|
A B MINERALS AND EXPORTS Vs. PARADEEP PORT TRUST
|
February 18, 2011 |
|
A CHAIN PATRA Vs. UNION OF INDIA
|
October 27, 2011 |
|
A. LAXMINARAYAN PATRA Vs. GIRISH KUMAR SAMANTARA & ANR.
|
November 25, 2011 |
|
Abani Rout @ Bani Vs. State of Orissa
|
December 19, 2011 |
|
Abdul Mazid Khan Vs. Abdul Rasid Khan
|
January 18, 2011 |
|
ABHAYA KUMAR BEHERA Vs. SUPERINTENDENT OF POLICE, POLICE MOTOR TRANSPORT, BUXI BAZAR, CUTTACK
|
July 29, 2011 |
|
Abhi Dehury Vs. Dakshya Dehury
|
July 14, 2011 |
|
ADEITA KUMAR SAMAL Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE AND TWO ORS.
|
January 10, 2011 |
|
ADITYA PANI S/O LATE FAKIR PANI AND ORS Vs. STATE OF ORISSA & OTHERS
|
August 17, 2011 |
|
Ajoy Kumar Patra Vs. Stote of Orissa
|
February 25, 2011 |
|
AKHIL KUMAR SAHU Vs. STATE OF ORISSA
|
June 22, 2011 |
|
AKHIL KUMAR SAHU Vs. STATE OF ORISSA
|
June 2, 2011 |
|
AKHILA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
November 17, 2011 |
|
AKSHAYA KUMAR PATRA Vs. STATE OF ORISSA
|
August 30, 2011 |
|
Akshaya Kumar Swain Vs. Orissa Legislative Assembly, represented
|
December 23, 2011 |
|
ALEKHA SA, S/O. TEJA SA Vs. STATE OF ORISSA AND ORS.
|
May 19, 2011 |
|
ALL ODISHA PRIVATE BUS OWNERS ASSOCIATION & ORS. Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ORS.
|
August 24, 2011 |
|
ALOK @ JITENDRA PANI Vs. STATE OF ORISSA
|
September 8, 2011 |
|
Alomina Ekka Vs. Mikhail Ekka
|
September 16, 2011 |
|
AMAYA KUMAR PANI Vs. PARADIP PORT TRUST
|
December 9, 2011 |
|
AMIR CHAND NAYAK Vs. SPECIAL SECRETARY, G A DEPT
|
September 9, 2011 |
|
AMIT TOPPO Vs. NONE
|
December 12, 2011 |
|
Amiya Kumar Pani Vs. State of Orissa
|
August 2, 2011 |
|
AMRITA MISHRA Vs. CHAIRMAN O J E E
|
February 14, 2011 |
|
Ananda Samal Vs. State of Orissa
|
July 16, 2011 |
|
ANANTA CHARAN PRASAD Vs. STATE OF ORISSA
|
January 20, 2011 |
|
ANDISA MAJHI Vs. STATE OF ORISSA
|
July 6, 2011 |
|
ANINDITA JENA Vs. GENERAL MANAGER
|
May 10, 2011 |
|
ANIRUDHA ROUT Vs. ALKA SIROHI & ORS.
|
August 11, 2011 |
|
ANIRUDHA TAKRI Vs. STATE OF ORISSA
|
February 3, 2011 |
|
Annapurna Deo Vs. Sub-Collector, Puri
|
January 18, 2011 |
|
APARUP MOHAN DAS (DEAD) & AFTER HIM
SURANDAN DAS Vs. STATE OF ORISSA
|
November 25, 2011 |
|
Arjuna Das @ Arjuni Das Vs. State of Orissa
|
February 28, 2011 |
|
ARJUNA PADHAN Vs. STATE OF ORISSA
|
September 5, 2011 |
|
ARJUNA SAHU AND TWO OTHERS Vs. STATE OF ORISSA
|
May 18, 2011 |
|
Arta Sahoo Vs. Babaji Sahoo
|
October 19, 2011 |
|
ARYAN ISPAT AND POWER PVT. LTD. REPRESENTED BY SRI BRIJENDRA KUMAR CHANDRAKAR Vs. UNION OF INDIA (UOI) AND ORS.
|
April 13, 2011 |
|
ASHIK KUMAR SAHU Vs. STATE OF ORISSA
|
August 18, 2011 |
|
ASHOK KUMAR DAS & ANR. Vs. STATE OF ORISSA
|
February 15, 2011 |
|
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
|
November 1, 2011 |
|
ASHOK KUMAR NAYAK Vs. STATE OF ORISSA
|
August 5, 2011 |
|
ASHOK KUMAR PRADHAN Vs. P O I T ORISSA
|
January 13, 2011 |
|
Ashok Kumar Ray Vs. Reba Biswas
|
September 16, 2011 |
|
ASHOK KUMAR SAHU Vs. STATE OF ORISSA AND 4 OTHERS
|
August 8, 2011 |
|
ASHU @ MIR ASMAT Vs. STATE OF ORISSA
|
December 7, 2011 |
|
ASHWINI KUMAR NAIK Vs. GOBARDHAN NAIK
|
December 7, 2011 |
|
ASHWINI KUMAR NAIK Vs. GOBARDHAN NAIK
|
October 21, 2011 |
|
ASSOCIATION OF ORISSA INDIAN CERTIFICATE OF SECONDARY EDUCATION SCHOOL Vs. STATE OF ORISSA
|
May 18, 2011 |
|
ASUTOSH SAHOO Vs. REGISTRAR, UTKAL UNIVERSITY & ORS.
|
August 9, 2011 |
|
ATMARAM SAHU Vs. STATE OF ORISSA
|
November 18, 2011 |
|
AUGUSTINE KUJUR, S/O. LATE MAHATO ORAM @ KUJUR AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 19, 2011 |
|
Aziza Iqbal Khatun Vs. Md.Anisuddin
|
June 27, 2011 |
|
B. ENGINEERS & BUILDERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 22, 2011 |
|
BABAJI BEHERA Vs. STATE OF ORISSA
|
March 18, 2011 |
|
BAHLAB CHARAN SAHOO Vs. STATE OF ORISSA
|
March 4, 2011 |
|
BAIKUNTHANATH BEHERA Vs. SMT. SASHIKALA BEHERA
|
August 26, 2011 |
|
BAINSI MOHAKUD Vs. STATE OF ORISSA
|
December 19, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PARBATI JENA
|
March 18, 2011 |
|
BALADEB PRASAD CHAKRABARTY Vs. UNION OF MINISTER OF DEFENCE -CUM
|
February 25, 2011 |
|
Balaji Stones, Udit Nagar Main Road, Rourkela, represented through Shri Virender Kumar Magoo, Vs. State Pollution Control Board, Orissa
|
July 30, 2011 |
|
BALARAM BEHERA Vs. RAMA CHANDRA KAR
|
August 29, 2011 |
|
BALARAM PANDA Vs. NATIONAL INSURANCE CO LTD
|
June 24, 2011 |
|
BALASORE ALLOYS LTD Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
January 5, 2011 |
|
BALI GOLARI Vs. STATE OF ORISSA
|
September 14, 2011 |
|
BALI GOLARI AND ANOTHER Vs. STATE OF ORISSA
|
August 14, 2011 |
|
BALRAM DANSENA Vs. STATE OF ORISSA
|
July 6, 2011 |
|
Bana Naik Vs. Dinamani Behera
|
July 19, 2011 |
|
BANDHANA MUNDA Vs. STATE OF ORISSA
|
November 28, 2011 |
|
BARUNA SA Vs. STATE OF ORISSA
|
March 9, 2011 |
|
Basant Kumar Patra Vs. Rourkela Steel Plant
|
March 18, 2011 |
|
Basantilata Behera Vs. Sudhakar Panigrahi
|
March 1, 2011 |
|
Berhampur Town House Building Co-operative Society Ltd. Vs. M.D., Orissa Co-operative Housing Corporation
|
June 27, 2011 |
|
BHABANI MANDAL Vs. RANJAN KUMAR CHANDGOTIA
|
July 22, 2011 |
|
BHANU ALIAS CHANDRABHANU NAIK Vs. STATE OF ORISSA
|
March 9, 2011 |
|
BHARAT MOTORS Vs. COMM OF COMMERCIAL TAXES, CTC
|
July 16, 2011 |
|
BHARATENDU MOHANTY AND ORS. Vs. REGISTRAR OF COOPERATIVE SOCIETIES & ORS.
|
May 10, 2011 |
|
BHARTI JYOTINDRA SHAH, W/O. JYOTINDRA SHAH AND ORS. Vs. BOMBAY STOCK EXCHANGE LTD. AND ORS.
|
July 19, 2011 |
|
BHASKAR SUBUDHI Vs. STATE OF ORISSA
|
September 29, 2011 |
|
BHOI NARSU ALIAS RAM CHANDRA Vs. STATE OF ORISSA
|
August 10, 2011 |
|
BHOLANATH SETHY @ BULU Vs. STATE OF ORISSA
|
August 18, 2011 |
|
BHUBANESWAR MALLIK Vs. STATE OF ORISSA
|
November 2, 2011 |
|
BHUSHAN POWER & STEEL LTD Vs. STATE OF ORISSA
|
December 2, 2011 |
|
BIBEK MOTORS Vs. PYARIMOHAN AND PRAMILA TRUST
|
November 17, 2011 |
|
Bidu alias Bidyadhar Naik Vs. State of Orissa
|
March 22, 2011 |
|
Bidyadhar Mahalik Vs. Land Acquisition Officer, Kalahandi
|
January 7, 2011 |
|
BIJAN KISHORE MOHANTY Vs. KANAKALATA DAS @ MOHANTY
|
September 12, 2011 |
|
BIJAY KU PANIGRAHI Vs. STATE OF ORISSA
|
February 25, 2011 |
|
BIJAY KUMAR SAHOO Vs. GOKULA BIHARI MOHANTY
|
May 10, 2011 |
|
Bijay Kumar Singh Vs. Union of India
|
May 6, 2011 |
|
BIJAYA KUMAR SAHOO Vs. STATE OF ORISSA
|
November 16, 2011 |
|
Bijaya Pan Vs. State of Orissa
|
March 31, 2011 |
|
Bije @ Bijaya @ Bijaya Chandra Bhoi Vs. Kishore Bhoi
|
July 15, 2011 |
|
BIKASH DAS Vs. DHARITRI DAS
|
August 23, 2011 |
|
BILASINI BEHERA, WIFE OF ROHIT BEHERA, VILLAGE: RAJNAGAR, PS: ATHAGARH, DIST: CUTTACK Vs. STATE OF ORISSA AND OTHERS
|
December 22, 2011 |
|
BIMAVIHAR DUPLEX HOUSE OWNERS
WELFARE SOCIETY Vs. CHAIRMAN, L I C LTD
|
November 30, 2011 |
|
Binod Chandra Mahanty Vs. State of Orissa
|
February 25, 2011 |
|
BIPIN SINGH Vs. STATE OF ORISSA
|
November 22, 2011 |
|
Bipra Charan Digal S/o Late Jaldhar Digal Vs. State of Orissa
|
August 30, 2011 |
|
BIRANCHI DEHURY Vs. STATE OF ORISSA
|
November 2, 2011 |
|
BIRANCHI NARAYAN SAHU Vs. STATE OF ORISSA
|
April 11, 2011 |
|
Birat Chandra Dagara Vs. Taurian Exim Pvt. Ltd.
|
May 17, 2011 |
|
Bishnu Charan Singh Vs. State of Orissa
|
March 18, 2011 |
|
BISHNUPRIYA MOHANTY Vs. PRAVAT KUMAR DAS
|
November 16, 2011 |
|
BISU ALIAS BISWANATH PRADHAN Vs. STATE OF ORISSA
|
August 25, 2011 |
|
BISWAMBAR KANHAR Vs. STATE OF ORISSA
|
May 2, 2011 |
|
BRAHMANANDA MALLIK & ANR. Vs. ADDL. DISTRICT MAGISTRATE & ORS.
|
May 6, 2011 |
|
Braja Kishore Mallick Vs. Kadambini Nayak
|
July 8, 2011 |
|
BRAJABANDHU ACHARYA Vs. STATE OF ORISSA
|
November 4, 2011 |
|
Brajabandhu Mishra Vs. Divisional Forest Officer, Nayagarh
|
November 14, 2011 |
|
BRUNDABAN PATRA Vs. RAJALAXMI PATRA
|
March 3, 2011 |
|
Brundaban Sahu Vs. State of Orissa
|
February 18, 2011 |
|
Bruti Pradhan Vs. Rampriya Pradhan (died) Prasanna Pradhan
|
February 22, 2011 |
|
BUDHUNI DEHURY Vs. STATE OF ORISSA
|
November 15, 2011 |
|
BUTURU MAHANTO @ LINGARAJ Vs. STATE OF ORISSA
|
June 28, 2011 |
|
CAPITAL URBAN HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. PHANI BHUSAN KANUNGO AND ANR.
|
June 24, 2011 |
|
CENTRAL BANK OF INDIA Vs. RAM CHANDRA SAHOO
|
February 4, 2011 |
|
CHAIRMAN @ NIRANJAN SAHOO & ANOTHER Vs. STATE OF ORISSA
|
March 24, 2011 |
|
CHAITA @ BAJINATH MAHALI Vs. STATE OF ORISSA
|
April 29, 2011 |
|
CHAITAN PARAJA Vs. STATE OF ORISSA
|
April 25, 2011 |
|
CHAKRADHAR BHUTIA (DEAD) BY LRS. AND OTHERS Vs. HULLASH @ ULLASHMANI RATH AND ANOTHER
|
September 14, 2011 |
|
CHAKRADHAR PAITAL DECEASED BY LRS Vs. GELHI BEWA DECEASED BY LRS
|
August 30, 2011 |
|
CHAKRADHAR TRIPATHY Vs. SASANKA SEKHAR TRIPATHY
|
August 29, 2011 |
|
CHAMPA MALLICK Vs. MANAGING DIRECTOR, NESCO
|
July 7, 2011 |
|
CHAMPAKALATA MOHANTY Vs. ATMARANJAN MOHAPATRA
|
March 3, 2011 |
|
CHANDRA MOHANTA & FOUR ORS. Vs. MAKARDHAWAJ SINGH & ANR.
|
April 15, 2011 |
|
CHANDRAMA BHUSAN SARANGI Vs. UNION OF INDIA
|
January 25, 2011 |
|
Chandrasekharpur Vs. State of Orissa
|
June 27, 2011 |
|
Chapala Das Vs. Berhampur University
|
February 17, 2011 |
|
CHARKA @ MADHUSUDAN BADAIK Vs. STATE OF ORISSA
|
October 20, 2011 |
|
CHIEF ENGINEER, ROURKELA SITE OFFICE Vs. STATE OF ORRISS
|
September 22, 2011 |
|
CHIEF EXECUTIVE OFFICER, CESCO Vs. PRABHATI SAHOO & ORS.
|
March 16, 2011 |
|
CHINMAYEE MOHANTY ALIAS KAMILA Vs. KRUSHNA NARAYAN KAMILA
|
September 28, 2011 |
|
CHITTARANJAN MAHAPATRA Vs. STATE OF ORISSA
|
January 12, 2011 |
|
CHOUDHURY JIBITESH PRADHAN & ORS. Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA & ANR.
|
November 25, 2011 |
|
COAL CARRIERS Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR
|
February 25, 2011 |
|
COLLECTOR OF ANGUL & ORS. Vs. RADHASHYAM BATRA & ORS.
|
May 13, 2011 |
|
Collector, Balasore Vs. Sasu Bahu Salt Factory, Markona, through its partners Nilasaila Nayak
|
September 8, 2011 |
|
Cuttack Christian Education Board,Haripur Road, Cuttack Vs. State of Orissa
|
May 16, 2011 |
|
D A V COLLEGE MANAGING COMMITTEE Vs. LAXMINARAYAN MISHRA
|
September 6, 2011 |
|
D K SAHU Vs. SASU BAHU SALT FACTORY
|
September 8, 2011 |
|
D M NEW INDIA ASSURANCE CO LTD Vs. PUSPAKANTI PRAHARAJ
|
February 1, 2011 |
|
DAITARI @ GOPINATH BHOTRA Vs. STATE OF ORISSA
|
November 3, 2011 |
|
Danda @ Bijaya Naik and Satari @ Zamidar Naik Vs. State of Orissa
|
December 1, 2011 |
|
DANDADHARA SAHOO Vs. STATE OF ORISSA
|
June 22, 2011 |
|
DANDAPANI MULI Vs. P O INDUSTRIAL TRIBUNAL BBSR
|
February 18, 2011 |
|
Dasaratha Das Vs. Director General, Central Industrial Security Force,New Delhi
|
January 4, 2011 |
|
DAYANIDHI LENKA Vs. SECRETARY
|
December 20, 2011 |
|
DEBABRATA DASH Vs. MALAYA BHOWMICK
|
April 29, 2011 |
|
DEBANANDA DAS Vs. SATE OF ORISSA
|
June 22, 2011 |
|
DEBANANDA DAS Vs. STATE OF ORISSA
|
July 22, 2011 |
|
DEBARAJ BARAL Vs. STATE OF ORISSA
|
March 9, 2011 |
|
DEBEN SETHI S/O LATE BALUNKI SETHI Vs. STATE OF ORISSA
|
October 20, 2011 |
|
DEBI PRASAD BADU Vs. MAHANADI COALFIELDS LIMITED
|
August 30, 2011 |
|
DEEPAK FERTILIZERS & PETROCHEMICALS CORPORATION LTD Vs. PARADIP PORT TRUST
|
October 29, 2011 |
|
DEEPAK PRADHAN Vs. STATE OF ORISSA
|
February 9, 2011 |
|
DEVINDAR SINGH SABHARWAL Vs. STATE
|
February 24, 2011 |
|
DHANU GOUD Vs. STATE OF ORISSA
|
October 27, 2011 |
|
DHIRENDRA @ DHARANI PARIDA Vs. STATE OF ORISSA
|
April 6, 2011 |
|
Dhobei Pati Vs. Union of India
|
March 18, 2011 |
|
DHRUBA CHANDRA BEHERA Vs. NATIONAL INSURANCE CO LTD
|
January 13, 2011 |
|
DIBAKAR BADADALAI Vs. STATE OF ORISSA
|
March 4, 2011 |
|
DIBAKAR SOREN Vs. STATE OF ORISSA
|
February 28, 2011 |
|
DILLIP KUMAR SAMANTRAY & ORS. Vs. STATE OF ORISSA & ORS.
|
July 28, 2011 |
|
DINGAR KUMBHAR Vs. STATE OF ORISSA
|
September 28, 2011 |
|
DIPAK KUMAR SAHA Vs. STATE OF ORISSA
|
July 6, 2011 |
|
DIPESH KU. SAHOO & ORS. Vs. STATE OF ORISSA & ORS.
|
August 19, 2011 |
|
DIPU @ DEEPAK KU SAHU Vs. STATE OF ORISSA
|
September 5, 2011 |
|
Director of Estates, Joint Secretary to Government, General Administration Department Vs. Kishore Chandra Ray Samanta
|
December 20, 2011 |
|
DIRECTOR OF MEDICAL EDUCATION & TRAINING ORISSA Vs. REGIONAL COLLEGE OF HEALTH SCIENCE (ANM/HW(F),TRAINING CENTRE
|
September 13, 2011 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MANJULATA JENA
|
April 25, 2011 |
|
Divisional Manager, National Insurance Co. Ltd. Vs. Chy. Gangadhar Subudhi
|
January 12, 2011 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KAMINIBALA MOHANTY AND ORS.
|
March 31, 2011 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. JHUMURI PARIDA
|
December 9, 2011 |
|
DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. KESA LAKHUA W/O LATE BHAGIRATHI LAKHUA AND ORS.
|
March 25, 2011 |
|
DR BARADA KANTA MISHRA Vs. STATE OF ORISSA
|
December 23, 2011 |
|
DR. CHITTARANJAN THATEI Vs. STATE OF ORISSA & ORS.
|
May 19, 2011 |
|
DR. DURGASANKAR DASH Vs. PROJECT DIRECTOR, OSACS AND ORS.
|
March 8, 2011 |
|
DR. MANAS RANJAN PANDA Vs. STATE OF ORISSA AND ORS.
|
March 8, 2011 |
|
DR. NIHAR RANJAN PARIDA & ORS. Vs. STATE OF ORISSA & ORS.
|
April 27, 2011 |
|
DR. NIHAR RANJAN SAMAL & ORS. Vs. COMMISSIONER-CUM-SECRETARY & ORS.
|
March 15, 2011 |
|
DR. SRINIVASA DEBATA Vs. STATE OF ORISSA
|
December 9, 2011 |
|
DURYODHAN SINGH Vs. STATE OF ORISSA
|
July 13, 2011 |
|
DWAN MUNDA Vs. STATE OF ORISSA
|
November 29, 2011 |
|
EAST COAST RAILWAY SHRAMIK UNION Vs. REGISTRAR OF TRADE UNION-CUM-LABOUR COMMISSIONER
|
August 29, 2011 |
|
EKAMRA SA Vs. STATE OF ORISSA
|
January 13, 2011 |
|
EMPLOYEES STATE INSURANCE CORPORATION BHUBANESWAR KHURDA Vs. NITYANANDA SWAIN
|
May 6, 2011 |
|
ETA @ ETUA MINZ @ ORAM Vs. STATE OF ORISSA
|
June 27, 2011 |
|
Executive Engineer, Central Electricity Supply Utility Ltd.,Cuttack Electrical Division, Jobra, Cuttack Vs. Hema Sethy
|
March 16, 2011 |
|
FALCON MARINE EXPORTS LTD. Vs. UNION OF INDIA
|
February 2, 2011 |
|
G. Krishna Rao Vs. New India, Assurance Co. Ltd.
|
September 13, 2011 |
|
G.C. Kanungo Vs. Rourkela Steel Plant
|
April 15, 2011 |
|
GADEI MUNDA Vs. STATE OF ORISSA
|
March 15, 2011 |
|
GANESWAR BISWAL Vs. STATE OF ORISSA
|
August 25, 2011 |
|
Ganga @ Gangadhar Sethy Vs. State of Orissa
|
March 4, 2011 |
|
Gangadhar Bariha and Lingaraj Bariha Vs. State of Orissa
|
September 12, 2011 |
|
Gangadhar Sahoo Vs. State of Orissa
|
November 4, 2011 |
|
GATIKRUSHNA Vs. STATE OF ORISSA
|
June 29, 2011 |
|
GAYATRI KAR Vs. BOARD OF SECONDARY EDUCATION ORISSA AND ORS.
|
February 24, 2011 |
|
GEDA SINGH Vs. STATE OF ORISSA
|
December 8, 2011 |
|
General Secretary, Utkal University Demonstrators' Association Vs. Utkal University
|
September 30, 2011 |
|
GIRISH CHANDRA KAR Vs. BOARD OF SECONDARY EDUCATION
|
November 12, 2011 |
|
GOBIND CHANDRA ROUT & ORS. Vs. STATE OF ORISSA & ORS.
|
November 16, 2011 |
|
GOBINDA CHANDRA SAHOO Vs. ORISSA STATE FINANCIAL CORPORATION
|
September 28, 2011 |
|
GOKUL SATNAMI Vs. STATE OF ORISSA
|
May 20, 2011 |
|
GOPAL CHANDRA KAR S/O LATE BISWANATH KAR Vs. ROTARY FOUNDATION OF ROTARY INTERNATIONAL
|
November 18, 2011 |
|
Gopinath Biswal Vs. State of Orissa
|
November 4, 2011 |
|
GOPINATH PANDA Vs. MINERAL AND METALS TRADING CORPN OF INDIA
|
October 19, 2011 |
|
GOUTAM KUMAR SARANGI S/O SRI BASANTA KUMAR SARANGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL, AND ORS.
|
April 20, 2011 |
|
GOVERNING BODY OF ISPAT COLLEGE Vs. STATE OF ORISSA
|
January 11, 2011 |
|
GOVERNING BODY OF RATANPUR SCIENCE DEGREE COLLEGE Vs. STATE OF ORISSA
|
October 28, 2011 |
|
GOVINDA CHANDRA NAIK S/O LATE PANCHU NAIK Vs. COLLECTOR, ANGUL
|
August 17, 2011 |
|
GOVINDA NAIK Vs. STATE OF ORISSA
|
August 25, 2011 |
|
GOVINDA ROUTRAY Vs. STATE OF ORISSA
|
August 9, 2011 |
|
Gulam Sarwar Vs. State of Orissa
|
April 19, 2011 |
|
GUNANIDHI SETH Vs. SHYAMA KUMAR MEHER
|
February 2, 2011 |
|
GUNJAR BEWA Vs. NAKULA LENKA & ORS.
|
May 17, 2011 |
|
GUREIDEI Vs. NATIONAL INSURANCE CO.LTD.
|
September 19, 2011 |
|
GURI BEHERA Vs. D R M EAST COAST RAILWAY
|
February 10, 2011 |
|
Guru Charan Pattanaik Vs. Joint Commissioner, Settlement and Consolidation, Cuttack
|
August 30, 2011 |
|
Gurucharan Bhoi Vs. State of Orissa
|
November 14, 2011 |
|
Hadi Sisa Vs. State of Orissa
|
July 18, 2011 |
|
Halo @ Jaymangal Majhi Vs. State of Orissa
|
August 12, 2011 |
|
Harekrushna Sahoo Vs. Brahmananda Sahoo
|
September 28, 2011 |
|
HARI HARIJAN Vs. STATE OF ORISSA
|
November 15, 2011 |
|
Hari Prasad Balodia Vs. Vikash Gupta
|
January 27, 2011 |
|
Haria @ Harish Chandra Sahoo Vs. State of Orissa
|
January 7, 2011 |
|
Harinarayan Das Vs. Jamuna Das
|
October 25, 2011 |
|
HARPRASAD MOHAPATRA Vs. BANK OF INDIA
|
March 18, 2011 |
|
HEMALATA SAHOO Vs. BANSIDHAR SHAH AND ANOTHER
|
November 18, 2011 |
|
Hemanta Sahu Vs. Indian Oil Corporation Ltd.
|
May 10, 2011 |
|
Hindustan Concrete Product Vs. State of Orissa
|
July 6, 2011 |
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HINDUSTAN PETRILEAM CORPORATION LTD Vs. DABTS RECOVERY TRIBUNAL
|
April 25, 2011 |
|
HIRAN RANA Vs. STATE OF ORISSA
|
October 31, 2011 |
|
Holostik India Limited Vs. State of Orissa represented through its Principal Secretary, Department of Excise
|
December 23, 2011 |
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IN RE: INDIAN METALS AND FERRO ALLOYS LTD. Vs. STATE
|
March 16, 2011 |
|
INDIAN COUNCIL OF AGRICULTURAL Vs. P O CGIT
|
October 19, 2011 |
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INDIAN METALS AND FERRO ALLOYS LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
February 11, 2011 |
|
INDIAN OIL COR LTD Vs. UNION OF INDIA
|
April 20, 2011 |
|
INDIAN TEA PROVISIONS LTD. Vs. RAM KRUSHNA DASMOHAPATRA @ TIKI PUA
|
June 21, 2011 |
|
ISWARLAL JAISWAL Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 24, 2011 |
|
J. Srinivas Raju Vs. State of Orissa
|
May 12, 2011 |
|
Jadaba Bhue Vs. State of Orissa
|
September 8, 2011 |
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JADUNATH MARANDI Vs. STATE OF ORISSA AND OTHERS
|
March 16, 2011 |
|
JAGADISH PR. CHANDAK Vs. DEEPAK KU. JAJODIA
|
February 4, 2011 |
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JAGANNATH BARIK Vs. SECRETARY DEPARTMENT OF SCHOOL AND MASS EDUCATION
|
February 4, 2011 |
|
JAGANNATH PEDA Vs. SATE OF ORISSA
|
February 7, 2011 |
|
Jagannath Rice Mill Vs. Branch Manager, Bank of India
|
May 20, 2011 |
|
JAGANNATH SAHOO Vs. BALARAM SAHOO
|
May 20, 2011 |
|
Jahangir Khan Vs. Alamgiri Khan
|
August 8, 2011 |
|
Jai Bhagwan Sangwan Vs. Union of India
|
May 6, 2011 |
|
JALANDHAR MAJHI Vs. STATE OF ORISSA
|
December 8, 2011 |
|
JARNAIL SINGH SANDHU Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
|
July 15, 2011 |
|
Jasobanti Mahakud Vs. Ramesh Padhan
|
August 19, 2011 |
|
JATINDRA PRASAD DAS Vs. STATE OF ORISSA & OTHERS
|
November 15, 2011 |
|
JAYAKRUSHNA SENAPATI Vs. STATE OF ORISSA
|
July 29, 2011 |
|
JITENDRA CHOUDHURY Vs. SANGEETA MOHAPATRA
|
January 7, 2011 |
|
JOGENDRA CHINARA Vs. RAMARAMAN TRIPATHY & ANOTHER
|
September 26, 2011 |
|
JOGENDRA JENA Vs. KRUSHNA JENA
|
November 15, 2011 |
|
JOGENDRANATH TARAI Vs. STATE OF ORISSA
|
February 4, 2011 |
|
Jogeswar Pradhan @ Joge Vs. State of Orissa
|
November 17, 2011 |
|
JUGAL KISHORE NAYAK Vs. STATE OF ORISSA
|
December 6, 2011 |
|
Jute Marketing Co-operative Society Vs. Guru Charan Das
|
September 14, 2011 |
|
JYOTIRMAY PANI Vs. STATE OF ORISSA & ORS.
|
May 20, 2011 |
|
JYOTIRMAYA NAYAK Vs. STATE OF ORISSA
|
April 22, 2011 |
|
K. KALYANI SUBUDHI Vs. UNION OF INDIA
|
October 21, 2011 |
|
K. Ravanamma Vs. State of Orissa
|
March 25, 2011 |
|
Kahnu Charan Guin Vs. Forest Range Officer, Dalijoda Range
|
March 23, 2011 |
|
KAILASH CHANDRA JENA Vs. STATE OF ORISSA
|
April 29, 2011 |
|
KAILASH CHANDRA MISHRA Vs. AJITSINH ULHASRAO BABAR
|
February 22, 2011 |
|
Kailash Chandra Padhi Vs. State of Orissa
|
November 2, 2011 |
|
KALANDI RANA Vs. SRI SRI BIRAJA THAKURANI, JAJPUR
|
December 2, 2011 |
|
Kamakhya Biswal Vs. State of Orissa
|
October 20, 2011 |
|
Kamal Sundar Patnaik Through Mr. B.B. Ratho Vs. Jayadev Patnaik & anr. Through Mr. S.S. Rao, Adv.
|
June 24, 2011 |
|
KAMALA JENA Vs. BINAPANI CHAND
|
August 18, 2011 |
|
KAMALA TADINGI Vs. STATE OF ORISSA
|
May 17, 2011 |
|
KAMANA NAIK Vs. STATE OF ORISSA
|
September 21, 2011 |
|
Kanaka Sahu Vs. Krushna Chandra Sahu
|
March 30, 2011 |
|
KANDA @ AJEN MURMU Vs. STATE OF ORISSA
|
November 15, 2011 |
|
KANDARA MAJHI Vs. STATE
|
July 6, 2011 |
|
KANDARPA CHANDRA KUTHAR Vs. STATE OF ORISSA
|
November 17, 2011 |
|
KANDARPA RANA @ JHANKARBUDHA Vs. STATE
|
August 30, 2011 |
|
Kanhu @ Kanhu Charan Swain Vs. Balmiki @ Balunki Rout
|
September 28, 2011 |
|
KARI @ KARTIK BEHERA Vs. STATE OF ORISSA
|
July 20, 2011 |
|
KARMA LAKRA Vs. STATE OF ORISSA
|
April 15, 2011 |
|
Kartik Chandra Nayak Vs. Bira Kishore Nayak
|
March 1, 2011 |
|
KARTIK PARIMANIK Vs. STATE OF ORISSA
|
September 30, 2011 |
|
KARTIKESWAR PUROHIT, S/O MADHU SUDAN PUROHIT Vs. STATE OF ORISSA
|
December 20, 2011 |
|
KASIA KASINATH BEHERA Vs. STATE OF ORISSA
|
February 15, 2011 |
|
KASINATH PANIGRAHY Vs. CHIEF SECRETARY, GOVERNMENT OF ORISSA
|
April 20, 2011 |
|
KASINATH SETHY Vs. SANJUKTA SETHI
|
February 9, 2011 |
|
KAURAB CHANDRA PRADHAN Vs. STATE OF ORISSA
|
July 26, 2011 |
|
KEDARESWAR MOHAPATRA Vs. PRESIDING OFFICER LABOUR COURT BHUBANESWAR
|
August 3, 2011 |
|
KENDU NAIK Vs. STATE OF ORISSA
|
February 11, 2011 |
|
KEONJHAR NAVA NIRMAN PARISHAD Vs. UNION OF INDIA & 3 OTHERS
|
November 25, 2011 |
|
KESHABA CHANDRA SATAPATHY Vs. ABHISEKH PATNAIK
|
February 18, 2011 |
|
Khetra Nayak Vs. State of Orissa
|
November 16, 2011 |
|
KHIRABDI TANAYA PANDA Vs. CHANDRASEKHAR PANDA
|
August 19, 2011 |
|
KHITISH ALIAS KHITIS KUMAR BISI Vs. GAYATRI DASH ALIAS BISI
|
October 24, 2011 |
|
KIRANABALA JENA Vs. NATIONAL INSURANCE CO LTD
|
March 11, 2011 |
|
KISHORE BHOI Vs. STATE OF ORISSA
|
October 27, 2011 |
|
KISHORE CHANDRA PRADHAN & ANR. Vs. REGISTERING OFFICER & ANR.
|
September 26, 2011 |
|
Kishore Chandra Ray Samanta Vs. Tahasildar, Bhubaneswar
|
December 20, 2011 |
|
KRISHI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA, CUTTACK
|
February 24, 2011 |
|
KRISHNA CHANDRA BEHERA Vs. CHAIRMAN NEELACHAND GRAMY BANK
|
May 10, 2011 |
|
Krushna Chandra Pradhan Vs. Ujala Palei
|
September 19, 2011 |
|
Krushna Mohan Patnaik Vs. Dambarudhar Patnaik
|
January 4, 2011 |
|
Krushna Mohan Samal Vs. State of Orissa
|
June 22, 2011 |
|
KRUSHNA RAKASA Vs. SARAT CHANDRA PANIGRAHI
|
September 20, 2011 |
|
KSHETRABASI ALIAS LUNGUDI MOHANTY Vs. STATE OF ORISSA
|
April 27, 2011 |
|
Kshnaprava Mohanty Vs. State of Orissa
|
December 16, 2011 |
|
KULAMANI MOHANTY & ORS. Vs. STATE OF ORISSA & ORS.
|
August 12, 2011 |
|
KUMAR BIBHAR Vs. STATE OF ORISSA
|
October 27, 2011 |
|
Kumar Chandra Mishra Vs. Rajkishore Mohanty
|
July 26, 2011 |
|
KUNI PALAI Vs. SUB-COLLECTOR, PURI
|
November 1, 2011 |
|
KUNI SAHOO Vs. STATE OF ORISSA
|
February 14, 2011 |
|
KVK Nilachal Power Vs. State of Orissa
|
June 22, 2011 |
|
LAKSHMIKANT MAHARANA Vs. STATE OF ORISSA
|
July 29, 2011 |
|
LALIT KUMAR MISHRA Vs. UNION OF INDIA, AND 3 ORS.
|
September 19, 2011 |
|
LAMBODHARA PANDA Vs. STATE OF ORISSA
|
January 7, 2011 |
|
Land Acquisition Collector, Puri Vs. Lokanath Sahoo
|
July 15, 2011 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
|
September 15, 2011 |
|
LARSEN AND TOUBRO LTD Vs. STATE OF ORISSA
|
March 4, 2011 |
|
LAXMAN GAGARAI Vs. STATE OF ORISSA
|
July 6, 2011 |
|
LAXMAN MANGALI Vs. STATE
|
July 29, 2011 |
|
LAXMIDHAR NAYAK Vs. UNION OF INDIA AND ORS.
|
April 6, 2011 |
|
LINGARAJA MOHANTY Vs. BINODINI MOHANTY & ORS.
|
April 20, 2011 |
|
LINGRAJ PANDA Vs. STATE OF ORISSA
|
April 18, 2011 |
|
LOKANATH PUJAPANDA Vs. STATE OF ORISSA
|
March 9, 2011 |
|
Lokanath Sahoo Vs. Niranjan Sahoo
|
August 16, 2011 |
|
LOPAMUDRA MISRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 18, 2011 |
|
M CHABINDRA PATRO Vs. COLLECTOR AND DIST MAGISTRATE
|
February 15, 2011 |
|
M G M MINERALS LTD Vs. KABI KISHORE NAYAK
|
March 23, 2011 |
|
M K BHAUMIK Vs. SUKURA SINGH
|
March 4, 2011 |
|
M/S. BALADEVJEW POWERLOOM WEAVERS CO-OPERATIVE SOCIETY Vs. ORISSA STATE FINANCIAL CORPORATION
|
October 28, 2011 |
|
M/S. BATEMAN ENGINEERING (INDIA) PVT. LTD., AT/P.O./P.S. JODA, DIST: KEONJHAR, REPRESENTED THROUGH ITS MANAGING DIRECTOR MR. MATTHYS DANIEL JOHANNES GREEFF Vs. STATE OF ORISSA AND OTHERS
|
September 6, 2011 |
|
M/S. COVER AGE, ANAND BHAWAN LANE, UMAR COLONY, ROURKELA, DISTRICT : SUNDARGARH, REPRESENTED THROUGH ITS PROPRIETOR MD. KHURSEED ANWAR, S/O. LATE MD. SULAIMAN Vs. ROURKELA MUNICIPALITY AND ANOTHER
|
December 23, 2011 |
|
M/S. MAA DAKHINAKALI STONE CRUSHER Vs. UNION OF INDIA
|
November 3, 2011 |
|
M/S. NILGIRI ENGINEERING CO-OP SOCIETY LIMITED Vs. STATE OF ORISSA
|
September 19, 2011 |
|
M/S. SWAMY RESORTS PVT. LTD. Vs. STATE OF ORISSA
|
October 21, 2011 |
|
M/S. TATA SPONGE IRON LTD., AT: BILEIPADA, JODA, DIST: KEONJHAR (ODISHA), REPRESENTED BY ITS MANAGING DIRECTOR SRI SURESH THAWANI Vs. COMMISSIONER OF SALES TAX, ORISSA & OTHERS
|
September 6, 2011 |
|
M/S. VINAYAK AGRO INDUSTRY, ROURKELA, BISRA Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA & ORS.
|
October 24, 2011 |
|
Maa Banadurga WSHG Vs. State of Orissa
|
November 3, 2011 |
|
MAA VAISHNAVI SPONGE LTD Vs. DIRECTOR GENERAL OF INCOME TAX
|
August 12, 2011 |
|
MADAN HEMBRUM Vs. STATE OF ORISSA
|
February 2, 2011 |
|
MADAN MOHAN BEHERA Vs. STATE OF ORISSA
|
December 14, 2011 |
|
MADHUSUDAN BALIARSINGH Vs. SASMITA BALIARSINGH
|
July 28, 2011 |
|
MADHUSUDAN MISHRA Vs. STATE OF ORISSA
|
March 28, 2011 |
|
MAHANTA RAMAKRUSHNA DASH Vs. STATE OF ORISSA
|
February 21, 2011 |
|
Mahendra Kumar Pujari Vs. State of Orissa
|
May 17, 2011 |
|
MAHESH PRASAD MISHRA Vs. STATE OF ORISSA
|
November 17, 2011 |
|
MAMATA PANDA Vs. PRASANTA KUMAR SWAIN
|
November 4, 2011 |
|
MANAGEMENT OF DAV PUBLIC SCHOOL AND ORS. Vs. STATE OF ORISSA AND ANR.
|
June 27, 2011 |
|
MANAGEMENT OF SYNERGY INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. PRESIDING OFFICER
|
September 13, 2011 |
|
MANBODH PUTEL, SON OF LATE BASUDEV PUTEL Vs. STATE OF ORISSA AND ORS
|
April 11, 2011 |
|
MANGLU KIRSANI Vs. STATE OF ORISSA
|
October 27, 2011 |
|
MANGOBINDA SAMANTRAY Vs. UNION OF INDIA
|
October 17, 2011 |
|
MANGULI BARALA Vs. DHOI PRADHAN
|
June 22, 2011 |
|
Manjulata Sahoo Vs. New India Assurance Co. Ltd.
|
August 5, 2011 |
|
MANMAN DAS Vs. UNION OF INDIA AND ORS.
|
April 6, 2011 |
|
MANOJ KUMAR KAR Vs. BOARD OF DIRECTORS KALINGA GRAMYA BANK
|
October 21, 2011 |
|
MANOJ KUMAR PATI Vs. STATE BANK OF INDIA
|
December 1, 2011 |
|
MANOJ KUMAR PRADHAN Vs. STATE OF ORISSA
|
March 18, 2011 |
|
MANORAMA NATH Vs. UNION OF INDIA
|
October 25, 2011 |
|
MANORATH ROUT S/O LATE DASARATHA ROUT Vs. EXECUTIVE ENGINEER JARAKA IRRIGATION DIVISION
|
December 16, 2011 |
|
Manthan Broadband Services Pvt. Ltd. Vs. Executive Officer, Puri Municipality
|
October 21, 2011 |
|
MARKESH MALLICK Vs. STATE OF ORISSA
|
August 2, 2011 |
|
MATANGINI ROUT @ GIRI Vs. STATE OF ORISSA
|
November 18, 2011 |
|
MEHESWAR DORA Vs. STATE OF ORISSA
|
November 10, 2011 |
|
MOHAMMED JABIR Vs. MANOJ KUMAR BEHERA
|
February 25, 2011 |
|
Monalisa Behera Vs. State of Orissa and two
|
March 28, 2011 |
|
MRS. ANEETA GHOSE Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LIMITED
|
August 12, 2011 |
|
MSP SPONGE IRON LTD Vs. STATE OF ORISSA
|
September 28, 2011 |
|
MUNICIPAL COMMISSIONER, C.M.C. CTC Vs. HAREKRUSHNA NAYAK AND ANR.
|
February 4, 2011 |
|
MURALI NAIK Vs. STATE OF ORISSA
|
August 9, 2011 |
|
Musaraf Hussain Vs. Hazara Bibi
|
March 22, 2011 |
|
N LAXMINARAYANA Vs. STATE OF ORISSA
|
August 23, 2011 |
|
N. SURYA RAO Vs. ORISSA FOREST DEVELOPMENT CORPN. LTD. & ORS.
|
May 18, 2011 |
|
NAGESH KHILLO Vs. STATE OF ORISSA
|
November 29, 2011 |
|
Namita Panda Vs. State of Orissa
|
April 29, 2011 |
|
Nanda Pradhan Vs. State of Orissa
|
October 18, 2011 |
|
Narayan Muni Vs. State of Orissa
|
February 1, 2011 |
|
NAREN DEHURY Vs. STATE OF ORISSA
|
September 9, 2011 |
|
NARSINGH Vs. STATE OF U.P.
|
March 4, 2011 |
|
Natabar Sethi Vs. State of Orissa
|
December 8, 2011 |
|
NATIONAL INSTITUTE OF COMPUTER EDUCATION PVT LTD Vs. BRANCH MANAGER DENA BANK
|
March 23, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. REKHA JAIN
|
February 24, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PRAMOD KUMAR AICH AND ANR.
|
April 29, 2011 |
|
National Insurance Company Ltd. Vs. Sabita Barik
|
July 22, 2011 |
|
NEKRU @ ALEKH BEHERA Vs. STATE OF ORISSA
|
July 13, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. TULSI ROUT
|
July 29, 2011 |
|
New India Assurance Co. Vs. State of Orissa
|
September 30, 2011 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. STATE OF ORISSA & ORS.
|
May 11, 2011 |
|
NIHARBALA TRIPATHY Vs. STATE OF ORISSA
|
November 16, 2011 |
|
Nirakar Sahoo Vs. Bhubaneswar Development Authority
|
July 16, 2011 |
|
Niranjan Behera Vs. State of Orissa
|
November 16, 2011 |
|
NIRANJAN NATH Vs. RABINDRA NATH SHARMA
|
January 14, 2011 |
|
NIRANJAN PANDA Vs. STATE OF ORISSA
|
March 11, 2011 |
|
Niranjan Tripathy Vs. State of Orissa
|
December 8, 2011 |
|
Nirmala Behera Vs. Collector-cum-District Magistrate, Khurda
|
August 10, 2011 |
|
NISHAKAR KHATUA & FIVE ORS. Vs. STATE OF ORISSA & FOUR ORS.
|
September 9, 2011 |
|
Noonaram Agrawala Vs. State of Orissa
|
November 14, 2011 |
|
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD (NESCO) Vs. STATE OF ORISSA
|
July 13, 2011 |
|
ORISSA CONSUMERS ASSOCIATION Vs. UNION OF INDIA
|
January 19, 2011 |
|
Orissa High Court, Cuttack Vs. Secretary, Home Department, Government of Orissa
|
December 20, 2011 |
|
ORISSA INDUSTRIES LTD., REGISTERED OFFICE AT LATHIKATA, P.O. LATHIKATA, DIST: SUNDARGARH (ORISSA) Vs. ROURKELA STEEL PLANT AND OTHERS
|
September 14, 2011 |
|
ORISSA MINING CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
July 5, 2011 |
|
ORISSA RURAL HOUSING DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 15, 2011 |
|
ORISSA SPONGE IRON & STEEL LTD. AND ORS. Vs. BHUSHAN ENERGY LTD. AND ORS.
|
February 22, 2011 |
|
ORISSA STATE ELECTRICITY BOARD VESTED IN GRID CORPORATION OF ORISSA LTD Vs. BANA BEHARI PATRA
|
August 24, 2011 |
|
Orissa State Financial, Corporation Represented Vs. Soumendra Narayn Mohanty
|
December 13, 2011 |
|
ORISSAJOB.COM Vs. STATE OF ORISSA
|
December 23, 2011 |
|
P AREYA REDDY Vs. P O LABOUR COURT
|
January 20, 2011 |
|
Padmabati Behera Vs. Union of India
|
July 29, 2011 |
|
PADMALOCHAN BHOI Vs. STATE OF ORISSA
|
September 14, 2011 |
|
PAKINI ALIAS DALIMBA NAIK Vs. GAJENDRA PATEL
|
January 14, 2011 |
|
PANDA Infra Projects India Pvt. Ltd. Vs. State of Orissa
|
April 25, 2011 |
|
Panika Bhoi Vs. Kunu Bariha
|
March 9, 2011 |
|
PANKAJ AGRAWAL Vs. DEEPAK GOUD
|
March 22, 2011 |
|
PARADEEP PORT SHRAMIK SANGH Vs. GOVERNMENT OF INDIA
|
November 16, 2011 |
|
Parameswar Naik @ Gunaru Naik Vs. State of Orissa
|
December 5, 2011 |
|
Paresh Kumar Sahoo, Son of Ramesh Chandra Sahoo Vs. District & Sessions Judge, Dhenkanal
|
September 14, 2011 |
|
PARSURAM MOHANTY Vs. CHAIRMAN, MANAGING DIRECTOR AND ANR.
|
June 29, 2011 |
|
PASHUPATI ACHARYA Vs. DIPALI ACHARYA
|
December 7, 2011 |
|
PASUPATINATH TEMPLE AND SRI GANESH TEMPLE Vs. COLLECTOR CUTTACK
|
January 6, 2011 |
|
Pathani Parida Vs. Abhaya Kumar Jagadev Mohapatra
|
June 30, 2011 |
|
Peeyush Mohanty @ Peeyush Dhari Mohanty Vs. Project Director, Ministry of Road Transport &, Highways Project Implementation Unit, Nayapalli, Bhubaneswar
|
August 29, 2011 |
|
PENGUIN PAPER PLAST PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 3, 2011 |
|
PHULA NAIK & ORS. Vs. G.M., EAST COST RAILWAY & ORS.
|
August 23, 2011 |
|
PITABAS DALEI Vs. STATE OF ORISSA
|
August 11, 2011 |
|
PITABASH LOHARA Vs. STATE OF ORISSA
|
April 6, 2011 |
|
PITABASH MOHAPATRA Vs. UNION OF INDIA
|
April 22, 2011 |
|
PITAMBARA GOUDA Vs. STATE OF ORISSA
|
December 12, 2011 |
|
POTAL @ JAGADISH DORA Vs. STATE OF ORISSA
|
November 25, 2011 |
|
PRABHAKAR SAHOO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 29, 2011 |
|
PRABHAT KUMAR PRADHAN Vs. DIVISIONAL FOREST OFFICER,
NAYAGARH
|
November 14, 2011 |
|
Pradeep Kumar Bai Vs. District Judge, Koraput
|
July 19, 2011 |
|
PRADEEP KUMAR PATRA Vs. RABI NARAYAN PANDA
|
February 25, 2011 |
|
PRADEEP PHOSPHATES LTD Vs. SANKAR DAS
|
May 12, 2011 |
|
Pradip Kumar Ashe Vs. Nikhil Chandra Ashe
|
August 5, 2011 |
|
PRADIP KUMAR KHAITAN Vs. REGISTRAR OF COMPANIES, ORISSA
|
March 4, 2011 |
|
PRADIP PORT TRUST JAGATSINGHPUR Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION ORISSA
|
March 10, 2011 |
|
PRADIPTA KUMAR PATTNAIK Vs. CHAIRMAN, ORISSA BRIDGE AND CONSTRUCTION CORPORATION LTD. & ORS.
|
August 19, 2011 |
|
Prafulla Chandra Sahu Vs. Collector, Bhadrak
|
August 19, 2011 |
|
Prafulla Ku. Panda @ Bhalu Vs. State of Orissa
|
January 17, 2011 |
|
PRAFULLA KUMAR MISHRA Vs. UNION OF INDIA
|
September 16, 2011 |
|
Prafulla Kumar Sahoo since dead by his L.Rs Vs. Charulata Sahoo
|
May 5, 2011 |
|
PRAKASH STORE Vs. COMMISSIONER OF SALES TAX ORISSA
|
January 20, 2011 |
|
PRAMATH KUMAR JENA Vs. UNION OF INDIA
|
May 20, 2011 |
|
Pramod Kumar Nayak Vs. Sripati Charan Badajena
|
July 29, 2011 |
|
Pranesh Ranjan De Vs. Narendra Pradhan
|
April 15, 2011 |
|
PRASANT KUMAR SAHOO Vs. STATE OF ORISSA & ANR.
|
May 18, 2011 |
|
Prasanta Kumar Panigrahi Vs. Union of India
|
September 6, 2011 |
|
Prasanta Kumar Pattnaik Vs. Prakash Kumar Pattnaik
|
September 22, 2011 |
|
PRASKA LAKU Vs. STATE OF ORISSA
|
October 25, 2011 |
|
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
|
April 14, 2011 |
|
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
|
July 28, 2011 |
|
PRATAP KUMAR NAYAK Vs. STATE OF ORISSA
|
April 11, 2011 |
|
PRATIHARI NIJOG ANNADANA BHOG COMMITTEE BHITAR BAIKUNTHA DHAM, SHRI JAGANNATH TEMPLE, PURI Vs. RAMA CHANDRA GOCHHIKAR
|
April 5, 2011 |
|
PRATIMA KUMARI DAS Vs. LAXMI KANTA SABAT
|
December 16, 2011 |
|
PRATIMA NAYAK Vs. STATE OF ORISSA
|
January 25, 2011 |
|
Prativa Pradhan Vs. State of Orissa
|
September 16, 2011 |
|
Pravakar Behera Vs. Bibekananda Rout
|
July 26, 2011 |
|
PRAVASH CHANDRA GIRI Vs. ORISSA STEVEDORE LTD
|
March 31, 2011 |
|
PRAWIN KUMAR Vs. STATE OF ORISSA
|
March 9, 2011 |
|
PREMA MANJULA DHAL Vs. ORISSA STATE FINANCIAL CORPORATION
|
December 12, 2011 |
|
Premananda Behera and six Vs. State of Orissa
|
November 16, 2011 |
|
PREMANANDA NAYAK & ORS. Vs. BISWAMBAR NAYAK (DEAD) & ORS. (REPRESENTED THROUGH L.RS.)
|
August 19, 2011 |
|
PREMANANDA ROUT Vs. COMMISSIONER FOR WORKMENS COMPENSATION CUM ASST LABOUR COMMISSIONER
|
January 4, 2011 |
|
PREMIER SHEET BHUBANESWAR KHURDA Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPN CUTTACK
|
August 4, 2011 |
|
PURANDER MALLICK Vs. UCO BANK & ORS.
|
July 12, 2011 |
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PURENDRA MOHANTA Vs. DAMBARUDHAR MOHANTA
|
February 25, 2011 |
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PUSPANJALI CHAMPATI Vs. SUB COLLECTOR KHUDRA
|
December 1, 2011 |
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RABI KHARA Vs. STATE OF ORISSA
|
February 2, 2011 |
|
Rabindra Kumar Bisoi Vs. State of Orissa
|
August 10, 2011 |
|
RABINDRANATH SAMAL Vs. MEMBER CO-OPERATIVE TRIBUNAL & ORS.
|
July 26, 2011 |
|
RADHESHYAM MISHRA Vs. STATE OF BIHAR
|
June 13, 2011 |
|
RAGHAB NAIK Vs. STATE OF ORISSA
|
March 31, 2011 |
|
RAGHUNATH ALIAS ABHAYA ALIAS ABHI JENA Vs. STATE OF ORISSA
|
March 10, 2011 |
|
RAGHUNATH KIRSANI Vs. STATE OF ORISSA
|
November 29, 2011 |
|
RAGHUNATH MISHRA Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
|
April 22, 2011 |
|
Rajak Khan Vs. Collector, Jajpur and two
|
November 15, 2011 |
|
Rajani Bahinipati Vs. Chief General Manager (Funds), OPTCL (HRD), Bhubaneswar
|
December 7, 2011 |
|
RAJANI KANTA PANDA Vs. STATE OF ORISSA
|
May 20, 2011 |
|
Rajen Kumar Parida Vs. Jameswar Mallick
|
August 9, 2011 |
|
RAJESH CHAUDHARY Vs. STATE OF ORISSA
|
April 26, 2011 |
|
RAJESWAR THAKUR Vs. STATE OF ORISSA
|
November 4, 2011 |
|
RAJMAN BHATRA Vs. STATE OF ORISSA
|
November 3, 2011 |
|
RAJU @ RAJENDRA KUMAR SAHU Vs. STATE OF ORISSA
|
December 7, 2011 |
|
RAKHAL CHANDRA MISHRA Vs. STATE OF ORISSA
|
January 25, 2011 |
|
RAM CHANDRA MISHRA Vs. NIRANJAN NAYAK
|
March 4, 2011 |
|
Ram Ratan Modi Vs. ICICI Bank, Bhubaneswar Branch Office Kharvel Nagar
|
February 15, 2011 |
|
RAMA NAIK @ NAKULA Vs. STATE OF ORISSA
|
October 28, 2011 |
|
RAMESH CHANDRA PARIDA Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPN
|
March 8, 2011 |
|
Ramkinkar Singh Deo Vs. Collector, Nuapada
|
September 16, 2011 |
|
RANGADHAR BEHERA Vs. STATE OF ORISSA
|
November 4, 2011 |
|
RANJAN HAPURA Vs. STATE OF ORRISA
|
November 23, 2011 |
|
RANJITA KAHALI Vs. STATE OF ORISSA & OTHERS
|
December 21, 2011 |
|
Rashmi Cement Limited Vs. State of Orissa
|
September 23, 2011 |
|
RASMIRANI SATAPATHY Vs. STATE OF ORISSA
|
September 16, 2011 |
|
RATAN DEVI TAPADIA Vs. STATE OF ORISSA
|
December 22, 2011 |
|
Ratha Sethy Vs. Babaji Sethy
|
August 30, 2011 |
|
RATIKANTA DUTTA Vs. STATE OF ORISSA
|
March 29, 2011 |
|
RATNAMANJARI SWAIN Vs. RITANJALI PATTANAIK & ANR.
|
December 16, 2011 |
|
RAVINDRA KUMAR MALLICK Vs. NARAYAN MALLICK & ANR.
|
March 29, 2011 |
|
Rayal Kumar Nayak Vs. Maa Narayan R.T.S. Dadakangia
|
February 4, 2011 |
|
RISHABH ELECTRICALS (P) LTD Vs. STATE OF ORISSA
|
August 2, 2011 |
|
ROHIT KUMAR BEHERA Vs. STATE OF ORISSA
|
November 22, 2011 |
|
ROHIT KUMAR GUPTA Vs. STATE OF ORISSA
|
November 14, 2011 |
|
ROURKELA DEVELOPMENT AUTHORITY Vs. ROURKELA DEVELOPMENT AUTHORITY
|
February 17, 2011 |
|
ROURKELA TECHNICAL EDUCATIONAL SOCIETY AND ORS. Vs. COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
|
May 17, 2011 |
|
RUPA TIRIYA Vs. STATE OF ORISSA
|
June 21, 2011 |
|
Rushi Guman Singh Vs. State of Orissa
|
September 15, 2011 |
|
Rutu Bariha Vs. Raghunath Mishra
|
October 20, 2011 |
|
S G S INDIA PVT LTD Vs. FRIMEX FOODS PVT LTD
|
January 27, 2011 |
|
S SIBA RAO Vs. NABIN MAHAKUR
|
March 4, 2011 |
|
S VENKAT RAO ALIAS SURU VENKATRAMAN MURTY RAO Vs. STATE
|
January 3, 2011 |
|
Sabitri Kanhar Vs. State of Orissa
|
March 18, 2011 |
|
SABITRI PANIGRAHI W/O LATE BHARATI KUMAR PANDA AND ORS. Vs. SRI BHARAT KUMAR SWAIN S/O PURNA CHANDRA SWAIN AND ANR.
|
March 25, 2011 |
|
Sachidananda Das, Son of Upendra Das, Village: Damando, PO: Bhagabanpur, PS : Nemalo Vs. State of Orissa
|
September 9, 2011 |
|
Sachidananda Mohanty Vs. Sri Bhagaban Gantayat
|
October 25, 2011 |
|
SAFURA KHATUN BIBI Vs. DAMODAR SABAT
|
May 13, 2011 |
|
SAINIK MISSING AND ALLIED SERVICES LTD Vs. MAHANDI COAL FIELDS LTD.
|
April 15, 2011 |
|
SAKHI PRADHAN Vs. STATE OF ODISSA & ORS.
|
April 13, 2011 |
|
SAKILA MAJHI Vs. STATE OF ORISSA
|
February 9, 2011 |
|
SAKUNTALA SAHU Vs. SUSANTA KUMAR PANIGRAHI
|
March 18, 2011 |
|
SAMA KIRSANI Vs. STATE OF ORISSA
|
August 24, 2011 |
|
SAMSUR Vs. STATE OF ORISSA
|
November 1, 2011 |
|
SANA BHOI Vs. STATE OF ORISSA
|
March 7, 2011 |
|
SANA MAJHI Vs. STATE OF ORISSA
|
September 28, 2011 |
|
Sandhyatara Behera Vs. Sub-Collector, Nuapada
|
February 28, 2011 |
|
SANIA SISA Vs. STATE OF ORISSA
|
January 12, 2011 |
|
Sanjay Kumar Das Mohapatra Vs. State of Orissa
|
July 22, 2011 |
|
SANJAY KUMAR NEURA Vs. ED FUTA, GENERAL SECRETARY,
TRF OF RI
|
March 17, 2011 |
|
SANJAY NAYAK Vs. STATE OF ORISSA
|
September 30, 2011 |
|
Sanjaya Samanta Vs. State of Orissa
|
January 20, 2011 |
|
SANJU NAYAK Vs. AMAL DAS
|
March 30, 2011 |
|
Sanjukta Sahu Vs. Sailabala Mishra
|
September 12, 2011 |
|
Sanjulata Gochhayat Vs. State of Orissa
|
September 14, 2011 |
|
SANKAR DAS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUNESWAR
|
March 4, 2011 |
|
SANKAR PRASAD PANI Vs. STATE POLLUTION CONTROL BOARD AND ANR.
|
January 22, 2011 |
|
SANKARSANA BEHERA Vs. STATE OF ORISSA
|
June 28, 2011 |
|
SANTA ALIAS SANTU MUKHERJEE Vs. STATE OF ORISSA
|
March 9, 2011 |
|
Santosh Behera Vs. State of Orissa
|
May 11, 2011 |
|
SANTOSH KU SAHU Vs. ADDL D I G P
|
January 21, 2011 |
|
SANTOSH KUMAR MOHAPATRA Vs. APPELLATE AUTHORITY-CUM-D.G.M., CENTRAL BANK OF INDIA & ORS.
|
March 30, 2011 |
|
SANTOSH KUMAR NAYAK Vs. STATE OF ORISSA
|
March 11, 2011 |
|
Santosh Kumar Nayak Vs. State of Orissa
|
March 3, 2011 |
|
SANTOSH KUMAR SAHOO Vs. RAMAWATAR SAHA
|
June 21, 2011 |
|
SANTOSH RAUT @ CHORA RAUT Vs. STATE OF ORISSA
|
December 8, 2011 |
|
SANU PARAJA Vs. STATE OF ORISSA
|
March 9, 2011 |
|
SANWARIA STEEL PVT. LTD. HAVING ITS REGISTERED OFFICE REPRESENTED BY ITS DIRECTOR VINOD KUMAR AGARWAL Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER AND ORS.
|
May 19, 2011 |
|
SARA PALEI Vs. STATE OF ORISSA
|
November 15, 2011 |
|
Sarala Stone Crusher Vs. Member Secretary, State Pollution Control Board
|
May 11, 2011 |
|
SARASWATI MALLIK Vs. STATE OF ORISSA & ORS.
|
July 26, 2011 |
|
Sarat Kumar Dash Vs. State of Orissa
|
April 20, 2011 |
|
SARATBALA BEHERA Vs. STATE OF ORISSA
|
April 15, 2011 |
|
SARIAMANI HOTA Vs. STATE OF ORISSA
|
June 22, 2011 |
|
SAROJINI RATH Vs. GOURIBALA RATH
|
April 29, 2011 |
|
SAROJKANTA MOHAPATRA Vs. ARUN KUMAR PANDA
|
March 3, 2011 |
|
SARPANCH, ALLAORI G.P. AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 4, 2011 |
|
SATRUGHAN PATRA Vs. BAIKUNTHA NATH MOHAPATRA
|
January 4, 2011 |
|
SATYA SUNDAR DAS Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
|
March 17, 2011 |
|
SATYABADI PATRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHABISHYANIDHI BHAWAN JANPATH
|
January 14, 2011 |
|
SATYABHAMA DAS, W/O. LATE MAHESWAR DAS, VILLAGE: GANJA, P.O. /P.S. RAJKANIKA, DIST: KENDRAPADA Vs. STATE OF ORISSA AND OTHERS
|
September 20, 2011 |
|
SAYED BASAR ALLI Vs. URMILA PATTANAIK
|
May 13, 2011 |
|
SHIBA SANKAR NANDA Vs. PADMINI NAIK
|
March 23, 2011 |
|
Shree Jeeban, representated through its Secretary, Sri Niranjan Behera Vs. Chief Commissioner of Income Tax,Orissa and three
|
October 24, 2011 |
|
Shri Aditya Pani Vs. State of Orissa
|
August 17, 2011 |
|
SHRI HEMANTA KUMAR PANDA, ADVOCATE, S/O LATE NEERADA CHANDRA PANDA Vs. COMMISSIONER-CUM-SECRETARY TO THE CHANCELLOR
|
May 12, 2011 |
|
Shri M. Chandrapati Rao Vs. State Pollution Control Board,Orissa
|
September 17, 2011 |
|
Shri Sujit Kumar Chatterjee, IPS (Retd.) former D.G. of Police, Orissa Vs. Chairman-cum-Managing Director, United India Insurance Co.
|
December 28, 2011 |
|
SHYAM CHANDRA Vs. STATE OFORRISA
|
August 10, 2011 |
|
SHYAM NAIK Vs. GENERAL MANAGER EAST COAST RAILWAY RAIL VIHAR CHANDRASEKHARUR BHUBANESWAR
|
August 23, 2011 |
|
SHYAMA MINERALS, REPRESENTED BY ITS PROPRIETOR SRI PRASANNA KUMAR SAMANTARAY Vs. STATE OF ORISSA AND ORS.
|
April 11, 2011 |
|
Shyama Sahu Vs. State of Orissa
|
December 5, 2011 |
|
SIBA BAGH Vs. STATE OF ORISSA
|
October 17, 2011 |
|
SIBA CHARAN SABAR Vs. STATE OF ORISSA
|
July 15, 2011 |
|
Siba Karan Vs. State of Orissa
|
February 9, 2011 |
|
SIBA NARAYAN PATNAIK Vs. STATE OF ORISSA
|
September 6, 2011 |
|
SIBA PRASAD SATPATHY Vs. REPUBLIC OF INDIA
|
April 7, 2011 |
|
Sibanarayan Samal Vs. State of Orissa
|
August 9, 2011 |
|
SIBARAM PRADHAN Vs. STATE OF ORISSA
|
April 19, 2011 |
|
SIDDHARTH ARORA Vs. STATE OF ORISSA
|
December 19, 2011 |
|
SIMANCHAL BEHERA @ KUNA @ ROWDY Vs. STATE OF ORISSA
|
October 31, 2011 |
|
SIMKARI HUIKA Vs. STATE OF ORISSA
|
September 20, 2011 |
|
Sk. Majnu Vs. Lochan Sahoo
|
March 23, 2011 |
|
SMT. DRAUPADI SOREN Vs. STATE OF ORISSA
|
April 25, 2011 |
|
SMT. DUTIKA MUNDA @ DUTIKA MUNDA W/O DINESH MUNDA, VILL: SAHAJBAHAL, PO: KHARASANMAL, VIA: GOURPALI, DIST: SAMBALPUR Vs. STATE OF ORISSA AND OTHERS
|
September 14, 2011 |
|
SMT. MITHILA SETH, W/O. NIRMAL SETH Vs. THE COLLECTOR
|
May 4, 2011 |
|
SMT. RAJASHREE GAJENDRA Vs. STATE OF ODISHA
|
April 6, 2011 |
|
SMT. SUKANTI ROUTRAY Vs. STATE OF ORISSA & ORS.
|
September 9, 2011 |
|
SNEHA KUMAR PRADHAN Vs. MAHANADI COALIFIELDS LIMITED
|
April 6, 2011 |
|
Sobulan Naik @ Subulan Nayak Vs. State of Orissa
|
August 9, 2011 |
|
SOMANATH GOUDA AND ANOTHER Vs. SMT. SUNKARI MUTYALAMMA(DEAD), HER LRS SUNKARI SANJEEVA & OTHERS
|
March 4, 2011 |
|
SOMNATH BADNAIK Vs. STATE OF ORISSA
|
September 7, 2011 |
|
SOUMENDRA NARAYAN MOHANTY Vs. MANAGING DIRECTOR, O.S.F.C.
|
July 22, 2011 |
|
Sourindra Narayan Bhanja Deo Vs. Member, Board of Revenue, Orissa
|
April 20, 2011 |
|
SRI ALOKA CHANDRA BISHOI S/O LATE SOMANATH BISHOI AND ORS. Vs. STATE OF ORISSA REPRESENTED BY THE COMMISSIONER-CUM-SECRETARY, DEPTT. OF FOOD SUPPLIES AND CONSUMER WELFARE AND ANR.
|
May 19, 2011 |
|
Sri Ashok Kumar Sahoo Vs. Forest Range Officer, Nayagarh
|
June 24, 2011 |
|
SRI BRUNDABEN PATRA Vs. RAJALAXMI PATRA
|
May 3, 2011 |
|
SRI DANYAL SAHU Vs. SUJATA SAHOO
|
September 23, 2011 |
|
Sri Gopal Chandra Mohanty Vs. Utkal University representedt hrough its Registrar, Vani Vihar
|
March 22, 2011 |
|
Sri Jyoti Prasad Roy Vs. State of Orissa
|
March 3, 2011 |
|
SRI KEDAR CHANDRA PATTNAIK Vs. STATE OF ORISSA
|
November 25, 2011 |
|
SRI NAKULA CHARAN GOCHHAYAT, S/O LATE DINABANDHU GOCHHAYAT Vs. SECRETARY, JAGATSINGHPUR SUB-DIVISIONAL HOUSE BUILDING COOPERATIVE SOCIETY LTD. AND ORS.
|
May 13, 2011 |
|
Sri Pravakar Swain Vs. Tahasildar
|
July 20, 2011 |
|
Sri Raj Gopal Ramanuja Das Vs. Commissioner of Endowments
|
August 5, 2011 |
|
Sri Rajkishore Joshi Vs. State of Orissa
|
December 12, 2011 |
|
Sri Satyananda Nayak Vs. Union of India
|
August 12, 2011 |
|
Sri Shyama Prasad Tripathy Vs. Aishwarya Satpathy
|
August 5, 2011 |
|
Sri Susanta Kumar Sahu Vs. Secretary, Bar Council of India,New Delhi
|
February 15, 2011 |
|
SRI UPENDRA PATRO Vs. STATE OF ORISSA
|
October 21, 2011 |
|
SRI ZAKIR KHAN, PLOT NO. 1374, GANDAMUNDA, BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
|
September 30, 2011 |
|
SRIJANGA GRAMAPANCHAYAT Vs. STATE OF ORISSA
|
December 16, 2011 |
|
SRIKANTA MOHAPATRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 14, 2011 |
|
SRIKANTA PATTANAIK Vs. STATE
|
August 9, 2011 |
|
STATE Vs. SUDARSAN PARIDA
|
January 12, 2011 |
|
STATE OF ORISSA Vs. DR. PRASANNA KUMAR PATI
|
March 9, 2011 |
|
STATE OF ORISSA Vs. BIJAYA SANKAR SAHU & ORS.
|
August 26, 2011 |
|
STATE OF ORISSA Vs. TARUN KHAMARI
|
November 24, 2011 |
|
STATE OF ORISSA Vs. ALL ORISSA LOWER SECONDARY TEACHERS ASSOCIATION
|
December 23, 2011 |
|
STATE OF ORISSA Vs. JAGANNATH CHOUDHURY SPECIAL CLASS CONTRACTOR
|
November 18, 2011 |
|
STATE OF ORISSA Vs. PABITRA MOHAN ROUL
|
January 13, 2011 |
|
STATE OF ORISSA Vs. SURENDRA SUHULA AND ANOTHER
|
January 19, 2011 |
|
STATE OF ORISSA Vs. TARAKANTA MOHAPATRA & ORS.
|
August 2, 2011 |
|
STATE OF ORISSA Vs. DAITARY ROUT AND ORS.
|
June 29, 2011 |
|
STATE OF ORISSA Vs. GURUDAS MAJHI
|
June 29, 2011 |
|
STATE OF ORISSA Vs. MANOJ KUMAR SINGH
|
March 18, 2011 |
|
STATE OF ORISSA Vs. PRAMOD KUMAR SAHU &ANR.
|
October 20, 2011 |
|
State of Orissa Vs. Pirasta Pradhan
|
January 19, 2011 |
|
State of Orissa Vs. Samir Sahoo
|
May 10, 2011 |
|
State of Orissa Vs. Rasananda Pradhan
|
April 20, 2011 |
|
STATE OF ORISSA Vs. SANKAR BHANJA
|
January 24, 2011 |
|
STATE OF ORISSA Vs. M/S. SAMANTRAY CONSTRUCTION PVT. LTD.
|
May 16, 2011 |
|
STATE OF ORISSA Vs. BIPIN BIHARI JENA
|
February 17, 2011 |
|
STATE OF ORISSA Vs. SUBRAT KUMAR TRIPATHY
|
January 25, 2011 |
|
STATE OF ORISSA Vs. DR BISWANATH HOTA
|
July 29, 2011 |
|
STATE OF ORISSA Vs. NARAYAN CHANDRA NAYAK
|
August 1, 2011 |
|
State Pollution Control Board,Orissa, Bhubaneswar Vs. State of Orissa
|
July 25, 2011 |
|
State Transport Employees Federation, represented through the Vice-President Sri Mathura Chandra Sahoo Vs. Orissa State Road Transport Corporation,represented through its Chairman-cum-Managing Director and two
|
January 17, 2011 |
|
SUBASH NAYAK @ ALUA Vs. STATE OF ORISSA
|
April 21, 2011 |
|
SUBHADARSINI SUPPLY AGENCY Vs. STATE OF ORISSA
|
December 14, 2011 |
|
Subhashree Das @ Mili Panda Vs. State of Orissa
|
October 19, 2011 |
|
SUBHENDU MOHANTY Vs. STATE OF ORISSA AND ORS.
|
March 28, 2011 |
|
SUBODH KU. BHUYAN S/O. NARENDRA NARAYAN BHUYAN Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND ORS.
|
April 20, 2011 |
|
SUBODHA MOHANTA Vs. STATE OF ORISSA
|
July 29, 2011 |
|
SUDARSAN BEHERA & FOUR ORS Vs. STATE OF ORISSA
|
September 16, 2011 |
|
SUDHAKAR REDDY Vs. TIPNNA KESAB REDDY
|
February 2, 2011 |
|
SUDHANSU SEKHAR RATH Vs. STATE OF ORISSA
|
August 10, 2011 |
|
Sudhansumala Sahu Vs. Binodini Panda
|
December 1, 2011 |
|
SUKANTA KUMAR JENA Vs. STATE OF ORISSA
|
November 24, 2011 |
|
SUKANTI MOHAPATRA Vs. ORISSA STATE FINANCIAL CORPORATION
|
November 16, 2011 |
|
Sukun Kissan Vs. State of Orissa
|
May 4, 2011 |
|
SUKUTA ALIAS SUKANTA ALIAS ANATHA GURU Vs. STATE OF ORISSA
|
January 13, 2011 |
|
SUMAN PATRA Vs. STATE OF ORISSA
|
September 9, 2011 |
|
Sumitra Bhuyan Vs. State at Orissa
|
February 25, 2011 |
|
SUNAKAR BEHERA Vs. STATE OF ORISSA
|
April 21, 2011 |
|
SURENDRA DEHURY Vs. STATE OF ORISSA
|
March 29, 2011 |
|
Surendra Kumar @ Surendra Routray Vs. State of Orissa
|
January 20, 2011 |
|
Surendra Kumar Patra Vs. Abani Kumar Sahoo
|
April 22, 2011 |
|
Surendra Kumar Purohit Vs. State of Orissa
|
December 23, 2011 |
|
Suresh Kumar Sarangi Vs. Bansidhar Jagdev
|
March 22, 2011 |
|
Suru alias Krupanidhi Bhoi Vs. State of Orissa
|
September 12, 2011 |
|
SUSHANT DAS & SUBRAT Vs. STATE OF ORISSA
|
January 20, 2011 |
|
SUSHANTA SEKHAR BANCHHOR Vs. STATE OF ORISSA
|
March 8, 2011 |
|
SUSHILA DEVI KEDIA Vs. GYANENDRA KUMAR RAY
|
July 13, 2011 |
|
Swarnalata Dash Vs. Tahasildar, Niali
|
July 20, 2011 |
|
SWARNAREKHA ROUT & ORS. Vs. STATE OF ORISSA & ORS.
|
May 10, 2011 |
|
TADINGI RAMMURTY Vs. STATE OF ORISSA
|
March 9, 2011 |
|
TAPA HO @ LAGURI Vs. STATE OF ORISSA
|
January 19, 2011 |
|
TAPAN JENA Vs. STATE OF ORISSA
|
February 11, 2011 |
|
Thakur Kesharsingh Gosein Vs. Land Reforms Commissioner, Cuttack
|
May 18, 2011 |
|
TIKELAL KHARSEL Vs. STATE OF ORISSA
|
October 25, 2011 |
|
Tirupati Sahu Vs. State of Orissa
|
December 23, 2011 |
|
TOFFAN SARBHANG Vs. STATE OF ORISSA
|
March 23, 2011 |
|
Toyo Engineering India Ltd. Vs. Sales Tax Officer,Jagatsinghpur Circle, Paradeep
|
September 6, 2011 |
|
TRINATH NAIK ALIAS NAYAK Vs. HEMA BEWA
|
July 7, 2011 |
|
Tulsi Prasad Agarwala Vs. Narayan Das
|
December 9, 2011 |
|
TULU @ SURYANARAYANA SAHOO Vs. STATE OF ORISSA
|
June 24, 2011 |
|
Tunilata Mallick Vs. State of Orissa
|
July 19, 2011 |
|
TUNU @ JAGA @ JAGANNATH @ AMITABHA DAS Vs. STATE OF ORISSA
|
September 16, 2011 |
|
Tushar Kanta Panigrahi Vs. Udayanath Sahu
|
August 22, 2011 |
|
Union of India Vs. Kishore Ch. Mohanty
|
April 6, 2011 |
|
UNION OF INDIA & ANR. Vs. S.N. KANUNGO & ANR.
|
August 9, 2011 |
|
UNITED COMMERCIAL BANK, BOLANGIR Vs. SASHIKANTA BHAMMAR
|
October 27, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. LABANYABATI DEV
|
November 18, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNAKAR ROUT
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August 19, 2011 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BANOJ MANJARI MAHANTA & ANR.
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April 19, 2011 |
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UTKAL BUILDERS LIMITED Vs. UNION OF INDIA
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March 17, 2011 |
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UTKAL PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. STATE OF ORISSA
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March 3, 2011 |
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VEDANTA ALUMINIUM LIMITED, REPRESENTED BY DR. MUKESH KUMAR, PRESIDENT AND CHIEF OPERATING OFFICER S/O. BABU LAL JAISWAL Vs. UNION OF INDIA (UOI) AND ANR.
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July 19, 2011 |
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Vikash Metal & Power Ltd. Vs. Mangalam Metals
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June 26, 2011 |
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VIKASH METAL AND POWER LTD Vs. MANGALAM METALS AND ORES LTD
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June 29, 2011 |
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VISA COMTRADE LTD Vs. UNION OF INDIA
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May 18, 2011 |
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VISHAL RETAIL LTD Vs. ACHHAR SINGH BHUMBER
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March 4, 2011 |
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XAVIER'S INSTITUTE OF MANAGEMENT Vs. STATE OF ORISSA
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November 24, 2011 |