|
(SMT.) SHANTIPRABHA DASH Vs. STATE OF ORISSA
|
November 8, 2016 |
|
(SRI) ATUL KUMAR MOHANTY Vs. STATE OF ODISHA
|
November 4, 2016 |
|
(SRI) RAJENDRA KUMAR DASH Vs. STATE OF ORISSA (VIG.)
|
May 20, 2016 |
|
A. PRAKASH RAO Vs. S.D.M., BERHAMPUR AND ANR.
|
November 9, 2016 |
|
A.S. GANESAN & ORS Vs. SRI GANGADHAR SAHU
|
November 21, 2016 |
|
ABDUL GAFAR KHAN Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
ABHAYA KUMAR SETHI Vs. STATE OF ORISSA AND ORS.
|
February 11, 2016 |
|
ABHIMANYU MALLIK Vs. BAIDHAR JENA & OTHERS
|
August 29, 2016 |
|
ACHARYA DEVI DUTTA SAMASEKHAR Vs. AJIT KUMAR ACHARYA
|
April 18, 2016 |
|
ADEITA PRASAD DAS Vs. COMMISSIONER OF CONSOLIDATION, BHUBANESWAR AND OTHERS
|
September 12, 2016 |
|
ADIKANDA MOHANTY & OTHERS Vs. THE SECRETARY, PARADEEP PORT TRUST, PARADEEP,JAGATSINGHPUR & OTHERS
|
July 28, 2016 |
|
ADIKIANDA ROUT AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
November 16, 2016 |
|
ADITYA KUMAR SINGH & ANOTHER Vs. SECRETARY TO GOVERNMENT, REVENUE & DISASTER MANAGEMENT DEPARTMENT AND OTHERS
|
September 16, 2016 |
|
ADMA SODI Vs. STATE
|
October 18, 2016 |
|
AFR B.M.P. & SONS PVT. LIMITED Vs. STATE OF ODISHA
|
June 23, 2016 |
|
AFR KHIROD KUMAR SWAIN Vs. STATE OF ORISSA
|
April 29, 2016 |
|
AFR SK. ASAD ALLI Vs. DHRUBA CHARAN DAS
|
May 18, 2016 |
|
AGASTI BEHERA Vs. AUTHORISED OFFICER,ICICI BANK & ANR.
|
May 13, 2016 |
|
AGASTI BEHERA AND ORS. Vs. AUTHORISED OFFICER,ICICI BANK AND ORS.
|
May 13, 2016 |
|
AJAYA KUMAR PATTANAIK Vs. STATE OF ORISSA AND OTHERS
|
February 24, 2016 |
|
AJAYA KUMAR PATTNAIK Vs. STATE OF ORISSA AND OTHERS
|
November 16, 2016 |
|
AJIT KUMAR BEHERA Vs. STATE OF ORISSA AND OTHERS
|
December 8, 2016 |
|
AJIT KUMAR DAS Vs. REPUBLIC OF INDIA
|
June 27, 2016 |
|
AKHILESWAR GIRI Vs. STATE OF ORISSA & ORS.
|
September 9, 2016 |
|
AKSHAYA KUMAR PATRA AND ORS. Vs. MANAGING DIRECTOR, ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS.
|
January 28, 2016 |
|
AKSHAYA KUMAR SAHOO Vs. OIL INDIA LIMITED AND ORS.
|
April 6, 2016 |
|
AKSHYA KUMAR SAHU Vs. STATE OF ORISSA
|
September 27, 2016 |
|
AKULA NAYAK Vs. SUKANTI NAYAK & OTHERS
|
July 4, 2016 |
|
ALLAHABAD BANK Vs. SRIKANTA PRADHAN
|
November 11, 2016 |
|
ALLAUDDIN Vs. THE COLLECTOR, SUNDARGARH AND ORS.
|
January 5, 2016 |
|
AMARENDRA ROUTRAY Vs. SARAT CH. MOHANTY & ORS.
|
June 20, 2016 |
|
AMIT KUMAR SAA Vs. STATE OF ODISHA & ORS.
|
March 18, 2016 |
|
AMIYA KUMAR SAHOO AND OTHERS Vs. TAPASWINI BISWAL AND ANOTHER
|
September 23, 2016 |
|
AMIYA PARIDA AND ORS. Vs. PARASURAM KHATUA AND ORS.
|
January 6, 2016 |
|
AMRUTI PRADHAN Vs. STATE OF ORISSA
|
June 20, 2016 |
|
ANANDA CHANDRA RANA Vs. PURUSOTTAM DAS
|
March 2, 2016 |
|
ANANDA MAHAPATRA Vs. BIJAY MAHAPATRA
|
December 22, 2016 |
|
ANANDANANDA DASH Vs. KUNTALA KUMARI DASH
|
June 24, 2016 |
|
ANGUL SUKINDA RAILWAY LIMITED Vs. PRIYABRATA PANDA AND ANOTHER
|
December 16, 2016 |
|
ANGUL SUKINDA RAILWAY LTD. Vs. PRIYABRATA PANDA AND ANOTHER
|
October 5, 2016 |
|
ANIL KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
|
February 9, 2016 |
|
ANIL KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
February 19, 2016 |
|
ANINDITA MOHANTY Vs. THE SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD.
|
June 22, 2016 |
|
ANITA HANSDA Vs. STATE OF ORISSA AND OTHERS
|
February 25, 2016 |
|
ANJANA PRUSTY Vs. CHIEF EXECUTIVE OFFICER, C E S U AND ANOTHER
|
August 10, 2016 |
|
ANTARYAMI DASH AND OTHERS; NRUSINGHA CHARAN SAHOO & ANOTHER Vs. STATE OF ODISHA AND ANOTHER
|
September 8, 2016 |
|
ANUPAMA SAHOO Vs. COLLECTOR, KHURDA AND OTHERS
|
July 12, 2016 |
|
ANUPAMA SAR Vs. JUDGE, FAMILY COURT, BHUBANESWAR AND ANOTHER
|
January 6, 2016 |
|
ANUSUYA SITHA Vs. STATE OF ORISSA AND OTHERS
|
September 16, 2016 |
|
ARAKSHITA PRADHAN Vs. STATE OF ORISSA & OTHERS
|
November 24, 2016 |
|
ARATI INFRATECH PVT. LTD. Vs. STATE OF ODISHA
|
August 22, 2016 |
|
ARCHANA MOHANTY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
September 13, 2016 |
|
ARJUN KISAN Vs. STATE OF ORISSA
|
May 24, 2016 |
|
ARUNA KUMAR SATAPATHY Vs. STATE OF ODISHA AND OTHERS
|
December 20, 2016 |
|
ARUNA KUMARI MISHRA Vs. UTKAL UNIVERSITY AND ORS.
|
March 16, 2016 |
|
ASHAMANJARI MISHRA Vs. BHUBANESWAR MUNICIPAL CORPORATION AND ANOTHER
|
February 19, 2016 |
|
ASHEEMA SAMANTRAY Vs. THE COMMISSIONER OF CONSOLIDATION
|
November 10, 2016 |
|
ASHISH SINGH @ NITESH KUMAR SINGH Vs. THE STATE OF ORISSA
|
September 21, 2016 |
|
ASHOK BEHERA @ NILA Vs. STATE OF ORISSA
|
December 20, 2016 |
|
ASHOK KUMAR BEHERA Vs. STATE OF ORISSA
|
December 21, 2016 |
|
ASHOK KUMAR ROUT Vs. NANDA KISHORE ROUT AND ORS.
|
April 8, 2016 |
|
ASHOK KUMAR SAHOO Vs. STATE OF ORISSA
|
July 22, 2016 |
|
ASHOK KUMAR SINHA Vs. STATE OF ORISSA
|
July 8, 2016 |
|
ASSA BIBI AND OTHERS Vs. BASANTA JENA AND OTHERS
|
October 6, 2016 |
|
ASSISTANT EXECUTIVE ENGINEER/ SUB-DIVISIONAL OFFICER (ELECTRICAL), BERHAMPUR Vs. PRASANT KUMAR SAHU & ANR
|
November 23, 2016 |
|
ATABUL SEKH & ORS. Vs. STATE OF ORISSA
|
December 20, 2016 |
|
ATISH CHANDRA SINHA Vs. MANJUSHREE DASH
|
January 27, 2016 |
|
AUTO OASIS DEALER, INDIAN OIL CORPORATION LTD. Vs. INDIAN OIL CORPORATION LTD.
|
February 3, 2016 |
|
B. JAYASANKAR PATRA Vs. STATE OF ORISSA AND ANR.
|
April 6, 2016 |
|
BABA LINGARAJ ENTERPRISES PVT LTD AND ANOTHER Vs. ODISHA SMALL INDUSTRIES CORPORATION LTD AND ANOTHER
|
September 14, 2016 |
|
BABAJI BEHERA Vs. BAISHNABA CHARAN BEHERA AND OTHERS
|
February 19, 2016 |
|
BABAJI MAHARANA Vs. TAHASILDAR
|
October 27, 2016 |
|
BACHHA ROUT Vs. STATE OF ORISSA
|
October 3, 2016 |
|
BAIDHAR SETHI Vs. STATE OF ODISHA AND OTHERS
|
March 30, 2016 |
|
BAIDYANATH KAR Vs. STATE OF ODISHA
|
March 4, 2016 |
|
BAIJAYANATI NAIK Vs. STATE OF ODISHA AND OTHERS
|
August 3, 2016 |
|
BAIKUNTHANATH SWAIN Vs. STATE OF ODISHA
|
July 28, 2016 |
|
BAIRAGI MAHALIK AND OTHERS Vs. KELUNI DEI AND OTHERS
|
October 28, 2016 |
|
BAIRAGI MUNDA Vs. STATE OF ODISHA
|
September 23, 2016 |
|
BAISHNAB CHARAN PALEI Vs. PADMANAV ROUT AND OTHERS
|
March 22, 2016 |
|
BAJRANGLAL GUPTA Vs. BHARATI AIRTEL LTD.
|
February 26, 2016 |
|
BALAKRUSHNA BEHERA Vs. KRUSHNA CH. TARAI AND OTHERS
|
July 12, 2016 |
|
BALARAM DAMBA AND ANOTHER Vs. BHAGABAN NAIK AND OTHERS
|
December 7, 2016 |
|
BALI NAIK & ANOTHER Vs. STATE OF ORISSA
|
August 26, 2016 |
|
BALMIKI NAYAK AND OTHERS Vs. BABAJI CHARAN NAYAK & ANOTHER
|
June 21, 2016 |
|
BANA KISHORE MAHAKUD Vs. KANHU CHARAN DAS & OTHERS
|
August 12, 2016 |
|
BANALATA CHAND AND ORS. Vs. PRANAYA KUMAR DAS AND ORS.
|
April 8, 2016 |
|
BANAMALI BEHERA Vs. SMT. NIRUPAMA PAL
|
October 24, 2016 |
|
BANAMALI CHHATRIA Vs. PRESIDING OFFICER, LABOUR COURT, SAMBALPUR AND ANOTHER
|
September 9, 2016 |
|
BANCHHANIDHI PATRA Vs. BHAGABAT PRASAD PANDA
|
November 16, 2016 |
|
BANKANIDHI MOHAPATRA @ SURA Vs. UMA PADHI
|
March 2, 2016 |
|
BANSHIDHAR BEHURIA Vs. GRID CORPORATION OF ORISSA LIMITED AND OTHERS
|
May 11, 2016 |
|
BANSIDHAR NAYAK Vs. PRIYA RANJAN MOHANTY AND OTHERS
|
August 8, 2016 |
|
BARAPALI MEHER ARTS & CRAFTS HANDLOOM CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. ASST. PROVIDENT FUND COMMISSIONER AND ORS.
|
January 20, 2016 |
|
BARUNEI ROLLER FLOUR MILLS (P) LTD. AND ORS. Vs. STATE BANK OF INDIA
|
April 5, 2016 |
|
BASANT KUMAR SAHOO Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK & OTHERS.
|
October 19, 2016 |
|
BASANTA KUMAR BARIK Vs. STATE OF ODISHA & OTHERS
|
November 3, 2016 |
|
BASANTA KUMAR DAS Vs. GOVERNING BODY OF TARATARINI COLLEGE AND ORS.
|
February 24, 2016 |
|
BASANTA KUMAR MOHANTY Vs. CHIEF GENERAL MANAGER, SBI ORISSA CIRCLE, BHUBANESWAR
|
April 27, 2016 |
|
BASANTA KUMAR PATRA Vs. STATE OF ORISSA & OTHERS
|
November 21, 2016 |
|
BASANTA KUMAR PRADHAN AND ORS. Vs. STATE OF ORISSA
|
February 17, 2016 |
|
BASANTA KUMAR SAHOO Vs. STATE OF ORISSA
|
August 10, 2016 |
|
BASANTA NAHAK AND OTHERS Vs. STATE OF ODISHA
|
March 11, 2016 |
|
BASANTI JENA Vs. STATE
|
September 14, 2016 |
|
BASANTI MOHANTY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 2, 2016 |
|
BASANTI NAYAK @ PATEL Vs. BADRINARAYAN NAYAK & TWO OTHERS
|
July 28, 2016 |
|
BASANTI PATRA AND ANOTHER Vs. RAMAMANI MOHAPATRA AND OTHERS
|
March 21, 2016 |
|
BASANTI SAHOO & OTHERS Vs. NATIONAL INSURANCE COMPANY & ANR
|
July 20, 2016 |
|
BASUDEV CHATERJEE Vs. GRID CORPORATION OF ORISSA AND ORS.
|
February 10, 2016 |
|
BAURI BANDHU SARANGI Vs. BHABANI SADANGI & OTHERS
|
February 4, 2016 |
|
BAYAMANI MANDINGA Vs. STATE OF ORISSA
|
February 23, 2016 |
|
BELABAHALI ANCHALIKA PANCHAYAT SURAKHAYA MANCHA AND ORS Vs. UNION OF INDIA AND ORS
|
August 30, 2016 |
|
BELLARY STEELS AND ALLOYS LTD. Vs. O.C.L. INDIA LTD.
|
March 30, 2016 |
|
BHABANI SANKAR MISHRA Vs. DIVISIONAL MANAGER, S.E. RLY., KHURDA ROAD & ORS.
|
January 21, 2016 |
|
BHABATOSH PATTANAIK Vs. BINODINI PANIGRAHI
|
September 9, 2016 |
|
BHAGABAN KHEMUNDU AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE AND OTHERS
|
August 10, 2016 |
|
BHAGABAN NATH & ORS. Vs. COLLECTOR, BHADRAK & ORS.
|
August 26, 2016 |
|
BHAGABAT PRASAD MOHANTY Vs. BINOD BEHARI SAMAL
|
October 19, 2016 |
|
BHAGABATI SAHOO Vs. KALPANA MISHRA
|
January 6, 2016 |
|
BHAGABATIA PANDA Vs. COLLECTOR, JHARSUGUDA & ANOTHER
|
August 17, 2016 |
|
BHAJU @ BHAJAMOHAN DAS Vs. STATE OF ORISSA AND ANOTHER
|
November 7, 2016 |
|
BHAKTA KISAN Vs. STATE OF ORISSA
|
June 3, 2016 |
|
BHANWAR LAL SINGHI @ JAIN Vs. PANKAJA KANTA PANDA AND OTHERS
|
June 23, 2016 |
|
BHARAT CHANDRA NAYAK Vs. STATE OF ORISSA
|
March 31, 2016 |
|
BHARAT CHANDRA SATPATHY Vs. PURNA CHANDRA LENKA AND OTHERS
|
December 5, 2016 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. SMT. SUGYANI KUMARI DEO
|
October 19, 2016 |
|
BHARAT SENAPATI AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
July 15, 2016 |
|
BHASKAR CH NAYAK AND OTHERS Vs. INDIAN OIL CORPORATION LTD
|
September 13, 2016 |
|
BHATTER SOLVENT EXTRACTION UDYOG LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 29, 2016 |
|
BHAVIN SHAH Vs. SAPNA SHAH
|
January 8, 2016 |
|
BHIMA BHOI Vs. STATE OF ORISSA
|
January 27, 2016 |
|
BHUAN @ PRAMOD KUMAR PATRA Vs. STATE OF ORISSA & ANOTHER
|
October 7, 2016 |
|
BHUBANA BIHARI BAHINIPATI Vs. STATE OF ODISHA AND ANOTHER
|
November 21, 2016 |
|
BHUBANESWAR MUNICIPAL CORPORATION Vs. BHARAT CH. SAHOO AND ANOTHER
|
August 10, 2016 |
|
BHUMISUTA MAJHI AND ANOTHER Vs. BANAMALI RANA AND OTHERS
|
September 1, 2016 |
|
BHUPENDRA KUMAR DASH Vs. STATE OF ODISHA & ORS.
|
August 18, 2016 |
|
BIBACHHA DIGAL Vs. STATE OF ORISSA
|
October 28, 2016 |
|
BIBAS GOUD Vs. STATE OF ODISHA
|
January 20, 2016 |
|
BIBEKANADA DASH AND ANOTHER Vs. C.E.O., NESCO (ELECTRICAL), BALESORE AND OTHERS
|
August 10, 2016 |
|
BIBEKANANDA PATTANAIK AND TWO OTHERS Vs. UNION OF INDIA
|
March 31, 2016 |
|
BIBHUTI BHUSAN RAY Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX AND OTHERS
|
December 15, 2016 |
|
BIBHUTI PRASAD ACHARYA Vs. RASMITA SAHU
|
August 22, 2016 |
|
BICHITRANANDA MISHRA Vs. ACHYUTANANDA MISHRA AND ORS.
|
February 18, 2016 |
|
BIDULATA BEHERA; PRABHASH KUMAR MAHABHOI; SARASWATI NAIK & OTHERS; ASHOK DAS; GATIKRUSHNA PARIDA @ GATIKRISNA PARIDA; SAMIRA BEHERA @ SAMIR KUMAR BEHERA; MAKHAN SINGH MAHABHOI; RINKI MAHAKHUD; SATRUGHNA MAHAKUD; BHARAT CHANDRA BARIK; SANJAYA KUMAR BEHERA; Vs. STATE OF ODISHA AND OTHERS
|
September 15, 2016 |
|
BIDYADHAR PRAHARAJ & OTHERS Vs. THE STATE OF ORISSA
|
November 8, 2016 |
|
BIJAY KUMAR BINAKAR AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
February 15, 2016 |
|
BIJAY KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
November 15, 2016 |
|
BIJAY SHANKAR SARANGI Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
March 3, 2016 |
|
BIJAYA GANTAYAT AND OTHERS Vs. THE COLLECTOR, JAJPUR OTHERS
|
August 30, 2016 |
|
BIJAYA GOBINDA DASH AND OTHERS Vs. DIRECTOR, ORISSA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
October 7, 2016 |
|
BIJAYA KUMAR MUNI Vs. CHAIRMAN, STATE BANK OF INDIA AND ORS.
|
January 28, 2016 |
|
BIJAYA KUMAR PADHY @ BIJI PADHY Vs. CHAIRMAN, STATE SENTENCE REVIEW BOARD
|
November 24, 2016 |
|
BIJAYA KUMAR PRUSTY AND OTHERS Vs. HAREKRUSHNA PRUSTY AND OTHERS
|
March 16, 2016 |
|
BIJAYLAXMI MOHARANA AND ORS. Vs. SANJUKTA SATPATHY AND ANR.
|
December 23, 2016 |
|
BIJOY KUMAR KHILLAR Vs. STATE OF ORISSA
|
August 17, 2016 |
|
BIKASH RANJAN MISHRA Vs. STATE OF ODISHA AND OTHERS
|
March 29, 2016 |
|
BIKRAM CHANDRA DALABEHERA Vs. TAHASILDAR, G UDAYAGIRI AND ANOTHER
|
July 4, 2016 |
|
BIKRAM KISHORE SATAPATHY AND OTHERS Vs. JAITNDRANATH SATAPATHY AND OTHERS
|
February 26, 2016 |
|
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
|
September 22, 2016 |
|
BIMALA PRASAD SETHY Vs. STATE OF ORISSA & ORS.
|
May 13, 2016 |
|
BIMBADHAR NATH & ORS Vs. STATE OF ORISSA & ANR
|
September 28, 2016 |
|
BINABATI SABAR Vs. ELECTION OFFICER-CUM-BLOCK DEVELOPMENT OFFICER AND ANOTHER
|
March 2, 2016 |
|
BINOD BIHARI SINGH (DEAD) & ORS. Vs. THE DISTRICT TRANSPORT MANAGER (ADMN.) ORISSA STATE ROAD TRANSPORT CORPORATION
|
July 13, 2016 |
|
BIPIN KUMAR SAMAL Vs. MINARVA SWAIN
|
January 5, 2016 |
|
BIPUL PARUA Vs. KAKALI JENA & ANOTHER
|
September 16, 2016 |
|
BIRENDRA GIRI Vs. M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ANOTHER
|
May 4, 2016 |
|
BIRENDRA NATH DAS Vs. STATE OF ORISSA
|
December 2, 2016 |
|
BIRENDRA PRUSTY Vs. COMMISSIONER OF CONSOLIDATION, CUTTACK AND OTHERS
|
September 12, 2016 |
|
BISHNU PRASADA DASH Vs. GOVERNOR, RESERVE BANK OF INDIA AND ORS.
|
April 20, 2016 |
|
BISWANATH MOHANTY Vs. STATE OF ODISHA
|
September 27, 2016 |
|
BISWANATH SAMAL Vs. STATE OF ORISSA AND OTHERS
|
February 24, 2016 |
|
BOGA GOND AND ORS. Vs. RAMASAI GOND
|
February 10, 2016 |
|
BRAJA KISHORE MISHRA Vs. STATE OF ORISSA
|
July 8, 2016 |
|
BRAJA SUNDAR MISHRA Vs. STATE OF ODISHA
|
August 18, 2016 |
|
BRAJENDRA KU. JENA Vs. STATE OF ORISSA AND ORS.
|
February 8, 2016 |
|
BRANCH MANAGER, PURI OF ORIENTAL INSURANCE COMPANY Vs. DIPTIREKHA MISHRA & THREE OTHERS
|
March 31, 2016 |
|
BRANCH MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND ANOTHER
|
August 22, 2016 |
|
BRANCH MANAGER, THE UNITED INDIAN INSURANCE CO. LTD. REPRESENTED BY DY. MANAGER REGIONAL CELL, BHUBANESWAR, KHURDA Vs. KRUSHNA PAIK AND OTHERS
|
June 29, 2016 |
|
BRG IRON AND STEEL COMPANY (P) LIMITED Vs. STATE OF ODISHA
|
May 18, 2016 |
|
BRUNDABAN MAHARANA Vs. GOVT OF INDIA & OTHERS
|
August 8, 2016 |
|
BRUNDABAN SETHY & OTHERS Vs. CHAIRMAN, PARADIP PORT TRUST & ANOTHER
|
December 21, 2016 |
|
BUDHIRAM BARIK Vs. PRESIDING OFFICER,LABOUR COURT, JEYPORE & OTHERS
|
June 20, 2016 |
|
BUDHU KISAN Vs. STATE OF ORISSA
|
February 1, 2016 |
|
BULU HAZARI @ PRADEEP KUMAR HAZARY AND OTHERS Vs. STATE OF ORISSA
|
February 15, 2016 |
|
CH. AMRITALINGAM Vs. STATE
|
June 24, 2016 |
|
CHAIRMAN AND MANAGING DIRECTOR, ALLAHABAD BANK Vs. SHRI P.K. PANI
|
October 17, 2016 |
|
CHAITANYA DAS (SINCE DEAD) Vs. BIBHUTI CHARAN DAS & OTHERS
|
December 14, 2016 |
|
CHAKRAPANI MAHAKUR Vs. BINOD BIHARI DASH & ANOTHER
|
July 12, 2016 |
|
CHAMARA JHANKAR Vs. BANAMALI JHANKAR
|
April 18, 2016 |
|
CHAMPESWAR RANA Vs. STATE OF ORISSA
|
November 17, 2016 |
|
CHANDRA SEKHAR PATRA Vs. JITAN MANKI AND OTHERS
|
December 14, 2016 |
|
CHANDRAKANTI NAYAK Vs. STATE OF ORISSA AND ORS.
|
January 29, 2016 |
|
CHANDRAKANTI NAYAK Vs. STATE OF ORISSA AND OTHERS
|
January 29, 2016 |
|
CHANDRAMANI KUMBHAR Vs. STATE OF ORISSA
|
February 3, 2016 |
|
CHANDRAMOHAN BARIK Vs. STATE OF ORISSA AND ORS.
|
February 8, 2016 |
|
CHANDRAMOHAN SINGH Vs. CHAIRMAN
|
December 9, 2016 |
|
CHANDRIKA MISHRA AND ORS Vs. STATE OF ORISSA AND ORS
|
March 18, 2016 |
|
CHAPALABALA PARIJA Vs. TAHASILDAR, TIRTOL
|
September 8, 2016 |
|
CHARANJIT KAUR Vs. SOUTH EASTERN RAILWAY
|
March 15, 2016 |
|
CHARULATA MALLIK Vs. PRAKASH KU. MOHANTY
|
December 23, 2016 |
|
CHATTARPAL SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 24, 2016 |
|
CHATURBHUJ MALICK Vs. DEBARAJ KANDI & OTHERS
|
August 31, 2016 |
|
CHERU SANDHA AND OTHERS Vs. UMA BHOI AND OTHERS
|
November 25, 2016 |
|
CHHABINDRA MUKHI Vs. STATE OF ODISHA AND ORS.
|
April 8, 2016 |
|
CHHOTU @ NABARANG SINGH Vs. STATE OF ORISSA
|
November 8, 2016 |
|
CHIEF EXECUTIVE OFFICER,CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. SATYABHAMA NAYAK
|
March 2, 2016 |
|
CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY Vs. SRI RABINDRA KUMAR MOHAPATRA
|
September 20, 2016 |
|
CHINMAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA AND ANR.
|
August 2, 2016 |
|
CHINTAMANI DAS Vs. STATE OF ORISSA
|
December 2, 2016 |
|
CHINTAMANI MALLIK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 2, 2016 |
|
CHINTAMANI MOHAPATRA Vs. SMT. SANJUKTA DAS
|
March 3, 2016 |
|
CHIRANJIB BISWAL Vs. BISHNU CHARAN DAS AND ORS.
|
March 22, 2016 |
|
CHITTA RANJAN BEHERA & OTHERS Vs. STATE OF ODISHA & OTHERS
|
July 5, 2016 |
|
CHITTARANJAN MISHRA Vs. STATE OF ODISHA AND OTHERS
|
September 1, 2016 |
|
CHITTARANJAN MOHAPATRA AND ORS. Vs. SAB MILLER INDIA LTD.
|
April 12, 2016 |
|
CHITTARANJAN SAHOO Vs. NIRANJAN SAHOO AND OTHERS
|
September 7, 2016 |
|
COAL CARRIERS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED & OTHERS
|
September 19, 2016 |
|
COMMISSIONER OF INCOME TAX, SAMBALPUR Vs. INCOME TAX SETTLEMENT COMMISSION (IT & WT) & OTHERS
|
August 31, 2016 |
|
CONSERVATOR OF FORESTS Vs. P.O., LABOUR COURT, JEYPORE
|
September 8, 2016 |
|
CONSTITUTION OF INDIA; UMAKANTA ROUL Vs. STATE OF ORISSA & OTHERS
|
August 22, 2016 |
|
CUTTACK ELECTRICAL DIVISION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 18, 2016 |
|
CUTTACK MUNICIPAL CORPORATION Vs. HAREKRUSHNA NAYAK
|
April 20, 2016 |
|
DAMAYANTI SEN Vs. CHHABIRANI SEN AND OTHERS
|
December 5, 2016 |
|
DANDASI BEHERA Vs. A D M , GANJAM & OTHERS
|
August 18, 2016 |
|
DANIAL SINGH & ORS Vs. STATE OF ORISSA
|
September 8, 2016 |
|
DASARATHA DEHURY Vs. STATE OF ORISSA
|
February 16, 2016 |
|
DEBENDRA KUMAR HAZRA Vs. PATITAPABAN PANDA & OTHERS
|
September 12, 2016 |
|
DEBENDRA KUMAR ROUL Vs. STATE OF ORISSA
|
November 7, 2016 |
|
DEELIP KUMAR MEHER Vs. STATE OF ORISSA
|
September 21, 2016 |
|
DEENABANDHU SAHU Vs. FOREST RANGER AND OTHERS
|
November 9, 2016 |
|
DEEPAK GUPTA Vs. STATE OF ORISSA
|
March 28, 2016 |
|
DEEPAK MOHANTY Vs. SUPERINTENDENT OF POLICE, CUTTACK AND OTHERS
|
August 23, 2016 |
|
DEEPAK MURJANI Vs. VINOD KUMAR AGRAWALLA
|
August 30, 2016 |
|
DEEPAK SINGH Vs. SANDHYARANI GIRI
|
November 16, 2016 |
|
DEEPIKA RANI SETHI & OTHERS Vs. UNION OF INDIA & OTHERS
|
September 7, 2016 |
|
DHANCHIT HARIJAN & OTHERS Vs. STATE OF ORISSA
|
August 11, 2016 |
|
DHANESWAR NATH Vs. BIDYADHAR NATH AND OTHERS
|
September 15, 2016 |
|
DHANU BAHADUR Vs. ORISSA POWER TRANSMISSION CORPORATION LTD. AND ORS.
|
April 4, 2016 |
|
DHARANIDHAR PARIDA Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY
|
April 21, 2016 |
|
DHIRENDRA KUMAR KHANDELWAL Vs. STATE OF ORISSA
|
September 6, 2016 |
|
DHIRENDRA PRASAD DAS Vs. THE COMPETENT AUTHORITY-CUM-TAHASILDAR, NILAGIRI AND ANOTHER
|
August 2, 2016 |
|
DHOBA BEHERA Vs. JAGABANDHU BEHERA AND OTHERS
|
November 9, 2016 |
|
DHOBANI BEHERANI AND OTHERS Vs. LAXMI BEHERANI AND OTHERS
|
October 28, 2016 |
|
DHRUBA CHARAN MEKAP Vs. ACC LIMITED AND ORS.
|
February 25, 2016 |
|
DHUSASANA JENA Vs. STATE OF ORISSA AND OTHERS
|
September 19, 2016 |
|
DIBAKAR PATRA Vs. STATE OF ORISSA
|
January 22, 2016 |
|
DIGAMBAR NAYAK Vs. ORISSA LEGISLATIVE ASSEMBLY
|
January 21, 2016 |
|
DILLIP KUMAR DIXIT Vs. COAL INDIA LIMITED AND OTHERS
|
August 1, 2016 |
|
DILLIP KUMAR MOHANTY Vs. STATE OF ORISSA
|
August 31, 2016 |
|
DILLIP KUMAR PAL Vs. HEMALATA PANDA
|
December 1, 2016 |
|
DILLIP KUMAR SAHOO Vs. COLLECTOR AND ORS
|
March 29, 2016 |
|
DIPTI RANJAN SAHOO AND ANOTHER Vs. KUNJALATA SAHOO AND OTHERS
|
November 25, 2016 |
|
DIRECTOR GENERAL Vs. KARTIKESWAR JENA AND ANR.
|
December 1, 2016 |
|
DIRECTOR OF TREASURIES & INSPECTION, ORISSA Vs. BHANUMATI SRINIVASAN & ORS.
|
December 22, 2016 |
|
DIVISIONAL MANAGER, ORIENTAL FIRE AND GENERAL INSURANCE CO AND ANOTHER Vs. COLD STORAGE CO-OPERATIVE SOCIETIES LTD AND OTHERS
|
February 23, 2016 |
|
DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT CORPORATION LTD. Vs. RANJIT KUMAR MOHANTY AND ORS.
|
April 26, 2016 |
|
DR. DILLIP KUMAR MOHANTY Vs. STATE OF ORISSA & ORS.
|
September 22, 2016 |
|
DR. K. (KAPULI) HARIBAN Vs. STATE OF ORISSA (VIGILANCE)
|
June 30, 2016 |
|
DR. MONU PATTANAYAK Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX
|
December 5, 2016 |
|
DR. MONU PATTANAYAK (HUF) Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME
|
December 1, 2016 |
|
DR. SATYABRATA KANUNGO Vs. STATE OF ODISHA & OTHERS
|
March 31, 2016 |
|
DR. SUREN PRASAD DASH Vs. STATE OF ODISHA
|
November 11, 2016 |
|
DUNNA BHIMA RAJU & OTHERS Vs. STATE OF ORISSA & OTHERS
|
May 5, 2016 |
|
DURGA CHARAN JENA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
September 21, 2016 |
|
DURYODHAN BEHERA Vs. THE ORISSA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. AND ORS.
|
February 17, 2016 |
|
DUTTI BARIK Vs. MINATI BARIK & OTHERS
|
February 10, 2016 |
|
DWIJA DALPATI AND ORS. Vs. KALAKANHU PATEL
|
January 5, 2016 |
|
EKABAL HUSSAIN & OTHERS Vs. MAKASUD HUSSAIN & OTHERS
|
August 9, 2016 |
|
EKADASIA PANDA Vs. LALU MAHANANDA AND OTHERS
|
September 24, 2016 |
|
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
April 5, 2016 |
|
EXECUTIVE ENGINEER (ELECTRICAL), BHANJANAGAR ELECTRICAL DIVISION, BHANJANAGAR AND ANOTHER Vs. KOMA BEHERA
|
February 10, 2016 |
|
EXECUTIVE ENGINEER EAST ELECTRICAL DIVISION (WESCO) Vs. SESHA BAG
|
November 3, 2016 |
|
EXECUTIVE ENGINEER, (ELECT), TALCHER ELECTRICAL DIVISION, CHAINPAL, Vs. M/S. RANA SPONGE LIMITED AND ANOTHER
|
February 16, 2016 |
|
FERTILIZER CORPORATION OF INDIA LTD , AND ANOTHER Vs. THEIR MINISTERIAL STAFF AND ANOTHER
|
September 9, 2016 |
|
FR. E.A. THOMAS Vs. SRI RAMMURTY MISSAL
|
February 23, 2016 |
|
GAGAN BIHARI PRADHAN Vs. STATE OF ORISSA
|
May 20, 2016 |
|
GAGAN JANI Vs. STATE OF ORISSA
|
June 20, 2016 |
|
GAJENDRA BEHERA Vs. STATE OF ORISSA
|
February 3, 2016 |
|
GAJENDRA NATH BISWAL Vs. NARMADA BISWAL & OTHERS
|
February 3, 2016 |
|
GAJENDRA PRASAD DAS Vs. STATE OF ORISSA AND ORS.
|
April 27, 2016 |
|
GANESWAR SAHOO Vs. STATE OF ODISHA
|
October 25, 2016 |
|
GAYADHAR JENA Vs. STATE OF ODISHA
|
September 7, 2016 |
|
GEDU ALIAS PARAMESWAR PATRA Vs. STATE OF ORISSA
|
July 13, 2016 |
|
GEETANJALI SUNI Vs. COLLECTOR-CUM-DM
|
February 8, 2016 |
|
GENERAL MANAGER, I.D.C.O. Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
August 8, 2016 |
|
GENERAL MANAGER, ORISSA MINING CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
|
November 21, 2016 |
|
GENERAL MANAGER, RAMPUR COLLIERY ORIENT AREA, MAHANADI COALFIELDS LTD. Vs. SRI ANIRUDHA MAHANADIA
|
September 1, 2016 |
|
GENERAL SECRETARY (JRD), BOLANNI SHRAMIK, BARBIL Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL, ROURKELA
|
September 13, 2016 |
|
GENERAL SECRETARY, N.T.P.C. POWER WORKERS UNION AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL THERMAL POWER CORPORATION AND ORS.
|
January 19, 2016 |
|
GHANASHYAM DAS TEKRIWAL Vs. JAYANTI TIWARI AND ORS.
|
January 20, 2016 |
|
GHANASHYAM HEMBRAM Vs. STATE OF ORISSA
|
November 15, 2016 |
|
GHANASHYAM PRADHAN AND ORS. Vs. RAM PRATAP KHERIA
|
April 11, 2016 |
|
GHASI Vs. STATE OF ORISSA
|
January 29, 2016 |
|
GIRIDHARI NATH Vs. MAMITARANI SUTAR
|
November 15, 2016 |
|
GITANJALI PADHI Vs. HARI SAHOO AND OTHERS
|
December 21, 2016 |
|
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
August 10, 2016 |
|
GOKULA NAIK Vs. STATE OF ORISSA
|
November 10, 2016 |
|
GOLAP SINGH & ANOTHER Vs. REVENUE OFFICER-CUM-TAHASILDAR, KALAHANDI & OTHERS
|
August 22, 2016 |
|
GOPAL CHANDRA SAHOO Vs. STATE OF ORISSA
|
May 18, 2016 |
|
GOPAL CHANDRA SAHU Vs. STATE OF ODISHA AND ORS.
|
February 2, 2016 |
|
GOPAL CHANDRA SETHI Vs. THE EXECUTIVE ENGINEER, BALASORE ELECTRICAL DIVISION AND ORS.
|
April 27, 2016 |
|
GOPAL CHARAN @ GOPAL BISWAL Vs. KAMADEV MALLICK
|
May 3, 2016 |
|
GOPAL SAHU Vs. STATE OF ORISSA & OTHERS
|
August 31, 2016 |
|
GOPINATH PARAJA Vs. STATE OF ORISSA
|
November 2, 2016 |
|
GORA PURTY Vs. STATE OF ORISSA
|
March 11, 2016 |
|
GORAMANI GOUDA AND OTHERS Vs. C.E.O., SOUTHCO ELECTRICAL DIVISION,BERHAMPUR AND OTHERS
|
August 10, 2016 |
|
GORETI XESS Vs. JYOTI XAXA & ANR.
|
April 29, 2016 |
|
GOURANGA GUMANSINGH Vs. RAMARAYA SINGH AND OTHERS
|
August 12, 2016 |
|
GOURANGA PRADHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 19, 2016 |
|
GOURMANI DEI AND ORS. Vs. SHREE JAGANNATH MAHAPRABHU AND ORS.
|
March 2, 2016 |
|
GOVERNING BODY OF ABHIMANYU SAMANTA SINGHAR COLLEGE, BALIA Vs. STATE OF ORISSA AND ORS.
|
April 8, 2016 |
|
GOVERNING BODY OF LAXMI NARAYAN MOHAVIDYALAYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
March 15, 2016 |
|
GOVERNING BODY, RAMANARAYAN COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 29, 2016 |
|
GRAND CINEMA HALL Vs. FIRE OFFICE,CENTRAL RANGE & ANR.
|
August 11, 2016 |
|
GUDDU @ PURUSHOTTAM MOHANTA AND OTHERS Vs. SAIMANI MOHANTIANI (DEAD) HER L RS BASANTI MOHANTA @ AMBIKA MOHANTA & OTHERS
|
August 5, 2016 |
|
GUJJU SARASWATI @ G. SARASWATI Vs. G. RAM PRASAD
|
November 9, 2016 |
|
GUNNAM SARADA Vs. THE SUB-COLLECTOR, RAYAGADA
|
April 27, 2016 |
|
GURALA BABU RAO Vs. THE MUNICIPAL COUNCIL, PARLAKHEMUNDI MUNICIPLITY
|
May 3, 2016 |
|
GURUBARI NAIK Vs. JYOCHHANA NAIK & ORS
|
August 31, 2016 |
|
GYANANANDA MATIA Vs. STATE OF ODISHA & OTHERS
|
September 15, 2016 |
|
GYANASIS JENA Vs. SMT. REKHA SWAIN
|
September 8, 2016 |
|
HADIBANDHU MALLIK Vs. PRESIDING OFFICER, LABOUR COURT
|
August 23, 2016 |
|
HADIBANDHU PANIGRAHI Vs. ORISSA POLLUTION CONTROL BOARD AND ORS.
|
February 18, 2016 |
|
HARACHAND NAYAK Vs. SEBATI DEI AND OTHERS
|
July 22, 2016 |
|
HARAMANI PAIKRAY Vs. HADIBANDHU SENAPATI
|
June 24, 2016 |
|
HAREKRISHNA MAHANTA Vs. A D M , SUNDERGARH AND OTHERS
|
July 12, 2016 |
|
HAREKRUSHNA MAJHI Vs. STATE OF ORISSA & ANR
|
August 9, 2016 |
|
HARENDRA MOHAPATRA & OTHER Vs. STATE OF ORISSA
|
March 4, 2016 |
|
HARFUL AGRAWAL Vs. TRIBIKRAM BEHERA
|
September 14, 2016 |
|
HARI HARA PANIGRAHY Vs. BHUBANESWAR MUNICIPAL CORPORATION & OTHERS
|
July 28, 2016 |
|
HARIHAR PADHAN Vs. STATE OF ODISHA
|
September 12, 2016 |
|
HARIHAR PATNAIK Vs. STATE OF ORISSA
|
February 2, 2016 |
|
HARIHARA BISWAL AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
February 15, 2016 |
|
HARISHANKARLAL @ HARISANKAR AGARWAL Vs. STATE OF ORISSA
|
February 2, 2016 |
|
HARSHDEEP ACQUA LTD. AND ANOTHER Vs. STATE OF ORISSA & OTHERS
|
December 1, 2016 |
|
HEADMASTER, CHANAHAT U P SCHOOL, KHURDA Vs. RAMESH CHANDRA SAHOO AND OTHERS
|
March 3, 2016 |
|
HEMA MAJHI AND ORS. Vs. DUBRAJ MAJHI
|
April 20, 2016 |
|
HEMALATA SAHU Vs. MULI @ MURALI SETHI
|
April 18, 2016 |
|
HEMANTA KUMAR BEHERA Vs. MUNICIPAL COUNCIL, KEONJHARGARH
|
February 5, 2016 |
|
HEMANTA KUMAR GHADEI Vs. STATE OF ODISHA & ORS.
|
March 29, 2016 |
|
HEMAYATUN NISHA & OTHERS Vs. SANJUKTA SWAIN AND ANOTHER
|
March 22, 2016 |
|
HENA MANJARI MANGARAJ Vs. BIJAYA KUMAR SAMAL & ANOTHER
|
August 23, 2016 |
|
HIMANSU BHUSAN DAS Vs. SUNITA DAS @ PATTANAIK
|
August 23, 2016 |
|
HIRADHAR PATI Vs. SMT. SUMATI BEHERA & OTHERS
|
May 5, 2016 |
|
HRITHIK MOHANTY Vs. KENDRIYA VIDYALAYA NO.2,BHUBANESWAR & OTHERS
|
July 22, 2016 |
|
INDRAMANI SAMAL Vs. G.V.V. RAO
|
April 18, 2016 |
|
INDU DEWAN Vs. REPUBLIC OF INDIA (C B I )
|
August 18, 2016 |
|
ISWAR @ GHENU SAHOO @ ISWAR CH. SAHOO Vs. STATE OF ORISSA
|
July 28, 2016 |
|
JABARDASTA PRADHAN Vs. NAROTTAM PADHAN & OTHERS
|
January 22, 2016 |
|
JADUMANI PENTHEI Vs. MANAGING DIRECTOR, NESCO AND ORS.
|
January 5, 2016 |
|
JADUMANI TRANSPORT & OTHERS Vs. BHARAT PETROLEUM CORPORATION LTD
|
June 24, 2016 |
|
JADUNATH PANDA Vs. JOGENDRA DEBATA
|
March 3, 2016 |
|
JAGABANDHU PANDA AND ORS. Vs. STATE OF ODISHA AND ORS.
|
January 11, 2016 |
|
JAGADISH MOHAPATRA & OTHERS Vs. COMMISSIONER, CONSOLIDATION AND SETTLEMENT, ORISSA, BHUBANESWAR & OTHERS
|
March 2, 2016 |
|
JAGANATH HOTA Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
JAGANNATH BEHERA Vs. SANJUKTA DENGA
|
August 22, 2016 |
|
JAGANNATH BISWAS Vs. STATE OF ORISSA
|
November 3, 2016 |
|
JAGANNATH CHOUDHURY Vs. STATE OF ORISSA
|
July 27, 2016 |
|
JAGANNATH HATI Vs. STATE OF ODISHA
|
May 18, 2016 |
|
JAGANNATH OIL MILL Vs. C.G.M. (ID), I.D.C.O. JANAPATH IDCO TOWNER
|
October 5, 2016 |
|
JAGANNATH PRADHAN Vs. BHANU PRADHAN & OTHERS
|
August 10, 2016 |
|
JAGANNATHA MALLICK AND ORS. Vs. NORTH ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. AND ORS.
|
April 26, 2016 |
|
JAGNYASENI MAJHI Vs. RUKMANI NAIK
|
March 1, 2016 |
|
JAHNA SATAPATHY Vs. SATYABADI BEHERA AND ANOTHER
|
March 16, 2016 |
|
JAIRAM MISHRA AND ANOTHER Vs. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND ANOTHER
|
August 1, 2016 |
|
JAMBESWAR SETHI AND ANOTHER Vs. ANANTHA OJHA AND ANOTHER
|
October 26, 2016 |
|
JAMINIKANTA DAS Vs. R.D.C. CENTRAL DIVISION, CUTTACK & ORS.
|
October 7, 2016 |
|
JAMUMASI @ JUMBO @ PUTHU MAHANANDIA Vs. STATE OF ORISSA
|
July 13, 2016 |
|
JANAKI NAIKANI Vs. NARASINGHA NAIK
|
March 2, 2016 |
|
JASOBANTA MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
July 16, 2016 |
|
JASODA SENAPATI Vs. TAHASILDAR, BHADRAK AND ORS
|
August 22, 2016 |
|
JAYA CHANDRA PRADHAN Vs. STATE OF ORISSA
|
November 17, 2016 |
|
JAYA FOODS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, ODISHA, CUTTACK & OTHERS
|
September 19, 2016 |
|
JAYA MAJHI Vs. STATE OF ORISSA
|
April 18, 2016 |
|
JAYADEV PADHI Vs. STATE OF ODISHA AND OTHERS
|
April 19, 2016 |
|
JAYAKRUSHNA MUDULI Vs. STATE OF ODISHA
|
December 9, 2016 |
|
JAYAKRUSHNA PARIDA Vs. STATE OF ORISSA
|
February 8, 2016 |
|
JAYANTIBALA PATI Vs. THE ADDL. DISTRICT MAGISTRATE,JAGATSINGHPUR AND OTHERS
|
July 13, 2016 |
|
JAYANTIBALA PATI Vs. THE A.D.M., JAGATSINGHPUR & ORS.
|
July 13, 2016 |
|
JAYAPRAKASH CHOUDHURY & ANOTHER Vs. SANTOSH KUMAR BEJ & OTHERS
|
September 14, 2016 |
|
JAYASINGH MALLICK Vs. THE STATE OF ODISHA AND ANOTHER
|
October 5, 2016 |
|
JHARANA TARAI Vs. NIRUPAMA SAMAL
|
September 12, 2016 |
|
JINDAL STEEL & POWER LIMITED Vs. UNION OF INDIA
|
May 2, 2016 |
|
JINDAL STEEL & POWER LTD. AND ORS. Vs. STATE OF ODISHA AND ORS.
|
April 8, 2016 |
|
JITENDRA KISHORE SAHOO Vs. STATE OF ODISHA AND OTHERS
|
June 30, 2016 |
|
JITENDRA MUDULI Vs. STATE OF ORISSA AND OTHERS
|
March 14, 2016 |
|
JITENDRA MUDULI Vs. STATE OF ODISHA AND ORS.
|
January 27, 2016 |
|
JOGESH KUMAR SINGH Vs. AJAY KUMAR PATEL & ORS
|
October 28, 2016 |
|
JOGESWAR BHOI & ANOTHER Vs. STATE OF ODISHA & OTHERS
|
September 19, 2016 |
|
JOGESWAR PANDEY Vs. TRILOCHAN CHANDRA KAKANI @ TRILOK CHAND KAKANI
|
November 23, 2016 |
|
JOGINATH KHATUA Vs. BIRA AND ORS.
|
January 19, 2016 |
|
JOSHOBANTA BARAL & ANOTHER Vs. GOLEKHA BARIK
|
June 22, 2016 |
|
JUDHISTIR SAHU AND OTHERS Vs. JUBARAJ SAHU AND OTHERS
|
June 21, 2016 |
|
JUDHISTIRA ROUT Vs. CHAIRMAN, CESU, BHUBANESWAR
|
May 13, 2016 |
|
JUJESTI DALEI AND OTHERS Vs. GURU CHARAN BEHERA
|
November 8, 2016 |
|
JYANA RANJAN MOHAPATRA Vs. NATIONAL HEALTH MISSION AND OTHERS
|
May 11, 2016 |
|
JYOTIRANJAN BHOI Vs. SUBHASHREE SAHU
|
September 14, 2016 |
|
K TIRUPATI AMMA & ANOTHER Vs. COLLECTOR, MALKANGIRI & ANOTHER
|
February 5, 2016 |
|
K. ANANDA Vs. STATE OF ORISSA
|
May 16, 2016 |
|
K. SARASWATI AND OTHERS Vs. TAMALA RAITA AND OTHERS
|
December 9, 2016 |
|
K. SITARAM PATRO Vs. K. SARALADEVI PATRO
|
April 18, 2016 |
|
K.U. RAO DORA Vs. REPUBLIC OF INDIA
|
December 15, 2016 |
|
KABIRAJ BEHERA Vs. STATE OF ORISSA
|
November 17, 2016 |
|
KABITA PATRA Vs. STATE OF ORISSA
|
May 16, 2016 |
|
KADAGALA DAIVANUGRAHAM Vs. WIKA NAGESWAR RAO & OTHERS
|
November 8, 2016 |
|
KAILASH CHANDRA AGARWAL Vs. TAHASILDAR, BOLANGRI & ANOTHER
|
August 30, 2016 |
|
KAILASH CHANDRA LENKA Vs. MANAGING DIRECTOR, IDCO AND OTHERS
|
September 13, 2016 |
|
KAILASH CHANDRA PANDA Vs. STATE OF ORISSA
|
September 6, 2016 |
|
KAILASH CHANDRA PANDA Vs. CENTRAL INFORMATION COMMISSION AND OTHERS
|
August 19, 2016 |
|
KAKINADA SEAPORTS LTD. & ORS. Vs. UNION OF INDIA & ORS.
|
July 14, 2016 |
|
KALABATI SAHU Vs. KAMALA DEI @ KAMALA SAHU
|
February 9, 2016 |
|
KALAHANDI SCHOOL OF NURSING Vs. STATE OF ORISSA
|
January 29, 2016 |
|
KALAKAR CHAKRA Vs. ORISSA GRAMYA BANK
|
May 18, 2016 |
|
KALANDI CHARAN SAHU AND ORS. Vs. STATE OF ORISSA
|
January 29, 2016 |
|
KALINGA HOSPITAL LTD. Vs. GENERAL SECRETARY, KALINGA HOSPITAL EMPLOYEES UNION
|
August 22, 2016 |
|
KALINGA INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 4, 2016 |
|
KALIPADA MISHRA Vs. STATE OF ODISHA AND OTHERS
|
March 31, 2016 |
|
KALITIRTHA KALIPUJA COMMITTEE Vs. SRI BALUNKESWAR MAHESH BIJE ATTOPUR (BADASASAN)
|
December 21, 2016 |
|
KALPANA PATTNAIK AND ORS. Vs. PRATIMA PATTNAIK AND ORS.
|
February 26, 2016 |
|
KAMAL LOCHAN SHA Vs. STATE OF ORISSA
|
December 21, 2016 |
|
KAMAL PRASAD SAHU AND ANOTHER Vs. PRANABANDHU BISWAL AND ANOTHER
|
August 2, 2016 |
|
KAMAL SUNDAR PATTNAIK Vs. STATE OF ORISSA
|
March 3, 2016 |
|
KAMAYA @ KAMEYA WADAKA Vs. NEELAMADHAV HIKAKA
|
July 15, 2016 |
|
KANAK LATA NAYAK Vs. STATE ELECTION COMMISSIONER, ODISHA AND ORS
|
January 21, 2016 |
|
KANAKA SAHOO Vs. LILABATI SAHOO AND ANOTHER
|
April 8, 2016 |
|
KANANA ACHARYA Vs. MADHABANANDA BHUYAN
|
March 31, 2016 |
|
KANCHAN BAGARTI Vs. THE MANAGING DIRECTOR SOUTHCO
|
May 6, 2016 |
|
KANCHAN BAGARTI AND OTHERS Vs. MANAGING DIRECTOR, SOUTHCO (ELECTRICAL), BERHAMPUR AND OTHERS
|
May 6, 2016 |
|
KANCHAN BEHERA & OTHERS Vs. MANAGING DIRECTOR, CESU & OTHERS
|
July 1, 2016 |
|
KANDA HANSDA Vs. STATE OF ORISSA
|
January 12, 2016 |
|
KANDRA MUNDA Vs. STATE OF ORISSA
|
January 6, 2016 |
|
KANGALI MUDULI Vs. ABHIMANYU BEHERA
|
January 14, 2016 |
|
KARTIK SAHOO Vs. STATE OF ORISSA & OTHERS
|
August 31, 2016 |
|
KARTIK SAMAL Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
November 15, 2016 |
|
KARTIKA MUNDA Vs. STATE OF ODISHA
|
September 16, 2016 |
|
KARUNAKAR MOHARANA Vs. STATE OF ODISHA AND ORS.
|
April 20, 2016 |
|
KARUNAKAR PALAI & ORS Vs. SATYABHAMA PALAI @ BEHERA & ORS
|
December 6, 2016 |
|
KASTURI MOHANTA Vs. RATNAKAR MOHANTA AND OTHERS
|
August 5, 2016 |
|
KEDAR CHARAN MAHALI Vs. REPUBLIC OF INDIA
|
December 8, 2016 |
|
KESHAB CHANDRA MALLIK Vs. RAMA DEI AND ORS.
|
April 8, 2016 |
|
KESHAB CHARAN SWAIN AND ORS Vs. MOHAN CHARAN SWAIN AND ORS
|
October 5, 2016 |
|
KHAGAPATI GOUDA Vs. STATE OF ODISHA
|
November 9, 2016 |
|
KHIROD KUMAR SWAIN & OTHERS Vs. STATE OF ORISSA & OTHERS
|
April 29, 2016 |
|
KHIRODINI MALLICK Vs. RAMESH SOREN AND ORS.
|
April 11, 2016 |
|
KISHORE CH SINGH SAMANTA Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
KISHORE CH. BISHOI & ORS. Vs. STATE OF ORISSA
|
June 27, 2016 |
|
KISHORE CHANDRA MALLICK Vs. STATE OF ODISHA
|
January 8, 2016 |
|
KISHORE KUMAR PANDA Vs. STATE OF ODISHA AND ORS.
|
April 8, 2016 |
|
KISHORILAL AGRAWALLA Vs. JUGAL KISHORE AGRAWALLA
|
May 3, 2016 |
|
KOKILA ROUTRAY Vs. CENTRAL ELECTRICITY SUPPLY UTILITY, CESU AND OTHERS
|
July 27, 2016 |
|
KONARK CYLINDERS AND CONTAINERS PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
|
January 22, 2016 |
|
KOUTIKI SAHU Vs. BASANT KUMAR NEPAK
|
April 20, 2016 |
|
KRUSHNA CHANDRA BARIK Vs. CHANDIA BARIK & ANOTHER
|
August 5, 2016 |
|
KRUSHNA CHANDRA BARIK Vs. COLLECTOR AND DISTRICT MAGISTRATE, SONEPUR
|
August 1, 2016 |
|
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
|
October 25, 2016 |
|
KRUSHNA CHANDRA SWAIN Vs. STATE OF ORISSA
|
August 10, 2016 |
|
KRUSHNA MAJHI (DEAD) THROUGH HIS L.RS.SUKADEV MAJHI AND OTHERS Vs. HATIA MAJHI (DEAD) HIS L.RS. GOKUL PRADHAN AND OTHERS
|
July 22, 2016 |
|
KSHAMANIDHI SAMAL Vs. STATE OF ODISHA AND ORS.
|
February 17, 2016 |
|
KSHITISH CHANDRA MOHANTY Vs. UMESH CHANDRA BEHERA AND ORS.
|
January 29, 2016 |
|
KUMARI SASMITA PARIDA Vs. UNION OF INDIA AND OTHERS
|
September 7, 2016 |
|
KUNA DEHURY; PAHALI DEHURY Vs. STATE OF ORISSA
|
September 6, 2016 |
|
KUNAL RAZAK Vs. STATE OF ORISSA
|
November 18, 2016 |
|
KUNAL SINGH BARIHA Vs. STATE OF ORISSA
|
January 19, 2016 |
|
KUNDANMAL CHORADIA & OTHERS Vs. TAHASILDAR, NUAGAON, DIST -NAYAGARH AND OTHERS
|
August 30, 2016 |
|
KUNI MOHANTY Vs. UPENDRA BARIK & OTHERS
|
June 22, 2016 |
|
KUNJA BIHARI BADU Vs. STATE OF ORISSA AND ANOTHER
|
November 23, 2016 |
|
KUSHA KUMBHAR AND ANOTHER Vs. SATPATHY CHATTAR
|
September 26, 2016 |
|
LAKKOJU RAMADEVI Vs. LOKKOKU SATYANARAYANA RAO
|
January 29, 2016 |
|
LAKSHMAN KUMAR SINGH AND ANOTHER Vs. THE DISTRICT & SESSIONS JUDGE, BHADRAK AND ANOTHER
|
June 21, 2016 |
|
LAKSHMI RANI KACHHAP Vs. THE COMMISSIONER
|
December 14, 2016 |
|
LALATENDU BEHERA Vs. MUNA BEHERA
|
July 4, 2016 |
|
LALITA SINGH SAMANTA DEAD AFTER Vs. PRASANNA KUMAR SENAPATI
|
May 13, 2016 |
|
LAXMAN @ LAKHAN KUMAR PATNAIK Vs. STATE OF ORISSA
|
September 21, 2016 |
|
LAXMAN NATH & OTHERS Vs. BHAGABAN NATH & ANOTHER
|
July 12, 2016 |
|
LAXMI NARAYAN MOHAPATRA AND OTHERS Vs. UTTAMA PRAHARAJ AND OTHERS
|
August 8, 2016 |
|
LAXMI NARAYAN THAKUR Vs. JAGANATH JENA & OTHERS
|
August 30, 2016 |
|
LAXMI PRASAD PANIGRAHI Vs. STATE OF ORISSA AND OTHERS
|
August 9, 2016 |
|
LAXMIDHAR ACHARYA Vs. STATE OF ORISSA
|
May 26, 2016 |
|
LAXMIDHAR NAIK AND ANOTHER Vs. STATE OF ORISSA
|
August 10, 2016 |
|
LAXMIPRIYA BEHERA Vs. UNION OF INDIA & OTHERS
|
March 16, 2016 |
|
LEELADHAR KEJARIWAL Vs. GHANASHYAMDAS TIBREWAL
|
December 6, 2016 |
|
LIBERTY MARINE SYNDICATE PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX, CUTTACK
|
December 7, 2016 |
|
LIPSITA NAYAK Vs. SUPERINTENDENT OF POLICE, PURI & OTHERS
|
November 7, 2016 |
|
LITA MOHAPATRA Vs. JATAVEDA MOHAPATRA & ANOTHER
|
August 25, 2016 |
|
LOKANATH MEHER AND ORS. Vs. PANCHANAN MAJHI AND ORS.
|
February 24, 2016 |
|
LOPAMUDRA PATNAIK Vs. MANAS PATNAIK
|
August 22, 2016 |
|
LT. COL. (RETD.) RAKESH RANA, KC Vs. STATE OF ORISSA
|
October 6, 2016 |
|
M. KRISHNA & OTHERS Vs. P.K. MAJHI & ANOTHER
|
July 22, 2016 |
|
M.D., ORES ISPAT (P) LTD., UDITNAGAR Vs. SRI DUSMANT KAR
|
June 29, 2016 |
|
M/S BALASORE SOLVENTS PVT. LTD. Vs. STATE OF ODISHA & ORS.
|
April 27, 2016 |
|
M/S BHUSHAN STEEL LIMITED Vs. PARADIP PORT TRUST
|
September 12, 2016 |
|
M/S SAI CONCRÈTE PAVERS PVT. LTD. Vs. NATIONAL ALLUMINUM COMPANY LTD.
|
March 4, 2016 |
|
M/S SWASTIK BUILDER AND DEVELOPERS PRIVATE LIMITED Vs. SULAKHYANA GEETANJALI DEVI AND ANOTHER
|
March 30, 2016 |
|
M/S UTKAL PHARMACEUTICALS MANUFACTURES ASSOCIATION Vs. STATE OF ODISHA & OTHERS
|
July 25, 2016 |
|
M/S. AGARWALA SPICES & FOOD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF SALES TAX, ORISSA & ORS.
|
March 16, 2016 |
|
M/S. B. ENGINEERS AND BUILDERS LTD. Vs. STATE OF ORISSA
|
August 23, 2016 |
|
M/S. BIDI SUPPLY CO. Vs. R.P.F. COMMISSIONER
|
July 1, 2016 |
|
M/S. D.K. ENGINEERING & CONSTRUCTION Vs. STATE OF ODISHA & ANOTHER
|
July 22, 2016 |
|
M/S. EAST COAST CONSTRUCTIONS INDUSTRIES LTD, ODISHA Vs. STATE OF ODISHA AND OTHERS
|
April 4, 2016 |
|
M/S. ESSEL MINING & INDUSTRIES LTD., BARBIL Vs. UNION OF INDIA & ORS.
|
August 5, 2016 |
|
M/S. GANESH SPONGE (PVT.) LTD. Vs. STATE OF ODISHA
|
February 23, 2016 |
|
M/S. GEMINI DISTILLERY AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
|
July 12, 2016 |
|
M/S. HI-TECH ESTATES & PROMOTERS (P) LTD Vs. STATE OF ODISHA
|
December 14, 2016 |
|
M/S. HINDALCO INDUSTRIES LTD., HIRAKUD Vs. THE DEPUTY COMMISSIONER OF SALES TAX
|
May 19, 2016 |
|
M/S. HINDUSTAN UNILEVER LTD. & ANR. Vs. PRESIDING OFFICER & ANR.
|
July 21, 2016 |
|
M/S. HOTEL RAJ KAMAL Vs. STATE OF ORISSA & ORS.
|
September 16, 2016 |
|
M/S. HOTEL RUMANI Vs. STATE POLLUTION CONTROL BOARD, ODISHA
|
April 7, 2016 |
|
M/S. HPCL, BBSR Vs. GOVERNMENT OF INDIA, MINISTRY OF LABOUR, NEW DELHI
|
September 8, 2016 |
|
M/S. JAGANNATH SWEETS Vs. DY. COMMISSIONER OF SALES TAX, CUTTACK
|
May 6, 2016 |
|
M/S. KORAPUT OIL MILL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 18, 2016 |
|
M/S. MAGNUM FIBERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER & OTHERS
|
June 28, 2016 |
|
M/S. MESCO STEEL LTD. AND ANR. Vs. GOVT. OF INDIA AND ANR.
|
October 24, 2016 |
|
M/S. MILLION DEVELOPE Vs. M/S. FROST INTERNATIO
|
January 19, 2016 |
|
M/S. OCL INDIA LIMITED Vs. THE REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION, BHUBANESWAR AND ANOTHER
|
July 1, 2016 |
|
M/S. PERFECT SALES CORPORATION Vs. STATE OF ODISHA
|
April 18, 2016 |
|
M/S. SR DISTILLERY PRIVATE LIMITED Vs. COLLECTOR, CUTTACK
|
September 1, 2016 |
|
M/S. SREE VENKATESWARA ENTERPRISES Vs. UNION OF INDIA
|
January 22, 2016 |
|
M/S. SWAYAMSTUTI PATTANAYAK Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX
|
December 2, 2016 |
|
M/S. UTKAL BIDI MERCHANTS ASSOCIATION AND ANOTHER Vs. STATE OF ODISHA IN LABOUR & ESI
|
September 8, 2016 |
|
M/S.INDIAN RARE EARTHS LTD. AND OTHERS Vs. M/S.UNIQUE BUILDERS LTD.
|
December 21, 2016 |
|
M/S.ISAR ENGINEERS (PVT.) LTD. Vs. THE PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
July 26, 2016 |
|
M/S.ORISSA HYDRO POWER CORPORATION LTD. Vs. ASST. PROVIDENT FUND COMMISSIONER & OIC, SRO AND ANOTHER
|
March 31, 2016 |
|
MA CHANDI DURGA ISPAT PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
|
December 22, 2016 |
|
MAA CHANDI STONE CRUSHING Vs. STATE OF ODISHA & OTHERS
|
June 23, 2016 |
|
MADAN MOHAN JENA AND 4 OTHERS Vs. STATE OF ODISHA AND OTHERS
|
July 11, 2016 |
|
MADAN SUNDAR BEHERA Vs. PRATIMA SAHU
|
April 19, 2016 |
|
MADHAB JENA @ MADHABANANDA JENA Vs. INDIRA TRIPATHY
|
May 3, 2016 |
|
MADHOO @ MADHAB CH. KHUNTIA Vs. STATE OF ORISSA
|
June 29, 2016 |
|
MADHUSMITA PUJARI AND ORS. Vs. PARTHA SARATHI MISHRA
|
February 22, 2016 |
|
MADHUSMITA SAHOO @ ANUSUYA Vs. STATE OF ORISSA & ORS.
|
July 1, 2016 |
|
MADHUSUDAN JENA Vs. SMT. RAMAMANI BISWAL & OTHERS
|
May 11, 2016 |
|
MADHUSUDAN SAHU Vs. BANAMALI KHADIRATNA
|
January 18, 2016 |
|
MAGASIRA SAHU Vs. STATE
|
October 19, 2016 |
|
MAHAMAYA PRASAD NAYAK Vs. OUAT
|
March 29, 2016 |
|
MAHAMMAD ISAK Vs. STATE OF ORISSA
|
August 23, 2016 |
|
MAHANADI COALFIELDS LTD. & ORS. Vs. DHIRA KUMAR PARIDA
|
August 10, 2016 |
|
MAHANADI COALFIELDS LTD., TALCHER AREA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
|
September 12, 2016 |
|
MAHANTA LAXMIDHAR DAS Vs. MAHANTA SRI GOPI DAS JI MAHARAJ & ORS.
|
June 30, 2016 |
|
MAHENDRA BEHERA Vs. LALMOHAN BEHERA & ANOTHER
|
March 21, 2016 |
|
MAHENDRA KUMAR SWAIN Vs. CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
|
July 20, 2016 |
|
MAHENDRA SINGH RANA @ BATU Vs. STATE OF ORISSA
|
September 26, 2016 |
|
MAHESWAR AMAT AND ANOTHER Vs. UJALA AMAT (DEAD)
|
July 1, 2016 |
|
MAHESWAR BHATRA Vs. STATE OF ODISHA AND OTHERS
|
May 12, 2016 |
|
MAHESWAR MUKHI Vs. SANU @ SANATAN MUKHI
|
August 26, 2016 |
|
MAHESWAR PRADHAN Vs. SUSHAMA NAYAK & OTHERS
|
January 21, 2016 |
|
MALATI SUTAR Vs. THE MANAGING DIRECTOR WESCO BURLA
|
May 6, 2016 |
|
MAMATA PAPERS PVT. LTD. Vs. PUNJAB AND SIND BANK
|
October 3, 2016 |
|
MAMTAZ BEGUM Vs. CHAIRMAN (MAYOR)
|
August 18, 2016 |
|
MANABHANJAN PATRO (DEAD) & ORS. Vs. NILARATHA @ NILARATNA PATRO & ORS.
|
March 3, 2016 |
|
MANAGEMENT OF DAINIK ASHA PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE
|
August 23, 2016 |
|
MANAGEMENT OF EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, LABOUR COURT
|
September 21, 2016 |
|
MANAGEMENT OF KALINGA HOSPITAL LTD Vs. GENERAL SECRETARY, KALINGA HOSPITAL EMPLOYEES UNION
|
August 22, 2016 |
|
MANAGEMENT OF M/S CHEMFLO INDUSTRIES(INDIA) PVT LTD , BHUBANESWAR Vs. SAHADEV PANDAV
|
September 1, 2016 |
|
MANAGEMENT OF REGIONAL MANAGER, INDIAN BANK Vs. P.O., C.G.I.T.
|
September 14, 2016 |
|
MANAGING COMMITTEE OF BHAGABATI BIDYAPITHA AND ORS. Vs. RAJ KUMAR DASH AND ORS.
|
February 10, 2016 |
|
MANAS KUMAR KHUNTIA Vs. STATE OF ORISSA
|
August 18, 2016 |
|
MANAS KUMAR KHUNTIA Vs. STATE OF ORISSA
|
September 18, 2016 |
|
MANAS RANJAN SETHI Vs. ARPITA PRAGYAN PARAMITA
|
July 28, 2016 |
|
MANASI SAHU Vs. STATE
|
April 21, 2016 |
|
MANDARADHARA SAHU & ANOTHER Vs. CONSOLIDATION OFFICER, MAHANGA & OTHERS
|
August 25, 2016 |
|
MANDHAR NAIK Vs. STATE OF ORISSA AND ORS.
|
January 6, 2016 |
|
MANEETA DAS Vs. STATE OF ORISSA
|
July 26, 2016 |
|
MANGAL SINGH Vs. CHAIRMAN-CUM-M.D., NESCO
|
April 26, 2016 |
|
MANGALA OYALE Vs. STATE OF ODISHA
|
November 18, 2016 |
|
MANGTU DOMB Vs. KANHEI BHOTRA
|
March 3, 2016 |
|
MANGULI BEHERA Vs. STATE OF ODISHA AND ORS.
|
March 10, 2016 |
|
MANGULI BEHERA Vs. STATE OF ODISHA AND OTHERS
|
February 25, 2016 |
|
MANGULI JUANGA Vs. DINABANDHU SAHU
|
July 29, 2016 |
|
MANIKYA SUNA Vs. STATE OF ODISHA & OTHERS
|
October 5, 2016 |
|
MANJU AND ORS. Vs. BISHNU CHARAN MOHANTY AND ORS.
|
January 22, 2016 |
|
MANJUBALA MOHANTY AND ORS Vs. STATE OF ODISHA
|
June 27, 2016 |
|
MANJULATA SWAIN Vs. STATE OF ORISSA
|
October 24, 2016 |
|
MANMOHAN SAHU Vs. ASHIS KUMAR MANDAL & OTHERS
|
February 19, 2016 |
|
MANOHAR RANDHARI Vs. STATE OF ORISSA (VIG.) & ANR.
|
April 19, 2016 |
|
MANOJ KUMAR GARADA Vs. STATE OF ORISSA AND OTHERS
|
November 9, 2016 |
|
MANOJ KUMAR JENA Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ANOTHER
|
July 22, 2016 |
|
MANOJ KUMAR MISHRA Vs. STATE OF ORISSA AND OTHERS
|
August 31, 2016 |
|
MANOJ KUMAR PANI AND OTHERS Vs. STATE OF ORISSA
|
September 22, 2016 |
|
MANOJ KUMAR ROUT Vs. STATE OF ORISSA
|
September 6, 2016 |
|
MANORANJAN SAHU Vs. STATE OF ODISHA & ANR.
|
October 7, 2016 |
|
MAQUET MEDICAL INDIA PVT. LTD. & ANOTHER Vs. ODISHA STATE MEDICAL CORPORATION LTD. & ANOTHER
|
September 14, 2016 |
|
MATHURANANDA MALLICK Vs. STATE OF ORISSA
|
November 22, 2016 |
|
MD MUSLIM ANSWARY @ ANSARI Vs. MD DANISH
|
September 23, 2016 |
|
MD NASIM Vs. MD JAHANGIR ALLAM & OTHERS
|
August 12, 2016 |
|
MD SAHID & OTHERS Vs. MD RAFIQU & OTHERS
|
May 6, 2016 |
|
MEENA KUMARI BHAGAT Vs. KUNTALA NAYAK AND ORS.
|
January 18, 2016 |
|
MEINA BHOI Vs. GRID CORPORATION OF ORISSA LTD.
|
April 26, 2016 |
|
MENAKA MANJARI BISWAL Vs. GOVT. OF ODISHA AND ORS.
|
February 16, 2016 |
|
MESCO KALINGA STEELS LTD. Vs. BIJAYA KUMAR MOHAPATRA
|
April 12, 2016 |
|
MIDAS BOTTLING PVT LTD Vs. STATE OF ODISHA AND OTHERS
|
August 31, 2016 |
|
MINA SAHOO Vs. STATE OF ORISSA
|
June 3, 2016 |
|
MINILATA DEI Vs. STATE OF ORISSA
|
January 12, 2016 |
|
MISS DEBASHREE MAHAPATRA Vs. UNION OF INDIA
|
November 25, 2016 |
|
MITHILA ORAM & OTHERS Vs. MUKESH KUMAR AGRAWAL AND ANOTHER
|
March 17, 2016 |
|
MOHAMMAD JAMIL Vs. THE STATE OF ORISSA AND ANOTHER
|
May 5, 2016 |
|
MOHAN PATRA Vs. DUKHABANDHU PATRA
|
September 20, 2016 |
|
MOHANTY TRADING & CO. & ORS. Vs. STATE OF ODISHA & ORS.
|
November 16, 2016 |
|
MONISHA SHARMA Vs. ASHIS SHARMA
|
January 22, 2016 |
|
MONOJ KUMAR DASH Vs. REPUBLIC OF INDIA & ORS.
|
March 16, 2016 |
|
MOTU @ MANOJ KUMAR PURTY Vs. STATE OF ORISSA
|
June 3, 2016 |
|
MRINAL KANTI HAZARA Vs. ASST. DIVISIONAL MANAGER
|
October 24, 2016 |
|
MRUTUNJAY MOHAPATRA @ MRUTUNJAY NARAYAN MOHAPATRA Vs. PRANA KRUSHNA MOHAPATRA & OTHERS
|
November 1, 2016 |
|
MS.L AND T LTD. Vs. BILAS KU. BISWAL AND OTHERS
|
October 28, 2016 |
|
MSP METALLICS LTD Vs. STATE OF ODISHA
|
September 8, 2016 |
|
MUGURI KULUSIKA Vs. STATE OF ORISSA
|
January 5, 2016 |
|
MURALI PRADHAN & OTHERS Vs. STATE OF ORISSA & OTHERS
|
September 21, 2016 |
|
MURALIDHAR BHOI Vs. SHYAM SUNDAR BHOI & OTHERS
|
August 9, 2016 |
|
MURALIDHARA NAYAK Vs. MADHEI PRUSTY
|
October 7, 2016 |
|
MURARI PASAYAT Vs. KHIRADHAR PASAYAT AND ANOTHER
|
November 21, 2016 |
|
MURUDI BUDHIA Vs. JOINT COMMISSIONER, CONSOLIDATION, BERHAMPUR
|
September 14, 2016 |
|
NABA KUMARI MAHAKUD @ MOHAKUDA & ANOTHER Vs. STATE OF ORISSA
|
November 21, 2016 |
|
NABI DEI (DEAD) Vs. STATE OF ORISSA
|
March 30, 2016 |
|
NAKUL MISHRA Vs. STATE OF ORISSA & ANOTHER
|
May 6, 2016 |
|
NAKULA NAIK Vs. EXECUTIVE OFFICER, B.M.C., BHUBANESWAR
|
December 8, 2016 |
|
NALINIPRAVA BEHERA Vs. EXE. ENGINEER, E.H.T., KEONJHAR & ANR.
|
June 28, 2016 |
|
NANDA KISHORE SAHU Vs. MUNICIPAL COUNCIL, KEONJHARGARH
|
February 5, 2016 |
|
NANKUN NAIK Vs. STATE OF ORISSA
|
April 25, 2016 |
|
NARAHARI BARIK Vs. SAMAPTI PATTANAYAK AND ORS
|
June 20, 2016 |
|
NARASINGH NANDA SHARMA Vs. P.O. LABOUR COURT, JEYPORE, KORAPUT
|
September 9, 2016 |
|
NARASINGHA PUJARI AND OTHERS Vs. STATE OF ORISSA
|
June 3, 2016 |
|
NARAYAN PRADHAN Vs. STATE OF ORISSA
|
August 19, 2016 |
|
NARAYAN PRADHAN AND OTHERS Vs. DHRUBA CHARAN PRADHAN AND OTHERS
|
April 6, 2016 |
|
NARAYAN PRASAD PANDA Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
NARAYAN SAMANTRAY Vs. STATE OF ORISSA
|
January 28, 2016 |
|
NARAYANI THAKURANI AND NILAKANTHESWAR DEB, BIJE & OTHERS Vs. COMMISSIONER OF ENDOWMENTS, BHUBANESWAR & OTHERS
|
January 8, 2016 |
|
NARENDRA BEURA Vs. STATE OF ODISHA
|
May 6, 2016 |
|
NARENDRANATH DAS & ANOTHER Vs. STATE OF ORISSA
|
August 23, 2016 |
|
NAROTTAM SANABAD Vs. MINAKETAN SANABAD AND OTHERS
|
September 2, 2016 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED Vs. STATE OF ODISHA
|
May 2, 2016 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LAKSHMI @ NACHHAMA NAIK & OTHERS
|
March 15, 2016 |
|
NAVIN DAS Vs. RANJITA SINGH
|
January 29, 2016 |
|
NEERAJ PANDEY Vs. STATE OF ORISSA & ANR
|
November 7, 2016 |
|
NETRANANDA DALAI Vs. RATNABATI NAYAK DEAD AND ANOTHER
|
July 16, 2016 |
|
NIBEDITA PRADHAN Vs. PURNA CHANDRA SAHU
|
November 1, 2016 |
|
NIKHILA UTKAL KHANDAYAT KHETRIYA MAHASABHA Vs. HIRALAL @ GIRIDHARILAL AGARWAL
|
November 3, 2016 |
|
NILAMANI JAL Vs. COLLECTOR, BOLANGIR AND ORS
|
May 10, 2016 |
|
NILAMANI SAHU Vs. PRAVATI SAHU
|
September 8, 2016 |
|
NIMAI CHARAN DEEP Vs. DROUPADI SUNA
|
August 8, 2016 |
|
NIRANJAN MOHARANA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 14, 2016 |
|
NIRANJAN ROUT Vs. STATE OF ORISSA
|
December 19, 2016 |
|
NIRANJAN SAHU Vs. GAURI SAHU AND ORS.
|
February 15, 2016 |
|
NIRANJAN TARAI AND OTHERS Vs. NILAMANI SUTAR AND OTHERS
|
December 5, 2016 |
|
NIRMAL KUMAR SWAIN & OTHERS Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK AND ANOTHER
|
December 20, 2016 |
|
NISAKAR @ NISAMANI PATI AND ANOTHER Vs. HAREKRUSHNA PATI AND OTHERS
|
July 12, 2016 |
|
NISAKAR SWAIN & ORS Vs. SUKANTI SWAIN
|
August 9, 2016 |
|
NITYANANDA SAHU Vs. GANESWAR SWAIN SINCE DEAD, HIS LEGAL HEIRS & OTHERS
|
December 21, 2016 |
|
NITYANANDA TRIPATHY & ANOTHER Vs. THE DIRECTOR GENERAL, NATIONAL
|
January 19, 2016 |
|
NIYAZUDDIN KHAN Vs. STATE OF ODISHA AND OTHERS
|
March 31, 2016 |
|
NOBLE GAS LTD. Vs. NOBLE GAS WORKERS UNION
|
February 15, 2016 |
|
NOKI Vs. STATE OF ORISSA
|
February 9, 2016 |
|
NRUSINGH CHARAN SAHOO Vs. STATE OF ODISHA
|
July 16, 2016 |
|
NRUSINGHA @ NARASINGHA PANDA Vs. NATH PALKA & OTHERS
|
March 22, 2016 |
|
NRUSINGHA MALLICK Vs. STATE OF ORISSA
|
February 18, 2016 |
|
NRUSINGHA NATH NANDA Vs. STATE OF ORISSA
|
November 23, 2016 |
|
O.F.D.C. LTD., BHUBANESWAR Vs. DEBARCHAN PRADHAN
|
November 24, 2016 |
|
OCL INDIA LTD AND ANOTHER Vs. UNION OF INDIA
|
September 15, 2016 |
|
ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION, IDCO TOWER, JANPATH, BHUBANESWAR Vs. BHUPAL SHANKAR TRIPATHY
|
August 23, 2016 |
|
ODYSSY PICKLES LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
January 29, 2016 |
|
ORISSA MANGANESE AND MINERALS PVT. LTD. AND ANOTHER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 3, 2016 |
|
ORISSA POWER TRANSMISSION CORPORATION LTD. Vs. TATA SPONGE IRON LTD. AND ORS.
|
February 9, 2016 |
|
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND TEN OTHERS
|
September 19, 2016 |
|
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
February 15, 2016 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 15, 2016 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. BIJAY KUMAR PRADHAN
|
October 7, 2016 |
|
P RAJESWARI Vs. PADMA CHARAN SAHU
|
November 22, 2016 |
|
P. GUPTESWAR RAO Vs. STATE OF ODISHA
|
November 17, 2016 |
|
PABITRA NAYAK Vs. SIBA SAHOO AND ANOTHER
|
March 31, 2016 |
|
PADMA CHARAN MOHANTY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
|
March 16, 2016 |
|
PADMALOCHAN NATH Vs. PRANATI PANDA
|
September 15, 2016 |
|
PADMINI PANDA Vs. PRAMILA SAMANTARAY
|
January 29, 2016 |
|
PAILA SANTA Vs. STATE OF ORISSA
|
January 5, 2016 |
|
PANA GANDA & ANOTHER Vs. SUB-DIVISIONAL OFFICER, TITILAGARH, DIST -BOLANGIR & OTHERS
|
August 22, 2016 |
|
PANCHANAN DAS Vs. STATE OF ORISSA
|
October 3, 2016 |
|
PANCHANAN RANA Vs. COLLECTOR-CUM-C.E.O.
|
November 21, 2016 |
|
PANDA Vs. STATE OF ORISSA
|
January 5, 2016 |
|
PARADEEP PHOSPHATES LTD. Vs. STATE OF ODISHA AND OTHERS
|
October 6, 2016 |
|
PARADEEP PHOSPHATES LTD. Vs. STATE OF ORISSA
|
August 30, 2016 |
|
PARADIP PORT TRUST Vs. SANKHANAD BEHERA AND OTHERS
|
October 31, 2016 |
|
PARAMANANDA SWAIN Vs. COMMISSIONER CONSOLIDATION AND ORS.
|
February 18, 2016 |
|
PARESH CHANDRA MAITI Vs. UNION OF INDIA AND OTHERS
|
August 8, 2016 |
|
PARESWAR MAJHI AND OTHERS Vs. STATE OF ORISSA
|
November 23, 2016 |
|
PARSURAM MEHER Vs. UNION OF INDIA AND OTHERS
|
July 26, 2016 |
|
PATITAPABAN PALA Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD
|
December 3, 2016 |
|
PATITAPABAN PANDA Vs. STATE OF ODISHA AND OTHERS
|
June 24, 2016 |
|
PAYODHAR RAY Vs. OMBUDSMAN-II, ODISHA ELECTRICITY REGULATORY COMMISSION AND ORS.
|
January 13, 2016 |
|
PINKY PRADHAN Vs. PRATAP KISHORE DAS
|
April 20, 2016 |
|
PITAMBAR AMAT Vs. STATE OF ORISSA
|
September 24, 2016 |
|
PITAMBAR CHAMPATI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
December 21, 2016 |
|
PITAMBAR SAHOO Vs. ANGUL-SUKINDA RAILWAY LIMITED
|
April 29, 2016 |
|
PRABHATA KUMAR PATTNAIK; DALIMBA BEHERA; SK YASIN; BALAMIKI BEHERA; BASUDEV NAYAK; AMAR KUMAR SAHOO; PARBATI BEHERA Vs. SECRETARY TO GOVERNMENT OF ODISHA
|
September 15, 2016 |
|
PRABODH CHANDRA PAIKRAY Vs. ORISSA STATE ELECTRICITY BOARD (DELETED) GRID CORPORATION OF ORISSA LTD. & ORS.
|
May 6, 2016 |
|
PRADEEP @ PRADIPT KUMAR BARIK Vs. STATE OF ORISSA
|
October 7, 2016 |
|
PRADEEP KUMAR SATAPATHY Vs. ABHIMANYU SAHOO
|
December 23, 2016 |
|
PRADEEP KUMAR SATPATHY Vs. STATE OF ODISHA (VIGILANCE DEPARTMENT)
|
November 30, 2016 |
|
PRADIPTA KUMAR JENA Vs. STATE OF ORISSA
|
July 4, 2016 |
|
PRADOSH KUMAR PATNAIK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 15, 2016 |
|
PRADYUMNA KUMAR DAS Vs. COMMISSIONER OF ENDOWMENTS, ODISHA AND ANOTHER
|
September 1, 2016 |
|
PRADYUMNA KUMAR SAHOO AND OTHERS Vs. ASST. GENERAL MANAGER-CUM-AUTHORIZED OFFICER
|
July 11, 2016 |
|
PRAFULLA CH. PANDA & ORS. Vs. KANCHANABALA SARANGI & ORS.
|
September 12, 2016 |
|
PRAFULLA CHANDRA SWAIN Vs. SRI PRABHAT KUMAR SWAIN & OTHERS
|
January 19, 2016 |
|
PRAFULLA KUMAR BISI Vs. STATE OF ODISHA AND OTHERS
|
November 30, 2016 |
|
PRAFULLA KUMAR KHADENGA Vs. STATE BANK OF INDIA AND ORS.
|
February 9, 2016 |
|
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
|
November 3, 2016 |
|
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA & ORS.
|
December 20, 2016 |
|
PRAFULLA KUMAR SAMANTARAY Vs. R.T.O., ROURKELA AND ORS.
|
March 10, 2016 |
|
PRAFULLA NAIK AND OTHERS Vs. DRIVER MADHEI @ NAIK (DEAD) HIS L.RS. SARAT NAIK AND OTHERS
|
March 4, 2016 |
|
PRAFULLA SETHI AND OTHERS Vs. KSHYAMA SETHI AND OTHERS
|
November 23, 2016 |
|
PRAFULLATA MOHAPATRA Vs. BIJAYA RAM DASH & ANOTHER
|
February 22, 2016 |
|
PRAHALLAD @ PAHALI SAMAL Vs. SULOCHANA SAMAL
|
January 7, 2016 |
|
PRAHALLAD CHANDRA MAJHI Vs. CHAIRMAN, COAL INDIA LTD AND ANOTHER
|
January 21, 2016 |
|
PRAHALLAD MOHANTY Vs. UNION OF INDIA AND ORS.
|
October 5, 2016 |
|
PRAHALLAD MOHAPATRA AND OTHERS Vs. STATE OF ORISSA
|
December 9, 2016 |
|
PRAHALLAD SRICHANDAN @ HULAS SRICHANDAN Vs. SIBA SWASTIK SRICHANDAN AND OTHERS
|
June 21, 2016 |
|
PRAJNA LALIT MISHRA Vs. O.P.S.C., & ORS.
|
March 2, 2016 |
|
PRAJNYA PARIMITA BARIK Vs. STATE OF ORISSA AND ORS.
|
February 16, 2016 |
|
PRAKASH NAIK Vs. STATE OF ORISSA
|
March 16, 2016 |
|
PRAKASH PARIDA & ANOTHER Vs. RAJESH PARIDA
|
September 24, 2016 |
|
PRAMILA BEHERA Vs. RAMA BOSE (DEAD) AND OTHERS
|
July 22, 2016 |
|
PRAMOD KU. PATTNAIK & OTHERS Vs. PADMALAYA MOHANTY & OTHERS
|
August 2, 2016 |
|
PRAMOD KUMAR PAL Vs. GOVERNMENT OF INDIA
|
October 24, 2016 |
|
PRAMOD KUMAR SAHU Vs. STATE OF ORISSA AND OTHERS
|
September 7, 2016 |
|
PRANAB KISHORE RATH Vs. SUNITA RATH
|
September 9, 2016 |
|
PRANAB KU. ACHARYA Vs. STATE OF ORISSA AND ANOTHER
|
September 14, 2016 |
|
PRANAB KUMAR PRADHAN AND ANR. Vs. STATE OF ORISSA AND ANR.
|
February 16, 2016 |
|
PRANAKRUSHNA MOHARANA Vs. SANTILATA SAHU & OTHERS
|
September 2, 2016 |
|
PRANATI ROUT Vs. BIJAYA ROUT
|
November 3, 2016 |
|
PRASADI SAHU Vs. STATE OF ORISSA
|
June 10, 2016 |
|
PRASANNA KUMAR DASH Vs. STATE OF ORISSA
|
July 28, 2016 |
|
PRASANNA KUMAR PAIKARAY Vs. PRAKASH KUMAR PAIKARAY & OTHERS
|
February 17, 2016 |
|
PRASANTA BEHERA Vs. SUKANTI @ KUNI BEHERA
|
February 19, 2016 |
|
PRASANTA KU. DAS Vs. STATE OF ODISHA AND ORS.
|
November 8, 2016 |
|
PRASANTA KUMAR BEHERA Vs. FAKIRA SETHI & OTHERS
|
March 10, 2016 |
|
PRASANTA KUMAR BEHERA AND ORS. Vs. STATE OF ORISSA
|
March 4, 2016 |
|
PRASANTA KUMAR DASH Vs. REPUBLIC OF INDIA
|
April 27, 2016 |
|
PRASANTA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
|
July 28, 2016 |
|
PRASANTA NAIK Vs. STATE OF ORISSA
|
January 28, 2016 |
|
PRATAP KESHARI PATNAIK Vs. STATE OF ORISSA
|
December 15, 2016 |
|
PRATAP KUMAR JENA Vs. GOVERNMENT OF ODISHA
|
November 8, 2016 |
|
PRATIMA DASH AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, CESU, BHUBANESWAR AND OTHERS
|
August 10, 2016 |
|
PRATYUSH RANJAN BAGH Vs. VICE-CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND OTHERS
|
June 21, 2016 |
|
PRAVAKAR MISHRA Vs. ORISSA FOREST DEVELOPMENT CORPORATION AND ORS.
|
January 22, 2016 |
|
PRAVAKAR MUDULI Vs. SATYABHAMA MUDULI
|
September 16, 2016 |
|
PRAVASAN PADHAN & ANOTHER Vs. STATE OF ORISSA & ORS.
|
November 24, 2016 |
|
PRAVASH KUMAR SAHOO AND ANOTHER Vs. S M PATTNAIK & OTHERS
|
September 8, 2016 |
|
PRAVAT KUMAR BISWAL Vs. STATE OF ODISHA & ORS.
|
September 15, 2016 |
|
PRAVAT KUMAR PATTNAYAK; LAXMIDHAR MOHAPATRA; MAMATA M MANTRY; BAIJAYANTI SAHU; SADANANDA SAHOO; SUDHANGINI SAMANTRAY Vs. STATE OF ODISHA AND OTHERS
|
July 11, 2016 |
|
PRAVAT KUMAR PRADHAN Vs. BIJAYANANDA BAIRIGANJAN AND ORS.
|
April 27, 2016 |
|
PREETI DAS & ANOTHER Vs. NARASING SAHOO
|
July 28, 2016 |
|
PREMANANDA MOHAPATRA Vs. VICE-CHANCELLOR, RAVENSHAW UNIVERSITY, CUTTACK
|
April 20, 2016 |
|
PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA Vs. SRI NIRAKAR ROUT AND ANOTHER
|
June 21, 2016 |
|
PRITIMAYA GIRI Vs. SRI SATISH KUMAR AGARWALLA AND ANOTHER
|
August 9, 2016 |
|
PRIYANATH PRADHAN Vs. SMITA PRADHAN AND ANR.
|
August 17, 2016 |
|
PRIYANKA MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
July 19, 2016 |
|
PRIYATAMA SWAIN & ANR. Vs. RAMA PRUSTY & ANR.
|
July 11, 2016 |
|
PROF DIBAKAR NAIK Vs. HON BLE CHANCELLOR OF ODISHA & ORS
|
October 9, 2016 |
|
PROF DR SURESH CHANDRA MALLICK Vs. THE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND OTHERS
|
November 23, 2016 |
|
PROF. MOHAMMAD QUAMURUDDIN KHAN Vs. STATE OF ORISSA AND ANOTHER
|
July 28, 2016 |
|
PULIN CHARAN DAS Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
PURANDARA SAHU Vs. LAND ACQUISITION ZONE OFFICER
|
August 31, 2016 |
|
PURNA CHADRA BISWAL Vs. BIJAY KUMAR DEY
|
February 9, 2016 |
|
PURNA CHANDRA BARIK Vs. THE GENERAL MANAGER,UCO BANK, KOLKATA
|
July 26, 2016 |
|
PURNA CHANDRA KANUNGO Vs. BANK OF INDIA
|
January 19, 2016 |
|
PURNA CHANDRA MALLICK (DEAD) AND AFTER HIM L R MAHENDRA MALLICK Vs. STATE OF ODISHA & OTHERS
|
July 1, 2016 |
|
PURNA CHANDRA NAYAK Vs. STATE OF ORISSA AND OTHERS
|
May 18, 2016 |
|
PURNA CHANDRA ROUT Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
PUSPALATA PUROHIT Vs. STATE OF ODISHA
|
December 2, 2016 |
|
RABI NARAYAN SAHOO Vs. STATE OF ORISSA
|
October 31, 2016 |
|
RABINARAYAN DASH Vs. STATE OF ORISSA AND OTHERS
|
July 27, 2016 |
|
RABINDRA KUMAR BISWAL Vs. SANTILATA MOHAPATRA
|
December 7, 2016 |
|
RABINDRA KUMAR KHUNTIA Vs. STATE OF ODISHA
|
May 12, 2016 |
|
RABINDRA NATH SAHU AND ANOTHER Vs. SMT. SUSILA SAHU
|
September 14, 2016 |
|
RABINDRA ROUT & ANOTHER Vs. TAHASILDAR, BHUBANESWAR & OTHERS
|
August 29, 2016 |
|
RABINDRA SAHOO & ORS. Vs. STATE OF ODISHA & ORS.
|
November 22, 2016 |
|
RABINDRA SAHOO & OTHERS Vs. CESCO, REPRESENTED THROUGH ITS MANAGING DIRECTOR & OTHERS
|
July 1, 2016 |
|
RABINDRA SINGH AND ANOTHER Vs. CHAIRMAN-CUM-M.D., NESCO AND OTHERS
|
April 26, 2016 |
|
RABINDRANATH @ RABINDRANATH JENA Vs. BIJAYA KUMAR BHUYAN AND OTHERS
|
May 20, 2016 |
|
RABINDRANATH MOHAPATRA Vs. STATE OF ORISSA
|
January 28, 2016 |
|
RADA JAGGA RAO Vs. RADA KAKAMMA
|
September 28, 2016 |
|
RADHADEBI LATH AGRAWAL Vs. STATE OF ORISSA
|
July 12, 2016 |
|
RADHAKANTA BHOI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
November 16, 2016 |
|
RADHAKRUSHNA BEHERA Vs. STATE OF ORISSA
|
September 22, 2016 |
|
RADHARANI SAMAL Vs. STATE OF ORISSA AND OTHERS
|
November 24, 2016 |
|
RADHIKA MUDULI Vs. STATE OF ODISHA
|
September 21, 2016 |
|
RAGHUNATH GOCHHIKAR Vs. ODISHA INFORMATION COMMISSION AND ORS.
|
February 15, 2016 |
|
RAGHUNATH JEW THAKUR Vs. GANGADHAR JENA & OTHERS
|
August 30, 2016 |
|
RAGHUNATH MEHER Vs. UNIVERSITY GRANTS COMMISSION & OTHERS
|
August 10, 2016 |
|
RAHAS BEHARI SANTY Vs. STATE OF ORISSA
|
December 2, 2016 |
|
RAHAS BIHARI NAYAK Vs. CUTTACK CENTRAL CO-OPERATIVE BANK LTD & ORS
|
September 8, 2016 |
|
RAHUL PRADHAN Vs. UNION OF INDIA AND ORS.
|
January 11, 2016 |
|
RAIBARI ORAM & ANOTHER Vs. MUKESH KUMAR AGRAWAL AND ANOTHER
|
March 17, 2016 |
|
RAJA @ DOLAGOBINDA DASH Vs. STATE OF ORISSA
|
December 21, 2016 |
|
RAJANI KANTI SAHOO Vs. SRINIBAS MOHARANA
|
August 31, 2016 |
|
RAJASHREE ROUT AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
December 21, 2016 |
|
RAJENDRA PRASAD DAS AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
August 8, 2016 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF ORISSA
|
November 9, 2016 |
|
RAJESH MUND Vs. STATE OF ORISSA
|
April 18, 2016 |
|
RAJKISHORE PARIDA Vs. AKSHAYA KU. NAYAK
|
August 19, 2016 |
|
RAJKISHORE PRASAD AND ANOTHER Vs. STATE OF ORISSA
|
August 9, 2016 |
|
RAJU PATRA & ANOTHER Vs. STATE OF ORISSA
|
September 22, 2016 |
|
RAM CHANDRA OMKARLAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 12, 2016 |
|
RAMA CHANDRA BEHERA Vs. STATE OF ORISSA AND ANOTHER
|
December 5, 2016 |
|
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA
|
March 28, 2016 |
|
RAMA CHANDRA PADHI Vs. CHAIRMAN
|
February 26, 2016 |
|
RAMA CHANDRA SAHOO Vs. STATE OF ODISHA & OTHERS
|
July 5, 2016 |
|
RAMA CHANDRA SETHY AND ORS. Vs. DANDAPANI SAHU AND ORS.
|
November 7, 2016 |
|
RAMAKANTA JENA Vs. STATE OF ORISSA
|
August 18, 2016 |
|
RAMAKANTA PATNAIK & OTHERS Vs. SURESH CHANDRA SAHOO & ANOTHER
|
August 9, 2016 |
|
RAMAKANTA SAHOO AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
September 16, 2016 |
|
RAMAKRUSHNA MUDRA Vs. RAGHUNATH MUDRA & OTHERS
|
March 16, 2016 |
|
RAMESH CH. PATRA Vs. P.O., LABOUR COURT, JEYPORE AND OTHERS
|
October 6, 2016 |
|
RAMESH CHANDRA PATHY & ORS Vs. STATE OF ORISSA & ANR
|
August 30, 2016 |
|
RAMESH CHANDRA SAHU Vs. JOINT COMMISSIONER OF CONSOLIDATION, BERHAMPUR, GANJAM & OTHERS
|
November 1, 2016 |
|
RAMESH CHANDRA SAMAL Vs. STATE OF ORISSA AND OTHERS
|
April 26, 2016 |
|
RANJAN KUMAR RAY Vs. STATE OF ODISHA
|
November 29, 2016 |
|
RANJAN KUMAR SAHU Vs. STATE OF ORISSA
|
September 1, 2016 |
|
RASANANDA SAHOO Vs. PRAFULLA KUMAR SAHU AND ORS.
|
March 11, 2016 |
|
RASHMITA MOHANTY Vs. SANTOSH KUMAR PADHI
|
February 16, 2016 |
|
RATAN JANI Vs. STATE OF ORISSA
|
June 20, 2016 |
|
RATHUNATH MALLIK AND ORS. Vs. STATE OF ODISHA AND ORS.
|
January 11, 2016 |
|
RATNAKAR BEHERA Vs. COLLECTOR, CUTTACK AND OTHERS
|
May 5, 2016 |
|
RED TECH SOLUTIONS INDIA PVT LTD & ANOTHER Vs. STATE OF ODISHA & OTHERS
|
May 11, 2016 |
|
REGIONAL ENGG COLLEGE, ROURKELA Vs. PRESIDING OFFICER, E P F APPELLATE TRIBUNAL & OTHERS
|
March 30, 2016 |
|
REGIONAL PROVIDENT FUND COMMISSION Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND AND ANOTHER
|
July 21, 2016 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SREEJI COMBINE COKE (P) LTD. AND ORS.
|
January 11, 2016 |
|
REGIONAL TRANSPORT AUTHORITY Vs. STATE OF ORISSA AND OTHERS
|
September 15, 2016 |
|
RENUBALA DAS AND ORS Vs. STATE OF ODISHA (VIGILANCE)
|
September 28, 2016 |
|
RENUKA DHAL Vs. STATE OF ODISHA AND ORS.
|
January 13, 2016 |
|
RIAZ AHMED BAIG AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
August 23, 2016 |
|
RINTU Vs. STATE OF ORISSA
|
February 9, 2016 |
|
RITANJALI GIRI ALIAS PAUL Vs. STATE OF ODISHA
|
May 11, 2016 |
|
ROHITA NAIK Vs. STATE OF ORISSA
|
November 29, 2016 |
|
RUBBER BOARD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
September 22, 2016 |
|
RUPDHAR MURIA Vs. STATE OF ORISSA
|
April 29, 2016 |
|
S JYOTIRANJAN Vs. GOVERNMENT OF ODISHA
|
August 23, 2016 |
|
SABIR UDDIN KHAN Vs. UNION OF INDIA AND OTHERS
|
March 29, 2016 |
|
SADANANDA MISHRA AND ORS. Vs. STATE OF ORISSA
|
April 12, 2016 |
|
SADHU CHARAN PATTANAIK Vs. SUKADEV PATTANAIK AND OTHERS
|
June 22, 2016 |
|
SAHADATTA ALLI KHAN Vs. STATE OF ODISHA AND ORS.
|
April 18, 2016 |
|
SAHEBA BISOI Vs. STATE OF ORISSA
|
September 1, 2016 |
|
SAILABALA CHOUDHURY Vs. STATE OF ORISSA
|
May 19, 2016 |
|
SALGU TUDU Vs. MANAGING DIRECTOR, NESCO
|
May 18, 2016 |
|
SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 5, 2016 |
|
SAMBALPURI BASTRALAYA HANDLOOM CO-OPERATIVE SOCIETY, LTD Vs. NARMADA MALLICK
|
August 10, 2016 |
|
SAMIR NAYAK AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, M.I.P. AND ORS.
|
February 9, 2016 |
|
SAMSER KHAN AND ORS. Vs. THE COMMANDANT, 202 BN, COBRA, CRPF, SUNABEDA AND ORS.
|
April 27, 2016 |
|
SAMSERA BEGUM Vs. ADDL DISTRICT MAGISTRATE, KENDRAPADA AND OTHERS
|
August 23, 2016 |
|
SANANDA SAHU Vs. GAGAN KUMAR DHAL
|
April 19, 2016 |
|
SANATAN ACHARYA Vs. TAHASILDAR, PANPOSH & OTHERS
|
June 20, 2016 |
|
SANDHYARANI MISHRA Vs. COLLECTOR, PURI & ORS.
|
February 2, 2016 |
|
SANGRAM KISHORE NATH @ RATH Vs. STATE OF ORISSA
|
November 23, 2016 |
|
SANI DALAI @ PRADHAN AND ANOTHER Vs. DRAUPADI BEHERADALAI AND OTHERS
|
September 22, 2016 |
|
SANJAY KUMAR BHOI Vs. STATE OF ORISSA AND ORS.
|
February 11, 2016 |
|
SANJAY KUMAR DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 3, 2016 |
|
SANJIB KUMAR MOHANTY Vs. DEAN, FACULTY OF VETERINARY SCIENCE & ANIMAL HUSBANDRY
|
September 14, 2016 |
|
SANKAR PARAMANIK Vs. EXECUTIVE ENGINEER-CUM-TEAM LEADER
|
May 18, 2016 |
|
SANTILATA NAYAK (SINCE DEAD) Vs. JAWAHAR HIGH SCHOOL & ANOTHER
|
November 25, 2016 |
|
SANTILATA NAYAK (SINCE DEAD) AND AFTER HER, HER LEGAL REPRESENTATIVES Vs. JAWAHAR HIGH SCHOOL AND ANOTHER
|
November 25, 2016 |
|
SANTOSH KUMAR KHUNTIA Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA (CESU) AND OTHERS
|
August 17, 2016 |
|
SANTOSH KUMAR PAIKRAY Vs. STATE OF ODISHA
|
October 19, 2016 |
|
SANTOSH KUMAR PRADHAN AND ORS Vs. STATE OF ORISSA
|
July 12, 2016 |
|
SANTOSH KUMAR ROUL @ SRIMAD SARATHI DEV @ SARATHI BABA Vs. STATE OF ORISSA
|
October 24, 2016 |
|
SANTOSH KUMAR SAHOO Vs. STATE OF ODISHA
|
April 5, 2016 |
|
SANTOSH KUMAR SAHU Vs. STATE OF ORISSA AND OTHERS
|
November 30, 2016 |
|
SANTOSH SAHOO AND ORS. Vs. STATE OF ORISSA
|
March 10, 2016 |
|
SAPANI MUNDA Vs. STATE OF ORISSA
|
January 29, 2016 |
|
SARA BEWA Vs. RAMBHA BEWA AND ORS.
|
January 5, 2016 |
|
SARANGADHAR HOTA Vs. STATE OF ORISSA AND OTHERS
|
April 18, 2016 |
|
SARASWATA JANI Vs. SATRUGHNA MALLIK
|
March 2, 2016 |
|
SARASWATI DEI @ JENA Vs. GOPINATH JEW AT ADHANGA
|
June 24, 2016 |
|
SARAT CHAANDRA MOHAPATRA Vs. AMRUTA PRABHA MAHAPATRA
|
February 8, 2016 |
|
SARAT CHANDRA MOHANTY Vs. STATE OF ORISSA & ORS.
|
August 23, 2016 |
|
SARAT CHANDRA ROUTRAY Vs. STATE OF ODISHA AND ANOTHER
|
October 19, 2016 |
|
SARAT KUMAR SAMAL Vs. STATE OF ODISHA
|
December 9, 2016 |
|
SARBESWAR BARIK Vs. STATE OF ORISSA AND OTHERS
|
January 13, 2016 |
|
SARITA KHARSEL & OTHERS Vs. UNION OF INDIA & OTHERS
|
September 7, 2016 |
|
SASADEVA @ SASHADEV PANDA & OTHERS Vs. LINGARAJ PANDA
|
June 24, 2016 |
|
SASHIREKHA BARIK Vs. RABINDRA MISHRA AND OTHERS
|
March 17, 2016 |
|
SASMITA JENA Vs. ADDL. DISTRICT MAGISTRATE
|
April 19, 2016 |
|
SASMITA SAHOO & OTHERS Vs. CESCO
|
July 1, 2016 |
|
SASWATI PATRA Vs. SARASWATI BISWAL
|
May 16, 2016 |
|
SATISH MOHAN PADHY Vs. NISER & ORS.
|
August 30, 2016 |
|
SATRUGHNA SAHOO Vs. UNION OF INDIA AND ANOTHER
|
November 23, 2016 |
|
SATYA RANJAN PATTANAIK Vs. DIRECTOR GENERAL OF POLICE AND ORS.
|
February 4, 2016 |
|
SATYABADI SAHOO Vs. STATE OF ORISSA
|
November 24, 2016 |
|
SATYABAN SAHU Vs. STATE OF ORISSA
|
November 7, 2016 |
|
SATYANARAYAN GNM TRAINING COLLEGE Vs. STATE OF ORISSA AND ORS.
|
February 10, 2016 |
|
SAUBHAGYABATI JENA Vs. STATE OF ODISHA & OTHERS
|
June 29, 2016 |
|
SEBATI PUJARI Vs. STATE OF ODISHA & OTHERS
|
September 12, 2016 |
|
SECRETARY, GOVERNING BODY, PURNANANDA PATNAIK EVENING SANSKRIT MAHAVIDYALAYA Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT AND ORS.
|
January 29, 2016 |
|
SECRETARY, ODISHA LEGISLATIVE ASSEMBLY, BHUBANESWAR Vs. SUSIL KUMAR PATTNAIK
|
September 21, 2016 |
|
SECY., PANPOSH CO Vs. KHETRABASI TRIPATHY AND OTHERS
|
October 17, 2016 |
|
SEIKH MOHAMMED WAZID Vs. STATE OF ORISSA & OTHERS
|
April 19, 2016 |
|
SHAKUNTALA MISHRA Vs. JAGADEEP PRATAP DEO
|
March 4, 2016 |
|
SHANKARLAL AGRAWALA Vs. STATE OF ORISSA
|
November 17, 2016 |
|
SHARAT CHANDRA LENKA Vs. ORISSA STATE WAREHOUSING CORPORATION
|
November 8, 2016 |
|
SHEO PRAKASH JHUNJHUNWALLA Vs. CHHOTELAL JHUNJHUNWALLA
|
October 4, 2016 |
|
SHIVA KASHI METALS & FERRO ALLOYS Vs. COMMR. OF C. EX. & S.T.
|
March 16, 2016 |
|
SHREE GANESH CONSTRUCTION Vs. STATE OF ORISSA
|
May 18, 2016 |
|
SHRIDHAR SAHOO AND OTHERS Vs. STATE OF ODISHA AND ANOTHER
|
April 6, 2016 |
|
SHRUTI DAS & ANR. Vs. PROF. DR. SIDHARTH DAS
|
March 31, 2016 |
|
SIBA PRASAD GOCHHI Vs. STATE OF ORISSA
|
June 3, 2016 |
|
SIDHARTH PAN Vs. SAMBALPUR UNIVERSITY
|
January 28, 2016 |
|
SIDIQUE Vs. STATE OF ODISHA
|
November 8, 2016 |
|
SITA MOHANTY & ANOTHER Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF ORISSA & OTHERS
|
August 25, 2016 |
|
SK ABDUL SALIK Vs. COLLECTOR, BHADRAK AND ORS
|
September 28, 2016 |
|
SK. IMTIAZ ALI Vs. STATE OF ODISHA AND ORS.
|
January 18, 2016 |
|
SK. ISHAQUE Vs. SK. LIAKAT ALLI AND OTHERS
|
November 25, 2016 |
|
SK. NIZAMUDDIN Vs. STATE OF ORISSA AND OTHERS
|
August 1, 2016 |
|
SMT KAUSALYA PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
November 18, 2016 |
|
SMT. BASANT KUMARI MOHANTY Vs. PARBATI MOHANTY AND OTHERS
|
November 2, 2016 |
|
SMT. BINAPANI NAYAK Vs. PRUTHIRAJ PARIDA
|
July 22, 2016 |
|
SMT. GEETANJALI JAGADEV Vs. STATE OF ORISSA AND OTHERS
|
August 10, 2016 |
|
SMT. KIRANBALA ROUT Vs. SMT. RASNAMAYEE ROY
|
February 10, 2016 |
|
SMT. MANJULATA BHOI Vs. SMT. SABITRI SETHI
|
September 28, 2016 |
|
SMT. PARAMESWAR DEVI Vs. ASHOK KUMAR JAISWAL AND ANOTHER
|
December 2, 2016 |
|
SMT. PATTILA CHINNAMMA Vs. BIGNA RAMA CHANDRA REDDI
|
July 22, 2016 |
|
SMT. RAMA SAHU Vs. SUJATA SAHU & OTHERS
|
February 1, 2016 |
|
SMT. SAKUNTALA MISHRA Vs. RAGHUNATH MISHRA
|
February 23, 2016 |
|
SMT. SANDHYARANI SATAPATHY Vs. SACHIKANTA RATH
|
October 27, 2016 |
|
SMT. SARALA MISHRA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
July 22, 2016 |
|
SMT. SAROJINI BARIK Vs. ADDL. DISTRICT MAGISTRATE-CUM- APPELLATE AUTHORITY AND OTHERS
|
May 4, 2016 |
|
SMT. SUKANTI NAIK Vs. REVENUE DIVISIONAL COMMISSIONER & ORS.
|
May 18, 2016 |
|
SMT. SWARNALATA DEI Vs. SMT. RANJANA CHOPRA AND OTHERS
|
February 22, 2016 |
|
SMT. URBASI SARANGI Vs. ORISSA STATE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. & ANOTHER
|
June 24, 2016 |
|
SMT. URMILA PATRA Vs. THE SETTLEMENT OFFICER, CUTTACK MAJOR SETTLEMENT, CUTTACK & OTHERS
|
September 23, 2016 |
|
SMT.ANUSAYA SAHOO Vs. JAYASHREE INFRA PROJECT PVT. LTD.
|
October 26, 2016 |
|
SMT.GEETANJALI SAHOO Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL & OTHERS
|
July 28, 2016 |
|
SMT.MINATI BEHERA AND OTHERS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,GRID CORPORATION OF ORISSA LIMITED AND OTHERS
|
July 25, 2016 |
|
SOHANLAL @ SUNIL @ ANIL SHANKAR MALI @ SUNIL SANKAR Vs. STATE OF ORISSA
|
November 24, 2016 |
|
SOMASNATA RATH Vs. STATE OF ORISSA
|
May 12, 2016 |
|
SOMNATH DWIVEDY Vs. S.D.M., DEOGARH & ANOTHER
|
November 7, 2016 |
|
SONALI MOHAPATRA Vs. STATE BANK OF INDIA AND ORS.
|
January 22, 2016 |
|
SONALI SAMAL Vs. VIKRANT PARIDA
|
April 19, 2016 |
|
SOUMYA RANJAN PATTANAIK Vs. STATE OF ORISSA
|
December 21, 2016 |
|
SOUMYA RANJAN PRUSTY Vs. ODISHA PUBLIC SERVICE COMMISSION
|
June 21, 2016 |
|
SOUVAGYA MOHAPATRA Vs. AMRITA KAR
|
March 29, 2016 |
|
SREE METALLICKS LIMITED Vs. KOTAK MAHINDRA BANK AND ANOTHER
|
April 5, 2016 |
|
SRI B. RAMAN MURTY Vs. SRI P.O. LABOUR COURT, BBSR
|
September 24, 2016 |
|
SRI B.CHANDRA BHUSAN GUPTA Vs. THE COLLECTOR, RAYAGADA & OTHERS
|
November 3, 2016 |
|
SRI BASANTA KUMAR PATRA Vs. STATE OF ORISSA
|
November 21, 2016 |
|
SRI BHAGABATA MOHANTY Vs. SRI KHAGENDRA MOHANTY
|
March 2, 2016 |
|
SRI BIBHUTI BHUSAN NAYAK Vs. STATE OF ORISSA AND OTHERS
|
December 7, 2016 |
|
SRI BICHITRANANDA PRADHAN Vs. VICE CHAIRMAN, CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
|
July 20, 2016 |
|
SRI HARDEV STEELS PRIVATE LIMITED Vs. STATE POLLUTION CONTROL BOARD
|
May 17, 2016 |
|
SRI HAREKRISHNA MAHANTA Vs. A.D.M., SUNDERGARH AND OTHERS
|
July 12, 2016 |
|
SRI HIMANISH MOHAPATRA Vs. THE VICE CHANCELLOR,SIKSHA `O ANUSANDHAN UNIVERSITY & OTHERS
|
May 20, 2016 |
|
SRI JAGANNATH DAS Vs. PRADYUMNA KUMAR DAS
|
September 1, 2016 |
|
SRI JAGANNATH MAHAPRABHU MARFATDAR MAHANT SRI SRINIBAS RAMANUJ DAS Vs. O.E.A. COLLECTOR-CUM-TAHASILDAR, PURI AND OTHERS
|
July 11, 2016 |
|
SRI LALIT RANJAN DAS Vs. SRI ASIT RANJAN DAS
|
July 28, 2016 |
|
SRI MAHANTA SRI GARUDADHWAJA (DEAD) Vs. COMMISSIONER OF ENDOWMENTS
|
June 23, 2016 |
|
SRI NARENDRA PRADHAN Vs. STATE COOPERATIVE ELECTION COMMISSION
|
November 22, 2016 |
|
SRI NILAMANI MAHARANA Vs. THE COLLECTOR, BHADRAK & OTHERS
|
December 21, 2016 |
|
SRI RAGHUNATHA SAHU Vs. SRI BABAJI CHARAN SAHU
|
February 2, 2016 |
|
SRI SATYA KUMAR PAIKARAYA (DEAD) Vs. GITA BAI
|
May 4, 2016 |
|
SRI SRIKRISHNA RAMANUJ DAS Vs. COLLECTOR, GANJAM AND ANOTHER
|
November 25, 2016 |
|
SRI SWAPAN KUMAR PATHAK Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR AND OTHERS
|
September 13, 2016 |
|
SRIKANT PANDA Vs. ANITA PANDA
|
August 26, 2016 |
|
SRIKANTA DEBATA Vs. STATE OF ORISSA
|
August 5, 2016 |
|
SRIMATI KAMAL LENKA Vs. STATE OF ORISSA AND OTHERS
|
September 22, 2016 |
|
SSMPLJRT (JV) Vs. MAHANADI COALFIELDS LTD AND ANOTHER
|
September 19, 2016 |
|
STATE Vs. KALANDI CH MALL
|
August 9, 2016 |
|
STATE Vs. ANANTA MURMU
|
June 22, 2016 |
|
STATE BANK OF INDIA Vs. INCOME TAX OFFICER HIGH COURT OF ORISSA
|
October 21, 2016 |
|
STATE OF ODISHA Vs. BIHARI LAL
|
June 27, 2016 |
|
STATE OF ODISHA Vs. PURNA CHANDRA DAS
|
August 29, 2016 |
|
STATE OF ODISHA Vs. SANJITA DAS
|
August 9, 2016 |
|
STATE OF ODISHA Vs. GOVERNMENT OF INDIA
|
December 19, 2016 |
|
STATE OF ODISHA Vs. SRI SRIKANTA PATTNAIK AND OTHERS
|
May 12, 2016 |
|
STATE OF ODISHA Vs. JADUA SAMAD AND OTHERS
|
September 21, 2016 |
|
STATE OF ODISHA Vs. PRAMILA MISHRA
|
September 14, 2016 |
|
STATE OF ODISHA Vs. SUSHANT KU. DHALASAMANT & ORS.
|
February 22, 2016 |
|
STATE OF ODISHA Vs. SRI GOLAK CHANDA DHAL
|
July 29, 2016 |
|
STATE OF ODISHA Vs. GOVERNMENT OF INDIA
|
August 8, 2016 |
|
STATE OF ODISHA & ORS. Vs. SOMNATH SAHOO
|
October 5, 2016 |
|
STATE OF ODISHA & OTHERS Vs. PRAFULLA KUMAR BISWAL & ANOTHER
|
August 25, 2016 |
|
STATE OF ODISHA AND ORS. Vs. BIJAYA KU. SAMANTARAY AND ANR.
|
August 4, 2016 |
|
STATE OF ORISSA Vs. BIRSINGH MISHRA AND THREE OTHERS
|
July 11, 2016 |
|
STATE OF ORISSA Vs. JAISU @ BAIKUNTHA PUTEL AND ANR.
|
June 7, 2016 |
|
STATE OF ORISSA Vs. UMA CHARAN SAHU
|
December 8, 2016 |
|
STATE OF ORISSA Vs. P.S.N.RAO
|
October 5, 2016 |
|
STATE OF ORISSA Vs. BALARAM BAGH
|
July 13, 2016 |
|
STATE OF ORISSA Vs. DASARATHA SARAF & OTHERS
|
July 13, 2016 |
|
STATE OF ORISSA Vs. DINABANDHU RATH
|
July 20, 2016 |
|
STATE OF ORISSA Vs. GOPINATH RANA AND OTHERS
|
August 8, 2016 |
|
STATE OF ORISSA Vs. MAHESWAR SAHU
|
July 21, 2016 |
|
STATE OF ORISSA Vs. SASMITA DAS
|
December 6, 2016 |
|
STATE OF ORISSA Vs. SUDHA SINGH AND ORS.
|
January 21, 2016 |
|
STATE OF ORISSA Vs. BRAMHANANDA BHOI AND OTHERS
|
July 13, 2016 |
|
STATE OF ORISSA Vs. PANDURU TANDI
|
June 6, 2016 |
|
STATE OF ORISSA Vs. BHAGYADHAR DASH
|
March 16, 2016 |
|
STATE OF ORISSA Vs. ANANDA CHANDRA DAS
|
August 9, 2016 |
|
STATE OF ORISSA Vs. JASODA BHOI AND OTHERS
|
February 18, 2016 |
|
STATE OF ORISSA Vs. PURNA CHANDRA SINGH
|
July 11, 2016 |
|
STATE OF ORISSA Vs. NARAYAN BUDULA AND ANOTHER
|
June 7, 2016 |
|
STATE OF ORISSA Vs. BIRANCHI NARAYAN DAS AND OTHERS
|
December 21, 2016 |
|
STATE OF ORISSA Vs. CHOUDHURY METAL INDUSTRIES
|
February 23, 2016 |
|
STATE OF ORISSA Vs. RAMA CHANDRA DASH (DEAD)
|
August 4, 2016 |
|
STATE OF ORISSA Vs. PILATUSH @ BLASIUS SINGH & OTHERS
|
July 27, 2016 |
|
STATE OF ORISSA Vs. DR. DEBANANDA TUDU
|
November 4, 2016 |
|
STATE OF ORISSA Vs. U. CHANDRA SEKHAR PATRA
|
December 22, 2016 |
|
STATE OF ORISSA & ANOTHER Vs. SAHEB ALI KHAN
|
September 20, 2016 |
|
STATE OF ORISSA & ANOTHER Vs. MADHABA CH. SAHOO
|
July 12, 2016 |
|
STATE OF ORISSA & ORS. Vs. M/S. BUDHARAJA MINING & CONSTRUCTION LTD.
|
March 22, 2016 |
|
STATE OF ORISSA & OTHERS Vs. BIRENDRA NATH SETHI & OTHERS
|
June 21, 2016 |
|
STATE OF ORISSA AND ANOTHER Vs. SRI DWARIKA DAS AGARWALLA
|
December 7, 2016 |
|
STATE OF ORISSA AND OTHERS Vs. RABINDRANATH SAMAL AND ANOTHER
|
December 1, 2016 |
|
STATE OF ORISSA AND OTHERS Vs. DILLIP KUMAR SAHOO AND OTHERS
|
November 9, 2016 |
|
STATE OF ORISSA AND OTHERS Vs. NANDA KISHORE PODDAR
|
May 20, 2016 |
|
SUBASH CHANDRA BISWAL Vs. STATE OF ODISHA
|
October 25, 2016 |
|
SUBASH CHANDRA MOHAPATRA Vs. AMITA PANDA AND OTHERS
|
August 1, 2016 |
|
SUBASH CHANDRA MUND Vs. STATE OF ODISHA AND ORS.
|
April 19, 2016 |
|
SUBASH CHANDRA NAYAK Vs. UNION OF INDIA AND OTHERS
|
March 29, 2016 |
|
SUBASH DARJEE Vs. BASANTI DARJEE
|
September 21, 2016 |
|
SUBASH PRADHAN Vs. STATE OF ORISSA
|
February 18, 2016 |
|
SUBHADRA SAHOO ALIAS BEWA Vs. EXECUTIVE ENGINEER, CESU
|
May 18, 2016 |
|
SUBHALAXMI DALABEHERA & OTHERS Vs. STATE OF ORISSA AND OTHERS
|
May 6, 2016 |
|
SUBHAYA PRUSTY Vs. UNION OF INDIA AND ANOTHER
|
January 19, 2016 |
|
SUBHENDU KUMAR SWAIN Vs. DUSMANTA KUMAR NAYAK
|
December 21, 2016 |
|
SUBRAT KUMAR PRADHAN Vs. SOURAVALAXMI NAYAK
|
August 23, 2016 |
|
SUDAM NAYAK Vs. KANHEI SAHOO
|
October 28, 2016 |
|
SUDAM SAHOO Vs. DISTRICT JUDGE, CUTTACK AND ORS.
|
January 11, 2016 |
|
SUDARSAN BAG AND ANOTHER Vs. STATE OF ORISSA
|
November 3, 2016 |
|
SUDARSAN BARIK & ANOTHER Vs. THE STATE
|
July 28, 2016 |
|
SUDARSAN PRADHAN & ANOTHER Vs. HAREKRUSHNA NAYAK & OTHERS
|
July 12, 2016 |
|
SUDARSHAN OJHA AND OTHERS Vs. UCHHABA MOHAPATRA AND OTHERS
|
January 5, 2016 |
|
SUDEB SUNA Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
September 6, 2016 |
|
SUDHANSHU SHEKHAR MISHRA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
August 30, 2016 |
|
SUDHANSU GIRI AND OTHERS Vs. ASHISH MOHAPATRA AND OTHERS
|
March 16, 2016 |
|
SUDHIRA MAHANTA Vs. STATE OF ORISSA
|
July 15, 2016 |
|
SUKADEB BARIK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
September 13, 2016 |
|
SUKANTA KANUNGO Vs. SAKUNTALA KANUNGO
|
August 23, 2016 |
|
SUKANTA KUMAR DAS Vs. STATE OF ODISHA AND ORS.
|
April 8, 2016 |
|
SUKANTI KAR & ANOTHER Vs. GAJENDRA MISHRA & ANOTHER
|
June 21, 2016 |
|
SUKRI NAIK Vs. SMT. SHANTILATA PRADHAN & ANOTHER
|
August 26, 2016 |
|
SULOCHANA SATAPATHY & OTHERS Vs. ASHOK KUMAR PATI AND ANOTHER
|
March 21, 2016 |
|
SUMANT BARAL Vs. SMT. SWARNAMANJARI BARAL
|
July 28, 2016 |
|
SUMANTA BEHURA @ LITA Vs. STATE OF ORISSA
|
August 10, 2016 |
|
SUMIT KUMAR BEHERA AND ANOTHER Vs. STATE OF ORISSA
|
July 19, 2016 |
|
SUMITA SAHANI Vs. MAMATA SAHOO AND ANOTHER
|
December 7, 2016 |
|
SUN GRANITES EXPORTS LTD. Vs. COMMISSIONER
|
December 2, 2016 |
|
SUNAKAR SAHU & ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
July 4, 2016 |
|
SUNAMANI SAHOO & OTHERS Vs. BABAJI SAHOO AND OTHERS
|
December 20, 2016 |
|
SUNANDA JAL Vs. GOURANGA BAGARTY
|
August 9, 2016 |
|
SUNDARLAL JOSHI Vs. DEVANANDA JOSHI AND ORS.
|
January 19, 2016 |
|
SUNDARMANI DAS Vs. ORISSA STATE ELECTRICITY BOARD
|
April 18, 2016 |
|
SUNIL KUMAR PRADHAN Vs. MEERA PRADHAN
|
May 19, 2016 |
|
SUNITA MOHANTY Vs. UNION OF INDIA & ANR.
|
October 3, 2016 |
|
SURAJ SWAIN Vs. STATE OF ORISSA
|
February 26, 2016 |
|
SURATAN @ SURTAN BIBI AND OTHERS Vs. STATE OF ORISSA
|
August 17, 2016 |
|
SURENDRA DAS Vs. STATE OF ODISHA AND OTHERS
|
November 9, 2016 |
|
SURENDRA MOHAN OTA Vs. STATE OF ORISSA
|
April 4, 2016 |
|
SURENDRA NANDA Vs. SUB-COLLECTOR-CUM-SETTLEMENT OFFICER, PURI AND ORS
|
August 23, 2016 |
|
SURENDRANATH MISHRA Vs. STATE OF ODISHA
|
May 25, 2016 |
|
SURENDRANATH TRIPATHI AND OTHERS; PRAVAT CHANDRA MOHAPATRA AND OTHERS Vs. PRAVABATI PATTNAIK
|
July 24, 2016 |
|
SURESH CHANDRA MOHANTY Vs. STATE OF ORISSA AND ANOTHER
|
October 24, 2016 |
|
SURESH KUMAR PRADHAN Vs. UNION OF INDIA AND OTHERS
|
October 6, 2016 |
|
SURESH KUMAR SINGHI AND ANOTHER Vs. KIRIT KOTECHA AND OTHERS
|
June 23, 2016 |
|
SURIL AND ORS. Vs. LAXMAN MAJHI AND ORS.
|
February 1, 2016 |
|
SURU BHASKAR RAO Vs. COMMISSIONER OF INCOME TAX, ORISSA AND ORS.
|
March 31, 2016 |
|
SURYAKANTA HABODA Vs. STATE OF ODISHA & ORS.
|
August 18, 2016 |
|
SURYANARAYAN BEHERA Vs. GANESH MAJHI AND OTHERS
|
December 1, 2016 |
|
SUSAMA RATH Vs. STATE OF ODISHA AND ORS.
|
April 21, 2016 |
|
SUSAMA RATH @ PANDA Vs. STATE OF ORISSA
|
November 10, 2016 |
|
SUSANDHYA DAS & OTHER Vs. STATE OF ORISSA
|
April 21, 2016 |
|
SUSANTA KUMAR JENA Vs. STATE OF ORISSA
|
November 4, 2016 |
|
SUSANTI SAHU Vs. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND OTHERS
|
July 1, 2016 |
|
SUSHANT KUMAR BEHERA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
September 1, 2016 |
|
SUSHIL KUMAR NAYAK Vs. STATE OF ORISSA
|
June 29, 2016 |
|
SWAGATIKA NAYAK Vs. BIJAY KUMAR SWAIN
|
September 6, 2016 |
|
SWAMI SHANKARANANDA GIRI Vs. STATE OF ORISSA
|
July 11, 2016 |
|
SWARNALATA MALIK Vs. SRIDHARA MALLIK
|
July 27, 2016 |
|
SWETANGA PATTANAIK Vs. STATE OF ORISSA
|
June 3, 2016 |
|
TANGUDU SUJATA PATRA Vs. TANGUDU SURYA NARAYANA PATRA AND ORS
|
June 22, 2016 |
|
TANKADHAR BEMAL Vs. STATE OF ORISSA
|
September 24, 2016 |
|
TANKADHAR MISHRA Vs. REPUBLIC OF INDIA
|
September 23, 2016 |
|
TAPAN KUMAR NAYAK Vs. BISWANATH SAHU
|
August 30, 2016 |
|
TAPAN SAHU Vs. STATE OF ORISSA
|
August 23, 2016 |
|
TAREQUE AHEMAD Vs. STATE OF ODISHA
|
November 16, 2016 |
|
TARJAN PURTY Vs. STATE OF ORISSA
|
January 29, 2016 |
|
TARUN KUMAR PANDA Vs. STATE OF ODISHA AND ORS.
|
February 9, 2016 |
|
TATA SPONGE IRON LTD. Vs. UNION OF INDIA
|
September 15, 2016 |
|
TAUDU KONDAGORI AND OTHERS Vs. STATE OF ORISSA
|
November 18, 2016 |
|
TELSA TRANSFORMERS LIMITED Vs. ODISHA POWER TRANSMISSION CORPORATION LIMITED
|
May 3, 2016 |
|
THE BRANCH MANAGER, ORISSA AIR PRODUCTS PVT. LTD. Vs. STATE OF ORISSA AND ANOTHER
|
October 28, 2016 |
|
THE C.G.M., S.B.I. & ANR. Vs. THE PRESIDENT, S.B.I. EMPLOYEES UNION
|
July 11, 2016 |
|
THE CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY Vs. SRI GIRIJA PRASAD SAHOO
|
November 16, 2016 |
|
THE COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BHUBANESWAR-I COMMISSIONERATE Vs. BALLARPUR INDUSTRIES LIMITED
|
March 4, 2016 |
|
THE EXECUTIVE ENGINEER, (ELECT), TALCHER ELECTRICAL DIVISION, CHAINPAL Vs. RANA SPONGE LIMITED AND ORS.
|
February 16, 2016 |
|
THE EXECUTIVE ENGINEER, HEAD WORKS DIVISION, RENGALI IRRIGATION PROJECT, SAMAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
January 20, 2016 |
|
THE EXECUTIVE ENGINEER, KENDRAPARA ELECTRICAL DIVISION NO. 1, CESU Vs. GRIEVANCE REDRESSAL FORUM AND ORS.
|
March 10, 2016 |
|
THE GENERAL MANAGER (P & EEL), MAHANADI COALFIELDS LTD. Vs. ASIM KUMAR CHATTERJEE AND ORS.
|
March 10, 2016 |
|
THE MANAGEMENT OF CENTRAL CATTLE BREEDING FARM Vs. P.O., INDUSTRIAL TRIBUNAL
|
August 23, 2016 |
|
THE MANAGEMENT OF DEPUTY DIRECTOR, AGRICULTURE, KANDHAMAL RANGE, PHULBANI Vs. CHAITANYA SAHANI
|
September 13, 2016 |
|
THE MANAGEMENT OF M/S PARADEEP PHOSPHATES LIMITED Vs. GOVT. OF INDIA AND OTHERS
|
July 20, 2016 |
|
THE MANAGEMENT OF M/S. BALLARPUR INDUSTRIES LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND OTHERS
|
September 6, 2016 |
|
THE MANAGEMENT OF ROURKELA STEEL PLANT, ROURKELA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA
|
September 22, 2016 |
|
THE MANAGEMENT OF SAHARA INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND ORS.
|
April 27, 2016 |
|
THE MANAGEMENT OF SARGIPALLI MINES PROJECT OF HINDUSTAN ZINK LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,ORISSA, BHUBANESWAR AND ANOTHER
|
October 18, 2016 |
|
THE MANAGEMENT OF STATE BANK OF INDIA REPRESENTED THROUGH THE REGIONAL MANAGER Vs. SHRI S.N. DORA
|
August 3, 2016 |
|
THE MANAGEMENT OF THE PROJECT DIRECTOR, ANIMAL DISEASE RESEARCH INSTITUTE, PHULNAKHARA, CUTTACK Vs. BABAJI CHARAN BEHERA
|
October 27, 2016 |
|
THE ORISSA STATE FINANCIAL CORPORATION & ORS. Vs. BIJAY KUMAR PRADHAN & ORS.
|
October 7, 2016 |
|
THE PROJECT MANAGER, CATTLE & POULTRY FEED PROCESSING PLANT, ORISSA AGRO INDUSTRIES CORP. LTD. Vs. P.O., LABOUR COURT, BHUBANESWAR AND ANOTHER
|
September 15, 2016 |
|
THE UTKAL OIL & CHEMICALS INDUSTRIES AND ORS. Vs. THE SYNDICATE BANK
|
April 29, 2016 |
|
THE VILLAGERS OF CHIRGUNIKUDOR AND ORS. Vs. LABANYA BEWA AND ORS.
|
January 21, 2016 |
|
THE VILLAGERS OF TALABAHALI AND ORS. Vs. SARASWATI PRADHAN AND ORS.
|
January 4, 2016 |
|
TIKINA @ ARJUNI DAS Vs. STATE OF ORISSA
|
January 13, 2016 |
|
TIRUPATI PANIGRAHI Vs. COLLECTOR, GAJAPATI, AND OTHERS
|
September 16, 2016 |
|
TOSHALI SANDS, PURI-KONARK MARINE DRIVE Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
August 17, 2016 |
|
TRIBAL DEVELOPMENT COOPERATIVE CORPORATION OF ORISSA LIMITED AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT
|
September 9, 2016 |
|
TRILOCHANA KUANR Vs. BILA BHOI AND ANOTHER
|
April 7, 2016 |
|
TRINATH NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN OVERSEAS BANK
|
November 18, 2016 |
|
TRINATH SAHOO Vs. HRUDANANDA SAHOO & OTHERS
|
September 16, 2016 |
|
TRINATH SETHI Vs. STATE OF ORISSA
|
June 9, 2016 |
|
TRIPATI SAHU Vs. KALU CH. SAHOO & OTHERS
|
July 12, 2016 |
|
TRIPATI SAHU Vs. KALU CH SAHOO & OTHERS
|
July 12, 2016 |
|
TRISHI MUNDA AND OTHERS Vs. ORISSA MINING CORPORATION LTD AND OTHERS
|
September 1, 2016 |
|
TRUPTIRANJAN DAS Vs. STATE OF ODISHA AND ANOTHER
|
September 23, 2016 |
|
TULA BEWA (SINCE DEAD) Vs. DHRUBA CHARAN DEHURY & ORS.
|
November 9, 2016 |
|
TUTUNA @ GOVINDA NARAYAN TRIPATHY Vs. STATE OF ORISSA
|
November 7, 2016 |
|
UDAYANATH ROUT Vs. PARADIP PORT TRUST
|
March 4, 2016 |
|
UDAYANATH SAHU Vs. SECRETARY, REVENUE DEPARTMENT, STATE OF ORISSA & OTHERS
|
August 19, 2016 |
|
ULLASH CHANDRA SAHOO & ANOTHER Vs. COMMISSIONER, CONSOLIDATION, CUTTACK & OTHERS
|
December 1, 2016 |
|
UMA SHANKAR TRIVEDI Vs. MINU SHARMA
|
December 8, 2016 |
|
UNION OF INDIA Vs. MD. JOBER ALI
|
July 16, 2016 |
|
UNION OF INDIA & ORS. Vs. KISHORE MOHAN SAHU & ORS.
|
August 31, 2016 |
|
UNION OF INDIA & OTHERS Vs. PRASANNA KUMAR TRIPATHY
|
September 12, 2016 |
|
UPENDRA KU PRADHAN Vs. P O , LABOUR COURT, BHUBANESWAR AND ANOTHER
|
September 13, 2016 |
|
UPENDRA MAGAR & OTHERS Vs. STATE OF ORISSA
|
November 9, 2016 |
|
UPENDRANATH MOHANTY Vs. STATE OF ODISHA AND OTHERS
|
July 22, 2016 |
|
USTHI FOUNDATION INDIA Vs. STATE OF ODISHA AND OTHERS
|
June 20, 2016 |
|
UTKAL OIL & CHEMICALS INDUSTRIES, JAGATPURAND ANOTHER Vs. SYNDICATE BANK, CHOUDHURY BAZAR
|
April 29, 2016 |
|
UTKAL ROPE WORKS Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
January 28, 2016 |
|
VINAY GUPTA Vs. SAVERI NAYAK
|
November 28, 2016 |
|
VINAYAKA MISSION LORD JAGANNATH INSTITUTION OF DENTAL SCIENCE AND RESEARCH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ANOTHER
|
May 10, 2016 |
|
VIRAJ STEEL & ENERGY LTD Vs. STATE OF ODISHA AND OTHERS
|
February 23, 2016 |
|
VODAFONE MOBILE SERVICES LTD. Vs. COMMR. OF C. EX. & S.T., BHUBANESWAR
|
August 30, 2016 |
LOGIN