|
A. APPALA RAJU Vs. STATE OF ORISSA
|
April 23, 2014 |
|
A. SUDHA Vs. NATIONAL ALUMINIUM CO. LTD. AND ORS.
|
December 11, 2014 |
|
ABB INDIA LIMITED Vs. STATE OF ODISHA
|
September 26, 2014 |
|
ABDUL KHALIQUE Vs. STATE OF ORISSA
|
June 19, 2014 |
|
ABHI @ ABHIRAM MUNDA Vs. NANDU MUNDA
|
January 20, 2014 |
|
ABHIMANYU DAS Vs. DHOBANI DAS
|
February 19, 2014 |
|
ABHIMANYU SAMAL Vs. CHAIRMAN, BARGARH REGULATED MARKET COMMITTEE CUM-SUB-COLLECTOR
|
September 1, 2014 |
|
ABHIRAM BEHERA Vs. STATE OF ORISSA
|
May 16, 2014 |
|
ABHIRAM ROHIDAS Vs. STATE OF ORISSA
|
September 25, 2014 |
|
ACTIVE SECURITY & INTELLIGENCE SERVICES Vs. EMET
|
August 27, 2014 |
|
ADITYA KUMAR NAG Vs. STATE OF ORISSA
|
July 15, 2014 |
|
AGARWAL COAL CORPORATION PRIVATE LIMITED Vs. PARADIP PORT TRUST
|
November 25, 2014 |
|
AIE VALLEY TRADERS (P) LTD. Vs. UNION OF INDIA AND ORS.
|
December 23, 2014 |
|
AJAYA BEHERA Vs. SK KADAM
|
April 16, 2014 |
|
AJAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
December 22, 2014 |
|
AJAYA KUMAR SAMANTARAY Vs. RANJITA DAS
|
July 3, 2014 |
|
AJIT KUMAR SAMANTARAY Vs. SOUBHAGYA KUMAR DASH
|
April 22, 2014 |
|
AKAM BHOI Vs. DAYA BHOI
|
February 19, 2014 |
|
AKAM BHOI AND ORS Vs. STATE OF ORISSA AND ORS
|
February 19, 2014 |
|
AKAM BHOL Vs. STATE OF ORISSA
|
April 9, 2014 |
|
AKHILA KUMAR JENA Vs. COMMISSIONER-CUM-CHAIRMAN
|
August 19, 2014 |
|
AKHILANATH SAHOO Vs. JOINT GENERAL MANAGER, OSFC
|
August 7, 2014 |
|
AKSHAYA KUMAR SAMAL Vs. GITIPUSPA SAMAL
|
January 31, 2014 |
|
AKSHYA KUMAR MALLIK Vs. STATE OF ORISSA
|
July 7, 2014 |
|
AKSHYA KUMAR SAMAL Vs. MANORANJAN PADHIARI
|
July 18, 2014 |
|
ALAKANANDA PHILONTHROPIC TRUST Vs. STATE OF ODISHA
|
May 14, 2014 |
|
ALEKH SAHOO Vs. SUDHANSU MOHAN MISHRA
|
September 26, 2014 |
|
ALKH MALLIK Vs. SAMBIT NANDAN MOHANTY
|
November 5, 2014 |
|
AMARESWAR MALLIK Vs. UNION OF INDIA
|
July 23, 2014 |
|
AMBIKA DALAI Vs. STATE OF ORISSA AND ORS.
|
November 10, 2014 |
|
AMBIKA PRASAD MOHANTY AND ORS. Vs. STATE OF ORISSA
|
March 20, 2014 |
|
ANAM PAGAL & 3 ORS. Vs. STATE OF ORISSA
|
October 30, 2014 |
|
ANCHAL BIHARI PATTNAIK Vs. INDIAN OIL CORPORATION LTD.
|
August 6, 2014 |
|
ANIL KUMAR SINGH Vs. JAGDISH PANDEY
|
July 30, 2014 |
|
ANIMARANI BARUA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
|
February 17, 2014 |
|
ANINDYA KUMAR MISHRA Vs. REPUBLIC OF INDIA
|
November 10, 2014 |
|
ANJALI PANDA Vs. STATE OF ORISSA
|
July 31, 2014 |
|
ANJANA BABULAL DARABAD Vs. COMMISSIONER, S.T.A.
|
January 15, 2014 |
|
ANJANA DAS Vs. GOPINATH RAY
|
March 18, 2014 |
|
ANTARYAMI BEHERA Vs. DINAKRUSHNA BEHERA
|
September 25, 2014 |
|
ANUP KUMAR DHIRSAMANT Vs. CHATURBHUJA NAIK
|
June 27, 2014 |
|
ANUPRAM SATNAMI Vs. STATE OF ORISSA
|
November 12, 2014 |
|
ANURADHA DAS Vs. SUB COLLECTOR PURI
|
December 3, 2014 |
|
APILI PADHI Vs. DURGA PRASAD PADHI
|
April 25, 2014 |
|
APSARUN BEGUM Vs. SK.GULAM NABI
|
March 13, 2014 |
|
ARADHANA BISOYI Vs. STATE OF ODISHA
|
November 21, 2014 |
|
ARATI MAJHI Vs. STATE OF ODISHA
|
April 24, 2014 |
|
ARATI PANIGRAHI Vs. SUBALA
|
December 9, 2014 |
|
ARINDAM CHAKRA Vs. BIJU PATT NAIK UNIVERSITY OF TECHNOLOGY
|
November 11, 2014 |
|
ARJUNA JANI Vs. STATE OF ORISSA
|
November 24, 2014 |
|
ARUN KUMAR Vs. N. NIRMALA DEVI
|
September 24, 2014 |
|
ARUN KUMAR MOHANTY Vs. STATE OF ODISHA
|
August 27, 2014 |
|
ARUN MISHRA Vs. STATE ODISHA
|
March 10, 2014 |
|
ARUNA KUMAR SWAIN Vs. STATE OF ORISSA
|
May 14, 2014 |
|
ARYAN ISPAT & POWER PVT. LTD. Vs. CHIEF EXECUTIVE OFFICER,WESCO LTD.
|
October 16, 2014 |
|
ASHOK KUMAR PADHY Vs. STATE OF ODISHA
|
December 5, 2014 |
|
ASHOK KUMAR PANDA Vs. REPUBLIC OF INDIA
|
July 3, 2014 |
|
ASHOK KUMAR SAHU Vs. STATE OF ORISSA
|
April 23, 2014 |
|
ASHOK KUMAR SWAIN Vs. MAMATA PRADHAN
|
March 27, 2014 |
|
ASIA ENTERPRISES AND ORS Vs. STEEL AUTHORITY OF INDIA LTD AND ORS
|
January 31, 2014 |
|
ASIT KUMAR ROUT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA
|
May 28, 2014 |
|
ASMAN BINDHANI Vs. STATE OF ORISSA
|
April 22, 2014 |
|
ASUTOSH MISHRA Vs. R.M., RBI
|
February 10, 2014 |
|
ATMARAM SANSKRIT MAHAVIDYALA Vs. JAGANNATH SANSKRIT VISHVAVIDYALAYA
|
October 31, 2014 |
|
BABAJI DASH Vs. STATE OF ORISSA AND ORS.
|
August 11, 2014 |
|
BABAJI DHAL Vs. ELECTION OFFICER-CUM-B.D.O. AND ORS.
|
November 19, 2014 |
|
BABAJI NAYAK AND ORS. Vs. GOVT. OF ORISSA
|
November 28, 2014 |
|
BABAJI PRADHAN Vs. BALUNKI PRADHAN AND OTHERS
|
February 19, 2014 |
|
BABITA PADHY Vs. STATE OF ODISHA
|
December 5, 2014 |
|
BABU Vs. STATE OF ORISSA
|
August 14, 2014 |
|
BABULI BEHERA Vs. STATE OF ODISHA
|
May 16, 2014 |
|
BABULI MAHARANA Vs. PRESIDING OFFICER
|
January 9, 2014 |
|
BADRI N.DASH Vs. STATE
|
April 25, 2014 |
|
BAIDYANATH SATHUA Vs. SOMANATH SATHUA
|
December 10, 2014 |
|
BAIJAYANTI NANDA Vs. JAGANNATH MAHAPRABHU MARFAT ADHIKARI
|
March 13, 2014 |
|
BAIJAYANTIBALA BHUYA Vs. COLLECTOR-C-DISTRICT
|
February 5, 2014 |
|
BAIRAGI MOHARANA AND ORS. Vs. THE COLLECTOR AND ORS.
|
August 25, 2014 |
|
BAISHNAB CHARAN ROUT Vs. UNION OF INDIA
|
September 4, 2014 |
|
BAISHNAB CHARAN SENAPATI Vs. REPUBLIC OF INDIA
|
July 3, 2014 |
|
BAISHNAB SANKHUA AND ANR. Vs. SANKARSAN @ SANKAR SANKHUA AND ORS.
|
January 8, 2014 |
|
BAISNAB MOHANTY Vs. RAMESH KUMAR MOHANTY
|
May 15, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SARBESWAR BARAL
|
March 6, 2014 |
|
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. GOLEKH
|
September 24, 2014 |
|
BALABHADRA PRADHAN AND ORS. Vs. AGADI BEWA AND ORS.
|
August 18, 2014 |
|
BALAKRUSHNA POLAI Vs. NATIONAL BANK OF AGRICULTURAL AND RURAL DEVELOPMENT
|
April 23, 2014 |
|
BALARAM BARIK Vs. DIVISIONAL MANAGER
|
September 26, 2014 |
|
BALARAM DHAL Vs. UNION OF INDIA
|
January 22, 2014 |
|
BAMADEV DAS Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, DHENKANAL GRAMYA BANK
|
August 22, 2014 |
|
BANA BIHARI JENA Vs. COMMANDANT, 12 B.N., C.R.P.F.
|
November 27, 2014 |
|
BANAMALI MOHARANA Vs. STATE OF ORISSA
|
August 22, 2014 |
|
BANAMALI NANDA Vs. STATE OF ORISSA
|
December 8, 2014 |
|
BANAMALI SA Vs. STATE OF ODISHA AND ORS.
|
July 31, 2014 |
|
BANAMBAR PANDA Vs. UNITED BANK OF INDIA
|
November 11, 2014 |
|
BANITA DAS Vs. AKSHAYA KUMAR MALLICK
|
March 28, 2014 |
|
BANSIDHAR GOCHHAYAT Vs. UNION OF INDIA AND ORS.
|
September 2, 2014 |
|
BASAN Vs. STATE OF ORISSA
|
November 25, 2014 |
|
BASANTI SETHI Vs. PARAMANANDA SETHI
|
December 2, 2014 |
|
BATAKRISNA Vs. SARADA
|
September 4, 2014 |
|
BATAKRUSHNA BEHERA Vs. STATE OF ORISSA
|
October 30, 2014 |
|
BENGAL TOOLS LIMITED Vs. MAHANADI COALFIELDS LIMITED
|
September 25, 2014 |
|
BENUDHAR NAYAK Vs. STATE OF ODISHA
|
January 2, 2014 |
|
BHABANI PR. MISHRA Vs. STATE
|
June 20, 2014 |
|
BHABANI SHANKAR PATI Vs. STATE OF ODISHA
|
September 8, 2014 |
|
BHAGIRATHI MAHALIK Vs. MARKANDA BARIK
|
March 19, 2014 |
|
BHAGIRATHI PATRA Vs. SOVARANI DEB
|
February 3, 2014 |
|
BHAGIRATHI PERA Vs. STATE OF ORISSA
|
March 12, 2014 |
|
BHAGYADHAR PAL Vs. STATE OF ORISSA
|
December 2, 2014 |
|
BHAKTA BANDHU GHADEI Vs. DISTRICT JUDGE, CTC AND ANOTHER
|
August 19, 2014 |
|
BHAKTA PRASAD SAHU Vs. ADDITIONAL COMMISSIONER OF SETTLEMENT AND CONSOLIDATION
|
August 19, 2014 |
|
BHARAT JENA Vs. NARAYAN JENA
|
January 31, 2014 |
|
BHARAT NATH Vs. SURYAKANTA JAYPURIA
|
May 2, 2014 |
|
BHARAT PETROLEUM CORPN. LTD. Vs. ANJALI DAS AND ORS.
|
October 29, 2014 |
|
BHARATI BEHERA Vs. JHILI PRAVA BEHERA
|
September 18, 2014 |
|
BHIKARI CHARAN OJHA Vs. DHRUBA NAIK
|
March 10, 2014 |
|
BHIMSEN BHOI @ PODH Vs. STATE OF ORISSA
|
November 12, 2014 |
|
BHRAMARA NAYAK Vs. SATYA BADI
|
May 1, 2014 |
|
BHUPAL SHANKAR TRIPATHY Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
August 7, 2014 |
|
BIBHUTI NAYAK Vs. BASANATA MANJARI NAYAK
|
September 15, 2014 |
|
BIDULATA MOHANTY Vs. SANGRAM KESARI NAYAK
|
January 31, 2014 |
|
BIDYADHAR HOTA Vs. STATE OF ORISSA
|
November 11, 2014 |
|
BIGHNARAJ TRIPATHY Vs. STATE OF ORISSA AND ORS.
|
September 3, 2014 |
|
BIJAY KUMAR DAS Vs. PRAMOD CHANDRA RATH
|
November 5, 2014 |
|
BIJAYA KUMAR SAHOO Vs. SK WASAK ALLI
|
November 10, 2014 |
|
BIJAYA KUMAR SAHOO Vs. TAHASILDAR
|
August 6, 2014 |
|
BIJAYA SHANKAR GUPTA Vs. ROHIT KUMAR SAHOO
|
January 22, 2014 |
|
BIJOY KUMAR NAIK Vs. STATE OF ORISSA
|
November 28, 2014 |
|
BIJOYA KUMAR PATRA Vs. STATE OF ORISSA
|
October 15, 2014 |
|
BIKAL ROUT Vs. DHOBANI BEWA
|
October 20, 2014 |
|
BIKASH MUNDA Vs. STATE OF ORISSA
|
March 27, 2014 |
|
BINAN KUMAR MOHANTY Vs. WATER & LAND MANAGEMENT INSTITUTE
|
September 26, 2014 |
|
BINAPANI @ SUBHADRA SETHI Vs. STATE OF ODISHA
|
October 21, 2014 |
|
BINATI SAMAL Vs. BANK OF BARODA
|
January 13, 2014 |
|
BINAYA KUMAR NAYAK Vs. STATE OF ORISSA
|
November 18, 2014 |
|
BINOD BEHARI PANDA Vs. REVENUE OFFR.-CUM-TAHASILDAR, JAIPATNA AND ORS.
|
December 2, 2014 |
|
BINOD BIHARI BAG Vs. STATE OF ORISSA
|
January 13, 2014 |
|
BINOD BIHARI DASH Vs. STATE OF ODISHA
|
November 29, 2014 |
|
BINODINI DASH Vs. KAMALINI SATPATHY
|
March 4, 2014 |
|
BIPIN BIHARI PANDA & ANR. Vs. STATE OF ODISHA & ANR.
|
December 24, 2014 |
|
BIRA KISHORE PRADHAN Vs. THE PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR
|
December 10, 2014 |
|
BIRAJINI PANDA Vs. STATE OF ORISSA
|
March 21, 2014 |
|
BIRENDRA BESHRA Vs. BUDUJ
|
December 10, 2014 |
|
BIRENDRA NARAYAN BOHIDAR Vs. INDIAN OIL CORPORATION LTD.
|
April 16, 2014 |
|
BIRENDRA SAHOO Vs. JYOSHNA RANI SAHOO
|
September 22, 2014 |
|
BISESWAR DANDPAT Vs. SARASWATI DEI
|
February 11, 2014 |
|
BISHNU DAKUA Vs. STATE OF ORISSA
|
September 5, 2014 |
|
BISIKESAN RANGULI Vs. STATE OF ORISSA
|
January 30, 2014 |
|
BISWABASH BEHURIA Vs. CHAIRMAN, COAL INDIA LTD.
|
September 26, 2014 |
|
BISWAMBAR ROUT Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD , CUTTACK
|
December 24, 2014 |
|
BISWAMOHAN DAS Vs. STATE OF ORISSA
|
May 7, 2014 |
|
BISWANATH BISHOYI Vs. STATE OF ORISSA
|
September 8, 2014 |
|
BISWANATH MUKHERJEE Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
December 18, 2014 |
|
BRAJABANDHU MISHRA Vs. GOPIKRUSHNA PANDA
|
March 28, 2014 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MAINA HANTAL
|
January 24, 2014 |
|
BRUNDABATI DEI Vs. SWARNAPRAVA SAHOO
|
December 11, 2014 |
|
BUDHIMANTA NAIK Vs. STATE OF ORISSA
|
March 26, 2014 |
|
BUDHIRAM HO Vs. STATE OF ORISSA
|
September 10, 2014 |
|
BUNA PANIGRAHI Vs. STATE OF ORISSA
|
April 9, 2014 |
|
BUXA DOOARS TEA COMPANY (INDIA) LTD. Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD.
|
June 6, 2014 |
|
C.P. MOHANTY & ASSOCIATES Vs. STATE OF ODISHA AND ORS.
|
October 21, 2014 |
|
CAPT. HARI SANKAR AIRY Vs. COAL INDIA LTD
|
September 5, 2014 |
|
CENTRAL BANK OF INDIA Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
|
April 4, 2014 |
|
CHAKRADHAR BEHERA Vs. STATE OF ORISSA
|
March 21, 2014 |
|
CHAKRADHAR JOSHI Vs. JANARDAN JOSHI
|
January 8, 2014 |
|
CHANA BADANAIK Vs. STATE OF ODISHA
|
January 21, 2014 |
|
CHANDA Vs. STATE OF ODISHA
|
October 22, 2014 |
|
CHANDAN KUMAR MANIA Vs. STATE OF ODISHA
|
April 25, 2014 |
|
CHANDANESWAR ENTERPRISES LTD. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD.
|
December 22, 2014 |
|
CHANDRA BEHERA Vs. SUSHAMA SAHU
|
May 16, 2014 |
|
CHANDRA NANDI Vs. STATE OF ORISSA
|
January 24, 2014 |
|
CHANDRA SEKHAR CHINARA Vs. NALINIPRAVA SAHU @ CHINARA
|
January 6, 2014 |
|
CHANDRA SEKHAR CHINARA Vs. NALINIPRAVA SAHU ALIAS CHINARA
|
February 6, 2014 |
|
CHANDRAKANTA TRIPATHY Vs. STATE OF ORISSA
|
July 24, 2014 |
|
CHANDRAMANI PRADHAN Vs. STATE OF ORISSA
|
March 25, 2014 |
|
CHANDRAMANI SAHOO Vs. CHAIRMAN-CUM-MD, OSRT
|
May 2, 2014 |
|
CHANDRIKA SAO Vs. SALES TAX OFFICER
|
November 26, 2014 |
|
CHARAN NAYAK Vs. STATE OF ORISSA
|
July 24, 2014 |
|
CHARIDESA KRUSAK SURAKHYA SANGHA Vs. STATE OF ORISSA
|
May 16, 2014 |
|
CHARULATA SENAPATI Vs. STATE OF ORISSA
|
December 2, 2014 |
|
CHIEF ENGINEER, UPPER KOLAB PROJECT Vs. DHANU KHORA
|
April 21, 2014 |
|
CHINARI JAWAHARILAL PATRO Vs. UNION OF INDIA
|
November 5, 2014 |
|
CHINT AMANI KANDI Vs. ARJUNA KANDI
|
November 20, 2014 |
|
CHIRANJIBILU KHADENA Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ODISHA
|
April 7, 2014 |
|
CHITTARANJAN CHOUDHURY Vs. STATE OF ODISHA AND ORS.
|
December 24, 2014 |
|
CHITTARANJAN NANDY Vs. UNION OF INDIA
|
February 18, 2014 |
|
CHITTARANJAN SAHOO Vs. COLLECTOR, KHURDA
|
January 9, 2014 |
|
CHITTARANJAN TRIPATHY Vs. SAMBALPUR UNIVERSITY
|
October 30, 2014 |
|
CHOUDHURY DEBENDRA PRASAD DASH Vs. CHOUDHURY GITANJALI PRASAD DASH
|
April 7, 2014 |
|
CHUDAMANI PATEL Vs. STATE OF ORISSA
|
October 20, 2014 |
|
CHUNILAL THAKKAR Vs. WALAMJEE KHEMJI (DEAD) AFTER HIM,
|
January 10, 2014 |
|
COAL INDIA LIMITED Vs. CAPT. HARI SANKAR AIRY
|
October 16, 2014 |
|
COLLECTOR Vs. BHARAT CHANDRA BHUYAN
|
December 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SILICON INSTITUTE OF TECHNOLOGY
|
November 10, 2014 |
|
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. M/S ADITYA ALLOYS LIMITED
|
January 21, 2014 |
|
COMMNR. OF INCOME TAX Vs. ORISSA STEVEDORES
|
January 28, 2014 |
|
CUTTACK ORIYA BAPTIST CHURCH Vs. STATE OF ORISSA
|
July 28, 2014 |
|
D G AND I G OF POLICE, FIRE SERVICES, ODISHA Vs. JYOTISH CHANDRA MUDULI
|
July 17, 2014 |
|
D M ,N I CO LTD Vs. BABAJI MOHANTY
|
November 5, 2014 |
|
DAMODAR JENA Vs. CHAIRMAN
|
December 9, 2014 |
|
DAMODAR MISHRA Vs. THE EAST COAST RAIL
|
October 16, 2014 |
|
DAMODAR SWAIN Vs. RAM KISHORE BAJPAYEE
|
March 19, 2014 |
|
DASHARATHA PANDA Vs. STATE OF ORISSA
|
July 8, 2014 |
|
DAVIAN PARENTS ASSOCIATION Vs. STATE OF ORISSA
|
July 24, 2014 |
|
DAVIAN PARENTS ASSOCIATION Vs. STATE OF ORISSA
|
July 11, 2014 |
|
DEBADUTTA MISHRA Vs. CHAKRADHAR MISHRA
|
November 5, 2014 |
|
DEBAHUTI PARIDA Vs. THE GENERAL MANAGER EAST COAST RAILWAY
|
September 24, 2014 |
|
DEBAJIT MISHRA Vs. CHIEF SECRETARY TO GOVERNMENT OF ODISHA-CUM-CHAIRMAN
|
May 7, 2014 |
|
DEBAKI JANI Vs. COLLECTOR
|
April 11, 2014 |
|
DEBANANDA BHOI Vs. STATE OF ORISSA
|
July 25, 2014 |
|
DEBARCHAN MAHANANDIA Vs. STATE OF ORISSA
|
October 21, 2014 |
|
DEBARCHAN PRADHAN Vs. ODISHA FOREST DEVELOPMENT CORPORATION LTD.
|
September 24, 2014 |
|
DEBASHISH SWAIN Vs. PRINCIPAL SECRETARY, GOVERNMENT OF ODISHA
|
February 26, 2014 |
|
DEBIPRASAD BHOL Vs. STATE OF ODISHA
|
August 25, 2014 |
|
DEBORAJ MISHRA Vs. STATE (VIG.)
|
December 4, 2014 |
|
DEEPAK KUMAR BEHERA Vs. STATE OF ORISSA
|
September 9, 2014 |
|
DELHI FOOT WEAR Vs. SALES TAX OFFICER
|
September 25, 2014 |
|
DEO ISPAT ALLOYS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 26, 2014 |
|
DEPUTY GENERAL MANAGER (C) H.S.M., NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. SIGMA ENGINEERING PVT. LTD. AND ORS.
|
December 10, 2014 |
|
DEVI PRASAD SAHU Vs. STATE OF ORISSA
|
April 24, 2014 |
|
DHABAL PRASAD PRADHAN Vs. STATE OF ODISHA
|
October 21, 2014 |
|
DHABALA PRASAD PRADHAN Vs. RAMESH CHANDRA PANDA
|
December 4, 2014 |
|
DHANESWAR SAHOO Vs. STATE OF ORISSA
|
June 20, 2014 |
|
DHARANI PRADHAN Vs. STATE OF ORISSA
|
July 25, 2014 |
|
DHIRA KUMAR PARIDA Vs. MAHANADI COALFIELDS LTD.
|
April 11, 2014 |
|
DHIRENDRA KUMAR MOHAPATRA Vs. ORISSA FOREST DEVELOPMENT CORPORATION
|
September 9, 2014 |
|
DHIRENDRA SWAIN Vs. B M , BANK OF BARODA
|
January 20, 2014 |
|
DHOBA MANDAL Vs. STATE OF ODISHA
|
December 1, 2014 |
|
DHOBEI SAHU Vs. BIBATSA @ DAKTAR PRADHAN & ANR.
|
October 20, 2014 |
|
DHRUTARASHTRA BEHERADALAI Vs. STATE OF ORISSA
|
September 5, 2014 |
|
DIBAKAR BEHERA Vs. STATE OF ORISSA
|
July 26, 2014 |
|
DIBAKAR PRADHAN Vs. ISWAR CHANDRA MAJHI
|
September 10, 2014 |
|
DIBAKAR SWAIN Vs. CASHEW DEVELOPMENT CORPORATION
|
September 26, 2014 |
|
DIGBIJAYA MISSAL Vs. STATE OF ORISSA
|
September 15, 2014 |
|
DILIP KUMAR PATRO Vs. M. GOPIKRISHNA RAO
|
September 24, 2014 |
|
DILLIP KUMAR MOHAPATRA Vs. STATE OF ODISHA
|
October 29, 2014 |
|
DILLIP KUMAR SABAT Vs. STATE OF ORISSA
|
October 20, 2014 |
|
DILLIP SWAIN@DILU Vs. STATE
|
March 11, 2014 |
|
DINESH DIPTIMAY NAYAK Vs. STATE OF ORISSA
|
December 5, 2014 |
|
DIPIKA SHARMA Vs. STATE OF ODISHA
|
December 9, 2014 |
|
DIPTI MOHANTY Vs. SURYA PRAKASH MOHANTY
|
September 12, 2014 |
|
DIRECTOR-IN-CHARGE, NILACHAL REFRACTORIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT
|
February 20, 2014 |
|
DIVISIONAL MANAGER Vs. SARBESWAR BARAL
|
February 11, 2014 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD Vs. KANAKALATA NAYAK
|
January 9, 2014 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. BABAJI DALAI AND OTHERS
|
January 8, 2014 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NANDI MUNDA
|
April 9, 2014 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SANDYARANI BEBARTA AND ORS.
|
March 24, 2014 |
|
DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT Vs. APASARI BHOI
|
February 11, 2014 |
|
DIVISIONAL MANAGER,ORIENTAL INSURANCE CO. LTD. Vs. SUMITRA SAHOO
|
January 9, 2014 |
|
DIVISIONAL, M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DIGAMBAR CHAND
|
March 25, 2014 |
|
DIWAN CHAND GARG Vs. GOVT. OF INDIA
|
May 14, 2014 |
|
DOABA INDUSTRIAL AND TRADING COMPANY PVT LTD Vs. REPUBLIC OF INDIA
|
June 25, 2014 |
|
DR. BAISHNAB CH. DASH Vs. STATE OF ORISSA
|
August 19, 2014 |
|
DR. UPENDRA SAHOO Vs. STATE OF ODISHA
|
November 28, 2014 |
|
DREDGING & DESILTATION CO. PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT TRUST.
|
November 21, 2014 |
|
DUDUGU HEMBRAM Vs. STATE OF ORISSA
|
February 14, 2014 |
|
DUKHABANDHU NAIK Vs. STATE OF ORISSA
|
July 31, 2014 |
|
DURGA CHARAN ROUTRAY Vs. SECRETARY
|
June 18, 2014 |
|
DURGA PRASAD KANUNGO Vs. MADHUSMITA ROUT
|
February 24, 2014 |
|
DURGADEVI AGARWALLA Vs. STATE OF ORISSA
|
February 21, 2014 |
|
DURGASI VENKATARAMAN RAO Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ODISHA
|
April 7, 2014 |
|
DURYODHAN SAHOO Vs. CHATRUBHUJA NAYAK AND ORS.
|
August 13, 2014 |
|
DVIJOTTAM BISWAL Vs. MENAKA BISWAL
|
December 12, 2014 |
|
DWARAKA RESORTS PVT. LTD. Vs. STATE OF ORISSA
|
December 23, 2014 |
|
EASTERN BIDI WORKS PVT. LTD. Vs. KAILASH CHANDRA AGARWAL
|
March 21, 2014 |
|
EDGULA BABU RAO AND ORS. Vs. THE GENERAL MANAGER, EAST COAST RAILWAY AND ORS.
|
December 10, 2014 |
|
EJAZ ALAM SIDDIQUE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 2, 2014 |
|
ELLORA MOHANTY Vs. STATE BANK OF INDIA
|
July 23, 2014 |
|
EPARI VASUDEVA RAO Vs. STATE OF ODISHA
|
May 15, 2014 |
|
EPARI VASUDEVA RAO Vs. STATE OF ODISHA
|
April 15, 2014 |
|
ESSEL MINING & INDUSTRIES LTD. Vs. BARNABAS DANG
|
January 10, 2014 |
|
EXECUTIVE ENGINEER Vs. GRIEVANCE REDRESSAL FORUM
|
September 29, 2014 |
|
EXECUTIVE ENGINEER, ELECTRICAL, KHURDA ELECTRICAL DIVISION Vs. OMBUDSMAN, CENTRAL ZONE
|
August 19, 2014 |
|
EXECUTIVE ENGINEER, KALAHANDI IRRIGATION DIVISION Vs. JAGANNATH BASTIA
|
December 10, 2014 |
|
EXECUTIVE ENGINEER, ROURKELA ELECTRICAL DIVISION Vs. GRIEVANCE REDRESSAL FORUM AND ORS.
|
September 26, 2014 |
|
EXECUTIVE OFFICER, NALCO Vs. PRATAP KUMAR SINGH
|
September 1, 2014 |
|
FAKIR CHARAN JENA Vs. MANU KANDI & ORS.
|
November 10, 2014 |
|
FEDERATION OF INDIA MINERAL INDUSTRIES, NEW DELHI Vs. STATE OF ODISHA
|
April 2, 2014 |
|
FOOD CORPORATION OF INDIA Vs. RAGHUNATH MOHAPRABHU LABOUR CONTRACT SOCIETY LTD. AND ORS.
|
September 1, 2014 |
|
FOOD CORPORATION OF INDIA Vs. JAI MAA KALI STORES
|
September 30, 2014 |
|
FOOD CORPORATION OF INDIA AND ORS. Vs. BINAYAK FOOD PRODUCTS
|
September 30, 2014 |
|
G.S. SRIVASTAV Vs. UNION OF INDIA
|
April 22, 2014 |
|
GADADHAR SAHOO Vs. GITANJALI DAS
|
September 8, 2014 |
|
GAJENDRA Vs. NATIONAL INSURANCE COMPANY
|
April 10, 2014 |
|
GAJENDRA Vs. O.S.F.C
|
August 8, 2014 |
|
GAJENDRA PRASAD BEHERA Vs. STATE OF ORISSA
|
March 27, 2014 |
|
GANAPATI PRADHAN Vs. STATE OF ORISSA
|
August 6, 2014 |
|
GANDHARBA CHARAN PARIDA Vs. STATE
|
September 2, 2014 |
|
GANGABATI BIRGUNTHIA Vs. BIJAY KUMAR MOOR
|
March 4, 2014 |
|
GAUTAM RANA Vs. STATE OF ORISSA
|
May 15, 2014 |
|
GAYATRI BEHERA Vs. THE CHIEF EXECUTIVE OFFICER
|
November 20, 2014 |
|
GEETANJALI PANDA Vs. PRANAYA BALLARI MOHANTY
|
September 19, 2014 |
|
GENERAL MANAGER Vs. ASST. PROVIDENT FUND COMMISSIONER (COMPLIANCE)
|
September 10, 2014 |
|
GIRIDHARI DEHURY Vs. STATE OF ORISSA
|
December 23, 2014 |
|
GIRIDHARI DEHURY Vs. STATE OF ORISSA
|
December 13, 2014 |
|
GIRIJA PRASANNA PATTNAIK Vs. STATE OF ORISSA
|
November 18, 2014 |
|
GITANJALI SAHU Vs. MAMATA BADATYA
|
March 14, 2014 |
|
GLEN RODRIGUES Vs. ADHUNIK METALS LTD.
|
November 12, 2014 |
|
GOBARDHAN PRASAD DALAI Vs. STATE OF ODISHA
|
September 1, 2014 |
|
GOBINDA CHANDRA BEHERA Vs. UCHHABA BEHERA
|
February 3, 2014 |
|
GOBINDA MALLIA Vs. UCO BANK
|
December 23, 2014 |
|
GOKULA CHANDRA DAS Vs. PRAMOD KUMAR PRADHAN
|
February 11, 2014 |
|
GOLAK CHANDRA SWAIN Vs. UNION OF INDIA
|
March 7, 2014 |
|
GOLAP-KUMARI-PRADHAN Vs. STATE OF ORISSA
|
December 15, 2014 |
|
GOPABANDHU NAIK Vs. STATE OF ORISSA
|
March 13, 2014 |
|
GOPABANDHU NAIK Vs. STATE OF ORISSA
|
March 19, 2014 |
|
GOPAL DAS AGRAWAL Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 3, 2014 |
|
GOPAL KRISHNA BEHERA Vs. UNION OF INDIA
|
July 1, 2014 |
|
GOPIKRUSHNA DEY Vs. ANANTA GOPAL DAS
|
October 20, 2014 |
|
GOPINATH SARAP Vs. CONTROLLER OF EXAMINATION
|
March 28, 2014 |
|
GOUTAM BHAINSA Vs. STATE
|
April 3, 2014 |
|
GOVERNING BODY Vs. PRESIDING OFFICER
|
May 15, 2014 |
|
GOVERNING BODY AND ORS Vs. UNIVERSITY GRANTS COMMISSION AND OTHERS
|
January 29, 2014 |
|
GOVERNING BODY OF +2 SCIENCE COLLEGE Vs. STATE OF ODISHA
|
February 12, 2014 |
|
GOVERNING BODY OF BAHANAGA COLLEGE Vs. STATE OF ORISSA
|
May 1, 2014 |
|
GOVERNING BODY, GANGADHAR MOHAPATRA LAW COLLEGE, PURI Vs. UNIVERSITY GRANTS COMMISSION
|
January 29, 2014 |
|
GOVINDA BAG Vs. STATE OF ODISHA
|
March 12, 2014 |
|
GRANTHA PASAYAT Vs. RAJENDRA PRASAD GUPTA
|
August 19, 2014 |
|
GUNA Vs. STATE OF ORISSA
|
April 22, 2014 |
|
GURA PURTY Vs. STATE OF ORISSA
|
February 21, 2014 |
|
GURU CHARAN MALLIK Vs. STAFE OF ORISSA
|
June 19, 2014 |
|
GURU CHARAN MOHANTA Vs. STATE OF ORISSA
|
November 28, 2014 |
|
GURU CHARAN MOHANTO AND ORS. Vs. MUNIBAR MOHANTO AND ORS.
|
August 6, 2014 |
|
GURU PRASAD BOSE Vs. DISTRICT MAGISTRATE (ADM) ADMINISTRATION, OSRTC
|
July 22, 2014 |
|
GURUA NAIK Vs. STATE OF ORISSA
|
January 24, 2014 |
|
GURUA NAIK Vs. STATE OF ORISSA
|
March 13, 2014 |
|
GYANINDRA KUMAR NAIK Vs. STATE OF ORISSA
|
April 23, 2014 |
|
HALADHAR DASH Vs. HON'BLE THE ACTING CHIEF JUSTICE OF THE HIGH COURT OF ORISSA
|
May 13, 2014 |
|
HARAMANI DAS Vs. CESU OF ORISSA
|
November 14, 2014 |
|
HARAMANI DEI Vs. KULAMANI MOHANTY
|
August 13, 2014 |
|
HARAMOHAN SAMANTARAY Vs. COMMISSIONER-CUM-SECRETARY TO GOVT. PANCHAYAT RAJ DEPARTMENT
|
April 30, 2014 |
|
HAREKRUSHNA PARHI Vs. BOARD OF GOVERNOR, NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
December 17, 2014 |
|
HAREKRUSHNA PURI Vs. PRESIDING OFFICER, LABOUR COURT BHUBANESWAR
|
February 20, 2014 |
|
HARI DAS Vs. STATE OF ORISSA
|
October 17, 2014 |
|
HARI DEHURY Vs. STATE OF ODISHA
|
July 23, 2014 |
|
HARJIT KAUR Vs. STATE OF ORISSA
|
May 15, 2014 |
|
HARMOHANPAL SINGH KABLI Vs. CHIEF ENGINEER AND BASIN MANAGER
|
February 3, 2014 |
|
HARSHPRIYA GRANITES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF SALES TAX
|
November 10, 2014 |
|
HERITAGE VISION EDUCATION TRUST Vs. RAVENSHAW UNIVERSITY
|
September 4, 2014 |
|
HIMANSU MEHER Vs. STATE OF ORISSA
|
July 11, 2014 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA CUTTACK
|
February 12, 2014 |
|
HRUDANANDA MALLICK Vs. STATE OF ODISHA
|
November 12, 2014 |
|
HRUSIKESH PANDA Vs. STATE OF ODISHA
|
May 14, 2014 |
|
I.B. ENTERPRISES Vs. KONARK SUPPLY AGENCY
|
July 3, 2014 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY Vs. SISHULA DEI
|
August 22, 2014 |
|
IFTIKHAR IMAM MALLICK Vs. MEHROON NISHA
|
March 10, 2014 |
|
IFTIKHAR IMAM MALLICK Vs. MEHROON NISHA
|
May 7, 2014 |
|
INDIAN METALS & FERRO ALLOYS LTD. Vs. STATE
|
September 26, 2014 |
|
INDIAN RED CROSS SOCIETY Vs. BANKA NIDHI MISHRA
|
September 4, 2014 |
|
INTERNATIONAL COMMERCE LTD Vs. SECRETARY, MINISTRY OF COAL
|
August 5, 2014 |
|
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. PIYUSH HASMUKHLAL DESAI
|
January 31, 2014 |
|
IPISTEEL LIMITED Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
|
August 19, 2014 |
|
ISWAR CH. SWAIN Vs. DILLIP KUMAR PATNAIK
|
September 4, 2014 |
|
ISWAR CHANDRA BEHERA & ORS. Vs. STATE OF ODISHA
|
May 13, 2014 |
|
JADUMANI NAIK Vs. STATE OF ORISSA
|
October 30, 2014 |
|
JAGABANDHU ROUT Vs. RANJAN KUMAR ROUT
|
April 10, 2014 |
|
JAGANNATH MALLIK Vs. SAMBIT NANDAN MOHANTY
|
November 5, 2014 |
|
JAGANNATH SETHI Vs. ADIKANDA PALATA
|
January 9, 2014 |
|
JAMBESWAR MAHAVIDYALAYA Vs. DIRECTOR, HIGHER EDUCATION
|
August 5, 2014 |
|
JANMEJAYA SAHU Vs. STATE OF ORISSA
|
August 20, 2014 |
|
JASOBANTA SAHU Vs. STATE OF ORISSA
|
July 17, 2014 |
|
JASODA GIRI Vs. STATE OF ORISSA
|
April 22, 2014 |
|
JATA MAJHI Vs. PUDI
|
March 24, 2014 |
|
JAY BALAJI JYOTI STEELS LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX
|
December 24, 2014 |
|
JAYALAKSHMI PATRA Vs. SHYAMA KANTA MOHANTY
|
August 7, 2014 |
|
JAYANTA KUMAR GOSWAMI Vs. GOVERNING BODY OF AKHANDALAMANI COLLEGE (+2), BETALIGAON
|
July 4, 2014 |
|
JAYANTI DAS Vs. STATE OF ODISHA
|
November 17, 2014 |
|
JAYASHREE SHARMA Vs. CHANDBAI SHARMA
|
November 7, 2014 |
|
JHADESWAR RAJAK Vs. STATE OF ORISSA
|
January 29, 2014 |
|
JHITUKU JANI Vs. STATE OF ORISSA
|
April 16, 2014 |
|
JOGENDRA BEHERA Vs. STATE OF ORISSA
|
August 20, 2014 |
|
JOGENDRA PANDA Vs. COLLECTOR
|
June 19, 2014 |
|
JOGESWARI PRADHAN Vs. RAJIA
|
April 23, 2014 |
|
JOGIA @ JOGENDRA MALLICK AND ANOTHER Vs. STATE OF ORISSA
|
August 8, 2014 |
|
JOGINDER KAUR Vs. TERESA DUNGDUNG
|
September 26, 2014 |
|
JUGLAL BISWAL Vs. STATE OF ORISSA
|
July 15, 2014 |
|
JUTE CORPORATION OF INDIA LTD. Vs. JUDHISTIRA SWAIN
|
February 11, 2014 |
|
JYOTI PATNAIK Vs. STATE BANK OF INDIA
|
July 26, 2014 |
|
JYOTIRANJAN MOHAPATRA Vs. STATE OF ODISHA
|
March 21, 2014 |
|
JYOTSHNA RANI MOHANTY Vs. STATE
|
November 29, 2014 |
|
JYOTSNASINGH @ JYOTSNA AICH Vs. STATE OF ORISSA
|
January 29, 2014 |
|
K SATYANARAYAN RAO Vs. TUSHARKANTA MAHAKUL
|
March 5, 2014 |
|
K. ALLEY Vs. STATE OF ORISSA
|
September 19, 2014 |
|
KABI DAS Vs. STATE OF ORISSA
|
June 25, 2014 |
|
KABITA DASH Vs. UNITED BANK OF INDIA
|
March 5, 2014 |
|
KABITA DHAL Vs. STATE OF ORISSA
|
May 2, 2014 |
|
KADIM Vs. STATE OF ORISSA
|
September 19, 2014 |
|
KAILASH CH. MALLICK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
September 4, 2014 |
|
KAILASH CHANDRA BARIHA AND ORS. Vs. MANAGEMENT OF DIRECTORATE OF PRINTING STATIONERY AND PUBLICATION AND ORS.
|
August 26, 2014 |
|
KAILASH CHANDRA BEHERA Vs. THE UNION OF INDIA
|
October 21, 2014 |
|
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
|
January 20, 2014 |
|
KAILASH NATH BEHERA Vs. ODISHA STATE FINANCIAL CORPORATION
|
January 29, 2014 |
|
KAILASH NATH BEHERA Vs. ORISSA STATE FINANCIAL CORPORATION
|
October 22, 2014 |
|
KAILASH PRADHAN Vs. STATE OF ORISSA
|
August 8, 2014 |
|
KALA MAJHI Vs. STATE OF ODISHA
|
November 13, 2014 |
|
KALI CHARAN CHOUDHURY Vs. STATE OF ODISHA
|
March 28, 2014 |
|
KALIA @ KALANDI RANA Vs. ANIL KUMAR SINGH
|
January 20, 2014 |
|
KALIJUGA N PRAT IHARI Vs. MAHANT SRI RAJAGOPAL
|
November 11, 2014 |
|
KALINGA INSTITUTE OF MINING ENGINEERING Vs. KISHORE CHANDRA NATH
|
November 18, 2014 |
|
KAMAL L. MOHAPATRA Vs. STATE
|
July 28, 2014 |
|
KAMALA DASH Vs. RAMA PRATAP KHERIA
|
May 13, 2014 |
|
KAMALA NAIK Vs. JAGABANDHU SAMAL
|
March 6, 2014 |
|
KAMALAKANTA SAHOO Vs. STATE OF ORISSA
|
April 11, 2014 |
|
KAMDEV DIP Vs. STATE OF ORISSA
|
July 15, 2014 |
|
KANAK MANJARI KAR Vs. SUSANTA KUMAR DASH
|
October 29, 2014 |
|
KANCHANMANI JENA Vs. STATE OF ORISSA
|
September 17, 2014 |
|
KANHEI CHARAN DAS Vs. RAMAKANTA DAS
|
August 5, 2014 |
|
KANHU CHARAN NAIK Vs. STATE OF ORISSA
|
April 22, 2014 |
|
KAR CLINIC AND HOSPITAL PVT. LTD. Vs. SWARNA PRAVA MISHRA
|
September 29, 2014 |
|
KASINATH NAYAK Vs. NISAMANI NAYAK AND ORS.
|
September 29, 2014 |
|
KATORAMSING BANARA Vs. STATE OF ODISHA
|
December 11, 2014 |
|
KEDAR CHARAN SARANGI Vs. C.M., URBAN CO. OP. BANK
|
February 10, 2014 |
|
KESHAB BEHERA Vs. STATE OF ODISHA
|
September 4, 2014 |
|
KESHAB CHANDRA PANDA Vs. KASTURI MAHATAM
|
December 2, 2014 |
|
KHALASI @ DAMU CHATAR Vs. STATE OF ORISSA
|
February 13, 2014 |
|
KHIROD KUMAR SAHU Vs. ODISHA GRAMYA BANK
|
September 5, 2014 |
|
KHIROD MOHARANA Vs. SANJUKTA MOHARANA
|
September 1, 2014 |
|
KHIROD ROUT Vs. BHAKTA CHARAN MEHER AND ORS.
|
December 11, 2014 |
|
KIRTAN CHANDRA DEHURY Vs. STATE OF ODISHA
|
September 19, 2014 |
|
KISHAN KUMAR AGRAWAL Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
July 31, 2014 |
|
KISHORE CH. SAHOO Vs. STATE OF ODISHA
|
January 20, 2014 |
|
KISHORE KUMAR PARICHHA Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD.
|
April 3, 2014 |
|
KRUSHNA Vs. STATE OF ORISSA
|
July 15, 2014 |
|
KRUSHNA CHANDRA NAYAK Vs. RAILWAY BOARD
|
May 14, 2014 |
|
KRUSHNA CHANDRA SWAIN Vs. STATE OF ORISSA
|
March 4, 2014 |
|
KUILI MAJHIANI Vs. SALIA MAJHI
|
November 19, 2014 |
|
KUNA Vs. STATE OF ORISSA
|
August 18, 2014 |
|
KUNIA SETHI Vs. SIBA SETHI
|
March 14, 2014 |
|
KUNTI GHADAI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
September 5, 2014 |
|
LALIT KUMAR JOSHI Vs. SAJJAN KUMAR JOSHI @ RAMRATAN JOSHI
|
March 6, 2014 |
|
LAXMI BEHERA Vs. STATE OF ORISSA
|
October 17, 2014 |
|
LAXMI PRADHAN Vs. STATE OF ORISSA
|
January 30, 2014 |
|
LAXMI PRIYA PANDA Vs. EXECUTIVE ENGINEER, SOUTHCO, E & M. DIVISION
|
January 24, 2014 |
|
LAXMIDHAR DAS Vs. STATE OF ORISSA
|
November 28, 2014 |
|
LAXMIDHAR KUMBHAR Vs. DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT CORPORATION LTD
|
September 17, 2014 |
|
LAXMIDHAR SAHOO Vs. STATE OF ORISSA
|
August 20, 2014 |
|
LAXMIDHAR SAHOO Vs. BATAKRUSHNA SAHOO
|
November 3, 2014 |
|
LAXMIKANTA KAR Vs. SURENDRA PAUL & ORS.
|
January 22, 2014 |
|
LAXMIPRIYA PAIKARAY Vs. BICHITRA NANDA DAS
|
March 12, 2014 |
|
LAXMIPRIYA SAHOO Vs. DIRECTOR OF ESTATE
|
November 24, 2014 |
|
LIFE LINE MEDICAL STORE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
|
July 17, 2014 |
|
LIFE LINE MEDICAL STORE (DAY AND NIGHT) Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
|
October 28, 2014 |
|
LINGARAJ MAHAPRABHU BIJE Vs. BIPRA CHARAN SENAPATI
|
September 29, 2014 |
|
LOKANATH Vs. STATE OF ORISSA
|
April 4, 2014 |
|
LPA Vs. MANAS RANJAN SAMAL
|
October 14, 2014 |
|
M.C. PATEL & CO. AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 12, 2014 |
|
M.D.N. PANICKER Vs. M.K. PANDA
|
July 15, 2014 |
|
M/S. ASIA ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 31, 2014 |
|
M/S. KALINGA ORDER SUPPLIER Vs. STATE OF ORISSA
|
January 17, 2014 |
|
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. MURALIDHAR MAHARANA
|
May 7, 2014 |
|
M/S. PRAKITI ENTERPRISERS Vs. M/S. SUPER HEALTH CARE
|
April 9, 2014 |
|
M/S. SGBL (INDIA) LTD. Vs. BSNL
|
February 21, 2014 |
|
M/S. THE SNOW WHITE TRADING CORPORATION Vs. STATE OF ORISSA
|
March 31, 2014 |
|
MADHU SUDAN MOHANTY Vs. REPUBLIC OF INDIA (CBI)
|
December 23, 2014 |
|
MADHUSUDAN DISARI Vs. STATE OF ORISSA
|
April 2, 2014 |
|
MADHUSUDAN HOTA Vs. RATNAKAR HOTA
|
April 11, 2014 |
|
MAHAMMAD HARUN Vs. STATE OF ORISSA
|
March 26, 2014 |
|
MAHARAGI SETHI Vs. REPUBLIC OF INDIA
|
December 10, 2014 |
|
MAHAVIR DURGA PUJA Vs. FALCON REAL ESTA
|
July 18, 2014 |
|
MAHAVIR DURGA PUJA COMMITTEE, PATIA Vs. FALCON REAL ESTATE PVT LTD
|
May 16, 2014 |
|
MAHENDRA KANHAR Vs. STATE OF ODISHA
|
February 21, 2014 |
|
MAHESWAR BARIK Vs. MAHESWAR NAIK
|
July 24, 2014 |
|
MAHESWAR BEHERA Vs. STATE OF ORISSA
|
August 25, 2014 |
|
MAHESWAR PATI Vs. GOLAM RASUL
|
February 3, 2014 |
|
MAHESWAR SAHOO Vs. STATE OF ORISSA
|
August 19, 2014 |
|
MAHESWARI MAJHI Vs. GOVT. OF ORISSA
|
February 21, 2014 |
|
MAJUM BIBI Vs. STATE OF ODISHA
|
October 22, 2014 |
|
MAKARDHWAJA MOHANTY Vs. DHARMABIRA KANUNGO
|
January 9, 2014 |
|
MALAYA KUMAR DURGA Vs. STATE OF ODISHA AND ORS.
|
November 28, 2014 |
|
MALIKA ROUT Vs. GANI KHAN
|
April 21, 2014 |
|
MAMATANJALI SAHOO Vs. ARNAPURNA MEMORIAL CHARITABLE TRUST
|
June 25, 2014 |
|
MAN MOHAN DAS Vs. STATE OF ORISSA
|
November 26, 2014 |
|
MAN SINGH MUNDA Vs. STATE OF ORISSA
|
March 12, 2014 |
|
MANAGEMENT OF STATE BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 15, 2014 |
|
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. JHUNU SETHI
|
April 24, 2014 |
|
MANAGING COMMITTEE OF JATA HIGH SCHOOL AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 11, 2014 |
|
MANARANJAN SAHOO Vs. STATE OF ODISHA
|
December 12, 2014 |
|
MANAS KUMAR BEHERA Vs. UNION OF INDIA
|
December 18, 2014 |
|
MANAS KUMAR SAHU Vs. STATE
|
January 17, 2014 |
|
MANAS MOHAPATRA Vs. STATE OF ORISSA
|
September 1, 2014 |
|
MANASI SAHOO Vs. STATE OF ORISSA
|
August 22, 2014 |
|
MANASMITA PARIDA Vs. RAJEN KUMAR PARIDA
|
April 10, 2014 |
|
MANASWINI BALIARSINGH Vs. STATE OF ODISHA
|
September 24, 2014 |
|
MANDAKINI PATEL Vs. ASHOK KUMAR AGRAWALLA
|
April 4, 2014 |
|
MANDRADA LAXMI Vs. BALAGA RAMULU
|
March 5, 2014 |
|
MANDRADA LAXMI Vs. BALAGA RAMULU
|
February 11, 2014 |
|
MANGALA GOUDA Vs. STATE OF ORISSA
|
November 20, 2014 |
|
MANOJ KU. MISHRA Vs. DISTRICT JUDGE
|
August 13, 2014 |
|
MANOJ KUMAR SAHU Vs. CHAIRPERSON, STATE COMMISSION FOR WOMEN AND ORS.
|
December 11, 2014 |
|
MANOJ KUMAR TIWARI Vs. SANTOSH KUMAR PARIDA
|
July 15, 2014 |
|
MANOJ RANJAN NAYAK Vs. PURNA CHANDRA DAS
|
March 5, 2014 |
|
MANORAMA CHHOTRAY Vs. PRAFULLA KUMAR CHHOTRAY
|
January 16, 2014 |
|
MANORANJAN AICH Vs. KAUSHALYA GIRI
|
October 16, 2014 |
|
MANORANJAN MOHANTY Vs. STATE OF ORISSA
|
February 26, 2014 |
|
MANORANJAN SETHI Vs. STATE OF ORISSA
|
November 28, 2014 |
|
MARKETING MANAGER Vs. L.M. HATI & CO.
|
June 18, 2014 |
|
MATA @ SAMA CHAKIA @ HO Vs. STATE OF ORISSA
|
February 5, 2014 |
|
MATU SITARI Vs. STATE OF ORISSA
|
June 17, 2014 |
|
MD. BABUJAN @ IMRAN KHAN Vs. STATE OF ORISSA
|
February 21, 2014 |
|
MD. RAMJAN Vs. STATE OF ORISSA
|
February 21, 2014 |
|
MEGHANADA NAIK Vs. STATE OF ORISSA
|
March 3, 2014 |
|
MGM MINERALS LTD. Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA)
|
December 24, 2014 |
|
MIDEAST INTEGRATED STEEL LTD. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD.
|
December 24, 2014 |
|
MIHIR KUMAR DAS Vs. STATE OF ORISSA
|
August 6, 2014 |
|
MINAKETAN KANHAR Vs. UNION OF INDIA
|
August 5, 2014 |
|
MINARVA DASH Vs. DIRECTOR OF AYUSH
|
April 22, 2014 |
|
MINARVA DASH Vs. DIRECTOR OF AYUSH
|
April 23, 2014 |
|
MISHRA PARAJA Vs. STATE OF ORISSA
|
February 21, 2014 |
|
MOHAN DAKUA AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
October 31, 2014 |
|
MOHANLAL KHETA Vs. STATE OF ORISSA
|
August 18, 2014 |
|
MOHANTY AND ASSOCIATES Vs. OFFICER ON SPECIAL DUTY
|
September 29, 2014 |
|
MRS. BIMLA HALAN Vs. CHANDULAL PATODIA
|
December 5, 2014 |
|
MUKTA ROUT AND OTHERS Vs. NIRANJAN MOHAPATRA
|
February 11, 2014 |
|
MUKUNDA SINGH Vs. HAREKRUSHNA JENA
|
December 17, 2014 |
|
MUNSI ABDUL MAHERAJ ALI Vs. M/S. S.S. MARKETING
|
April 23, 2014 |
|
MURALI PRADHAN Vs. STATE OF ORISSA
|
March 3, 2014 |
|
MURALIDHAR PRADHAN Vs. HAREKRUSHNA SETH
|
October 29, 2014 |
|
MURARI PRASAD PANDA Vs. STATE OF ORISSA
|
June 17, 2014 |
|
MURARINATH SHARMA Vs. ALLAHABAD BANK
|
January 20, 2014 |
|
N. RATNAKUMARI Vs. STATE OF ODISHA
|
July 24, 2014 |
|
N.I.A. CO. LTD. Vs. PANKAJEENI BEHERA
|
April 10, 2014 |
|
NAKULA NAYAK Vs. DIVIL RAILWAY MANAGER
|
April 16, 2014 |
|
NALINI PRADHAN Vs. CHIEF EXECUTIVE OFFICER, CESCO
|
January 7, 2014 |
|
NAMITA KUMARI JENA Vs. MONINGI RAJANI
|
March 3, 2014 |
|
NAMITA MOHANTY Vs. PANKAJA KUMAR MOHANTY
|
January 10, 2014 |
|
NAMITA PARIDA Vs. BIJAY KUMAR SAHOO
|
February 3, 2014 |
|
NANKU PATEL Vs. STATE OF ORISSA
|
January 30, 2014 |
|
NARASINGH CHALLAN Vs. STATE OF ORISSA
|
July 23, 2014 |
|
NARAYAN CHANDRA SAHU Vs. RADHASHYAM MAHESWAR
|
August 20, 2014 |
|
NARAYAN PANDA Vs. BABAJI PANDA
|
July 26, 2014 |
|
NARAYAN SAHOO Vs. STATE OF ODISHA
|
May 16, 2014 |
|
NARAYAN SAHOO AND ORS. Vs. STATE OF ORISSA
|
September 27, 2014 |
|
NARAYAN SAMANTARAY Vs. DIRECTOR GENERAL, CRPF
|
April 16, 2014 |
|
NARBHERAM POWER & STEEL PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2014 |
|
NARENDRA KUMAR BARIK Vs. STATE OF ORISSA
|
August 27, 2014 |
|
NARENDRA KUMAR JENA Vs. ORISSA FOREST DEVELOPMENT CORPORATION
|
September 26, 2014 |
|
NARENDRA KUMAR RATHA Vs. STATE OF ORISSA
|
September 26, 2014 |
|
NARI Vs. UNION OF INDIA
|
September 22, 2014 |
|
NASAR KUMBHAR Vs. STATE OF ODISHA
|
November 14, 2014 |
|
NATABAR JENA Vs. COLLECTOR
|
August 21, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PRASANNA ROUTRAY
|
January 30, 2014 |
|
NATIONALIST LAWYERS FORUM Vs. STATE OF ODISHA
|
September 17, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANDYARANI BEBARTA
|
March 24, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED, CUTTACK Vs. M NAGESWAR RAO
|
October 30, 2014 |
|
NIDARSINI RATH Vs. STATE OF ODISHA
|
August 8, 2014 |
|
NIGAMANANDA MANGARAJ Vs. THE CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, KORAPUT PANCHABATI GRAMYA BANK
|
July 4, 2014 |
|
NIHAR RANJAN BISWAL Vs. STATE OF ORISSA
|
February 14, 2014 |
|
NIMAI CHARAN MOHANTY Vs. REPUBLIC OF INDIA
|
November 10, 2014 |
|
NIMAI CHARAN SAHU Vs. STATE OF ODISHA
|
March 21, 2014 |
|
NINA Vs. STATE OF ODISHA
|
July 15, 2014 |
|
NIRAJ KU. PUHAN Vs. C.M., INDIAN BANK
|
February 10, 2014 |
|
NIRAKAR SAMAL Vs. NISAKAR SAMAL
|
March 18, 2014 |
|
NIRANJAN BEHERA Vs. SUDARSAN BANDHA
|
September 25, 2014 |
|
NIRANJAN DASH Vs. STATE OF ORISSA AND ORS.
|
July 26, 2014 |
|
NIRANJAN MAHARANA Vs. STATE OF ORISSA
|
March 12, 2014 |
|
NIRANJAN MISHRA Vs. REPUBLIC OF INDIA
|
October 30, 2014 |
|
NIRANJAN PRADHAN Vs. STATE OF ODISHA
|
April 24, 2014 |
|
NIRANJAN RATH Vs. KISHORE CH. TRIPATHY
|
January 22, 2014 |
|
NIRANJAN SAHOO AND ANOTHER Vs. SARAT SAHOO AND ANOTHER
|
July 8, 2014 |
|
NIRANJAN SINGH Vs. UNION OF INDIA AND ORS.
|
November 26, 2014 |
|
NIRANJAN TRIPATHY Vs. STATE OF ODISHA
|
November 29, 2014 |
|
NIRMALA SA Vs. MCL
|
January 22, 2014 |
|
NITYANANDA BEHERA Vs. STATE OF ORISSA
|
June 25, 2014 |
|
NITYANANDA DAS Vs. OSRTC
|
September 2, 2014 |
|
NITYANANDA DEY Vs. STATE OF ODISHA
|
September 4, 2014 |
|
NITYANANDA NAMTOAR Vs. L.A.OFFICER-CUM COLLECTOR KEONJHAR
|
February 21, 2014 |
|
NITYANANDA PRUSTY Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
December 18, 2014 |
|
NITYANANDA SETHI Vs. STATE OF ORISSA
|
August 6, 2014 |
|
NOORJAHAN BEGUM Vs. NOORJAHAN BIBI
|
February 12, 2014 |
|
NORTH ODISHA FARMERS AND MULTI-PURPOSE COOPERATIVE LIMITED Vs. STATE OF ODISHA
|
February 19, 2014 |
|
NRUSINGHA CHARAN SAHANI Vs. STATE OF ORISSA
|
October 20, 2014 |
|
NRUSINGHA CHARAN SATAPATHY Vs. DALMA COMFORTS AND ENTERTAINMENT COMPANY PVT. LTD.
|
May 9, 2014 |
|
NRUSINGHA PRASAD DAS Vs. LOPAMUDRA DAS
|
July 15, 2014 |
|
NURI SAHAJI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 3, 2014 |
|
OM SAI DRUGS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, KHURDA
|
November 20, 2014 |
|
ORISSA CAMPUS CHEMISTS ASSOCIATION Vs. STATE OF ORISSA
|
April 23, 2014 |
|
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. STATE OF ORISSA
|
August 1, 2014 |
|
ORISSA STATE AGRICULTURAL MARKETING BOARD Vs. COLLECTOR
|
March 19, 2014 |
|
ORISSA STATE TEXTILE CORPORATION LTD AND ORS Vs. BHASKAR TEA COMPANY LTD AND ORS
|
November 28, 2014 |
|
ORISSA STEVEDORES LTD. Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
September 22, 2014 |
|
PABAN KUMAR SAHU Vs. ROURKELA DEVELOPMENT AUTHORITY
|
November 26, 2014 |
|
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANOTHER
|
January 10, 2014 |
|
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANOTHER
|
July 22, 2014 |
|
PADI @ PRADEEPTA ROUT Vs. STATE OF ORISSA
|
January 22, 2014 |
|
PADMA CHARAN PANDA Vs. BISHNUPRIYA DALEI
|
February 18, 2014 |
|
PADMA CHARAN SAHOO Vs. DHARMANANDA PANI
|
February 14, 2014 |
|
PADMABATI NAIK Vs. GOUDAGAON PRIMARY SCHOOL
|
August 19, 2014 |
|
PADMANABHA GOUDA Vs. ORISSA FOREST CORPORATION
|
December 4, 2014 |
|
PADMANAVA EDUCATIONAL TRUST Vs. ORISSA POWER TRANSMISSION CORPORATION LIMITED AND OTHERS
|
June 24, 2014 |
|
PAGALA Vs. STATE OF ORISSA
|
April 9, 2014 |
|
PALLAB KUMAR RAY Vs. RATIKANTA SENAPATI AND ORS.
|
February 11, 2014 |
|
PALLABGUNJAN SATPATHY Vs. BANCHHA @ BANCHHANIDHI PALEI
|
May 13, 2014 |
|
PANCHANAN BEHERA Vs. STATE OF ODISHA
|
July 17, 2014 |
|
PANCHUNAT H.SAMAL Vs. UNION OF INDIA
|
November 11, 2014 |
|
PANKAJINI PANDA Vs. STATE OF ORISSA
|
August 26, 2014 |
|
PARBATI @ PARA DEI (DEAD) Vs. CHANDRAMANI BARIK
|
June 17, 2014 |
|
PARBATI MOHAPATRA Vs. STATE OF ODISHA
|
January 29, 2014 |
|
PARESH KUMAR SAHOO Vs. DISTRICT & SESSIONS JUDGE, DHENKANAL
|
May 14, 2014 |
|
PARIKHITA PADHAN Vs. BLOCK DEVELOPMENT OFFICER AND ORS.
|
April 15, 2014 |
|
PARITOSH DASH Vs. STATE OF ORISSA
|
October 29, 2014 |
|
PARSURAM BEHARI Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
September 4, 2014 |
|
PARTHA SARATHI DASH Vs. STATE OF ORISSA
|
April 11, 2014 |
|
PARTHA SARATHI NAYAK Vs. STATE OF ORISSA
|
July 15, 2014 |
|
PATITAPABANA BASTRALAYA Vs. THE SALES TAX OFFICER
|
September 24, 2014 |
|
PATRIC MARKEY Vs. STATE OF ORISSA
|
April 22, 2014 |
|
PAWAN KUMAR PRASAD Vs. STATE OF ORISSA
|
February 21, 2014 |
|
PHULAMANI MANDI Vs. STATE OF ORISSA
|
December 18, 2014 |
|
PIUSA KANTA PATRA Vs. STATE OF ODISHA
|
March 11, 2014 |
|
POTI Vs. STATE OF ORISSA
|
December 3, 2014 |
|
PRABHA RATHO Vs. JOINT COMMISSIONER, SETTLEMENT & CONSOLIDATION
|
November 29, 2014 |
|
PRABHAKAR DAS Vs. AO,PUNJAB NATIONAL N
|
February 18, 2014 |
|
PRABHASINI DAS Vs. DHANI NAYAK
|
November 3, 2014 |
|
PRABODH MOHANTY Vs. STATE OF ODISHA
|
September 17, 2014 |
|
PRADEEP KU. PATRO Vs. THE MANAGING DIRECTOR
|
November 18, 2014 |
|
PRADEEP KUMAR BEHERA Vs. COMMISSIONER OF LAND RECORDS AND SETTLEMENT
|
November 28, 2014 |
|
PRADEEP KUMAR BEHERA Vs. STATE OF ORISSA
|
March 27, 2014 |
|
PRADEEP KUMAR GOCHHAYAT Vs. ODISHA STATE HEALTH AND FAMILY WELFARE SOCIETY
|
March 21, 2014 |
|
PRADEEP KUMAR RATH Vs. STATE OF ORISSA
|
July 24, 2014 |
|
PRADEEP KUMAR RAY Vs. THE DIRECTOR GENERAL
|
October 21, 2014 |
|
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
January 2, 2014 |
|
PRADIPTA KU. BEHERA Vs. STATE
|
October 15, 2014 |
|
PRAFULLA BEURA Vs. STATE
|
March 11, 2014 |
|
PRAFULLA KU DORA & CO Vs. R M BANK OF BARODA
|
January 2, 2014 |
|
PRAFULLA KUMAR SAHOO Vs. SUDAM CHARAN SAHOO AND ORS.
|
September 30, 2014 |
|
PRAGATI VENTURA PVT. LTD. Vs. JASMINE ROAD LINES
|
June 19, 2014 |
|
PRAHALLAD DALEI Vs. STATE OF ODISHA
|
August 5, 2014 |
|
PRAHALLAD SETHY Vs. STATE OF ORISSA
|
May 2, 2014 |
|
PRAKASH CHANDRA MAHARANA Vs. STATE OF ORISSA
|
January 24, 2014 |
|
PRAKASH CHANDRA PRADHAN Vs. STATE
|
November 24, 2014 |
|
PRAKASH KUMAR MOHANTY Vs. STATE OF ORISSA
|
November 28, 2014 |
|
PRAMILA KABITA NAYAK Vs. THE DIRECTOR, SOUTH EASTERN CIRCLE SURVEY OF INDIA
|
December 16, 2014 |
|
PRAMILA PRADHAN Vs. SUMANTA SEKHAR PRADHAN
|
September 2, 2014 |
|
PRAMILA ROUT STATE OF Vs. STATE
|
August 18, 2014 |
|
PRAMOD CHANDRA SENAPATI Vs. SANATAN JENA AND ORS.
|
December 23, 2014 |
|
PRAMOD KUMAR PANDA Vs. REPUBLIC OF INDIA
|
December 15, 2014 |
|
PRAMOD KUMAR PRUSTY Vs. AINA PRUSTY
|
September 5, 2014 |
|
PRAMOD PRADHAN Vs. STATE OF ORISSA
|
October 22, 2014 |
|
PRANATI PATTNAYAK Vs. PRINICIPAL ACCOUNTANT
|
March 6, 2014 |
|
PRASANNA KUMAR PATI Vs. CHIEF EXECUTIVE OFFICER
|
September 4, 2014 |
|
PRASANT @ KALIA SUNDRAY Vs. STATE OF ORISSA
|
November 29, 2014 |
|
PRASANTA K.ACHARYA Vs. PANCHANANA CHOUDHURY
|
May 2, 2014 |
|
PRASHANTA KUMAR DASH Vs. STATE OF ODISHA
|
May 14, 2014 |
|
PRATIMA KUMARI DEVI Vs. STATE OF ORISSA
|
August 21, 2014 |
|
PRATIMA MOHAPATRA Vs. DIBAKAR MOHAPATRA
|
December 2, 2014 |
|
PRATIMA SAHOO Vs. SURENDRA KUMAR SAHOO
|
April 25, 2014 |
|
PRAVAKAR DAS Vs. STATE OF ORISSA
|
February 12, 2014 |
|
PRAVAKAR SUTAR Vs. KANDURI CHARAN SUTAR
|
September 3, 2014 |
|
PRAVATA KUMAR TRIPATHY Vs. UNION OF INDIA (C.B.I.)
|
October 20, 2014 |
|
PREMANANDA SWAIN Vs. BIDYADHAR SWAIN
|
February 11, 2014 |
|
PRITI RANJAN MAHARANA Vs. THE STATE OF ORISSA
|
December 18, 2014 |
|
PULAK PATI Vs. PRAFULLA KUMAR BHANJA
|
August 1, 2014 |
|
PURNA CHANDRA DAS Vs. PAGILI DAS
|
September 24, 2014 |
|
PURNA CHANDRA PARIDA Vs. DISTRICT JUDGE, BHADRAK
|
February 14, 2014 |
|
PURNA CHANDRA TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 1, 2014 |
|
PURUSHOTTAM BEHERA Vs. STATE OF ORISSA
|
November 11, 2014 |
|
RABI NAYAK Vs. STATE OF ORISSA
|
January 24, 2014 |
|
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI
|
November 17, 2014 |
|
RABINDRA KUMAR SATAPATHY Vs. DISTRICT JUDGE, CUTTACK
|
September 9, 2014 |
|
RABINDRA MOHAN SENAPATI Vs. BUDHIRAM SENAPATI
|
May 15, 2014 |
|
RADHA KRISHNA BEHERA Vs. GIRLGOBARDHAN PANDA
|
April 3, 2014 |
|
RADHAKANTA MAJHI Vs. STATE OF ORISSA
|
August 21, 2014 |
|
RADHAKANTA PANDA Vs. STATE OF ORISSA
|
August 20, 2014 |
|
RADHAMANI BEWA Vs. NATABAR SENAPATI (DEAD) SMT. NISAMANI SENAPATI
|
September 1, 2014 |
|
RADHAMOHAN Vs. STATE OF ODISHA
|
August 27, 2014 |
|
RADHIKA PADHAN Vs. DEBARAJ MEHER
|
September 12, 2014 |
|
RADHU @ RADHUA BHUTIA Vs. STATE OF ORISSA
|
January 30, 2014 |
|
RADHU SWAIN Vs. NITEI
|
July 17, 2014 |
|
RAGESHREE MOHANTY Vs. SUBHRAKANTA DAS MOHAPATRA
|
December 10, 2014 |
|
RAGHUNATH JAGADALA Vs. UNION OF INDIA
|
August 14, 2014 |
|
RAGHUNATH MISHRA Vs. STATE OF ORISSA
|
January 31, 2014 |
|
RAGHUNATH MUDRA Vs. NILAKANTHA MUDRA
|
April 23, 2014 |
|
RAGHUNATH RATH Vs. JAGANNATH HARICHANDAN
|
April 21, 2014 |
|
RAHAS DAS Vs. CHAIRMAN, PARADIP PORT TRUST
|
September 26, 2014 |
|
RAHIM KHAN Vs. STATE OF ORISSA
|
April 16, 2014 |
|
RAHIMUDDIN KHAN Vs. SIRAJ UDDIN KHAN
|
April 22, 2014 |
|
RAJ KISHORE LENKA Vs. REPUBLIC OF INDIA
|
February 18, 2014 |
|
RAJ KUMAR MAHALA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 5, 2014 |
|
RAJANIBALA SAHOO Vs. MANJU BISWAL
|
July 30, 2014 |
|
RAJANIKANTA PRIYADARSHY Vs. UTKAL UNIVERSITY
|
December 23, 2014 |
|
RAJASHREE MOHANTY Vs. AMITA MOHANTY
|
September 11, 2014 |
|
RAJENDRA KUMAR DHAWAN Vs. NATIONAL INSURANCE COMPANY LTD.
|
December 23, 2014 |
|
RAJENDRA KUMAR SAHOO Vs. RAMAKANTA SAHOO
|
August 27, 2014 |
|
RAJENDRA SAHU Vs. KSHYAMA SAHU
|
December 5, 2014 |
|
RAJIB LOCHAN MISHRA Vs. THE CHAIRMAN
|
March 25, 2014 |
|
RAJU @ MOTILAL BARIK Vs. STATE OF ORISSA
|
January 22, 2014 |
|
RAJU @ RAJ KISHORE NAIK Vs. STATE OF ORISSA
|
February 21, 2014 |
|
RAKTIMABHA JENA Vs. DIRECTOR OF AYUSH
|
April 23, 2014 |
|
RAKTIMABHA JENA Vs. DIRECTOR OF AYUSH
|
April 22, 2014 |
|
RAM CHANDRA DAS Vs. STATE OF ORISSA
|
June 19, 2014 |
|
RAM PRASAD BEHERA Vs. NANDI KISHORE PUJHARI
|
January 16, 2014 |
|
RAMA CHANDRA BASTIA Vs. STATE OF ORISSA
|
April 3, 2014 |
|
RAMA CHANDRA PATRA AND ORS. Vs. RAGHUNATH JEW AND ORS.
|
August 28, 2014 |
|
RAMA CHANDRA RANA Vs. PURUSOTTAM RANA
|
January 13, 2014 |
|
RAMA CHANDRA RATH Vs. STATE OF ORISSA
|
July 16, 2014 |
|
RAMA CHANDRA SAHOO Vs. MAHENDRA KUMAR PADHIAR
|
July 16, 2014 |
|
RAMA CHANDRA SAHU Vs. GOPINATH PANIGRAHI
|
February 25, 2014 |
|
RAMA DEVI Vs. GOVERNMENT OF ORISSA, REPRESENTED THROUGH ITS SECRETARY TO G.A.
|
January 20, 2014 |
|
RAMA SANTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, GRID CORPORATION OF ORISSA
|
April 21, 2014 |
|
RAMAKANTA MAHAKUD Vs. STATE OF ODISHA AND ORS.
|
December 3, 2014 |
|
RAMESH @ JAGA PRADHA Vs. STATE
|
May 1, 2014 |
|
RAMESH CHANDRA ACHARYA @ JAGANNATH DAS @ RAMU Vs. STATE OF ORISSA
|
April 11, 2014 |
|
RAMESH CHANDRA SAMANTRAY Vs. EXECUTIVE ENGINEER, RURAL WORKS DIVISION-II
|
April 4, 2014 |
|
RAMESH SINGH Vs. STATE OF ORISSA
|
August 22, 2014 |
|
RANJUKTA MISHRA Vs. PRAVANJAN MISHRA
|
December 18, 2014 |
|
RANJULATA DAS Vs. STATE OF ORISSA AND ORS.
|
September 12, 2014 |
|
RAS BIHARI MANDAL Vs. N.T.P.C. LTD.
|
May 15, 2014 |
|
RASANANDA ROUT & ORS. Vs. STATE OF ORISSA
|
September 10, 2014 |
|
RASHMITA RANA AND ORS. Vs. STATE OF ORISSA
|
November 24, 2014 |
|
RASIA KHATOON Vs. SUNIMAL KANTI
|
April 25, 2014 |
|
RASMITA SAHOO Vs. STATE OF ORISSA
|
August 19, 2014 |
|
RATAN GARAI Vs. HIRALAL RAM
|
October 29, 2014 |
|
RATNAKAR SATRUSALYA Vs. STATE OF ORISSA
|
September 4, 2014 |
|
RE-JUVENILE-IN-CONFLICT WITH LAW (JCL) Vs. STATE OF ORISSA
|
March 6, 2014 |
|
REBATI DIKSHIT Vs. RAMESH SIRIPURAPU
|
February 18, 2014 |
|
REENA RANI BEHERA Vs. JHILLI BEHERA
|
March 10, 2014 |
|
REHENA BEGUM Vs. THE ASST. SETTLEMENT OFFICER AND ORS.
|
November 19, 2014 |
|
RENUKA MAJHI Vs. STATE OF ORISSA
|
December 22, 2014 |
|
RESIDENTS DEVELOPMENT ASSOCIATION Vs. STATE OF ODISHA
|
May 5, 2014 |
|
RITA MOHAPATRA Vs. STATE OF ORISSA
|
March 28, 2014 |
|
ROUTA MUNDA @ MATHURA Vs. STATE OF ORISSA
|
April 30, 2014 |
|
RUBY Vs. DEBASISH PRADHAN
|
August 20, 2014 |
|
RUDRA MOHAN PRADHAN Vs. STATE OF ORISSA
|
January 9, 2014 |
|
RUKMUNI DAS Vs. STATE OF ODISHA
|
October 28, 2014 |
|
RUNA DEI Vs. STATE OF ORISSA
|
August 26, 2014 |
|
S. SAMPATH Vs. MANOJA KUMAR SAHOO
|
September 26, 2014 |
|
S.K. YUSUF Vs. MD. AWESH
|
June 25, 2014 |
|
SABYASACHI RAY Vs. STATE OF ORISSA
|
June 25, 2014 |
|
SACHALABALA SETHY Vs. CHIEF SECRETARY
|
May 16, 2014 |
|
SACHIDANANDA MAHAKUD Vs. MANAS RANJAN SAMAL
|
October 14, 2014 |
|
SACHINDRA BEHERA Vs. BILASINI PADHI
|
March 27, 2014 |
|
SADANANDA MISHRA Vs. ORISSA MINING CORPORATION LTD.
|
December 18, 2014 |
|
SADHAV OFF-SHORE Vs. BOARD OF TRUSTEES OF PARADIP PORT TRUST
|
December 17, 2014 |
|
SADHU BHOI Vs. STATE OF ORISSA
|
July 18, 2014 |
|
SAGAR VISION ADVERTISING Vs. DIVISIONAL COMMERCIAL MANAGER, EAST COAST RAILWAY
|
August 26, 2014 |
|
SAHADAT ANSWARI Vs. STATE OF ORISSA
|
March 14, 2014 |
|
SAHADEV GIRI Vs. STATE OF ODISHA
|
February 11, 2014 |
|
SAILABALA @ KRUSHNAPRIYA PARIDA Vs. STATE OF ORISSA
|
March 28, 2014 |
|
SAILENDRA NATH MOHANTY Vs. UNION OF INDIA
|
January 29, 2014 |
|
SAINIK MINING AND ALLIED SERVICES LTD. Vs. THE GENERAL MANAGER (TC)
|
December 22, 2014 |
|
SAMAKURTI KAMESWAR RAO Vs. STATE OF ORISSA
|
March 26, 2014 |
|
SANATAN JENA @ TERA Vs. STATE OF ORISSA
|
February 21, 2014 |
|
SANATAN NAHAK Vs. STATE OF ODISHA
|
September 26, 2014 |
|
SANDEEP Vs. STATE
|
November 24, 2014 |
|
SANGRAM KISHORE SWAIN Vs. STATE OF ODISHA
|
September 22, 2014 |
|
SANJAY KUMAR ROULA, GANJAM Vs. REGISTRAR OF COOPERATIVE
|
January 10, 2014 |
|
SANJAYA DAS Vs. STATE OF ODISHA
|
February 26, 2014 |
|
SANJEEB KUMAR SAHU Vs. STATE OF ODISHA
|
March 26, 2014 |
|
SANJIB SAHU & ORS. Vs. STATE OF ORISSA
|
August 27, 2014 |
|
SANJUKTA DAS Vs. STATE OF ODISHA
|
February 19, 2014 |
|
SANJUKTA DEVI Vs. STATE OF ODISHA
|
August 19, 2014 |
|
SANKAR PARIDA Vs. KONARK JUTE LIMITED
|
August 27, 2014 |
|
SANKAR PENTHEI Vs. STATE OF ORISSA
|
September 3, 2014 |
|
SANSURI Vs. STATE OF ODISHA
|
July 15, 2014 |
|
SANTANU KUMAR PANDA Vs. STATE OF ORISSA
|
January 3, 2014 |
|
SANTILATA MUDULI AND ORS. Vs. ABHAYA KUMAR PARIDA AND ORS.
|
July 8, 2014 |
|
SANTOSH BHOI Vs. STATE OF ORISSA
|
April 22, 2014 |
|
SANTOSH KUMAR ROUTRAY Vs. STATE OF ORISSA
|
May 6, 2014 |
|
SANTOSH KUMAR TRIPATHY Vs. STATE OF ORISSA AND ORS.
|
December 16, 2014 |
|
SANTOSH PATRA Vs. STATE OF ORISSA
|
November 10, 2014 |
|
SANTOSH YADAB Vs. STATE OF ORISSA
|
January 30, 2014 |
|
SANWARMAL @ SAMARMAL SARAF @ AGRAWALLA Vs. MANORAMA MISHRA
|
May 15, 2014 |
|
SARADA SAWALKA Vs. SWATANTRA KUMAR AGARWAL
|
June 7, 2014 |
|
SARAT CHANDRA @ KUMAR SARAP Vs. ODISHA, CTC
|
March 28, 2014 |
|
SARAT CHANDRA PARIDA Vs. STATE OF ODISHA
|
May 8, 2014 |
|
SARAT CHANDRA RATH Vs. MALTI TANDI
|
May 16, 2014 |
|
SARAT GOUDA AND ORS. Vs. THE DIVISION RAILWAY MANAGER, EAST COAST RAILWAY AND ORS.
|
October 15, 2014 |
|
SARAT KUMAR BAL Vs. STATE OF ORISSA
|
January 15, 2014 |
|
SARAT KUMAR PANDA Vs. SASHIBHUSAN TRIPATHY
|
July 11, 2014 |
|
SARITA RANI SATPATHY Vs. STATE OF ORISSA
|
July 15, 2014 |
|
SARJAN KHETI Vs. STATE OF ORISSA
|
April 22, 2014 |
|
SAROJ KUMAR SAHOO Vs. REPUBLIC OF INDIA
|
June 24, 2014 |
|
SAROJINI DEI AND ORS. Vs. SATYA PRASAD PATTNAIK AND ORS.
|
September 24, 2014 |
|
SAROJINI SAHOO Vs. STATE OF ORISSA
|
May 14, 2014 |
|
SARTHAK BEURA Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
|
January 7, 2014 |
|
SARTHAK BUILDERS PVT LTD Vs. ORISSA RURAL DEVELOPMENT
|
February 14, 2014 |
|
SASHIDHAR BARIK Vs. RATNAMANI BARIK
|
June 19, 2014 |
|
SASHIREKHA SAMAL Vs. STATE OF ORISSA
|
May 14, 2014 |
|
SASMITA TRIPATHY Vs. STATE OF ODISHA
|
April 4, 2014 |
|
SATIMANI RAY Vs. TARAMANI BHOI
|
January 31, 2014 |
|
SATYA NARAYAN PATTNAIK Vs. ZONAL MANAGER, UCO BANK AND ORS.
|
November 10, 2014 |
|
SATYA PRAKASH MAHANA Vs. RABIKANTA SINGH
|
September 25, 2014 |
|
SATYABADI DALSINGHARAY Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 31, 2014 |
|
SATYANARAYAN PANDA Vs. ORISSA STATE CO-OPERATE BANK LTD.
|
July 25, 2014 |
|
SATYARANJAN MALLICK Vs. INDIAN OIL CORPORATION LTD.
|
April 30, 2014 |
|
SAWARMAL PASARI Vs. STATE OF ORISSA
|
September 6, 2014 |
|
SBATI BEHERA Vs. SUBASI NAYAK
|
June 18, 2014 |
|
SHAJI THOMAS Vs. STATE
|
December 4, 2014 |
|
SHANKARSAN NAYAK Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 11, 2014 |
|
SHASHANKA SHEKHAR PATRA Vs. THE MANAGING DIRECTOR, ODISHA STATE SEEDS CORPORATION LIMITED AND ORS.
|
December 8, 2014 |
|
SHESADEV PRATAP SINGH ALIAS BULU Vs. STATE OF ODISHA
|
November 12, 2014 |
|
SHOPPERS STOP LTD. Vs. LALCHAND BUILDERS PVT. LTD.
|
June 20, 2014 |
|
SHYAM SUNDAR PRADHAN Vs. ADIKANDA PRADHAN
|
September 15, 2014 |
|
SHYAMSUNDAR SAHOO Vs. STATE OF ODISHA
|
January 20, 2014 |
|
SIBANGI SAHU Vs. STATE OF ODISHA
|
July 9, 2014 |
|
SIPRA BANARJEE Vs. ROSHANLAL SHARMA
|
August 6, 2014 |
|
SK ISSAC Vs. JALIKHA BIBI
|
November 20, 2014 |
|
SK. AFTAB AHAMMAD Vs. STATE OF ODISHA
|
August 26, 2014 |
|
SK. AZIRZUR RAHAMAN Vs. TAHASILDAR AND ORS.
|
September 16, 2014 |
|
SK. DILBAR ALI Vs. STATE OF ORISSA
|
February 13, 2014 |
|
SK.NUR HOSEN Vs. STATE OF ORISSA
|
January 24, 2014 |
|
SMITA ROUT Vs. STATE OF ORISSA
|
September 26, 2014 |
|
SMT. SUJATA PRADHAN Vs. SUB-COLLECTOR
|
November 17, 2014 |
|
SNEHALATA KHUNTIA Vs. BIDYUTLATA SAHOO
|
October 14, 2014 |
|
SOMANATH SABAR @ TELENGA Vs. STATE OF ORISSA
|
January 22, 2014 |
|
SOUBHAGYA KUMAR DASH Vs. SULEKHA DAS @ SAMANTRAY
|
February 20, 2014 |
|
SOUMENDRA KUMAR JENA Vs. GOVERNMENT OF INDIA
|
September 22, 2014 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. GOLEKHA SAHOO
|
September 1, 2014 |
|
SPECIAL LAND ACQUISITION OFFICER, NALCO Vs. LABANYA PRADHAN
|
August 25, 2014 |
|
SRI NAGENDRA NATH MOHAPATRA Vs. STATE OF ORISSA
|
April 22, 2014 |
|
SRI RAGHUNATH SAHU Vs. SRI BHIBHUTIBHUSAN HARICHANDAN
|
December 19, 2014 |
|
SRIDHAR SAHOO Vs. MALATI SAHOO
|
June 17, 2014 |
|
SRIMATI KANAKABALA SWAIN (DEAD), AFTER HER, HER L.RS. SANDHYARANI DEY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
November 14, 2014 |
|
SRINIVAS MARINE EXPORTS (INDIA) PVT. LTD. Vs. ORISSA SHRIMP SEED PRODUCTION, SUPPLY AND RESEARCH CENTRE
|
May 8, 2014 |
|
SRINIVAS TRADERS Vs. STATE OF ODISHA
|
November 26, 2014 |
|
STATE Vs. PRAVABATI DAS
|
August 13, 2014 |
|
STATE Vs. UMESH CH. SUTAR
|
January 22, 2014 |
|
STATE Vs. TAPAN KU. MALLICK
|
January 29, 2014 |
|
STATE Vs. TATA PHARMA
|
January 21, 2014 |
|
STATE BANK OF INDIA Vs. STATE OF ODISHA
|
March 3, 2014 |
|
STATE GOVERNMENT OF ODISHA Vs. ADWAITA PRASAD SAHOO
|
January 29, 2014 |
|
STATE GOVERNMENT OF ORISSA Vs. MAHESWAR MAHAPATRA
|
April 23, 2014 |
|
STATE OF ODISHA Vs. PRANABANDHU MISHRA
|
March 29, 2014 |
|
STATE OF ODISHA Vs. PITAMBAR MALLICK
|
March 19, 2014 |
|
STATE OF ODISHA AND ORS. Vs. PRATIMA KANUNGO AND ORS.
|
September 26, 2014 |
|
STATE OF ORISSA Vs. SITARAM MOHINI
|
June 17, 2014 |
|
STATE OF ORISSA Vs. PRAFULLA KU. SWAIN
|
December 18, 2014 |
|
STATE OF ORISSA Vs. DANGARI BHUJA
|
June 17, 2014 |
|
STATE OF ORISSA Vs. BISHNUPRIYA ROUTRAY
|
April 22, 2014 |
|
STATE OF ORISSA Vs. SANJAY KUMAR PRADHAN
|
February 14, 2014 |
|
STATE OF ORISSA Vs. JAYASENA SABATA
|
October 30, 2014 |
|
STATE OF ORISSA Vs. M. RAJAMANI
|
January 16, 2014 |
|
STATE OF ORISSA Vs. NILAPA ADEYA REDDY
|
November 14, 2014 |
|
STATE OF ORISSA Vs. SUDAM
|
May 16, 2014 |
|
STATE OF ORISSA Vs. JASHOBANTA NARAYAN NANDA
|
May 2, 2014 |
|
STATE OF ORISSA Vs. MOCHIA GOUDA
|
March 14, 2014 |
|
STATE OF ORISSA Vs. DUSMANTA KUMAR PARIDALA
|
March 14, 2014 |
|
STATE OF ORISSA Vs. SUNIL KUMAR KAR AND OTHERS
|
April 11, 2014 |
|
STATE OF ORISSA Vs. BIDIKA RANGA
|
April 11, 2014 |
|
STATE OF ORISSA Vs. KRISHNA BADAIK AND OTHERS
|
April 23, 2014 |
|
STATE OF ORISSA Vs. RAMA CHANDRA DAS & ORS.
|
September 1, 2014 |
|
STATE OF ORISSA Vs. MUKUNDA MAJHI
|
November 28, 2014 |
|
STATE OF ORISSA Vs. BAIDHAR SINGH AND ORS.
|
November 28, 2014 |
|
STATE OF ORISSA Vs. SARBESWAR DAS & ORS.
|
November 10, 2014 |
|
STATE OF ORISSA Vs. NANKU PATEL
|
January 30, 2014 |
|
STATE OF ORISSA Vs. ISWAR PATEL
|
July 18, 2014 |
|
STATE OF ORISSA Vs. SUDARSAN NAIK
|
July 11, 2014 |
|
STATE OF ORISSA Vs. SAYAD FAJAR ALLI
|
July 25, 2014 |
|
STATE OF ORISSA Vs. LADRA SINGH
|
December 12, 2014 |
|
STATE OF ORISSA Vs. DAYANIDHI NAYAK AND OTHERS
|
July 18, 2014 |
|
STATE OF ORISSA Vs. KHIROD MOHAPATRA
|
August 8, 2014 |
|
STATE OF ORISSA Vs. HAREKRISHNA PANDA
|
April 23, 2014 |
|
STATE OF ORISSA Vs. KARUNAKAR SAHU
|
December 24, 2014 |
|
STATE OF ORISSA Vs. SUSANTA KUMAR ROUT
|
November 13, 2014 |
|
STATE OF ORISSA Vs. SUDHANSU SEKHAR JENA @ BULU
|
October 16, 2014 |
|
STATE OF ORISSA Vs. CHITARANJAN DAS
|
October 17, 2014 |
|
STATE OF ORISSA Vs. KETUKA SETHI
|
October 20, 2014 |
|
STATE OF ORISSA Vs. V. SATYANARAYAN
|
December 1, 2014 |
|
STATE OF ORISSA Vs. SADASIBA MAJHI
|
November 13, 2014 |
|
STATE OF ORISSA Vs. GIRISH CHANDRA TRIPATHY
|
September 24, 2014 |
|
STATE OF ORISSA Vs. RAJ KUMAR AGRAWALLA
|
December 5, 2014 |
|
STATE OF ORISSA Vs. LAXMAN PANIGRAHI
|
December 5, 2014 |
|
STATE OF ORISSA Vs. BENUDHAR BISWAL
|
March 29, 2014 |
|
STATE OF ORISSA Vs. MISHRA PARAJA
|
February 21, 2014 |
|
STATE OF ORISSA Vs. HAZARI PRADHAN
|
February 14, 2014 |
|
STATE OF ORISSA Vs. SHEIK BASHA
|
January 30, 2014 |
|
STATE OF ORISSA Vs. ORISSA OLYMPIC ASSOCIATION
|
November 29, 2014 |
|
STATE OF ORISSA Vs. GULU @ BIBHUT I MISHRA
|
November 11, 2014 |
|
STATE OF ORISSA Vs. JAGAT
|
April 7, 2014 |
|
STATE OF ORISSA Vs. MANORANJAN MONDAL
|
November 12, 2014 |
|
STATE OF ORISSA Vs. BELARSEN DALACHATRA AND ORS.
|
October 30, 2014 |
|
STATE OF ORISSA Vs. KHAGESWAR KONHAR
|
November 12, 2014 |
|
STATE OF ORISSA Vs. NARAYAN SAHU
|
November 10, 2014 |
|
STATE OF ORISSA Vs. JUDHISTI HIAL
|
July 11, 2014 |
|
STATE OF ORISSA Vs. JAGABANDHU SAHU
|
December 24, 2014 |
|
STATE OF ORISSA Vs. NILAKANTHA BEHERA
|
November 10, 2014 |
|
STATE OF ORISSA Vs. RAJU
|
January 22, 2014 |
|
STATE OF ORISSA Vs. SK. HIMAT
|
September 22, 2014 |
|
STATE OF ORISSA Vs. GOPINATH NAYAK
|
November 19, 2014 |
|
STATE OF ORISSA Vs. PARAMESWAR GIRI
|
April 23, 2014 |
|
STATE OF ORISSA Vs. SANTOSH SABAT
|
April 23, 2014 |
|
STATE OF ORISSA Vs. GOVINDA RAO
|
April 11, 2014 |
|
STATE OF ORISSA Vs. RADHAKANTA BEHERA
|
May 2, 2014 |
|
STATE OF ORISSA Vs. BUDHIA
|
November 10, 2014 |
|
STATE OF ORISSA Vs. SANKARA PATRA AND ORS.
|
October 30, 2014 |
|
STATE OF ORISSA Vs. PABITRA MOHAN BARIK
|
March 20, 2014 |
|
STATE OF ORISSA Vs. PURNA CHANDRA MAHAKUD
|
January 9, 2014 |
|
STATE OF ORISSA Vs. ARTABANDHU PATRA.
|
September 24, 2014 |
|
STATE OF ORISSA Vs. TAHASIL HARIJAN
|
October 16, 2014 |
|
STATE OF ORISSA Vs. JAGADISH PUJARI
|
October 15, 2014 |
|
STATE OF ORISSA Vs. ANIL KUMAR GUPTA
|
October 20, 2014 |
|
STATE OF ORISSA Vs. PUROSOTTAM BEHERA
|
October 30, 2014 |
|
STATE OF ORISSA Vs. BHARAT KAUSALYA
|
August 13, 2014 |
|
STATE OF ORISSA Vs. SUDHANSU SEKHAR JENA ALIAS BULU
|
October 16, 2014 |
|
STATE OF ORISSA Vs. GHANASHYAM SAHU
|
October 30, 2014 |
|
STATE OF ORISSA Vs. SHEIK BASHA AND OTHERS
|
January 30, 2014 |
|
STATE OF ORISSA Vs. KHIROD CHANDRA MOHAPATRA
|
December 23, 2014 |
|
STATE OF ORISSA Vs. SUNADHAR MADKANI
|
October 16, 2014 |
|
STATE OF ORISSA Vs. MURALIDHAR SAHU
|
December 10, 2014 |
|
STATE OF ORISSA Vs. KALA ALIAS SIKHAR NAIK
|
November 28, 2014 |
|
STATE OF ORISSA Vs. LACHHAMAN MOHANTY
|
December 5, 2014 |
|
STATE OF ORISSA Vs. RATAN KISSAN
|
December 12, 2014 |
|
STATE OF ORISSA AND ORS. Vs. ROULA BEHERA AND ORS.
|
September 15, 2014 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND ORS.
|
March 25, 2014 |
|
SUBA RAO PATRO Vs. STATE OF ORISSA
|
July 15, 2014 |
|
SUBASH CHANDRA NAYAK Vs. STATE OF ORISSA
|
November 27, 2014 |
|
SUBASH CHANDRA PANIGRAHI Vs. RAJIB LOCHAN PANIGRAHI
|
April 11, 2014 |
|
SUBASH CHANDRA SETHIA Vs. STATE OF ORISSA
|
July 15, 2014 |
|
SUBASH MOHAPATRA Vs. STATE OF ODISHA
|
September 15, 2014 |
|
SUBHANKAR SARANGI Vs. RAGHUNATH TRIPATHY
|
March 27, 2014 |
|
SUBHASHREE MISHRA Vs. PRASANT KUMAR DASH
|
March 31, 2014 |
|
SUBHASHREE PANIGRAHI Vs. STATE OF ODISHA
|
January 17, 2014 |
|
SUBODH CHANDRA DASH Vs. B ENGINEERS AND BUILDERS LTD
|
January 2, 2014 |
|
SUBRAT DAS Vs. STATE OF ORISSA
|
November 21, 2014 |
|
SUDAM KARAN Vs. STATE OF ORISSA
|
April 7, 2014 |
|
SUDARSAN BARIK Vs. THE MANAGING DIRECTOR
|
November 18, 2014 |
|
SUDARSAN SAHOO Vs. BALARAM SAHOO
|
November 7, 2014 |
|
SUDESHNA KANUNGO Vs. SUNIL KANUNGO AND ORS.
|
September 6, 2014 |
|
SUDHAKAR BEHERA Vs. STATE OF ODISHA
|
November 7, 2014 |
|
SUDHAMAYEE DASH Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA BHUBANESWA
|
February 11, 2014 |
|
SUDHANSU KUMAR BEHERA Vs. ORISSA PUBLIC SERVICE COMMISSION
|
November 20, 2014 |
|
SUDHANSU SEKHAR SABAT Vs. STATE OF ORISSA
|
April 16, 2014 |
|
SUDHINDRA KU SAMAL Vs. BANK OF BARODA
|
January 20, 2014 |
|
SUJIT KU DHIR; SAT YABHAMA ROUT ; SK UJIRUDDIN; KAILASH CH SAHOO; PRAMOD NAYAK Vs. RTO, KEONJHAR
|
November 11, 2014 |
|
SUKADEV NAYAK Vs. TAHSILDAR, NIALI
|
March 28, 2014 |
|
SUKANTA KU DWIBEDI Vs. STATE OF ORISSA
|
August 26, 2014 |
|
SUKANTA SAHU Vs. STATE OF ORISSA
|
February 3, 2014 |
|
SUKEI KUANR Vs. CHIEF EXECUTIVE OFFICER WESTERN ELECTRICITY SUPPLY COMPANY LTD
|
November 16, 2014 |
|
SUKHCHAND ADHIKARI Vs. STATE OF ORISSA
|
February 25, 2014 |
|
SUKHINDAR SINGH GARCHA Vs. STATE OF ORISSA
|
May 6, 2014 |
|
SUNANDA PRIYADARSHINI MOHANTY Vs. STATE OF ORISSA
|
August 7, 2014 |
|
SUNIL KUMAR Vs. SUMITRA PANDA
|
January 6, 2014 |
|
SUNIL KUMAR AGARWAL Vs. PUSKARDUTT AGARWAL
|
November 7, 2014 |
|
SUNIL KUMAR MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
October 31, 2014 |
|
SUNIL KUMAR MOHAPATRA Vs. SUSHIL KUMAR MOHAPATRA
|
April 3, 2014 |
|
SURENDRA KUMAR MOHAPATRA Vs. UNION OF INDIA
|
February 12, 2014 |
|
SURENDRA N. SENAPATI Vs. STATE
|
November 12, 2014 |
|
SURENDRA NATH SENAPATI Vs. STATE OF ODISHA
|
November 13, 2014 |
|
SURENDRA SINGH BHOI Vs. TUKUNI SAHU
|
November 21, 2014 |
|
SURENDRANATH BISWAL Vs. STATE OF ORISSA AND ORS.
|
June 18, 2014 |
|
SURENDRANATH DHAL Vs. BHABA DAS
|
April 3, 2014 |
|
SURENDRANATH MISHRA Vs. ORISSA MINING CORPORATION LTD.
|
October 28, 2014 |
|
SURESH CHANDRA SINGH Vs. STATE OF ORISSA
|
July 22, 2014 |
|
SURYA CHANDRA PRADHAN Vs. STATE OF ORISSA
|
November 10, 2014 |
|
SURYA NARAYAN BOXI Vs. STATE OF ORISSA
|
March 6, 2014 |
|
SURYA NARAYAN RANA Vs. ADDL. COMMISSIONER, CONSOLIDATION ODISHA, CUTTACK
|
January 13, 2014 |
|
SURYA PRAKASH SHOO Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
January 20, 2014 |
|
SURYANARAYAN DASH Vs. STATE OF ORISSA
|
January 20, 2014 |
|
SURYANARAYAN MOHANTY Vs. STATE OF ODISHA
|
November 25, 2014 |
|
SUSAMA DAS Vs. KUMARI KABITA BEHERA AND ORS.
|
September 18, 2014 |
|
SUSANTA KUMAR JENA Vs. BASANTI SETHI
|
August 25, 2014 |
|
SUSANTA KUMAR SAHOO Vs. UNION OF INDIA
|
December 4, 2014 |
|
SUSHAMA RANA Vs. THE CHIEF POST MASTER GENERAL AND ORS.
|
October 20, 2014 |
|
SUSHANTA KUMAR SAHU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, ORISSA
|
January 10, 2014 |
|
SUSHILA PANDA AND ORS. Vs. LOKANATH PANDA
|
December 18, 2014 |
|
SUTAR CHEMICAL PRIVATE LIMITED Vs. COLLECTOR
|
December 10, 2014 |
|
SUVENDU KUMAR MOHANTA Vs. UNION OF INDIA
|
April 21, 2014 |
|
SUVENDU SEKHAR MOHAPATRA Vs. SMRUTIREKHA MOHAPATRA
|
September 25, 2014 |
|
SWAPNA SATPATHY @ UPADHYAYA Vs. STATE OF ORISSA
|
January 22, 2014 |
|
T. BIMALA Vs. CUTTACK MUNICIPAL CORPORATION
|
December 15, 2014 |
|
T.SASHI KUMAR Vs. STATE BANK OF INDIA
|
November 11, 2014 |
|
TAPAN KUMAR KAR Vs. UNION OF INDIA AND ORS.
|
November 11, 2014 |
|
TAPASWINI KAR Vs. STATE
|
March 6, 2014 |
|
TARA MALLICK Vs. EXECUTIVE ENGINEER
|
September 1, 2014 |
|
TARINI MAHANTA Vs. STATE OF ORISSA
|
August 8, 2014 |
|
TEACHERS ASSOCIATION OF BERHAMPUR UNIVERSITY Vs. STATE OF ORISSA
|
March 27, 2014 |
|
TECHSUPPORT Vs. BHARAT SANCHAR NIGAM LTD.
|
August 19, 2014 |
|
THAKURA MUNDA Vs. STATE OF ORISSA
|
March 12, 2014 |
|
THE EXECUTIVE GENERAL MANAGER (P&A) Vs. RAJENDRA KUMAR SETH AND ORS.
|
September 1, 2014 |
|
THE ORISSA STATE TEXTILE CORPORATION. LTD. AND ORS. Vs. BHASKAR TEA COMPANY LTD. AND ORS.
|
November 28, 2014 |
|
TOWN SURVEYOR Vs. MANORAMA PANIGRAHI
|
October 30, 2014 |
|
TRAILLOKYA NATH NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 22, 2014 |
|
TRILOCHAN BARAL Vs. BANKANIDHI MAHAPATRA
|
January 10, 2014 |
|
TRILOCHAN BISWAL Vs. STATE OF ORISSA
|
February 10, 2014 |
|
TRINATH SAMAL Vs. STATE OF ORRISA
|
November 14, 2014 |
|
TUHIN RANJAN DAS Vs. ICICI BANK
|
February 10, 2014 |
|
TUKUNA ALIAS BICHITRA Vs. STATE OF ORISSA
|
February 12, 2014 |
|
U. HARIGOPAL Vs. REPUBLIC OF INDIA
|
November 24, 2014 |
|
UDAYA GAGARAI Vs. EXECUTIVE ENGINEER, ELECTRICAL DIVISION
|
January 7, 2014 |
|
UDIT KUMAR PANIGRAHI Vs. SAMBALPUR UNIVERSITY AND ANR.
|
October 30, 2014 |
|
ULU @ JUGAL K PRADHAN Vs. STATE
|
March 10, 2014 |
|
UMAKANTA DUTTA (DEAD) AFTER HIM Vs. PRASANNA KUMAR GIRI (DEAD) AFTER HIM
|
February 3, 2014 |
|
UMESH CH. SINGH Vs. UNION OF INDIA
|
September 10, 2014 |
|
UMESH CHANDRA MISHRA Vs. MAYADHAR LENKA
|
June 24, 2014 |
|
UNION OF INDIA Vs. SANTOSH KUMAR ROUT
|
April 23, 2014 |
|
UNION OF INDIA Vs. VAISHNODEVI CONSTRUCTION
|
September 4, 2014 |
|
UNION OF INDIA Vs. PRADEEP KUMAR SAHOO
|
April 22, 2014 |
|
UNION OF INDIA Vs. SANTOSH KUMAR ROUT
|
April 22, 2014 |
|
UNION OF INDIA (UOI) Vs. STEEL AUTHORITY OF INDIA LTD.
|
September 30, 2014 |
|
UNIT CONSTRUCTION COMPANY PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 26, 2014 |
|
UPENDRA KUMAR DHAL Vs. BICHHAMALI DHAL AND ORS.
|
June 19, 2014 |
|
UPENDRANATH SAMANTASINGHAR Vs. BIKASH CHANDRA MOHAPATRA
|
December 11, 2014 |
|
URMILA DAS Vs. STATE OF ODISHA
|
August 19, 2014 |
|
URMILA TRIPATHY Vs. CHARULATA KAR
|
February 11, 2014 |
|
UTKAL ELECTRO CASTIN Vs. INDUSTRIAL PROMOTIO
|
February 10, 2014 |
|
UTKAL RANJAN MOHANTY Vs. CHAIRMAN, DISTANCE EDUCATION COUNCIL
|
January 22, 2014 |
|
UTTAM BISWAS Vs. STATE OF ORISSA
|
December 18, 2014 |
|
UTTAM KUMAR SAMANTA Vs. KIIT UNIVERSITY
|
September 29, 2014 |
|
VICE CHAIRMAN Vs. MANORAMA INSTITUTE OF INDUSTRIAL TRAINING AND ENGINEERING
|
September 26, 2014 |
|
VIJAYA LAXMI BEHURA Vs. STATE OF ORISSA AND ORS.
|
October 22, 2014 |
|
VIKASH COLLEGE OF ENGINEERING FOR WOMEN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
November 10, 2014 |
|
VINOD KUMAR JAISWAL @ BINOD KUMAR JAYASWAL Vs. STATE OF WEST BENGAL
|
June 3, 2014 |
|
WILLIAM MICHAEL HURTUBISE Vs. STATE OF ODISHA
|
January 17, 2014 |
|
YAKUB BARLA Vs. STATE OF ORISSA
|
November 25, 2014 |
|
YAMINI KANTA SWAIN Vs. STATE OF ORISSA
|
June 23, 2014 |
|
YAZDANI INTERNATIONAL PVT. LTD. Vs. STATE OF ODISHA
|
August 19, 2014 |
|
YUDHISTIRA JENA Vs. STATE OF ORISSA
|
June 24, 2014 |
|
ZONE OFFICER, U I P KUSUMKHUNTI, KALAHANDI Vs. ABHIMANYU SENAPATI
|
October 30, 2014 |
LOGIN