANOTHER
|
August 16, 2017 |
NARAYAN CHANDRA MALL Vs. STATE OF ODISHA REPRESENTED BY ITS SECRETARY, COOPERATION DEPARTMENT AND ANOTHER
|
June 27, 2017 |
NARAYAN CHANDRA PATRA (DEAD) Vs. SAMBHUNATH GIRI AND OTHERS
|
November 29, 2017 |
NARAYAN DASH Vs. STATE OF ORISSA REPRESENTED BY COMMISSIONER
|
October 18, 2017 |
NARAYAN DASH Vs. STATE OF ODISHA
|
March 31, 2017 |
NARAYAN MISHRA Vs. STATE OF ODISHA REPRESENTED
|
November 7, 2017 |
NARAYAN NAYAK Vs. STATE OF ORISSA (VIG.)
|
April 10, 2017 |
NARAYAN NAYAK Vs. STATE OF ODISHA & OTHERS
|
April 13, 2017 |
NARAYAN NAYAK & OTHERS Vs. STATE OF ORISSA
|
August 18, 2017 |
NARAYAN PADHY Vs. STATE OF ORISSA AND ANOTHER
|
May 4, 2017 |
NARAYAN PRASAD MALLA Vs. GURU CH SAHOO AND OTHERS
|
January 3, 2017 |
NARENDRA MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
September 8, 2017 |
NARENDRA PATRA AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
August 23, 2017 |
NARENDRANATH DASH Vs. STATE OF ODISHA AND OTHERS
|
June 23, 2017 |
NARESH CHANDRA PANDA Vs. MINARANI PANDA & OTHERS
|
November 6, 2017 |
NAROTTAM BASTIA Vs. STATE OF ORISSA
|
August 18, 2017 |
NAROTTAM PATI Vs. NORTH EASTERN SUPPLY COMPANY
|
May 3, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. SEBA ALIAS SABITRI SAHU
|
May 12, 2017 |
NAYANA MANJARI SAHOO Vs. RAJAKISHORE SAHOO AND ANOTHER
|
February 15, 2017 |
NESTOR PHARMACEUTICALS LTD. & ANR. Vs. STATE OF ODISHA & ANR.
|
April 12, 2017 |
NETRANANDA SAHU Vs. STATE OF ORISSA
|
March 22, 2017 |
NIHAR RANJAN DASH Vs. SMT. SUNITA SARANGI
|
February 15, 2017 |
NILABATI GOUDA Vs. DURGA PRASAD MOHAPATRA
|
July 14, 2017 |
NILAKANTHA MISHRA Vs. STATE OF ODISHA
|
March 21, 2017 |
NILAKANTHA MOHANTA & OTHERS Vs. GOVINDA MOHANTA & OTHERS
|
July 15, 2017 |
NILAMANI PANY Vs. STATE OF ORISSA AND OTHERS
|
November 13, 2017 |
NILAMANI UPADHYAYA THROUGH L.RS Vs. ASHAMANI DEVI & OTHERS
|
August 11, 2017 |
NILAMBAR PATEL Vs. STATE OF ORISSA
|
February 17, 2017 |
NILAMBAR PRADHAN Vs. STATE OF ORISSA
|
January 6, 2017 |
NILAMBAR SAHU AND ANOTHER Vs. JHUNI DEVI AND OTHERS
|
March 17, 2017 |
NIMAI CHARAN NAYAK Vs. GOURAHARI NAYAK
|
October 13, 2017 |
NIMAI CHARAN PANI Vs. MANAGING DIRECTOR
|
April 25, 2017 |
NIMAIN CHARAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
December 19, 2017 |
NINIMANI DEI @ NANIMANI DEI Vs. MAHESWAR SAHU
|
July 28, 2017 |
NIRAMAL BEHERA DALAI Vs. STATE OF ORISSA & ANOHER
|
September 13, 2017 |
NIRANJAN BEHERA Vs. STATE OF ORISSA
|
April 17, 2017 |
NIRANJAN NAIK @ PATTU @ SANA PATTU Vs. STATE OF ORISSA
|
October 28, 2017 |
NIRANJAN PRADHAN Vs. UNION OF INDIA AND OTHERS
|
July 26, 2017 |
NIRANJAN RANA Vs. STATE OF ODISHA
|
September 1, 2017 |
NIRUPAMA SAMAL Vs. MAYABATI AGARWAL AND OTHERS
|
October 27, 2017 |
NITYANANDA GIRI AND OTHERS Vs. BINODA MOHAKUD
|
November 10, 2017 |
NRUPLAL UDYAN TRUST Vs. DEBENDRA MOHAN SATPATHY AND OTHERS
|
September 14, 2017 |
OBINNA NICODEMUS ENWEKA @ OBINA ICODEMUS Vs. STATE OF ORISSA
|
November 22, 2017 |
OCEAN SPARKLE LIMITED Vs. STATE OF ODISHA AND OTHERS
|
December 8, 2017 |
OKIL PAIKRAY Vs. STATE OF ORISSA
|
November 13, 2017 |
ORISSA AGRO INDUSTRIES CORPORATION LTD Vs. BUDHIRAM MANDAL
|
April 17, 2017 |
ORISSA AUTOMOBILES DEALERS ASSOCIATION (OADA) Vs. STATE OF ORISSA AND ANOTHER
|
May 18, 2017 |
ORISSA COTTON MILLS, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
July 15, 2017 |
ORISSA COTTON MILLS, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
July 18, 2017 |
ORISSA MANGANESE AND MINERALS PVT LTD AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II/OIC, ROURKELA
|
January 2, 2017 |
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. STATE OF ODISHA AND OTHERS
|
August 3, 2017 |
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
February 10, 2017 |
ORISSA STATE HOUSING BOARD Vs. NITYANANDA JENA & OTHERS
|
September 14, 2017 |
ORISSA SYNTHETICS LTD EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
|
November 8, 2017 |
P.S. VENKATESWARALU Vs. A. BHANU
|
January 2, 2017 |
PABANA BHOLA @ SASMAL Vs. SHERANTI BEWA
|
September 4, 2017 |
PADMA CHARAN PUROHIT Vs. UMA PATRA
|
December 15, 2017 |
PADMA LOCHAN PRADHAN Vs. STATE OF ORISSA
|
January 12, 2017 |
PADMABATI SAHOO Vs. COLLECTOR, KEONJHAR & OTHERS
|
October 18, 2017 |
PADMABATI SETHI Vs. UTKAL UNIVERSITY AND OTHERS
|
November 8, 2017 |
PADMALOCHAN MISHRA Vs. STATE OF ORISSA
|
October 30, 2017 |
PADMANAV DAS Vs. STATE OF ORISSA
|
May 5, 2017 |
PAGAL BEHERA & OTHERS Vs. UMESH ROUT & OTHERS
|
January 30, 2017 |
PANCHAMUKHI MULTIPURPOSE COOPERATIVE SOCIETY LIMITED Vs. STATE OF ODISHA
|
August 17, 2017 |
PANCHANANA BEHERA Vs. STATE OF ORISSA AND ANOTHER
|
November 6, 2017 |
PARAMESWAR RAY AND ANOTHER Vs. RAMESWAR RAY
|
July 21, 2017 |
PARESHNATHA SAHOO AND ANOTHER Vs. PARBATI BARIHA AND ANOTHER
|
July 3, 2017 |
PARIKHITA DEHURY Vs. STATE OF ORISSA
|
October 28, 2017 |
PARSURAM PADHI Vs. DISTRICT JUDGE-CUM-CHAIRMAN, DISTRICT RECRUITMENT COMMITTEE, BALASORE AND ANOTHER
|
January 30, 2017 |
PAULMECH INFRASTRUCTURE PVT. LTD. Vs. STATE OF ORISSA
|
March 9, 2017 |
PAWAN KUMAR AGARWALLA Vs. STATE OF ORISSA
|
September 8, 2017 |
PINKU @ BHISMANANDA DHARAI Vs. STATE OF ORISSA
|
January 2, 2017 |
PIRU MAJHI AND OTHERS Vs. BAGHRAI MAJHI AND OTHERS
|
October 30, 2017 |
PITABAS BHATA Vs. STATE OF ODISHA, REPRESENTED THROUGH ITS SECRETARY, SCHOOL AND MASS EDUCATION DEPARTMENT AND OTHERS
|
July 25, 2017 |
PITAMBAR PATRA Vs. REGISTRAR GENERAL HIGH COURT OF ORISSA, CUTTACK & ORS.
|
August 23, 2017 |
PITANI SAI GANESH KUMAR @ P.GANESH KUMAR Vs. PITANI NAGAMANI AND OTHERS
|
February 10, 2017 |
PIUS BARUA Vs. STATE OF ORISSA
|
September 16, 2017 |
PODU SISA Vs. STATE OF ORISSA
|
August 31, 2017 |
POSTMASTER GENERAL, SAMBALPUR & ANOTHER Vs. SANJUKTA HOTA
|
November 6, 2017 |
PRABIR GHOSE Vs. BISESWAR DHARUA
|
May 3, 2017 |
PRADEEP BISOI ALIAS RANAJIT BISOI Vs. STATE OF ORISSA
|
January 25, 2017 |
PRADEEP KUMAR BHANJA @ PRADIP KU. BHANJ Vs. STATE OF ORISSA AND OTHERS
|
August 9, 2017 |
PRADEEP KUMAR JENA Vs. STATE OF ODISHA
|
July 6, 2017 |
PRADEEP KUMAR KAR Vs. STATE OF ODISHA & ANOTHER
|
October 27, 2017 |
PRADEEPTA KUMAR BEHERA Vs. BISWAKALYANI PRUSTY @ BEHERA
|
October 17, 2017 |
PRADIEEPTA KUMAR NAYAK Vs. COLLECTOR-CUM-ELECTION OFFICER, PURI & OTHERS
|
March 28, 2017 |
PRADIP KUMAR DASH Vs. STATE OF ORISSA (VIG.)
|
January 17, 2017 |
PRADIP KUMAR PANDA Vs. INDIAN RARE EARTHS LIMITED AND OTHERS
|
November 9, 2017 |
PRADIP KUMAR SAHA Vs. STATE OF ORISSA & ANR.
|
January 3, 2017 |
PRADIPTA KUMAR ROUT Vs. STATE OF ODISHA AND OTHERS
|
September 11, 2017 |
PRADYUMNA KESHARI MOHAPATRA Vs. STATE OF ORISSA & OTHERS
|
September 13, 2017 |
PRAFULLA KUMAR BHUYAN Vs. DIRECTOR OF ESTATES, GENERAL ADMINISTRATION DEPARTMENT, STATE SECRETARIATE
|
February 28, 2017 |
PRAFULLA KUMAR DALABEHERA Vs. STATE OF ODISHA AND OTHERS
|
February 14, 2017 |
PRAFULLA KUMAR MALLICK Vs. PRASANNA KUMAR SAMANTRAY
|
November 22, 2017 |
PRAFULLA KUMAR MOHANTA Vs. STATE OF ODISHA AND OTHERS
|
December 21, 2017 |
PRAFULLA KUMAR PANDA Vs. MANAGEMENT OF IB VALLEY AREA
|
August 3, 2017 |
PRAFULLA KUMAR PATRA AND ANOTHER Vs. COAL INDIA LTD AND OTHERS
|
August 21, 2017 |
PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA
|
December 11, 2017 |
PRAFULLA KUMAR SINGH SAMANTA Vs. STATE OF ORISSA AND OTHERS
|
February 27, 2017 |
PRAFULLA NAIK Vs. STATE OF ORISSA
|
March 22, 2017 |
PRAGYAN MISHRA AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
August 11, 2017 |
PRAHALAD NAYAK Vs. STATE OF ORISSA AND OTHERS
|
May 3, 2017 |
PRAHALLAD BEHERA Vs. STATE OF ORISSA AND ANOTHER
|
November 20, 2017 |
PRAHALLAD CHANDRA MALLICK Vs. REGISTRAR (ADMINISTRATION), HIGH COURT OF ORISSA AND OTHERS
|
April 26, 2017 |
PRAKASHA KUMAR MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
February 28, 2017 |
PRAMILA ACHARYA ALIAS LILI Vs. STATE OF ORISSA
|
November 6, 2017 |
PRAMILA SWAIN Vs. SMT. SATYABHAMA PRADHAN @SWAIN AND OTHERS
|
November 22, 2017 |
PRAMOD KUMAR KAR Vs. STATE OF ORISSA
|
August 24, 2017 |
PRAMOD KUMAR MALL Vs. STATE OF ODISHA AND OTHERS
|
April 27, 2017 |
PRAMOD KUMAR NAYAK Vs. STATE OF ORISSA
|
November 13, 2017 |
PRAMOD KUMAR PADHI & ORS. Vs. STATE OF ODISHA
|
September 21, 2017 |
PRAMOD KUMAR PATTNAIK Vs. STATE OF ORISSA AND OTHERS
|
May 17, 2017 |
PRAMOD KUMAR RAY Vs. STATE OF ODISHA
|
May 10, 2017 |
PRAMOD KUMAR SAHOO Vs. JHILLI GOCHAYAT & OTHERS
|
September 11, 2017 |
PRAMOD KUMAR SWAIN Vs. UNION OF INDIA AND OTHERS
|
November 20, 2017 |
PRAMOD KUMAR SWAIN AND ANOTHER Vs. SMT. ANNAPURNA GUHA
|
October 9, 2017 |
PRAMODINI JENA Vs. REGISTRAR, CIVIL COURTS, JAJPUR AND OTHERS
|
October 13, 2017 |
PRANABANDHU DALAI Vs. BABURAM PARIDA
|
October 25, 2017 |
PRASANA KUMAR MOHANTY Vs. THE VICE CHANCELLOR, SHRI JAGANNATH SANSKRIT VISHVAVIDYALAYA AND TWO OTHERS
|
October 9, 2017 |
PRASANNA KUMAR BISWAL Vs. CHIEF POSTMASTER GENERAL,ORISSA AND OTHERS
|
May 2, 2017 |
PRASANNA KUMAR KARNA Vs. STATE OF ODISHA REPRESENTED BY ITS
|
September 21, 2017 |
PRASANNA KUMAR MOHANTY Vs. STATE OF ODISHA (VIG )
|
March 28, 2017 |
PRASANNA KUMAR ROUT Vs. STATE OF ORISSA REPRESENTED THROUGH ITS COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, SCHOOL AND MASS EDUCATION DEPARTMENT AND OTHERS
|
October 30, 2017 |
PRASANNA KUMAR SWAIN Vs. DIRECTOR GENERAL OF POLICE (DGP)
|
December 19, 2017 |
PRASANT KUMAR BEHERA Vs. STATE OF ODISHA AND OTHERS
|
October 13, 2017 |
PRASANT KUMAR GARANAYAK Vs. SMT. PUSPALATA GARANAYAK @ SAMAL
|
January 16, 2017 |
PRASANT KUMAR ROUT Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, GRID CORPORATION OF ORISSA LIMITED, BHUBANESWAR, KHURDA
|
November 28, 2017 |
PRASANTA KUMAR BISWAL Vs. STATE OF ORISSA AND OTHERS
|
October 17, 2017 |
PRASANTA KUMAR LENKA Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR, ANGUL AND OTHERS
|
December 1, 2017 |
PRASANTA KUMAR LENKA Vs. OSIC LTD.
|
August 8, 2017 |
PRASANTA KUMAR MISHRA Vs. SURYAMANI MISHRA
|
August 11, 2017 |
PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
|
June 19, 2017 |
PRASANTA PATTANAIK Vs. STATE OF ORISSA AND OTHERS
|
August 4, 2017 |
PRASHAN @ PRASANNA KUMAR SINGH Vs. COLLECTOR, MAYURBHANJ AND OTHERS
|
January 2, 2017 |
PRASHANT KUMAR DASH Vs. STATE OF ODISHA
|
May 8, 2017 |
PRASHANT KUMAR DASH Vs. STATE OF ODISHA
|
December 19, 2017 |
PRATAP KESHARI TRIPATHY Vs. CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
|
July 3, 2017 |
PRATAP KUMAR SAHOO AND ANOTHER Vs. RAGHUNATH JENA AND ANOTHER
|
July 3, 2017 |
PRATIBHA PRAKASH BHAVAN Vs. STATE OF ORISSA
|
March 17, 2017 |
PRATIMA GOCHHI Vs. HAREKRUSHNA DAS AND ANOTHER
|
February 8, 2017 |
PRATIVA ROY Vs. STATE OF ODISHA AND OTHERS
|
March 2, 2017 |
PRAVAKAR BHOI @ MILLAN Vs. STATE OF ORISSA
|
May 8, 2017 |
PRAVAKAR SAHOO Vs. STATE OF ORISSA
|
September 13, 2017 |
PRAVANJAN SAHU @ BHANJ Vs. STATE OF ORISSA
|
November 27, 2017 |
PRAVAT RANJAN BISWAL Vs. REPUBLIC OF INDIA
|
December 1, 2017 |
PRAVATI NAYAK Vs. STATE OF ODISHA AND ANOTHER
|
July 27, 2017 |
PRAVURAM DAS @ KAR Vs. STATE OF ORISSA AND ANOTHER
|
February 9, 2017 |
PREETY MANJAREE DEVI Vs. STATE OF ORISSA
|
April 27, 2017 |
PREM CHAND AGARWALA Vs. SECRETARY TO GOVT OF ORISSA & OTHERS
|
August 4, 2017 |
PREM SAGAR NAIK Vs. STATE OF ORISSA AND OTHERS
|
August 21, 2017 |
PRITISH KUMAR GIRI & ANOTHER Vs. RUSUNI MOHANTA & OTHERS
|
February 3, 2017 |
PRIYANKA SENAPATY Vs. VICE-CHANCELLOR, OUAT, BHUBANESWAR AND OTHERS
|
July 15, 2017 |
PRIYATAMA MOHARANA Vs. STATE OF ODISHA
|
January 16, 2017 |
PRUTHIRAJ JENA Vs. THE DISTRICT & SESSIONS JUDGE
|
April 27, 2017 |
PUNAM PARIDA Vs. SUKANTI SUBUDHI & OTHERS
|
July 28, 2017 |
PURNA CH KISAN Vs. STATE OF ORISSA
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May 17, 2017 |
PURNA CHANDRA BISOI Vs. STATE OF ORISSA & OTHERS
|
June 30, 2017 |
PURNA CHANDRA BISWAL Vs. KIRAN KUMARI BRAHMA
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March 17, 2017 |
PURNA CHANDRA DANDPAT Vs. CHANDRA BHANJ DEO @ BIRENDRA KUMAR BHANJA DEO AND OTHERS
|
November 20, 2017 |
PURNA CHANDRA DASH Vs. UNION OF INDIA AND OTHERS
|
May 17, 2017 |
PURNA CHANDRA MAJUMDAR (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
|
November 29, 2017 |
PURNA CHANDRA NAIK Vs. STATE OF ORISSA
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August 11, 2017 |
PURNA CHANDRA PAL Vs. AJAY KUMAR PATRA & ORS.
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November 6, 2017 |
PURNA CHANDRA SAMAL Vs. STATE OF ORISSA & ANOTHER
|
January 25, 2017 |
PURNA CHANDRA SAMAL Vs. GOPAL BAGRI AND OTHERS
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May 5, 2017 |
PURNENDU KU. SATPATHY Vs. STATE OF ORISSA
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August 22, 2017 |
PURUSHOTTAM BALIARSINGH Vs. STATE OF ORISSA
|
July 12, 2017 |
PURUSOTTAM PADHIARY Vs. COLLECTOR AND DISTRICT MAGISTRATE, BALASORE AND OTHERS
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May 2, 2017 |
PUSPALATA NANDA & OTHERS Vs. SARAT CHANDRA NANDA & OTHERS
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July 26, 2017 |
R NARSAMA Vs. DASARI HARI BABU AND OTHERS
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December 20, 2017 |
R SURYANARAYAN PATNAIK (SINCE DEAD) THROUGH L R S Vs. STATE OF ORISSA AND ANOTHER
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December 4, 2017 |
R. BHAGIRATHI REDDY AND ANOTHER Vs. STATE OF ORISHA
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August 16, 2017 |
RABI BANKA Vs. STATE OF ORISSA
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August 31, 2017 |
RABINARAYAN MALLICK ALIAS CHHUNCHAN AND OTHERS Vs. STATE OF ORISSA
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July 7, 2017 |
RABINDRA CHANDRA MOHANTA Vs. COLLECTOR BARIPADA AND OTHERS
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October 10, 2017 |
RABINDRA KUMAR BARAL Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ANOTHER
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April 20, 2017 |
RABINDRA KUMAR BARAL Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ANOTHER.
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April 22, 2017 |
RABINDRA KUMAR MISHRA Vs. STATE OF ODISHA & OTHERS
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August 9, 2017 |
RABINDRA KUMAR SAHOO Vs. ORISSA STATE CASHEW DEVELOPMENT CORPORATION LIMITED & OTHERS
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July 11, 2017 |
RABINDRA MAHANTA Vs. STATE OF ODISHA
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September 7, 2017 |
RABINDRA SOREN Vs. BACHU RAGHUNATH PRASAD AND ANOTHER
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March 21, 2017 |
RABINDRANATH DEO Vs. STATE OF ORISSA
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February 6, 2017 |
RABINDRANATH SAMAL Vs. STATE OF ORISSA
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April 10, 2017 |
RADHA GOVINDA BHATTACHARYA & ANOTHER Vs. STATE OF ORISSA
|
January 3, 2017 |
RAGESHREE MOHANTY Vs. SUBHRAKANTA DAS MOHAPATRA
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December 12, 2017 |
RAGHUNATH DAS Vs. ODISHA GRAMYA BANK
|
September 15, 2017 |
RAGHUNATH DASH Vs. UMAKANTA DASH
|
September 18, 2017 |
RAJA @ RAJENDRA NAIK Vs. STATE OF ORISSA
|
March 9, 2017 |
RAJA KISHORE PANIGRAHI Vs. REGISTRAR, (ADMINISTRATION AND PROTOCOL), ORISSA HIGH COURT AND ANOTHER
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May 16, 2017 |
RAJANIKANTA MOHANTY Vs. SMRUTI BISOI
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September 8, 2017 |
RAJANIKANTA PANDA Vs. STATE OF ORISSA AND OTHERS
|
September 8, 2017 |
RAJASHREE MOHANTY Vs. STATE OF ORISSA & OTHERS
|
January 2, 2017 |
RAJEEV PRASAD YADAV Vs. ANITA SHARMA
|
July 10, 2017 |
RAJENDRA BARIK Vs. STATE OF ODISHA
|
August 24, 2017 |
RAJENDRA KUMAR NAYAK Vs. ORISSA MINING CORPORATION LIMITED
|
August 1, 2017 |
RAJENDRA KUMAR ROUTRAY & OTHERS Vs. GOURAHARI PATTNAYAK & ANOTHER
|
July 26, 2017 |
RAJENDRA NARAYAN SETHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND OTHERS
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April 20, 2017 |
RAJLAXMI SINGH DEO Vs. SHIVENDRA NARAYAN BHANJA DEO & ANOTHER
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July 24, 2017 |
RAM CHANDRA DAS Vs. STATE OF ORISSA & OTHERS
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January 19, 2017 |
RAM CHANDRA SABAT Vs. CHAIRMAN, NOTIFIED AREA COUNCIL
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December 19, 2017 |
RAM CHANDRA SAHOO Vs. BISWA MOHAN MAHARATHA
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January 27, 2017 |
RAM HANSADA Vs. STATE OF ORISSA
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August 16, 2017 |
RAM KISHORE LOHIA Vs. CUTTACK MUNICIPAL CORPORATION
|
November 6, 2017 |
RAMA CHANDRA BEHERA Vs. MANAGING DIRECTOR ORISSA FOREST
|
November 10, 2017 |
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C B I)
|
July 31, 2017 |
RAMA CHANDRA MOHANTY Vs. BHUBAN BARIK & ANOTHER
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November 10, 2017 |
RAMA CHANDRA MOHARANA Vs. STATE OF ORISSA
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March 22, 2017 |
RAMA DAS, MOTOR TRANSPORT LTD Vs. SOUMENDRA KUMAR DAS AND OTHERS
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November 22, 2017 |
RAMA GAUDA Vs. ABHIMANYU GAUDA
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July 28, 2017 |
RAMA KRUSHNA MOHANTY AND ANOTHER Vs. BALA KRUSHNA MOHANTY AND OTHERS
|
July 26, 2017 |
RAMA KRUSHNA SAHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE-CUM-APPELLATE AUTHORITY, CENTRAL RESERVE POLICE FORCE, GUJARAT AND OTHERS
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August 31, 2017 |
RAMA RAO PATIKA @ PATRO & FIVE ORS Vs. STATE OF ORISSA
|
August 29, 2017 |
RAMACHANDRA SAHOO Vs. STATE OF ODISHA
|
July 11, 2017 |
RAMAJI BISI Vs. STATE OF ORISSA
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May 4, 2017 |
RAMAKANTA NAYAK Vs. ITISHREE MOHAPATRA
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March 24, 2017 |
RAMAKANTA SAHU Vs. STATE OF ODISHA AND OTHERS
|
December 21, 2017 |
RAMAMANI PRADHAN & OTHERS Vs. PREMALATA PRADHAN & OTHERS
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April 5, 2017 |
RAMANATH SAHU Vs. ANANTA PRASAD SAHOO
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June 20, 2017 |
RAMESH CH DASH Vs. STATE OF ORISSA AND OTHERS
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October 18, 2017 |
RAMESH CHANDRA BEHERA AND ANOTHER Vs. ARAKHITA BEHERA AND OTHERS
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November 8, 2017 |
RAMESH CHANDRA BISSOI Vs. STATE OF ORISSA
|
August 21, 2017 |
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
|
July 25, 2017 |
RAMESH CHANDRA PATTANAIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND ANOTHER
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April 26, 2017 |
RAMESH CHANDRA SABAT AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
April 17, 2017 |
RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
|
October 26, 2017 |
RAMESH CHANDRA SATPATHY Vs. STATE OF ORISSA AND ANOTHER
|
January 20, 2017 |
RAMESH DUNGURI Vs. UNION OF INDIA AND OTHERS
|
August 28, 2017 |
RAMESH K. RATHOR AND ANOTHER Vs. DIPTI MOOKERJEE AND FOUR OTHERS
|
October 16, 2017 |
RAMESH PODHA Vs. STATE OF ORISSA
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November 1, 2017 |
RAMESH SETHI & OTHERS Vs. KUMARI BABITA NAIK & ANOTHER
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May 2, 2017 |
RAMJAN KHAN & ANOTHER Vs. STATE OF ORISSA & ANOTHER
|
March 24, 2017 |
RANJAN KUMAR BEHERA @ NAIK Vs. DOMBURUDHAR BEHERA AND OTHERS
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May 1, 2017 |
RANJAN KUMAR SENAPATI Vs. STATE OF ORISSA & ANR.
|
January 5, 2017 |
RANJEET GRAM PANCHAT, MANJURI Vs. STATE OF ORISSA AND ANOTHER
|
December 12, 2017 |
RANJIT KUMAR CHOUDHURY Vs. DHIRENDRA CHOUDHURY
|
September 13, 2017 |
RANJIT PRASAD DAS Vs. MEMBER, BOARD OF REVENUE
|
April 5, 2017 |
RANJITA NAIK Vs. ADDITIONAL DISTRICT MAGISTRATE, SUBARNAPUR AND OTHERS
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October 13, 2017 |
RANJUTA DALA BEHERA Vs. STATE ELECTION COMMISSIONER, ODISHA & ORS.
|
August 30, 2017 |
RANKANIDHI DAS .DEAD THROUGH HIS ... Vs. KARTIKA CHARAN DAS .DEAD. THROUGH ...
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December 18, 2017 |
RASANANDA SAMAL Vs. COMMISSIONER CONSOLIDATION, ORISSA, CUTTACK AND OTHERS
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December 1, 2017 |
RASHIDA KHATUN Vs. SECRETARY, BOARD OF SECONDARY EDUCATION AND ANOTHER
|
September 6, 2017 |
RASPAL SINGH Vs. STATE OF ODISHA AND ANOTHER
|
June 22, 2017 |
RATNAKAR MOHAPATRA Vs. MAYADHAR SAMANTARAY
|
December 13, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SUNDERGARH MINING LABOUR CONTRACT COOPERATIVE SOCIETY LTD.
|
July 26, 2017 |
REGIONAL TRANSPORT OFFICER, GANJAM Vs. AMBIKA PRASAD PARIDA AND ANOTHER
|
August 30, 2017 |
RINARANI BISWAL Vs. PRADEEP CHAUHAN AND ANOTHER
|
April 21, 2017 |
RITA MOHANTY AND ANOTHER Vs. MAMATA KUMARI SASMAL AND OTHERS
|
March 3, 2017 |
RITANJALI PATRA Vs. BHABANI SHANKAR PATRA
|
September 21, 2017 |
RITANJALI PUHAN AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
July 6, 2017 |
ROGA @ MURALI SETHY Vs. STATE OF ORISSA
|
April 17, 2017 |
ROHIT BAHADUR SINGH Vs. RAGHUNATH MISHRA & ANR.
|
March 21, 2017 |
ROSE VALLEY HOTELS AND ENTERTAINMENTS LTD & OTHERS Vs. STATE OF ORISSA
|
November 27, 2017 |
RUPANANDA BHAISAL Vs. UNION OF INDIA AND ORS
|
August 1, 2017 |
RUTUPARNA PRADHAN Vs. SRI SRI JAGANNATH MAHAPRABHU AND
|
September 22, 2017 |
S B I LIFE INSURANCE COMPANY LTD AND ANOTHER Vs. KASHYAP MAHANTA & ANOTHER
|
July 25, 2017 |
S GANGA RAO Vs. STATE OF ORISSA
|
September 13, 2017 |
S S ELECTROGRIP PRODUCTS PRIVATE LTD AND ANOTHER Vs. ODISHA CONSTRUCTION CORPORATION LIMITED (OCCL) AND ANOTHER
|
November 30, 2017 |
S T MINERALS PRIVATE LIMITED Vs. STATE OF ORISSA AND OTHERS
|
July 31, 2017 |
SABITA @ BIJULI SAHOO Vs. NIRANJAN SAHOO
|
January 13, 2017 |
SABITA MAHAPATRA Vs. KASINATH DAS
|
October 12, 2017 |
SABITRI SATAPATHY & OTHERS Vs. NOTIFIED AREA COUNCIL
|
March 8, 2017 |
SABYASACHI PANI Vs. REPUBLIC OF INDIA (CBI)
|
June 20, 2017 |
SADANANDA DHARUA AND OTHERS Vs. DEBADI BHUE
|
January 27, 2017 |
SADANANDA THANAPATI Vs. DIPTIKANTA KARNA AND ANOTHER
|
September 8, 2017 |
SADASIVA PANDA Vs. PRAJAPATI PANDA
|
March 3, 2017 |
SAGAR KULDI Vs. STATE OF ORISSA
|
November 11, 2017 |
SAGAR MAHAPATRA Vs. STATE OF ODISHA AND OTHERS
|
February 16, 2017 |
SAHADEV DAS Vs. CHIEF EXECUTIVE OFFICER, C.E.S.U. BHUBANESWAR, KHURDA AND OTHERS
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November 1, 2017 |
SAHADEV THAKUR Vs. STATE OF ORISSA
|
February 17, 2017 |
SAILABALA PANIGRAHY AND ANOTHER Vs. SARMISTHA PANIGRAHI
|
August 28, 2017 |
SAILENDRA KUMAR DWIVEDI Vs. STATE OF ORISSA
|
July 10, 2017 |
SAKUNTALA PATEL Vs. STATE OF ORISSA
|
November 24, 2017 |
SAMA KIRSANI Vs. STATE OF ORISSA
|
August 28, 2017 |
SAMARENDRA BISWAL @ AKHI Vs. STATE OF ORISSA
|
November 20, 2017 |
SAMBHULAL TIBREWAL Vs. STATE OF ORISSA
|
July 20, 2017 |
SAMBHURAM MANDAL Vs. COLLECTOR, KENDRAPARA AND OTHERS
|
April 17, 2017 |
SAMPAD SAMAL Vs. STATE OF ODISHA AND OTHERS
|
January 2, 2017 |
SAMSAR ALI Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURE AND RESEARCH & OTHERS
|
May 12, 2017 |
SANANDA BARIK & ANOTHER Vs. STATE ELECTION COMMISSIONER, STATE OF ODISHA & OTHERS
|
January 3, 2017 |
SANAPATI BISSOI & OTHERS Vs. BAMADEV BISSOI & OTHERS
|
June 19, 2017 |
SANATAN BARIK Vs. STATE OF ODISHA & OTHERS
|
March 8, 2017 |
SANATAN JENA Vs. CESU
|
March 1, 2017 |
SANATAN MUNDA Vs. STATE OF ORISSA
|
December 16, 2017 |
SANATAN SAHU Vs. STATE OF ORISSA
|
December 6, 2017 |
SANATANA SAHOO Vs. STATE OF ODISHA & ORS.
|
November 1, 2017 |
SANDESH SUBUDHI Vs. UNION OF INDIA & OTHERS
|
March 17, 2017 |
SANGRAM KESHARI NAYAK AND OTHERS Vs. STATE OF ODISHA (G A DEPARTMENT)
|
August 21, 2017 |
SANGRAM KUMAR MOHAPATRA AND Vs. ANNAPURNA SETHI AND OTHERS
|
October 11, 2017 |
SANGRAM KUMAR NAYAK Vs. STATE OF ORISSA REPRESENTED THROUGH COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF SCHOOL AND MASS EDUCATION, ORISSA, BHUBANESWAR, KHORDHA AND OTHERS
|
November 15, 2017 |
SANJAY KUMAR SAHU Vs. LAXMI NARAYAN MAHAPRABHU BIJE
|
May 10, 2017 |
SANJAYA KUMAR TIWARI AND ANOTHER Vs. STATE OF ORISSA
|
November 16, 2017 |
SANJEEB KUMAR BEHERA Vs. STATE OF ORISSA
|
September 6, 2017 |
SANJIB KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
|
March 15, 2017 |
SANJIB KUMAR MOHANTY Vs. DEAN, FACULTY OF VETERINARY SCIENCE & ANIMAL HUSBANDRY
|
August 9, 2017 |
SANJITA BEHERA Vs. ADM, SUBARNAPUR AND OTHERS
|
September 20, 2017 |
SANKAR KISHNA DE Vs. STATE OF ORISSA AND OTHERS
|
October 31, 2017 |
SANKARSAN BEHERA Vs. COMMISSIONER, CONSOLIDATION
|
July 12, 2017 |
SANKARSAN PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
October 9, 2017 |
SANKARSAN SWAIN Vs. SENIOR DIVISIONAL MANAGER
|
April 27, 2017 |
SANKIRTAN KHADIA Vs. STATE OF ORISSA
|
September 16, 2017 |
SANTILATA KHUNTIA Vs. STATE OF ODISHA AND OTHERS
|
April 20, 2017 |
SANTILATA NAYAK & OTHERS Vs. NILAMANI BEHERA & OTHERS
|
November 24, 2017 |
SANTOSH KUMAR DAS Vs. STATE OF ORISSA
|
November 30, 2017 |
SANTOSH KUMAR PALTASINGH Vs. STATE OF ORISSA AND ANOTHER
|
April 16, 2017 |
SANTOSH KUMAR SADANGI Vs. STATE OF ODISHA
|
June 23, 2017 |
SANTOSH KUMAR SENAPATI Vs. ARADHANA TRIPATHY
|
September 1, 2017 |
SANTOSHI KORAD Vs. STATE OF ORISSA & OTHERS
|
August 16, 2017 |
SANTU (A) DILLIP JENA AND 2 OTHERS Vs. STATE OF ORISSA
|
November 1, 2017 |
SAPURI BARIHA Vs. AHALYA BHUE
|
September 20, 2017 |
SARAF TRADING AGENCY & OTHERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 10, 2017 |
SARASWATI NAYAK AND OTHERS Vs. SUSEN NAYAK AND ANOTHER
|
March 15, 2017 |
SARAT CHANDRA DASH Vs. ORISSA STATE COOPERATIVE
|
March 24, 2017 |
SARAT CHANDRA MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
|
July 3, 2017 |
SARAT CHANDRA MOHAPATRA Vs. NARASINGHA MOHAPATRA & ANOTHER
|
February 3, 2017 |
SARAT CHANDRA NAYAK AND ANOTHER Vs. RAMA CHANDRA NAYAK AND OTHERS
|
December 20, 2017 |
SARAT CHANDRA SAMAL Vs. STATE OF ODISHA
|
February 6, 2017 |
SARAT KUMAR MOHANTY AND ORS. Vs. STATE OF ODISHA AND OTHERS
|
July 18, 2017 |
SARMISTHA MAHAPATRA Vs. STATE OF ORISSA
|
May 1, 2017 |
SAROJ KUMAR MEHER Vs. SHANTI MEHER & OTHERS
|
November 8, 2017 |
SAROJ KUMAR MISHRA Vs. CHAIRMAN, COAL INDIA LTD. AND OTHERS
|
May 2, 2017 |
SAROJ KUMAR MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
February 16, 2017 |
SAROJ KUMAR MOHAPATRA Vs. SATYENDRA PRASAD SINHA AND ANOTHER
|
July 3, 2017 |
SAROJ KUMAR SHARMA Vs. STATE OF ORISSA & ANOTHER
|
March 2, 2017 |
SASANKA SEKHAR SAMANTA Vs. STATE OF ORISSA
|
May 15, 2017 |
SASHI BEWA AND OTHERS Vs. BIMAL CHANDRA SARANGI
|
September 8, 2017 |
SASHIBHUSAN SWAIN @ PAPU (IN CRLMC NO. 410 OF 2017) Vs. STATE OF ODISHA & ANOTHER
|
October 24, 2017 |
SASMITA BALABANTRAY Vs. STATE OF ORISSA AND OTHERS
|
April 17, 2017 |
SASMITA NAYAK Vs. DINESH CHANDRA PATTANAIK
|
April 21, 2017 |
SASWAT BEJ Vs. STATE OF ODISHA
|
July 5, 2017 |
SATADAL MANDAL Vs. COLLECTOR, BHADRAK AND ANOTHER
|
February 15, 2017 |
SATHA KUMAR DAS Vs. STATE OF ORISSA
|
May 17, 2017 |
SATRUGHANA PARIDA AND OTHERS Vs. COLLECTOR, CUTTACK AND OTHERS
|
September 4, 2017 |
SATYABAN BEHERA Vs. STATE OF ORISSA AND OTHERS
|
April 21, 2017 |
SATYABRATA LENKA Vs. STATE OF ORISSA AND ANOTHER
|
July 24, 2017 |
SATYABRATA PATEL Vs. STATE OF ORISSA
|
July 14, 2017 |
SATYANANDA PANI Vs. STATE OF ORISSA
|
October 9, 2017 |
SATYANARAYAN JENA AND OTHERS Vs. ASIT TRIPATHY, IAS, COMMISSIONER-CUM-SECRETARY TO
|
December 5, 2017 |
SATYANARAYAN PATNAIK AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 20, 2017 |
SAVITRI @SAVITRI DEVI BHAWSINKA AND OTHERS Vs. BHARAT MOTORS, CANTONMENT ROAD, CUTTACK AND OTHERS
|
August 30, 2017 |
SAVITRI GUPTA (SINCE DEAD) THROUGH L RS Vs. SHANKAR PRASAD GUPTA & OTHERS
|
November 20, 2017 |
SAYED EKRAM SAHA & OTHERS Vs. DEBENDRA KUMAR PATI & OTHERS
|
November 14, 2017 |
SAYED FAKIRUDDIN Vs. HENA BEGUM
|
January 4, 2017 |
SCHOOL MANAGEMENT COMMITTEE, ARAKHAPUR U.P. SCHOOL Vs. STATE OF ORISSA & OTHERS
|
January 17, 2017 |
SEASHORE SECURITIES LIMITED Vs. STATE OF ODISHA AND OTHERS
|
January 24, 2017 |
SEBATI SAHU Vs. STATE OF ORISSA & OTHERS
|
March 29, 2017 |
SECRETARY BERHAMPUR SUB Vs. STATE OF ORISSA
|
November 13, 2017 |
SECRETARY TO GOVT. OF ODISHA CO Vs. SACHIDANANDA JENA
|
March 3, 2017 |
SENIOR SUPERINTENDENT OF POST OFFICES, BERHAMPUR Vs. DASARATHI BODO KUMAR AND ANOTHER
|
April 20, 2017 |
SHANKAR PRASAD AGRAWALLA & OTHERS Vs. STATE OF ORISSA & OTHERS
|
July 19, 2017 |
SHANKARLAL KHAITAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 30, 2017 |
SHANKARSHAN PATEL (SINCE DEAD) THROUGH L RS AND ANOTHER Vs. ASHOK KUMAR PATEL
|
November 27, 2017 |
SHASHI BHUSAN TRIPATHY Vs. CHIEF INFORMATION COMMISSION, ODISHA, BHUBANESWAR AND OTHERS
|
July 19, 2017 |
SHIBA NARAYAN RAY Vs. RADHAGOBINDA DEV BIJE NIJAGRUHA & OTHERS
|
August 17, 2017 |
SHISHIR KUMAR SAHOO Vs. STATE OF ODISHA
|
March 8, 2017 |
SHOP OWNERS AND SHOPKEEPERS OF GAJAPATI DAILY MARKET, PARLAKHEMUNDI & OTHERS Vs. EXECUTIVE OFFICER, PARLAKHEMUNDI & OTHERS
|
September 20, 2017 |
SHRABANTI DAS Vs. GOVERNMENT OF INDIA AND OTHERS
|
October 12, 2017 |
SHRI DEBENDRA KUMAR DALEI Vs. STATE OF ODISHA AND OTHERS
|
November 14, 2017 |
SHRI DHANANJAYA ROHIDAS Vs. STATE OF ODISHA
|
February 27, 2017 |
SHRI DURGA CONDEV PRIVATE LIMITED Vs. STATE OF ORISSA AND OTHERS
|
December 8, 2017 |
SHYAM SUNDAR MAJHI AND ANOTHER Vs. MARKARDHWAJ MAJHI
|
October 31, 2017 |
SHYAM SUNDAR MALLIK Vs. STATE OF ORISSA AND OTHERS
|
July 18, 2017 |
SHYAM VIR SINGH Vs. BHAWANI SHANKAR PATTJOSHI
|
July 31, 2017 |
SHYAMA PRASAD MAHAKUD Vs. FIRE SERVICE EMPLOYEES CREDIT COOPERATIVE SOCIETIES LTD SUNDARGARH & ANOTHER
|
August 16, 2017 |
SIBA BEHERA Vs. STATE OF ORISSA
|
October 14, 2017 |
SIBA CHARAN PATRI Vs. STATE OF ORISSA
|
August 21, 2017 |
SIBA PRASAD DAS Vs. STATE OF ODISHA AND ANOTHER
|
April 13, 2017 |
SIBA SHANKAR HOTA Vs. GANESWAR BEHERA
|
July 26, 2017 |
SIBA SHANKAR SAHU & OTHERS Vs. UDAYANATH SAHU & OTHERS
|
January 30, 2017 |
SIBABRATA MISHRA Vs. STATE OF ODISHA AND OTHERS
|
December 15, 2017 |
SIBARAM DAS Vs. STATE OF ORISSA
|
August 31, 2017 |
SIBARAM MOHANTA Vs. STATE OF ORISSA
|
May 15, 2017 |
SICAL LOGISTICS LTD Vs. MAHANADI COALFIELDS LIMITED AND OTHERS
|
September 8, 2017 |
SIDHARTHA KUMAR NATH Vs. STATE OF ORISSA
|
August 28, 2017 |
SIJO V.G. AND ANOTHER Vs. STATE OF ORISSA
|
May 10, 2017 |
SILICON INSTITUTE OF TECHNOLOGY, BHUBANESWAR Vs. STATE OF ODISHA
|
July 19, 2017 |
SIMANCHALA SAMAL Vs. STATE OF ORISSA
|
November 10, 2017 |
SINGHARI BRAJABANDHU KAR AND ANOTHER Vs. STATE OF ODISHA
|
July 7, 2017 |
SININGA HANSDA Vs. STATE OF ORISSA
|
November 27, 2017 |
SIONA SIDDHARTH MOHARANA Vs. STATE OF ODISHA
|
May 10, 2017 |
SISULA NAIK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
September 8, 2017 |
SITAKANTA MOHAPATRA & ANOTHER Vs. SANTILATA CHOUDHURY
|
June 19, 2017 |
SITARAM BHOI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK
|
July 10, 2017 |
SIVALA MOHAN RAO Vs. STATE OF ORISSA
|
May 1, 2017 |
SK ABDUS SATTAR AND OTHERS Vs. EXECUTIVE OFFICER, BHADRAK MUNICIPALITY AND OTHERS
|
March 17, 2017 |
SK TALIM ALI Vs. COLLECTOR, JAJPUR & OTHERS
|
September 11, 2017 |
SK. GOLAMUDDIN CHOUDHURY Vs. ORISSA STATE CO
|
February 13, 2017 |
SMT CHHINE SAHOO Vs. KALDAR SAHOO
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July 19, 2017 |
SMT NANDITA SETHI ALIAS BEHERA Vs. STATE OF ORISSA AND ANOTHER
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January 19, 2017 |
SMT PRIYADARSHANI MOHAPATRA Vs. SRI LALMOHAN MOHAPATRA
|
September 21, 2017 |
SMT. ANITA CHOWDHARY Vs. M/S. TRL KROSAKI REFRACTORIES LIMITED
|
February 2, 2017 |
SMT. ANNAPURNA DEI Vs. MANAGING DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION LTD. AND ANOTHER
|
February 27, 2017 |
SMT. BASANTA MANJARI SAMAL Vs. RUPAKANTA SAHU
|
February 28, 2017 |
SMT. BHANUMATI DAS @ DEVI Vs. STATE OF ODISHA
|
March 16, 2017 |
SMT. BIJAYALAXMI PATTANAIK Vs. BISHNUPRIYA PATTNAIK & OTHERS
|
July 10, 2017 |
SMT. KAMALINI PANDA Vs. STATE OF ORISSA
|
October 31, 2017 |
SMT. MALATILATA MISHRA AND Vs. KESHAB CHANDRA MOHAPATRA
|
September 22, 2017 |
SMT. MANANI BARIHA Vs. STATE OF ODISHA AND OTHERS
|
January 2, 2017 |
SMT. MATANGINI SAHU Vs. COLLECTOR BARIPADA AND OTHERS
|
October 10, 2017 |
SMT. NANDITA SETHI @ BEHERA Vs. STATE OF ORISSA &ANOTHER
|
January 20, 2017 |
SMT. NANDITA SETHI @ BEHERA Vs. STATE OF ORISSA & ANOTHER
|
January 19, 2017 |
SMT. PRAMILA DASH AND OTHERS Vs. SMT. BASANTI DASH
|
January 11, 2017 |
SMT. PRATIMA BEHERA Vs. STATE OF ORISSA (VIG.)
|
January 31, 2017 |
SMT. PRATIMA BEHERA Vs. STATE OF ORISSA (VIG.)
|
January 31, 2017 |
SMT. R. WARALAXMI Vs. SOUTHCO REPRESENTED BY ITS SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE, BHANJANAGAR AND OTHERS
|
January 19, 2017 |
SMT. RANU SEN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
November 20, 2017 |
SMT. RENUBALA BHUYAN Vs. CHAIRMAN-CUM-MANAGING
|
August 10, 2017 |
SMT. SAKUNTALA DASH Vs. STATE OF ODISHA
|
November 13, 2017 |
SMT. SALILA KAR Vs. MAYUR RANJAN KAR
|
November 21, 2017 |
SMT. TABATI BEHE DALEI Vs. STATE OF ORISSA AND ORS.
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January 6, 2017 |
SMT. TULSI NAIK Vs. STATE OF ORISSA
|
March 8, 2017 |
SMT.ANNAPURNA PANDA AND OTHERS Vs. SMT. CHHABIRANI DASH
|
November 9, 2017 |
SNEHASWAKSHAYAR SAMAL Vs. STATE OF ORISSA
|
September 21, 2017 |
SNIGDHA PANIGRAHI Vs. STATE OF ODISHA AND OTHERS
|
May 18, 2017 |
SOMANATH ADHIKARI Vs. STATE OF ORISSA
|
April 25, 2017 |
SOMANATHA MATTAM & ANOTHER Vs. NARASINGH PATRO & OTHERS
|
February 21, 2017 |
SONALI MAHANTA Vs. UNION OF INDIA
|
May 15, 2017 |
SOUMENDRA KUMAR GAHIR Vs. E.NAGAMANI & OTHERS
|
September 22, 2017 |
SRI AJAY KUMAR JAIN Vs. STATE OF ODISHA AND OTHERS
|
July 24, 2017 |
SRI BIJOY KUMAR SAHOO Vs. STATE OF ORISSA
|
January 20, 2017 |
SRI BIRANCHI NARAYAN PRADHAN Vs. CESU AND OTHERS
|
September 5, 2017 |
SRI D TARINI PATRO Vs. M JAGANNATH RAO
|
July 17, 2017 |
SRI DEBASISH SATAPATHY Vs. SRI RADHA MADHABA PANDA
|
July 10, 2017 |
SRI DIBAKAR PATNAYAK Vs. STATE OF ORISSA AND ANOTHER
|
January 27, 2017 |
SRI DILLIP KUMAR PARIDA Vs. STATE OF ORISSA
|
April 27, 2017 |
SRI GOVINDA NAG Vs. STATE OF ODISHA .VIG.
|
December 11, 2017 |
SRI HIRANMAYA DAS Vs. STATE OF ORISSA
|
January 20, 2017 |
SRI JAGANNATH INFRA POWER PVT. LTD. Vs. A.O. STATE BANK OF INDIAN AND ANOTHER
|
September 20, 2017 |
SRI KAILASH PRASAD SRIVASTAV Vs. STATE OF ODISHA AND OTHERS
|
July 19, 2017 |
SRI KHAGESWAR PARIDA Vs. STATE OF ORISSA
|
January 20, 2017 |
SRI MANORANJAN BEHERA Vs. SMT. MADHUSMITA BEHERA
|
March 16, 2017 |
SRI NIKUNJA BIHARI BHUKTA Vs. STATE OF ODISHA
|
October 10, 2017 |
SRI NURSINGHA CHARAN KHUNTIA Vs. STATE OF ODISHA AND ANOTHER
|
December 11, 2017 |
SRI PRAMOD KUMAR PANDA Vs. STATE OF ORISSA
|
May 9, 2017 |
SRI RANJIT KUMAR JENA Vs. SRI AMARESWAR JENA AND OTHERS
|
January 4, 2017 |
SRI SANTOSH BANCHHUR Vs. STATE OF ORISSA AND OTHERS
|
November 17, 2017 |
SRI SOMANATHA ADHIKARI Vs. STATE OF ORISSA
|
February 21, 2017 |
SRI SRI BHAGABAT DEV AND OTHERS Vs. NARAYAN JENA AND ANOTHER
|
November 24, 2017 |
SRI SRI KEDARNATH MAHAPRABHU Vs. STATE OF ORISSA & OTHERS
|
November 15, 2017 |
SRI SUDARSAN DAS @ DASH AND ANOTHER Vs. SMT. SAROJINI MOHAPATRA
|
January 30, 2017 |
SRI UPAMANYU ROUT Vs. STATE OF ORISSA AND OTHERS
|
November 3, 2017 |
SRIBATCHHA SAHOO Vs. STATE OF ODISHA AND OTHERS
|
April 27, 2017 |
SRIKANTA MALLIK AND ANOTHER Vs. STATE OF ORISSA AND 2 OTHERS
|
September 20, 2017 |
SRIKANTA NAIK AND ANOTHER Vs. KOKILA BEWA .SINCE DEAD. THROUGH ...
|
December 18, 2017 |
SRIKANTA PRADHAN Vs. STATE OF ORISSA
|
April 17, 2017 |
SRIKANTA TRIPATHY Vs. DASARATHI TRIPATHY
|
March 15, 2017 |
SRIKRISHNA ESTATE Vs. NETRANANDA BHOI
|
April 12, 2017 |
SRIPATI NAIK Vs. STATE OF ODISHA AND OTHERS
|
November 24, 2017 |
STATE OF ODISHA Vs. SRI ASISH KUMAR MOHAPATRA
|
May 3, 2017 |
STATE OF ODISHA Vs. SRI SAILENDRA NARAYAN RAY
|
July 21, 2017 |
STATE OF ODISHA Vs. MANMOHAN RATH AND OTHERS
|
January 9, 2017 |
STATE OF ODISHA Vs. NIRAKAR BISWAL
|
December 1, 2017 |
STATE OF ODISHA Vs. SUMITRA ADHIKARI
|
March 1, 2017 |
STATE OF ODISHA Vs. SURYOKANTA DWIBEDI
|
July 3, 2017 |
STATE OF ODISHA Vs. MANOJ KUMAR @ MOHAN CHARAN NAYAK AND ANOTHER
|
September 15, 2017 |
STATE OF ODISHA Vs. ANIL KUMAR SETHI AND OTHERS
|
April 26, 2017 |
STATE OF ODISHA Vs. RAMA KRISHNA DAS
|
July 18, 2017 |
STATE OF ODISHA Vs. DR. PRADOSH KUMAR PANDA AND OTHERS
|
April 12, 2017 |
STATE OF ODISHA Vs. SAILENDRA KU SAMAL AND OTHERS
|
July 28, 2017 |
STATE OF ODISHA Vs. UDAYANATH MAJHI AND ANOTHER
|
July 17, 2017 |
STATE OF ODISHA Vs. GOVERNMENT OF INDIA THROUGH SECRETARY, MINISTRY OF STEEL AND ANOTHER
|
January 25, 2017 |
STATE OF ODISHA & OTHERS Vs. RAMA KRISHNA DAS
|
July 18, 2017 |
STATE OF ODISHA & OTHERS Vs. HEMANTA KUMAR PANDA & OTHERS
|
March 29, 2017 |
STATE OF ODISHA & OTHERS Vs. AMAR CHHATOI
|
June 29, 2017 |
STATE OF ODISHA (DEPARTMENT OF STEEL & MINES) Vs. GOVERNMENT OF INDIA (MINISTRY OF MINES) AND ANOTHER
|
January 12, 2017 |
STATE OF ODISHA AND ANOTHER Vs. AMBUJA CHANDRA KESH AND OTHERS
|
April 5, 2017 |
STATE OF ODISHA AND ANOTHER Vs. SUDIPTA KUMAR MOHANTY AND OTHERS
|
July 19, 2017 |
STATE OF ODISHA AND ANOTHER Vs. BIMAL PRASAD MOHANTY AND OTHERS
|
April 20, 2017 |
STATE OF ODISHA AND ANOTHER Vs. SRI ASHOK KU. PUROHIT AND OTHERS
|
January 2, 2017 |
STATE OF ODISHA AND ANOTHER Vs. RABINARAYAN NAYAK AND OTHERS
|
January 6, 2017 |
STATE OF ODISHA AND ANOTHER Vs. SABITRI PADHY
|
October 27, 2017 |
STATE OF ODISHA AND OTHERS Vs. BUDHARAJA MINING AND CONSTRUCTION LTD.
|
September 1, 2017 |
STATE OF ODISHA AND OTHERS Vs. JOGENDRA BISWAL AND ANOTHER
|
January 17, 2017 |
STATE OF ODISHA AND OTHERS Vs. PRAFULLA CHANDRA PANDA AND OTHERS
|
May 10, 2017 |
STATE OF ODISHA AND OTHERS Vs. SUDHANSU SEKHAR ROUT AND ANOTHER
|
April 7, 2017 |
STATE OF ODISHA AND OTHERS Vs. NIRMAL CHANDRA NAYAK AND ANOTHER
|
July 6, 2017 |
STATE OF ODISHA AND OTHERS Vs. CHANDRA PANDA AND OTHERS
|
May 10, 2017 |
STATE OF ODISHA AND OTHERS Vs. RAMA KRUSHNA PUROHIT
|
May 5, 2017 |
STATE OF ODISHA AND OTHERS Vs. GOBINDA CHANDRA ROUTRAY AND ANOTHER
|
May 3, 2017 |
STATE OF ODISHA AND OTHERS Vs. GOVINDA NAYAK AND ANOTHER
|
May 3, 2017 |
STATE OF ODISHA AND OTHERS Vs. TAPAN KUMAR MOHANTY AND ANOTHER
|
July 12, 2017 |
STATE OF ODISHA AND OTHERS Vs. MADHABANANDA PRADHAN AND ANOTHER
|
April 13, 2017 |
STATE OF ODISHA AND OTHERS Vs. BANKA BEHARI PANDA AND ANOTHER
|
April 12, 2017 |
STATE OF ODISHA AND OTHERS Vs. SUKANTA KUMAR NANDA AND OTHERS
|
August 29, 2017 |
STATE OF ODISHA AND OTHERS Vs. RAKESH KUMAR SWAIN AND OTHERS
|
March 8, 2017 |
STATE OF ODISHA AND OTHERS Vs. LILIBALA ROUT
|
March 8, 2017 |
STATE OF ODISHA AND OTHERS Vs. SUDHANSHU KUMAR DAS AND ANOTHER
|
March 22, 2017 |
STATE OF ODISHA AND OTHERS Vs. PRAVAKAR SHASINI
|
March 22, 2017 |
STATE OF ODISHA AND OTHERS Vs. BAISHNAB CHARAN SENAPATI AND OTHERS
|
February 21, 2017 |
STATE OF ORISSA Vs. MANJULATA PANIGRAHI
|
March 21, 2017 |
STATE OF ORISSA Vs. AMULYA KUMAR CHAMPATIRAY
|
January 3, 2017 |
STATE OF ORISSA Vs. GOKULANANDA MOHAPATRA
|
March 9, 2017 |
STATE OF ORISSA Vs. GANESH CH. JENA
|
March 31, 2017 |
STATE OF ORISSA Vs. MANAGING COMMITTEE OF BHARATI HIGH SCHOOL & OTHERS
|
January 25, 2017 |
STATE OF ORISSA Vs. MATA MUNDA AND OTHERS
|
June 23, 2017 |
STATE OF ORISSA Vs. QUAZI ALI AHMED
|
October 27, 2017 |
STATE OF ORISSA Vs. OMKAR NAND PUROHIT
|
October 23, 2017 |
STATE OF ORISSA Vs. ABHIMANYU PRASAD GUPTA
|
June 23, 2017 |
STATE OF ORISSA Vs. HARJEET SINGH @ SAKA @ KANA
|
June 23, 2017 |
STATE OF ORISSA Vs. MOHAMMAD KHAN,
|
April 24, 2017 |
STATE OF ORISSA Vs. BANABIHARI BEHERA @ HARIA
|
December 7, 2017 |
STATE OF ORISSA Vs. MINARVA DASH
|
April 27, 2017 |
STATE OF ORISSA Vs. SAIBANI PRADHAN
|
April 21, 2017 |
STATE OF ORISSA Vs. JYOTSHNA MOHAPATRA
|
March 17, 2017 |
STATE OF ORISSA Vs. MANISHA DAS
|
April 13, 2017 |
STATE OF ORISSA & ANOTHER Vs. RADHA GOVINDA SWAMI
|
July 14, 2017 |
STATE OF ORISSA & ANOTHER Vs. SARTIKA CHANDRA PARIDA & OTHERS
|
August 23, 2017 |
STATE OF ORISSA & ANOTHER Vs. SASHIBHUSHAN TRIPATHY & OTHERS
|
September 13, 2017 |
STATE OF ORISSA & ANOTHER Vs. SASIREKHA PATI
|
February 16, 2017 |
STATE OF ORISSA & ANOTHER Vs. CHANCHALA DASH
|
February 16, 2017 |
STATE OF ORISSA & ANOTHER Vs. KRISHNA PARIDA
|
February 16, 2017 |
STATE OF ORISSA & OTHERS Vs. KASHI DAS
|
December 1, 2017 |
STATE OF ORISSA (VIGILANCE) Vs. GOVINDA CHANDRA DAS & ANOTHER
|
June 27, 2017 |
STATE OF ORISSA AND ANOTHER Vs. PITABAS SWAIN AND ANOTHER
|
June 30, 2017 |
STATE OF ORISSA AND ANOTHER Vs. MOHAMMAD KHAN AND OTHERS
|
April 21, 2017 |
STATE OF ORISSA AND ANOTHER Vs. JALANDHARA PRADHAN
|
July 10, 2017 |
STATE OF ORISSA AND ANOTHER Vs. ABU BAKKAR HABIB
|
January 20, 2017 |
STATE OF ORISSA AND ANOTHER Vs. PRATIBHA PRAKASH BHAVAN
|
July 10, 2017 |
STATE OF ORISSA AND ANOTHER Vs. RABINARAYAN ROUT
|
July 10, 2017 |
STATE OF ORISSA AND ANOTHER Vs. RAHASMANI SAMAL
|
July 10, 2017 |
STATE OF ORISSA AND ANOTHER Vs. PURUSOTTAM BARIK AND OTHERS
|
July 10, 2017 |
STATE OF ORISSA AND ANOTHER Vs. PRADIPTA KUMAR BEHERA AND OTHERS
|
August 21, 2017 |
STATE OF ORISSA AND ANOTHER Vs. SUKURU POLAI AND OTHERS
|
August 17, 2017 |
STATE OF ORISSA AND ANOTHER Vs. JUDHISTIRA BEHERA
|
November 29, 2017 |
STATE OF ORISSA AND ANOTHER Vs. BIJOY KUMAR DWARI
|
November 7, 2017 |
STATE OF ORISSA AND ANOTHER Vs. GUMAN SINGH
|
October 12, 2017 |
STATE OF ORISSA AND OTHERS Vs. JAGANNATH PATTANAIK
|
December 14, 2017 |
STATE OF ORISSA AND OTHERS Vs. GANGADHAR NAYAK AND OTHERS
|
November 6, 2017 |
STATE OF ORISSA AND OTHERS Vs. SIBASANKAR RAY & ANOTHER
|
March 31, 2017 |
STATE OF ORISSA AND OTHERS Vs. SANKARSAN SINGH NINA AND OTHERS
|
September 18, 2017 |
STATE OF ORISSA AND OTHERS Vs. MAHINDER SINGH
|
October 27, 2017 |
STATE OF ORISSA AND OTHERS Vs. LAXMAN KUMAR BEHERA
|
January 18, 2017 |
STATE OF ORISSA, REPRESENTED BY COMMISSIONER OF SALES TAX, ORISSA Vs. M/S. D.K. CONSTRUCTION
|
March 1, 2017 |
SUBAL CHANDRA JENA AND OTHERS Vs. GOPAL MOHAPATRA AND OTHERS
|
December 18, 2017 |
SUBASH CH. MOHAPATRA Vs. SURENDRA MOHAPATRA
|
May 9, 2017 |
SUBASH CHANDRA BHOI & ANOTHER Vs. JOINT COMMISSIONER OF SETTLEMENT & CONSOLIDATION, SAMBALPUR & OTHERS
|
January 30, 2017 |
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
|
August 11, 2017 |
SUBASH KUMAR BARMAN Vs. STATE OF ORISSA
|
June 29, 2017 |
SUBASH MOHAPATRA Vs. SMT. KAMALA MOHAPATRA
|
April 5, 2017 |
SUBASINI BEHERA @ POTHAL Vs. BRANCH MANAGER, STATE BANK OF INDIA & OTHERS
|
August 22, 2017 |
SUBASINI PATRA Vs. THE ADDITIONAL DISTRICT MAGISTRATE
|
July 14, 2017 |
SUBASISH PATTANAIK Vs. STATE OF ODISHA
|
June 20, 2017 |
SUBHADRA BAI AND OTHERS Vs. RUPA BAI
|
May 10, 2017 |
SUBHADRA GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
|
May 9, 2017 |
SUBHASHREE JENA Vs. STATE OF ODISHA
|
June 29, 2017 |
SUBHASHREE MOHAPATRA Vs. SONA PATEL
|
November 13, 2017 |
SUBHASHREE PANDA AND OTHERS Vs. PRASANTA KUMAR PANDA AND ANOTHER
|
July 31, 2017 |
SUBHASHRI MAHARANA Vs. STATE OF ORISSA AND OTHERS
|
November 8, 2017 |
SUBHASMITA DHAL Vs. REGISTRAR,ORISSA ADMINISTRATIVE TRIBUNAL,CUTTACK AND OTHERS
|
March 15, 2017 |
SUBHENDRA MOHANTY Vs. HIGH COURT OF ORISSA
|
July 31, 2017 |
SUBIMAL MAITY Vs. UNION OF INDIA
|
April 11, 2017 |
SUBODHA CHANDRA GHOSE Vs. SMT. JAYANTI GHOSE
|
June 19, 2017 |
SUBRAJIT DAS Vs. CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED, BHUBANESWAR
|
May 10, 2017 |
SUBRAT KUMAR BEHERA Vs. INDIAN OIL CORPORATION LTD.
|
January 20, 2017 |
SUCHITRA SETHI Vs. UNION OF INDIA & OTHERS
|
August 17, 2017 |
SUDAM CHARAN GIRI Vs. COLLECTOR, BALASORE
|
July 14, 2017 |
SUDAM MAJHI @ HEMBRAM & OTHERS Vs. STATE OF ORISSA
|
May 10, 2017 |
SUDARSAN BAGHA & ANR. Vs. STATE OF ORISSA & ORS.
|
May 3, 2017 |
SUDARSAN NANDA Vs. STATE OF ORISSA
|
September 20, 2017 |
SUDARSAN SAHANI Vs. STATE OF ODISHA
|
September 15, 2017 |
SUDARSAN SAHU Vs. KUNI SAHU & OTHERS
|
March 8, 2017 |
SUDHAKAR DHAL Vs. STATE OF ODISHA AND ANOTHER
|
June 19, 2017 |
SUDHAKAR MISHRA Vs. EXECUTIVE ENGINEER RAJGANGPUR ELECTRICAL DIVISION
|
August 9, 2017 |
SUDHAMAYEE DASH Vs. COMMISSIONER-CUM-SECRETARY AND OTHERS
|
April 12, 2017 |
SUDHANSU SEKHAR TRIPATHY Vs. STATE OF ORISSA AND ANOTHER
|
January 27, 2017 |
SUDHANSUBALA KHATEI Vs. STATE OF ORISSA & ORS.
|
December 13, 2017 |
SUDHIR CHANDRA DAS (SINCE DEAD) THROUGH L RS Vs. STATE OF ORISSA & OTHERS
|
April 21, 2017 |
SUDIP BANDHYOPATHYAYA Vs. REPUBLIC OF INDIA (C.B.I.)
|
May 19, 2017 |
SUGRIBA GANTAYAT Vs. INDRAMANI PRADHAN AND OTHERS
|
November 20, 2017 |
SUJATA PANIGRAHI Vs. CHAIRMAN, LOCAL BOARD OF ADMINISTRATION
|
May 5, 2017 |
SUKANTI DEI @ SAMANTARA AND ANOTHER Vs. CHHABIRANI MAJHI AND OTHERS
|
November 24, 2017 |
SUKESHI PANI Vs. BANK OF INDIA AND OTHERS
|
March 10, 2017 |
SUKHALAL MUNDA Vs. STATE OF ODISHA
|
March 30, 2017 |
SUKRA KHILLA Vs. STATE OF ORISSA
|
April 17, 2017 |
SULOCHANA BEHERA Vs. STATE OF ODISHA & OTHERS
|
July 7, 2017 |
SUMANTA BINDHANI Vs. STATE OF ORISSA
|
March 2, 2017 |
SUNADHAR BAG Vs. STATE OF ORISSA
|
October 12, 2017 |
SUNAKAR SAHOO Vs. STATE OF ODISHA
|
July 17, 2017 |
SUNDAR PANDEY AND ANOTHER Vs. SUPHALA KUMAR SARANGI AND OTHERS
|
November 16, 2017 |
SUNDARRAI KURTADI Vs. STATE OF ORISSA
|
September 16, 2017 |
SUNIL KUMAR PRADHAN Vs. BINAYA KUMAR DASH
|
August 8, 2017 |
SUNIL NAIK @ NAYAK Vs. STATE OF ORISSA
|
February 16, 2017 |
SUNITA JAIN Vs. STATE OF ORISSA AND OTHERS
|
December 11, 2017 |
SUPERINTENDENT OF POLICE, KEONJHAR & OTHERS Vs. JUDHISTIRA NAIK AND OTHERS
|
April 27, 2017 |
SURENDRA KALIA Vs. SANT SHRI ASHARAMJI MANAV UTTAHAN
|
November 7, 2017 |
SURENDRA PANIGRAHI Vs. ABHIRAM SAHU
|
August 30, 2017 |
SURENDRA PATRA Vs. STATE OF ODISHA
|
April 21, 2017 |
SURENDRA PRADHAN Vs. STATE TRANSPORT AUTHORITY, ODISHA AND ANOTHER
|
July 7, 2017 |
SURENDRA SABUTA Vs. STATE OF ORISSA
|
January 6, 2017 |
SURENDRANATH MISHRA Vs. STATE OF ODISHA
|
July 31, 2017 |
SURENDRANATH MISHRA Vs. STATE OF ORISSA & ANR
|
January 18, 2017 |
SURENDRANATH MISHRA & ORS. Vs. STATE OF ODISHA & ANR.
|
May 19, 2017 |
SURENDRANATH PATRO Vs. SURESH KUMAR PADHI
|
December 14, 2017 |
SURENDRANATH TRIPATHI Vs. PRAVABATI PATTNAIK
|
July 24, 2017 |
SURESH KUMAR AGARWAL Vs. BIMALA BHUE AND OTHERS
|
November 8, 2017 |
SURESH KUMAR MISHRA Vs. STATE OF ODISHA AND OTHERS
|
October 13, 2017 |
SURJYA KUMAR DASH Vs. UCO BANK AND OTHERS
|
August 23, 2017 |
SURYA NARAYAN DAS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, LAW DEPARTMENT, GOVT OF ORISSA AND ANOTHER
|
August 30, 2017 |
SUSHA @ SUSHANTA DHAL Vs. STATE OF ORISSA
|
April 7, 2017 |
SUSHIL KUMAR MOHAKUD Vs. DIRECTOR GENERAL CISF AND OTHERS
|
November 6, 2017 |
SUSHIL KUMAR NAYAK Vs. STATE OF ORISSA
|
August 21, 2017 |
SUSILA KUMARI DEI ALIAS SAHOO Vs. STATE OF ORISSA AND ANOTHER
|
November 13, 2017 |
SWADESH RANJAN SWAIN Vs. STATE OF ORISSA
|
March 17, 2017 |
SWADHIN KU. SAHOO Vs. STATE OF ODISHA
|
March 30, 2017 |
SWADHINLATA DAS Vs. LINGARAJ SWAIN AND OTHERS
|
April 21, 2017 |
SWARNALATA NAYAK Vs. MANOJ KUMAR NAHAK AND ORS
|
August 4, 2017 |
SWARNAPRAVA PANIGRAHI Vs. DR. MANOJ KUMAR PADHY
|
November 3, 2017 |
SWARUP KUMAR PATTNAIK Vs. ANANTA PRASAD SAHOO
|
June 20, 2017 |
SWARUPA SHREE CHAKRABARTY Vs. THE MANAGING DIRECTOR, NESCO (H.O)
|
April 17, 2017 |
SWASTI BINAYAK DAS Vs. STATE OF ODISHA AND OTHERS
|
February 14, 2017 |
TAHASILDAR, BERHAMPUR AND OTHERS Vs. L VENKANTESWAR RAO
|
September 13, 2017 |
TALABAKTULA LAXMI Vs. PUSAMUTTU MANJULA & ANOTHER
|
August 29, 2017 |
TAPADHYAN NEGI Vs. RADHIKA NEGI AND ANOTHER
|
August 21, 2017 |
TAPAS KUMAR MAHAPATRA Vs. BISWAMBAR MOHAPATRA
|
October 13, 2017 |
TARA PRASAD BAHINIPATI Vs. RABI NARAYAN NANDA
|
October 9, 2017 |
TARACHAND AGRAWAL Vs. STATE OF ORISSA & OTHERS
|
September 8, 2017 |
TARACHARAN RATH Vs. SASHI BHUSAN TRIPATHY
|
December 18, 2017 |
TARINI CONTINETAL Vs. SECRETARY, INDUSTRIES DEPTT AND OTHERS
|
November 13, 2017 |
TARINI THAKURANI VIDYAPITHA Vs. STATE OF ODISHA
|
January 2, 2017 |
TATA MOTORS FINANCE LTD Vs. STATE TRANSPORT AUTHORITY, ODISHA AND ANOTHER
|
August 17, 2017 |
TATA REFRACTORIES EMPLOYEES CO-OPEERATIVE SOCIETY LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 8, 2017 |
TATHAGATA SATPATHY Vs. SANTILATA CHOUDHURY
|
June 19, 2017 |
TEJI @ KHIRASINDHU SARAF APPELLANT Vs. STATE OF ODISHA
|
September 14, 2017 |
THE DIRECTOR OF HORTICULTURE, ODISHA Vs. PRAVAT KUMAR DASH & ORS.
|
December 22, 2017 |
THE EXECUTIVE ENGINEER (ELECTRICAL) GRID CO., BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
|
April 20, 2017 |
THE HIGH COURT BAR ASSOCIATION, ODISHA Vs. STATE OF ODISHA AND OTHERS
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February 17, 2017 |
THE MANAGEMENT OF ROURKELA STEEL PLANT Vs. PRESIDING OFFICER
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April 13, 2017 |
THE N.T.P.C. POWER WORKERS UNION Vs. NATIONAL THERMAL POWER
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September 22, 2017 |
THE POSTMASTER GENERAL SAMBALPUR Vs. MISS SANJUKTA HOTA
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November 6, 2017 |
THEEDA RAMASWAMY Vs. STATE OF ORISSA
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March 3, 2017 |
TIANBULU ALIAS DHRUBENDRIYA Vs. STATE OF ORISSA
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October 12, 2017 |
TIBURAM TANGULU Vs. STATE OF ORISSA
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April 10, 2017 |
TIKESHWAR BEHERA Vs. STATE OF ORISSA
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January 25, 2017 |
TILA JENA @ TILOTTAMA JENA Vs. SUKHI JENA AND OTHERS
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January 4, 2017 |
TIRTHA BARARTY AND 9 OTHERS Vs. DINGAR KANDA AND 7 OTHERS
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June 20, 2017 |
TIRTHABASI PRADHAN AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
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November 1, 2017 |
TRIDENT ACADEMY OF TECHNOLOGY Vs. STATE OF ORISSA AND 2 OTHERS
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May 17, 2017 |
TRILOCHAN PARIDA Vs. PURNA CHANDRA NANDA
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May 1, 2017 |
TRILOCHAN ROUT Vs. STATE OF ORISSA
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January 4, 2017 |
TRINATH MANSINGH Vs. STATE OF ORISSA
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February 8, 2017 |
TRINATH SAHOO Vs. STATE OF ORISSA
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May 15, 2017 |
TRUPTILATA SAMAL Vs. ODISHA STATE ROAD TRANSPORT CORPORATION
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March 23, 2017 |
TULASI BIBI Vs. STATE OF ORISSA
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April 18, 2017 |
TUNA @ CHURUKA @ NIRANJAN SINGH Vs. STATE OF ORISSA
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September 9, 2017 |
TUNI GOUDA Vs. STATE OF ODISHA AND OTHERS
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December 4, 2017 |
U CO BANK, BOLANGIR Vs. BIPIN BIHARI PANSARI
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April 19, 2017 |
U.A.C. OF SCIENCE AND TECHNOLOGY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 4, 2017 |
UDAYA CHANDRA PARICHHA & OTHERS Vs. TAHASILDAR, G UDAYAGIRI & ANOTHER
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July 10, 2017 |
UDAYANATH AUTONOMOUS COLLEGE OF SCIENCE & TECHNOLOGY, ADASPUR, CUTTACK Vs. REGIONAL PROVIDENT FUND COMMISSIONER, ORISSA AND OTHERS
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July 4, 2017 |
UDAYANATH PRADHAN AND ANOTHER Vs. INDU PRADHAN AND OTHER
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September 11, 2017 |
UJALA PATRA Vs. STATE OF ORISSA
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June 30, 2017 |
UMA SAHU Vs. SABITRI SAHU
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December 8, 2017 |
UMAKANTA BARIK Vs. RUKMINI BARIK
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January 4, 2017 |
UMAKANTA DASH Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
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April 27, 2017 |
UMAKANTA RATH Vs. M D , O F D C LTD AND OTHERS
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November 9, 2017 |
UMESH CHANDRA DIGAL Vs. BANK OF INDIA, REPRESENTED THROUGH ITS CHAIRMANCUM-MANAGING DIRECTOR, MUMBAI AND OTHERS
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August 23, 2017 |
UMESH CHANDRA PANDA Vs. STATE OF ORISSA
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April 7, 2017 |
UMESH PANI AND OTHERS Vs. STATE OF ORISSA
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April 6, 2017 |
UMESH RAM Vs. STATE OF ODISHA
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September 14, 2017 |
UNION OF INDIA Vs. KAHNEI CHARAN BISWAL
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September 12, 2017 |
UNION OF INDIA Vs. AKSHAYA KUMAR BAHALIA
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May 2, 2017 |
UNION OF INDIA Vs. BABIN KUMAR DASH
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July 20, 2017 |
UNION OF INDIA & ORS. Vs. BHAGABAN MISHRA
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May 1, 2017 |
UNION OF INDIA AND OTHERS Vs. PRAMOD KU NATH
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August 9, 2017 |
UNION OF INDIA AND OTHERS Vs. SURYAKANTA PADHI
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April 25, 2017 |
UNION OF INDIA AND OTHERS Vs. BODDEPALLI RAMU
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May 8, 2017 |
UNION OF INDIA AND OTHERS Vs. PRASANNA KUMAR DASH
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April 7, 2017 |
UNION OF INDIA AND OTHERS Vs. PRAFULLA KUMAR ROUT AND ANOTHER
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May 5, 2017 |
UNITED BUILDERS Vs. DIAMOND PLAZA PVT LTD
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November 13, 2017 |
UNITED CONTRACTORS ASSOCIATION Vs. STATE OF ORISSA AND OTHERS
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January 10, 2017 |
UPENDRA @ UPENDRA CHANDRA DHAL Vs. STATE OF ODISHA & OTHERS
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March 16, 2017 |
UPENDRA BARIK Vs. STATE OF ODISHA
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September 14, 2017 |
UTKAL ROLLER FLOUR MILLS PVT LTD Vs. REVENUE OFFICER & TAHASILDAR, RAMPUR & ANOTHER
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July 12, 2017 |
UTKAL ROLLER FLOUR MILLS PVT LTD Vs. REVENUE OFFICER & TAHASILDAR, RAMPUR & ANOTHER
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July 13, 2017 |
UTTAMKUMAR SAMANTA Vs. KIIT UNIVERSITY AND OTHERS
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February 17, 2017 |
V. MADHAVI Vs. JAMMULA CHANDRASEKHAR
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March 17, 2017 |
V. SHYAMASUNDAR RAO Vs. BERHAMPUR MUNCIPAL COUNCIL
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January 27, 2017 |
VANGADA VISWANADHAM Vs. COLLECTOR-CUM-DISTRICT
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September 21, 2017 |
VIBGYOR STRUCTURAL CONSTRUCTION PVT. LTD. Vs. STATE OF ORISSA
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May 15, 2017 |
VICE CHANCELLOR, UTKAL UNIVERSITY AND OTHERS Vs. CHAKRADHAR BARIK
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October 18, 2017 |
VICE-CHANCELLOR, SRI JAGANNATH SANSKRIT VISWAVIDYALAYA Vs. SUBASH KANHAR
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January 31, 2017 |
VISHNU DEO ROY Vs. RAJESH KUMAR TIWARI
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October 27, 2017 |
WORKMEN OF TALCHER COAL MINES EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
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July 24, 2017 |
YAMESWAR MAHAPATRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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January 12, 2017 |