|
A. ANAND Vs. UNION OF INDIA
|
January 7, 2015 |
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ABC TRANS CARRIERS PVT. LTD. AND ORS. Vs. PARADIP PORT TRUST AND ORS.
|
July 27, 2015 |
|
ABDUL MAJID Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
August 4, 2015 |
|
ABHAYA PARICHHA Vs. STATE OF ORISSA
|
October 26, 2015 |
|
ABHAYA SAMANTARAY Vs. THE COLLECTOR AND ORS.
|
January 22, 2015 |
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ABHIMANYU NAYAK AND ORS. Vs. BASANTA MOHANTY AND ORS.
|
November 20, 2015 |
|
ABHIRAM SAMAL Vs. INDIAN BANK AND ORS.
|
April 16, 2015 |
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ACCENT PROPERTIES (P) LTD. Vs. STATE OF ODISHA AND ORS.
|
May 15, 2015 |
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ADIKANDA JAGADALA Vs. STATE OF ORISSA
|
November 19, 2015 |
|
ADIKANDA SWAIN Vs. DEBARAJ MISHRA
|
August 13, 2015 |
|
AFJAL BAIG AND ORS. Vs. STATE OF ORISSA
|
September 1, 2015 |
|
AHMEDULLA KHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
July 1, 2015 |
|
AINTHA PRADHAN AND OTHERS Vs. BAIKUNTHA DAS AND OTHERS
|
September 3, 2015 |
|
AINTHU CHARAN SENAPATI Vs. STATE OF ORISSA AND ORS.
|
June 29, 2015 |
|
AJAY KUMAR NAYAK AND ORS. Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
May 5, 2015 |
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AJAY KUMAR SAHOO Vs. STATE OF ODISHA AND ORS.
|
August 28, 2015 |
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AJAYA KUMAR PATTNAIK Vs. STATE OF ORISSA AND ORS.
|
August 19, 2015 |
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AJAYA KUMAR SAHOO Vs. STATE OF ORISSA AND ORS
|
September 4, 2015 |
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AJAZULLAH & OTHERS Vs. ABRAR HUSSAIN
|
December 10, 2015 |
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AJIT SINGH Vs. ANIL KUMAR MISHRA
|
August 12, 2015 |
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AJITESH SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
August 18, 2015 |
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AJODYA JENA Vs. COLLECTOR, BHADRAK
|
April 2, 2015 |
|
AKARANA RANA AND ORS. Vs. SARANGADHAR SWAIN AND OTHERS
|
March 25, 2015 |
|
AKRURA MISHRA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
March 24, 2015 |
|
AKSHAYA KUMAR PARIDA AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 3, 2015 |
|
ALAKA @ ALAKANANDA MOHAPATRA Vs. BISHNUPRIYA MOHAPATRA
|
August 12, 2015 |
|
ALAKA AND ORS. Vs. BISHNUPRIYA MOHAPATRA AND ORS.
|
November 9, 2015 |
|
ALEKHA CHARAN SAHU (DEAD) Vs. GOLAB ALIAS GULIA BEWA AND OTHERS
|
September 23, 2015 |
|
ALOK BISOI @ RAMDAS JEW Vs. STATE OF ORISSA
|
December 24, 2015 |
|
ALOK KUMAR AGRAWAL Vs. STATE OF ORISSA AND ORS.
|
May 6, 2015 |
|
AMAR BAL Vs. CHIEF MANAGER-CUM-AUTHORIZED OFFICER
|
March 19, 2015 |
|
AMAR JENA Vs. STATE OF ORISSA
|
May 13, 2015 |
|
AMAR KUMAR SAHU Vs. PANCHANAN TRIPATHY
|
December 22, 2015 |
|
AMIYA KUMAR BISWASRAY Vs. DILLIP KUMAR BISWASRAY AND ORS.
|
January 28, 2015 |
|
AMIYA KUMAR MISHRA Vs. DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD. AND ORS.
|
July 31, 2015 |
|
AMRITLAL SOOD Vs. DIVISIONAL FOREST OFFICER, KHARIAR DIVISION AND ORS
|
December 15, 2015 |
|
AMRUTI KUMARI DAS Vs. STATE OF ORISSA AND OTHERS
|
April 30, 2015 |
|
AMULYA DAS Vs. SRIKANTA DAS AND OTHERS
|
August 26, 2015 |
|
ANADI BEHERA & ANOTHER Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
|
July 15, 2015 |
|
ANADI CHARAN DALAI Vs. ASHOK KUMAR PATNAIK AND OTHERS
|
March 16, 2015 |
|
ANANTA PRASAD MOHANTY Vs. ELECTION OFFICER OF AYABE, PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LTD. AND ORS.
|
January 30, 2015 |
|
ANANTA RAM BEHERA AND ORS. Vs. STATE OF ODISHA AND ORS.
|
July 24, 2015 |
|
ANATHA BANDHU MANDAL Vs. STATE OF ORISSA AND ORS.
|
June 18, 2015 |
|
ANCHAL BIHARI PATTNAIK AND ORS. Vs. INDIAN OIL CORPN. LTD. AND ORS.
|
May 15, 2015 |
|
ANDHRA PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
May 4, 2015 |
|
ANIL KUMAR DASH Vs. STATE OF ORISSA
|
September 22, 2015 |
|
ANIL KUMAR PRADHAN AND ORS. Vs. MADHABI PRADHAN
|
October 15, 2015 |
|
ANIL PRADHAN Vs. STATE OF ORISSA
|
December 22, 2015 |
|
ANITA PATTNAYAK Vs. ARABINDA SUKLA
|
August 26, 2015 |
|
ANITA SAHOO Vs. STATE OF ORISSA AND ORS.
|
April 20, 2015 |
|
ANTARYAMI BARIK AND ORS. Vs. STATE OF ORISSA
|
December 3, 2015 |
|
ANUBHAV PATNAIK Vs. SOUMYA RANJAN PATNAIK
|
March 26, 2015 |
|
ANUPAMA MAHAPATRA Vs. TAPAS KUMAR MAHAPATRA AND ORS.
|
April 22, 2015 |
|
APNA DAS AND OTHERS Vs. MURALIDHAR DAS AND OTHERS
|
September 25, 2015 |
|
ARABINDA SHA AND ORS. Vs. STATE OF ORISSA
|
November 19, 2015 |
|
ARNAB NAYAK Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND ORS.
|
December 24, 2015 |
|
ARUN KUMAR MISHRA AND ORS. Vs. BHUBANESWAR DEVELOPMENT AUTHORITY AND ORS.
|
March 12, 2015 |
|
ARUNABALA SETHI Vs. STATE OF ORISSA AND ORS.
|
December 9, 2015 |
|
ASHEEMA SAMANTRAY Vs. NAMITA SINGH AND ORS.
|
April 3, 2015 |
|
ASHISH KUMAR AGRAWAL Vs. UTKAL UNIVERSITY AND ORS.
|
March 3, 2015 |
|
ASHOK DIGAL Vs. STATE OF ORISSA
|
November 27, 2015 |
|
ASHOK KUMAR GUPTA Vs. STATE
|
June 18, 2015 |
|
ASHOK KUMAR MOHAPATRA Vs. THE UNION OF INDIA AND ORS.
|
November 16, 2015 |
|
ASHOK KUMAR PANDA AND ORS. Vs. JAGANNATH SAHOO AND ORS.
|
January 5, 2015 |
|
ASHOK KUMAR SUKLA Vs. STATE OF ORISSA
|
January 19, 2015 |
|
ASHOK MOHANTY Vs. STATE OF ODISHA
|
December 9, 2015 |
|
ASHUTOSH SARANGI Vs. REETA DHARA
|
August 18, 2015 |
|
ASTHA FEDERATION Vs. STATE OF ORISSA AND ORS.
|
November 18, 2015 |
|
AYUB KHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 20, 2015 |
|
B. SATYANARAYAN Vs. INSPECTOR GENERAL, NEW DELHI AND ORS.
|
May 5, 2015 |
|
BABAJI CHARAN PRUSTY AND ORS. Vs. PANCHAMA JAGADALA AND ORS.
|
November 4, 2015 |
|
BABULI KHUNTIA Vs. RAM ABTAR MODI AND ORS.
|
August 28, 2015 |
|
BAHA MAJHI Vs. STATE OF ORISSA
|
February 13, 2015 |
|
BAIKUNTHANATH SITHA Vs. STATE OF ORISSA
|
April 24, 2015 |
|
BAISHNAB CHARAN DAS Vs. STATE OF ORISSA
|
February 13, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. DISTRICT JUDGE-CUM-FIRST MACT, BALASORE AND ORS.
|
September 10, 2015 |
|
BAJRANG METALLICS LTD. Vs. SHIVOM MINERALS LTD.
|
September 25, 2015 |
|
BALA SA Vs. BISWAMITRA BHOI AND ORS.
|
July 13, 2015 |
|
BALAJI TOBACCO STORE Vs. THE SALES TAX OFFICER
|
March 18, 2015 |
|
BALJIT KAUR Vs. THE CHIEF REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 9, 2015 |
|
BALJIT SINGH AND ORS. Vs. KAMAL KISHORE BHAWSINKA AND ORS.
|
June 17, 2015 |
|
BAMADEV PATRA Vs. COLLECTOR, CUTTACK AND ANOTHER
|
November 23, 2015 |
|
BANAJA BASINI MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
April 7, 2015 |
|
BANAMALA DAS Vs. BISHNU DEVI AND OTHERS
|
October 7, 2015 |
|
BANDU @ MEGHANAD NAIK Vs. STATE OF ORISSA
|
September 4, 2015 |
|
BANITA CHOUDHURY Vs. SUBRATA PATI
|
January 28, 2015 |
|
BANKA BIHARI MOHAPATRA Vs. GITA GOBINDA PATRA AND ORS.
|
October 16, 2015 |
|
BANSAPANI IRON LTD. Vs. STATE OF ODISHA
|
November 2, 2015 |
|
BANSIDHAR BHOI Vs. STATE OF ODISHA AND ORS.
|
May 11, 2015 |
|
BANYA JAL Vs. PRINCIPAL, S.C.B. DENTAL COLLEGE AND HOSPITAL AND ORS.
|
July 28, 2015 |
|
BARENDRA BISWAL Vs. RAMA ROY AND ORS.
|
March 25, 2015 |
|
BASANT KUMAR RATH Vs. STATE OF ORISSA
|
August 18, 2015 |
|
BASANT KUMAR SINGHDEO AND ORS. Vs. THE COLLECTOR-CUM-DISTRICT MAGISTRATE AND ORS.
|
July 22, 2015 |
|
BASANTA KUMAR PANDA (DEAD) Vs. SUBASH CH. PANDA AND ANR.
|
June 17, 2015 |
|
BASANTI @BASANTIRANI JENA & ORS. Vs. STATE OF ODISHA
|
December 3, 2015 |
|
BASANTI KARAN Vs. SANKAR PATRA
|
July 22, 2015 |
|
BASANTI PAIKARAY Vs. PRANANATH PAIKARAY AND ORS.
|
December 11, 2015 |
|
BASISTHA PANDA Vs. STATE OF ORISSA
|
December 8, 2015 |
|
BASUDEV BEHERA AND OTHERS Vs. PANKAJ BEHERA
|
November 4, 2015 |
|
BATA Vs. STATE OF ORISSA AND ORS.
|
November 20, 2015 |
|
BAYANI DAS Vs. BASANTI AGASTI AND ORS.
|
March 31, 2015 |
|
BENSOR PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
May 4, 2015 |
|
BENUDHAR DAS Vs. STATE OF ORISSA AND ORS.
|
September 23, 2015 |
|
BENUDHAR MAHALIK AND ORS. Vs. STATE OF ORISSA
|
July 2, 2015 |
|
BENYAMINI MACHHA Vs. STATE OF ORISSA AND ORS.
|
September 9, 2015 |
|
BHABAGRAHI PATI Vs. BASANTILATA PATI
|
August 28, 2015 |
|
BHABESH KUMAR DAS Vs. MOHAN DAS AGRAWAL
|
August 26, 2015 |
|
BHABIS KUMAR ROUT Vs. UNION OF INDIA AND OTHERS
|
December 4, 2015 |
|
BHAGABATI CHARAN DAS AND ORS. Vs. REPUBLIC OF INDIA
|
September 16, 2015 |
|
BHAGYABATI BADI Vs. STATE OF ODISHA AND ORS.
|
July 14, 2015 |
|
BHAGYADHAR DASH Vs. CHAIRMAN, PARADIP PORT TRUST
|
January 9, 2015 |
|
BHAGYALATA DAS Vs. EAST COAST RAILWAY AND ORS.
|
March 13, 2015 |
|
BHAJAN SWAIN AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
August 14, 2015 |
|
BHARAT MOTORS AND ORS. Vs. RAMESH KUMAR BHAWASINKA
|
February 25, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. GOPIKRISHNA BHATTER AND ORS.
|
February 23, 2015 |
|
BHASKAR CHANDRA MOHAPATRA Vs. THE DISCIPLINARY AUTHORITY, UCO BANK AND ORS.
|
July 14, 2015 |
|
BHAWANI SANKAR MISRA Vs. RUDRA PRASAD SINGH
|
March 16, 2015 |
|
BHIKA MANDI @ MARANDI AND ANOTHER Vs. STATE OF ORISSA
|
July 17, 2015 |
|
BHIKARI CHARAN SATAPATHY Vs. CERTIFICATE OFFICER-CUM-SUB-COLLECTOR, PALLAHARA AND ORS.
|
September 9, 2015 |
|
BHIMA BEHERA Vs. MOHANTA DHYAN CHANDA DAS GOSWAMI AND OTHERS
|
May 14, 2015 |
|
BHIMA DAS AND ORS. Vs. SECOND ADDL. DISTRICT JUDGE AND ORS.
|
March 25, 2015 |
|
BHIMSEN MOHARANA AND ORS. Vs. ORISSA AGRO INDUSTRIES CORPORATION LIMITED AND ORS.
|
December 9, 2015 |
|
BHUBAN KHADIA Vs. STATE OF ORISSA
|
June 18, 2015 |
|
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX AND ORS.
|
February 23, 2015 |
|
BHUJABAL BAGH AND ORS. Vs. STATE OF ORISSA
|
June 29, 2015 |
|
BHUPATLAL TRIBHUBAN DAS Vs. CHEMA ORAM (DEAD)
|
June 30, 2015 |
|
BIBHAS RANJAN PRUSTY Vs. THE SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
March 11, 2015 |
|
BIBHUTI BHUSAN MISHRA Vs. PARADIP PORT TRUST AND ORS.
|
July 28, 2015 |
|
BIDYADHAR SAHU Vs. STATE OF ODISHA AND ANOTHER
|
September 28, 2015 |
|
BIJAY KETAN KHATUA Vs. STATE OF ORISSA AND ORS.
|
January 20, 2015 |
|
BIJAY KUMAR THATOI Vs. BIJAYA BAIJAYANTI THATOI
|
January 21, 2015 |
|
BIJAYA CHANDRA NAYAK Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
July 13, 2015 |
|
BIJAYA KRUSHNA DAS Vs. STATE OF ODISHA AND ORS.
|
February 20, 2015 |
|
BIJAYA KUMAR BADU Vs. BHRAMARABARA BADU
|
January 9, 2015 |
|
BIJAYA KUMAR DAS Vs. BISWAJIT BHUSAN SWAIN AND ORS.
|
October 16, 2015 |
|
BIJAYA NAIK Vs. STATE OF ORISSA
|
July 21, 2015 |
|
BIJAYA PATRA AND ORS. Vs. STATE OF ORISSA
|
August 5, 2015 |
|
BIJAYALAXMI BISWAL AND OTHERS Vs. TUNILATA NAYAK AND OTHERS
|
March 25, 2015 |
|
BIJAYALAXMI SAHU Vs. SARPANCHA, KAMLAPUR GRAM PANCHAYAT AND OTHERS
|
June 17, 2015 |
|
BIJAYANANDA MOHANTY Vs. STATE OF ORISSA
|
February 24, 2015 |
|
BIJAYIAL MOHANTA AND ORS. Vs. KHIRAMANI MOHANTA AND ORS.
|
February 25, 2015 |
|
BIKAL CHARAN MANDAL Vs. CHIEF SECY. TO GOVT. OF ODISSA AND ORS.
|
July 10, 2015 |
|
BIKRAM JENA Vs. STATE OF ODISHA
|
January 16, 2015 |
|
BIKRAM ROUT Vs. STATE OF ORISSA
|
June 22, 2015 |
|
BILASH MAJHI Vs. COLLECTOR & DISTRICT MAGISTRATE, KALAHANDI AND ORS.
|
September 23, 2015 |
|
BIMAL CHANDRA PRADHAN Vs. MAHANADI COAL FIELDS LTD. AND ORS.
|
July 14, 2015 |
|
BIMAL KANTA TRIPATHY Vs. SATYA NARAYAN MISHRA AND ORS.
|
October 1, 2015 |
|
BIMALA DEVI AND ORS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 10, 2015 |
|
BIMALA SAHOO AND ORS. Vs. BINAYAK SAHOO
|
April 30, 2015 |
|
BIMALKANTI GHOSE Vs. STATE OF ORISSA AND ORS.
|
February 11, 2015 |
|
BIMBADHAR PRADHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 1, 2015 |
|
BINATA SAMAL Vs. CHANCHALA SAMAL AND ANOTHER
|
September 28, 2015 |
|
BINDAL SPONGE LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 30, 2015 |
|
BINOD CHANDRA PANIGRAHI @ BINOD PANIGRAHI Vs. LAXMI NARAYAN PANIGRAHI AND OTHERS
|
August 18, 2015 |
|
BIPIN BIHARI SAHU Vs. STATE OF ODISHA
|
September 9, 2015 |
|
BISHNU PRASAD SAHOO Vs. STATE OF ODISHA AND ORS.
|
October 14, 2015 |
|
BISHNUPRIYA MISHRA Vs. STATE OF ORISSA
|
April 7, 2015 |
|
BISHNUPRIYA MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
April 22, 2015 |
|
BISHNUPRIYA PAIKARAY & ANR Vs. RASHMIREKHA PAIKARAY
|
March 27, 2015 |
|
BISWAJIT MAHAKUD Vs. STATE OF ORISSA
|
September 1, 2015 |
|
BISWANATH SASAMAL Vs. STATE OF ORISSA
|
November 19, 2015 |
|
BRAHMA SAHU (DEAD) BY HIS L.RS. SUSILA SAHU AND OTHERS Vs. SRI RAM SAHU
|
May 4, 2015 |
|
BRAHMANANDA SAHOO Vs. LAXMAN KUMAR SHAH AND ANOTHER
|
January 22, 2015 |
|
BRAJA BANDHU BEHERA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
February 24, 2015 |
|
BRAJA KISHORE HARICHANDAN AND ORS. Vs. SARAT CHANDRA JAGADEV
|
September 16, 2015 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. LAXMAN MUDULI AND ORS.
|
October 6, 2015 |
|
BRUNDABAN SAHOO Vs. RANI BEWA AND OTHERS
|
March 25, 2015 |
|
BRUNDABATI PRADHAN Vs. STATE OF ODISHA AND ORS.
|
September 23, 2015 |
|
BUDHURAM BHOE AND ORS. Vs. TAHASILDAR, LAKHANPUR
|
July 31, 2015 |
|
BUXI JAGABANDHU ENGLISH MEDIUM SCHOOL PARENTS ASSOCIATION Vs. STATE OF ODISHA AND ORS.
|
September 8, 2015 |
|
CAMBRIDGE SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
March 31, 2015 |
|
CARE DIAGNOSTIC Vs. STATE OF ORISSA AND ORS
|
November 18, 2015 |
|
CARE DIAGNOSTIC Vs. STATE OF ORISSA AND ORS.
|
December 18, 2015 |
|
CENTURION UNIVERSITY OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF ODISHA AND ORS.
|
October 5, 2015 |
|
CH. MUKUNANDA REDDY Vs. STATE OF ODISHA AND ANOTHER
|
August 12, 2015 |
|
CHAITU NAIK Vs. STATE OF ORISSA
|
February 24, 2015 |
|
CHANCHALA TRIPATHY Vs. TAHASILDAR, BBSR AND ORS.
|
May 13, 2015 |
|
CHANDA Vs. RAMA CHANDRA SAHU AND ORS.
|
June 26, 2015 |
|
CHANDRAKANTI DASH Vs. RAJENDRAMANI DEVI AND ORS.
|
June 18, 2015 |
|
CHANDRAKETU HIAL Vs. TAHASILDAR, BISSAM, CUTTACK AND ANOTHER
|
August 3, 2015 |
|
CHANDRIKA PRASAD PANDA Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
|
September 8, 2015 |
|
CHIEF ENGINEER AND ORS. Vs. J.S. CONSTRUCTION PVT. LTD.
|
February 6, 2015 |
|
CHITRA ATHWANI Vs. STATE OF ODISHA
|
November 9, 2015 |
|
CHITRA ATHWANI Vs. STATE OF ODISHA
|
September 11, 2015 |
|
CHITRASEN MIRDHA @ CHITRA BAG Vs. KUNTI MIRDHA
|
September 16, 2015 |
|
CHUNTIA PATRA Vs. STATE OF ORISSA
|
February 10, 2015 |
|
COLLECTOR, CUSTOMS AND CENTRAL EXCISE Vs. KAMALA RANI RAY
|
December 1, 2015 |
|
COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, ST & SC DEVELOPMENT DEPARTMENT AND ORS. Vs. JAMI BHASKAR RAO AND ORS.
|
August 17, 2015 |
|
CUTTACK CENTRAL COOPERATIVE BANK LTD. Vs. CONTROLLING AUTHORITY-CUM- UNDER THE PSAYMENT OF GRATUITY ACT-CUM-ASST. LABOUR COMMISSIONER AND ORS.
|
July 23, 2015 |
|
D. BHAKTA PRIYAMBA Vs. MEMBER, BOARD OF REVENUE AND ORS.
|
January 8, 2015 |
|
DADHI MOHAPATRA AND OTHERS Vs. STATE OF ODISHA
|
November 24, 2015 |
|
DAMBARUDHAR DAS Vs. STATE BANK OF INDIA
|
August 27, 2015 |
|
DAMBARUDHAR DAS Vs. STATE BANK OF INDIA
|
March 31, 2015 |
|
DAMBARUDHAR MAHANTA Vs. THE GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
May 12, 2015 |
|
DAMODAR MOHANTY Vs. BHIMSEN MOHANTY
|
August 26, 2015 |
|
DASARATHI CHHANCHAN AND ORS. Vs. STATE OF ORISSA
|
April 16, 2015 |
|
DASIA KANIKA AND ORS. Vs. STATE OF ORISSA
|
August 20, 2015 |
|
DATU AND ORS. Vs. STATE OF ODISHA
|
February 23, 2015 |
|
DAYA MAHANANDA AND ORS. Vs. STATE OF ORISSA
|
May 15, 2015 |
|
DEBADAS DIARI Vs. SATE OF ORISSA
|
March 27, 2015 |
|
DEBASISH DHAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT), ROURKELA AND ORS.
|
December 1, 2015 |
|
DEBENDRA RAM Vs. FOOD CORPORATION OF INDIA
|
February 27, 2015 |
|
DEBESH DAS Vs. STATE OF ORISSA
|
January 6, 2015 |
|
DEBI PRASAD MOHAPATRA Vs. STATE OF ORISSA
|
February 11, 2015 |
|
DEBIBALA MANDAL AND ORS. Vs. STATE OF ODISHA AND ORS.
|
April 27, 2015 |
|
DEEPAK BANSAL Vs. STATE OF ODISHA AND ORS.
|
August 19, 2015 |
|
DEEPAK KUMAR GHOSH Vs. STATE OF ODISHA AND ORS.
|
February 16, 2015 |
|
DHAMNAGAR GRAMA PANCHAYAT Vs. STATE OF ORISSA AND ORS.
|
September 25, 2015 |
|
DHARMENDRA KUMAR BEURIA AND ORS. Vs. STATE OF ORISSA
|
November 20, 2015 |
|
DHIREN CHANDRA DEV GOSWAMY (DEAD) THROUGH HIS L.RS. SANDHYARANI GOSWAMI AND OTHERS Vs. SMT. RUPA MANJARI CHATTERJEE AND ORS.
|
June 17, 2015 |
|
DHIRENDRA KU MISHRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 22, 2015 |
|
DHOBAI CHARAN PRADHAN Vs. JUGAL KISHORE PRADHAN & OTHERS
|
October 8, 2015 |
|
DHRUBA SUNA Vs. STATE OF ORISSA AND ORS.
|
March 31, 2015 |
|
DIBAKAR BEHERA Vs. UNION OF INDIA & ORS.
|
October 16, 2015 |
|
DIGAMBAR SAMAL Vs. NARMADA MOHANTY & ANR.
|
September 11, 2015 |
|
DILIP KR. BEHERA Vs. PUSPANJALI BEHERA
|
May 15, 2015 |
|
DILIP KUMAR Vs. BARAD STATE OF ORISSA AND ORS.
|
September 10, 2015 |
|
DILIP KUMAR SAHU Vs. STATE OF ORISSA AND ORS.
|
July 7, 2015 |
|
DILLIP KUMAR DAS Vs. REPUBLIC OF INDIA
|
June 3, 2015 |
|
DILLIP KUMAR NAYAK Vs. MADAN MOHAN DUTTA
|
July 21, 2015 |
|
DINABANDHU GOUDA Vs. CHAIRMAN, GRIDCO AND OTHERS
|
October 16, 2015 |
|
DINESH MEHTA Vs. STA AND ORS.
|
February 19, 2015 |
|
DIPAK BASH AND ORS. Vs. SMITARANI BASH AND ORS.
|
March 16, 2015 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD. Vs. DURA DEL AND ORS.
|
July 23, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. GOPA KUMAR & OTHERS
|
November 16, 2015 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. NAIK
|
May 15, 2015 |
|
DOLAMANI PRADHAN Vs. STATE OF ORISSA
|
June 29, 2015 |
|
DOLAMANI PRADHAN S/O SRIDHAR PRADHAN AND ORS Vs. UNION OF INDIA & 5 OTHERS
|
September 9, 2015 |
|
DR. BALABHADRA DASH Vs. STATE OF ORISSA (VIGILANCE)
|
April 24, 2015 |
|
DR. KALANDI CH. MOHANTY Vs. UNION OF INDIA
|
February 4, 2015 |
|
DR. NITYANANDA BEHERA Vs. SURENDRA DEHURI AND ORS.
|
June 30, 2015 |
|
DR. PRASANT KUMAR MISHRA Vs. STATE OF ORISSA AND OTHERS
|
December 1, 2015 |
|
DR. PRASANTA KU. SAMAL Vs. STATE OF ODISHA & ORS.
|
August 28, 2015 |
|
DULESWAR BARIK Vs. STATE OF ORISSA
|
April 17, 2015 |
|
DUSHASAN JENA Vs. STATE OF ORISSA AND ORS.
|
September 22, 2015 |
|
EASTERN MEDIA LIMITED AND ORS. Vs. MADHUSUDAN PADHI
|
October 16, 2015 |
|
EMERALD MINERALS EXIM PRIVATE LIMITED Vs. OFFICER, DEBT RECOVERY TRIBUNAL, ORISSA
|
September 7, 2015 |
|
EXECUTIVE ENGINEER Vs. M/S. KONARK STEEL INDUSTRIES PVT.
|
November 12, 2015 |
|
EXECUTIVE ENGINEER (ELECTRICAL) WESCO Vs. MAA TARA RICE INDUSTRIES PVT. LTD.
|
December 1, 2015 |
|
EXECUTIVE ENGINEER (ELECTRICAL), NESCO Vs. ASWINI KUMAR DAS AND ORS.
|
April 10, 2015 |
|
EXECUTIVE ENGINEER (LIFT IRRIGATION), BOLANGIR AND ANOTHER Vs. BABAJI SAHU AND ANOTHER
|
August 24, 2015 |
|
EXECUTIVE ENGINEER, ELECTRICAL (NESCO), KEONJHAR ELECTRICAL DIVISION, KEONJHAR Vs. PRESIDENT GRIEVANCE REDRESSAL FORUM, JAJPUR AND ANOTHER
|
December 24, 2015 |
|
FAKIRA MISHRA Vs. BISWANATH MISHRA AND ORS.
|
August 26, 2015 |
|
FEDERATION OF INDIAN MINERAL INDUSTRIES Vs. STATE OF ODISHA AND ORS.
|
February 23, 2015 |
|
FINOLEX PLASTRO PLASSON LTD. Vs. LALATENDU DEO
|
October 16, 2015 |
|
FOOD CORP. OF INDIA WORKERS COOP. CREDIT SOC. LTD. Vs. UNION OF INDIA
|
July 16, 2015 |
|
G. SANJAY RAO Vs. STATE AND ANOTHER
|
July 16, 2015 |
|
GAGAN BIHARI BHANJA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
September 15, 2015 |
|
GAGUA@GAGAN JETHY Vs. STATE OF ORISSA
|
January 13, 2015 |
|
GAJALAXMI CHHOTRAY Vs. TRIPTY DRINKS (PVT ) LTD
|
September 25, 2015 |
|
GANAPATRAI BALABUX Vs. THE ASSESSING AUTHORITY AND ORS.
|
June 22, 2015 |
|
GANDA DALAI (DEAD) HIS LRS. RAMAKRUSHNA DALAI AND OTHERS Vs. KARTIK BEHERA (DEAD) HIS LRS. SATRUGHANA BEHERA AND OTHERS
|
October 5, 2015 |
|
GANDRA TIGA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 15, 2015 |
|
GANESH SANTI @ GANESWAR SANI AND OTHERS Vs. PITEI JENA AND ANOTHER
|
September 7, 2015 |
|
GANESWAR SUTAR AND OTHERS Vs. JASODA BEWA AND OTHERS
|
December 4, 2015 |
|
GANGADHAR GIDI (DEAD) THROUGH HIS LRS MAHENDRA NATH GIDI AND OTHERS Vs. UDAYANATH MOHANTY AND OTHERS
|
September 4, 2015 |
|
GANGADHAR SAHOO Vs. GRID CORPORATION OF ORISSA LIMITED AND ORS.
|
April 27, 2015 |
|
GANGADHAR SAHU AND ANOTHER Vs. THE STATE OF ORISSA AND OTHERS
|
November 19, 2015 |
|
GANGADHAR SETHY Vs. STATE OF ORISSA
|
April 16, 2015 |
|
GANJAM ZILLA AKHU CHASI SANGHA SAMABAYA CHINI SILPA Vs. STATE OF ORISSA
|
April 16, 2015 |
|
GAYADHAR JENA Vs. MANOJ KUMAR AGRAWAL
|
April 22, 2015 |
|
GAYATRI BRICK INDUSTRIES Vs. STATE OF ODISHA
|
July 24, 2015 |
|
GEDOLA PURNA KUMARI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
|
April 22, 2015 |
|
GEEKSOFT CONSULTING PVT. LTD. Vs. REVENUE SECY. TO GOVT. OF INDIA & ORS.
|
December 7, 2015 |
|
GENERAL MANAGER, LAKHANPUR AREA MAHANADI COAL FIELD LTD., JHARSUGUDA Vs. STATE OF ORISSA AND OTHERS
|
July 31, 2015 |
|
GHANASHYAM SAHOO Vs. RAGHUNATH BEHERA (DEAD)
|
December 14, 2015 |
|
GHASIANI PATNAIK Vs. BHAGBATI NAIK
|
April 10, 2015 |
|
GIRIJA SHANKAR SATPATHY Vs. USHARANI MISHRA
|
January 5, 2015 |
|
GIRIJA SHANKAR SATPATHY Vs. SMT. USHARANI MISHRA
|
May 1, 2015 |
|
GIRISH MAHANAIK & ANR. Vs. KARTIKA MAHANAIK & ORS.
|
October 6, 2015 |
|
GIRISH MOHANTY Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
|
GITANJALI PRADHAN & ORS. Vs. HAZARI PRADHAN
|
November 24, 2015 |
|
GOKULA DALAI AND ORS. Vs. STATE OF ORISSA
|
October 30, 2015 |
|
GOLAK CH. SETHI Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD., CUTTACK
|
November 20, 2015 |
|
GOLAM MOHAMMED AND ORS. Vs. SK. FAKIR AND ORS.
|
January 28, 2015 |
|
GOPAL @ GOPAL CHANDRA OJHA Vs. RAMAKANTA OJHA AND ORS.
|
November 10, 2015 |
|
GOPAL JEW THAKUR BIJE NIJAGRUHA Vs. KIRANABALA DAS
|
October 1, 2015 |
|
GOPAL MALLIK & ANOTHER Vs. GHASI MALLIK & OTHERS
|
October 8, 2015 |
|
GOPINATH BHANJA Vs. STATE OF ORISSA AND ORS.
|
January 20, 2015 |
|
GORAKHNATH PANDEY AND ORS. Vs. BUDHI GOND AND ORS.
|
June 22, 2015 |
|
GOURAHARI BEHERA AND ORS. Vs. CHAND RAM AND ORS.
|
July 31, 2015 |
|
GOURANGA CHANDRA DAS Vs. ZEENA DAS & ANR.
|
December 7, 2015 |
|
GOURIMANI AND ORS. Vs. NARAYAN TRIPATHY AND ORS.
|
October 8, 2015 |
|
GULF OIL CORPORATION LTD. Vs. MANOJ KUMAR SAHU
|
July 10, 2015 |
|
GUNJIBADI LAMPCS LTD. Vs. THE CONTROLLING AUTHORITY AND ORS.
|
October 15, 2015 |
|
GURU BACHAN SINGH (DEAD) Vs. STATE OF ORISSA AND OTHERS
|
June 17, 2015 |
|
GYAN CHAND MAHAPATRA Vs. STATE OF ODISHA AND ORS.
|
July 23, 2015 |
|
GYASUDDIN KHAN Vs. KAHKASHAN KHAN AND ORS.
|
February 25, 2015 |
|
HADU HATI Vs. STATE
|
May 15, 2015 |
|
HALADHAR PANDA Vs. CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS.
|
April 22, 2015 |
|
HAREKRUSHNA SAHU Vs. STATE OF ORISSA
|
March 9, 2015 |
|
HARERAM SATPATHY Vs. PREMLAL SUNA
|
May 4, 2015 |
|
HARI KHILLO AND ANOTHER Vs. STATE OF ORISSA
|
September 22, 2015 |
|
HARI SANKAR SAHU Vs. EXECUTIVE OFFICER, BARIPADA MUNICIPALITY
|
July 3, 2015 |
|
HARI SWAIN Vs. STATE OF ORISSA
|
August 25, 2015 |
|
HARIBANDHU NANDA Vs. SANTOSH KUMAR NANDA AND ANOTHER
|
July 27, 2015 |
|
HARIHAR HOTA AND ORS. Vs. CHIEF EXECUTIVE OFFICER (M.D.), NESCO AND ORS.
|
August 25, 2015 |
|
HARIHAR PRASAD DAS Vs. CHAIRMAN, ODISHA GRAMYA BANK AND ORS.
|
August 18, 2015 |
|
HATI AND ORS. Vs. STATE OF ORISSA
|
October 30, 2015 |
|
HEMALATA MOHAPATRA Vs. COLLECTOR, BHADRAK AND ORS.
|
September 22, 2015 |
|
HIMANSHU SEKHAR MISHRA Vs. ORISSA BRIDGE CONSTRUCTION CORPORATION LTD. AND ORS.
|
January 29, 2015 |
|
HRUDANANDA DIXIT Vs. SMT. KANAKALATA PANDA
|
November 3, 2015 |
|
HRUDANANDA PANDA & OTHERS Vs. EKADASI JENA
|
December 11, 2015 |
|
HRUSHIKESH PANDA AND ORS. Vs. STATE OF ORISSA
|
December 24, 2015 |
|
HRUSIKESH PRADHAN Vs. STATE OF ORISSA & OTHERS
|
July 15, 2015 |
|
INDIAN OIL CORPORATION LIMITED Vs. M/S. EASTERN AUTOMOBILES
|
June 17, 2015 |
|
INDIRA MOHAPATRA Vs. STATE OF ODISHA
|
July 9, 2015 |
|
INDRA HANTAL Vs. STATE OF ORISSA
|
September 22, 2015 |
|
INDUMATI JENA Vs. SUB-COLLECTOR AND ORS.
|
April 3, 2015 |
|
INSTITUTE OF RURAL DEVELOPMENT AND ORS. Vs. STATE OF ORISSA AND ORS.
|
June 22, 2015 |
|
ISHWAR CHANDRA PRUSTI AND ORS. Vs. R.T.O. AND ORS.
|
February 5, 2015 |
|
ISWAR ATTAKA AND ORS. Vs. STATE OF ORISSA
|
September 14, 2015 |
|
IVA DUTTA AND OTHERS Vs. PRATAP KUMAR DEY & OTHERS
|
November 16, 2015 |
|
J.S. CONSTRUCTION PVT. LTD. Vs. CHIEF ENGINEER AND ORS.
|
February 6, 2015 |
|
JABAR Vs. STATE OF ORISSA AND ORS.
|
July 30, 2015 |
|
JADU BEHERA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
|
September 25, 2015 |
|
JADUNATH PRADHAN Vs. STATE
|
January 5, 2015 |
|
JAGABANDHU BANDA AND ANOTHER Vs. STATE OF ORISSA
|
September 22, 2015 |
|
JAGABANDHU ROUT Vs. COLLECTOR, KENDRAPARA
|
April 20, 2015 |
|
JAGADISH MAHANTA Vs. SATE OF ORISSA
|
February 6, 2015 |
|
JAGANNATH MAHAPATRA Vs. STATE OF ORISSA AND ORS.
|
November 16, 2015 |
|
JAGANNATH PANDA Vs. NARAYAN MOHAPATRA AND ANOTHER
|
October 16, 2015 |
|
JAGANNATH SAHOO Vs. STATE OF ODISHA
|
July 24, 2015 |
|
JAGANNATHDHAM SUPERSTRUCTURES PVT. LTD. Vs. GENERAL MANAGER, EAST COAST RAILWAYS AND ORS.
|
January 16, 2015 |
|
JAI BALAJI JYOTI STEELS LTD. Vs. DEPUTY COMMISSIONER OF SALES TAX AND ORS.
|
February 10, 2015 |
|
JAJATI KESHARI RAY & ANOTHER Vs. COLLECTOR,KHURDA,BHUBANESWAR AND OTHERS
|
December 22, 2015 |
|
JALABI SAHA Vs. FOOD CORPORATION OF INDIA
|
February 27, 2015 |
|
JALLEPALLY NARASINGHAM MURTY Vs. STATE OF ORISSA AND ORS.
|
November 24, 2015 |
|
JAMUNA DAS AND ORS. Vs. MOCHIRAM BEHERA AND ORS.
|
August 21, 2015 |
|
JANJALI BEWA @ JANLI BEWA (DEAD) Vs. BHIMA ROUT (DEAD)
|
December 14, 2015 |
|
JASOBANTI PRADHAN Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
April 9, 2015 |
|
JATADHARI SAMAL Vs. STATE OF ODISHA AND ORS.
|
February 24, 2015 |
|
JAYADEV PADHI Vs. STATE OF ORISSA AND ORS.
|
July 16, 2015 |
|
JAYADEV PARIDA Vs. BALASORE GRAMYA BANK
|
November 24, 2015 |
|
JAYADEV PRADHAN Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, KHURDA
|
September 4, 2015 |
|
JAYANARAYAN MISHRA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
November 24, 2015 |
|
JAYANARAYAN MOHANTA Vs. RATNAKAR MOHANTY AND ORS.
|
July 10, 2015 |
|
JAYANTA KUMAR BHANJA AND ORS. Vs. CHITTA RANJAN BHANJA AND ORS.
|
December 3, 2015 |
|
JAYANTA KUMAR RATH Vs. PRAVAS KUMAR RATH
|
December 14, 2015 |
|
JAYANTI KAR AND ORS. Vs. DILLIP KUMAR PATNAIK AND ORS.
|
December 9, 2015 |
|
JAYAPRAKASH MISHRA Vs. COMMISSIONER OF ENDOWMENT
|
April 17, 2015 |
|
JAYARAM Vs. HARAMANI BEHERA AND ORS.
|
April 22, 2015 |
|
JAYASEN PARICHA Vs. GANDAHATI GRAM PANCHAYAT AND ORS.
|
October 30, 2015 |
|
JAYASEN PATRA AND ORS. Vs. ORISSA POWER GENERATION CORPORATION LIMITED AND ORS.
|
October 9, 2015 |
|
JEEVAN DHARA WOMENS COMMUNITY TRUST (NGO) AND ORS. Vs. STATE BANK OF INDIA
|
November 10, 2015 |
|
JEMA DEI & OTHERS Vs. JANHA BEWA & OTHERS
|
December 18, 2015 |
|
JITENDRA BARIK Vs. KALIAPADA APAT
|
August 4, 2015 |
|
JITU LOHAR AND ORS. Vs. STATE OF ORISSA
|
March 3, 2015 |
|
JITURAM BOIPAL Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
JOGENDRA BEHERA Vs. CHAIRMAN, GRID CO. LTD. AND ORS.
|
April 23, 2015 |
|
JOGESH KUMAR SUNA Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
|
JOGINATH ROUT Vs. STATE OF ORISSA & OTHERS
|
September 23, 2015 |
|
JUKTA MAJHI Vs. COLLECTOR BOLANGIR AND ORS.
|
August 4, 2015 |
|
JUSTICE ASHOK KUMAR SAMANTARAY Vs. STATE OF ODISHA
|
April 7, 2015 |
|
JYOTI PRAKASH JENA AND ORS. Vs. KAVERI PATRA AND ORS.
|
January 8, 2015 |
|
JYOTSHNAMAYEE MISHRA AND ORS. Vs. A.D.M., BOUDH AND ORS.
|
September 23, 2015 |
|
K PRUTVIRAJ SINGH Vs. DEPUTY MANAGING DIRECTOR (PERSONNEL) APPELLATE AUTHORITY, STATE BANK OF INDIA CENTRAL OFFICE & OTHERS
|
March 17, 2015 |
|
K. KUSUMAMBA Vs. P. SASIBHUSHANA RAO
|
March 25, 2015 |
|
KABITA PRADHAN @ SMT PRAMILA KABITA NAYAK Vs. PRAMILA KABITA NAYAK @ BILASINI
|
December 22, 2015 |
|
KADAMBINI SATAPATHY Vs. COMMISSIONER, LAND RECORDS & SETTLEMENT, ODISHA, CUTTACK AND ORS.
|
December 24, 2015 |
|
KAHNEI CHARAN BISWAL Vs. STATE OF ORISSA AND ORS.
|
August 21, 2015 |
|
KALA VIKASH KENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
December 11, 2015 |
|
KALANAURIA TRADING CO. Vs. STATE OF ORISSA
|
July 30, 2015 |
|
KALI PRASAD DAS Vs. STATE OF ODISHA AND ORS.
|
October 16, 2015 |
|
KALI PRASANNA DASH Vs. ORISSA CONSTRUCTION CORPORATION
|
April 27, 2015 |
|
KALIA HATI AND ORS. Vs. STATE OF ODISHA AND ORS.
|
July 13, 2015 |
|
KALIA HATI AND ORS. Vs. STATE OF ODISHA AND ORS.
|
June 30, 2015 |
|
KALIA SINGH AND ORS. Vs. STATE OF ORISSA
|
July 14, 2015 |
|
KALINGA AUTO CENTRE PVT. LTD. Vs. STATE OF ODISHA
|
September 22, 2015 |
|
KALU SAHU AND ORS. Vs. KUNDANA SAHU AND ORS.
|
June 17, 2015 |
|
KALURAM BHOLANATH FIRM AND OTHERS Vs. DINABANDHU SINGH AND OTHERS
|
September 23, 2015 |
|
KAMAL KISHORE BAGARIA Vs. ERIC ALVARIS
|
February 5, 2015 |
|
KANDOI FINANCE PVT. LTD. Vs. KRUSHNA CHANDRA BEHERA
|
July 10, 2015 |
|
KANHU CHARAN MISHRA Vs. STATE OF ORISSA
|
November 24, 2015 |
|
KANNU SEETARAM BEHERA ALIAS SEETARAM BEHERA Vs. MANDALA VENKATGIRI & OTHERS
|
April 22, 2015 |
|
KANTADEVI GUPTA Vs. STATE OF ODISHA (VIGILANCE)
|
November 10, 2015 |
|
KAPA Vs. SATE OF ODISHA AND ORS.
|
May 14, 2015 |
|
KARTIKA BEHERA Vs. MANOJ KUMAR SAHOO & ANOTHER
|
December 3, 2015 |
|
KARUNAKAR KHANDAPANI Vs. STATE OF ORISSA
|
April 3, 2015 |
|
KASHINATH DAS MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
July 24, 2015 |
|
KASINATH NAYAK Vs. STATE OF ODISHA AND ORS.
|
November 19, 2015 |
|
KATHIA AND ORS. Vs. STATE OF ORISSA
|
November 27, 2015 |
|
KEDAR NATH NAYAK AND ORS. Vs. SISIRA DEI AND ORS.
|
July 15, 2015 |
|
KEDARNATH NAYAK AND ORS. Vs. STATE OF ODISHA AND ORS.
|
March 4, 2015 |
|
KESHAB CHARAN MOHANTY Vs. STATE OF ODISHA AND ORS.
|
November 5, 2015 |
|
KESHAB PANDA Vs. STATE
|
December 10, 2015 |
|
KESHAB SAHUKAR Vs. STATE OF ORISSA
|
January 9, 2015 |
|
KHAGESWAR KUNAR AND ORS. Vs. STATE OF ORISSA
|
May 8, 2015 |
|
KHETRAMOHAN TRIPATHY AND ORS. Vs. BASUDEV ACHARYA
|
December 4, 2015 |
|
KHIROD KU. PATRA AND ORS. Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
April 16, 2015 |
|
KHIRODINI AND ORS. Vs. DINAMANI SUNA
|
November 5, 2015 |
|
KIRAN KUMARI BRAHMA Vs. BANSIDHAR BARIK AND OTHERS
|
July 10, 2015 |
|
KIRANABALA PUJARI Vs. STATE BANK OF INDIA AND ORS.
|
September 14, 2015 |
|
KIRTAN BIHARI SAHOO Vs. DILLIP KU. MAHARANA AND ORS.
|
February 25, 2015 |
|
KISHAN KUMAR GOYEL Vs. BHAGWATI CHAND AND ORS.
|
November 16, 2015 |
|
KISHORE CHANDRA NATH AND ORS. Vs. KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY, ANGUL AND ORS.
|
August 26, 2015 |
|
KISHORE KUMAR SAHOO Vs. BAIJANTIMALA SAHOO
|
January 16, 2015 |
|
KISHORE ROUT Vs. STATE OF ODISHA AND ORS.
|
August 26, 2015 |
|
KRISHNA @ KRUSHNA KUMARI RATH Vs. KARAM CHAND MISHRA AND OTHERS
|
December 18, 2015 |
|
KRISHNA POULTRY FARM AND ORS. Vs. STATE OF ORISSA
|
August 18, 2015 |
|
KRUPA BHOI Vs. KESHAN MAJHI AND ORS.
|
December 1, 2015 |
|
KRUPASINDHU DASH Vs. STATE OF ORISSA
|
April 25, 2015 |
|
KRUSHNA CH. BEHERA AND ORS. Vs. STATE OF ORISSA
|
April 9, 2015 |
|
KRUSHNA CH. PATI Vs. BASANTA PANIGRAHI AND ORS.
|
November 20, 2015 |
|
KRUSHNA CHANDRA BEHERA Vs. UNION OF INDIA AND ORS.
|
March 12, 2015 |
|
KRUSHNA CHANDRA SAHU Vs. STATE OF ODISHA AND ORS.
|
April 25, 2015 |
|
KULABATI PASSAYAT Vs. HEMANTA KUMAR PUROHIT
|
December 15, 2015 |
|
KUMARI SAHU AND ORS. Vs. SUDHANSU BHUSAN MEHER
|
May 14, 2015 |
|
KUMI Vs. STATE OF ORISSA
|
May 12, 2015 |
|
KUMUDA PANDA AND ORS. Vs. SASHIKANTA PANDA AND ORS.
|
February 5, 2015 |
|
KUNJALATA DANG Vs. GAYATRI MAHAKUR
|
March 11, 2015 |
|
LABANAYABATI MAHAKUL @ BAG Vs. GOPINATH MAHAKUL AND OTHERS
|
December 4, 2015 |
|
LAKHIN MUNDA AND ANOTHER Vs. COLLECTOR, MAYURBHANJ AND OTHERS
|
October 5, 2015 |
|
LALITA BAL AND ORS. Vs. CONTROLLER OF EXAMINATIONS, INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ORS.
|
September 29, 2015 |
|
LAND ACQUISITION OFFICER Vs. KALA KHADIA
|
February 5, 2015 |
|
LAND ACQUISITION ZONE OFFICER, TALCHER-SAMBALPUR RAIL LINK, ANGUL Vs. SANATAN BEHERA (DEAD), SMT TULASI BEHERA AND OTHERS
|
March 30, 2015 |
|
LAXMAN BACHHA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 27, 2015 |
|
LAXMAN KUMAR SAHOO Vs. CHAIRMAN-CUM-MANAGING DIRECTOR O.S.R.T.C. AND ORS.
|
July 14, 2015 |
|
LAXMI BEHERA Vs. ASHOK KUMAR DAS AND ORS.
|
September 25, 2015 |
|
LAXMI MOHANTY Vs. STATE OF ORISSA AND ORS.
|
January 29, 2015 |
|
LAXMIDHAR BISWAL Vs. DURYODHAN PRADHAN
|
October 7, 2015 |
|
LAXMIDHAR DEHURI Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
|
LAXMIDHAR SAHU Vs. BHIMA SAHU AND OTHERS
|
April 17, 2015 |
|
LAXMIKANTA MOHANTA & OTHERS Vs. MANAGING DIRECTOR, NESCO & OTHERS
|
April 22, 2015 |
|
LAXMINARAYAN PANIGRAHI (DEAD) BY HIS LRS SUSAMA PANIGRAHI AND OTHERS Vs. PANCHANANA PANDA AND OTHERS
|
June 17, 2015 |
|
LAXMIPRIYA BARIK Vs. STATE OF ORISSA AND ORS.
|
April 29, 2015 |
|
LORD JAGANNATH MAHAPRABHU Vs. LAXMIKANTA PRADHAN AND ORS.
|
August 13, 2015 |
|
M. NAGESWARA RAO Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND ORS.
|
May 13, 2015 |
|
M/S. BRAHMANI RIVER PELLETS LTD. Vs. M/S. NEM ENGINEERING PROJECTS PVT. LTD.
|
October 16, 2015 |
|
M/S. KALINGA FOOTWEAR Vs. STATE OF ORISSA
|
November 18, 2015 |
|
M/S. MIDEAST INTEGRATED STEEL LIMITED Vs. STATE OF ODISHA
|
December 16, 2015 |
|
M/S. ORISSA SPINNING MILLS LTD. Vs. M/S. OCL INDIA LTD. AND OTHERS
|
February 25, 2015 |
|
M/S. R.K. BEHURIA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
|
July 16, 2015 |
|
M/S.UTKAL POLYWEAVE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 13, 2015 |
|
MAA ENGINEERING Vs. REGISTRAR, CESTAT, KOLKATA
|
August 31, 2015 |
|
MAA JAGATJANANI & ORS Vs. STATE OF ODISHA & ORS
|
March 27, 2015 |
|
MADAN MOHAN MOHANTA Vs. BIDYADHAR MAHANTA AND OTHERS
|
November 4, 2015 |
|
MADHABA CHANDRA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
April 15, 2015 |
|
MADHUMALA BISOYEE AND ORS. Vs. ODISHA PUBLIC SERVICE COMMISSION AND ORS.
|
July 28, 2015 |
|
MADHUSMITA SAMANT Vs. RAJESH SINGH
|
February 25, 2015 |
|
MADHUSUDAN PATTNAIK @ BAISAKHU PATTNAIK Vs. MANGELAL SARADA AND OTHERS
|
May 8, 2015 |
|
MADHUSUDAN SAHU Vs. JHUNUMANI BEHERA AND ORS.
|
November 6, 2015 |
|
MADRASI CHAMPIA Vs. STATE OF ORISSA
|
December 22, 2015 |
|
MAGUNI CHHATRIA Vs. COLLECTOR, BALANGIR
|
April 8, 2015 |
|
MAHESWAR DAS AND ORS. Vs. HARISH CH. SAHU AND ORS.
|
January 9, 2015 |
|
MAHIMA GOSAIN BIJE MAHIMAGADI Vs. KAUPINIDHARI MAHIMA SAMAJ
|
June 26, 2015 |
|
MALA MALLIK AND ORS. Vs. SHYAM SUNDAR DAS AND ORS.
|
April 20, 2015 |
|
MALABIKA MURMU Vs. STATE OF ODISHA & OTHERS
|
November 23, 2015 |
|
MALATI @ MAHADEI Vs. JHINTIKA BEWA AND OTHERS
|
November 16, 2015 |
|
MAMATA MAYEE SAHOO Vs. ABINASH SAHOO
|
May 6, 2015 |
|
MANAS KUMAR BEHERA Vs. STATE OF ORISSA
|
February 24, 2015 |
|
MANAS RANJAN MOHANTY Vs. STATE OF ORISSA (VIG.)
|
October 26, 2015 |
|
MANASI SARITA DASH Vs. MAHENDRA KUMAR NATH
|
February 19, 2015 |
|
MANDIA NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COAL FIELDS (MCL) AND ORS.
|
March 24, 2015 |
|
MANGALA HANTAL AND ANOTHER Vs. STATE OF ORISSA
|
September 22, 2015 |
|
MANISHA ENTERPRISES AND ORS. Vs. THE STATE OF ORISSA AND ORS.
|
February 20, 2015 |
|
MANJUSRI DAS Vs. COLLECTOR, NAYAGARH AND ORS.
|
May 4, 2015 |
|
MANOJ BEHERA Vs. STATE OF ORISSA
|
November 12, 2015 |
|
MANORAMA DAS Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, BALASORE AND ORS.
|
September 25, 2015 |
|
MANORAMA PATRI AND ORS. Vs. STATE OF ODISHA AND ORS.
|
December 9, 2015 |
|
MANORANJAN KHADENGA Vs. CHAIRMAN ORISSA FOREST DEVELOPMENT CORPORATION LTD. AND ORS.
|
December 15, 2015 |
|
MARUTI STEEL MOULDING PVT. LTD. AND ORS. Vs. O.E.R.C. AND ORS.
|
December 8, 2015 |
|
MATHAI NAIK Vs. SITARAM NAIK
|
March 16, 2015 |
|
MATKA ALIAS NARANGA MUNDA Vs. STATE OF ORISSA
|
April 25, 2015 |
|
MAYABATI MOHANTA AND OTHERS Vs. SHANKARSAN KALIA & OTHERS
|
October 14, 2015 |
|
MD SIRAJ Vs. IRCON INTERNATIONAL LTD & OTHERS
|
September 15, 2015 |
|
MEERA PRADHAN Vs. SUNIL PRADHAN
|
August 28, 2015 |
|
MEGHANAD NAYAK Vs. REPUBLIC OF INDIA
|
March 2, 2015 |
|
MEGHANADA MALLICK Vs. STATE OF ORISSA
|
August 28, 2015 |
|
MENJA NAIK Vs. BHIMA NAIK AND ORS.
|
December 3, 2015 |
|
MIDEAST INTEGRATED STEEL LIMITED AND ORS. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LIMITED
|
July 23, 2015 |
|
MIDEAST INTEGRATED STEELS LTD Vs. KHATAU NARBHERAM & CO
|
October 15, 2015 |
|
MINAKSHI DUTTA AND ORS. Vs. SAHADEB PRADHAN AND ORS.
|
January 21, 2015 |
|
MINI SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 4, 2015 |
|
MIR NAGVI ASKARI Vs. ANDHRA BANK AND ORS.
|
July 9, 2015 |
|
MIRZA GOLAM JELANI BAIG Vs. PRABIR KUMAR SAMAL AND ORS.
|
August 26, 2015 |
|
MITU BEHERA Vs. COLLECTOR AND ORS.
|
February 5, 2015 |
|
MOHAMMAD KHALIL Vs. SK. TAMIYUDDIN
|
December 9, 2015 |
|
MOHAMMED JAMSED Vs. SK. ALTAB
|
August 12, 2015 |
|
MOHAMMED YAMIN Vs. SAMBALPUR UNIVERSITY AND ORS.
|
July 28, 2015 |
|
MOHAN CHANDRA NAIK Vs. ENGINEERS INDIA LIMITED AND ORS.
|
September 29, 2015 |
|
MRUTUNJAYA NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 22, 2015 |
|
MST. DROPADI BERIHA Vs. PRASANTA KUMAR BERIHA AND OTHERS
|
December 2, 2015 |
|
MST. LALITA MAHANANDA Vs. SRI RAJARAM LUHAR
|
June 17, 2015 |
|
MUKESH PRADHAN Vs. STATE OF ORISSA
|
December 8, 2015 |
|
MURALIDHAR BHOI Vs. STATE OF ODISHA AND ORS.
|
May 11, 2015 |
|
MUTURIMANI NAYAK Vs. STATE OF ORISSA AND ORS.
|
April 21, 2015 |
|
N. DHARMA RAO Vs. THE COLLECTOR AND ORS.
|
February 25, 2015 |
|
NABA KISHORE MAHALA Vs. STATE OF ORISSA AND OTHERS
|
August 18, 2015 |
|
NABAGHAN ROUT AND ORS. Vs. ORISSA LIFT IRRIGATION CORPORATION LTD. AND ORS.
|
March 11, 2015 |
|
NABAKISHORE RAJGURU MOHAPATRA Vs. THE LAND ACQUISITION OFFICER
|
February 16, 2015 |
|
NABAKISHORE RAJGURU MOHAPATRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 6, 2015 |
|
NADU PANGI Vs. STATE OF ORISSA
|
April 25, 2015 |
|
NAGA DAS AND ORS. Vs. STATE OF ORISSA
|
August 6, 2015 |
|
NAGARMAL AGRAWAL Vs. AKHAPATI SHASHI BHUSHAN PATRA AND ORS.
|
December 2, 2015 |
|
NAKULA SAHOO AND ORS. Vs. DURPADI SINGH AND ORS.
|
December 22, 2015 |
|
NAKULA SAHU Vs. SURESH CHANDRA BEHERDOLAI AND ORS.
|
October 1, 2015 |
|
NALINIPRAVA ROUT AND ORS. Vs. KANHU CHARAN SAHU
|
July 1, 2015 |
|
NARASINGHA PATTNAIK Vs. BOARD OF SECONDARY EDUCATION ODISHA AND ORS.
|
January 20, 2015 |
|
NARAYAN NANDA AND OTHERS Vs. KHETRAMOHAN PATRA AND OTHERS
|
July 31, 2015 |
|
NARAYAN PRADHAN Vs. STATE OF ODISHA
|
August 3, 2015 |
|
NARENDRA SAHU Vs. STATE OF ORISSA
|
November 23, 2015 |
|
NARMADA JENA Vs. BIDYADHAR SWAIN
|
April 24, 2015 |
|
NAROTTAM PATTANAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
May 5, 2015 |
|
NAROTTAM PRADHAN AND ORS. Vs. STATE OF ORISSA
|
August 6, 2015 |
|
NASIMA KHATUN AND OTHERS Vs. MOHD. JAMIA @ MAHABUD MIAN
|
October 7, 2015 |
|
NATHMAL SHARMA (DEAD) BY L RS AND ORS Vs. JAIDEV PANDEY (DEAD BY L RS ) AND ORS
|
November 16, 2015 |
|
NAYAN KUMARI DAS AND ORS. Vs. TRAILOKYANATH ROUT AND ORS.
|
July 7, 2015 |
|
NAYANA BHUYAN Vs. NARAYAN BHUYAN @ DALEI
|
November 18, 2015 |
|
NAYANA SAHOO AND OTHERS Vs. PARAMANANDA SAHOO (DEAD)
|
November 2, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JEMAMANI NAIK
|
May 15, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BHAGABAN BEHERA AND ORS.
|
December 11, 2015 |
|
NIHAR RANJAN PARIDA Vs. SOOCHNA DHAL & ORS.
|
December 3, 2015 |
|
NILAKANTHA RAIGURU AND ORS. Vs. PURI-KONARK DEVELOPMENT AUTHORITY AND ORS.
|
February 24, 2015 |
|
NILAMADHAB DEO Vs. MAJOR BALAKRUSHNA SHARMA
|
April 17, 2015 |
|
NILAMANI NAYAK Vs. SHANTILATA NAYAK AND ORS.
|
November 13, 2015 |
|
NIMAI CHARAN MOHAPATRA Vs. DIRECTOR OF ESTATE, GENERAL ADMINISTRATION DEPARTMENT, GOVT. OF ORISSA
|
May 4, 2015 |
|
NIMAI CHARAN ROUT Vs. GENERAL MANAGER, UTKAL ASBESTOS LTD.
|
July 10, 2015 |
|
NIRANJAN DASH Vs. STATE OF ORISSA
|
February 24, 2015 |
|
NIRANJAN MEKAP AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 30, 2015 |
|
NIRANJAN PATRA Vs. RAMARANI PATI AND OTHERS
|
October 6, 2015 |
|
NIRANJAN PRADHAN Vs. STATE OF ORISSA
|
June 24, 2015 |
|
NIRANJAN SAHU Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD. AND ORS.
|
August 14, 2015 |
|
NIRANJAN SETHI Vs. STATE BANK OF INDIA AND ORS.
|
July 13, 2015 |
|
NIRANJAN TRIPATHY Vs. REGIONAL MANAGER
|
August 4, 2015 |
|
NIRMAL ACHARYA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 6, 2015 |
|
NIRMAL KUMAR NAYAK Vs. STATE OF ODISHA
|
December 9, 2015 |
|
NIRMALI SAMAL Vs. STATE OF ORISSA AND ORS.
|
July 8, 2015 |
|
NIROJ KUMAR DAS Vs. UNITED BANK OF INDIA AND ORS
|
December 1, 2015 |
|
NIRUPAMA BARIK Vs. STATE OF ODISHA AND ORS.
|
July 7, 2015 |
|
NIRUPAMA BEHERA Vs. STATE OF ODISHA AND ORS.
|
June 19, 2015 |
|
NIRUPAMA MOHAPATRA Vs. SABYASACHI MOHAPATRA
|
July 1, 2015 |
|
NIRUPAMA PRATIHARI Vs. NABARAM PRADHAN
|
September 1, 2015 |
|
NISHAMANI PRADHAN @ GIRI Vs. SUBASINI GIRI
|
August 12, 2015 |
|
NITYANANDA SAHOOAND OTHERS Vs. URMILA TRIPATHY AND OTHERS
|
December 11, 2015 |
|
NOTIFIED AREA COUNCIL, TITILAGARH Vs. TITILAGARH CLUB
|
December 7, 2015 |
|
NRUSINGHA PR. SAHOO AND ORS. Vs. STATE OF ODISHA AND ORS.
|
February 24, 2015 |
|
NRUTANG GRAM PANCHAYAT Vs. STATE OF ORISSA AND ORS.
|
September 9, 2015 |
|
OCEANIC COLOUR LAB Vs. STATE BANK OF INDIA
|
July 15, 2015 |
|
ODISHA POWER GENERATION CORPORATION LTD. Vs. STATE OF ODISHA AND ORS.
|
March 30, 2015 |
|
ODISHA PUBLIC SERVICE COMMISSION Vs. PRIYAMBADA DAS
|
January 16, 2015 |
|
OM PRAKASH JUNEJA Vs. MST. HIRABATI SAHU AND ANR.
|
August 13, 2015 |
|
OM PRAKASH NANGALIA @ AGARWAL Vs. BANSIDHAR SAHA
|
January 15, 2015 |
|
ORIENTAL BANK OF COMMERCE Vs. MINARVA DASH AND ORS.
|
September 10, 2015 |
|
ORISSA MANGANESE AND MINERALS LTD. AND ORS. Vs. STATE OF ODISHA AND ORS.
|
March 4, 2015 |
|
OSSTA PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
October 1, 2015 |
|
P ARAKHITA SENAPATI Vs. P SABITRI SENAPATI
|
September 15, 2015 |
|
PABITRA @ PABITRA MOHAN PANDA & OTHERS Vs. BIPIN BIHARI PADHI & ANOTHER
|
December 4, 2015 |
|
PABITRA MOHAN MOHATO & ORS. Vs. BHARAT PETROLEUM CORPORATION LTD. & ORS.
|
December 4, 2015 |
|
PADALA BINDU MADHAVI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
|
May 1, 2015 |
|
PADMA CHARAN SAHOO Vs. HURA SAHOO & ORS.
|
November 27, 2015 |
|
PADMACHARAN MOHAPATRA Vs. DIVISIONAL FOREST OFFICER, PHULBANI
|
September 1, 2015 |
|
PADMANAVA BASTIA Vs. PURNA CHANDRA BASTIA AND OTHERS
|
October 9, 2015 |
|
PADMINI BEHERA AND OTHERS Vs. JAMUNA DEI
|
November 20, 2015 |
|
PANCHANAN PRADHAN Vs. RAM KISHAN AGRAWAL
|
December 22, 2015 |
|
PANDU KURTADI AND ANOTHER Vs. STATE OF ORISSA
|
September 22, 2015 |
|
PANKAJ KUMAR MALIK Vs. STATE OF ODISHA
|
October 15, 2015 |
|
PANKAJ NAIK AND OTHERS Vs. PARAMA PRADHAN AND OTHERS
|
July 31, 2015 |
|
PANKAJ PRUSTY AND ORS. Vs. STATE OF ORISSA
|
October 26, 2015 |
|
PARADIP PORT TRUST AND ORS. Vs. PARADIP MULTI CARGO BERTH PVT. LTD. AND ORS.
|
January 28, 2015 |
|
PARAMANANDA NAYAK Vs. THE CHIEF MANAGER, UCO BANK, COLLEGE SQUARE, CUTTACK & ANR.
|
December 22, 2015 |
|
PARAMESHWAR RAY AND ANOTHER Vs. RAMESWAR RAY
|
September 2, 2015 |
|
PARASU @ PARSURAM SAGADIA AND ANOTHER Vs. RAMACHANDRA @ RAMESH BEHERA
|
December 3, 2015 |
|
PARSURAM SAHU AND ORS. Vs. TUNI SAHU AND ORS.
|
August 26, 2015 |
|
PATASI DEVI AND ORS. Vs. JAGDISH PRASAD KHANDELWAL AND ORS.
|
November 4, 2015 |
|
PATNAIK MINERALS (P) LIMITED AND ORS. Vs. UNION OF INDIA
|
April 3, 2015 |
|
PENTA SABAR Vs. STATE OF ORISSA
|
January 12, 2015 |
|
PHULMATI AGRAWAL Vs. NABIN KUMAR SAHU AND OTHERS
|
November 17, 2015 |
|
PITAMBAR SARANGI Vs. RUKUNI SARANGI
|
March 16, 2015 |
|
PIYUSH HASMUKHLAL DESAI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS (ISKCON)
|
January 8, 2015 |
|
PRABHAKAR PANIGRAHY Vs. SUBASH CHANDRA PANIGRAHY
|
August 13, 2015 |
|
PRABHANJAN MOHANTY AND ORS. Vs. TRIPURARI SHARAN AND ORS.
|
December 7, 2015 |
|
PRADEEP MOHARATHY Vs. STATE OF ODISHA
|
February 4, 2015 |
|
PRADIP SAHOO AND ORS. Vs. STATE OF ORISSA
|
March 24, 2015 |
|
PRAFULLA KU MOHAPATRA Vs. STATE OF ORISSA
|
July 22, 2015 |
|
PRAFULLA KU. MEHER AND ORS. Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
|
August 17, 2015 |
|
PRAFULLA KUMAR DASH Vs. JAGANNATH DAS
|
September 4, 2015 |
|
PRAFULLA KUMAR PATEL Vs. STATE OF ORISSA
|
November 23, 2015 |
|
PRAFULLA KUMAR SUPAKAR Vs. STATE OF ORISSA AND ORS.
|
April 24, 2015 |
|
PRAFULLA KUMAR SWAIN Vs. KALANDI KANDI AND ORS.
|
November 2, 2015 |
|
PRAFULLA NAIK AND ORS. Vs. STATE OF ORISSA
|
February 23, 2015 |
|
PRAGYAN PRASAMITA MAHAPATRA Vs. STATE OF ODISHA & OTHERS
|
October 16, 2015 |
|
PRAHALLAD BHOL Vs. JAGANNATH MAHAPRABHU BIJE
|
August 28, 2015 |
|
PRAHALLAD BHOL Vs. JAGANNATH MAHAPRABHU BIJE SRIKHETRA MARFAT RAJGOPAL RAMANUJ DAS & ANOTHER
|
August 26, 2015 |
|
PRAHALLAD DALEI Vs. STATE OF ODISHA AND ORS.
|
October 9, 2015 |
|
PRAHALLAD DALEI Vs. STATE OF ODISHA AND OTHERS
|
October 13, 2015 |
|
PRAKASH CHANDRA BHOI Vs. STATE OF ORISSA
|
April 22, 2015 |
|
PRAKASH KU. BISOI Vs. STATE OF ORISSA
|
April 23, 2015 |
|
PRAKASH MISHRA Vs. STATE OF ODISHA AND ORS.
|
June 19, 2015 |
|
PRAMILA BEHERA Vs. NARAYAN PATI AND ORS.
|
December 1, 2015 |
|
PRAMILABALA BEHERA Vs. SUKANTA KUMAR JENA & OTHERS
|
September 4, 2015 |
|
PRAMODINI PATTNAIK AND ORS. Vs. JAYASHREE TARAI AND ORS.
|
December 11, 2015 |
|
PRANAB KUMAR SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 30, 2015 |
|
PRANATI BISWAL Vs. M.D., PURI BEACH RESORT (P) LTD.
|
August 28, 2015 |
|
PRASANNA KUMAR ACHARYA Vs. STATE OF ORISSA
|
May 5, 2015 |
|
PRASANTA BEHERA Vs. SUKANT @ KUNI BEHERA
|
February 19, 2015 |
|
PRASANTA KUMAR MOHANTA Vs. ADDL. DISTRICT MAGISTRATE (OLR)
|
April 10, 2015 |
|
PRASANTA KUMAR SAMAL Vs. STATE OF ODISHA AND ORS.
|
August 28, 2015 |
|
PRASANTA MOHAPATRA Vs. KAMAL BHUTIA AND ORS.
|
June 17, 2015 |
|
PRATAP BEHERA AND ORS. Vs. STATE OF ORISSA
|
August 20, 2015 |
|
PRATAP CHANDRA BEHERA AND ORS. Vs. SARAT CHANDRA BEHERA AND ORS.
|
August 20, 2015 |
|
PRATAP CHANDRA DIKHIT AND ANOTHER Vs. DISTRICT JUDGE, GANJAM, BERHAMPUR AND OTHERS
|
July 31, 2015 |
|
PRATAPA EKKA Vs. UNION OF INDIA
|
January 20, 2015 |
|
PRATIBHA PRAKASH BHAWAN Vs. STATE OF ORISSA AND OTHERS
|
August 11, 2015 |
|
PRATIMA NANDA Vs. ECOS EYE HOSPITAL AND ORS.
|
May 5, 2015 |
|
PRATIMA NAYAK Vs. MANAS RANJAN NAYAK
|
November 19, 2015 |
|
PRATIVA SAMANT Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 24, 2015 |
|
PRATYUSHA RAJESHWARI SINGH Vs. RUDRA MADHAB RAY
|
December 24, 2015 |
|
PRAVAT KISHORE MOHANTY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE POLICE HOUSING AND WELFARE CORPORATION LTD. AND ORS.
|
February 19, 2015 |
|
PRAVAT KUMAR MISHRA Vs. STATE OF ORISSA AND ORS.
|
September 22, 2015 |
|
PRAVAT RANJAN MOHANTY Vs. RUKMAYANEE MANGARAJ
|
July 14, 2015 |
|
PRAVATI PANDA Vs. THE COLLECTOR, RAYAGADA AND ORS.
|
March 18, 2015 |
|
PRAVIN KUMAR LOHANI AND ORS. Vs. RAMA NARAYAN DWIBEDI AND ORS.
|
June 17, 2015 |
|
PREETI BHATIA Vs. REPUBLIC OF INDIA
|
March 16, 2015 |
|
PREMALATA PANDA Vs. STATE OF ODISHA AND ORS.
|
July 14, 2015 |
|
PRINCE TALKIES Vs. STATE OF ODISHA
|
August 31, 2015 |
|
PRITAM CHAND AND ORS. Vs. THE DIRECTOR, STATE COUNCIL FOR TECHNICAL EDUCATION AND VOCATIONAL TRAINING AND ORS.
|
August 26, 2015 |
|
PRIYABRATA MOHANTY Vs. STATE OF ORISSA
|
June 19, 2015 |
|
PROPRIETOR, M/S. SADHANA AUSADHALAYA, DACCA AND ANOTHER Vs. SMT. TAPASI ROY
|
January 9, 2015 |
|
PURNA CHANDRA PADHI Vs. UNION OF INDIA AND ORS.
|
May 5, 2015 |
|
PURNA CHANDRA PANDA Vs. STATE OF ORISSA AND ORS.
|
September 2, 2015 |
|
PURNA CHANDRA RATH Vs. STATE OF ORISSA
|
September 25, 2015 |
|
PURNA CHANDRA SAHU Vs. BAIKUNTHA SAHOO AND OTHERS
|
July 10, 2015 |
|
PURUSOTTAM PATI AND ORS. Vs. STATE OF ODISHA AND ORS.
|
October 8, 2015 |
|
PUSPANJALI JENA Vs. BANABIHARI JENA
|
September 15, 2015 |
|
PUSPANJALI MISHRA Vs. VICE-CHANCELLOR, UTKAL UNIVERSITY AND ORS.
|
September 10, 2015 |
|
QAISAR IQBAL ALI Vs. STATE OF ODISHA AND ORS.
|
December 3, 2015 |
|
RABINARAYAN DAS AND OTHERS Vs. ASKHYA KUMAR BARIK AND ANOTHER
|
December 3, 2015 |
|
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI AND OTHERS
|
November 24, 2015 |
|
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI AND ORS.
|
February 23, 2015 |
|
RABINARAYAN NAYAK Vs. STATE OF ORISSA AND ORS.
|
May 5, 2015 |
|
RABINARAYAN SARANGI Vs. TARULATA SARANGI
|
March 25, 2015 |
|
RABINDRA KUMAR MOHANTY Vs. SUJATA MOHAPATRA AND ORS.
|
July 10, 2015 |
|
RABINDRA LELE AND ORS. Vs. GEORGE BHAKTAN
|
June 22, 2015 |
|
RABINDRA NATH TIRIYA Vs. THE DIRECTOR (REFINERIES), IOCL AND ORS.
|
September 16, 2015 |
|
RABINDRA SAHOO Vs. STATE OF ORISSA
|
July 6, 2015 |
|
RABINDRANATH ALIAS RABINDRA JENA Vs. BIJAYA KUMAR BHUYAN AND ANOTHER
|
October 15, 2015 |
|
RAGHUNATH BHANJ Vs. STATE OF ORISSA
|
April 9, 2015 |
|
RAGHUNATH LENKA Vs. STATE OF ORISSA & ANR.
|
November 9, 2015 |
|
RAJAKISHORE BISWAL Vs. MOHAN CHARAN BISWAL
|
September 21, 2015 |
|
RAJAN MISHRA AND ORS. Vs. STATE OF ORISSA
|
December 24, 2015 |
|
RAJANI PATEL Vs. NARESH CHANDRA NAIK
|
May 13, 2015 |
|
RAJAT KUMAR MOHANTY AND ORS. Vs. SARAT CHANDRA PANDA AND ORS.
|
August 26, 2015 |
|
RAJENDRA BISWAL Vs. BHAGABAN JENA
|
March 16, 2015 |
|
RAJENDRA KUMAR PANDA AND ORS. Vs. STATE OF ODISHA AND ORS.
|
April 24, 2015 |
|
RAJENDRA KUMAR PATI Vs. UNION OF INDIA
|
January 6, 2015 |
|
RAJENDRA NARAYAN SANTI Vs. BAILOCHAN SANTI
|
September 23, 2015 |
|
RAJESH GADODIA Vs. STATE OF ORISSA AND ORS.
|
December 24, 2015 |
|
RAJESH VIG Vs. SHIV PRAKASH MUNDRA
|
June 17, 2015 |
|
RAJIB ROUT Vs. STATE OF ORISSA
|
March 9, 2015 |
|
RAJKISHORE BANTH AND OTHERS Vs. SUB-COLLECTOR-CUM-EXECUTIVE OFFICER, DEBOTTAR, NAYAGARH & OTHERS
|
October 9, 2015 |
|
RAJMAT MAJHI AND ORS Vs. STATE OF ORISSA AND ANR.
|
July 22, 2015 |
|
RAJU AND ORS. Vs. STATE OF ORISSA
|
November 19, 2015 |
|
RAM SANKAR PATNAIK Vs. TRINATH SABAT AND OTHERS
|
August 11, 2015 |
|
RAM SUBHABAN KUCHHI @ KUSWAHA AND ANOTHER Vs. STATE OF ORISSA
|
June 17, 2015 |
|
RAMA CHANDRA CHAUDHURY Vs. STATE OF ORISSA
|
July 22, 2015 |
|
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C.B.I)
|
August 14, 2015 |
|
RAMA CHANDRA PRUSTY Vs. BIDYADHAR PRUSTY AND OTHERS
|
December 11, 2015 |
|
RAMABALLAHABA MISHRA Vs. SOMANATH SATPATHY
|
June 17, 2015 |
|
RAMAKANT NAIK AND ORS. Vs. BHANJA DALABEHERA
|
February 13, 2015 |
|
RAMAKANTA PARIJA Vs. DEPUTY CHIEF MINING ENGINEER, BELPAHAR
|
October 9, 2015 |
|
RAMAKANTA PATNAIK AND ORS. Vs. SURESH CHANDRA SAHOO AND ORS.
|
November 13, 2015 |
|
RAMAMANI DEO @ SAMAL Vs. GANGADHAR AICH AND OTHERS
|
February 5, 2015 |
|
RAMASWAMI BANDA AND ANOTHER Vs. STATE OF ORISSA
|
September 22, 2015 |
|
RAMESH CHANDRA MAHALIK Vs. STATE OF ORISSA (VIGILANCE)
|
February 19, 2015 |
|
RAMESH CHANDRA MOHAPATRA Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
|
April 3, 2015 |
|
RAMESH PRADHAN Vs. STATE OF ORISSA AND ORS.
|
November 3, 2015 |
|
RAMESWAR BADI Vs. STATE OF ORISSA
|
January 16, 2015 |
|
RANJAN KUMAR DAS Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 12, 2015 |
|
RANJAN PRADHAN & ORS. Vs. STATE OF ORISSA & ORS.
|
November 18, 2015 |
|
RANJANA RANI PANDA AND ORS. Vs. SANJAY KUMAR PANDA
|
December 22, 2015 |
|
RANJIT KUMAR NAYAK Vs. FCI AND ORS.
|
August 18, 2015 |
|
RANJIT KUMAR PATNAIK Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD
|
May 1, 2015 |
|
RANJITA ROUT Vs. STATE OF ORISSA AND ORS
|
September 7, 2015 |
|
RASHMI RANJAN NAYAK AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 18, 2015 |
|
RASHMI RANJAN PAIKRAY Vs. STATE OF ORISSA
|
September 9, 2015 |
|
RASHMITA BARIK Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
August 18, 2015 |
|
RASMI METALIKS LIMITED Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, ODISHA MINING CORPORATION LTD. AND ORS.
|
January 22, 2015 |
|
RASMITA GAMANG Vs. BERHAMPUR UNIVERSITY AND ORS.
|
May 12, 2015 |
|
RATIKANTA PANDA Vs. UCO. BANK AND OTHERS
|
August 26, 2015 |
|
RATIKANTA RAY Vs. STATE OF ODISHA
|
January 29, 2015 |
|
RATNAKAR DALAI Vs. KRUSHNA CHANDRA PRADHAN AND OTHERS
|
April 24, 2015 |
|
REBATI KHUNTIA AND ORS. Vs. DEBI PRASAD RATH
|
May 8, 2015 |
|
REETA NAYAK Vs. STATE OF ORISSA AND ORS.
|
September 3, 2015 |
|
RITESH KUMAR PATEL Vs. KISHORE CHANDRA PATEL AND ORS.
|
March 8, 2015 |
|
RITESH KUMAR PATEL @ RITESH PATEL Vs. KISHORE CHANDRA PATEL AND OTHERS
|
August 3, 2015 |
|
RITLAL PRASAD MANDAL Vs. THE CHIEF GENERAL MANAGER MAHANADI COALFIELD LTD.
|
August 6, 2015 |
|
ROHITA AMANTA Vs. STATE OF ORISSA
|
May 12, 2015 |
|
ROHITA KUMAR BEURA Vs. PRAMILA SAMANTARAY AND ORS.
|
September 23, 2015 |
|
RUKMANI PANDA Vs. STATE OF ORISSA AND OTHERS
|
May 12, 2015 |
|
S K JAHUR Vs. STATE OF ORISSA
|
December 16, 2015 |
|
S.B.S. INDUSTRIES AND ORS. Vs. STATE OF ODISHA AND ORS.
|
February 11, 2015 |
|
S.D.O., TELECOM, JALESWAR Vs. PRESIDING OFFICER-CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
August 4, 2015 |
|
SABITA SAHU AND ORS. Vs. ANIL KUMAR SAHU AND ORS.
|
March 4, 2015 |
|
SABITRI BUCHWANI AND OTHERS Vs. NARENDRA CHANDRA PANDEY
|
September 7, 2015 |
|
SABITRI PADHI AND OTHERS Vs. MANDAKINI SATPATHY AND OTHERS
|
August 6, 2015 |
|
SABITRI PANIGRAHI & OTHERS Vs. KRUSHNA CHANDRA PANIGRAHI
|
December 18, 2015 |
|
SADANANDA Vs. NANDITA
|
December 16, 2015 |
|
SADANANDA MUTIKA Vs. LADI TRINATH RAO AND ORS.
|
November 16, 2015 |
|
SAGARILAL MURMU AND ORS. Vs. STATE OF ODISHA AND ORS.
|
July 28, 2015 |
|
SAILABALA BARIK AND ORS. Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
February 20, 2015 |
|
SAILENDRI NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
June 23, 2015 |
|
SAJRAT KUMAR ROUT @ KALIA Vs. STATE OF ORISSA
|
April 9, 2015 |
|
SAKUNTALA MUNDARI Vs. STATE OF ORISSA
|
March 25, 2015 |
|
SALIL KUMAR MOHANTY Vs. TRUPTIMAYEE PATTNAIK @ MOHANTY
|
October 5, 2015 |
|
SAMARENDRA KUMAR PARICHHA Vs. RANJIT PRATAP SINGHDEO AND OTHERS
|
December 16, 2015 |
|
SAMRAT PANDA AND ORS. Vs. STATE OF ODISHA
|
June 10, 2015 |
|
SANATAN DAS AND ORS. Vs. AHALYA DEI AND ORS.
|
January 28, 2015 |
|
SANATAN JENA AND ORS. Vs. STATE OF ORISSA
|
July 13, 2015 |
|
SANGHAMITRA DASH AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 24, 2015 |
|
SANGHAMITRA NAYAK Vs. STATE OF ORISSA AND ORS.
|
March 24, 2015 |
|
SANGITA MOHAPATRA Vs. COMMISSIONER-CUM-SECY. WOMEN & CHILD DEVT. DEPT.
|
January 7, 2015 |
|
SANGITRAO POLA RAMCHANDRADU Vs. STATE OF ORISSA AND ORS.
|
May 5, 2015 |
|
SANI KIRSANI Vs. STATE OF ORISSA
|
April 25, 2015 |
|
SANIA Vs. STATE OF ODISHA
|
June 17, 2015 |
|
SANIA @ SANATAN MOHANTY Vs. STATE OF ODISHA
|
June 17, 2015 |
|
SANIA MUDULI Vs. STATE OF ORISSA
|
January 12, 2015 |
|
SANJAY KUMAR DAS BURMA Vs. LALATENDU BIDYADHAR MOHAPATRA
|
July 24, 2015 |
|
SANJAYA KUMAR SAHOO Vs. STATE OF ORISSA AND OTHERS
|
May 5, 2015 |
|
SANJIB KUMAR BARAL Vs. STATE OF ODISHA
|
August 27, 2015 |
|
SANJUKTA PADHI Vs. CHIEF EXECUTIVE ODISHA SPACE APPLICATION CENTRE (ORSAC) & OTHERS
|
November 24, 2015 |
|
SANJUKTA PATRA Vs. SUB-COLLECTOR AND ORS.
|
March 20, 2015 |
|
SANJULATA BEHERA Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
August 20, 2015 |
|
SANKAR PRADHAN Vs. PREMANANDA PRADHAN AND ORS.
|
August 26, 2015 |
|
SANKAR PRASAD DASH Vs. MANJULATA DASH AND ORS.
|
April 8, 2015 |
|
SANKAR PRASAD PADHY Vs. STATE OF ORISSA AND ORS.
|
December 24, 2015 |
|
SANKARSAN MOHAPATRA (DEAD) Vs. SMT. SAILABALA MISHRA
|
September 4, 2015 |
|
SANKARSAN SAMANTARAY AND ORS. Vs. JAYANTA ROUTRAY AND ORS.
|
June 17, 2015 |
|
SANTANU KUMAR JENA Vs. REGISTRAR COOPERATIVE SOCIETY
|
September 15, 2015 |
|
SANTANU KUMAR JENA AND ORS Vs. COLLECTOR, KENDRAPARA AND ORS
|
September 10, 2015 |
|
SANTANU KUMAR MISHRA Vs. STATE OF ORISSA AND ORS.
|
December 2, 2015 |
|
SANTILATA GANTHIA Vs. PRASANTA KUMAR MISHRA & OTHERS
|
December 3, 2015 |
|
SANTOSH KUMAR MALLIK Vs. STATE OF ORISSA AND ORS.
|
February 27, 2015 |
|
SANTOSH KUMAR MOHANTY Vs. STATE OF ORISSA
|
February 5, 2015 |
|
SANTOSH KUMAR MOHAPATRA Vs. UNION OF INDIA
|
February 11, 2015 |
|
SANTOSH KUMAR PADHIARI Vs. NIYATI AND OTHERS
|
June 17, 2015 |
|
SANTOSH KUMAR SAHOO Vs. STATE OF ODISHA AND ORS.
|
March 3, 2015 |
|
SANTOSH KUMAR SAHU Vs. STATE OF ORISSA
|
December 23, 2015 |
|
SANTOSH KUMAR SETHI Vs. STATE OF ODISHA
|
February 26, 2015 |
|
SAPNESWAR PRADHAN Vs. STATE OF ORISSA AND ORS.
|
November 6, 2015 |
|
SARASWATI SENAPATI Vs. STATE OF ORISSA AND ORS.
|
November 4, 2015 |
|
SARAT CHANDRA BARIK AND ORS. Vs. MANORANJAN BARIK AND ORS.
|
September 11, 2015 |
|
SARAT CHANDRA BEHERA AND ORS. Vs. SANTOSH KUMAR BEHERA AND ORS.
|
June 17, 2015 |
|
SARAT CHANDRA TRIPATHY Vs. ODISHA FOREST DEVELOPMENT CORPORATION AND ORS.
|
May 5, 2015 |
|
SARAT CHANDRAN JAYASINGH Vs. STATE OF ORISSA AND ORS.
|
May 13, 2015 |
|
SARAT KUMAR MISHRA Vs. SMT. SANDHYARANI SATAPATHY
|
July 14, 2015 |
|
SARAT KUMAR PAIKARAY Vs. SATYAKAMA MISHRA
|
March 19, 2015 |
|
SARAT KUMAR PANDA AND ORS. Vs. AJIT KUMAR ADHIKAR AND ORS.
|
December 24, 2015 |
|
SARAT KUMAR ROUT Vs. STATE OF ODISHA
|
August 28, 2015 |
|
SARAT KUMAR SAHANI Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
|
SARBESWAR DAS AND ORS. Vs. BATAKISHORE DAS
|
February 12, 2015 |
|
SAROJ KUMAR PRADHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 9, 2015 |
|
SAROJINI RANA @ MOHARANA AND ANR. Vs. SMT. SUBASINI @ KANKA MOHARANA AND ORS.
|
June 30, 2015 |
|
SAROJKANTA MOHAPATRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
June 19, 2015 |
|
SASMITA DASH Vs. DHIRENDRA NARAYAN ACHARYA AND ORS.
|
August 6, 2015 |
|
SASMITA DASH Vs. DHIRENDRA NARAYAN ACHARYA AND ORS
|
July 10, 2015 |
|
SASMITA JAMUDA Vs. UTKAL UNIVERSITY AND OTHERS
|
October 5, 2015 |
|
SASMITA MANJARI DAS Vs. STATE OF ORISSA AND ORS.
|
June 25, 2015 |
|
SATARUPA MOHANTY Vs. STATE OF ORISSA
|
March 25, 2015 |
|
SATRUGHANA SAHOO Vs. STATE OF ODISHA
|
October 16, 2015 |
|
SATYABADI BEHERA AND ORS. Vs. BIDYADHAR BEHERA AND ORS.
|
April 10, 2015 |
|
SATYABADI MALLICK AND OTHERS Vs. KRUPASINDHU PANDA AND ANOTHER
|
September 3, 2015 |
|
SATYABAN PRADHAN Vs. STATE OF ODISHA
|
November 9, 2015 |
|
SATYABHAMA BEHURA Vs. RAJESH KUMAR AGARWAL AND ORS.
|
December 18, 2015 |
|
SATYAJIT SAHOO Vs. STATE OF ORISSA AND ORS.
|
October 8, 2015 |
|
SATYANARAYAN PRADHAN Vs. CHANCELLOR, SAMBALPUR UNIVERSITY
|
February 5, 2015 |
|
SATYANARAYAN SAHU Vs. STATE OF ORISSA AND ORS.
|
July 15, 2015 |
|
SATYANARAYAN SARANGI Vs. STATE OF ORISSA AND ORS.
|
December 2, 2015 |
|
SATYARANJAN MALLICK Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
April 30, 2015 |
|
SAUKAT ARA Vs. NAZIR MOHAMMED
|
January 22, 2015 |
|
SAURAV PRIYARANJAN Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD
|
April 3, 2015 |
|
SAURI BAI AND ORS. Vs. GRIDCO AND ORS.
|
February 25, 2015 |
|
SEBATI PATRA Vs. STATE OF ORISSA AND ORS.
|
September 23, 2015 |
|
SHAH INC Vs. PARADEEP PORT TRUST
|
February 11, 2015 |
|
SHAKUNTALA PRADHAN @ PATRA Vs. STATE OF ORISSA
|
May 27, 2015 |
|
SHAMIMA KHATOON Vs. SAYED MD. ZIKARUNA BABI
|
November 19, 2015 |
|
SHANTI BHUSHAN PANDEY Vs. ODISHA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, BHUBANESWAR AND ORS.
|
November 23, 2015 |
|
SHANTI MAITRI WOMEN SELF HELP GROUP, JAGALPAT & ANOTHER Vs. LALITA SAHOO W/O MANEJAR SAHOO & FIVE ORS
|
August 25, 2015 |
|
SHANTILATA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
June 25, 2015 |
|
SHARAD CHANDRA PATHAK Vs. UNION OF INDIA AND ORS.
|
May 12, 2015 |
|
SHIB SAKHA MUKHOPADHYAY Vs. THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD. AND ORS.
|
May 15, 2015 |
|
SHIBA PRASAD SAHU Vs. AUTHORISED OFFICER-CUM-A.C.F.
|
March 18, 2015 |
|
SHIV DUTT SHARMA Vs. STATE OF ORISSA
|
January 14, 2015 |
|
SHRADHA KAR BEHERA Vs. STATE OF ORISSA AND ORS.
|
January 29, 2015 |
|
SHREE BALAJI MINING PVT. LTD. Vs. EXTEC SCREENS & CRUSHERS (INDIA) PVT. LTD.
|
February 25, 2015 |
|
SIBA CHARAN PRADHAN Vs. D.F.O., RAIRAKHOL DIVISION AND ORS.
|
June 19, 2015 |
|
SIBA PRASAD PATTNAIK Vs. STATE OF ORISSA AND ORS.
|
May 5, 2015 |
|
SIBARAM SUBUDHI Vs. PADMABATI PATRA
|
August 5, 2015 |
|
SIDHARTHA DEV Vs. STATE OF ORISSA AND ANOTHER
|
November 4, 2015 |
|
SIDHESWAR S C S LTD Vs. SUMANTA KUMAR SAHOO AND OTHERS
|
December 23, 2015 |
|
SIMANCHALA DAS Vs. MANAGING DIRECTOR ORISSA AGRO INDUSTRIES CORPORATION LIMITED
|
April 7, 2015 |
|
SIMANCHALA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
August 21, 2015 |
|
SIRAJ Vs. IRCON INTERNATIONAL LTD. AND ORS.
|
September 15, 2015 |
|
SIRIA MADHEI (DEAD) Vs. NAKULA ACHARYA
|
November 17, 2015 |
|
SITA @ KHUSI HASDA & OTHERS Vs. STATE OF ORISSA & OTHERES
|
December 8, 2015 |
|
SITARAM PUJARI Vs. STATE OF ORISSA
|
April 7, 2015 |
|
SITARANI RATH Vs. THE INSPECTOR GENERAL OF REGISTRATION, ODISHA AND ORS.
|
February 19, 2015 |
|
SK MOHIUDDIN Vs. BEGUM JIKRUN NISSA & OTHERS
|
June 30, 2015 |
|
SK MUSTAK BUX Vs. STATE OF ORISSA
|
July 31, 2015 |
|
SK. KAMALUDDIN Vs. STATE OF ORISSA
|
November 26, 2015 |
|
SK. SADIK Vs. MIR ABDUL KALAM & ORS.
|
November 17, 2015 |
|
SK. SANU AND ORS. Vs. SK. FEDAN AND ORS.
|
October 13, 2015 |
|
SK. ZAFARULLLAH Vs. STATE OF ORISSA
|
December 22, 2015 |
|
SMITA MANJARI ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 10, 2015 |
|
SMRUTI MISHRA Vs. NIRANJAN LENKA
|
May 4, 2015 |
|
SMT. BANDANA MANGARAJ Vs. THE ARCHDIOCESE OF CUTTACK
|
June 17, 2015 |
|
SMT. BASANTA KUMARI DAS (DEAD) BY LRS. RAICHARAN DAS AND OTHERS Vs. SMT. PRAMILA KUMARI DAS
|
April 22, 2015 |
|
SMT. BHARGABI BADPANDA Vs. KRUPASINDHU BADAPANDA
|
November 18, 2015 |
|
SMT. ETINIMAYEE SUPAKAR @ KISKU AND ANOTHER Vs. RATNAMANI KISKU AND ANOTHER
|
December 23, 2015 |
|
SMT. GOURIMANI JENA Vs. BINAPANI JENA
|
June 30, 2015 |
|
SMT. HEMALATA BISWAL AND OTHERS Vs. COLLECTOR, SUNDARGARH AND ANOTHER
|
August 21, 2015 |
|
SMT. KANAKALATA DEI Vs. BABAJI CHARAN GOCHHAYAT
|
December 11, 2015 |
|
SMT. KANAKALATA PANDA Vs. SRI ASHOK KUMAR SINHA
|
May 14, 2015 |
|
SMT. MINATI DAS Vs. CHOUDHURY UDAYANARAYAN ROY
|
August 5, 2015 |
|
SMT. NAMITA SWAIN Vs. RABINDRA KUMAR SWAIN
|
July 10, 2015 |
|
SMT. NIROD PRABHA BOLI Vs. SRI SUBASH CHANDRA BADAGHAR @ NAYAK
|
August 12, 2015 |
|
SMT. PRAMILABALA BEHERA Vs. DR. SUKANTA KUMAR JENA
|
September 4, 2015 |
|
SMT. REBATI PATRA Vs. BHIKARI CHARAN PATRA
|
September 8, 2015 |
|
SMT. SABITRI KAR Vs. SRI GOPINATH MOHAPATRA AND ORS.
|
October 15, 2015 |
|
SMT. SABITRI SAHU Vs. TRINATH NAYAK
|
March 25, 2015 |
|
SMT. SUSHILA DEVI KEDIA Vs. GYANENDRA KUMAR RAY (DEAD)
|
March 25, 2015 |
|
SMT. TRIBENI BISWAL Vs. STATE OF ORISSA
|
April 30, 2015 |
|
SNEHALATA TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 7, 2015 |
|
SOBHAN KU. MISHRA AND ORS. Vs. THE MANAGEMENT OF SAIL AND ORS.
|
April 10, 2015 |
|
SOHAR RANJAN PATTNAIK Vs. UNION OF INDIA AND ORS.
|
December 24, 2015 |
|
SOMANATH PANDA Vs. STATE OF ORISSA
|
August 4, 2015 |
|
SOMUNESH DE AND ORS. Vs. SRICHANDA KAR AND ORS.
|
November 26, 2015 |
|
SOUMITRI PANDA Vs. STATE OF ORISSA AND ORS.
|
February 27, 2015 |
|
SOUTHCO METRE READERS SANGHA Vs. THE EXECUTIVE ENGINEER, ELECTRICAL DIVISION (SOUTHCO) AND ORS.
|
October 9, 2015 |
|
SOVAJINI PAITAL Vs. LAXMIPRIYA SAMANTRAY AND ORS.
|
August 6, 2015 |
|
SRI AMITABHA BANERJEE Vs. ORISSA SECRETARIAT LOW PAID EMPLOYEES DEVELOPMENT AND MULTI
|
September 7, 2015 |
|
SRI ANANTA SEVA PARISHAD AND ANR Vs. PRADEEP KUMAR SAHOO
|
September 4, 2015 |
|
SRI DEBARCHAN MAHANANDIA Vs. STATE OF ORISSA
|
September 25, 2015 |
|
SRI GANAPATI BEHERA Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
February 27, 2015 |
|
SRI HANUMAN JEW MAHABIR TEMPLE Vs. THE BALASORE MUNICIPALITY AND ORS.
|
August 26, 2015 |
|
SRI JAGANNATHA LABOUR CO Vs. STATE OF ORISSA AND ORS.
|
June 30, 2015 |
|
SRI JAMBESWAR PRADHAN Vs. O.F.D.C. LTD.
|
January 7, 2015 |
|
SRI PROSANTO KUMAR MUKHARJEE Vs. SRI BIRANJAN NAYAK AND OTHERS
|
September 2, 2015 |
|
SRI SUBRAT TARAI & OTHERS Vs. SRI JAGABANDHU BEHERA
|
May 13, 2015 |
|
SRI UMESH CHANDRA JENA Vs. STATE OF ORISSA
|
August 18, 2015 |
|
SRIBATSH ROUT Vs. STATE OF ORISSA
|
December 9, 2015 |
|
SRIKANTA BEHERA AND ORS. Vs. NARAYAN CHANDRA BARIK AND ORS.
|
January 21, 2015 |
|
SRIKANTA KISHORE MALLICK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 27, 2015 |
|
SRIKANTA SAHOO AND OTHERS Vs. AKHAYA KUMAR NAYAK AND OTHERS
|
August 26, 2015 |
|
SRINIBASA MOHARANA Vs. COLLECTOR, JAGATSINGHPUR & ORS.
|
December 23, 2015 |
|
SRINIVAS @ SANIA BISYI (SINCE DEAD) Vs. SMT. LAXMIPRIYA NAYAK
|
August 21, 2015 |
|
SRIPATI KARMI AND ORS. Vs. GHARJUGI PATRANI AND ORS.
|
August 24, 2015 |
|
SRITAM DAS AND ORS. Vs. MAHANADI COALFIELDS LIMITED AND ORS.
|
August 18, 2015 |
|
SRITELA MAHAKUD Vs. OKIL BEHERA
|
September 15, 2015 |
|
SRUTIKANTA BARIK AND ORS. Vs. MANAGING COMMITTEE OF SARASWATI VIDYA MANDIR AND ORS.
|
May 12, 2015 |
|
STATE OF ODISHA Vs. AURO PLASTICS, BHUBANESWAR
|
September 25, 2015 |
|
STATE OF ODISHA Vs. HIRALAL MEHER
|
July 1, 2015 |
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STATE OF ODISHA Vs. MANOJ KUMAR PARIDA AND ORS.
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May 15, 2015 |
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STATE OF ODISHA Vs. SUVADRA ENTERPRISES
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August 3, 2015 |
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STATE OF ODISHA Vs. BANAMBAR SAMAL & OTHERS
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December 11, 2015 |
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STATE OF ODISHA Vs. TIRUPATI PANIGRAHI AND ORS.
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February 25, 2015 |
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STATE OF ODISHA AND ORS. Vs. ASHOK KUMAR SETHI AND ORS.
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November 13, 2015 |
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STATE OF ORISSA Vs. PURNA CHANDRA BARIK
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February 5, 2015 |
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STATE OF ORISSA Vs. G. NAGESWAR CHOUDHURY
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May 8, 2015 |
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STATE OF ORISSA Vs. SEVANLAL MUKHERJEE
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March 25, 2015 |
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STATE OF ORISSA Vs. SATYANARAYANA DAS AND ORS.
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April 30, 2015 |
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STATE OF ORISSA Vs. BALABHADRA JAL
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January 12, 2015 |
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STATE OF ORISSA Vs. M.V. SHARMA
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January 6, 2015 |
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STATE OF ORISSA Vs. MINAKSNHI MANJARI JENA
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September 9, 2015 |
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STATE OF ORISSA Vs. LAXMIDHAR NAIK AND ORS.
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September 1, 2015 |
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STATE OF ORISSA Vs. JHADU LUHA
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January 9, 2015 |
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STATE OF ORISSA Vs. PITAMBAR GOIPOI
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November 19, 2015 |
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STATE OF ORISSA Vs. BAPUJI NAIK @ BAPUNI @ FATU
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January 9, 2015 |
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STATE OF ORISSA Vs. CHITTARANJAN PANDA AND OTHERS
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August 28, 2015 |
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STATE OF ORISSA Vs. SURENDRA PRADHAN AND ANOTHER
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March 23, 2015 |
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STATE OF ORISSA Vs. BUTI BHOTRA
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March 25, 2015 |
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STATE OF ORISSA Vs. SATYANANDA BADHEI & ORS.
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February 5, 2015 |
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STATE OF ORISSA Vs. SANTOSH KU. HOTA
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July 15, 2015 |
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STATE OF ORISSA Vs. ILLAMAT MIAN
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February 25, 2015 |
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STATE OF ORISSA Vs. JYOSHNA MOHAPATRA
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February 25, 2015 |
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STATE OF ORISSA Vs. GANIA
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August 18, 2015 |
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STATE OF ORISSA Vs. MIR RAHIM ALII
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May 4, 2015 |
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STATE OF ORISSA Vs. BAPUJI NAIK
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September 1, 2015 |
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STATE OF ORISSA Vs. RATNAKAR PRADHAN AND ORS.
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May 13, 2015 |
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STATE OF ORISSA Vs. SOMANATH DAS AND ORS.
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August 28, 2015 |
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STATE OF ORISSA Vs. KANHU CHARAN MEHER
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February 13, 2015 |
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STATE OF ORISSA Vs. BANDU @ MEGHANAD NAIK
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September 4, 2015 |
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STATE OF ORISSA Vs. SHYAM MEHER
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August 20, 2015 |
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STATE OF ORISSA Vs. PADMAN DURIA AND ORS.
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February 5, 2015 |
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STATE OF ORISSA Vs. SUDHIR BADHEI AND ORS.
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February 5, 2015 |
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STATE OF ORISSA AND ANOTHER Vs. DHRUBENDRA GOPAL PANI
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February 5, 2015 |
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STATE OF ORISSA AND ANOTHER Vs. DEBENDRANATH MAHANA AND OTHERS
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October 1, 2015 |
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STATE OF ORISSA AND ORS. Vs. GOLEKHA CHANDRA ROUTRAY AND ORS.
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July 27, 2015 |
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STATE OF ORISSA AND ORS. Vs. SITANJALI JENA
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November 6, 2015 |
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STATE PRIVATE INDUSTRIAL TRAINING CENTER ASSOCIATIONS, ORISSA Vs. STATE OF ODISHA AND ORS.
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July 10, 2015 |
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STEEL EMPLOYEES ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
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March 18, 2015 |
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SUB Vs. PRESIDING OFFICER
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August 4, 2015 |
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SUBALA SAHOO Vs. PRASANNA ACHARYA
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October 15, 2015 |
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SUBASH @ SUBASH CHANDRA SHA AND OTHERS Vs. KATHIA SA AND OTHERS
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November 17, 2015 |
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SUBASH CHANDRA PRADHAN Vs. STATE OF ORISSA
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February 23, 2015 |
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SUBASINI MEHER Vs. STATE OF ODISHA
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July 31, 2015 |
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SUBHALAXMI DASH Vs. STATE OF ODISHA
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November 18, 2015 |
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SUBHALAXMI PANIGRAHI Vs. RABINARYAN MISHRA AND ORS.
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August 6, 2015 |
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SUBHASHREE DASH Vs. SUBHASHISH RAYBABU
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September 4, 2015 |
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SUBHASHREE WOMEN SELF HELP GROUP Vs. COLLECTOR-CUM-DIST. MAGISTRATE AND ORS.
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February 10, 2015 |
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SUBHENDU KUMAR DEO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, ORISSA
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September 8, 2015 |
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SUBHRAKANTA PATNAIK Vs. UNION OF INDIA AND ORS.
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January 30, 2015 |
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SUBODH Vs. STATE OF ORISSA
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August 17, 2015 |
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SUCHI PRAGYAN ROUT AND ORS. Vs. UNION OF INDIA AND ORS.
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October 5, 2015 |
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SUCHITRA PANDA Vs. DIRECTOR, SOCIAL WELFARE DEPARTMENT AND ORS.
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March 17, 2015 |
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SUDHANSU SEKHAR ROUTRAY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
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August 6, 2015 |
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SUDHANSU SEKHAR ROUTRAY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
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June 8, 2015 |
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SUDHIR KUMAR PRAHARAJ Vs. STATE BANK OF INDIA AND ORS.
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February 24, 2015 |
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SUDHIRA DAS VERMA Vs. BANK OF BARODA, BHUBANESWAR
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March 31, 2015 |
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SUJA AND ORS. Vs. STATE OF ODISHA AND ORS.
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May 7, 2015 |
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SUJIT BEPARI Vs. STATE OF ORISSA
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December 10, 2015 |
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SUKADEV ACHARYA AND ORS. Vs. STATE OF ORISSA AND ORS.
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June 25, 2015 |
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SUKADEV JENA AND ANR. Vs. GANESH PRASAD MALLIK AND ORS.
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March 25, 2015 |
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SUKANT KUMAR NARENDRA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR UNITED COMMERCIAL BANK AND ORS.
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October 16, 2015 |
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SUKANTA CHANDR MOHANTY Vs. STATE OF ORISSA
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March 31, 2015 |
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SUKANTI DEI Vs. STATE OF ORISSA AND ORS.
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April 7, 2015 |
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SULAV MALLICK AND ORS Vs. STATE OF ODISHA AND ORS
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November 20, 2015 |
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SULOCHANA SAHOO AND OTHERS Vs. BAMAN CHARAN SAHOO
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September 30, 2015 |
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SUMAN CHATTERJEE Vs. LINA ROY TAPPADAR
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November 23, 2015 |
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SUMANTA KUMAR SAHOO Vs. STATE OF ORISSA
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May 7, 2015 |
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SUMANTA PANIGRAHI AND ORS. Vs. STATE OF ODISHA AND ORS.
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April 24, 2015 |
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SUMITRA SWAIN Vs. STATE OF ORISSA AND ORS.
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March 26, 2015 |
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SUNAKAR PRADHAN Vs. JADUMANI ROUT & ORS.
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January 22, 2015 |
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SUNIL @ JAI SINGH RAUTIA Vs. STATE OF ORISSA
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April 6, 2015 |
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SUNIL KUMAR GARG & ANOTHER Vs. STATE OF ORISSA
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December 22, 2015 |
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SUPAL MAJHI Vs. KUSHUN MAJHI AND OTHERS
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January 16, 2015 |
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SUPRAVA ROUT Vs. SASMITA NAYAK AND ORS
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September 1, 2015 |
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SUPRAVA SAMAL Vs. STATE OF ODISHA AND ORS.
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August 7, 2015 |
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SURA KHUNTIA Vs. STATE OF ORISSA AND ORS.
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April 6, 2015 |
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SURENDRA KUMAR LENKA AND ORS. Vs. STATE OF ORISSA AND ORS.
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February 19, 2015 |
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SURENDRA MOHARANA Vs. RAJKISHORE MOHARANA AND ORS.
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May 8, 2015 |
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SURENDRANATH BARAL Vs. BISHNUPRIYA PANDA AND ORS.
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November 26, 2015 |
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SURENDRANATH SABAT (DEAD) HIS LRS. SMT. LAXMI PRIYA SABAT AND OTHERS Vs. UMESH CHANDRA SABAT
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October 1, 2015 |
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SURENDRANATH SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
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January 20, 2015 |
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SURESH CHANDRA MISHRA Vs. STATE OF ODISHA AND ORS.
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August 3, 2015 |
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SURESH CHANDRA MOHANTY Vs. PURI URBAN CO-OPERATIVE BANK AND ORS.
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October 15, 2015 |
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SURUBALI DEEP Vs. JAMUNA NAIK AND ORS.
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September 25, 2015 |
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SUSANT KUMAR DAS Vs. ORISSA STATE SEEDS CORPORATION
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July 9, 2015 |
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SUSANTA DALEI Vs. UNION OF INDIA AND ORS.
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March 26, 2015 |
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SUSANTA KUMAR MOHANTY Vs. O.U.A.T. AND ORS.
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December 15, 2015 |
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SUSANTA KUMAR TRIPATHY Vs. STATE OF ORISSA
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October 13, 2015 |
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SUSIL KUMAR MOTWANI Vs. BEBI PATTNAIK AND ORS.
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June 26, 2015 |
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SUVENDU MOHANTY AND ORS. Vs. STATE AND ORS.
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July 28, 2015 |
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SWAPNA SATPATHY Vs. STATE OF ODISHA AND ORS.
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August 17, 2015 |
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SWARNALATA PRUSTY Vs. ORISSA STATE WARE HOUSING CORPORATION AND ORS.
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September 29, 2015 |
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SWETALINA MOHANTY AND ORS. Vs. STATE OF ORISSA AND ORS.
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February 3, 2015 |
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T NARAYAN SWAMY Vs. TAHASILDAR, PARLAKHEMUNDI AND ANOTHER
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December 9, 2015 |
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T. ABHIMANYU DORA Vs. SUDIPTA CHANDRA RAY AND ORS.
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March 3, 2015 |
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TAFZIL SARWAR Vs. THE DY. DIRECTOR, MINES JODA CIRCLE
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February 9, 2015 |
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TAMIGA TADINGI Vs. STATE OF ORISSA
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January 8, 2015 |
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TAPAS KUMAR ROUL Vs. STATE BANK OF INDIA AND ORS.
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June 19, 2015 |
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THE CHIEF EXECUTIVE OFFICER Vs. SANJUBALA DAS
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July 14, 2015 |
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THE CO-OPERATIVE SUGAR INDUSTRIES LTD. Vs. DHARANI SUGAR AND CHEMICALS LTD.
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December 18, 2015 |
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THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. ANUSUYA SAMAL AND ORS.
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March 30, 2015 |
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THE FOOD CORPORATION OF INDIA WORKERS COOPERATIVE CREDIT SOCIETY LTD. Vs. UNION OF INDIA AND ORS.
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March 3, 2015 |
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THE GENERAL MANAGER, "THE SAMAJA" Vs. GOVT. OF ODISHA, LABOUR AND EMPLOYMENT DEPARTMENT AND ORS.
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October 9, 2015 |
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THE MANAGEMENT OF THE DIRECTOR TEXT BOOK PRODUCTION & MARKETING Vs. BASANTI DAS
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March 4, 2015 |
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THE ORIENTAL PIGMENT (P) LTD. Vs. O.S.F.C. AND ORS.
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November 20, 2015 |
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THE STATE OF ORISSA AND OTHERS Vs. SRI JAGANNATH PADHY (DEAD)
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November 2, 2015 |
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THE UTKAL COOPERATIVE BANKING SOCIETY LIMITED Vs. RABINDRA KUMAR NAYAK AND ORS.
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March 25, 2015 |
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TIKERAM BAG Vs. STATE OF ORISSA
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May 11, 2015 |
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TIKI RAUT AND OTHERS Vs. AJAYA KUMAR MOHAPATRA & OTHERS
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December 18, 2015 |
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TIPU @ SAROJA KANTA BEHERA Vs. STATE OF ORISSA
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April 6, 2015 |
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TIRTHA RANA & ORS. Vs. STATE OF ORISSA
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November 23, 2015 |
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TRAILOKYANATH BEHERA Vs. STATE OF ORISSA
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April 3, 2015 |
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TRIDEEB ROUT Vs. STATE OF ODISHA
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December 22, 2015 |
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TRILOCHAN MOHANTY Vs. STATE
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January 19, 2015 |
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TRINATH DEV PRIMARY F.C.S. LTD. Vs. STATE OF ORISSA AND ORS.
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July 7, 2015 |
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TUKUNI SAHU Vs. SURENDRA SINGH BHOI
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February 2, 2015 |
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TUNU MOHARANA AND ORS. Vs. STATE OF ORISSA AND ORS.
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January 28, 2015 |
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TUSARKANTA PATTNAYAK AND ORS. Vs. STATE AND ORS.
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October 5, 2015 |
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UDAYA MAJHI AND ORS. Vs. HADIA MAJHI AND ORS.
|
June 18, 2015 |
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UDAYANATH SWAIN Vs. DILLIP KUMAR ROUT AND ORS.
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October 16, 2015 |
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UDAYANATH SWAIN Vs. DILLIP KUMAR ROUT AND OTHERS
|
October 16, 2015 |
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UMAKANTA MOHAPATRA Vs. STATE OF ORISSA
|
November 27, 2015 |
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UMAKANTA NAYAK Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
January 21, 2015 |
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UMARANI MUDRA AND ORS. Vs. CHIEF ADMINISTRATOR, LORD JAGANNATH TEMPLE
|
June 30, 2015 |
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UMESH CHANDRA PATI Vs. STATE OF ORISSA
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April 7, 2015 |
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UNION OF INDIA Vs. KHIRASINDHU MAHADEV BIJE AND ORS.
|
June 23, 2015 |
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UNION OF INDIA Vs. BITALI ROUT
|
January 15, 2015 |
|
UNION OF INDIA & OTHERS Vs. MALATI PANDA
|
September 3, 2015 |
|
UNITED HEAD, I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHASKAR KHADIA AND ORS.
|
February 5, 2015 |
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UNITED SPIRITS LTD. Vs. STATE OF ODISHA AND ORS.
|
August 17, 2015 |
|
USHARANI PANDA Vs. SUBASH CH. PANDA AND ORS.
|
May 8, 2015 |
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USHARANI PRADHAN Vs. BRAJAKISHORE PRADHAN
|
November 19, 2015 |
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UTKAL POLYWEAVE INDUSTRIES PVT. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
May 13, 2015 |
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VEENA HOUSE Vs. SALES TAX OFFICER, ASSESSMENT UNIT AND ORS.
|
March 30, 2015 |
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VINOD MOHAPATRA AND ANOTHER Vs. SNEHAPRAVA MISHRA AND OTHERS
|
August 3, 2015 |
|
WESCO LTD., BURLA Vs. PRABATI GHIBILA AND ORS.
|
July 10, 2015 |
|
WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. PRABATI GHIBILA AND ORS.
|
July 10, 2015 |
|
YUSUF KHAN Vs. SK. TOBARAK ALI AND ORS.
|
December 16, 2015 |
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ZYDUS ALIDAC FORTIZA Vs. STATE OF ORISSA AND ORS.
|
March 19, 2015 |
LOGIN