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A.Sanyasi Rao Vs. State of Orissa
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April 8, 2010 |
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ABHAY KUMAR JENA Vs. COLLECTOR, CUTTACK
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July 20, 2010 |
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ABHIMANYU SAHU Vs. STATE OF ORISSA
|
June 24, 2010 |
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ACHYUTA CHARAN PANDA Vs. M D PARADEEP PHOSPHATES LTD
|
April 21, 2010 |
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Aditya Pratap Dhal Vs. State of Orissa
|
January 5, 2010 |
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ADIVASIS FOR SOCIAL AND HUMAN RIGHTS ACTION Vs. UNION OF INDIA
|
July 9, 2010 |
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AGARWAL STRIPS PVT LTD Vs. DEPUTY GENERAL MANAGER ELCT CESCO
|
August 11, 2010 |
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AGRICULTURAL SCIENTIST RECRUITMENT BOARD THROUGH ITS CHAIRMAN Vs. SRI AKSHYA KUMAR MISHRA
|
April 22, 2010 |
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Ajay Bali Vs. Lal Mohan Singh
|
May 7, 2010 |
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AJAYA KUMAR HOTA Vs. STATE OF ORISSA
|
November 1, 2010 |
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Ajit Kumar Pandey Vs. State of Orissa
|
June 29, 2010 |
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AKHIL @ AKHAYA CHARAN RATH Vs. STATE OF ORISSA
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August 16, 2010 |
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AKHTARUL ISLAM Vs. D I OF POLICE
|
February 17, 2010 |
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AKSHAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
May 7, 2010 |
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AKULA GARANAYAK Vs. STATE OF ORISSA
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March 15, 2010 |
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AKURA NAYAK Vs. STATE OF ORISSA
|
February 19, 2010 |
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ALEKH SENAPATI Vs. STATE OF ORISSA
|
March 16, 2010 |
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ALIVA MOHANTY Vs. UTKAL UNIVERSITY
|
November 18, 2010 |
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All Orissa Private Secondary Training Schools Management Association, represented by its General Secretary Raj Kishore Jena Vs. State of Orissa
|
March 25, 2010 |
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ALLAHABAD BANK, INDUSTRIAL ESTATE BRANCH Vs. ARATI MISHRA
|
May 19, 2010 |
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ALOK JENA Vs. STATE OF ORISSA
|
June 24, 2010 |
|
AMBIKA PRIMARY FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ORISSA
|
December 21, 2010 |
|
AMULYA Vs. STATE OF ORISSA
|
August 13, 2010 |
|
ANANDA CH MOHANTY Vs. UNION OF INDIA
|
August 27, 2010 |
|
Ananda Patra Vs. State of Orissa
|
August 4, 2010 |
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ANANDA PRADHAN Vs. COLLECTOR KHURDA
|
November 22, 2010 |
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ANANGA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
February 26, 2010 |
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ANIL KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
May 21, 2010 |
|
Anirudha Sahoo Vs. Commissioner, State Transport Authority, Orissa
|
April 16, 2010 |
|
ANITA CHAND Vs. MANAS RANJAN MOHAPATRA
|
October 28, 2010 |
|
ANJALI PRADHAN Vs. SUB-COLLCTOR PALLAHARA
|
December 9, 2010 |
|
ANJALI PRADHAN Vs. SUB COLLECTOR PALLAHARA
|
December 10, 2010 |
|
Anup Harijan alias Anup Kumar Harijan Vs. State of Orissa
|
November 24, 2010 |
|
ANUPAMA BEHERA Vs. DIVISIONAL MANAGER LIC OF INDIA CUTTACK
|
January 29, 2010 |
|
Anupama Samal Vs. Kunja Bihari Parida
|
April 27, 2010 |
|
Aparna Dhir Singh Vs. Debendra nath Jenamani and two
|
January 13, 2010 |
|
ARCHANA MOHANTY Vs. STATE OF ORISSA
|
December 20, 2010 |
|
Arijit Maitra Vs. Biju Pattnaik University of Technology rissa
|
November 22, 2010 |
|
ARJUN CHARAN ROUT Vs. STATE OF ORISSA
|
July 8, 2010 |
|
ARJUN KALASI Vs. STATE OF ORISSA
|
March 9, 2010 |
|
ARJUN TELI Vs. STATE OF ORISSA
|
August 25, 2010 |
|
ARJUNA CHANDRA SAHOO Vs. PRESIDING OFFICER
|
March 10, 2010 |
|
Artabandhu Samal and 4 others Vs. State of Orissa
|
March 2, 2010 |
|
ARUN KUMAR NAHAK Vs. STATE OF ORISSA
|
May 14, 2010 |
|
ARUN KUMAR NAYAK Vs. URMILA JENA
|
March 2, 2010 |
|
ARUP KUMAR DAS Vs. STATE OF ORISSA
|
August 20, 2010 |
|
ASHOK DORA Vs. STATE OF ORISSA
|
March 23, 2010 |
|
ASHOK KUMAR JAGADEV Vs. SIBANARAYAN JENA
|
July 27, 2010 |
|
ASHOK KUMAR MAJHI Vs. STATE OF ORISSA
|
October 5, 2010 |
|
ASIAN SCHOOL OF BUSINESS Vs. ORISSA POWER TRANSMISSION
|
October 26, 2010 |
|
ASKA CENTRAL MULTIPURPOSE Vs. WORKMEN REP
|
August 26, 2010 |
|
ASRAF ALI KHAN Vs. MASTAN DARGHA
|
April 26, 2010 |
|
B ENGINEERS BUILDERS LTD Vs. COMMISSIONER OF COMMERCIAL
|
August 18, 2010 |
|
B HARI PRASAD Vs. B USHA
|
March 11, 2010 |
|
B.ENGINEERS AND BUILDERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 18, 2010 |
|
BABA BAIJNATH ROLLER AND FLOUR MILL PVT LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
August 3, 2010 |
|
BABAJI BEHERA Vs. STATE OF ORISSA
|
March 2, 2010 |
|
BABAJI SAHOO Vs. STATE OF ORISSA
|
May 19, 2010 |
|
BABULA PATRO Vs. STATE OF ORISSA
|
May 22, 2010 |
|
Bagula @ Ghanashyam Mohapatra Vs. State of Orissa
|
April 6, 2010 |
|
BAIKUNTHA NATH NAYAK Vs. UNION OF INDIA
|
May 4, 2010 |
|
BAJRANG STEEL AND ALLOYS LTD Vs. STATE OF ORISSA
|
September 6, 2010 |
|
BANABIHARI DAS Vs. BIJAY KUMAR SAHU
|
March 26, 2010 |
|
BANAJOSNA BARIK Vs. PRAFULLA BISWAL
|
September 2, 2010 |
|
Banamali Ojha Vs. Musi Mallick
|
June 24, 2010 |
|
Banambar Das Vs. Pitambar Das
|
February 5, 2010 |
|
Banchhanidhi Khanda Vs. Bishnu Buda
|
October 28, 2010 |
|
BANCHHANIDHI SAHOO Vs. DILIP KUMAR PATRA
|
March 3, 2010 |
|
BANSIDHAR PRADHAN Vs. KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY
|
July 26, 2010 |
|
Barendra Biswal Vs. Rama Roy @ Das
|
September 4, 2010 |
|
BARNADIT TIRKEY Vs. JAGADISH SINGH
|
November 22, 2010 |
|
BASANTA KUMAR PRADHAN Vs. STATE OF ORISSA
|
November 1, 2010 |
|
BASANTA KUMAR SAHU Vs. STATE
|
July 14, 2010 |
|
BASANTI CHAMPATI Vs. STATE OF ORISSA
|
October 21, 2010 |
|
Bata Krushna Nayak Vs. State of Orissa
|
March 25, 2010 |
|
BATA KRUSHNA SAHOO Vs. STATE OF ORISSA
|
June 23, 2010 |
|
BATA KRUSHNA SAHU Vs. STATE OF ORISSA
|
January 12, 2010 |
|
BATUA @ BHASKAR PRADHAN Vs. STATE OF ORISSA
|
March 16, 2010 |
|
Benu Das Vs. State of Orissa
|
July 27, 2010 |
|
BENU KUMAR GHOSE Vs. HAREKRUSHNA MAHASUARA
|
April 21, 2010 |
|
Benudhar Jena Vs. Minati Jena
|
February 3, 2010 |
|
BERHAMPUR COLD STORAGE P LTD Vs. ICICI BANK LTD
|
December 22, 2010 |
|
Bhagaban Sahoo Vs. Basanti Acharya
|
February 26, 2010 |
|
Bhagirathi Parida Vs. Birendra Pattnaik
|
March 11, 2010 |
|
BHANJA MUNDA Vs. STATE OF ORISSA
|
March 8, 2010 |
|
Bharat Chandrad Baliarsingh Vs. State of Orissa
|
June 23, 2010 |
|
BHARATI MAHANTA Vs. NARAHARI MAHANTA
|
November 9, 2010 |
|
BHARATI MOHAPATRA Vs. COLLECTOR DISTRICT MAGISTRATE
|
September 28, 2010 |
|
BHARATI RAY Vs. E ABRAHAM
|
June 24, 2010 |
|
BHIKARI SWAIN @ KATHI SWAIN Vs. STATE OF ORISSA
|
March 9, 2010 |
|
BHIKERAM MEHERA Vs. STATE OF ORISSA
|
July 2, 2010 |
|
BHIMASEN BHOI Vs. STATE OF ORISSA
|
November 10, 2010 |
|
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
|
May 14, 2010 |
|
BHOLANATH NAIK Vs. STATE OF ORISSA
|
August 18, 2010 |
|
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. B D A S WORKERS UNION
|
January 11, 2010 |
|
BHUBANESWAR SUNA Vs. STATE OF ORISSA
|
August 11, 2010 |
|
BHUKLUALIAS MANGA MUNDA Vs. STATE OF ORISSA
|
January 29, 2010 |
|
BHUNDA MOHAKUD Vs. STATE OF ORISSA
|
January 18, 2010 |
|
BIBHUTI ALIAS BIBHUTI BHUSAN RANA Vs. STATE OF ORISSA
|
August 5, 2010 |
|
BIBHUTI BHUSAN JENA Vs. UNION OF INDIA
|
September 15, 2010 |
|
Bideshi Pradhan Vs. State of Orissa
|
December 1, 2010 |
|
BIDESHI SETHI Vs. SMT. MONALISA DAS
|
June 23, 2010 |
|
BIDHI MINERALS ALLIED PVT LTD Vs. PARADIP PORT TRUST
|
July 27, 2010 |
|
BIDHU BHUSAN NAYAK Vs. SAROJINI NAYAK
|
September 29, 2010 |
|
BIDHU BISOYI Vs. STATE OF ORISSA
|
October 8, 2010 |
|
BIDYADHAR KHATUA Vs. EXECUTIVE ENGINEER ELECT
|
September 23, 2010 |
|
Bidyut Chhaya Patra Vs. State of Orissa
|
October 26, 2010 |
|
BIDYUTLATA NAYAK Vs. SUCHETA SAMANTA
|
June 23, 2010 |
|
BIIDYA SHANKAR DAS Vs. STATE OF ORISSA
|
April 29, 2010 |
|
Bijay Kumar Jally Vs. Member, Board of Revenue
|
September 3, 2010 |
|
BIJAY KUMAR NAYAK Vs. BALARAM NAYAK
|
October 26, 2010 |
|
BIJAY KUMAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY
|
July 28, 2010 |
|
BIJAY NANDA ALIAS BIJAYA KUMAR Vs. STATE OF ORISSA
|
July 7, 2010 |
|
BIJAYALAXMI PANDA Vs. STATE OF ORISSA
|
April 30, 2010 |
|
BIJU PATNAIK UNIVERSITY Vs. SAIRAM COLLEGE
|
February 10, 2010 |
|
Biju Patnaik University of Technology, Orissa Vs. Kanak Manjari Institute of Pharmaceutical Sciences
|
October 25, 2010 |
|
BIKALI CHARAN DAS Vs. SASHIMANI DAS
|
November 4, 2010 |
|
BIKRAM KUMAR JENA Vs. STATE OF ORISSA
|
July 15, 2010 |
|
BIKRAM RAY Vs. JEMA HEMBRAM
|
January 5, 2010 |
|
BIMAL CHARAN PAL Vs. YOGESH MUDGAL
|
September 28, 2010 |
|
BIMAL PRASAD SAHAYA Vs. STATE OF ORISSA
|
July 21, 2010 |
|
BIMALA PARIJA Vs. STATE OF ORISSA
|
December 7, 2010 |
|
BINAYA KUMAR JENA Vs. STATE OF ORISSA
|
September 30, 2010 |
|
BINODA BIHARI SHARMA Vs. STATE OF ORISSA
|
July 16, 2010 |
|
BINODINEE KISSAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD
|
September 22, 2010 |
|
Bipin Bihari Behera Vs. State of Orissa
|
July 28, 2010 |
|
BIRANCHI NARAYAN MEHER Vs. STATE OF ORISSA
|
March 4, 2010 |
|
BIRANCHI PRADHAN Vs. E O DEBOTTAR
|
September 22, 2010 |
|
BIRLA TYRES Vs. CENTRAL EXCISE, CUSTOMS & SERVICE TAX
|
December 23, 2010 |
|
BIRLA TYRES WORKERS UNION Vs. STATE OF ORISSA
|
November 24, 2010 |
|
BISWAJIT SENAPATI Vs. STATE OF ORISSA
|
October 6, 2010 |
|
BISWAMITRA RATH AND ORS Vs. STATE OF ORISSA
|
January 7, 2010 |
|
BISWANATH SABAR Vs. STATE OF ORISSA
|
January 27, 2010 |
|
Biswaranjan Sahoo Vs. Regional Officer
|
July 31, 2010 |
|
BLZE ELECTRONICS PVT LTD Vs. OSFC
|
March 15, 2010 |
|
Board of Secondary Education, Orissa represented through its Secretary Bajrakabati Road, P.S.Mangalabag Dist.Cuttack Vs. Mahendra Kumar Patel and three
|
January 6, 2010 |
|
Board of Secondary Education, Orissa, Cuttack Vs. Joint Commissioner, Consolidation and Settlement
|
June 24, 2010 |
|
BRUNDABAN BHUYAN Vs. STATE OF ORISSA
|
September 22, 2010 |
|
Brusasan Nayak Vs. State of Orissa
|
January 28, 2010 |
|
CHAITANYA PRASAD DAS Vs. BANAMALI SWAIN
|
February 17, 2010 |
|
Chakamana Naik Vs. Collector, Kalahandi
|
December 13, 2010 |
|
CHAKRADHAR PADHIARY Vs. P O INDUSTRIAL TRIBUNAL
|
October 8, 2010 |
|
CHANCHALA SAHU Vs. D M NEW INDIA ASSURANCE COMPANY
|
September 14, 2010 |
|
CHAND BISWAL @ CHANDURI BISWAL Vs. BANCHHANIDHI BISWAL
|
June 23, 2010 |
|
Chandan Kumar Sethi Vs. State of Orissa
|
April 5, 2010 |
|
Chandra Sekhar Patro Vs. State of Orissa
|
March 25, 2010 |
|
Chandra Sekhar Prasad Sharma Vs. The Revenue Divisional Commissioner
|
April 27, 2010 |
|
CHANDRADHAWAJA MISHRA Vs. KAUTUKA CHHATRIA
|
August 27, 2010 |
|
CHANDRADHWAJA MEHER Vs. STATE OF ORISSA
|
February 2, 2010 |
|
Chautara alias Chatura Suna alias Nag Vs. Sub-Collector, Bolangir
|
August 9, 2010 |
|
CHHOTE KISHAN Vs. STATE OF ORISSA
|
January 14, 2010 |
|
CHINTAMANI SAHOO Vs. UNION OF INDIA
|
April 9, 2010 |
|
CHIRANTAN SAHU Vs. STATE OF ORISSA
|
October 8, 2010 |
|
COLLECTOR LAND ACQUISITION Vs. GOUTAM DHARUA
|
May 11, 2010 |
|
COMMISSIONER K V S Vs. GAYATRI MISHRA
|
October 26, 2010 |
|
Cuttack Municipal Corporation Vs. Joint Commissioner, Consolidation and Settlement
|
June 28, 2010 |
|
D M NEW INDIA ASSURANCE CO LTD Vs. SALMA KHATOON
|
December 1, 2010 |
|
D M NEW INDIA ASSURANCE CO LTD Vs. BATULAN BIBI
|
December 8, 2010 |
|
D T M CONSTRUCTION INDIAN LTD Vs. CAPT P K SRIVASTAVA
|
February 11, 2010 |
|
Damayanti Sahu Vs. State of Orissa
|
March 31, 2010 |
|
DAMBURU GADABA Vs. STATE OF ORISSA
|
February 26, 2010 |
|
Damodar Mohanty Vs. Upendra Barik
|
August 3, 2010 |
|
DANDAPANI PADHI Vs. THE STATE OF ORISSA AND ORS.
|
April 5, 2010 |
|
DANDASI SAHU Vs. EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION
|
March 23, 2010 |
|
DASARATH PAHARIA Vs. STATE OF ORISSA
|
August 11, 2010 |
|
DASARATHI PANDA AND OTHERS Vs. STATE OF ORISSA AND OTHER
|
October 6, 2010 |
|
DASARU KISAN Vs. STATE OF ORISSA
|
January 28, 2010 |
|
David Edison @ Adison Lima Vs. Addl.Dist.Magistrate
|
June 24, 2010 |
|
DEBARAJ MOHANTY Vs. UNION OF INDIA
|
September 21, 2010 |
|
Debasis Nanda Vs. State of Orissa
|
March 18, 2010 |
|
Debendra Pradhan Vs. State of Orissa
|
April 5, 2010 |
|
DEBENDRA SWAIN Vs. STATE OF ORISSA
|
March 18, 2010 |
|
DEBENDRANATH PARIDA Vs. STATE OF ORISSA
|
April 16, 2010 |
|
DEEPANJALI PRADHAN Vs. CONTROLLER OF EXAMINATIONS
|
April 27, 2010 |
|
DEPUTY GENERAL MANAGER (H.R.) INDIAN OIL CORPORATION LTD. (M.D.) Vs. ANUP KUMAR PANDA
|
February 26, 2010 |
|
DHADIA ALIAS RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
|
March 18, 2010 |
|
Dhananjaya Behera Vs. CESU represented through its Chief Executive Officer
|
July 16, 2010 |
|
DHANESWAR PAIKRAY Vs. STATE OF ORISSA
|
August 27, 2010 |
|
DHANI ALIAS SANJIBA BEHERA Vs. STATE OF ORISSA
|
January 27, 2010 |
|
Dibakar Maharana Vs. State of Orissa
|
March 23, 2010 |
|
DIBAKAR PATTANAIK SINCE DEAD AFTER HIM MADHAB CH PATTANAIK Vs. STATE OF ORISSA
|
August 31, 2010 |
|
Dibya Singh Rout Vs. State of Orissa
|
July 22, 2010 |
|
DIBYADARSHI BISWAL Vs. STATE OF ORISSA
|
September 16, 2010 |
|
DILIP KUMAR RAY Vs. STATE OF ORISSA
|
February 17, 2010 |
|
DINABANDHU PATEL Vs. STATE OF ORISSA
|
December 7, 2010 |
|
Dinabandhu Sarangi Vs. Orissa Forest Development Corporation Limited, represented through its Managing Director
|
February 22, 2010 |
|
Dinesh Kumar Pathak Vs. Sri Trailokya Mishra (In both the cases)
|
March 11, 2010 |
|
DIPTI RANJAN SAHOO Vs. NALINI KUMARI SAHOO
|
September 22, 2010 |
|
DIVISIONAL MANAGER BOUDH Vs. GODABARISH BADAJENA
|
May 21, 2010 |
|
DIVISIONAL MANAGER D O III NEW INDIA ASSURANCE CO LTD Vs. RAJA KISHORE PATRA
|
March 5, 2010 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. TUSHAR RANJAN DASH
|
March 31, 2010 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGENDRA SETHI
|
March 5, 2010 |
|
DOABA INDUSTRIAL AND TRADING COMPANY PVT. LTD. (DITCO) Vs. REPUBLIC OF INDIA AND ANOTHER
|
November 4, 2010 |
|
DR. AKSHYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
April 2, 2010 |
|
DR. ANISHA MOHAPATRA Vs. STATE OF ORISSA
|
August 18, 2010 |
|
DUKHIA ALIAS DUKHABANDHU SINGH Vs. STATE OF ORISSA
|
November 24, 2010 |
|
DURGA CONDEV PVT LTD Vs. EXECUTIVE ENGINEER BHANJANAGAR
|
June 22, 2010 |
|
DURGA NAIK Vs. STATE OF ORISSA
|
September 17, 2010 |
|
DURYODHAN PATRA Vs. STATE OF ORISSA
|
January 29, 2010 |
|
Dusmanta Kishore Swain Vs. Cuttack Development Authority
|
April 26, 2010 |
|
DUSMANTA KU SAHOO Vs. RAJ KISHORE SAHOO
|
May 5, 2010 |
|
DWARIKANATH DEO Vs. STATE OF ORISSA
|
April 8, 2010 |
|
EIMCO ELECON (INDIA) LTD. Vs. MAHANADI COAL FIELDS LTD. & ORS.
|
July 16, 2010 |
|
EPARI SADASIV AND SONS Vs. ASST COMMISSIONER OF SALES TAX
|
July 28, 2010 |
|
ER HEMANTA KUMAR PRADHAN Vs. BIRAKISHORE PATEL
|
March 11, 2010 |
|
ESI CORPORATION Vs. BRAJAKISHORE PANIGRAHI
|
July 22, 2010 |
|
ESSEL MINING AND INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
|
November 3, 2010 |
|
ESSKAY MACHINERY PVT LTD Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LTD
|
August 20, 2010 |
|
EX NK PRABHAKAR SETHI Vs. G M STATE BANK OF INDIA
|
March 30, 2010 |
|
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR
|
May 5, 2010 |
|
EXECUTIVE ENGINEER Vs. GRIEVANCE REDRESSAL FORUM
|
December 14, 2010 |
|
Executive Engineer (Ele), Puri Electrical Division Vs. Prasanna Kumar Swain
|
January 25, 2010 |
|
Executive Engineer (Electrical-I) Vs. Emami Paper Mills Ltd.
|
June 29, 2010 |
|
EXECUTIVE ENGINEER BADANALA Vs. IST WORKMAN SRI RATNAKAR SAHU
|
May 5, 2010 |
|
FERRO ALLOYS CORPORATION LTD Vs. STATE OF ORISSA
|
April 22, 2010 |
|
Ferro Alloys Corporation Ltd. Vs. State of Orissa
|
March 16, 2010 |
|
Fhuljens Kispata Vs. State of Orissa
|
July 28, 2010 |
|
G MADHAB REDDY Vs. STATE OF ORISSA
|
March 26, 2010 |
|
GADADHAR DAS Vs. STATE OF ORISSA
|
March 31, 2010 |
|
Gadadhar Mohapatra Vs. Chief Secretary Commissioner, R.P.F. East Coast Railway, Bhubaneswar
|
October 28, 2010 |
|
GADADHARA DASH Vs. EXECUTIVE OFFICER
|
September 24, 2010 |
|
Gadadhara Parida Vs. State of Orissa and five
|
July 27, 2010 |
|
GAGAN BIHARI BARIK Vs. STATE OF ORISSA
|
March 16, 2010 |
|
GAGAN KUMAR BEHERA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 16, 2010 |
|
GANESWAR MISHRA Vs. STATE OF ORISSA AND ANR.
|
April 7, 2010 |
|
GANESWAR PATRA Vs. STATE OF ORISSA
|
April 20, 2010 |
|
GANGA PRADHAN Vs. MADAN PRADHAN
|
June 24, 2010 |
|
GANGADHAR MANGUAL Vs. STATE OF ORISSA
|
May 19, 2010 |
|
GANGADHARA SAMAL Vs. STATE OF ORISSA
|
April 9, 2010 |
|
GANGADHARA SAMAL Vs. STATE OF ORISSA
|
May 9, 2010 |
|
GARBAPU VENKATIRAMANA Vs. STATE OF ORISSA
|
February 16, 2010 |
|
Gauranga Naik Vs. Collector, Sambalpur
|
April 27, 2010 |
|
GAYATRI DATTA NAYAK Vs. STATE
|
March 23, 2010 |
|
GEETANJALI PATTNAIK Vs. DISTRICT JUDGE BALASORE
|
March 5, 2010 |
|
GELHEI MALLICK Vs. DIBAKAR MALLICK
|
November 3, 2010 |
|
GENERAL MANAGER GRIDCO Vs. SHYAMALIKA DAS
|
February 5, 2010 |
|
GEOMIN MINERALS AND MARKETING P LTD Vs. STATE OF ORISSA
|
July 14, 2010 |
|
GEOMIN MINERALS MARKETING Vs. STATE OF ORISSA
|
March 23, 2010 |
|
Ghanashyam Muduli and three Vs. Orissa Public Service Commission represented by its Principal Secretary
|
April 16, 2010 |
|
Giridhari Samal Vs. Food Corporation of India
|
April 15, 2010 |
|
GIRIJA SANKAR DASH Vs. SECRETARY BOARD OF SECONDARY
|
June 21, 2010 |
|
Gobinda Takiri Vs. State of Orissa
|
November 3, 2010 |
|
Gola @ Mihir Kumar Nayak Vs. State of Orissa
|
July 15, 2010 |
|
GOLAKH BIHARI SAHOO Vs. STATE PROJECT DIRECTOR, SSA
|
December 1, 2010 |
|
GOLI LAXMINARAYAN Vs. YELETI VEERBHADRA RAO
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May 19, 2010 |
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Gopal Chandra Saha Vs. Abhiram Das
|
March 29, 2010 |
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GOPAL CHOUDHURY Vs. STATE OF ORISSA
|
May 4, 2010 |
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GOPI BEHERA Vs. STATE OF ORISSA
|
March 25, 2010 |
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GOPNARAYAN DAS Vs. NARESH PRASAD GUPTA AND STATE OF ORISSA
|
February 26, 2010 |
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Gouranga Rout Vs. State of Orissa
|
September 14, 2010 |
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GOVERNING BODY OF STITIPRAGYAN COLLEGE Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
December 23, 2010 |
|
Governor for the State of Orissa Vs. Hyder Consulting
|
July 28, 2010 |
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GOVINDA CHANDRA PANIGRAHI Vs. STATE OF ORISSA
|
September 3, 2010 |
|
Govinda Chandra Rout and two Vs. State of Orissa
|
November 10, 2010 |
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GOVINDA SAMANTAROY Vs. STATE OF ORISSA
|
March 30, 2010 |
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GULF OIL CORPORATION LTD Vs. STATE OF ORISSA
|
March 22, 2010 |
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GUNAMANI SWAIN Vs. ORISSA STATE FINANCIAL CORPORATION
|
December 6, 2010 |
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GURU CHARAN PATTNAIK Vs. BIJAY KUMAR PATTNAIK
|
May 7, 2010 |
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Gurucharan Swain Vs. Commissioner, Consolidation, Orissa, Cuttack
|
June 24, 2010 |
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HANTALA ENDAYA Vs. STATE OF ORISSA
|
August 18, 2010 |
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HARAMOHAN KHUNTIA Vs. UNION OF INDIA (UOI), REPRESENTED THROUGH SECRETARY, DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS
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March 18, 2010 |
|
Harekrishna Sethi Vs. Steel Authority of India
|
May 25, 2010 |
|
HARI TIRIYA Vs. STATE OF ORISSA
|
December 6, 2010 |
|
HARIHAR MISHRA Vs. REPUBLIC OF INDIA
|
August 10, 2010 |
|
HARISCHANDRA PATEL Vs. STATE OF ORISSA
|
March 25, 2010 |
|
HARSHPRIYA CONSTRUCTION Vs. INSPECTOR GENERAL
|
March 23, 2010 |
|
HEMA SETHY Vs. EXECUTIVE ENGINEER ELECTRICAL
|
July 16, 2010 |
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HEMANTA KUMAR BECHERA Vs. STATE OF ORISSA
|
January 5, 2010 |
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HIKOKA SOMEYA Vs. STATE OF ORISSA
|
March 11, 2010 |
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HINDUSTAN COPPER LTD Vs. SATYANARAYAN IRON WORKS PVT LTD
|
September 16, 2010 |
|
Hindusthan Aeronautics Limited Vs. Das Electric Trading Company
|
June 28, 2010 |
|
HIRALAL GUPTA Vs. REPUBLIC OF INDIA
|
January 13, 2010 |
|
HRUDAYA BIHARI MOHAPATRA Vs. STATE OF ORISSA
|
October 25, 2010 |
|
HRUSIKES SETHI Vs. STATE OF ORISSA
|
March 19, 2010 |
|
Hrusikesh Das @ Ramesh Biswal Vs. State of Orissa
|
December 16, 2010 |
|
ICHHAMANI SWAIN Vs. UNION OF INDIA
|
June 22, 2010 |
|
IJAK Vs. STATE OF ORISSA
|
March 19, 2010 |
|
In the matter of applications under Article 226 of the Constitution of India Vs. State of Orissa represented by the Commissioner-cum-Secretary to Government, Food Supplies & Consumer
|
November 30, 2010 |
|
INDIAN INSTITUTE OF ADVANCE Vs. STATE OF ORISSA
|
September 16, 2010 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF ORISSA
|
May 6, 2010 |
|
INDIAN OIL CORPORATION LTD Vs. FREEDOM FILLING STATION
|
November 2, 2010 |
|
INDIAN RARE EARTHS LTD Vs. MANAGING DIRECTOR SOUTHERN ELECTRICITY SUPPLY CO OF ORISSA
|
March 3, 2010 |
|
INDRAMANI SWAIN Vs. STATE OF ORISSA
|
February 25, 2010 |
|
Indumati Nayak Vs. State of Orissa
|
July 30, 2010 |
|
Iswar Bisoi Vs. State of Orissa
|
August 11, 2010 |
|
Itishree Samal Vs. Bishnu Priya Das
|
February 16, 2010 |
|
J K PAPER LTD Vs. STATE OF ORISSA
|
August 12, 2010 |
|
JADUMANI ROUT Vs. M D ORISSA STATE SEEDS CORPORATION LTD
|
February 16, 2010 |
|
Jaga Madkami Vs. State of Orissa
|
September 28, 2010 |
|
JAGABANDHU MALLIK Vs. STATE OF ORISSA
|
October 27, 2010 |
|
JAGABANDHU SWAIN Vs. STATE OF ORISSA
|
November 1, 2010 |
|
JAGADAMBA PACKAGING PVT. LTD. Vs. UNION OF INDIA
|
August 17, 2010 |
|
JAGANNATH DAS Vs. COMMISSIONER OF ENDOWMENTS
|
November 1, 2010 |
|
Jagannath Minerals Vs. State of Orissa
|
March 23, 2010 |
|
Jagannath Naik Vs. State of Orissa
|
July 28, 2010 |
|
JAI JAGANNATH MARBLE Vs. COMMISSIONER OF COMMERCIAL
|
July 2, 2010 |
|
JALANDHAR PRADHAN Vs. STATE OF ORISSA
|
March 15, 2010 |
|
JALARAM TRANSPORT Vs. MAHANADI COALFIELDS LTD
|
March 30, 2010 |
|
Janaki Jena Vs. State of Orissa
|
July 21, 2010 |
|
Jayanti Jena Vs. Family Court, Cuttack
|
April 7, 2010 |
|
JAYANTI PRADHAN Vs. STATE OF ORISSA
|
June 29, 2010 |
|
JAYANTI PRADHAN Vs. STATE OF ORISSA
|
July 29, 2010 |
|
JHADIA NAIK Vs. STATE
|
April 8, 2010 |
|
JHULLA SAHOO Vs. MINATIBALA BEHERA
|
November 2, 2010 |
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JINDAL STAINLESS LTD. Vs. UNION OF INDIA (UOI)
|
August 17, 2010 |
|
JITENDRA JHA Vs. STATE OF ORISSA
|
July 26, 2010 |
|
JOGENDRA PANDA Vs. STATE OF ORISSA
|
March 11, 2010 |
|
JOGENDRANATH GHARAI Vs. CHAIRMAN AND MANAGING DIRECTOR UCO BANK
|
February 23, 2010 |
|
JOHARLAL MAHALI Vs. SUSHIL KUMAR KINDO
|
March 3, 2010 |
|
Joy Iron & Steels Vs. Member-Secretary, State Pollution Control Board, Orissa
|
February 6, 2010 |
|
JUDHISTIR RAY Vs. STATE OF ORISSA
|
March 26, 2010 |
|
Juma Masjid Bije Mirzapur through Mutuwalli Sk.Kausar Vs. Sk.Mohammad Alli
|
June 24, 2010 |
|
JYOTIPRABHA NAYAK Vs. STATE OF ORISSA
|
May 7, 2010 |
|
JYOTIRANJAN PATRA Vs. STATE OF ORISSA
|
September 17, 2010 |
|
K D SINGH Vs. RUZANNA KESHISHYAN
|
September 16, 2010 |
|
K GOPAL ALIAS KHOLA GOPAL Vs. UNION OF INDIA
|
September 14, 2010 |
|
K N SINGH Vs. G M PERSONNEL M M T C LTD
|
March 18, 2010 |
|
K RAJENDRAMANY Vs. UNION OF INDIA
|
September 17, 2010 |
|
K.K. RAVINDRAN Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 1, 2010 |
|
KAILASH CHANDRA MAHANTA Vs. CHIEF GENERAL MANAGER SBI
|
September 21, 2010 |
|
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY Vs. COMMISSIONER OF INCOME TAX ORISSA
|
October 1, 2010 |
|
KALLOLA KU JENA Vs. STATE OF ORISSA
|
March 29, 2010 |
|
KALU CHARAN MISHRA Vs. G M ELECTRICAL ORISSA HYDRO POWER CORPORATION LTD
|
November 10, 2010 |
|
KALYAN SAHU Vs. STATE OF ORISSA
|
March 4, 2010 |
|
Kamab Kalyan Paikairay @ Kamalakanta Paikaray Vs. State of Orissa
|
August 4, 2010 |
|
KAMALU HANTAL Vs. STATE OF ORISSA
|
February 19, 2010 |
|
KAMALU HANTAL Vs. STATE OF ORISSA
|
January 19, 2010 |
|
KARTIKA CHANDRA RAY Vs. NEELACHAL GRAMYA BANK
|
November 10, 2010 |
|
Kartika Kisan Vs. State of Orissa
|
April 16, 2010 |
|
KASHINATH BEHERA ALIAS KANDRA Vs. STATE OF ORISSA
|
September 15, 2010 |
|
KASHINATH JENA Vs. STATE OF ORISSA
|
June 23, 2010 |
|
Kasinath Mallick Vs. Hemalata Dalai
|
May 22, 2010 |
|
KASINATH PANDA Vs. RAGHUNATH PANDA
|
May 18, 2010 |
|
KELU CHARAN BEHERA Vs. STATE OF ORISSA
|
February 2, 2010 |
|
KELU CHARANA JENA Vs. STATE OF ORISSA
|
March 5, 2010 |
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KESHAB CHANDRA MISHRA Vs. G M SOUTH EASTERN RAILWAY
|
January 25, 2010 |
|
KHAGESWAR BISWAL Vs. BRAHMANANDA BISWAL
|
February 17, 2010 |
|
Khitramoni @ Khiramani Sahu Vs. Joint Commissioner of Settlement & Consolidation
|
June 24, 2010 |
|
KISHORE CHANDRA MOHANTY Vs. UNION OF INDIA
|
January 29, 2010 |
|
KRISHNA CHANDRA ROUT Vs. PRESIDING OFFICER LABOUR COURT
|
September 20, 2010 |
|
Krupasindhu Nayak Vs. State of Orissa
|
February 17, 2010 |
|
KRUSHNA CHANDRA DAS Vs. CHAIRMAN CUTTACK GRAMYA BANK
|
January 4, 2010 |
|
Krushna Chandra Sahoo Vs. State of Orissa
|
August 19, 2010 |
|
KRUSHNA NANDA MOHANTY Vs. STATE OF ORISSA
|
March 23, 2010 |
|
KUKUMINA CONSTRUCTION P LTD Vs. SUB REGISTRAR CUM STAMP COLLECTOR KHURDA
|
March 23, 2010 |
|
KULAMANI DAS Vs. STATE OF ORISSA
|
September 14, 2010 |
|
KUMAR DAS Vs. BANCHHANIDHI BEHERA
|
March 26, 2010 |
|
Kumatlal Majhi Vs. Addl.District Magistrate, Nuapada
|
July 5, 2010 |
|
Kumuda Ch.Sahoo Vs. State of Orissa
|
March 23, 2010 |
|
KUNIA NAIK Vs. FAKIR MALIK
|
April 9, 2010 |
|
KUNIBALA SAHOO Vs. JAGAMOHAN MAJHI
|
November 19, 2010 |
|
Kunilata Dutta Vs. State of Orissa
|
March 16, 2010 |
|
KUSHAL CHATERJEE Vs. UCO BANK
|
June 25, 2010 |
|
LABANGALATA MALLICK Vs. MANDAKINI MALLICK
|
August 19, 2010 |
|
LAGNAJIT RAY Vs. STATE OF ORISSA
|
December 24, 2010 |
|
LAKHAN MURMU Vs. GURUBARI MURMU
|
June 29, 2010 |
|
LAKHI ALIAS LAKHIDHAR BAG Vs. STATE OF ORISSA
|
December 16, 2010 |
|
LAXMAN SAHU Vs. STATE OF ORISSA
|
March 10, 2010 |
|
LENDU PARAJA Vs. STATE OF ORISSA
|
August 4, 2010 |
|
LENGUDU @ RAJKUMAR MAHAKUD Vs. STATE OF ORISSA
|
November 10, 2010 |
|
LILI BEHERA Vs. PREMALATA MALLICK
|
May 18, 2010 |
|
LINGARAJ REAL ESTATES AND DEVELOPERS P LTD Vs. STATE OF ORISSA
|
January 6, 2010 |
|
LOCHAN MAJHI Vs. STATE OF ORISSA
|
April 30, 2010 |
|
LOKANATH KUANR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 23, 2010 |
|
LOKANATH SUBUDHI Vs. STATE OF ORISSA
|
November 25, 2010 |
|
LUBNA KHAN Vs. DR. AKHTAR HUSSAUN KHAN
|
April 13, 2010 |
|
M.D.N. PANICKER GENERAL SECRETARY, ROURKELA SHRAMIK SANGHA Vs. STATE OF ORISSA & OTHERS
|
October 25, 2010 |
|
M.S. TIWARI Vs. GREEN WAVES PRIVATE LIMITED
|
January 12, 2010 |
|
M.Vijayalaxmi Vs. Divisional Forest Officer-cum-Authorized Officer, Bhadrak (WL) Division Bhadrak
|
August 30, 2010 |
|
M/S. FERRO ALLOYS CORPORATION LTD. (FACOR) Vs. INDIAN OIL CORPORATION LTD.
|
October 25, 2010 |
|
M/S. TONNJES EASTERN SECURITY TECHNOLOGIES PVT. LTD. Vs. STATE OF ORISSA
|
March 23, 2010 |
|
MADAN MOHAN SAHU Vs. CENTRAL AGENCIES
|
February 2, 2010 |
|
MADAN MOHANTA Vs. STATE OF ORISSA
|
August 4, 2010 |
|
MADHABA BENIA Vs. STATE OF ORISSA
|
July 7, 2010 |
|
MADHU MOHANTY Vs. STATE
|
February 19, 2010 |
|
MADHUSUDAN SAHU Vs. PABANI BEHERA
|
July 5, 2010 |
|
MADHUSUDAN SAHU AND ANR. Vs. PABANI BEHERA AND ANR.
|
July 6, 2010 |
|
MAHABIR TRADERS Vs. STATE OF ORISSA
|
April 9, 2010 |
|
Mahamad Din Md.Mafazular Rahaman Vs. State of Orissa
|
January 14, 2010 |
|
MAHAMMED SAUD Vs. DR MAJ SHAIKH MAHAFOOZ
|
May 22, 2010 |
|
MAHENDRA SENAPATI Vs. STATE OF ORISSA
|
April 7, 2010 |
|
MAHESH CHANDRA PATTNAIK Vs. STATE
|
February 24, 2010 |
|
MAHESHWAR DORA Vs. STATE OF ORISSA
|
November 10, 2010 |
|
MAHESWAR MISHRA Vs. STATE OF ORISSA
|
January 12, 2010 |
|
MAHESWAR PRADHAN Vs. STATE OF ORISSA
|
May 11, 2010 |
|
MAHESWARI SETHI Vs. VENKATESWAR RAO
|
August 27, 2010 |
|
MAKARDHAJA KHAMARI Vs. SUKIA PADHAN AND OTHERS
|
September 23, 2010 |
|
MAMI ROUT Vs. SRIMATI ROUT
|
August 3, 2010 |
|
Management of D.A.V.Public School, Chandrasekharpur Vs. State Government of Orissa represented by its Secretary
|
May 6, 2010 |
|
MANAGEMENT OF GANJAM
NORTH ELECTRICAL DIVISION
GRIDCO BERHAMPUR Vs. PRESIDING OFFICER LABOUR COURT JEYPORE
|
August 31, 2010 |
|
MANAGEMENT OF UCO BANK Vs. GOVERNMENT OF INDIA
|
June 29, 2010 |
|
MANAGING COMMITTEE OF HASANPUR URDU HIGH SCHOOL Vs. STATE OF ORISSA
|
April 16, 2010 |
|
MANDAKINI JENA Vs. STATE OF ORISSA
|
December 14, 2010 |
|
Mangala Thakurani Bije, Kakatpur Vs. State of Orissa
|
June 24, 2010 |
|
MANGULI MAJHI Vs. STATE OF ORISSA
|
July 29, 2010 |
|
MANI DAS Vs. BHAGIRATHI DAS
|
September 27, 2010 |
|
Mania @ Nilamani Naik Vs. State of Orissa
|
October 25, 2010 |
|
MANIKESWARI PRASAD DEV Vs. KISHORE PRASAD DEB
|
November 19, 2010 |
|
MANJUBALA PATTNAIK Vs. GYANARANJAN BEHERA
|
January 12, 2010 |
|
MANJULATA BEHERA Vs. STATE OF ORISSA
|
January 5, 2010 |
|
MANMATH KUMAR MOHAPATRA Vs. REGISTRAR
|
September 29, 2010 |
|
MANOJ KUMAR DAS Vs. UNION OF INDIA
|
April 7, 2010 |
|
MANOJ KUMAR NAIK Vs. STATE OF ORISSA
|
June 23, 2010 |
|
MANOJ KUMAR TRIPATHY Vs. MAYARANI PRAHARAJ
|
March 18, 2010 |
|
MANORAMA MOHANTA Vs. ORISSA STATE
|
September 24, 2010 |
|
Manorama Mohanty Vs. State of Orissa
|
August 19, 2010 |
|
MANORANJAN ROUT Vs. STATE OF ORISSA
|
January 12, 2010 |
|
MANORANJAN SARKAR Vs. STATE OF ORISSA
|
March 30, 2010 |
|
MARSHAL BARU Vs. STATE OF ORISSA
|
April 9, 2010 |
|
MATHURA MOHAN NAYAK Vs. STATE OF ORISSA
|
September 23, 2010 |
|
Maya Palei Vs. State of Orissa
|
August 2, 2010 |
|
MD TASLLM ALIAS SAHATL AKHTAR Vs. STATE OF ORISSA
|
March 29, 2010 |
|
MINAKETAN MEHER Vs. STATE OF ORISSA
|
March 26, 2010 |
|
Minakshi Nath Vs. Sanjib Kumar Kabi
|
April 13, 2010 |
|
MIR ABDUL HANAN Vs. GOLAM RAHAMAN KHAN
|
July 1, 2010 |
|
MIRZA SIDDIK Vs. STATE OF ORISSA
|
January 14, 2010 |
|
MITRA SANKAR NANDA Vs. STATE OF ORISSA
|
May 5, 2010 |
|
MOBASHAR JAVED AKBAR Vs. ASIAN AGE UTKAL PUBLICATION
|
July 28, 2010 |
|
MRS RUTUPARNA MOHANTY MANAGING Vs. STATE OF ORISSA
|
September 15, 2010 |
|
MUDULI SRINU Vs. STATE
|
February 25, 2010 |
|
MUKTAMANJARI SAHOO Vs. STATE OF ORISSA
|
July 8, 2010 |
|
MUKUL KUMAR VERMA Vs. STATE OF ORISSA
|
May 19, 2010 |
|
N ANANTA RAVI SHANKAR Vs. SNIGDHA DAS
|
April 9, 2010 |
|
N SATYANARAYAN RAO Vs. STATE OF ORISSA
|
May 21, 2010 |
|
Naba Bharat Ferro Alloys Vs. State of Orissa
|
March 10, 2010 |
|
NABINA CHADHA Vs. USHA DAS
|
June 24, 2010 |
|
NALINEE KUMAR SAHU Vs. GOVERNMENT OF ORISSA
|
April 20, 2010 |
|
Naliniprava Lenka Vs. Collector, Jajpur and Four
|
December 9, 2010 |
|
NAMITARANI PRADHAN Vs. STATE
|
February 23, 2010 |
|
Nanda @ Rabi Narayan Sahoo Vs. Rama Chandra Pradhan
|
May 14, 2010 |
|
Narada Munda Vs. State Of Orrisa
|
September 14, 2010 |
|
Naran Nayak Vs. State of Orissa
|
July 29, 2010 |
|
NARASINGH BEHERA Vs. UNION OF INDIA
|
March 29, 2010 |
|
NARAYAN DAS @ TUNLA Vs. STATE OF ORISSA
|
January 11, 2010 |
|
Narayan Meher Vs. Mukta Meher
|
September 3, 2010 |
|
Narayani Sons Pvt.Ltd. Vs. The Orissa Minerals Development Co.Ltd.
|
September 16, 2010 |
|
NARENDRA AICHA ALIAS BABALI Vs. STATE OF ORISSA
|
December 24, 2010 |
|
Naresh Kumar Jain Vs. Gobindaram Choudhury
|
March 26, 2010 |
|
National Aluminium Company Ltd. Vs. Commissioner of Sales Taxes, Orissa
|
March 9, 2010 |
|
NATIONAL ENTERPRISES Vs. GOVERNMENT OF ORISSA
|
March 23, 2010 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MALLIKA RANA
|
September 3, 2010 |
|
NAYAN SUNDARI BEWA Vs. SUBASH CHANDRA BEHERA
|
May 21, 2010 |
|
NAYEEM MD LATIF Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
|
August 30, 2010 |
|
Netrananda Behera Vs. Khetrabasi Behera
|
May 11, 2010 |
|
NETRANANDA NAIK Vs. STATE OF ORISSA
|
July 9, 2010 |
|
Nilachal Hota Vs. The Chief Security Commissioner of R.P.F., Eastern Railway
|
January 5, 2010 |
|
NILAKANTHA PRADHAN Vs. STATE OF ORISSA
|
February 5, 2010 |
|
NILAMANI SAHU Vs. STATE OF ORISSA
|
June 25, 2010 |
|
NILAMBAR PATREE Vs. STATE OF ORISSA
|
June 22, 2010 |
|
NIRANJAN PARIJA Vs. REPUBLIC OF INDIA
|
August 27, 2010 |
|
NIRANJAN SAHOO Vs. STATE OF ORISSA
|
January 19, 2010 |
|
Nirgat Gond Vs. State of Orissa
|
July 27, 2010 |
|
NIRMAL KUMAR DAS Vs. ORISSA POWER TRANSMISSION CORPORATION LTD
|
November 9, 2010 |
|
Nirmala Kumar Nanda Vs. Sarojini Nanda
|
March 26, 2010 |
|
Niroda Chandra Panda Vs. State of Orissa represented by its Secretary to Government, Works Department
|
March 23, 2010 |
|
NIRUPAMA TRIPATHY Vs. UNION OF INDIA
|
November 23, 2010 |
|
NITYANANDA BEHERA Vs. STATE OF ORISSA
|
February 5, 2010 |
|
NRUSHINGA CHARAN BARIK Vs. NACHIKETA DAS
|
October 25, 2010 |
|
NRUSINGHA NATH MISHRA Vs. REPUBLIC OF INDIA
|
January 29, 2010 |
|
NUTAN KUMAR ROUT Vs. STATE OF ORISSA
|
September 16, 2010 |
|
ODISHA SHORT AND DOCUMENTARY FILMMAKER ASSOCIATION Vs. ORISSA REMOTE SENSING APPLICATION CENTRE
|
August 5, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. MOCHIRAM SAHOO
|
February 10, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. PURNAMI NAIK
|
December 10, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. KARUNAKAR PRADHAN
|
December 2, 2010 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KUMARI MOHANTY
|
September 3, 2010 |
|
Orissa Lift Irrigation Corporation Amin Sangha Vs. State of Orissa
|
April 16, 2010 |
|
ORISSA MANAGEMENT COLLEGES ASSOCIATION REPRESENTED THROUGH ITS SECRETARY, DR. BISWAJIT MOHANTY Vs. STATE OF ORISSA
|
May 22, 2010 |
|
ORISSA MINING CORPORATION LTD Vs. STATE OF ORISSA
|
January 14, 2010 |
|
ORISSA POWER GENERATION CORPORATION LTD Vs. CONCILIATION OFFICER CUM ASST LABOUR COMMISSIONER
|
May 19, 2010 |
|
ORISSA PRINTERS AND BINDERS MAHASANGHA Vs. STATE OF ORISSA
|
May 19, 2010 |
|
ORTEL COMMUNICATIONS LIMITED Vs. STATE OF ORISSA
|
July 21, 2010 |
|
ORTEL COMMUNICATIONS LTD Vs. K RAGHURAMAYA AND
|
October 5, 2010 |
|
P M P HERBS AND PHARMACEUTICALS Vs. ORISSA STATE FINANCIAL CORPORATION
|
August 11, 2010 |
|
P PRABHAKAR VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 3, 2010 |
|
PABITRA MOHAN BAGH Vs. STATE
|
July 28, 2010 |
|
PADIA ALIAS PRADEEP KUMAR SAHU Vs. REPUBLIC OF INDIA
|
June 24, 2010 |
|
PADMA CHARAN PATRA Vs. STATE OF ORISSA
|
March 23, 2010 |
|
PADMABATI PATTNAIK Vs. STATE OF ORISSA
|
November 4, 2010 |
|
PADMABATI PRADHAN Vs. COMMISSIONER OF POLICE
|
November 3, 2010 |
|
PADMALAVA MEMORIAL TRUST Vs. MAHAVIR EDUCATIONAL AND EMPOWERMENT TRUST OF INDIA
|
June 23, 2010 |
|
PADMALAYA SATPATHY Vs. VICE-CHANCELLOR SAMBALPUR
|
August 26, 2010 |
|
PADMANAVA CHOUDHURY Vs. DEBENDRA KUMAR MOHANTY
|
November 4, 2010 |
|
PADMINI LENKA Vs. CENTRAL INSTITUTE OF HINDI
|
December 13, 2010 |
|
PAIR NAYAK @ PANU Vs. STATE OF ORISSA
|
July 29, 2010 |
|
PANAPATRI PODHA Vs. KESHAB PODHA
|
November 19, 2010 |
|
PANCHANAN SANDIBIGRAH Vs. GENERAL MANAGER NESCO
|
February 24, 2010 |
|
PARADEEP PORT TRUST Vs. CONTROLLING AUTHORITY
|
May 22, 2010 |
|
PARADEEP PORT TRUST Vs. CONTROLLING AUTHORITY
|
May 11, 2010 |
|
PARADIP PORT DOCK MAZDOOR UNION Vs. UNION OF INDIA
|
August 5, 2010 |
|
Parikshita Bala Vs. Orissa Council of Sports
|
June 24, 2010 |
|
PARSU MUNDA Vs. STATE OF ORISSA
|
November 24, 2010 |
|
PARSURAM BEHERA Vs. PRESIDENT, BOARD OF SECONDARY EDUCATION
|
April 20, 2010 |
|
Partha Pratim Saha Vs. Secretary to Government of India
|
June 25, 2010 |
|
PATITAPABAN MOHAPATRA Vs. STATE OF ORISSA
|
November 9, 2010 |
|
PCL-STICCO Joint Venture Vs. National Highways Authority of India
|
February 18, 2010 |
|
PERFECT STEEL CORPN Vs. STATE OF ORISSA
|
August 12, 2010 |
|
PINTU BISWAS Vs. STATE OF ORISSA
|
March 31, 2010 |
|
Pitabas Samantray Vs. Union of India
|
September 21, 2010 |
|
PITABASA MISHRA Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
December 24, 2010 |
|
POCO Coal Transport Pvt. Ltd. Vs. Union of India
|
December 2, 2010 |
|
POLICY PLANNING BODY Vs. SILICON INSTITUTE OF TECHNOLOGY
|
November 9, 2010 |
|
Pooja Enterprises Vs. State of Orissa
|
December 3, 2010 |
|
PRABIRA KUMAR BISWAL Vs. STATE OF ORISSA
|
September 16, 2010 |
|
PRADEEP KUMAR MOHAPATRA Vs. DIRECTOR GENERAL, CRPF AND ORS
|
October 26, 2010 |
|
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
July 28, 2010 |
|
Pradip Sarkar Vs. State of Orissa
|
September 28, 2010 |
|
PRADIPTA KUMAR CHOUDHURY Vs. BHAGABAN SAHOO
|
August 23, 2010 |
|
PRADYUMNA KUMAR ACHARYA Vs. STATE OF ORISSA
|
August 5, 2010 |
|
PRAFULLA BISWAL Vs. BANAJOSNA BARIK
|
September 2, 2010 |
|
PRAFULLA KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 29, 2010 |
|
PRAFULLA KUMAR RATH Vs. STATE OF ORISSA
|
August 23, 2010 |
|
PRAHALAD CHANDRA DAS Vs. STATE OF ORISSA AND ANR.
|
July 29, 2010 |
|
Prahallad Panda Vs. State of Orissa
|
February 16, 2010 |
|
Prakash Kumar pattanayak Vs. Prasanta Kumar Patnaik
|
October 29, 2010 |
|
Pramod Pradhan Vs. State of Orissa
|
January 19, 2010 |
|
Pranati Pattnaik Vs. Biswajit Pattnaik
|
November 15, 2010 |
|
Prasanna Kumar Behera, Sisir Kumar Satapathy, Rankanidhi Gouda Vs. Union of India
|
April 7, 2010 |
|
PRASANNA KUMAR TRIPATHY Vs. PRAFULLA KAR
|
November 22, 2010 |
|
Prasant Aditya Patra Vs. Debendra Kumar Sahu
|
May 14, 2010 |
|
PRASANT KUMAR BISOI Vs. TRIPATI BISOI
|
May 5, 2010 |
|
PRASANT KUMAR SAHOO Vs. STATE OF ORISSA
|
June 29, 2010 |
|
PRASANTA KUMAR JENA Vs. MINATI MISHRA
|
November 3, 2010 |
|
PRASANTA KUMAR JOSHI Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 23, 2010 |
|
Prashanta Kumar Mohapatra Vs. State of Orissa
|
July 23, 2010 |
|
PRATAP CHANDRA PATI Vs. CENTRAL ELECTRICITY SUPPLY AND UTILITY
|
August 19, 2010 |
|
Prativarani Khatua Vs. Director, Social Welfare-cum-Deputy Secretary to Government
|
March 4, 2010 |
|
PRAVA SINHA Vs. BHABATOSH SINHA
|
September 16, 2010 |
|
PRAVAKAR SWAIN Vs. TAHASILDAR, AUL
|
July 20, 2010 |
|
Pravat Kumar Pradhan Vs. State of Orissa and two
|
May 6, 2010 |
|
PREM CHAND UPADHYAY Vs. UNION OF INDIA
|
November 30, 2010 |
|
Prem Kumar & Co.,A proprietorship concern having its office at 187, Maharshi Debendra Road, Kolkata Vs. General Manager,East Coast Railway,Rail Bhawan, Chandrasekharpur, Bhubaneswar
|
November 16, 2010 |
|
PREMANJAN PARIDA Vs. STATE OF ORISSA
|
January 25, 2010 |
|
PREMASILA KUMBHAR Vs. STATE OF ORISSA
|
December 24, 2010 |
|
PRINCIPAL KALINGA INSTITUTE OF MEDICAL SCIENCES KIMS PATIA Vs. STATE OF ORISSA
|
March 29, 2010 |
|
PRIYA RANJAN MOHANTY Vs. STATE OF ORISSA
|
October 8, 2010 |
|
PRIYARANJAN JENA Vs. UNION OF INDIA
|
May 7, 2010 |
|
PRIYATAMA SAHOO Vs. G M P MAHANADI COAL FIELDS LTD
|
November 1, 2010 |
|
PROMOD KUMAR BASITA Vs. STATE OF ORISSA
|
January 28, 2010 |
|
PURANDAR NAIK Vs. STATE OF ORISSA
|
June 24, 2010 |
|
PURNA CHANDRA DAS Vs. BOARD OF GOVERN
|
September 27, 2010 |
|
PURNA CHANDRA RATH Vs. STATE OF ORISSA
|
August 16, 2010 |
|
Purna Chandra Sahani Vs. State of Orissa
|
October 28, 2010 |
|
PURUSHOTAM INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF ORISSA
|
June 22, 2010 |
|
PURUSOTTAM DAS SHARMA Vs. MANOJ
|
April 9, 2010 |
|
Purvi Bharat Steels Ltd. Vs. Union of India
|
July 28, 2010 |
|
PUSHPA AND ORS Vs. NATIONAL INSURANCE COMPANY LTD AND ANR
|
December 3, 2010 |
|
R HANUMANTA RAO Vs. PRESIDING OFFICER LABOUR COURT
|
September 2, 2010 |
|
R RAMA RAO Vs. R APPALA SWAMY
|
July 16, 2010 |
|
RABINARAYAN ACHARYA Vs. STATE OF ORISSA
|
October 8, 2010 |
|
Rabindra Kumar Das Vs. The Commissioner, Settlement and Consolidation
|
January 29, 2010 |
|
RABINDRA PATRA ALIAS RABINDRANATH PATRA Vs. DIPU NAYAK
|
August 19, 2010 |
|
RABINDRANATH OJHA Vs. STATE OF ORISSA AND 2 ORS.
|
October 8, 2010 |
|
RADHAKANTA JUADI Vs. STATE OF ORISSA
|
September 20, 2010 |
|
RADHANATH DAS Vs. STATE OF ORISSA
|
February 5, 2010 |
|
RAGHUNATH NAYAK Vs. STATE
|
November 16, 2010 |
|
RAGHUNATH PAPER MILL PVT LTD Vs. OFFICIAL LIQUIDATOR
|
August 5, 2010 |
|
RAGHUNATH SAHOO Vs. STATE OF ORISSA
|
June 23, 2010 |
|
Raj Kishore Mohapatra Vs. Tahasildar Pipili
|
October 25, 2010 |
|
Raj Kishore Prasad Vs. Suresh Prasad
|
November 1, 2010 |
|
RAJ KISHORE SUBUDHI ALIAS BARIK Vs. STATE OF ORISSA
|
March 9, 2010 |
|
RAJ KU PATRA Vs. STATE OF ORISSA
|
March 29, 2010 |
|
RAJANI KANT PADHI Vs. STATE OF ORISSA
|
July 2, 2010 |
|
RAJIV PUJARI Vs. STATE OF ORISSA
|
November 16, 2010 |
|
RAMA CH. MOHAPATRA Vs. NARAYAN CH. PRADHAN
|
August 6, 2010 |
|
RAMA CHANDRA GUNDE Vs. STATE OF ORISSA
|
August 4, 2010 |
|
Rama Chandra Mallik Vs. State of Orissa
|
January 5, 2010 |
|
Rama Chandra Parida Vs. Pramod Kumar Padhiary
|
May 11, 2010 |
|
RAMA PRADHAN Vs. STATE OF ORISSA
|
March 9, 2010 |
|
RAMAKANTA PATEL Vs. STATE OF ORISSA
|
July 14, 2010 |
|
RAMAKANTA RATH Vs. HIGH COURT OF ORISSA
|
November 9, 2010 |
|
Ramakanta Sharma Vs. Union of India
|
April 16, 2010 |
|
RAMCHANDRA SUTAR Vs. ROURKELA DEVELOPMENT AUTHORITY
|
November 23, 2010 |
|
Ramesh Chandra Jena @ Ramesh Jena Vs. State of Orissa
|
June 10, 2010 |
|
RAMESH CHANDRA SAMANTARAY Vs. STATE OF ORISSA
|
June 24, 2010 |
|
Ramesh Kumar Sahu Vs. State of Orissa
|
October 26, 2010 |
|
RANEDRA PRATAP SWAIN Vs. RAMESH ROUT
|
June 23, 2010 |
|
Ranjan Kumar Panda Vs. Union of India
|
April 19, 2010 |
|
Ranjani Kanta Samal Vs. State of Orissa
|
March 18, 2010 |
|
RANJEET KISHAN Vs. SUMITRA KISHAN
|
May 19, 2010 |
|
RASHMI RANJAN NAYAK Vs. MANOJ KUMAR MEHER
|
July 21, 2010 |
|
Ratikanta Giri Vs. Baripada Sub-Divisional House Building Co-operative Society
|
July 20, 2010 |
|
Ratnakar Bhoi @ Ratanakar Bhoi Vs. State of Orissa
|
November 1, 2010 |
|
RATNAKAR DALEL Vs. CHATURBHUJA SAHU
|
June 24, 2010 |
|
REBATIKANTA DAS Vs. STATE OF ORISSA
|
July 8, 2010 |
|
REGISTRAR JUDL ORISSA HIGH COURT Vs. STATE OF ORISSA
|
December 20, 2010 |
|
RELIANCE INDUSTRIES LTD Vs. STATE OF ORISSA
|
March 26, 2010 |
|
REVANA SIDDAPPA Vs. STATE OF ORISSA
|
December 21, 2010 |
|
RITUPURNA DASH Vs. STATE OF ORISSA
|
June 23, 2010 |
|
RITUPURNA DASH Vs. STATE OF ORISSA
|
June 3, 2010 |
|
ROHIT KUMAR THAT Vs. STATE OF ORISSA
|
January 29, 2010 |
|
ROHITAALIAS SUMANTA DALAIALIAS DAS Vs. STATE OF ORISSA
|
March 2, 2010 |
|
ROKKAM RAMPRASAD Vs. STATE OF ORISSA
|
March 16, 2010 |
|
RUMI DWIBEDI Vs. CHAIRMAN ORISSA PUBLIC SERVICE COMMISSION
|
June 24, 2010 |
|
Rutuparna Mohanty, Managing Trustee Maa Ghar Foundation & 43 Vs. State of Orissa
|
September 15, 2010 |
|
S. BADRI NARAYAN PATRO @ BADRINATH Vs. STATE OF ORISSA
|
November 30, 2010 |
|
SABITRI BAGH Vs. BHAJI BAGH
|
November 3, 2010 |
|
Sachala Panda Vs. Collector, Puri
|
April 23, 2010 |
|
Sada Nanda Mohanta Vs. Dusmanta Patra
|
July 5, 2010 |
|
SADASIBA PALEI Vs. SABITRI PATRA
|
March 4, 2010 |
|
Sadhu Charan Behera Vs. State of Orissa
|
August 19, 2010 |
|
SAGARIKA MOHANTY Vs. BHANU KISHORE BISWAL
|
September 17, 2010 |
|
Sahadev @ Mangalu Munda and two Vs. State of Orissa
|
August 18, 2010 |
|
SAILENDRA NARAYAN SAHOO Vs. UNION OF INDIA
|
December 7, 2010 |
|
SAINIK MINING ALLIED Vs. MAHANADI COAL FIELDS LTD
|
March 11, 2010 |
|
SAMA KIRSANI Vs. STATE OF ORISSA
|
January 6, 2010 |
|
SAMAJ Vs. PRESIDING OFFICER
|
August 13, 2010 |
|
SAMAJ Vs. PRESIDING OFFICER,LABOUR COURT
|
July 7, 2010 |
|
SANATANA NAIK AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
December 22, 2010 |
|
Sanghamitra Singh Vs. Indian Oil Corporation
|
July 8, 2010 |
|
Sanjay Rastogi Vs. State of Orissa
|
February 18, 2010 |
|
SANJAY RASTOGI Vs. STATE OF ORISSA
|
February 19, 2010 |
|
SANJIB BHOI Vs. STATE OF ORISSA
|
November 16, 2010 |
|
SANKAR PRASAD Vs. TATA IRON AND STEEL COMPANY LTD
|
April 12, 2010 |
|
SANTOSH KUMAR RAY Vs. STATE OF ORISSA
|
March 16, 2010 |
|
Sanu Das Vs. State of Orissa
|
October 1, 2010 |
|
Sarada Prasanni Sahoo Vs. State of Orissa
|
August 20, 2010 |
|
SARANGADHAR MOHANTY Vs. STATE OF ORISSA
|
April 9, 2010 |
|
SARASWATI PANIGRAHI Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
|
March 30, 2010 |
|
SARAT CHANDRA MUKHI Vs. MOHAN NAIK
|
November 23, 2010 |
|
Sarat Chandra Panda Vs. Narsingh @ Nrushing Charan Paramguru
|
March 16, 2010 |
|
Sarat Chandra Pradhan Vs. State of Orissa
|
July 30, 2010 |
|
SARAT CHANDRA SAHOO Vs. STATE OF ORISSA
|
January 22, 2010 |
|
SARAT CHANDRA SWAIN Vs. STATE OF ORRISSA
|
November 16, 2010 |
|
SARAT KU MOHANTY Vs. STATE OF ORISSA
|
March 9, 2010 |
|
SARAT KUMAR PARIDA Vs. UNION OF INDIA
|
November 16, 2010 |
|
Saroj Kumar Mohapatra Vs. State of Orissa
|
July 21, 2010 |
|
SAROJ KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
April 9, 2010 |
|
SAROJ KUMAR NAYAK Vs. STATE OF ORISSA
|
February 22, 2010 |
|
Saroj Kumar Tripathy Vs. Collector, Sambalpur
|
January 29, 2010 |
|
SAROJKANTA SARANGI Vs. UNION OF INDIA, REPRESENTED THROUGH THE SECRETARY TO GOVT, OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
February 18, 2010 |
|
Sashi Bhusan Rath Vs. Uco Bank
|
August 6, 2010 |
|
SASHIREKHA NAYAK Vs. CHIEF EXECUTIVE OFFICER
|
March 12, 2010 |
|
SASMITA SAHOO Vs. STATE OF ORISSA
|
May 18, 2010 |
|
SASMITA SAHOO @ SASMITA CHINARA Vs. PRAVAS KUMAR CHINARA
|
December 22, 2010 |
|
SATIS GOEL Vs. STATE OF ORISSA
|
March 3, 2010 |
|
SATYABADI ROUT Vs. STATE OF ORISSA
|
June 23, 2010 |
|
SATYABATI PRADHAN Vs. SHYAM SUNDAR NAYAK
|
March 11, 2010 |
|
SATYANANDA RATH Vs. NITYANANDA RATH
|
December 9, 2010 |
|
SATYANARAYAN PATTNAIK Vs. M D ORISSA STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
|
May 14, 2010 |
|
SHANKAR KAMBHAR Vs. ENQUIRY OFFICER, ANDHRA BANK
|
November 10, 2010 |
|
SHIBA Vs. NISHAMANI SAHOO
|
December 10, 2010 |
|
SHRABAN KUMAR BEHERA Vs. STATE OF ORISSA
|
December 24, 2010 |
|
Shree Jagannath Minerals Vs. State of Orissa
|
November 23, 2010 |
|
SHREE MARUTI CLOTH STORE Vs. SALES TAX OFFICER CUTTACK
|
July 15, 2010 |
|
SHRI ASHOK KUMAR MOHANTY Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
|
August 31, 2010 |
|
SIBARAM SAHU Vs. STATE OF ORISSA AND ORS.
|
October 4, 2010 |
|
SIDDHARTH DIXIT Vs. SUJATA DIXIT
|
August 11, 2010 |
|
SIDHARTH SRITAM Vs. STATE OF ORISSA
|
March 29, 2010 |
|
SIDHE BARIHA AND OTHERS Vs. STATE OF ORISSA
|
September 15, 2010 |
|
SIDHESWAR KANUNGO Vs. FOOD CORPORATION OF INDIA
|
May 18, 2010 |
|
Siksha “O” Anusandhan Vs. Commissioner of Income Tax, Orissa,Bhubaneswar and others (Respondents in all the above appeals)
|
July 2, 2010 |
|
Silicon Institute of Technology Vs. State of Orissa
|
October 26, 2010 |
|
SIMAN GANTA Vs. STATE OF ORISSA
|
December 13, 2010 |
|
SINU @ SUSHIL NAG Vs. STATE OF ORISSA
|
September 29, 2010 |
|
Sisir Kumar Rout Vs. State of Orissa
|
April 6, 2010 |
|
SISTER MEENA LALITA BORWA Vs. STATE OF ORISSA
|
March 30, 2010 |
|
SITARAM PRADHANI Vs. STATE OF ORISSA
|
February 23, 2010 |
|
Siva Dutta Sharma Vs. State of Orissa
|
February 5, 2010 |
|
SK FAIYAZ Vs. STATE OF ORISSA
|
May 5, 2010 |
|
SK IBRAHIM Vs. STATE OF ORISSA
|
January 22, 2010 |
|
Sk.Babar Alli Vs. State
|
June 24, 2010 |
|
Sk.Masiullah Vs. Farhat Siddique
|
April 13, 2010 |
|
Sk.Ziaul Haque Vs. Chairman, IDCOL Cement
|
April 7, 2010 |
|
SMRUTI RANJAN PARIDA Vs. TARAMANI DAS
|
February 8, 2010 |
|
SMT LAXMIDEVI RAM Vs. TIRUPATI ELECTRO MARKETING PVT
|
March 25, 2010 |
|
SMT. SRADHABATI PARIDA Vs. STATE OF ORISSA
|
March 25, 2010 |
|
Soda Sirika Vs. State of Orissa
|
August 18, 2010 |
|
Sonu Munda Vs. State of Orissa
|
March 22, 2010 |
|
SOUBHAGYA MOHANTY Vs. HAREKRUSHNA MOHANTY
|
January 14, 2010 |
|
SOUDAMINI CHHOTARAY Vs. SURYA NARAYAN KHUNTIA
|
July 20, 2010 |
|
SOUMYA RANJAN SAMAL Vs. ORIENTAL INSURANCE CO. LTD.
|
November 26, 2010 |
|
SOUMYA SMITA SAHOO Vs. MAJOR SUSHEET KUMAR NAYAK
|
November 24, 2010 |
|
SOUMYARANJAN PARIDA Vs. UNION OF INDIA
|
June 25, 2010 |
|
SPECIAL OFFICER COMMERCE NESCO Vs. RAGHUNATH PAPER MILLS PVT LTD
|
November 4, 2010 |
|
SPONGE UDYOT PVT LTD Vs. ASST COMMISSIONER OF SALES
|
April 8, 2010 |
|
SREI INFRASTRUCTURE FINANCE LTD Vs. MANASWANI PATTNAIK
|
March 31, 2010 |
|
SRG IRON AND STEEL (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, CUTTACK
|
July 29, 2010 |
|
SRG IRON AND STEEL P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 29, 2010 |
|
Sri Aruna Kumar Mohanty Vs. Branch Manager, SBI, Bhubaneswar
|
November 3, 2010 |
|
SRI BATAKRUSHNA PALAI Vs. STATE OF ORISSA
|
August 5, 2010 |
|
SRI C. SUBBA RAO Vs. UNION OF INDIA
|
September 21, 2010 |
|
SRI DILIP KUMBHAR Vs. STATE OF ORISSA
|
November 18, 2010 |
|
SRI GANESH CHANDRA MRIG Vs. SUPERINTENDENT PREV COMMISSIONERATE OF CENTRAL EXCISE
|
May 18, 2010 |
|
SRI JAGDISH RAI PURI Vs. STATE OF ORISSA
|
August 20, 2010 |
|
SRI JEETENDRA KUMAR DEBATA Vs. LAXMIDHAR PRADHAN
|
February 23, 2010 |
|
SRI JEYARAM EDUCATIONAL TRUST AND ORS Vs. A G SYED MOHIDEEN AND ORS
|
January 22, 2010 |
|
SRI SANTOSH KUMAR JENA Vs. CHIEF MANAGER, POWER GIRD CORPORATION OF INDIA, EASTERN REGION TRANSMISSION, SYSTEM-II
|
July 27, 2010 |
|
Sri Sarat Chandra Swain Vs. State of Orissa and two
|
November 16, 2010 |
|
SRI SAROJ KUMAR PANDA Vs. STATE OF ORISSA
|
January 11, 2010 |
|
SRI SEETARAMA RICE MILL Vs. EXECUTIVE ENGINEER
|
October 25, 2010 |
|
SRIDHAR JENA Vs. SANTOSH KUMAR JENA
|
February 2, 2010 |
|
SRIDHAR MISHRA Vs. STATE OF ORISSA
|
November 9, 2010 |
|
SRIDHAR PRADHAN Vs. SECRETARY CO OPERATION GOVERNMENT
|
May 19, 2010 |
|
SRIDHAR SAHU Vs. STATE OF ORISSA
|
March 2, 2010 |
|
Srimati Basanti Mani Singh Vs. State of Orissa and three
|
December 10, 2010 |
|
STATE Vs. ALEKH CHANDRA PHAI
|
December 24, 2010 |
|
STATE OF ORISSA Vs. RAJESH HEMBRUM
|
December 21, 2010 |
|
STATE OF ORISSA Vs. DURJO ALIAS DURYODHANA SANAMAJHI
|
December 17, 2010 |
|
STATE OF ORISSA Vs. BASANTA KUMAR BEHERA
|
November 10, 2010 |
|
STATE OF ORISSA Vs. ALL ORISSA PRIVATE SECONDARY TRAINING SCHOOLS MANAGEMENT ASSOCIATION
|
October 29, 2010 |
|
STATE OF ORISSA Vs. ARDHU CHENDREYA
|
October 5, 2010 |
|
STATE OF ORISSA Vs. ARJUN TELI
|
August 25, 2010 |
|
State of Orissa Vs. A.C. Pahi
|
December 24, 2010 |
|
STATE OF ORISSA Vs. SARADA PRASANNA MOHAPATRA
|
September 6, 2010 |
|
STATE OF ORISSA Vs. BALAKRISHNA DAS
|
July 7, 2010 |
|
State of Orissa Vs. Giribara Ada
|
August 20, 2010 |
|
STATE OF ORISSA Vs. KUNDA ALIAS BHATUA LAKRA
|
May 5, 2010 |
|
STATE OF ORISSA Vs. NABIN KUMAR BEURA
|
July 27, 2010 |
|
STATE OF ORISSA Vs. INDRAMANI SARAF
|
August 4, 2010 |
|
STATE OF ORISSA Vs. BALARAM DAS
|
July 2, 2010 |
|
STATE OF ORISSA Vs. SRI JIRIMIYA PRASAD NANDA
|
February 18, 2010 |
|
STATE OF ORISSA Vs. GAJENDRA KUMAR MUND
|
February 26, 2010 |
|
STATE OF ORISSA & ANR. Vs. DR. (MISS) RITUPURNA DASH
|
June 23, 2010 |
|
STATE OF ORISSA AND OTHERS Vs. NABIN KUMAR BEURA
|
May 27, 2010 |
|
Steel Authority of India Vs. Union of India
|
May 7, 2010 |
|
STEEL AUTHORITY OF INDIA LTD Vs. PURNA CHANDRA SUTAR
|
July 15, 2010 |
|
STERLITE ENERGY LTD Vs. STATE OF ORISSA
|
September 4, 2010 |
|
Subal Behera Vs. Executive Engineer, CESU, Bhubaneswar
|
March 31, 2010 |
|
Subash Chandra Jena Vs. State of Orissa
|
June 23, 2010 |
|
SUBASH CHANDRA KANCHAN Vs. B S N L
|
April 30, 2010 |
|
SUBASH CHANDRA MAHATAB Vs. STATE OF ORISSA
|
February 25, 2010 |
|
SUBASH SAMAL Vs. STATE OF ORISSA
|
January 22, 2010 |
|
SUBASINI CHOUDHARY Vs. BISAKHA KAR
|
January 13, 2010 |
|
SUBHASHREE SAMANTARAY Vs. STATE OF ORISSA
|
March 29, 2010 |
|
SUCHETA SAMANTA Vs. BIDYUTLATA NAYAK
|
July 22, 2010 |
|
Sudarsan Nayak Vs. Commissioner of Endowments
|
September 16, 2010 |
|
SUDARSAN SETHI Vs. STATE OF ORISSA
|
January 5, 2010 |
|
SUDARSANA MOHANTA Vs. STATE OF ORISSA
|
March 15, 2010 |
|
SUDARSHAN BEHERA Vs. MEHERUN BIBI
|
November 22, 2010 |
|
SUDARSHAN ROUT Vs. COMMISSIONER CUM SECRETARY TO
|
October 27, 2010 |
|
SUDHIR SABAT Vs. STATE OF ORISSA
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October 25, 2010 |
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Sudip Rath Vs. State of Orissa
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April 30, 2010 |
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Sugulu Behera Vs. State of Orissa
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November 10, 2010 |
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SUJATA AGRAWAL Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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October 8, 2010 |
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SUJATA SAHU Vs. SANTOSH KUMAR BEHERA
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March 10, 2010 |
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SUKADEV BHOI Vs. STATE OF ORISSA
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March 16, 2010 |
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SUKANTI SAHOO Vs. VICE CHANCELLOR UTKAL
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June 24, 2010 |
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SUN GRANITE EXPORTS LTD Vs. STATE OF ORISSA
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July 16, 2010 |
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SUNABEDA MERCHANTS ASSOCIATION Vs. UNION OF INDIA
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April 9, 2010 |
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Sunaram Singh Vs. Saradhamani Singh
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September 16, 2010 |
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SUNDHU NAIK Vs. STATE OF ORISSA
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March 5, 2010 |
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Sunil Kumar Agarwala Vs. Union of India
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July 28, 2010 |
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SUNITA AGARWAL Vs. CENTRAL ELECTRICITY SUPPLY UTILITY BBSR
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December 3, 2010 |
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Sunita Senapati Vs. State of Orissa
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May 7, 2010 |
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Suratha Sahoo Vs. State of Orissa
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February 16, 2010 |
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SURENDRA HOTA Vs. STATE OF ORISSA
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September 2, 2010 |
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SURENDRA KUMAR DALMIA Vs. SURYAA SPONGE IRON LTD AND ORS
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December 24, 2010 |
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Surendra Kumar Srichandan Vs. State of Orissa
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May 18, 2010 |
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SURENDRA NATH GHOSH Vs. STATE OF ORISSA
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October 6, 2010 |
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SURENDRA PUHAN Vs. STATE OF ORISSA
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June 24, 2010 |
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Surendranath Ghosh Trust Estate, Kolkata Vs. State of Orissa
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July 2, 2010 |
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SURENDRANATH SAHOO Vs. MAHENDRA SAMANTRAY
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August 13, 2010 |
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SURESH CHANDRA MAHAPATRA Vs. STATE OF ORISSA
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March 4, 2010 |
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SWAPAN GHOSH Vs. CUTTACK DEVELOPMENT AUTHORITY
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April 30, 2010 |
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SYED NAZAM AHMED ALIAS SAYAD NAJAM AHMED Vs. REPUBLIC OF INDIA
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February 9, 2010 |
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TANUJA SWAIN Vs. STATE OF ORISSA
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June 24, 2010 |
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Tanuja Swain Vs. State of Orissa
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August 24, 2010 |
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TANULATA PRADHAN AND ORS. Vs. MAHENDRA PRASAD AND ORS.
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August 23, 2010 |
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TARACHAND MAJHI Vs. LALIT PADHAN
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May 3, 2010 |
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TARUNAKANTI SETHI Vs. STATE OF ORISSA
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June 16, 2010 |
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Tarunakanti Sethi Vs. State of Orissa
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July 16, 2010 |
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TATHAGATA SATPATHY Vs. PRIYABRATA PATNAIK
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March 16, 2010 |
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TILLOTAMA BEHERA Vs. STATE OF ORISSA
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February 9, 2010 |
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TIPNNA KESAB REDDY Vs. STATE OF ORISSA
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November 1, 2010 |
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TRINATH BEHERA Vs. STATE OF ORISSA
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March 17, 2010 |
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Trinath Dash Vs. IDCOL Cement Ltd.
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February 5, 2010 |
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TRINATH NAIK Vs. COMMISSIONER LAND REFORMS
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July 23, 2010 |
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TRISHAKTI STONE CRUSHING UNIT Vs. STATE OF ORISSA
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August 4, 2010 |
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TULASI SAHUKAR Vs. NEW INDIA ASSURANCE COMPANY LTD
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February 2, 2010 |
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TULASIDAS MODI Vs. UNION OF INDIA
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March 23, 2010 |
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TUNI SAHU Vs. RANJAN KUMAR JENA
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November 25, 2010 |
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UDAYABHANU PANI Vs. STATE OF ORISSA
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July 16, 2010 |
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Umakanta Jena Vs. Raghunath Rout
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May 4, 2010 |
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Umesh Chandra Pradhan Vs. State of Orissa
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April 13, 2010 |
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UMESH KUMAR PODDAR Vs. STATE OF ORISSA
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August 20, 2010 |
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Union of India Vs. Gangadhar Mohanty
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August 5, 2010 |
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Union of India Vs. Amiya Kanti Pattnaik
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May 19, 2010 |
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Union of India Vs. Ramakrishna Constructions
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June 23, 2010 |
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UNION OF INDIA Vs. PURNA CHANDRA NAYAK
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August 5, 2010 |
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UNION OF INDIA Vs. HADIBANDHU BEHERA
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May 4, 2010 |
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UNION OF INDIA Vs. SRI RAMAKRISHNA
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June 23, 2010 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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June 21, 2010 |
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UNION OF INDIA Vs. MEGHANAD NAYAK
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March 26, 2010 |
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UNION OF INDIA Vs. SHRI JUGAL KISHORE SAMAL
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March 5, 2010 |
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UNION OF INDIA Vs. SACHI PRUSTY
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April 9, 2010 |
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UNION OF INDIA (UOI) AND ORS Vs. NILA DIE
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January 25, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. SANATAN DAS AND ORS.
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April 9, 2010 |
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Union of India, represented through its Secretary to Government of India, Ministry of Defence, South Block, New Delhi Vs. Laxmirani Behera @ Laxmimani @Hemalata Dei
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February 18, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. PRAKASH CHANDRA PATRA
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May 14, 2010 |
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Upendra Kumar Patnaik Vs. Authorised Officer, State Bank of India (RACPC), At/P.O.-Capital Police Station, Bhubaneswar
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September 29, 2010 |
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UPENDRANATH DEY Vs. ANANTA KUMAR DEY
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November 19, 2010 |
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Usha Sahoo Vs. Ambika Sahoo
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November 25, 2010 |
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UTKAL NABAJIBAN MANDAL Vs. STATE OF ORISSA
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June 22, 2010 |
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UTKAL PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. STATE OF ORISSA
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December 20, 2010 |
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Utkal Social and Cultural Association Vs. State of Orissa
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March 5, 2010 |
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Vidhi Minerals & Allied Pvt.Ltd., representation though its Director Vs. Paradip Port Trust, represented through its Chairman, Paradip
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July 27, 2010 |
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VISA STEEL LTD Vs. STATE OF ORISSA
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August 12, 2010 |
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WELFARE SOCIETY OF ORISSA Vs. UNION OF INDIA
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April 7, 2010 |
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XAVIER INSTITUTE OF MANAGEMENT Vs. SWAPNA HARRISON
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February 4, 2010 |
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ZYDUS PHARMACEUTICALS LTD Vs. B RAJA RAM PATRA
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April 16, 2010 |