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LILY PATRA Vs. STATE OF ORISSA
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December 14, 2012 |
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Abhay Kumar Ojha Vs. State of Orissa
|
February 15, 2012 |
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Absalam Paik Vs. Collector and District Magistrate, Gajapati
|
April 11, 2012 |
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ADHUNIK METALIKS LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
March 14, 2012 |
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ADWAITA CHARAN HOTA Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
|
October 9, 2012 |
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Ahalya Behera Vs. Inspector General of Police, Cuttack
|
July 6, 2012 |
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AJAY KU. PATTNAIK Vs. STATE OF ORISSA
|
January 16, 2012 |
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AKHAYA KU DASH Vs. LAXMI PRIYA PRADHAN @ DASH
|
June 20, 2012 |
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AKHAYA KUMAR SAHU Vs. SITARANI SAHU @ SARAMA DAS
|
November 6, 2012 |
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AKHIL BHARATIYA PARYABARAN EWAM GRAMIN VIKAS SASTAN Vs. COMMISSIONER, BHUBANESWAR MUNICIPAL CORPORATION
|
January 16, 2012 |
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AKHILA DEHURY Vs. STATE OF ORISSA
|
March 22, 2012 |
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Akshaya Kumar Satpathy Vs. Union of India and four
|
January 3, 2012 |
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AKSHYA KUMAR SAHOO Vs. STATE OF ORISSA
|
August 1, 2012 |
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Alaka Behera Vs. State of Orissa
|
January 16, 2012 |
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Alekha Pradhan Vs. State of Orissa
|
August 7, 2012 |
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ALL INDIA NETWORKS WELFARE TRUST Vs. SUPERINTENDENT OF POLICE
|
December 12, 2012 |
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ALL ORISSA BUS OWNERS ASSOCIATION Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
May 3, 2012 |
|
All Orissa Contractors Association, Bhubaneswar Vs. State of Odisha
|
July 6, 2012 |
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AMARSINGH JAIN Vs. STATE OF ORISSA
|
July 24, 2012 |
|
AMBIKESH MOHAPATRA Vs. LAXMIPRIYA MANNA
|
October 17, 2012 |
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AMIT KUMAR MISHRA Vs. MEDICAL COUNCIL OF INDIA
|
October 19, 2012 |
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ANANDA CHANDRA BARIK Vs. STATE OF ORISSA
|
April 25, 2012 |
|
ANANDARAM SUNANI Vs. STATE OF ORISSA
|
November 30, 2012 |
|
ANATHA BANDHU MANDAL Vs. STATE OF ORISSA
|
June 20, 2012 |
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ANJANA PARIDA Vs. SANMATI SINGH
|
August 14, 2012 |
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Annapurna Tripathy Vs. Sri Prafulla Ku. Panigrahi
|
January 30, 2012 |
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ANTARYAMI ACHARYA Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
April 12, 2012 |
|
APARNA DHIRSINGH Vs. PRAVAKAR SATPATHY
|
May 8, 2012 |
|
Apsar Alii Khan Vs. Saida Begum
|
June 20, 2012 |
|
ARATI BARIK
W/O SIBA PRASAD BARIK Vs. HARISH CHANDRA BARIK
|
January 19, 2012 |
|
ARDHA MANDANGI Vs. STATE OF ORISSA
|
August 17, 2012 |
|
ARSS INFRASTRUCTURE PROJECTS LTD Vs. RAIL VIKAS NIGAM LIMITED
|
November 12, 2012 |
|
Arsu Murmu Vs. State of Orissa
|
May 15, 2012 |
|
ARUN KUMAR BUDHIA Vs. STATE OF ORISSA
|
October 5, 2012 |
|
ARUN KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
|
September 21, 2012 |
|
ARUN PANDA Vs. BANSHIDHAR MISHRA
|
April 9, 2012 |
|
ARUNODAYA SWAIN Vs. STATE OF ODISHA
|
July 3, 2012 |
|
ASHA MOHARANA Vs. PRASANNA KU SAHOO
|
August 31, 2012 |
|
ASHIRBAD NURSING HOME Vs. STATE OF ORISSA
|
July 6, 2012 |
|
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
|
March 14, 2012 |
|
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
|
November 6, 2012 |
|
ASIAN SCHOOL OF BUSINESS MANAGEMENT TRUST Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
|
November 7, 2012 |
|
Asish Kumar Nayak Vs. State of Orissa
|
January 4, 2012 |
|
ASSESSING OFFICER-CUMEXECUTIVE ENGINEER (ELECT ), NESCO, BARIPADA Vs. APPELLATE AUTHORITY-CUMDY ELECTRICALINSPECTOR (T & D) BALASORE
|
November 23, 2012 |
|
Aswin Kumar Das Vs. Chief Executive Officer, NESCO Ltd.
|
March 15, 2012 |
|
Babula Gomango Vs. State of Orissa
|
July 17, 2012 |
|
BAICHANDRA MAJHI Vs. STATE OF ORISSA
|
January 19, 2012 |
|
BAIRAGI CHARAN NAYAK Vs. STATE OF ORISSA
|
September 24, 2012 |
|
BALABHADRA DEHURY Vs. STATE OF ORISSA
|
November 22, 2012 |
|
BALABHADRA NAYAK Vs. STATE OF ORISSA
|
December 18, 2012 |
|
BALAKRISHNA SANDHA Vs. UNION OF INDIA
|
October 3, 2012 |
|
BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY
|
August 24, 2012 |
|
Bamia Ho @ Sayan Vs. State of Orissa
|
August 2, 2012 |
|
Banaja Jena Vs. Gouranga Charan Biswal
|
March 3, 2012 |
|
BANALATA DASH Vs. STATE OF ORISSA
|
January 13, 2012 |
|
BANAMALI MALLICK Vs. SUB-COLLECTOR, KEONJHAR
|
March 7, 2012 |
|
BANDANA MISHRA Vs. JYOTIRANJAN MISHRA
|
March 27, 2012 |
|
BANKA BIHARI MOHAPATRA Vs. GITAGOBINDA PATRA
|
October 16, 2012 |
|
Bansidhar Sahli Vs. State of Orissa
|
March 28, 2012 |
|
BAPUJI FUELS Vs. INDIAN OIL CORPORATION LTD
|
January 17, 2012 |
|
BASANT KUMAR BEHERA Vs. CHANDINI BEHERA
|
November 12, 2012 |
|
BASANTA KUMAR Vs. VICE CHANCELLOR
|
October 12, 2012 |
|
Basanta Kumar Bhola Vs. State of Orissa
|
January 2, 2012 |
|
BASANTA KUMAR PADHI Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE,
SAMBALPUR
|
January 11, 2012 |
|
Basanti Sahoo Vs. Member, Board of Revenue, Orissa, Cuttack
|
June 27, 2012 |
|
BASUDEB RATH Vs. STATE OF ORISSA
|
August 16, 2012 |
|
BATAKRISHNA SATAPATHY Vs. STATE OF ORISSA
|
July 13, 2012 |
|
BENUDHAR PADHAN S/O. GAINU PADHAN Vs. MADAN DHARUA
|
November 5, 2012 |
|
BHAGABAN MALLIK Vs. KRISHNA KUMAR SHARMA
|
August 17, 2012 |
|
BHAGABAN SAHU Vs. MAYA SAHU
|
September 13, 2012 |
|
BHAGABAT SAHU Vs. STATE OF ORISSA
|
September 21, 2012 |
|
BHAGIRATHI JENA Vs. STATE OF ORISSA
|
July 16, 2012 |
|
Bhaiga Pradhan @ Pahan Vs. Authorised Officer-cum-Divisional Forest Officer, Berhampur Forest Division, Berhampur
|
March 21, 2012 |
|
Bhakta Hari Mohanty Vs. Bishnu Charan Swain
|
November 14, 2012 |
|
BHANUMANI SAHU Vs. STATE OF ORISSA
|
September 21, 2012 |
|
Bharat Bihari Mishra Vs. State of Orissa
|
June 28, 2012 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. SALES TAX OFFICER
|
March 16, 2012 |
|
Bharati Pradhan Vs. State of Orissa
|
September 13, 2012 |
|
BHOJA RAJ PARIJA Vs. STATE OF ORISSA AND OTHERS
|
September 20, 2012 |
|
Bholanath Rout Vs. State of Orissa
|
November 12, 2012 |
|
Bhramara Swain Vs. State of Orissa
|
February 29, 2012 |
|
BHRAMARABAR DAS Vs. STATE OF ORISSA
|
March 28, 2012 |
|
BHRAMARBAR BARIK Vs. STATE OF ORISSA
|
May 3, 2012 |
|
BHUBANESWAR Vs. STATE OF ODISHA & ORS.
|
July 6, 2012 |
|
BHUSAN POWER & STEEL LIMITED Vs. STATE OF ORISSA
|
October 19, 2012 |
|
BIBEKA SAHOO Vs. JEMAMANI ROUL
|
October 3, 2012 |
|
BIBHUTI BHUSAN SWAIN Vs. KHIROD CHANDRA SWAIN
|
April 23, 2012 |
|
Bibudhendra Misra Vs. Board of Revenue
|
January 24, 2012 |
|
BIDYADHAR BEHERA Vs. ORISSA STATE ROAD TRANSPORT CORPN.
|
February 24, 2012 |
|
Bidyadhar Roul Vs. State of Orissa
|
April 20, 2012 |
|
BIGHNESWAR SATAPATHY Vs. STATE OF ORISSA
|
August 1, 2012 |
|
BIJAY KUMAR PANI Vs. BINITA PANI
|
April 17, 2012 |
|
Bijayeeni Mallik Vs. State of Orissa
|
January 25, 2012 |
|
BIJITENDRIYA PRADHAN Vs. STATE OF ODISHA
|
August 14, 2012 |
|
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY Vs. C V RAMAN COLLEGE
|
May 18, 2012 |
|
Bikash Chandra Badu Vs. Surabala Bohidar
|
April 19, 2012 |
|
BIKASH CHANDRA NAIK Vs. GENERAL MANAGER, MARKETING CORPORATE
|
November 16, 2012 |
|
BILSI MURMU Vs. STATE OF ORISSA
|
January 4, 2012 |
|
Binapani Pattanaik Vs. State of Orissa
|
February 23, 2012 |
|
BINAYAK ACHARYA Vs. INDIAN OIL CORPORATION LTD
|
August 31, 2012 |
|
BINAYAK FOOD PRODUCTS Vs. FOOD CORPORATION OF INDIA
|
March 3, 2012 |
|
BINOD AGARWAL Vs. PRADEEP KUMAR AGARWAL
|
January 30, 2012 |
|
BINODINI DAS Vs. STATE OF ORISSA
|
February 7, 2012 |
|
BIPIN BIHARI PANDA Vs. STATE OF ORISSA
|
February 2, 2012 |
|
Bipin Kumar Bhanja and Lalit Bhanja Vs. State of Orissa
|
April 12, 2012 |
|
BIRABAR SETHI ALIAS BIRENDRA SETHI Vs. STATE OF ORISSA
|
June 27, 2012 |
|
BIRANCHI NARAYAN MOHAPATRA Vs. STATE OF ODISHA
|
November 20, 2012 |
|
BIRENDRA KUMAR NAYAK Vs. STATE OF ORISSA
|
December 3, 2012 |
|
Bisu Majhi @ Hansdah Vs. State of Orissa
|
January 6, 2012 |
|
BISUNU MUNDA Vs. STATE OF ORISSA
|
September 6, 2012 |
|
Biswajit Khandai Vs. State of Orissa
|
June 27, 2012 |
|
BISWAJIT MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
|
September 20, 2012 |
|
BISWAMBHAR BEHERA Vs. STATE OF ORISSA
|
January 18, 2012 |
|
Biswanath Senapati Vs. Chief Executive Officer, Central Electricity Supply Utility, Bhubaneswar
|
December 14, 2012 |
|
BOARD OF MANAGEMENT OD THE BONAI REGIONAL CO OPERATIVE MARKETING SOCIETY LTD Vs. PREMANANDA SAHOO
|
March 29, 2012 |
|
Board of Secondary Education, Orissa Vs. Managing Committee, Hemachandra Simanta Sanskrit Bidyapitha, Dist-Balasore
|
January 18, 2012 |
|
BODHIRAM SETHY Vs. TAHASILDAR DHARMASALA
|
January 24, 2012 |
|
Braja Behera Vs. State of Orissa
|
December 11, 2012 |
|
BRAJA KISHORE PANDA Vs. STATE OF ORISSA
|
February 15, 2012 |
|
BRAJA KISHORE SAHOO Vs. STATE
|
January 18, 2012 |
|
Braja Kishore Sahoo Vs. State of Orissa
|
April 19, 2012 |
|
BRAJABANDHU NATH Vs. STATE OF ORISSA
|
September 7, 2012 |
|
BRAJABANDHU NAYAK Vs. STATE OF ORISSA
|
August 31, 2012 |
|
BRAMHANI INDUSTRIAL TRAINING CENTRE Vs. STATE OF ORISSA
|
September 5, 2012 |
|
BRUNDABAN PRADHAN Vs. ORISSA STATE BAR COUNCIL
|
October 8, 2012 |
|
BUDHAN MAJHI Vs. STATE OF ORISSA
|
January 9, 2012 |
|
Bulu @ Debabrata Khatua Vs. State of Orissa
|
July 25, 2012 |
|
Bunty @ Ayushman Purohit Vs. State of Orissa
|
December 17, 2012 |
|
C V RAMAN COLLEGE Vs. STATE OF ORISSA
|
January 17, 2012 |
|
Capital Bar Association, Bhubaneswar Vs. State of Odisha
|
December 14, 2012 |
|
Catholic Church, represented by Bishop Thomas Thiruthclil Vs. Basia Marandi and six
|
March 23, 2012 |
|
Chairman, Central Counselling Board National Institute of Technology, Rourkela Vs. Pritam bag
|
October 15, 2012 |
|
CHAIRMAN, ORISSA JOINT ENTRANCE EXAMINATION-2010 Vs. AJAY BINAY INSTITUTE OF TECHNOLOGY-PILOO MODY COLLEGE OF ARCHITECTURE
|
January 31, 2012 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. BHABANI PRASAD DASH
|
October 8, 2012 |
|
CHAITANYA PRADHAN Vs. STATE OF ORISSA
|
July 20, 2012 |
|
Chakradhar Sahu Vs. Jagu Nayak
|
January 11, 2012 |
|
CHANDRA KANTA BEHERA Vs. STATE OF ORISSA
|
July 10, 2012 |
|
Chandramani Behera Vs. Sunali Rautray
|
February 15, 2012 |
|
CHANDRAMANI PRADHAN Vs. STATE OF ORISSA
|
September 7, 2012 |
|
CHARAN PAL JINDAL Vs. L N METALICS
|
November 9, 2012 |
|
CHARAN PRATAP @ KANISHKA Vs. UNION OF INDIA
|
February 14, 2012 |
|
CHARIDESH KRUSHAK SURAKHYA SANGHA Vs. STATE OF ORISSA
|
August 22, 2012 |
|
Chaudhury Susil Chandra Das Vs. Branch Manager, State Bank of India, Tikhiri Branch, Kendrapara
|
September 13, 2012 |
|
CHELLI DAMODAR DASU NAIDU Vs. B.D.O.-CUM-ELECTION OFFICER
|
October 19, 2012 |
|
CHHATISH @ CHHAKADI BEHERA Vs. STATE OF ORISSA
|
January 17, 2012 |
|
CHIEF EXECUTIVE OFFICER-CUMCOMMISSIONER, CUTTACK MUNICIPAL CORPN Vs. ATUL KUMAR BARIK
|
April 2, 2012 |
|
Chief Regional Manager (Retail) Hindustan Petroleum Corporation Ltd. Orissa Vs. Banamali Mishra
|
January 30, 2012 |
|
Classic Air Products, represented through its Partner Md.Abid Vs. Managing Director, Western Electricity Supply Company of Odisha Ltd.
|
April 27, 2012 |
|
COAL MINES OFFICER'S ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
October 8, 2012 |
|
D M , NEW INDIA ASSURANCE CO LTD Vs. PRATAP BISWAL
|
August 24, 2012 |
|
DAITARI SHUKLA Vs. STATE OF ORISSA
|
February 8, 2012 |
|
Dakshin Dinajpur B.Ed.College Vs. Regional Director, Eastern Regional Committee National Council for Teacher Education, Bhubaneswar
|
December 19, 2012 |
|
DALLY @ DIPTI @ DIPTIMAYEE SWAIN Vs. STATE OF ODISHA
|
July 4, 2012 |
|
DAMODAR MEHER Vs. STATE OF ORISSA
|
August 24, 2012 |
|
DAMODAR MISHRA Vs. STATE OF ORISSA
|
March 30, 2012 |
|
Damodar Mohapatra Vs. Union of India
|
January 25, 2012 |
|
DAMODAR NANDA Vs. G M CENTRAL BANK OF INDIA
|
March 22, 2012 |
|
DANARDAN MOHAPATRA Vs. PITAMBAR JENA
|
June 27, 2012 |
|
Dandapani Pradhan Vs. State of Orissa
|
July 9, 2012 |
|
DASMAT MARANDI @ NANDU Vs. STATE OF ORISSA
|
April 16, 2012 |
|
Davian Parents Association, Bhubaneswar Vs. State of Orissa
|
April 18, 2012 |
|
Dayanidhi Rout Vs. State
|
January 24, 2012 |
|
DEAN & PRINCIPAL, M.K.C.G.MEDICAL COLLEGE AND HOSPITAL Vs. BIJAY KUMAR PATNAIK
|
November 14, 2012 |
|
DEBEN @ DEBENDRA MUNDA Vs. STATE OF ORISSA
|
August 31, 2012 |
|
Debendra Kumar Sahoo Vs. Superintending Engineer-cum-Authorised Officer, Balasore Electricity Circle, Balasore
|
February 8, 2012 |
|
DEBENDRA MOHAN SATPATHY Vs. STATE OF ORISSA
|
April 3, 2012 |
|
DEBENDRA SIDU Vs. STATE OF ORISSA
|
April 17, 2012 |
|
Debi Charan Sunani Vs. State of Orissa
|
April 12, 2012 |
|
DEBI PRASAD ACHARYA Vs. STATE OF ORISSA
|
February 24, 2012 |
|
Debi Prasad Mohanty Vs. State of Orissa
|
May 8, 2012 |
|
DHANESWAR PRADHAN Vs. STATE OF ODISHA
|
June 26, 2012 |
|
Dharmaraj Sahu Vs. State of Orissa
|
April 9, 2012 |
|
DHOBEI SAHOO Vs. STATE OF ORISSA
|
March 28, 2012 |
|
DHRUBA CHARAN BEHERA Vs. STATE OF ORISSA
|
November 21, 2012 |
|
DHRUBA CHARAN JENA Vs. STATE OF ORISSA
|
September 17, 2012 |
|
DHRUBA CHARAN PANDA Vs. STATE OF ORISSA
|
January 11, 2012 |
|
DILLIP KUMAR MOHANTY Vs. STATE OF ODISHA
|
November 12, 2012 |
|
DILLIP KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
December 20, 2012 |
|
DILLIP KUMAR PATTANAIK Vs. BIMAL KISHORE MOHAPATRA AND ANR
|
November 12, 2012 |
|
Dillip Kumar Pradhan Vs. Director General and Inspector General of Police, Orissa
|
March 21, 2012 |
|
DILLIP KUMAR SAHOO Vs. MALATI ROUT
|
December 14, 2012 |
|
DIPALI CHAND Vs. CHAIRMAN, OPSC
|
June 26, 2012 |
|
DIRECTOR OF MEDICAL EDUCATION AND TRAINING Vs. ACHARYA HARIHAR AUXILIARY NURSING MIDWIFERY TRAINING SCHOOL
|
January 25, 2012 |
|
DIVISIONAL MANAGER Vs. MONALITA MAHARANA
|
December 19, 2012 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. NARASINGHA MOHANTA
|
January 19, 2012 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RABI DAS
|
July 20, 2012 |
|
DR. ABHAY KUMAR OJHA Vs. STATE OF ODISHA
|
April 11, 2012 |
|
DR. BIKASH CHANDRA NANDA Vs. STATE OF ODISHA
|
February 15, 2012 |
|
DR. SUNIL KUMAR KAR Vs. STATE OF ODISHA
|
November 22, 2012 |
|
DR. SUSANTA KUMAR BEHERA Vs. STATE OF ORISSA
|
September 24, 2012 |
|
DURGA BAI SAHU Vs. STATE OF ODISHA
|
October 19, 2012 |
|
DURGA PRASANNA CHOUDHURY Vs. STATE OF ORISSA
|
February 17, 2012 |
|
Durjyodhan Jena Vs. State Of Orissa
|
September 25, 2012 |
|
DURYODHAN LENKA Vs. CHAIRMAN, BOARD OF DIRECTORS
|
March 6, 2012 |
|
DURYODHAN LENKA Vs. CHAIRMAN, BOARD OF DIRECTORS, KALINGA GRAMYA BANK & ORS.
|
March 3, 2012 |
|
Duryodhan Singh Vs. Sub-Collector, Panposh, Rourkela
|
March 7, 2012 |
|
Dusasan Biswal Vs. State of Orissa
|
March 21, 2012 |
|
DUSMANTA KISHORE SWAIN Vs. CUTTACK DEVELOPMENT AUTHORITY
|
November 9, 2012 |
|
DWARSUNI FILLING STATION Vs. INDIAL OIL CORPORATION LTD
|
October 16, 2012 |
|
EASTERN INDIA CONTAINERS PVT LTD Vs. UNION OF INDIA
|
May 16, 2012 |
|
Elley Pattnaik Vs. State of Orissa
|
April 10, 2012 |
|
ESSEL MINING AND INDUSTRIES LTD Vs. PRAVAKAR MAHAKUD
|
April 18, 2012 |
|
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 13, 2012 |
|
EXECUTIVE ENGINEER Vs. OMBUDSMAN-II, (ELECTRICITY),BHUBANESWAR
|
December 4, 2012 |
|
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 13, 2012 |
|
EXECUTIVE ENGINEER, N H DIVISION KEONJHAR Vs. GOKUL CHANDRA KANUNGO
|
April 18, 2012 |
|
Fakir Charan Singh Vs. State of Orissa
|
October 18, 2012 |
|
FAKIRA SANTA Vs. STATE OF ORISSA
|
January 30, 2012 |
|
FALCON REAL ESTATE PVT LTD Vs. JANAK KUMARI DEVI
|
November 27, 2012 |
|
FATIMA BEGUM Vs. USMAN MOHAMMAD & ORS.
|
August 28, 2012 |
|
G NAGESWAR PATRA Vs. ADDITIONAL SECRETARY TO GOVERNMENTN THE FOOD SUPPLIES AND CONSUMER
WELFARE DEPARTMENT ORISSA
|
March 3, 2012 |
|
G.B. Dhyan Chandra College Vs. State of Orissa
|
February 17, 2012 |
|
G.E.T. POWER PRIVATE LIMITED Vs. STATE OF ODISHA
|
February 15, 2012 |
|
GAGAN BIHARI MAHALA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,ORISSA FOREST DEVELOPMENT CORPN LTD
|
February 29, 2012 |
|
GANGADHAR MUDULI Vs. MAGUNI MOHANTY
|
January 10, 2012 |
|
GANGADHAR PRADHAN Vs. RASHMIBALA PRADHAN
|
May 18, 2012 |
|
Gayadhar Malik Vs. Hrushikesha Malik
|
August 22, 2012 |
|
Geetanjali Devi Vs. State of Orissa
|
July 9, 2012 |
|
Geetarani Mohanty Vs. State Pollution Control Board, Odisha
|
August 18, 2012 |
|
General Manager, South Eastern Railway Vs. Swarnalata Lenka
|
June 20, 2012 |
|
GENERAL SECURITY & INFORMATION SERVICES LTD. Vs. CHIEF ROLLING STOCK ENGINEER OF EAST COAST RAILWAY ADMINISTRATION,BBSR
|
February 29, 2012 |
|
GHANASHYAM PATRA Vs. UNION OF INDIA
|
December 14, 2012 |
|
Ghanashyam Pradhan Vs. Ram Pratap Khenria
|
April 10, 2012 |
|
Giridhari Mishra Vs. State of Odisha
|
November 16, 2012 |
|
Gobinda Chandra Swain Vs. State of Orissa and three
|
February 23, 2012 |
|
GOKUL CHANDRA DAS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
November 12, 2012 |
|
Gokulananda Bej Vs. State of Orissa
|
October 4, 2012 |
|
Golekha Chandra Sahoo Vs. Choudhury Kedarnath Mishra
|
May 15, 2012 |
|
Gopal Tandi Vs. State of Orissa
|
September 21, 2012 |
|
GOURA CHANDRA PADHY Vs. SURYANARAYAN PUNDIT
|
January 24, 2012 |
|
GOVERNING BODY Vs. VICE CHANCELLOR
|
September 21, 2012 |
|
GOVERNING BODY OF KAPTIPADA COLLEGE,KAPTIPADA Vs. STATE OF ORISSA
|
March 7, 2012 |
|
GOVERNING BODY OF RATANPUR SCIENCE DEGREE COLLEGE, PURI Vs. STATE OF ORISSA
|
February 14, 2012 |
|
Govinda Charan Barik Vs. Suryakanta Barik
|
August 8, 2012 |
|
GUJEL ASANTULU Vs. STATE OF ORISSA
|
May 7, 2012 |
|
GURU MUDULI Vs. STATE OF ORISSA
|
April 11, 2012 |
|
GURUDEV SINGH Vs. STATE OF ORISSA
|
July 6, 2012 |
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GYANENDRA KUMAR TRIPATHY Vs. BHAGIRATHI BADAJENA
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April 18, 2012 |
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H M CONSTRUCTION Vs. STATE OF ORISSA
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September 3, 2012 |
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Hanu Sandha @ Gajendra Ghasi @ Gajendra Vs. State of Orissa
|
January 30, 2012 |
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HANUMAN OXYGEN P LTD Vs. REGIONAL PEOVIDENT FUND COMMISSIONER
|
March 2, 2012 |
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HARAMANI SING Vs. STATE ELECTION COMMISSIONER ORISSA
|
February 3, 2012 |
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HARIHAR SANBAD Vs. JALESWAR PANIGRAHI & ANR.
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March 30, 2012 |
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Haripriya Dash Vs. State of Orissa
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March 12, 2012 |
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Hata Swain (dead) his legal heir Ramesh Ch.Swain Vs. State of Orissa through the Secretary to the General Administration Department
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June 27, 2012 |
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HAWKINS COOKERS LTD Vs. JAGANNATH TRADERS
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December 14, 2012 |
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HAZUN BIBI Vs. DHRUBA CHARAN MOHANTY
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February 8, 2012 |
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HEDU @ RAJU SANDIL Vs. STATE OF ORISSA
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March 27, 2012 |
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HEMANTA KUMAR MISHRA Vs. STATE OF ORISSA
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December 6, 2012 |
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HEMANTA KUMAR NAYAK Vs. DEPUTY GENERAL MANAGER (OPERATIONS)
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July 31, 2012 |
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Hemanta Kumar Patra Vs. State of Orissa
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February 27, 2012 |
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HIMANSU SEKHAR PANDA Vs. ORISSA STATE FINANCIAL CORPORATION
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March 16, 2012 |
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HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF ORISSA
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August 24, 2012 |
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HOTEL HANS COCO PALMS Vs. MILAN DAS
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September 25, 2012 |
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INDIAN RARE EARTHS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
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July 4, 2012 |
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INDRAMANI BISWAL Vs. STATE OF ORISSA
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September 25, 2012 |
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INDUSIND BANK LTD Vs. PRINCIPAL SECY TO GOVT FINANCE DEPARTMENT GOVT OF ODISHA
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March 12, 2012 |
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INDUSTRIAL INCUBATORS PVT LTD Vs. WATERBASE LTD
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July 5, 2012 |
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INSTITUTE OF PHARMACEUTICALS SCIENCE AND TECHNOLOGY Vs. PHARMACY COUNCIL OF INDIA
|
August 8, 2012 |
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INTERNATIONAL INSTITUTE OF REHABILITATION SCIENCES & RESEARCH Vs. STATE OF ORISSA
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May 8, 2012 |
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JADHUNATH PRADHAN Vs. STATE OF ODISHA
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June 29, 2012 |
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Jagadish Prasad Naik Vs. State of Orissa
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March 27, 2012 |
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Jagannath Mishra Vs. Vice-Chairman, Cuttack Development Authority
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October 9, 2012 |
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JAGYAN SAHU @ JANNESWAR SAHU Vs. NITYANANDA BARAI
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February 1, 2012 |
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Jaiswal Plastic Tubes Ltd. Vs. State of Orissa
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November 16, 2012 |
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Jamini Krishna Pattnaik Vs. State of Orissa
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April 25, 2012 |
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JANAKARA PATRA Vs. UNION OF INDIA
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February 10, 2012 |
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JANMAJAYA BHOI Vs. STATE OF ORISSA
|
August 16, 2012 |
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JAYANTI PATHAGAR, NUAPADA Vs. GOVERNMENT OF ORRISSA
|
February 10, 2012 |
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JAYARAM SAHOO ALIAS BEHERA Vs. BANAMALI SAHOO
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August 3, 2012 |
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Jayashri Singh Vs. State of Orissa
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November 14, 2012 |
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JHILIPRAVA BEHERA Vs. BHARATI BEHERA
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December 21, 2012 |
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JHUBA LAKRA Vs. STATE OF ORISSA
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February 8, 2012 |
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Jiban Das Vs. Dharanidhar Rout
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November 23, 2012 |
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JINDAL STAINLESS LTD Vs. STATE OF ORISSA
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August 7, 2012 |
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JITENDRA NARAYAN MISHRA Vs. URDUNA SERVICE COOPERATIVE SOCIETY LTD
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August 31, 2012 |
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JITINDRANATH DAS Vs. STATE OF ORISSA
|
October 18, 2012 |
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JOHN HARIHAR DAS @ HARIHAR DAS Vs. ROSALYN SANTIAGO @ ROSALYN DAS
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November 6, 2012 |
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Jyosnamayee Bhanja, W/o Late Baikuntha Charan Bhanja Resident of Badambadi, P.O. Arunodaya Market, P.S. Madhupatna, Cuttack Vs. State of Odisha
|
May 7, 2012 |
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JYOTIRMAYEE PRADHAN Vs. STATE OF ORISSA
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July 6, 2012 |
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JYOTSNA THANAPATI Vs. UNION OF INDIA
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August 6, 2012 |
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K. J. ISPAT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 8, 2012 |
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K.NAGAMANI Vs. K.RAJESWARI
|
December 14, 2012 |
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K.P. GRANITE INDUSTRIES Vs. STATE OF ORISSA
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December 4, 2012 |
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KABIRAJ SETHI Vs. UNION OF INDIA
|
August 21, 2012 |
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Kabita Sahoo Vs. Dhirendra Beje
|
January 4, 2012 |
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KAILASH CHANDRA JENA Vs. KUTABUDDIN
|
March 16, 2012 |
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Kalandi Jena Vs. Basanti Sethi
|
February 13, 2012 |
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KALI @ RADHAKANTA DAS ADHIKARI Vs. STATE OF ORISSA
|
July 24, 2012 |
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Kalinga Institute of Medical Sciences Vs. Board of Governors, Medical Council of India
|
November 30, 2012 |
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Kalpana Glass Fibre Pvt. Vs. State of Orissa
|
August 22, 2012 |
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Kamalakanta Parida Vs. Saroj Badan Parida
|
October 9, 2012 |
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KAMINI GURU Vs. TRILOCHAN GURU
|
June 20, 2012 |
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Kanhu Charan Vs. State of Orissa
|
May 1, 2012 |
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KANHU CHARAN LENKA Vs. UDAYANATH NAYAK
|
November 9, 2012 |
|
KAPILESWAR SAHU Vs. STATE OF ORISSA
|
January 10, 2012 |
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KARTAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
January 25, 2012 |
|
KARTIK CHANDRA BEHERA Vs. STATE OF ORISSA
|
December 14, 2012 |
|
KEONJHAR INDUSTRIAL FEDERATION Vs. STATE OF ORISSA
|
December 20, 2012 |
|
KEONJHAR NAVANIRMANA PARISHADAS Vs. STATE OF ORISSA
|
March 30, 2012 |
|
Keshar Ahmad Khan Vs. Ramkinkar Singh Deo
|
December 13, 2012 |
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KHAGESWAR SUNANI Vs. STATE OF ORISSA
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March 3, 2012 |
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KHALLI SAHU Vs. STATE OF ORISSA
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May 17, 2012 |
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KHEDA @ BAISAKHU CHARDIA Vs. STATE OF ORISSA
|
March 19, 2012 |
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KHURDA CENTRAL CO-OPERATIVE Vs. PRESIDING OFFICER, LABOUR COURT BHUBANESWAR
|
March 3, 2012 |
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KIRAN KUMAR Vs. PRAVEENA SAMAL
|
March 21, 2012 |
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KIRANBALA ROUT Vs. RASNAMAYEE ROY
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December 6, 2012 |
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KISHORE KUMAR AGARWAL Vs. PARADEEP PHOSPHATES PVT. LTD
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November 21, 2012 |
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KONARK CYLINDERS AND CONTAINERS PVT LTD Vs. SURESH GANGADAS BHAI PATEL
|
August 23, 2012 |
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KRISHNA DAS Vs. STATE OF ORISSA
|
February 10, 2012 |
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KRUSHNA CHANDRA ROUT & ANR. Vs. NAUSAD AHAMAD & ANR.
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July 6, 2012 |
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KRUSHNA MOHANTY Vs. STATE OF ORISSA
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March 29, 2012 |
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KUMARI ROJALLIN NAYAK Vs. STATE OF ORISSA
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July 30, 2012 |
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KUMUDINI DEVI Vs. STATE OF ORISSA
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April 27, 2012 |
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KUNJ PARIDA Vs. STATE OF ORISSA
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March 13, 2012 |
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Kunjabihari Sahu Vs. State of Orissa
|
May 9, 2012 |
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LABA GOUDA Vs. STATE OF ORISSA
|
May 9, 2012 |
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LABANYA @ JADUBALA PATRO Vs. STATE OF ORISSA
|
August 30, 2012 |
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LALIT BERIWALA Vs. STATE OF ORISSA
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November 30, 2012 |
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lalit Mohan Panda Vs. State of Orissa
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November 6, 2012 |
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LAXMAN PRADHAN Vs. SHEW BAI
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February 16, 2012 |
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LAXMAN SENAPATI Vs. HARI SENAPATI
|
December 5, 2012 |
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LAXMAN TUDU, S/O BANAMALI TUDU Vs. STATE OF ORISSA
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June 29, 2012 |
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Laxmi Charan Patra, aged about 32 years, S/o. Shyam Sundar Patra, At: Jiura, Via: Pattapur, P.O. Gangapur, P.S. Pattapur, Dist: Ganjam Vs. State of Orissa
|
March 27, 2012 |
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LAXMI PRIYA SAHOO Vs. DIVISIONAL MANAGER
|
January 2, 2012 |
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Laxmidhar Girls High School Vs. State of Orissa
|
May 9, 2012 |
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Laxmidhar Pradhan Vs. State of Orissa
|
January 30, 2012 |
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LAXMIDHAR SWAIN Vs. STATE OF ORISSA
|
February 24, 2012 |
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Laxmipriya Mistri Vs. Padmolochan Rana
|
November 30, 2012 |
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LAXMIPRIYA TRIPATHY Vs. STATE OF ORISSA
|
February 17, 2012 |
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Lingaraj Rice Mill Vs. State Bank of India, Sambalpur
|
September 20, 2012 |
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Lingaraj Sahoo Vs. Lingaraj Senapati
|
May 15, 2012 |
|
LIYAKATA ALI KHAN Vs. USMAN KHAN
|
August 31, 2012 |
|
M. Lokanath Patro Vs. State of Odisha
|
February 7, 2012 |
|
M.C. Rao Vs. State Pollution Control Board
|
May 11, 2012 |
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M/S RANBAXY LABORATORIES LTD Vs. STATE OF ORISSA
|
March 15, 2012 |
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M/S. AJANTA ADVERTISERS Vs. STATE OF ORISSA
|
August 24, 2012 |
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M/S. ASHOK LEYLAND FINANCE LTD Vs. SMT. PRADIPTA SAHU
|
July 25, 2012 |
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M/S. BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LIMITED
|
November 12, 2012 |
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M/S. BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
|
December 17, 2012 |
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M/S. DEO MINES AND MINERALS PVT. LTD. Vs. STATE OF ORISSA
|
April 24, 2012 |
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M/S. INDIAN METALS AND FERRO ALLOYS LTD. Vs. UNION OF INDIA
|
December 21, 2012 |
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M/S. JAGANNATH PLASTIPACKS LTD. Vs. COLLECTOR, JAGATSINGHPUR
|
October 16, 2012 |
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M/S. JAGUAR OVERSEAS LIMITED Vs. DEPUTY DIRECTOR OF MINES
|
May 18, 2012 |
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M/S. JINDAL AND POWER LTD. Vs. TARIFF AUTHORITY FOR MAJOR PORTS
|
May 16, 2012 |
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M/S. KALEAST BOTTLING PRIVATE LIMITED Vs. STATE OF ORISSA
|
November 5, 2012 |
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M/S. ORES ENTERPRISERS (P) LTD. REPRESENTED BY ITS DIRECTOR SRI HARBINDER SINGH DENGRA Vs. ORISSA MINING CORPORATION LTD. REPRESENTED BY ITS MANAGER SAROJ RANJAN PATTNAIK
|
April 17, 2012 |
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M/S. ROSMERTA TECHNOLOGIES PVT LTD Vs. STATE OF ORISSA
|
September 4, 2012 |
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M/S. TATA SKY LTD., REPRESENTED THROUGH ITS MANAGING DIRECTOR AND CEO Vs. STATE OF ORISSA AND OTHERS
|
April 24, 2012 |
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MAA LAXMI STEELS PRIVATE LTD Vs. ODISHA ELECTRICITY REGULATORY COMMISSION
|
October 19, 2012 |
|
Maa Tarini Industries Ltd. represented through its Director Hanuman Khedaria, Balanda, Rourkela, Dist. Sundargarh Vs. Member Secretary, State Pollution Control Board, Orissa, Bhubaneswar
|
January 7, 2012 |
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MAA VAISHNAVI SPONGE L T D Vs. ORISSA MINING CORPORATION
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September 24, 2012 |
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MACHHU CHHURA Vs. STATE OF ORISSA
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March 19, 2012 |
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MAGHU ALIAS KRUSHNA NAIK Vs. STATE OF ORISSA
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June 29, 2012 |
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MAGSIRA BISWAL Vs. STATE OF ORISSA
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May 16, 2012 |
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MAHANADI COALFIELDS LTD Vs. STATE OF ORISSA
|
November 14, 2012 |
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MAHANTA SRI KRUSHNA CHANDRA DAS Vs. RAMA CHANDRA SAHOO
|
February 8, 2012 |
|
MAHESWAR DAS Vs. ARUN KUMAR BEHERA
|
April 6, 2012 |
|
MALDAS HANSDA Vs. STATE OF ORISSA
|
August 31, 2012 |
|
MAMATA DAS Vs. STATE OF ORISSA
|
May 7, 2012 |
|
MAMATA MOHANTY Vs. REGIONAL COMMISSIONER, COAL MINES PROVIDENT FUND
|
August 22, 2012 |
|
MAMI NAIK Vs. DIRECTOR, SOCIAL WELFARE-CUM-DEPUTY SECY. TO GOVERNMENT
|
January 16, 2012 |
|
MANAGEMENT COMMITTEE Vs. INCOME TAX OFFICER
|
July 3, 2012 |
|
MANAGEMENT NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. GOVERNMENT OF INDIA
|
January 30, 2012 |
|
MANAGEMENT OF EXECUTIVE ENGINEER Vs. THEIR WORKMEN
|
June 20, 2012 |
|
Management of Executive Engineer, Jajpur Irrigation Division, Jajpur Vs. Workman numbering 89, rep. through Jajpur Irrigation N.M.R. Employees Union, Jajpur
|
June 20, 2012 |
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MANAGEMENT OF STATE BANK OF INDIA Vs. BHASKAR MOHARANA
|
February 23, 2012 |
|
MANAGEMENT PF PRAJATANTRA Vs. CUTTACK PRESS WORKERS UNION
|
April 27, 2012 |
|
MANAGER, M/S ORIENTAL INSURANCE CO. LTD. Vs. NANGA MADKAMI AND OTHERS
|
December 20, 2012 |
|
MANAGING COMMITTEE OF GRAM PANCHAYAT Vs. STATE OF ORISSA
|
June 27, 2012 |
|
MANAGING COMMITTEE OF JAWAHAR UCHHA BIDYAPITHA BALSI Vs. STATE OF ORISSA
|
November 2, 2012 |
|
MANGULI KIRSANI Vs. STATE OF ORISSA
|
February 10, 2012 |
|
Manoj Bhoi Vs. State of Orissa
|
July 13, 2012 |
|
Manoj Kumar Biswal Vs. Cuttack Development Authority
|
March 19, 2012 |
|
MANOJ KUMAR GHOSAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
August 2, 2012 |
|
MANOJ KUMAR NATH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 3, 2012 |
|
MANORAMA MOHANTY Vs. AUTHORIZED OFFICER,URBAN CO-OPERATIVE BANK LTD.
|
December 21, 2012 |
|
MANORAMA MUDULI Vs. STATE OF ORISSA
|
January 25, 2012 |
|
MANORAMA RANA Vs. SIKANDAR KHAN
|
May 11, 2012 |
|
Manoranjan Mohanty Vs. State of Orissa
|
February 9, 2012 |
|
MANSUDAN MAJHI Vs. STATE OF ORISSA
|
August 28, 2012 |
|
MANU BINDHANI Vs. STATE OF ORISSA
|
August 3, 2012 |
|
MANUEL @ M ORAM Vs. STATE OF ORISSA
|
December 14, 2012 |
|
MD SAMSHER Vs. STATE OF ORISSA
|
January 13, 2012 |
|
Md. Raju @ Md. Azim Vs. State of Odisha
|
March 21, 2012 |
|
MEDICAL COUNCIL OF INDIA Vs. JENITA SINGH
|
May 3, 2012 |
|
MEERA DAS Vs. DILIP KUMAR SAMANTARAY
|
May 4, 2012 |
|
MIHIR KUMAR BAL Vs. RESERVE BANK OF INDIA
|
January 6, 2012 |
|
MINATI NAYAK @ BEHURA Vs. STATE OF ORISSA
|
April 3, 2012 |
|
MOCBI BISOYI Vs. UNION OF INDIA
|
September 10, 2012 |
|
MODERN ZIPFASTO (PVT ) LTD Vs. ORISSA STATE FINANCIAL CORPORATION
|
June 25, 2012 |
|
MODI DYEING AND PROOFING WORKS PVT. LTD. Vs. ASST. INSPECTOR GENERAL OF POLICE
|
March 26, 2012 |
|
Monnet Ispat and Energy Limited Vs. Orissa Manganese and Mineral
|
September 28, 2012 |
|
Mukti Ranjan Acharya Vs. State of Orissa
|
April 16, 2012 |
|
Nabin Chandra Majhi Vs. State of Odisha
|
November 23, 2012 |
|
Nabin Sahu Vs. State of Orissa
|
January 3, 2012 |
|
NADA PENTHOI Vs. STATE OF ORISSA
|
June 19, 2012 |
|
NAGA @ NAGESWAR BINDHANI Vs. STATE OF ORISSA
|
April 4, 2012 |
|
NAGENDRA KUMAR PADHI Vs. FAKIR MOHAN UNIVERSITY
|
March 23, 2012 |
|
Nakula Sahoo Vs. Chief General Manager, GMR Energy, Kamalanga Pvt. Ltd.
|
May 3, 2012 |
|
NALINIKANTA MUDULI Vs. STATE OF ORISSA
|
October 11, 2012 |
|
Nanda Kishore Sahoo Vs. Secretary, Housing and Urban Development Department, Govt. of Orissa
|
October 9, 2012 |
|
Narasingha Naik Vs. State of Orissa
|
February 17, 2012 |
|
Narayan Kedia Vs. Prasanta Kumar Pattnaik
|
December 11, 2012 |
|
Narayan Tripathy Vs. State of Orissa
|
April 25, 2012 |
|
NARENDRA PUHAN Vs. STATE
|
January 31, 2012 |
|
NAROTTAM DAS AND ANOTHER Vs. STATE OF ORISSA
|
June 20, 2012 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 5, 2012 |
|
NATIONAL ALUMINUM COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
October 9, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. KRUSHNA CHANDRA SAHOO
|
December 20, 2012 |
|
National Insurance Company Vs. Binata Bhoi
|
April 6, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BASANTA KUMAR HOTA
|
September 18, 2012 |
|
NATUREPRO BIOCARE INC Vs. NATUROMA HERBAL PVT LTD
|
April 20, 2012 |
|
NETRANANDA PATNAIK Vs. UCO BANK
|
January 6, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUKUN MUNDA
|
April 20, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KOILI BAG
|
February 10, 2012 |
|
New India Assurance Co. Ltd. Represented through its Divisional Manager Vs. Ramachandra Gauda
|
March 30, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHASIREKHA MURMU
|
August 17, 2012 |
|
NEW INDIA INSURANCE CO LTD Vs. DURGA CHARAN ROUT
|
March 2, 2012 |
|
NIBEDITA PARIDA Vs. CHITARANJAN SAHOO
|
June 27, 2012 |
|
NIRAKAR SAHOO Vs. NEELACHAL GRAMYA BANK
|
April 3, 2012 |
|
NIRAKAR SAHOO Vs. STATE OF ORISSA
|
July 12, 2012 |
|
Niranjan Mishra Vs. Union of India
|
December 19, 2012 |
|
Niranjan Sar Vs. State of Orissa represented by the Secretary, School & Mass Education Department, Bhubaneswar
|
February 10, 2012 |
|
NIRMAL CHANDRA DASH Vs. JANAKI DASH
|
October 12, 2012 |
|
NIRMAL CHANDRA JENA Vs. STATE OF ORISSA
|
November 22, 2012 |
|
NIRMAL KUMAR JHA AND OTHERS Vs. BANK OF INDIA AND OTHERS
|
September 20, 2012 |
|
Nirmal Kumar Pattnaik Vs. State of Orissa
|
April 10, 2012 |
|
NIRUPAMA MISHRA Vs. STATE OF ORISSA
|
April 12, 2012 |
|
NITYANANDA DEY Vs. STATE OF ORISSA
|
July 27, 2012 |
|
Nityananda Ghosh Vs. Sirish Chandra Dutta
|
May 16, 2012 |
|
NITYANANDA ROUTRAY Vs. MAHENDRA KUMAR ROUT AND ORS.
|
August 17, 2012 |
|
NON-NALCONIANS PARENTS ASSOCIATIONS, ANGUL Vs. STATE OF ORISSA
|
February 9, 2012 |
|
NORTH WEST SALES AND MARKETING LTD Vs. IFCI LTD
|
August 17, 2012 |
|
Nrusingha Nanda Mahapatra Vs. Gautam Dash Mahapatra
|
April 11, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. PURNAMASEE MOHARANA
|
June 27, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SWAPAN NAYAK AND ORS.
|
September 21, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. UMA SANKAR GUPTA
|
January 6, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MUDULI RAMA RAO
|
August 17, 2012 |
|
ORISSA AIR PRODUCTS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 22, 2012 |
|
Orissa High Court Retired Judge's Association Vs. Union of India
|
March 20, 2012 |
|
ORISSA INDUSTRIES LIMITEDTHROUGH ITS DIRECTORMR MOHAN KUMAR JHUNJHUNWAL S/O LATE BISHAN DAYAL JHUNJHUNWALA Vs. DIRECTOR GENERAL,ARCHAEOLOGICAL SURVEY OF INDIA
|
February 2, 2012 |
|
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION Vs. STATE OF ORISSA
|
October 1, 2012 |
|
Orissa Public Service Commission Vs. Orissa Information Commission, Bhubaneswar
|
January 2, 2012 |
|
ORISSA RURAL HOUSING DEVELOPMENT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 17, 2012 |
|
ORISSA STATE CO OPERATIVE UNION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 24, 2012 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. AZAD AUTO SERVICING GARAGE
|
May 18, 2012 |
|
ORISSA STATE OF CO OPERATIVE UNION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 10, 2012 |
|
ORISSA TRUST OF TECHNICAL EDUCATION AND TRANING Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 31, 2012 |
|
Padmabati Behera Vs. Ramesh Chandra Behera
|
April 17, 2012 |
|
PANCHANAN SAHOO Vs. STATE OF ODISHA
|
October 19, 2012 |
|
Panda Kanojia Vs. Sankar Baghel
|
March 14, 2012 |
|
PANDABA Vs. STATE OF ORISSA
|
June 28, 2012 |
|
PARADEEP PHOSPHATES MAZDOOR UNION Vs. STATE OF ORISS
|
September 17, 2012 |
|
PARADEEP PHOSPHATES MAZDOOR UNION Vs. STATE OF ODISHA
|
July 5, 2012 |
|
Parbati Kumari Swain Vs. Amita Das
|
January 16, 2012 |
|
Parbati Mallick Vs. State of Orissa
|
September 11, 2012 |
|
PARBATI PRADHAN Vs. STATE OF ORISSA
|
November 23, 2012 |
|
Paresh Nath Das, S/o. Raghunath Das, Managing Partner of M/s. Chandan Security Services, Kanika Road, Tulasipur Vs. Municipal Council, Sambalpur Municipality
|
February 22, 2012 |
|
PATHANI JENA Vs. STATE OF ORISSA
|
September 5, 2012 |
|
Patras Oram Vs. State of Orissa
|
March 15, 2012 |
|
Pawan Kumar Bhawsinka Vs. Satyam Real Estate Developers
|
September 24, 2012 |
|
PINTU ALIAS SUJIT KUMAR GIRI Vs. STATE OF ORISSA
|
October 17, 2012 |
|
PITA ALIAS PITABASA GOUDA Vs. STATE OF ORISSA
|
August 3, 2012 |
|
PITABAS SAHOO Vs. DIRECTOR GENERAL
|
February 22, 2012 |
|
Prabir Kumar Das Vs. State of Odisha
|
November 20, 2012 |
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Prabir Kumar Das Vs. State of Odisha
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November 26, 2012 |
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Prabir Kumar Das Vs. Commissioner-cum-Secretary, Health Deptt., Govt. of Orissa, Bhubaneswar
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April 24, 2012 |
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PRABIR KUMAR PRADHAN Vs. STATE OF ORISSA
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July 17, 2012 |
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PRABIR KUMAR PRADHAN Vs. STATE OF ORISSA
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July 7, 2012 |
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Pradeep Kumar Biswal Vs. Union of India
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December 21, 2012 |
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Pradeep Kumar Mohanty Vs. Bana Behari Mohanty
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March 16, 2012 |
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Pradeep Kumar Pradhan Vs. State of Orissa
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July 4, 2012 |
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PRADEEP SAHU Vs. UNION OF INDIA
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October 19, 2012 |
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Pradipta Kumar Mishra Vs. State of Orissa
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May 8, 2012 |
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PRAFULLA KUMAR SAMAL Vs. UNION OF INDIA
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November 12, 2012 |
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PRAFULLA KUMARI DAS Vs. STATE OF ORISSA
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June 25, 2012 |
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PRAKASH CHANDRA AGRAWAL Vs. STATE OF ORISSA
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March 3, 2012 |
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Pramila Das Vs. Jugmaprava Mohanty
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September 7, 2012 |
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PRAMILA KHATUA Vs. CESU OF ORISSA
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December 13, 2012 |
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PRANA KRUSHNA SATAPATHY Vs. UNION OF INDIA
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March 3, 2012 |
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Pranati Priyadarshini Dash Vs. Union of India
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March 12, 2012 |
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PRASANA KUMAR BEHERA Vs. STATE OF ORISSA AND OTHERS
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May 16, 2012 |
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PRASANNA KUMAR NAYAK Vs. ANNAPURNA DAS
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July 4, 2012 |
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PRASANT KUMAR PATTNAIK & ORS. Vs. STATE OF ORISSA & ORS.
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January 24, 2012 |
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Prasanta Kumar Dash Vs. State of Orissa
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October 17, 2012 |
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Prasanta Kumar Mohapatra Vs. Janaki Ballav Moharana
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November 16, 2012 |
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PRASANTA KUMAR PAL Vs. DEBASIS PATTNAIK
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July 9, 2012 |
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PRATAP CHANDRA NAIK Vs. STATE OF ORISSA
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April 20, 2012 |
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Pratap Chandra Parida Vs. State of Orissa
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August 29, 2012 |
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PRAVAKAR MOHANTY Vs. PRAHALLAD PRADHAN
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March 3, 2012 |
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Pravat Ranjan Mohanty Vs. State of Orissa
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April 24, 2012 |
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Premalata Dei Vs. State of Orissa
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August 24, 2012 |
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PREMANANDA SAHU Vs. STATE OF ORISSA
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August 10, 2012 |
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Pritam Bag Vs. Joint Secretary, AIEEE
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August 1, 2012 |
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PRIVATE BUS OWNERS' ASSOCIATION Vs. STATE OF ORISSA
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October 17, 2012 |
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PRIYATAMA JENA Vs. STATE OF ORISSA
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August 22, 2012 |
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PRIYATAMA SINGH Vs. STATE OF ORISSA
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November 9, 2012 |
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PUNAMA SABARA Vs. BORSO BONI RAITO
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November 23, 2012 |
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PURNA CHANDRA PANDA Vs. PRADIP KUMAR PANIGRAHI
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April 26, 2012 |
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PUSPA RANJAN SAHOO Vs. ASSISTANT DIRECTOR OF INCOME TAX
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July 3, 2012 |
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PUSPALATA SAHU Vs. JAGDISH PRASAD MOHANTY
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May 3, 2012 |
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RABI @ KHAGESWAR MAHAKUD Vs. STATE OF ORISSA
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January 3, 2012 |
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RABI KUMAR SAHU Vs. STATE OF ORISSA
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September 11, 2012 |
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Rabi Majhi Vs. State of Orissa
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January 17, 2012 |
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Rabinarayan Nayak Vs. State of Orissa
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February 23, 2012 |
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RABINARAYAN ROUTRAY Vs. STATE OF ORISSA
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March 15, 2012 |
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RABINDRA ADHIKARI @ T BUDU Vs. STATE OF ORISSA
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July 26, 2012 |
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RABINDRA LELE Vs. GEORGE BHAKTAN
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March 3, 2012 |
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Rabindra Lele Vs. George Bhaktan
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September 3, 2012 |
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RABINDRA MOHANTY Vs. STATE OF ODISHA
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August 1, 2012 |
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RABINDRANATH CHOUBEY Vs. CHAIRMAN CUM MANAGING DIRECTOR MAHANADI COAL FIELD LTD
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March 21, 2012 |
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RAGHUNATH PADHY Vs. STATE OF ORISSA
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July 6, 2012 |
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Rahul Mishra, Son of Sudhansu Sekhar Mishra, Proprietor of Mishra Stone Crusher, Agalpali, Village Vs. Collector, Bolangir
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March 28, 2012 |
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RAJ KISHORE PRASAD Vs. STATE OF ORISSA
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March 14, 2012 |
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RAJ KUMAR PATEL Vs. STATE OF ORISSA
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September 13, 2012 |
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RAJA BEWA Vs. PRAKASH MISHRA
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July 20, 2012 |
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RAJANI KANTA MOHAPATRA AND AFTER HIM HIS LEGAL HEIRS, ARNAPURNA MOHAPATRA & OTHERS Vs. LAXMIKANTA MOHAPATRA
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July 12, 2012 |
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Rajashree Nayak Vs. State of Orissa
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November 30, 2012 |
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RAJESH MALLICK Vs. STATE OF ORISSA
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March 29, 2012 |
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Rajkumar Gunawant, Son of Mathura Dutt Gunawant, Village: Barbil (Punjabi para) PO: Barbil, Dist: Keonjhar Vs. State of Orissa
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March 27, 2012 |
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Raju Mellaka Vs. State of Orissa
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July 24, 2012 |
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RAM KRUSHNA DASMOHAPATRA @ TIKI PUA Vs. INDIAN TEA PROVISIONS LTD
|
December 12, 2012 |
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RAM PRASAD MISHRA Vs. DINABANDHU PATRI
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May 3, 2012 |
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Rama Chanda Pati Vs. State of Orissa
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March 1, 2012 |
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RAMA CHANDRA GAUDO Vs. STATE OF ORISSA
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February 2, 2012 |
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Rama Hantala Vs. State of Orissa
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March 21, 2012 |
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RAMA KRISHNA SAHU Vs. STATE OF ORISSA
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August 14, 2012 |
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Ramakanta Parhi Vs. State of Orissa
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March 29, 2012 |
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RAMAKANTA SAHOO Vs. SURESH PRASAD PANDA
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July 12, 2012 |
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RAMESH CHANDRA NAYAK Vs. STATE OF ORISSA
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May 8, 2012 |
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RAMESH CHANDRA PATRA Vs. STATE OF ORISSA
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November 22, 2012 |
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RAMESH DAS Vs. STATE OF ORISSA
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June 28, 2012 |
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RAMESH PRADHAN Vs. STATE OF ORISSA
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November 21, 2012 |
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Ranjan Kumar Kar Vs. State of Orissa
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March 7, 2012 |
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RANJAN SINGH Vs. STATE OF ORISSA
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August 14, 2012 |
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RANJIT KUMAR BHUYAN Vs. CHAIRMAN, DIRECTORATE OF TECHNICAL EDUCATION AND TRAINING
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October 19, 2012 |
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RASHMIREKHA PATRA Vs. STATE OF ORISSA
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December 14, 2012 |
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RASIKA GAGARAI Vs. STATE OF ORISSA
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March 26, 2012 |
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RATHA BASALA Vs. STATE OF ORISSA
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March 27, 2012 |
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REENA TRIVEDI Vs. STATE OF ORISSA
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December 12, 2012 |
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Rita Rani Mishra Vs. Sachidananda Badhei
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May 3, 2012 |
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RITIMA DEHURI Vs. STATE OF ORISSA
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March 14, 2012 |
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RIZWANI INSTITUTE OF INDUSTRIAL TECHNOLOGY, JAGATPUR Vs. STATE OF ORISSA
|
March 16, 2012 |
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ROHIT FERRO-TECH LTD Vs. ODISHA ELECTRICITY REGULATORY COMMISSION
|
October 19, 2012 |
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RUCHIKA SOCIAL SERVICE ORGANIZATION Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT OF ODISHA
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July 4, 2012 |
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Rudra Narayan Bahinipati Vs. Bharat Petroleum Corporation Ltd.
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November 16, 2012 |
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Rupan Rout Vs. State of Orissa
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April 19, 2012 |
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S M S PLANT TALCHER Vs. UNION OF INDIA
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February 3, 2012 |
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S PADMA Vs. CENTRAL ELECTRICITY SUPPLY UTILITY(CESU), ODISHA
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November 30, 2012 |
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S.K. Raheman Alli Vs. State of Orissa
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April 4, 2012 |
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SABAN MAJHI Vs. STATE OF ORISSA
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September 26, 2012 |
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SABITA PRADHAN Vs. UTKAL GRAMYA BANK
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February 2, 2012 |
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SACHIDANANDA SATHUA Vs. STATE OF ORISSA
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October 3, 2012 |
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SADA @ RENTAL HEMBRAM Vs. STATE OF ORISSA
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July 30, 2012 |
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SADAN NAYAK Vs. STATE OF ORISSA
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October 19, 2012 |
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Sadananda Mohanty Vs. Urmila Das
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July 27, 2012 |
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SADHU CHARAN BISWAL Vs. BOMBAY CARDIO VASCULAR & SURGICAL PVT LTD
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September 21, 2012 |
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SAHADEV KARJA Vs. STATE OF ORISSA
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August 31, 2012 |
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Sakuntala Subudhi Vs. Subash Chandra Panda
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July 31, 2012 |
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SAMBARI NAYAK Vs. CHIEF GENERAL MANAGER TELECOM ORISSA CIRCLE BHUBANESWAR
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June 29, 2012 |
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SAMBARU KANDIKI Vs. STATE OF ORISSA
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September 6, 2012 |
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SAMIR MOHANTY Vs. STATE OF ODISHA
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December 20, 2012 |
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SAMIRA DEHURY Vs. STATE OF ORISSA
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August 21, 2012 |
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SANDHYARANI JENA Vs. JHILI JENA
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October 19, 2012 |
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SANGHMITRA JENA Vs. STATE OF ORISSA
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February 21, 2012 |
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Sangram Keshari Behera Vs. Niladri Dhir
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April 16, 2012 |
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SANI MAJHI Vs. STATE OF ORISSA
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September 21, 2012 |
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SANIA JHIGIDI Vs. STATE OF ORISSA
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August 30, 2012 |
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SANIA SELF HELP GROUP, BHADRAK Vs. STATE OF ORISSA
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February 1, 2012 |
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SANJAY DAS Vs. STATE OF ORISSA
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February 22, 2012 |
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SANJAY KUMAR NEURA S/O DHAN SAI NEURA Vs. ED FUTA, GENERAL SECRETARY, TRF OF ROTARY INTERNATIONAL,
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March 30, 2012 |
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SANJAY KUMAR PARIDA Vs. STATE OF ORISSA
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July 4, 2012 |
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SANJAY KUMAR SAHOO Vs. REGISTRAR (ADMINISTRATION)
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October 17, 2012 |
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Sanjaya Kumar Rout Vs. State of Orissa
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March 14, 2012 |
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SANJUKTA MALLIK Vs. BHARATI SETHI
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March 1, 2012 |
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SANKAR DAS Vs. PRADEEP PHOSPHATES LTD
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May 11, 2012 |
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SANKAR LENKA Vs. STATE OF ORISSA
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November 21, 2012 |
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SANKAR MISHRA Vs. STATE OF ORISSA
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January 31, 2012 |
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SANOJ PODH Vs. STATE OF ORISSA
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July 18, 2012 |
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SANSARI NAYAK Vs. DALIMBA DEI @ NAIK
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January 30, 2012 |
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SANTILATA DEI Vs. SUMITRA MAHAKUDA
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December 14, 2012 |
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SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA
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September 5, 2012 |
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Santosh Kumar Sahoo Vs. Radhanath Sahoo
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October 4, 2012 |
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SANTUKA AGENCIES Vs. INCOME TAX OFFICER
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August 31, 2012 |
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SAPAN KUMAR BANERJEE Vs. STATE OF ORISSA
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March 12, 2012 |
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Sarada Bindhani Vs. Tahasildar, Nilagiri, Balasore and three
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July 27, 2012 |
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SARADA PRASAD MAHANTI Vs. STATE OF ORISSA
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October 19, 2012 |
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SARANGADHAR BEHERA Vs. GOLAP BEHERA
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May 1, 2012 |
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Sarat Pradhan Vs. State of Orissa
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July 19, 2012 |
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Saroj Kumar Jena Vs. State of Orissa
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July 17, 2012 |
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SAROJINI GIRI Vs. STATE OF ORISSA
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August 16, 2012 |
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SARU JANI Vs. STATE OF ORISSA
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January 2, 2012 |
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Sashiprava Bindhani Vs. State of Orissa
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April 25, 2012 |
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Satyabhama Choudhury Vs. Bansidhara Choudhury
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April 4, 2012 |
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SATYABHAMA PATTANAIK Vs. BIJENDRA MOHAPATRA
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June 20, 2012 |
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SATYABHAMA SATPATHY Vs. NARANA MISHRA
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August 21, 2012 |
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Satyabrata Sahoo Vs. State of Orissa
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April 9, 2012 |
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Satyabrata Sahoo Vs. State of Orissa
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March 23, 2012 |
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SATYAJIT SEN Vs. STATE OF ORISSA
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March 14, 2012 |
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SATYANARAYAN AGARWALA Vs. STATE OF ORISSA
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November 14, 2012 |
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SAUMYA RANJAN PARIDA Vs. CHAIRMAN, PARADIP PORT TRUST
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August 22, 2012 |
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SECRETARY, ROTARY CLUB Vs. SRI DEBAKANTA RAY
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December 10, 2012 |
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SECRETARY,SUBHADRA MAHATAB SEVA SABAN OF KOLATHIA Vs. STATE OF ORISSA
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September 11, 2012 |
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SELVEL ADVERTISING PRIVATE LTD Vs. STATE OF ORISSA
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December 12, 2012 |
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SHAGIRATHI SAHU Vs. STATE OF ORISSA
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July 27, 2012 |
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Shakti Bricks Vs. Member Secretary, State Pollution Control Board, Orissa Bhubaneswar
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January 7, 2012 |
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Shanti Devi Kejriwal Vs. Gouri Sankar Kejriwal
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March 27, 2012 |
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SHANTILATA PATTANAIK Vs. SWAMINATHAN RESEARCH FOUNDATION
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July 31, 2012 |
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Sheetal Suri Vs. Commissioner of Sales tax
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March 14, 2012 |
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Shree Shyam Roller and Flour Mill Vs. OMBUDSMAN-I
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September 7, 2012 |
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Shri Pradeep Mohapatra Vs. Union of India
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February 22, 2012 |
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SHYAMA BISOI Vs. STATE OF ORISSA
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August 8, 2012 |
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Shyama Gochhayat Vs. State of Orissa
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November 12, 2012 |
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SHYAMAL KU SAHA Vs. STATE OF ORISSA
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June 26, 2012 |
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Siba Mallik Vs. State of Orissa
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August 21, 2012 |
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Sibaram Mishra Vs. State of Orissa
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April 3, 2012 |
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SITARAM PATEL & OTHERS Vs. COLLECTOR, SAMBALPUR & OTHERS
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July 12, 2012 |
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Sitikantha Mishra Vs. Union of India
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March 27, 2012 |
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SK. Samiruddin Vs. Najboon Bibi
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August 23, 2012 |
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SK. ZAFRULLAH Vs. STATE OF ORISSA
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December 6, 2012 |
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Sk.Abdul Ahad Vs. State of Orissa
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September 17, 2012 |
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SMITARANI SAHOO Vs. STATE OF ORISSA
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January 31, 2012 |
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SMT. BASANTI SINGH & ORS. Vs. SANGRAM KESHARI MOHANTY & ORS.
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February 22, 2012 |
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SMT. PRAVATI DASH Vs. STATE OF ORISSA
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July 31, 2012 |
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SMT. RAJASHREE GAJENDRA Vs. STATE OF ODISHA
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February 24, 2012 |
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SMT. SATYABHAMA PRAHARAJ Vs. APPOLO INFRA PROJECTS LTD., REPRESENTED BY ITS CHAIRMAN
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June 26, 2012 |
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SMT. TANUSREE MUKHERJEE Vs. SMT. MITALI CHINARA
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February 1, 2012 |
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SMT. TULASA GAUDA Vs. COLLECTOR
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September 25, 2012 |
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SNEHASINI DEVI Vs. STATE OF ORISSA
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January 5, 2012 |
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SOBHAN KUMAR BANERJEE Vs. VICE-CHANCELLOR, BPUT
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October 18, 2012 |
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SOMANATH PATIKA Vs. STATE OF ORISSA
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April 19, 2012 |
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SONIA MUDULI Vs. STATE OF ORISSA
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January 4, 2012 |
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Soubhagya Behera Vs. Mami Behera
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January 4, 2012 |
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SOUMYA KU MOHAPATRA Vs. STATE OF ORISSA
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January 24, 2012 |
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SOUTH EASTERN RAILWAY Vs. SWARNALATA LENKA AND ORS.
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June 20, 2012 |
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Sova Dei Vs. Krushna Chandra Pratap Singh
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January 19, 2012 |
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Sri Badan Ranjan Sarkar Vs. Sri Rajat Kumar Choudhury
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January 30, 2012 |
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SRI BISWARANJAN SETHI Vs. SRI JAGANNATH SANSKRIT BISWAVIDYALAYA
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October 18, 2012 |
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SRI JUGAL DAS MOHAPATRA Vs. MEMBER SECRETARY, STATE POLLUTION CONTROL BOARD
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November 12, 2012 |
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SRI NIGAMANANDA JENA Vs. STATE OF ORISSA & ORS.
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August 22, 2012 |
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SRI PABITRA KUMAR PANIGRAHI Vs. STATE OF ORISSA AND OTHERS
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July 24, 2012 |
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SRIBASH JENA Vs. PARADIP PORT TRUST AND ANOTHER
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May 2, 2012 |
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Sridhar Senapati Vs. Gobinda Chandra Mohapatra
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February 10, 2012 |
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SRIKANTA RAHANA Vs. STATE OF ORISSA
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August 3, 2012 |
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SRIKARA MAJHI Vs. DIVISIONAL MANAGER
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September 20, 2012 |
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SRIMATI BANANI PATTANAIK Vs. STATE OF ORISSA
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March 19, 2012 |
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SRINIBASH KAR Vs. STATE OF ORRISSA
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February 10, 2012 |
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STATE OF ORISSA Vs. NITYANANDA SETHY
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September 3, 2012 |
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STATE OF ORISSA Vs. NARAYAN CHANDRA NAYAK
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August 1, 2012 |
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STATE OF ORISSA Vs. BANSIDHAR LENKA
|
December 18, 2012 |
|
STATE OF ORISSA Vs. DIPAK MITRA
|
November 30, 2012 |
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STATE OF ORISSA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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September 5, 2012 |
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STATE OF ORISSA Vs. BHARAT CHANDRA NAIK
|
February 24, 2012 |
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STATE OF ORISSA Vs. SUKA PALEI
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October 11, 2012 |
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State of Orissa Vs. M. Sunil Sekhar & M. Rupabati
|
February 21, 2012 |
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State of Orissa Vs. Simanchal Das
|
March 6, 2012 |
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State of Orissa Vs. Ranjan Singh
|
August 14, 2012 |
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STATE OF ORISSA Vs. GANESH REDDY
|
August 22, 2012 |
|
STATE OF ORISSA & ANR. Vs. JAGANNATH BARIK.
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July 13, 2012 |
|
State of Orissa represented through its Commissioner-cum-Secretary to Government, Finance Department and another Vs. Orissa Khadi and Village Industries Board Karmachari Sangha, represented through its Secretary
|
December 20, 2012 |
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SUBAS SINGH Vs. STATE OF ORISSA
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December 20, 2012 |
|
Subash Chandra Das Vs. State of Orissa
|
January 27, 2012 |
|
SUBASH CHANDRA MISHRA Vs. STATE OF ORISSA
|
May 15, 2012 |
|
SUBASH CHANDRA PANDA Vs. STATE OF ODISHA
|
December 13, 2012 |
|
SUBASH CHANDRA SAHU Vs. COLLECTOR, MAYURBHANJ
|
February 7, 2012 |
|
SUBASH SAHU Vs. STATE OF ORISSA
|
July 31, 2012 |
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SUBHENDU KUMAR MOHANTY Vs. ORISSA POWER GENERATION CORPORATION LTD
|
June 26, 2012 |
|
SUBODHA MOHANTA Vs. GOVT OF INDIA
|
February 24, 2012 |
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SUBRAT DAS Vs. STATE OF ORISSA
|
August 8, 2012 |
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SUCHANDRA KUMAR NAYAK Vs. STATE OF ORISSA
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November 2, 2012 |
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Sudarsan Panda Vs. B.D.O. Narasinghpur
|
February 1, 2012 |
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SUJA JOHNSON Vs. STATE OF ORISSA
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September 6, 2012 |
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Sujata Khamari Vs. State of Orissa
|
November 16, 2012 |
|
Sujatarani Paiei Vs. State Election Commissioner, Odisha
|
January 5, 2012 |
|
SUKANTI JENA Vs. STATE OF ODISHA
|
December 21, 2012 |
|
SUKURIA NAIK Vs. STATE OF ORISSA
|
April 10, 2012 |
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SULOCHANA DAS ALIAS SORI DAS Vs. MAYADHAR PARIDA
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August 14, 2012 |
|
SUMIT KUMAR BOSE Vs. STATE OF ORISSA
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March 27, 2012 |
|
SUMITRA BEHERA Vs. STATE
|
January 25, 2012 |
|
SUNADA BEHERA Vs. UNION OF INDIA
|
March 27, 2012 |
|
SUNIL KUMAR PATRA Vs. ORISSA LEGISLATIVE ASSEMBLY
|
March 21, 2012 |
|
SUREN PRASAD JAISWAL ALIAS SUREN JAISWAL SON OF LATE RAM KUMAR JAISWAL Vs. SANTIBAI JAISWAL
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February 3, 2012 |
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SURENDRA OJHA Vs. STATE OF ORISSA
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November 16, 2012 |
|
Surendra Prasad Nayak Vs. State of Orissa
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June 26, 2012 |
|
Surendranath Swain Vs. State of Orissa
|
August 23, 2012 |
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SURUBALI DEEP Vs. JAMUNA NAIK
|
October 19, 2012 |
|
SURYA KANTI SAHOO Vs. SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
|
March 7, 2012 |
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SURYA NARAYAN ACHARYA Vs. STATE OF ORISSA
|
August 1, 2012 |
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SURYAKANTA SANGANERIA Vs. UNION OF INDIA
|
December 13, 2012 |
|
Susanta Kumar Sethi Vs. State of Orissa
|
August 31, 2012 |
|
Susanta Kumar Tripathy Vs. State of Orissa
|
March 30, 2012 |
|
SUSANTA KUMAR TRIPATHY Vs. STATE OF ORISSA
|
August 8, 2012 |
|
Sushanta Ku. Bhuyan Vs. State of Orissa
|
August 27, 2012 |
|
SWAPAN KUMAR GUPTA Vs. DISTRICT & SESSIONS JUDGE, MAYURBHANJ
|
October 3, 2012 |
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SWAPNESWAR LENKA Vs. SECURITY OFFICER (RPF), KHURDA & ROAD ORS
|
April 9, 2012 |
|
SWASTI TRADERS Vs. IVRCL INFRASTRUCTURES AND PROJECTS LTD
|
July 20, 2012 |
|
Swayamprava Mohanty Vs. Sub-Collector, Bhadrak
|
January 25, 2012 |
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T. ABHIMANYU DORA Vs. SUDIPTA CHARAN RAY
|
November 30, 2012 |
|
T. Bimala Vs. Cuttack Municipal Corporation, Cuttack
|
February 23, 2012 |
|
T. Dhruva Varma Vs. State of Orissa
|
January 30, 2012 |
|
Tahasildar, Aul Vs. Guru Charan Palei
|
February 15, 2012 |
|
TALCHER ANGUL MERAMUNDALI DEVELOPMENT AUTHORITY Vs. RITARANI MOHAPATRA D/O SIBAPRASAD MOHAPATRA
|
November 30, 2012 |
|
TAMI ALIAS TANIA RATH Vs. GAYTRI BISI
|
August 7, 2012 |
|
Tanmay Jena Vs. Member Secretary-cum-Controller of Examinations, Orissa State Board of Pharmacy
|
August 17, 2012 |
|
TANMAY KUMAR PARIJA @ PARIDA Vs. STATE OF ODISHA
|
December 12, 2012 |
|
TANMAYA PARIJA Vs. STATE OF ORISSA
|
January 25, 2012 |
|
TANTRA ENTERTAINMENT PRIVATE LTD Vs. IPSITA PATI
|
August 10, 2012 |
|
Tapan Kumar Behera Vs. State of Orissa
|
May 16, 2012 |
|
TAPAN KUMAR DAS Vs. COMMISSIONER, CUTTACK MUNICIPAL CORPORATION
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October 11, 2012 |
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Tapas Kumar Sahu Vs. Union of India
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April 18, 2012 |
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TAPASWINI MEHER Vs. PREMASILA BAG
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November 23, 2012 |
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TAPESH KYAL Vs. SHREE SHYAM PULP
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July 13, 2012 |
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Tarini Sandhibigraha, S/o-Panchanan Sandhibigraha, Village-Belampur, P.O./Dist: Jajpur Vs. State of Orissa
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March 28, 2012 |
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TATA STEEL LTD Vs. STATE OF ODISHA
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October 9, 2012 |
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THE NATIONALIST LAWYERS FORUM Vs. STATE OF ORISSA
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February 27, 2012 |
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Trilochan Mohanta Vs. Executive Engineer, Baripada Electrical Division
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January 3, 2012 |
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TRILOCHAN MOHANTA Vs. EXECUTIVE ENGINEER
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January 31, 2012 |
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Truptimayee Paikray Vs. State Transport Authority
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January 10, 2012 |
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TULSI A.N.M. TRAINING CENTRE Vs. STATE OF ORISSA
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July 27, 2012 |
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TUNILATA NAYAK Vs. BIJAYALAXMI BISWAL
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June 30, 2012 |
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U K SAHOO Vs. PRESIDING PFFICER
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January 31, 2012 |
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UMA DAS Vs. STATE OF ORISSA
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December 4, 2012 |
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UMA ENTERPRISES Vs. STATE OF ORISSA
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March 12, 2012 |
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UMA SANKAR MISHRA Vs. CHIEF MANAGER BANK OF INDIA
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October 10, 2012 |
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UMESH CHANDRA CHINERA Vs. CHAIRMAN AND MANAGING DIRECTOR
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July 31, 2012 |
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UNION OF INDIA Vs. NAMITA PADHI
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March 3, 2012 |
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UNION OF INDIA Vs. SISIR SATPATHY
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March 3, 2012 |
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UNION OF INDIA Vs. SUSANTA MOHANTY
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February 21, 2012 |
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UNION OF INDIA Vs. MAMTA BEHERA
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July 31, 2012 |
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Union of India Vs. Binayak Acharya
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October 8, 2012 |
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Union of India represented through the General Manager, East Coast Railway, Bhubaneswar Vs. Sudhansu Mohan Kanungo
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May 15, 2012 |
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USHARANI ROUT AND ANOTHER Vs. DISTRICT JUDGE, CUTTACK & OTHERS
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July 12, 2012 |
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UTKAL CO OPERATIVE BANKING SOC LTD Vs. UTKAL CO OPERATIVE BANKING SOC LTD EMPLOYEES ASSOCIATION
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July 5, 2012 |
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Utkal High ways Engineers and Contractors Vs. General Manager, Lingaraj Area, Mahanadi Coalfields Limited
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February 9, 2012 |
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UTKAL KESHARI PARIDA Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY
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September 27, 2012 |
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VARUN PASSARY Vs. MAITHAN ISPAT LTD
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April 18, 2012 |
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VEDANTA ALUMINIUM LIMITED Vs. UNION OF INDIA, REPRESENTED THROUGH IT SECRETARY MINISTRY OF ENVIRONMENT AND FORESTGOVERNMENT OF INDIA, NEW DELHI
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January 19, 2012 |
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VENUS SHOES AND LEATHER PRODUCTS Vs. STATE OF ORISSA
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February 17, 2012 |
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Vinayaka Missions lord Jagannath Institute of Dental Science and Research, Bhubaneswar Vs. State of Orissa
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September 7, 2012 |
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VISA Power Limited Vs. State of Orissa
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August 27, 2012 |
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VISAKHA ENTERPRISES Vs. CENTRAL BANK OF INDIA
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October 11, 2012 |
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Westwell Iron & Steel(P) Ltd. Vs. Deputy Director of Mines, Joda
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May 2, 2012 |
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Woodburn Developers,Builders Vs. Kiran Mohanty
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November 16, 2012 |
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YUDHISTHIRA SAHOO Vs. GOVERNMENT OF ORISSA
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December 20, 2012 |