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A.P. NIRMAN LTD. Vs. STATE OF ORISSA AND ORS.
|
April 29, 2009 |
|
ABANTI MALIK Vs. PRAKASH PAL
|
January 30, 2009 |
|
ABDUL TAHER KHAN Vs. FATIMA BIBI
|
January 20, 2009 |
|
Abhiram Mohapatra Vs. Draupadi Mohapatra
|
May 5, 2009 |
|
ABHRA @ CHHUTU MURMU Vs. STATE OF ORISSA
|
May 11, 2009 |
|
ADARSH PALACE PVT. LTD. Vs. SOMANATH DWIBEDI
|
March 3, 2009 |
|
ADIKANDA MOHANTY AND ANR. Vs. STATE OF ORISSA
|
August 26, 2009 |
|
ADITYA KUMAR MOHANTY Vs. INDIAN RED CROSS SOCIETY AND ANR.
|
February 3, 2009 |
|
Ahalya Pradhan Vs. State of Orissa
|
January 6, 2009 |
|
AJAY KU SETHA AND MAHALAPADA GRAM PANCHAYAT Vs. STATE INFORMATION COMMISSION
|
December 24, 2009 |
|
AJAYA KUMAR DASH Vs. STATE OF ORISSA
|
January 12, 2009 |
|
AJIT KUMAR DUTTA Vs. REGISTRAR (JUDICIAL), HIGH COURT OF ORISSA
|
March 16, 2009 |
|
AKSHAYA KUMAR BALA Vs. STATE OF ORISSA
|
February 4, 2009 |
|
AKSHAYA MOHANTY Vs. ASHOK DAS
|
November 17, 2009 |
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ALL ORISSA CAR TAXI OWNERS AND DRIVERS MAHASANGHA Vs. STATE OF ORISSA
|
February 3, 2009 |
|
AMAL BANARJEE @ AMAL KUMAR BANARJEE Vs. PADMABATI BANARJEE
|
March 17, 2009 |
|
Amarendra Pattnaik Vs. Orissa Small Industries Corporation Ltd.
|
December 24, 2009 |
|
AMIYA KANTI PATNAIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 2, 2009 |
|
AMIYA RANJAN ROUT Vs. BARSUAN IRON MINES COOPERATIVE CREDIT SOCIETY LTD.
|
October 27, 2009 |
|
ANADI CHARAN BHUYAN AND ANR. Vs. THE COLLECTOR AND ORS.
|
September 4, 2009 |
|
ANADI MAHANANDA Vs. STATE OF ORISSA
|
February 17, 2009 |
|
ANANTA CHARAN SETHI Vs. STATE OF ORISSA
|
January 30, 2009 |
|
ANGADA KARKARIA Vs. STATE OF ORISSA
|
February 26, 2009 |
|
ANIL KUMAR DAS Vs. STATE OF ORISSA
|
August 31, 2009 |
|
ANIRUDHA SAMAL Vs. STATE OF ORISSA
|
October 6, 2009 |
|
ANJAN KUMAR SAHOO Vs. DISTRICT LABOUR
|
May 1, 2009 |
|
ANNAPURNA AGENCY Vs. STATE OF ORISSA
|
June 30, 2009 |
|
ANSHUMAN BEHERA Vs. ORRISA STATE FINANCIAL CORPORATION
|
February 17, 2009 |
|
ANTARYAMI NANDA Vs. BOARD OF MANAGEMENT PRADEEP PORT
|
December 10, 2009 |
|
ANUP KUMAR PANDA Vs. BOARD OF SECONDARY EDUCATION
|
July 3, 2009 |
|
Anupram Satnami Vs. State of Orissa
|
November 30, 2009 |
|
APARNA SAHU AND ORS. Vs. RAGHUNATH BISWAL AND ORS.
|
April 8, 2009 |
|
Arabinda Dhali Vs. Principal Secretary to Government of India, Ministry of Home Affairs
|
April 21, 2009 |
|
ARAKHITA SAHOO Vs. STATE OF ORISSA
|
January 6, 2009 |
|
ARJUNA CHARAN PATRA Vs. STATE OF ORISSA
|
April 29, 2009 |
|
ARSS INFRASTRUCTURE PROJECTS Vs. STATE OF ORISSA
|
July 7, 2009 |
|
ARTA BEHERA AND ORS. Vs. STATE OF ORISSA
|
February 26, 2009 |
|
ARTATRANA SWAIN Vs. STATE OF ORISSA
|
October 27, 2009 |
|
Arun Chandra Tripathy Vs. State of Orissa
|
March 17, 2009 |
|
ASISH PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
|
ASKA CO-OPERATIVE SUGAR INDUSTRIES LTD. Vs. SALES TAX OFFICER, BHANJANAGAR
|
August 5, 2009 |
|
ATULYA KUMAR PUJARI Vs. STATE OF ORISSA
|
April 2, 2009 |
|
B YASABANTA NARAYAN DEO Vs. LAND ACQUISITION OFFICER
|
November 12, 2009 |
|
B. ENGINEERS AND BUILDERS LTD. Vs. ASST. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS AND SERVICE TAX
|
April 2, 2009 |
|
B. TIRUPATI RAO AND TWO ORS. Vs. STATE OF ORISSA AND ANR.
|
December 5, 2009 |
|
B.S.Saxena Vs. Arunima Kumari
|
October 16, 2009 |
|
BABU @ PRABHAT MOHAPATRA Vs. STATE OF ORISSA
|
February 2, 2009 |
|
BABULAL AGRAWAL Vs. STATE OF ORISSA
|
April 6, 2009 |
|
BACHAN SINGH Vs. ROAD TRANSPORT OFFICER ROURKELA
|
May 4, 2009 |
|
BAIDHARA MUNDA @ MANSDA @ MURMU Vs. STATE OF ORISSA
|
August 27, 2009 |
|
BAIDHARA PANDA Vs. STATE GOVERNMENT OF ORISSA REPRESENTED THROUGH PRINCIPAL SECRETARY TO GOVT. DEPARTMENT OF FOREST
|
March 3, 2009 |
|
BAIKUNTHA CHAMPATI Vs. STATE OF ORISSA
|
March 6, 2009 |
|
Bairagi Charan Puhan Vs. Board of Secondary Education
|
March 24, 2009 |
|
Bajaranglal Lacha Vs. Maniklal Bhattar
|
October 29, 2009 |
|
BALABHADRA MAJHI Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
|
March 16, 2009 |
|
BAMAKANTA BEHERA @ SAHU AND ANR. AND SRI SUKADEV SAHU AND ANR. Vs. STATE OF ORISSA
|
January 12, 2009 |
|
BANAMALI PANDA Vs. MEMBER BOARD OF REVENUE
|
February 17, 2009 |
|
BANDHANA BARLA AND ORS. Vs. STATE OF ORISSA
|
April 10, 2009 |
|
BANDHU BAXIA Vs. STATE OF ORISSA
|
April 22, 2009 |
|
BANSIDHAR DAS Vs. STATE OF ORISSA
|
July 22, 2009 |
|
Bapi @ Debadutta Ratnakumar Patra Vs. State of Orissa
|
June 21, 2009 |
|
BAPI ALIAS DEBADUTTA RATNAKAR PATRA Vs. STATE OF ORISSA
|
May 21, 2009 |
|
BARENDRA DAS Vs. JOINT COMMISSIONER, CONSOLIDATION
|
February 11, 2009 |
|
BASANT KUMAR PATNAIK Vs. STATE OF ORISSA
|
April 21, 2009 |
|
BASU KHADIA Vs. STATE OF ORISSA
|
May 6, 2009 |
|
BATAKISHORE MISRA Vs. M.D., O.B.C.C. LTD.
|
February 3, 2009 |
|
BATAKRISHNA SAMAL Vs. STATE OF ORISSA
|
September 2, 2009 |
|
BEBIRANI BARAL Vs. SANKHALATA SAHOO
|
January 22, 2009 |
|
Bebirani Baral @ Sinha Vs. Sankhalata Sahoo
|
December 9, 2009 |
|
BEERU @ VINOD KUMAR SINGH AND ORS. Vs. STATE OF ORISSA
|
October 29, 2009 |
|
BENGA KHUNTIA Vs. STATE OF ORISSA
|
May 18, 2009 |
|
BENIRANI RAY Vs. ASHOK KUMAR GHOSH
|
June 22, 2009 |
|
BENUDHAR HOTA Vs. JAGANNATH NAYAK
|
June 22, 2009 |
|
Bhagaban Behera Vs. Central Institute of Fresh Water Aqua-Culture
|
April 24, 2009 |
|
BHAGABAN SAHOO Vs. STATE OF ORISSA
|
May 12, 2009 |
|
BHAGABAT SAHOO Vs. STATE OF ORISSA
|
November 30, 2009 |
|
BHAGIRATHI MOHAPATRA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 21, 2009 |
|
BHAGIRATHI MOHAPATRA Vs. GAJENDRA KUMAR MOHAPATRA
|
December 11, 2009 |
|
BHASKAR CHANDRA NAYAK Vs. STATE OF ORISSA
|
April 30, 2009 |
|
BHASKAR CHANDRA SAHU Vs. STATE OF ORISSA
|
January 7, 2009 |
|
BHIKARI CHARAN NAYAK Vs. STATE OF ORISSA
|
July 22, 2009 |
|
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
|
September 3, 2009 |
|
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
|
November 3, 2009 |
|
BHUBANI RATH Vs. RAMAMANI BEWA
|
April 9, 2009 |
|
Bhushan Power and Steel Ltd. Vs. State of Orissa
|
January 19, 2009 |
|
BIBHISAN SARAMADIA Vs. STATE OF ORISSA
|
March 25, 2009 |
|
BIBHUTI KUMAR SAHOO Vs. STATE OF ORISSA
|
September 3, 2009 |
|
BIDHAN CHANDRA NAIK Vs. STATE OF ORISSA
|
August 26, 2009 |
|
BIHARILAL BANJARA Vs. STATE OF ORISSA
|
September 3, 2009 |
|
BIJAY KETAN BRAHMA Vs. STATE OF ORISSA
|
April 24, 2009 |
|
BIJAY KRUSHNA DWIVEDY Vs. LAXMI DEI
|
January 28, 2009 |
|
BIJAY KUMAR SAHOO Vs. STATE OF ORISSA
|
August 21, 2009 |
|
BIJAYA KUMAR SAHOO Vs. COMMANDANT
|
June 29, 2009 |
|
BIJAYA KUMAR SAHOO Vs. COMMANDANT, 149 BATTALION, CRPF
|
June 26, 2009 |
|
BIJAYA KUMAR SETHY Vs. STATE OF ORISSA
|
February 26, 2009 |
|
BIJAYA KUMAR SWAIN @ BHANJ Vs. UNION OF INDIA
|
January 27, 2009 |
|
BIJAYALAXMI PANDA Vs. STATE OF ORISSA
|
April 30, 2009 |
|
Biju @ Biraja Prasad Parida Vs. State of Orissa
|
November 19, 2009 |
|
Bimalkanti Ghose Vs. State of Orissa
|
December 22, 2009 |
|
BINOD BIHARI SINGH Vs. CUTTACK MADHU BAISYA BHADRAKI GUDIA SAMITI
|
July 7, 2009 |
|
BIPIN BIHARI NAG Vs. STATE OF ORISSA
|
April 17, 2009 |
|
BIPIN MAHAKUD Vs. STATE OF ORISSA
|
March 27, 2009 |
|
BIPIN NAYAK Vs. STATE OF ORISSA
|
May 6, 2009 |
|
BIRANCHI GADTYA Vs. STATE OF ORISSA
|
June 17, 2009 |
|
Biranchi Kumar Parida Vs. State of Orissa
|
October 23, 2009 |
|
BIRANCHI NARAYAN DAS Vs. STATE OF ORISSA
|
May 21, 2009 |
|
BIRANCHI NARAYAN SAHOO Vs. STATE OF ORISSA
|
December 19, 2009 |
|
BIRENDRA KUMAR MISHRA Vs. ORISSA DRUGS AND CHEMICALS LTD. AND ORS.
|
May 19, 2009 |
|
BISHIKESHAN BAGH Vs. STATE OF ORISSA
|
November 10, 2009 |
|
BISHNU CHARAN HOTA Vs. MUKTA MANJARI HOTA
|
February 25, 2009 |
|
BISHNU CHARAN JENA Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY DEPARTMENT OF REVENUE
|
January 30, 2009 |
|
BISHNU MOHAN MOHAPATRA Vs. STATE OF ORRISSA
|
April 17, 2009 |
|
BISWAJIT JENA Vs. MEMBER, BOARD OF REVENUE
|
May 13, 2009 |
|
BISWAJIT PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
|
BISWANATH DAS Vs. STATE OF ORISSA
|
March 5, 2009 |
|
BISWANATH HOTA AND ORS. Vs. STATE OF ORISSA AND ANR.
|
August 17, 2009 |
|
BISWANATH PANDA Vs. SARAT CHANDRA PANDA
|
June 26, 2009 |
|
BISWANATH PANDA Vs. VICE-CHANCELLOR, BERHAMPUR UNIVERSITY
|
July 24, 2009 |
|
BRAJA SUNDAR PATTNAIK Vs. PRESIDING OFFICER, LABOUR COURT
|
August 28, 2009 |
|
BUCHU ALIAS SHYAMSUNDAR HEMBRAM Vs. STATE OF ORISSA
|
August 17, 2009 |
|
BUDAI ALIAS BHAGABHAN MURMU Vs. STATE OF ORISSA
|
September 7, 2009 |
|
Budhanath Lenka Vs. Collector-cum-District Magistrate, Puri
|
May 14, 2009 |
|
Budhuram Gagrai Vs. State of Orissa
|
March 17, 2009 |
|
BULU SWAIN Vs. STATE OF ORISSA
|
August 17, 2009 |
|
C. ELUMALAI AND ORS. Vs. A.G.L. IRUDAYARAJ AND ANR.
|
March 20, 2009 |
|
Central Inland Water Transport Corporation Employees Cooperative Society Ltd. Vs. Collector, Puri
|
November 11, 2009 |
|
CENTURY TEXTILES INDUSTRIES LTD Vs. DEEPAK JAIN
|
March 20, 2009 |
|
CHAIRPERSON, CUTTACK MUNICIPAL CORPN. Vs. BIJAY KUMAR JENA
|
July 16, 2009 |
|
CHAITANYA BEHERA Vs. STATE OF ORISSA
|
August 27, 2009 |
|
CHAKRA PARAJA @ JANI Vs. STATE OF ORISSA
|
April 7, 2009 |
|
CHAKRADHAR MUDUL AND KANDURA @ SUDARSAN BHOI Vs. STATE OF ORISSA
|
August 26, 2009 |
|
CHAKRAPANI NAYAK Vs. STATE OF ORISSA
|
August 25, 2009 |
|
CHAKRARAM SAMAL Vs. RADHAMANI PALAKA
|
October 15, 2009 |
|
Chandradhoja Sahoo Vs. Member, Board of Revenue, Orissa
|
May 13, 2009 |
|
CHANDRAKANTI DAS Vs. STATE OF ORISSA
|
July 22, 2009 |
|
CHANDRAMANI GOUR @ GOUD Vs. STATE OF ORISSA AND ORS.
|
July 30, 2009 |
|
CHATURBHUJA MODI Vs. STATE OF ORISSA
|
September 15, 2009 |
|
Chaudhury & Partners, Aska Road, Berhampur, Ganjam Vs. State of Orissa
|
July 20, 2009 |
|
CHAUHAN SAMARATH Vs. STATE OF ORISSA
|
January 9, 2009 |
|
CHHATIA PALEI Vs. ADDL DISTRICT
|
March 6, 2009 |
|
CHINAR JAWAHARLAL PATRO Vs. STATE OF ORISSA
|
April 17, 2009 |
|
CHINMAYEE LENKA Vs. STATE OF ORISSA
|
December 4, 2009 |
|
CHINTAMANI INDUSTRIES Vs. COMMISSIONER OF SALES TAX, ORISSA
|
January 30, 2009 |
|
CHINTAMANI SAHU Vs. STATE OF ORISSA
|
October 27, 2009 |
|
CITI FINANCIALS CONSUMER FINANCE INDIA LTD. Vs. RABINDRA NAYAK
|
September 17, 2009 |
|
CO Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE AND OTHER
|
October 12, 2009 |
|
CO-OPERATIVE URBAN BANK LTD. Vs. RESIDING OFFICER, LABOUR COURT AND ORS.
|
October 12, 2009 |
|
COMMISSIONER KEDRIYA VIDYALAYA Vs. JAYA SANGRAM KESHARI GHADEI
|
March 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MISS LOPAMUDRA MISRA AND ANR.
|
February 3, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. UTKAL ALLOYS LTD.
|
March 19, 2009 |
|
CUTTACK DEVELOPMENT AUTHORITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 12, 2009 |
|
D DANDASI REDDY Vs. STATE OF ORISSA
|
July 1, 2009 |
|
D.K.Marine Products Vs. Central Bank of India
|
April 13, 2009 |
|
DALU ALIAS SAILENDRA PRADHAN Vs. STATE OF ORISSA
|
December 19, 2009 |
|
DAMU @ HEDU PENTIA Vs. STATE OF ORISSA
|
October 8, 2009 |
|
DANDAPANI NAHAK Vs. STATE
|
July 1, 2009 |
|
DASARA SOREN Vs. STATE OF ORISSA
|
April 10, 2009 |
|
DASARATHA DEHURY Vs. STATE OF ORISSA
|
July 1, 2009 |
|
DAYANIDHI LENKA Vs. STATE OF ORISSA
|
February 5, 2009 |
|
DEBASIS PANIGRAHI Vs. STATE OF ORISSA
|
July 29, 2009 |
|
Debendranath Barik Vs. Madhu Sudan Padhi
|
January 30, 2009 |
|
DEEPAK KUMAR DASH Vs. STATE OF ORISSA
|
November 12, 2009 |
|
DEEPAK RANJAN MOHANTY Vs. STATE ELECTION COMMISSION ORISSA
|
September 16, 2009 |
|
DEEPAK TRADING COMPANY Vs. STATE OF ORISSA
|
March 3, 2009 |
|
DHADI @ NITYANANDA SAHU AND ORS. Vs. STATE OF ORISSA
|
August 25, 2009 |
|
DHARAMU SAHU Vs. STATE OF ORISSA
|
October 13, 2009 |
|
DHARANIDHAR JENA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH SECRETARY TO GOVT. OF INDIA, MINISTRY OF COMMUNICATION, CENTRAL SECRETARIAT
|
March 23, 2009 |
|
DHIRENDRA KUMAR HOTA Vs. STATE OF ORISSA AND TWO ORS.
|
June 3, 2009 |
|
Dhruba Charan Mohapatra Vs. State of Orissa
|
March 27, 2009 |
|
DHRUBA CHARAN NAYAK AND 2 ORS. Vs. STATE OF ORISSA
|
September 1, 2009 |
|
DIBAKAR BHOI Vs. BHOIANATH ROUT AND ORS.
|
April 30, 2009 |
|
DIBAKAR MURMU AND ORS. Vs. STATE OF ORISSA
|
August 4, 2009 |
|
Dillip Kumar Rout Vs. Arun Kumar Sinha
|
September 10, 2009 |
|
DILLIP KUMAR SAHOO Vs. SURESH SAHU
|
August 29, 2009 |
|
DIVISION MANAGER, NEW INDIA ASSURANCE CO.LTD Vs. AKHAYA KUMAR KHUNTIATL
|
April 9, 2009 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. PREMAKALYANI DEI
|
January 6, 2009 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. ARATI MISHRA
|
July 10, 2009 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MALLIKA RANA
|
September 3, 2009 |
|
Dolagobinda Sahoo Vs. Purusottam Kandoi
|
October 14, 2009 |
|
DOLLY ROY Vs. RAJA ROY
|
April 22, 2009 |
|
DR BIBHU PRASAD SARANGI Vs. STATE OF ORISSA
|
November 17, 2009 |
|
DR IPSITA MISHRA Vs. STATE OF ORISSA
|
November 6, 2009 |
|
DR. SIBA PRASAD MISHRA Vs. STATE OF ORISSA AND ANR.
|
July 27, 2009 |
|
DR. SUNITA MOHANTY AND 3 ORS. Vs. STATE OF ORISSA AND ORS.
|
September 16, 2009 |
|
DUKHABANDHU SAHOO Vs. ANANT CHARAN NAIK AND STATE
|
August 17, 2009 |
|
DURGA CHARAN ROUTRAY Vs. STATE OF ORISSA
|
July 3, 2009 |
|
DURGA CHARAN ROUTRAY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 23, 2009 |
|
DURYODHAN LENKA Vs. CHAIRMAN OF BOARD OF DIRECTORS, KALINGA GRAMYA BANK
|
April 13, 2009 |
|
DURYODHAN MOHAPATRA Vs. KSHIRABDHI TANAYA NAYAK AND 5 ORS.
|
February 12, 2009 |
|
Duryodhan Sunamajhi Vs. State of Orissa
|
November 17, 2009 |
|
DUSASAN PANDA Vs. STATE OF ORISSA
|
August 17, 2009 |
|
DWARI NAIK Vs. STATE OF ORISSA
|
March 23, 2009 |
|
E S I CORPORATION Vs. BRAJAKISHORE PANIGRAHI
|
July 22, 2009 |
|
E SURYANARAYAN PATRO Vs. PRESIDENT TRIBAL DEVLOPMENT COOPERATIVE CORPORATION OF ORISSA LTD
|
November 25, 2009 |
|
ELIZABETH JEAN MARSH Vs. PRESIDING OFFICER LABOUR COURT
|
February 10, 2009 |
|
EMPLOYEES STATE INSURANCE CORPORATION ORISSA Vs. GUJARAT COOPERATIVE MILK MARKETING FEDRATION LTD
|
January 6, 2009 |
|
EXECUTIVE ENGINEER ELECTRICAL JAIPUR ROAD ELECTRICAL DIVISION JAIPUR ROAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUBANESWAR
|
April 9, 2009 |
|
Fakira Rana Vs. State of Orissa
|
November 17, 2009 |
|
FAKIRCHARAN SINGH Vs. STATE OF ORISSA
|
July 30, 2009 |
|
FOOTPATH KHYUDRA BYABASAI SANGHA Vs. STATE OF ORISSA
|
July 31, 2009 |
|
Gadadhar Dehury Vs. State of Orissa
|
February 2, 2009 |
|
GANDHA MOHARANA AND ANR. Vs. STATE OF ORISSA
|
August 26, 2009 |
|
GANDHARBA BEHERA Vs. STATE OF ORISSA
|
October 21, 2009 |
|
GANESWAR ROUT AND SARAT KUMAR NAYAK Vs. STATE OF ORISSA
|
November 4, 2009 |
|
GANGADHAR BARIK Vs. STATE OF ORISSA
|
July 20, 2009 |
|
GARJAN SAHU Vs. STATE OF ORISSA
|
October 6, 2009 |
|
GAS SECURITY SERVICES (INDIA) PVT. LTD. Vs. DIRECTOR GOVERNMENT OF INDIA MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES DEPARTMENT OF PUBLIC ENTERPRISES AND ORS.
|
July 14, 2009 |
|
GAUTAM PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
|
GAYADHAR BHOI AND ORS. Vs. STATE OF ORISSA
|
July 15, 2009 |
|
GAYADHAR DAS Vs. STATE OF ORISSA
|
July 16, 2009 |
|
GAYADHAR MOHANTY Vs. O A T CHAIRMAN BBSR
|
October 9, 2009 |
|
GAYASUDDIN KHAN Vs. MRS. KAHKASHAN KHAN AND ANR.
|
February 3, 2009 |
|
GAYASUDDIN KHAN @ GYASUDDIN KHAN Vs. STATE OF ORISSA
|
December 23, 2009 |
|
GEETANJALI CEMENT PRODUCTS Vs. SALES TAX OFFICER, ROURKELA II CIRCLE, ROURKELA
|
October 15, 2009 |
|
GEETARANI PANDA Vs. MANMATH PATRA
|
May 13, 2009 |
|
GEJA SAGAR Vs. STATE OF ORISSA
|
August 4, 2009 |
|
General Manager, South Eastern Railway Vs. Chintamani Acharya
|
August 19, 2009 |
|
GENERAL MANAGER, UNITED NEWS OF INDIA Vs. STATE OF ORISSA
|
October 12, 2009 |
|
GOBINDA CHANDRA PATTNAIK Vs. PRESIDING OFFICER DEBT RECOVERY
|
May 6, 2009 |
|
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA
|
April 22, 2009 |
|
Gokha Behera Vs. Principal Secretary, Law Department, Bhubaneswar
|
January 16, 2009 |
|
GOKULANANDA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
March 5, 2009 |
|
GOLAKHA BIHARI SUBUDHI Vs. PATITAPABAN BISOI
|
October 28, 2009 |
|
Golap Manjari Mallick Vs. State of Orissa
|
December 17, 2009 |
|
GOLI LAXMINARAYAN Vs. YELETI VEERBHADRA RAO
|
July 7, 2009 |
|
GOPABANDHU BISWAL Vs. UNION OF INDIA
|
October 9, 2009 |
|
Gopal Chandra Pradhan Vs. State of Orissa
|
December 23, 2009 |
|
GOPAL KRISHNA GOSALA Vs. STATE OF ORISSA
|
March 16, 2009 |
|
GOPI CHATTARALIAS HO Vs. STATE OF ORISSA
|
November 30, 2009 |
|
Gopinath Mohanti Vs. Manoj Kumar Sahu
|
July 28, 2009 |
|
GOPINATH PATI Vs. JAGANNATH PATI
|
June 26, 2009 |
|
GOREL VENKAT RATNAM @ G.V. RATNAM Vs. STATE OF ORISSA
|
August 31, 2009 |
|
GOURANGA BEHERA (SINCE DEAD) AND ORS. Vs. STATE OF ORISSA
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September 3, 2009 |
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GOURANGA CHARAN POI Vs. UNION OF INDIA
|
October 9, 2009 |
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GOURANGA GHANA AND MAHESWAR GHANA Vs. STATE OF ORISSA
|
August 31, 2009 |
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Governing Body of Evening College, Angul Vs. State of Orissa
|
November 24, 2009 |
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GULF OIL CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT SAMBALPUR
|
June 22, 2009 |
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GUPTA AMANATYA Vs. STATE OF ORISSA
|
July 30, 2009 |
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GUPTA CABLES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF SALES
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September 2, 2009 |
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GURU PRASAD MOHANTY Vs. STATE OF ORISSA
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April 30, 2009 |
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GURUA NAIK Vs. STATE OF ORISSA
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May 20, 2009 |
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GURUCHARAN SAHU Vs. CHAIRMAN
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December 16, 2009 |
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GYANARANJAN PATTNAYAK Vs. STATE OF ORISSA
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March 30, 2009 |
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H.M.Electrical Vs. The Presiding Officer, Labour Court, Bhubaneswar
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August 28, 2009 |
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HARASA GHADEI Vs. STATE OF ORISSA
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July 16, 2009 |
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HAREKRUSHNA MAHAKUD Vs. RADHANATH MAHAKUD
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January 12, 2009 |
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HARI SHANKAR MEHER Vs. STATE OF ORISS
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February 2, 2009 |
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HATA NAIK AND ANR. Vs. STATE OF ORISSA
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September 14, 2009 |
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HEMALATA SAHU Vs. SUGYANI SAHU
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November 5, 2009 |
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HEMANTA BAG Vs. STATE OF ORISSA
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July 30, 2009 |
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HEMLAL GOUD Vs. STATE OF ORISSA
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February 4, 2009 |
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HIMANSU BARIK Vs. STATE OF ORISSA
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August 7, 2009 |
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Himansu Kumar Kar Vs. Chief General Manager, State Bank of India
|
June 29, 2009 |
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Hiradhar @ Hira Kisan Vs. State of Orissa
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May 20, 2009 |
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HRUDANANDA DEHURY Vs. STATE OF ORISSA AND ORS.
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January 30, 2009 |
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HRUSIKESH JAGAT Vs. STATE OF ORISSA
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July 29, 2009 |
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I. CHINA RAO Vs. STATE OF ORISSA
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March 4, 2009 |
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IN RE: STATE Vs. STATE
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October 30, 2009 |
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Indian Farmers Fertilizer Co-operative Limited Vs. State of Orissa
|
September 10, 2009 |
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INDIAN OIL CORPORATION Vs. ORISSA SALES TAX TRIBUNAL, CTC
|
March 6, 2009 |
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ISS CONSTRUCTIONS Vs. NEERAJ CEMENT STRUCTURAL LTD
|
December 24, 2009 |
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ISWAR CHANDRA BEHERA Vs. STATE OF ORISSA
|
September 11, 2009 |
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Jadaba Dehury @ Dehery Vs. State of Orissa
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July 7, 2009 |
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JAGADANANDA PAL Vs. STATE OF ORISSA AND ORS.
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September 5, 2009 |
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JAGADISH PANIGRAHI Vs. CHIEF EXECUTIVE OFFICER, SOUTHERN ELECTRICITY SUPPLY CO. LTD.
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January 28, 2009 |
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JAGANNATH PLASTIPACK LTD. Vs. C.C.E., C & S.T., BHUBANESWAR-I
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November 20, 2009 |
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JAGANNATH RANA AND ORS. Vs. STATE OF ORISSA
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July 21, 2009 |
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JAGDISH KUMAR TRIPATHY Vs. STATE OF ORISSA
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February 19, 2009 |
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JAGDISH MIRDHA Vs. STATE OF ORISSA
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August 6, 2009 |
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Jajati Kesari Biswal Vs. State of Orissa
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August 5, 2009 |
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JAMBU SETHI Vs. STATE OF ORISSA
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March 2, 2009 |
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Janaki Ballav Lenka Vs. State of Orissa
|
January 5, 2009 |
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JANAKILATA DEI @ SAHU Vs. PREMALATA NAIK
|
June 22, 2009 |
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JANPATH KHURDA BYABASAI SANGHA Vs. STATE OF ORISSA
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September 11, 2009 |
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JAYA KRISHNA SABAT Vs. DISTRICT JUDGE
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February 5, 2009 |
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JAYA NALK AND ORS. Vs. STATE OF ORISSA
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September 14, 2009 |
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JAYA RANA Vs. STATE OF ORISSA
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July 15, 2009 |
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JAYADEV PANDA @ TRIPATHY Vs. STATE OF ORISSA
|
May 15, 2009 |
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JAYANTA KUMAR BAKSHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, EXCISE DEPARTMENT
|
July 16, 2009 |
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JAYANTA KUMAR KHAMARI Vs. RAILWAY BOARD, MINISTRY OF RAILWAYS, GOVT. OF INDIA, THROUGH THE SECRETARY
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September 17, 2009 |
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JHURI GOUDO Vs. STATE OF ORISSA
|
November 13, 2009 |
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JIBAN RANJAN RAY Vs. DISTRICT JUDGE
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January 27, 2009 |
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JITENDRA BEHERA Vs. REGISTRAR (ADMINISTRATION), ORISSA HIGH COURT AND 2 ORS.
|
January 5, 2009 |
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Jitendra Kumar Mishra Vs. State of Orissa
|
October 28, 2009 |
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Jitesh Kumar Nayak Vs. Orissa Public Service Commission
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May 21, 2009 |
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JITU @ SOURAV SANA Vs. STATE OF ORISSA AND ORS.
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September 5, 2009 |
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JNYANANDA PANDA Vs. STATE OF ORISSA
|
February 11, 2009 |
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JOGENDRA BARIK Vs. STATE OF ORISSA
|
July 21, 2009 |
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Jogeswar Bagh Vs. Registrar (Admn.) Orissa High Court
|
January 7, 2009 |
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JOGESWAR GIRI Vs. STATE OF ORISSA
|
July 23, 2009 |
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JUNIOR ENGINEER MANAGER NESCO LTD Vs. ZARINA BIBI
|
September 8, 2009 |
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JURA PURTY Vs. STATE OF ORISSA
|
May 11, 2009 |
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JYOTI RANJAN BEHERA Vs. DISTRICT AND SESSIONS JUDGE AND ANR.
|
March 4, 2009 |
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JYOTIPRAKASH ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 5, 2009 |
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JYOTIPRAKASH ROUT AND SIX ORS. Vs. STATE OF ORISSA AND ANR.
|
January 5, 2009 |
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K. NARAYAN RAO Vs. STATE OF ORISSA
|
February 26, 2009 |
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KABI DAS Vs. STATE OF ORISSA
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July 17, 2009 |
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Kabuli Mohanta Vs. State of Orissa
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March 5, 2009 |
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KALABATI JENA Vs. DHANESWAR JENA AND THREE ORS.
|
June 22, 2009 |
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Kalia @ Kalandi Chandra Pradhan Vs. State of Orissa
|
July 20, 2009 |
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KALIA @ SUSANTA KUMAR TAREI Vs. STATE OF ORISSA
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May 19, 2009 |
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KALINGA BROOMS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 12, 2009 |
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KALINGA DEVELOPMENT STUDIES Vs. STATE OF ORISSA AND TWO ORS.
|
March 5, 2009 |
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KALPANA DAS Vs. SARAT KUMAR
|
March 25, 2009 |
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KALYAN MAHANTY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL CUTTACK
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May 20, 2009 |
|
Kalyani Das Vs. State of Orissa
|
December 7, 2009 |
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KAMALAKANTA MOHAPATRA Vs. PRATAP CHANDRA MOHAPATRA
|
June 22, 2009 |
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KANA @ GOURANGA PRADHAN Vs. STATE OF ORISSA
|
January 12, 2009 |
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KANAKMANJARI INSTITUTE OF PHARMACEUTICAL SCIENCES REPRESENTED THROUGH SRI BARADA PRASAD BHOL. Vs. BIJU PATNAIK UNIVERSITY OF TECHNOLOGY (BPUT)
|
October 28, 2009 |
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Kanhu Charan Sethy Vs. State of Orissa
|
March 4, 2009 |
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KANHU CHARAN SETHY Vs. STATE OF ORISSA
|
March 24, 2009 |
|
Kapilaswar Das Vs. State of Orissa
|
January 30, 2009 |
|
Karunakar Samal Vs. Member-Secretary, State Pollution Control Board, Orissa
|
December 26, 2009 |
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KARUNAKAR SAMAL Vs. STATE OF ORISSA AND FOUR ORS.
|
January 5, 2009 |
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KASI @ KASINATH NAHAK AND ORS. Vs. STATE OF ORISSA
|
March 5, 2009 |
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KASINATH DAS Vs. D M NEW INDIA ASSURANCE CO LTD
|
October 6, 2009 |
|
KASTI DALAI Vs. STATE OF ORISSA
|
March 31, 2009 |
|
KEDAR GOURI RICE MILL Vs. STATE OF ORISSA
|
May 19, 2009 |
|
KESHAB CHANDRA DAS Vs. UNION OF INDIA
|
August 5, 2009 |
|
KHAGA @ KHAGESWAR NAIK AND 2 ORS. Vs. STATE OF ORISSA
|
September 1, 2009 |
|
KHETRA DEHURY @ SABAR Vs. STATE OF ORISSA
|
March 24, 2009 |
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KHETRAMANI JENA Vs. STATE OF ORISSA
|
December 10, 2009 |
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KHETRAMOHAN PANDA Vs. STATE OF ORISSA
|
October 15, 2009 |
|
KHETRAMOHAN PATAYAT Vs. STATE OF ORISSA
|
November 3, 2009 |
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KHILLUDU NILAKANTHA @ KHILLO Vs. STATE OF ORISSA
|
January 9, 2009 |
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KHIRODINI MOHAPATRA Vs. STATE OF ORISSA
|
April 16, 2009 |
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KILLAMSETTY VASUDEVA RAO AND SONS Vs. IPPILLI SANYASAYYA SONS
|
February 5, 2009 |
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KINKAR PRASAD MANDAL Vs. STATE OF ORISSA
|
April 20, 2009 |
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KIRAN STONE CRUSHER Vs. STATE OF ORISSA
|
August 31, 2009 |
|
Kirtan Mallick Vs. Karunakar Das
|
January 19, 2009 |
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KISHANLAL PANCH Vs. STATE OF ORISSA
|
October 6, 2009 |
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KISHORI MINZ Vs. HIGH COURT OF ORISSA AND TWO ORS.
|
February 13, 2009 |
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KRISHNA SINGH Vs. BRANCH MANAGER, SBI
|
March 6, 2009 |
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KRUSHNA CHANDRA DAS Vs. STATE OF ORISSA
|
March 20, 2009 |
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KSHETRABASI BEHERA Vs. STATE OF ORISSA
|
July 29, 2009 |
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KUMARI BEHERA Vs. STATE OF ORISSA
|
October 14, 2009 |
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KUMARI SUMATI SUNDARA Vs. SPECIAL LAND ACQUISITION OFFICER-CUM-COLLECTOR
|
June 26, 2009 |
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KUNA @ GANESWAR MAJHI Vs. STATE OF ORISSA
|
October 23, 2009 |
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KUNAR CHARAN MARANDI Vs. COMMNR CUM SECY GOVT
|
May 1, 2009 |
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KUNI LATA SAHOO Vs. SENIOR DICISIONAL MANAGER LIC OF INDIA
|
August 6, 2009 |
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L P ELECTRONICS O PVT LTD Vs. TIRUPATI ELECTRO MARKETING PVT LTD
|
December 23, 2009 |
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L. NARAYANA MURTY Vs. M. VENKATA RAMANA RAO
|
May 14, 2009 |
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L.A. COLLECTOR Vs. SHRI SATISH KUMAR JATANIA
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May 12, 2009 |
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LAKHINATH KHILLA Vs. STATE OF ORISSA
|
October 15, 2009 |
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LAKSHMIDHAR MAHALIK Vs. STATE OF ORISSA AND ORS.
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July 29, 2009 |
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LAKSHYA INDIA Vs. STATE OF ORISSA AND ORS.
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October 22, 2009 |
|
Lalit Mohan Patnaik Vs. Sub-Divisional Officer, Angul
|
June 26, 2009 |
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LAND ACQUISITION OFFICER Vs. GAJENDRA PADHI
|
December 9, 2009 |
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LAND ACQUISITION OFFICER Vs. PREMASILA DEI
|
December 17, 2009 |
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LARSEN AND TOUBRO LTD. Vs. STATE BANK OF INDIA
|
January 19, 2009 |
|
LAXMAN KUMBAR Vs. STATE OF ORISSA
|
March 20, 2009 |
|
Laxman Nath Vs. Bhagaban Nath
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March 4, 2009 |
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LAXMI NARAYAN DAS AND ORS. Vs. STATE OF ORISSA AND ANR.
|
October 30, 2009 |
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LAXMIDHAR NAIK Vs. SRIDHAR NAIK
|
January 19, 2009 |
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LAXMIDHAR SETH Vs. STATE OF ORISSA
|
October 28, 2009 |
|
LAXMIPRIYA MISHRA Vs. STATE OF ORISSA AND ORS.
|
April 9, 2009 |
|
LILASONS BREWERIES LTD Vs. SUJATA MANJARI
|
March 27, 2009 |
|
LILI BEHERA @ MANI GHOSH Vs. PREMALATA MALLICK
|
March 23, 2009 |
|
LIMALA KAMUDU Vs. STATE OF ORISSA
|
April 22, 2009 |
|
LINGARAJ OIL INDUSTRIAL PVT LTD Vs. STATE BANK OF INDIA
|
February 17, 2009 |
|
LOKANATH MAHAPATRA Vs. REGISTRAR REPRESENTING BERHAMPUR UNIVERSITY
|
February 2, 2009 |
|
Lokanath Mohanty Vs. High Court of Orissa
|
January 22, 2009 |
|
Lokesh Patro Vs. Commissioner of Endowments, Orissa
|
April 8, 2009 |
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LOPAMUDRA MISRA Vs. ASST COMMISSIONER OF INCOME TAX
|
February 13, 2009 |
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LUIS PACKAGING PVT.LTD. Vs. STATE OF ORISSA
|
August 28, 2009 |
|
M.M. ENTERPRISERS Vs. SACHIKANT ROUTRAY
|
March 27, 2009 |
|
Madhi Nanda Vs. State of Orissa
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March 3, 2009 |
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MADHU SUDAN SAHU Vs. STATE OF ORISSA
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November 24, 2009 |
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MADHUSUDAN BEHERA Vs. DISTRICT JUDGE
|
March 16, 2009 |
|
MADHUSUDAN DIKSHIT Vs. UCO BANK
|
May 21, 2009 |
|
MAHANADI CASTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 1, 2009 |
|
MAHAVIR AUTO DIAGNOSTIC PVT LTD Vs. MANOJ AIYER
|
December 19, 2009 |
|
MAHENDRA KISSAN AND ANR. Vs. STATE OF ORISSA
|
February 19, 2009 |
|
MAHESH KUMAR KEDIA Vs. STATE OF ORISSA
|
December 19, 2009 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. SWARNALATA SAHOO
|
August 17, 2009 |
|
MAKARADHWAJ BEHERA Vs. SATYANATH MAHANTA
|
November 17, 2009 |
|
MAMATA MOHANTY Vs. STATE OF ORISSA AND ORS.
|
March 24, 2009 |
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MANAGEMENT OF CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs. GOVERNMENT OF ORISSA
|
January 21, 2009 |
|
MANAGEMENT OF E.H.T. (C) DIVISION Vs. STATE OF ORISSA
|
July 8, 2009 |
|
MANAGEMENT OF LIVE STOCK BREEDING AND DIARY FARM Vs. PRAHALLAD BARIK
|
March 31, 2009 |
|
MANAGING DIRECTOR, CENTRAL WARE HOUSING CORPORATION Vs. PARAMANANDA SAHU
|
September 16, 2009 |
|
MANAS CHANDRA MAHANTA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 10, 2009 |
|
MANAS KUMAR SAHOO Vs. STATE OF ORISSA
|
April 2, 2009 |
|
Manas Ranjan Das Vs. State of Orissa
|
March 25, 2009 |
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MANDINGI MAJHI Vs. STATE OF ORISSA
|
November 4, 2009 |
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MANGALA CHARAN SAMAL Vs. SARAT CHARAN SASMAL
|
February 18, 2009 |
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MANGLAM TIMBER PRODUCTS LTD Vs. SAILESH KUMAR GANTAYAT
|
February 11, 2009 |
|
Mani Vyapar Private Ltd. Vs. Sanwaria Steel Private Limited
|
September 3, 2009 |
|
Manjulata Jena Vs. Parbati Lenka
|
December 19, 2009 |
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MANJUSHRI PANIGRAHI Vs. STATE OF ORISSA
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May 21, 2009 |
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MANOJ KUMAR AGARWAL Vs. STATE OF ORISSA
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December 19, 2009 |
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Manoj Kumar Pattnaik Vs. State of Orissa
|
August 27, 2009 |
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MANORANJAN GOUDA Vs. STATE OF ORISSA
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August 31, 2009 |
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MANORANJAN PANDA Vs. SAILENDRA NARAYAN PRAHARAJ
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December 11, 2009 |
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MANORANJAN PARIDA Vs. DEBTS RECOVERY TRIBUNAL
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March 5, 2009 |
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MANORANJAN ROUT Vs. STATE OF ORISSA
|
October 30, 2009 |
|
MANSOOR SAHA AND ORS. Vs. RAMESH CHANDRA GIRI @ RAMESH GIRI AND ORS.
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November 6, 2009 |
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MANUA GOUDA Vs. STATE OF ORISSA
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November 10, 2009 |
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MARGARET PALAI Vs. SAVITRI PALAI
|
August 21, 2009 |
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MASI SANTA Vs. STATE OF ORISSA
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October 20, 2009 |
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MATAKA @ PRADHAN MAJHI Vs. STATE OF ORISSA
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October 23, 2009 |
|
MD NOORULLAH SHAREEF Vs. SR POST MASTER GENERAL POST
|
October 29, 2009 |
|
MD. RAMJAN, SANTOSH YADAV AND MD. BABUJAN @ IMRAN KHAN Vs. STATE OF ORISSA
|
August 4, 2009 |
|
Md.Noorullah Shareef Vs. Senior Post Master, General Post Office (GPO), Buxibazar, Cuttack-1
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October 29, 2009 |
|
Meena Sahoo Vs. Banita Samal
|
December 16, 2009 |
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MESHWAR PADHI Vs. STATE OF ORISSA
|
March 27, 2009 |
|
METAL ENGINEERING AND TREATMENT COMPANT LTD Vs. COMMISSIONER FOR WORKMEN'S COMPENSATION CUM-DEPUTY
|
August 11, 2009 |
|
METRO BUILDERS PVT. LTD. Vs. INDIAN OIL CORPORATION LTD.
|
March 4, 2009 |
|
MILOO MISHRA ALIAS MOHAPATRA Vs. APUN KUMAR MOHAPATRA
|
March 26, 2009 |
|
MIRZA ASAF ALII BAIG AND ANR. AND Vs. STATE OF ORISSA
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November 4, 2009 |
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MIRZA ASAF ALLI BAIG AND ANR. Vs. STATE OF ORISSA
|
September 4, 2009 |
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MISS GAYATRI PANDA Vs. MAHESWAR MOHANTY
|
August 11, 2009 |
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MISS KABITA JENA Vs. STATE ELECTION COMMISSIONER
|
September 16, 2009 |
|
MOHAMMED AFSAR AND ORS. Vs. STATE OF ORISSA AND ORS.
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July 10, 2009 |
|
Mohammed Nasir Vs. Jadab Kumar Sahu
|
January 29, 2009 |
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MRUTUNJAYA CHAND Vs. ASISH KUMAR PRATIHARI
|
May 18, 2009 |
|
MRUTYUNJAYA DAS Vs. STATE OF ORISSA
|
August 6, 2009 |
|
MSP SPONGE IRON LTD. Vs. STATE OF ORISSA
|
December 11, 2009 |
|
MUKUNDA DHAL @ MUKUNDAGARAG DHAL Vs. SRI BHAGABAT GOSWAIN
|
June 22, 2009 |
|
MURALI BHARIMAL AND FOUR ORS. Vs. STATE OF ORISSA
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February 27, 2009 |
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MURALI RANA Vs. JASODA RANA
|
January 21, 2009 |
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MURALIDHAR MAJHI Vs. BRAJENDRA KUMAR SAHU
|
February 17, 2009 |
|
MURALIDHAR NAYAK Vs. STATE OF ORISSA
|
September 5, 2009 |
|
N T P C LTD Vs. STATE OF ORISSA
|
March 27, 2009 |
|
N.V. KRISHNAN KUTTY Vs. UNION OF INDIA
|
April 10, 2009 |
|
Naba Kishore Mishra Vs. Collector, Dhenkanal
|
May 5, 2009 |
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NABA KRUSHNA JENA, S/O. LATE HAREKRUSHNA JENA Vs. MEMBER, BOARD OF REVENUE
|
March 2, 2009 |
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NABADURGA CONSTRUCTION PVT. LTD. Vs. STATE OF ORISSA AND ORS.
|
April 30, 2009 |
|
NABIN SAHU AND ORS. Vs. STATE OF ORISSA
|
September 17, 2009 |
|
NAJU MALLIK Vs. STATE OF ORISSA
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April 27, 2009 |
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NAKULA HATI AND ANR. Vs. STATE OF ORISSA
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July 20, 2009 |
|
Nalinikanta Mohanty Vs. State of Orissa
|
August 12, 2009 |
|
Namita Subudhi Vs. Union of India
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April 20, 2009 |
|
NANALAL ARJUN Vs. STATE OF ORISSA
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June 26, 2009 |
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NANDAN NAHAK Vs. STATE OF ORISSA
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October 14, 2009 |
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NARAYAN CHANDRA PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 5, 2009 |
|
NARAYAN GRANITES Vs. STATE OF ORISSA
|
September 7, 2009 |
|
NARAYAN PATNAIK Vs. STATE OF ORISSA
|
March 4, 2009 |
|
NARENDRA KUMAR GOCHHAYAT AND ORS. Vs. PRATIMA LENKA
|
December 16, 2009 |
|
NARENDRA NATH BISWAL Vs. STATE OF ORISSA
|
August 31, 2009 |
|
NAROTTAM KUMAR JHA Vs. UNION OF INDIA
|
January 14, 2009 |
|
NARSINGHA MISHRA Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
|
March 16, 2009 |
|
NATIONAL ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF SALES TAX, ORISSA
|
April 16, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. KALYANI NAYAK
|
November 13, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. R.S. PRINTERS
|
October 30, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA MITRA
|
October 15, 2009 |
|
NATWARLAL PODDAR AND 2 ORS. Vs. STATE OF ORISSA
|
January 30, 2009 |
|
NAYS @ NABINA RANA Vs. STATE OF ORISSA
|
February 13, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMINIBALA MOHANTY
|
January 24, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA PATRA
|
August 21, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANTARYAMI PUROHIT
|
March 4, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MURALIDHAR SWAIN
|
February 4, 2009 |
|
NIBAS PRUSTY Vs. STATE OF ORISSA
|
March 3, 2009 |
|
NIKHIL KUMAR DASH Vs. STATE OF ORISSA
|
October 28, 2009 |
|
NILA DEI Vs. UNION OF INDIA
|
March 3, 2009 |
|
NILACHAL DAS Vs. STATE OF ORISSA
|
December 15, 2009 |
|
NILAMANI MOHANTY Vs. STATE OF ORISSA
|
October 6, 2009 |
|
NIRANJAN DAS Vs. STATE OF ORISSA
|
April 30, 2009 |
|
NIRANJAN KONHAR AND Vs. STATE OF ORISSA
|
December 10, 2009 |
|
Niranjan Mekap Vs. State of Orissa
|
October 15, 2009 |
|
NIRANJAN ROUT Vs. STATE OF ORISSA
|
September 2, 2009 |
|
Niranjan Swain Vs. State of Orissa
|
July 21, 2009 |
|
NIRMAN PROMOTERS AND BUILDERS (INDIA) PVT. LTD. Vs. MANAGING DIRECTOR, INDIA TOURISM DEVELOPMENT CORPORATION AND ORS.
|
September 17, 2009 |
|
NIRVIK PRINTERS PRIVATE LIMITED Vs. ORISSA PRIMARY EDUCATION PROGRAMME AUTHORITY
|
April 30, 2009 |
|
NITYANANDA SAHU Vs. STATE OF ORISSA
|
April 13, 2009 |
|
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
|
December 9, 2009 |
|
NURBANU BIBI Vs. STATE OF ORISSA
|
January 8, 2009 |
|
OFDC, LTD Vs. BHABABNI SANKAR DAS
|
June 25, 2009 |
|
OM OIL AND FLOUR MILLS LTD. Vs. STATE OF ORISSA AND ANR.
|
September 1, 2009 |
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OM PRAKASH AGRAWAL AND ORS. Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
|
March 19, 2009 |
|
OMFED BAZAR SANGHA Vs. STATE OF ORISSA
|
January 8, 2009 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DULAL MANDAL
|
October 21, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MINKA MUNDA
|
November 16, 2009 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. GOURANGA CHARAN BEHERA
|
November 11, 2009 |
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Orissa Alloys Ltd., Jajpur Vs. Secretary, Department of Industries
|
March 24, 2009 |
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ORISSA BRIDGE AND CONSTRUCTION CORPORATION LTD. Vs. SURENDRA CHANDRA DAS
|
March 25, 2009 |
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ORISSA FOREST DEVLOPMENT CORPORATION LTD Vs. BHABABNI SANKAR DAS
|
June 5, 2009 |
|
Orissa Private Law College Teachers,Kumud Bandhu Jadav Vs. State of Orissa
|
February 19, 2009 |
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ORISSA RURAL HOUSING AND DEVELOPMENT CORPORATION LTD Vs. RAJ KISHORE JOSHI
|
December 4, 2009 |
|
ORISSA SMALL INDUSTRIES CORPORATION LTD. Vs. STATE OF ORISSA
|
February 11, 2009 |
|
ORISSA STATE BEVERAGES Vs. UNION OF INDIA
|
May 1, 2009 |
|
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. BRUNDABAN SAHU
|
November 25, 2009 |
|
Orissa State Road Transport Corporation Vs. Ashok Kumar Mohapatra
|
July 27, 2009 |
|
P. DANDASI REDDY Vs. STATE OF ORISSA
|
July 1, 2009 |
|
P.Satyanarayan Patro Vs. Orissa Power Transmission Corporation Ltd.
|
March 26, 2009 |
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PABITRA MOHAN PRADHAN Vs. STATE OF ORISSA
|
September 14, 2009 |
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PADIA @ PRADEEP KUMAR SAMAL Vs. STATE OF ORISSA
|
October 15, 2009 |
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PADMA CHARANA BEHERA Vs. STATE OF ORISSA
|
February 3, 2009 |
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PANCHANAN PUROHIT Vs. MD NUROL ABSER SUPPLY
|
January 21, 2009 |
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PANKAJ CHARAN DHAL Vs. STATE OF ORISSA
|
June 29, 2009 |
|
PANUA ALIAS PRAVAT KUMAR CHAND Vs. STATE OF ORISSA
|
February 25, 2009 |
|
PARADEEP PHOSPHATES LTD Vs. PARADEEP PORT TRUST
|
March 17, 2009 |
|
Paradeep Phosphates Ltd. Vs. State of Orissa
|
July 21, 2009 |
|
PARADEEP PHOSPHATES LTD. Vs. STATE OF ORISSA
|
March 27, 2009 |
|
PARIA @ PARIKHITA BEHERA AND 2 ORS. Vs. STATE OF ORISSA
|
July 20, 2009 |
|
Parsuram Agarwala Vs. State of Orissa
|
September 8, 2009 |
|
PARTI LAKRA Vs. STATE OF ORISSA
|
January 5, 2009 |
|
PAWAN KUMAR DHANUKA Vs. STATE OF ORRISSA
|
April 22, 2009 |
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PHILIP KIRO AND JOHN KUJUR Vs. STATE OF ORISSA AND ORS.
|
October 12, 2009 |
|
PRABHASINI NAYAK Vs. STATE OF ORISSA
|
January 14, 2009 |
|
PRABHAT KUMAR BISWAL Vs. ELECTION OFFICER, DUNGRIPALLI REGULATED
|
November 23, 2009 |
|
PRABHU CHARAN DAS Vs. BISHNU CHARAN DAS
|
May 18, 2009 |
|
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
August 27, 2009 |
|
PRADEEP SATAPATHY Vs. STATE OF ORISSA
|
April 30, 2009 |
|
Pradip Kumar Bai Vs. District Judge, Jeypore
|
July 29, 2009 |
|
PRADIPTA KUMAR SAHANI Vs. STATE OF ORISSA
|
October 22, 2009 |
|
PRAFULLA BEHERA Vs. COMMISSIONER-CUM-SECRETARY, SCHOOL AND MASS EDUCATION DEPARTMENT
|
March 27, 2009 |
|
PRAFULLA CHANDER PATI Vs. VICE-CHAIRMAN, CENTRAL ADMINISTRATIVE TRIBUNAL AND 5 ORS.
|
February 18, 2009 |
|
Prafulla Chandra Das Vs. Anem Bhengra @ Munda
|
October 28, 2009 |
|
Prafulla Kumar Behera Vs. State of Orissa
|
March 30, 2009 |
|
PRAFULLA KUMAR MISHRA Vs. STATE OF ORISSA
|
November 24, 2009 |
|
PRAFULLA KUMAR MOHANTY Vs. NATIONAL INSURANCE CO. LTD.
|
January 19, 2009 |
|
PRAFULLA KUMAR MOHANTY Vs. AKSHYA KUMAR BISWAL
|
April 30, 2009 |
|
PRAFULLA KUMAR ROUT Vs. SUGUNA PAULTY FIRM LTD
|
June 29, 2009 |
|
Prafulla Kumar Sahoo Vs. State of Orissa
|
March 4, 2009 |
|
PRAFULLA PADHAN Vs. STATE OF ORISSA
|
March 17, 2009 |
|
PRAFULLA PUJARI Vs. STATE OF ORISSA
|
September 15, 2009 |
|
Prahallad Agarwalla Vs. Bijay Shankar Chandgotia
|
August 17, 2009 |
|
PRAHALLAD PADHI Vs. SECRETARY, DEPARTMENT OF WATER RESOURCE
|
March 31, 2009 |
|
PRAMOD BEHERA Vs. COMMISSIONER OF ENDOWMENTS
|
April 22, 2009 |
|
Pramod Kumar Mohanty Vs. State of Orissa
|
October 15, 2009 |
|
PRAMOD KUMAR PRADHAN Vs. PRESIDING OFFICER, LABOUR COURT
|
January 15, 2009 |
|
PRANABA KUMAR PANDA Vs. STATE OF ORISSA
|
June 30, 2009 |
|
PRASANNA KUMAR PANI Vs. STATE OF ORISSA
|
July 17, 2009 |
|
PRASANNA KUMAR SINGH Vs. PURANDAR ROUT AND ORS.
|
April 16, 2009 |
|
PRASANT PRADHAN Vs. STATE OF ORISSA
|
March 30, 2009 |
|
PRASANTA KUMAR MAHAPATRA Vs. INDIAN RARE EARTHS LTD.
|
December 8, 2009 |
|
PRASANTA KUMAR SAMAL AND ORS. Vs. MAROJ KUMAR PRADHAN AND ORS.
|
May 8, 2009 |
|
PRATAP CHANDRA SAHU Vs. STATE OF ORISSA
|
August 17, 2009 |
|
PRATAP KISHORE DASH Vs. HIGH COURT OF ORISSA REP. BY ITS REGISTRAR (ADMN.)
|
August 19, 2009 |
|
PRATAP PATNAIK Vs. COMMISSIONER, CONSOLIDATION AND SETTLEMENT
|
July 24, 2009 |
|
PRATIVA KAR Vs. ANANDA CHANDRA DAS
|
December 11, 2009 |
|
PRAVAKAR BAITHA Vs. STATE OF ORISSA
|
November 6, 2009 |
|
PRAVAKAR DAS Vs. STATE OF ORISSA
|
March 5, 2009 |
|
Pravakar Samanta Vs. Narendra Padhi
|
April 7, 2009 |
|
PRAVANJAN PATRA Vs. REPUBLIC OF INDIA
|
December 24, 2009 |
|
PRAVAT KUMAR DAS Vs. SECRETARY, BARGARH CO-OPERATIVE SUGAR MILLS LIMITED AND ORS.
|
February 16, 2009 |
|
PRAWIN KUMAR Vs. STATE OF ORISSA
|
February 18, 2009 |
|
Premalata Singh Vs. State of Orissa
|
July 7, 2009 |
|
PREMLAL PANDA Vs. UNION OF INDIA
|
February 11, 2009 |
|
PREMNATH KHANNA ALIAS PRAMNATH KHANNA Vs. STATE OF ORISSA
|
January 6, 2009 |
|
PRESIDENCY EXPORTS AND INDUSTRIES LTD Vs. E SHIPPING PVT LTD
|
December 22, 2009 |
|
PRINCIPAL SECY TO GOVT OF ORISSA Vs. MANAGING COMMITTEE OF SRI JATINDRANATH HIGH SCHOOL
|
October 27, 2009 |
|
PROGRESSIVE ALUMINIUM INDUSTRIES Vs. STATE OF ORISSA
|
March 18, 2009 |
|
PUBLIC INFORMATION OFFICER Vs. ORISSA INFORMATION COMMISSION
|
July 22, 2009 |
|
PULIN BIHARI MOHANTY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA FOREST DEVELOP. CORP. LTD.
|
November 19, 2009 |
|
PURAN PRADHAN Vs. STATE OF ORISSA
|
March 18, 2009 |
|
PURANDORA KHINANG Vs. STATE OF ORISSA
|
November 17, 2009 |
|
PURANMAL Vs. GEETARANI
|
December 16, 2009 |
|
PURNA CHANDRA BEHERA Vs. UNION OF INDIA
|
March 2, 2009 |
|
Purna Chandra Biswal Vs. Kanhu @ Sudhansu Sekhar Mohapatra
|
October 28, 2009 |
|
PURNA CHANDRA NAYAK Vs. NISAKAR NAYAK
|
December 15, 2009 |
|
PURNA CHANDRA PANDA (DEAD) THROUGH HIS LEGAL HEIRS Vs. CHAITANYA MAHAPRABHU BIJE NIZGAON
|
June 22, 2009 |
|
PURNA CHANDRA SAHU AND LOCHAN SAHU Vs. STATE OF ORISSA
|
September 1, 2009 |
|
PURNA CHANDRA SENAPATY Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
July 3, 2009 |
|
PURNIMA PARIDA Vs. SUBASH CHANDRA DHAL AND THREE ORS.
|
January 12, 2009 |
|
PUSPALATA PARIDA Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
|
November 10, 2009 |
|
R. SATYAMOORTY AND ORS. Vs. STATE OF ORISSA AND ANR.
|
October 13, 2009 |
|
R.B. AGARWAL Vs. STATE OF ORISSA
|
March 20, 2009 |
|
RABI @ RABLNDRA CHANDRA PRADHAN Vs. STATE OF ORISSA
|
September 15, 2009 |
|
RABINDRA BHOI Vs. CHIEF EXECUTIVE OFFICER, CENTRAL ELECTRICITY SUPPLY UTILITY
|
October 21, 2009 |
|
RABINDRA NATH DAS Vs. STATE OF ORISSA
|
December 10, 2009 |
|
RABINDRA PRASAD ACHARYA Vs. PRESIDING OFFICER
|
February 17, 2009 |
|
RABINDRANATH EDUCATIONAL TRUST RAYAGADA Vs. UNION OF INDIA
|
February 13, 2009 |
|
RABINDRANATH SATPATHY Vs. SINA SETHY
|
August 17, 2009 |
|
RADHASHYAM PANIGRAHI Vs. REGISTRAR (ADMN.), ORISSA HIGH COURT
|
January 22, 2009 |
|
RAGHUNATH MAHAKUD Vs. PRESIDING OFFICER, LABOUR COURT
|
July 3, 2009 |
|
Raghunath Mohanty Vs. Juti Dei
|
April 10, 2009 |
|
RAJ KISHORE BEHERA Vs. DISTRICT JUDGE AND ANR.
|
January 5, 2009 |
|
RAJ KISHORE SAHU Vs. STATE OF ORI
|
December 10, 2009 |
|
RAJA ROY AND Vs. DOLLY ROY
|
April 22, 2009 |
|
RAJARISHI EXPORTS LTD. Vs. SALES TAX OFFICER, CUTTACK III
|
April 22, 2009 |
|
RAJESH MOHANTY Vs. UNION OF INDIA
|
December 14, 2009 |
|
RAJESWARI MISHRA Vs. SIDHARTHA PANDIT
|
November 5, 2009 |
|
RAJIBA NAIK Vs. STATE OF ORISSA
|
August 4, 2009 |
|
Rajkumar Biswal Vs. Santilata Biswal
|
August 21, 2009 |
|
RAKESH KUMAR SINGH Vs. STATE OF ORISSA
|
December 7, 2009 |
|
RAM CHANDRA BARAL AND ORS. Vs. STATE OF ORISSA
|
May 21, 2009 |
|
RAM CHANDRA SAHOO Vs. STATE OF ORISSA
|
January 22, 2009 |
|
RAM KISHAN KETAN Vs. UPADHYANATH PRADHAN
|
August 21, 2009 |
|
RAM KUMAR JAIN Vs. RAMAKANTA GOUD
|
October 20, 2009 |
|
RAM LAL OIL MILL Vs. STATE OF ORISSA
|
February 5, 2009 |
|
RAM NARAYAN MOHANTY Vs. SWAMI VIVEKANANDA NATIONAL INSTITUTE OF REHABILITATION TRANING AND RESEARCH
|
October 15, 2009 |
|
RAM PRIT SINGH Vs. UNION OF INDIA
|
October 28, 2009 |
|
RAMA BAHADUR PANDEY (SINCE DEAD AFTER HIM SMT. KEWAL PANDEY AND ORS.) Vs. STATE OF ORISSA
|
April 7, 2009 |
|
RAMA CHANDRA DAS ALIAS BABU BHOI Vs. STATE OF ORISSA
|
January 29, 2009 |
|
RAMA CHANDRA GHANTA Vs. STATE OF ORISSA
|
June 17, 2009 |
|
RAMA RANJAN MOHANTY Vs. BIJAYA KUMAR PADHIHARI AND ANR.
|
March 4, 2009 |
|
Ramakanta Behera @ Sahu Vs. State of Orissa
|
January 12, 2009 |
|
RAMAKANTA MISHRA Vs. UNITED COMMERCIAL BANK
|
April 10, 2009 |
|
RAMAKANTA SAHOO @ RAMA @ DILLIP Vs. STATE OF ORISSA
|
April 8, 2009 |
|
RAMESH CHANDRA ACHARYA Vs. STATE OF ORISSA
|
January 5, 2009 |
|
RAMESH CHANDRA MOHARANA Vs. ORISSA MINING CORPORATION LTD., REPRESENTED THROUGH ITS MANAGING DIRECTOR AND ORS.
|
March 20, 2009 |
|
RAMESH CHANDRA NATH Vs. UNION OF INDIA
|
May 1, 2009 |
|
RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
|
March 27, 2009 |
|
RAMESH CHANDRA SAHU Vs. GAGAN BIHARI NAYAK AND ANR.
|
October 9, 2009 |
|
RAMESH KUMAR AGARWALA Vs. STATE OF ORISSA AND ANR.
|
November 20, 2009 |
|
RAMESH NAIK Vs. STATE OF ORISSA
|
October 8, 2009 |
|
RAMSN CHANDRA SAHU Vs. STATE OF ORISSA
|
January 19, 2009 |
|
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA, LTD. AND ORS.
|
November 5, 2009 |
|
RANJAN ACHARYA ALIAS RANJAN KUMAR ACHARYA Vs. ARJUN ROUT
|
October 21, 2009 |
|
Ranjan Kumar Mishra Vs. Headmaster, M.P.C.High School
|
July 29, 2009 |
|
RANJAN KUMARI SINGH Vs. SNATOSH KUMAR SINGH
|
November 5, 2009 |
|
RANJIT KUMAR NAYAK Vs. STATE OF ORISSA
|
January 30, 2009 |
|
RATHA SAUNTA Vs. STATE OF ORISSA
|
November 27, 2009 |
|
REBATI NATH Vs. DIVISIONAL MANAGER
|
July 22, 2009 |
|
RENUBALA MOHANTY Vs. STATE OF ORISSA
|
August 21, 2009 |
|
RITHWIK PROJECTS LTD. Vs. ORISSA MINING CORPORATION LTD.
|
December 24, 2009 |
|
ROHITA DEHURY Vs. STATE OF ORISSA
|
April 6, 2009 |
|
ROURKELA SHRAMIK SANGHA UNION Vs. STEEL AUTHORITY OF INDIA
|
December 11, 2009 |
|
Rukmini Prava Mohanty Vs. State of Orissa
|
December 10, 2009 |
|
RUNU @ GIRISH BUDEK AND ORS. Vs. STATE OF ORISSA
|
September 8, 2009 |
|
RUNU ALIAS GIRISH BUDEK Vs. STATE OF ORISSA
|
August 26, 2009 |
|
Rupa Santa Vs. State of Orissa
|
October 27, 2009 |
|
RUPASHREE CHOWDHURY Vs. STATE OF ORISSA
|
December 8, 2009 |
|
S SIMANCHAL PATRO Vs. STATE OF ORISSA
|
November 13, 2009 |
|
SABITA MISHRA @ CHABBI AND ORS. Vs. STATE OF ORISSA
|
July 7, 2009 |
|
SABITA SAMAL Vs. BIJOYA KRUSHNA NAYAK
|
September 11, 2009 |
|
Sabitri Devi Vs. Srikrushna Academy
|
April 8, 2009 |
|
SACHIDANANDA DAS Vs. STATE OF ORISSA AND ORS.
|
December 3, 2009 |
|
Sadan Bhalu Vs. State of Orissa
|
October 15, 2009 |
|
SADANANDA MEHER Vs. CHANDRAMANI DEI AND ANR.
|
April 24, 2009 |
|
SADHU CHARAN PRADHAN Vs. STATE ADMINISTRATIVE TRIBUNAL
|
December 23, 2009 |
|
SAGRIKA DEBATA Vs. SATYANARAYAN DEBATA
|
December 22, 2009 |
|
Sahaji Ch.Rout Vs. Chairman, PPT
|
July 27, 2009 |
|
SALKHAN MURMU Vs. UNION OF INDIA
|
March 17, 2009 |
|
SAMA @ Vs. STATE OF ORISSA AND ORS.
|
September 1, 2009 |
|
Sama @ Saman Tudu Vs. State of Orissa
|
January 6, 2009 |
|
SAMAL BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
|
August 6, 2009 |
|
SAMAR KUMAR SWAIN Vs. SUBODHA KUMAR NAYAK
|
October 14, 2009 |
|
SAMAT BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
|
August 6, 2009 |
|
SANA ALIAS SANATAN ALIAS DHANESWAR SAML Vs. STATE OF ORISSA
|
August 6, 2009 |
|
SANATAN MALLIK AND ORS. Vs. STATE OF ORISSA AND ANR.
|
August 17, 2009 |
|
SANDHYARANI SAHOO Vs. DISTRICT JUDGE
|
January 13, 2009 |
|
SANDIP ROUTRAY Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
|
July 29, 2009 |
|
Sanjay Gadodia Vs. Union of India
|
January 7, 2009 |
|
SANJIB KISHORE DASH Vs. SECRETARY TO GOVT. OF ORISSA
|
November 6, 2009 |
|
SANJIB KUMAR NAYAK Vs. STATE OF ORISSA AND THREE ORS.
|
April 6, 2009 |
|
Sanjukta Sahu Vs. Sailabala Mishra
|
December 8, 2009 |
|
SANJUKTA SAHU Vs. STATE OF ORISSA AND ORS.
|
December 22, 2009 |
|
Sankar Das Vs. Paradeep Phosphates Ltd.
|
September 11, 2009 |
|
SANKAR MOHANTY Vs. STATE OF ORISSA
|
December 5, 2009 |
|
SANSARI SAMAL Vs. PUSPALATA PARIDA
|
February 3, 2009 |
|
SANSARI SAMAL Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
|
November 30, 2009 |
|
Santilata Samantaray Vs. Union of India
|
September 11, 2009 |
|
SANTOSH KUMAR PATRO AND ORS. Vs. STATE OF ORISSA
|
September 3, 2009 |
|
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
|
January 12, 2009 |
|
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
|
March 2, 2009 |
|
SANYASI PALASI @ SANIA Vs. STATE OF ORISSA
|
April 21, 2009 |
|
Sarada Prasad Mohanty Vs. Vice Chancellor, Berhampur University
|
May 5, 2009 |
|
SARADKANTA PANDA Vs. POONAM PADHI
|
March 25, 2009 |
|
SARALABALA MOHANTY AND ORS. Vs. BHIKARI MOHANTY AND ORS.
|
April 10, 2009 |
|
SARAT CHANDRA MUKHI Vs. MOHAN NAIK
|
August 17, 2009 |
|
Sarat Chandra Nanda Vs. Puspalata Nanda
|
February 12, 2009 |
|
Sarbeswar Bharati Vs. State of Orissa
|
August 3, 2009 |
|
SAROJ RANJAN MOHANTY Vs. ORISSA STATE HOUSING BOARD AND ORS.
|
September 1, 2009 |
|
SASANKA SEKHAR DAS Vs. STATE OF ORISSA
|
August 10, 2009 |
|
SASMITA MOHANTY AND ANR. Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
October 28, 2009 |
|
Sasmita Pattanaik Vs. Sunanda Pattanaik
|
May 7, 2009 |
|
Sasmita Sethi Vs. State of Orissa
|
February 13, 2009 |
|
SATGUN PASWAN Vs. STATE OF ORISSA
|
July 22, 2009 |
|
SATYA BEWA Vs. STATE OF ORISSA
|
August 25, 2009 |
|
SATYAJIT MOHANTY AND ANR. Vs. STATE OF MEGHALAYA AND ORS.
|
March 20, 2009 |
|
SATYANANDA BARIK Vs. ANILAI DEI
|
April 16, 2009 |
|
Satyaranjan Kar Vs. Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd., Bhubaneswar
|
December 24, 2009 |
|
SAYAMBHU DIGAL Vs. HINDUSTAN AERONAUTICS LTD. AND ORS.
|
April 21, 2009 |
|
SAYED SARWAR ALI Vs. GOVT. OF INDIA REPRESENTED THROUGH ITS SECRETARY, DEPARTMENT OF DEFENCE
|
July 13, 2009 |
|
SEETAL AUTOMOBILES Vs. SALES TAX OFFICER
|
September 3, 2009 |
|
SEVEN HILLS STALLFED FARMS LTD. AND ANR. Vs. SMT. RAJ KUMARI MOHARANA AND ANR.
|
April 30, 2009 |
|
SHAILENDRA KUMAR TAMOTIA Vs. REPUBLIC OF INDIA
|
August 5, 2009 |
|
Shalimar Chemical Works Ltd. Vs. State of Orissa
|
August 10, 2009 |
|
SHANTILATA SRICHANDAN Vs. STATE OF ORISSA AND ORS.
|
April 16, 2009 |
|
SHARADA ENTERPRISES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, INDUSTRIAL ESTATE ROURKELA
|
November 20, 2009 |
|
Shree Mahabir Rice Vs. State Pollution Control Board, Orissa, Bhubaneswar
|
March 7, 2009 |
|
SHREE NILAKANTHA FILLING STATION AND ANR. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
March 3, 2009 |
|
Shree Ranisati Processors (P) Ltd. Vs. Gayatri Panda
|
November 10, 2009 |
|
SHRI PRANAB RANJAN BHUYAN Vs. STATE OF ORISSA
|
January 30, 2009 |
|
SHUVAM CONSTRUCTION PVT LTD Vs. BABITA MOHANTY
|
October 27, 2009 |
|
SHYAMADEV MANGARAJ Vs. STATE OF ORISSA
|
February 3, 2009 |
|
SIBENDHU SEKHAR MISHRA Vs. STATE OF ORISSA
|
November 17, 2009 |
|
SIDDHA MATH Vs. JAGANNATH TEMPLE MANAGING
|
July 7, 2009 |
|
SIDDHARTHA SEN Vs. REGISTRAR OF COMPANIES ORISSA
|
March 27, 2009 |
|
Silu Panigrahi Vs. Registrar, Civil and Sessions Court, Jeypore
|
July 21, 2009 |
|
SIMACHALA @ SIMACHALA BISOYI Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 27, 2009 |
|
SIMMON TOPPO Vs. STATE OF ORISSA
|
January 30, 2009 |
|
SIMPLEX CONCRETE PILES (INDIA) LTD. Vs. SALES TAX OFFICER, DHENKANAL CIRCLE, ANGUL
|
February 11, 2009 |
|
SITANATH NAYAK Vs. CUTTACK DEVELOPMENT AUTHORITY
|
January 8, 2009 |
|
SITANSUMOHAN PATNAIK Vs. STATE OF ORISSA
|
July 16, 2009 |
|
SMT. BAISAKHI MAHANTA Vs. HIMANSU SEKHAR DWIBEDI AND 2 ORS.
|
April 2, 2009 |
|
SMT. CHHABILATA DEI Vs. STATE OF ORISSA AND ORS.
|
March 4, 2009 |
|
SMT. GEETA MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 18, 2009 |
|
SMT. KUNTALA @ SANKUNTALA MATI Vs. SMT. RAJALAXMI NAYAK AND ORS.
|
April 17, 2009 |
|
SMT. NIRMALA MOHAPATRA Vs. STATE OF ORISSA
|
July 27, 2009 |
|
SMT. P. ROJAPATRA Vs. SMT. G. SUJATA AND ANR.
|
January 30, 2009 |
|
SMT. PADMABATI DASH Vs. STATE
|
February 11, 2009 |
|
SMT. PUSBATI GOUD Vs. PABAN GOUD
|
July 29, 2009 |
|
SMT. SUMATI MISHRA Vs. BASANTIMANI PATI
|
August 21, 2009 |
|
SMT. SUNDARMANI ACHARYA Vs. STATE OF ORISSA
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April 17, 2009 |
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SMT. SURYAKANTI BEHERA Vs. STATE OF ORISSA
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July 8, 2009 |
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Snehalata Pradhan Vs. State of Orissa
|
January 30, 2009 |
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Somanath @Jogi Gouda Vs. State of Orissa
|
December 24, 2009 |
|
Somanath Mohapatra Vs. State of Orissa
|
May 6, 2009 |
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Soubhagya Kumar Nayak Vs. State of Orissa
|
April 9, 2009 |
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SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
|
December 9, 2009 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. JYUSHNAMAYEE DEI
|
March 6, 2009 |
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Sree Osiya Trading Corporation Vs. Cuttack Development Authority
|
March 4, 2009 |
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SRI A. SIBO RAM RAJU Vs. STATE OF ORISSA, REPRESENTED BY ITS SECRETARY, WORKS DEPARTMENT AND ORS.
|
May 7, 2009 |
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SRI ARUNA KUMAR ALIAS ARUNA PRADHAN Vs. RADHIKA PRADHAN
|
November 20, 2009 |
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SRI ASKHAYA SETHI @ AKHAYA KUMAR SETHI Vs. SRI SHYAM SUNDAR DAS
|
February 20, 2009 |
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SRI AWADHRAM DUBEY Vs. STATE OF ORISSA
|
January 29, 2009 |
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SRI BASU BARAD @ BASUDEV BARAD AND ORS. Vs. STATE OF ORISSA
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July 16, 2009 |
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SRI BHAGIRATHI PANDA AND ORS. Vs. STATE OF ORISSA AND ORS.
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December 16, 2009 |
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SRI BISWA BHUSAN DAS Vs. TAXING OFFICER-CUM-REGIONAL TRANSPORT OFFICER
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February 3, 2009 |
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SRI BRAJABANDHU PATI Vs. COLLECTOR-CUM-TRUSTEE AND ORS.
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September 17, 2009 |
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SRI GOPINATH MAHAPRABHU BIJE NIJAGAN Vs. COMMISSIONER, CONSOLIDATION
|
January 6, 2009 |
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SRI GOURI SHANKAR MISHRA Vs. ADMINISTRATOR SHRI JAGANNATH TEMPLE
|
November 18, 2009 |
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SRI JAGABANDHU SAHOO Vs. STATE OF ORISSA
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March 3, 2009 |
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SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
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July 29, 2009 |
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SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
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April 7, 2009 |
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SRI KAILASH CHANDRA SETHY Vs. STATE OF ORISSA AND ANR.
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October 14, 2009 |
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SRI M. GOURINATH Vs. STATE OF ORISSA AND ORS.
|
August 7, 2009 |
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SRI NILAKANTHA RATH Vs. INDIAN OIL CORPORATION LIMITED
|
September 3, 2009 |
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SRI P. SATYANARAYAN PATRO Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
|
February 26, 2009 |
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SRI PRAMOD KUMAR TRIPATHY Vs. STATE OF ORISSA AND 3 ORS.
|
March 26, 2009 |
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SRI PRAVAT CHANDRA PANI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
September 4, 2009 |
|
Sri Ram Chandra Swain Vs. Presiding Officer, Industrial Tribunal, Goutam Nagar
|
April 6, 2009 |
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SRI RAMANATH MISHRA Vs. STATE OF ORISSA AND ORS.
|
August 7, 2009 |
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SRI RANEDRA PRATAP SWAIN Vs. RETURNING OFFICER, 89-ATHAGARH ASSEMBLY CONSTITUENCY-CUM-SUB COLLECTOR, AND ORS.
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April 9, 2009 |
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Sri Ranjan Kumar Das Vs. State of Orissa
|
August 18, 2009 |
|
Sri Sanjay Kumar Das Burma Vs. State of Orissa
|
March 20, 2009 |
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SRI SOUMENDRA NANDAN DASMOHAPATRA Vs. STATE OF ORISSA
|
October 14, 2009 |
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SRI SURESH CHANDRA BEHERA Vs. STATE OF ORISSA AND ORS.
|
December 15, 2009 |
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SRIKANTA MOHAN MISHRA Vs. STATE OF ORISSA
|
July 21, 2009 |
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SRIKANTA SENAPATI Vs. STATE OF ORISSA AND ORS.
|
August 5, 2009 |
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SRIMATI CHHABILATA DEI Vs. STATE OF ORISSA
|
September 3, 2009 |
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SRIMATI PRADHAN Vs. YASHOBANTA NARAYAN MOHAPATRA AND ANR.
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January 12, 2009 |
|
STATE Vs. RAJEV SWAIN AND ANR.
|
April 10, 2009 |
|
STATE Vs. BHUNDA @ MANGAL SARDAR
|
January 21, 2009 |
|
STATE Vs. TAPIRAM MAJHI AND ANR.
|
January 21, 2009 |
|
STATE OF ORISSA Vs. HARERAM HANS AND ORS.
|
January 28, 2009 |
|
STATE OF ORISSA Vs. BHAJAMAN KONHAR
|
January 30, 2009 |
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STATE OF ORISSA Vs. PRATAP CHANDRA SAHOO AND ORS.
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January 27, 2009 |
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STATE OF ORISSA Vs. DAYANIDHI PADHI AND 2 ORS.
|
January 8, 2009 |
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STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANR.
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March 5, 2009 |
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STATE OF ORISSA Vs. KAIBALYA DEHURY AND ORS.
|
July 28, 2009 |
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STATE OF ORISSA Vs. BALABHADRA MEKAP
|
March 19, 2009 |
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STATE OF ORISSA Vs. SATYA @SATYANARAYAN PRADHAN AND ORS.
|
June 30, 2009 |
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STATE OF ORISSA Vs. DANDASI BEHERA AND ANR.
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July 27, 2009 |
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STATE OF ORISSA Vs. JHALA DHINDA @ PRAHALLAD AND ORS.
|
July 15, 2009 |
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STATE OF ORISSA Vs. DILLIP KUMAR ROUTRAY AND ORS.
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June 29, 2009 |
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STATE OF ORISSA Vs. NILAKANTHA SAHU AND ORS.
|
August 5, 2009 |
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STATE OF ORISSA Vs. LENGU SANTA
|
July 16, 2009 |
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STATE OF ORISSA Vs. KABULI @ BHAGYADHAR MANGARAJ
|
July 20, 2009 |
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STATE OF ORISSA Vs. BRAJASUNDAR @ KEDA BEHERA AND ORS.
|
August 3, 2009 |
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STATE OF ORISSA Vs. SAROJ KUMAR SINHA
|
May 18, 2009 |
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STATE OF ORISSA Vs. HAGURI @ SANATAN BEHERA AND ORS.
|
June 17, 2009 |
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STATE OF ORISSA Vs. NARAYAN PATRA
|
June 25, 2009 |
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STATE OF ORISSA Vs. BIJOYA NAIK AND ORS.
|
July 14, 2009 |
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STATE OF ORISSA Vs. PADU @ PADMAMUKHA DANDIA AND ORS.
|
July 16, 2009 |
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STATE OF ORISSA Vs. RAJA SINGH @ RAJU @ TARBINDER SINGH AND ORS.
|
August 10, 2009 |
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STATE OF ORISSA Vs. UTTARA PRADHAN
|
July 27, 2009 |
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STATE OF ORISSA Vs. DANARA PRADHAN AND ANR.
|
October 8, 2009 |
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STATE OF ORISSA Vs. MOHANLAL AGARWAL
|
August 31, 2009 |
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STATE OF ORISSA Vs. KUMUDA CHANDRA NAIK AND ORS.
|
October 9, 2009 |
|
STATE OF ORISSA Vs. GOLAPI DEI
|
July 17, 2009 |
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STATE OF ORISSA Vs. MAHURIA TANDI
|
July 2, 2009 |
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STATE OF ORISSA Vs. JHARI MAJHI
|
July 1, 2009 |
|
STATE OF ORISSA Vs. BANITA
|
October 30, 2009 |
|
STATE OF ORISSA Vs. SANTI KUMAR MITRA
|
November 13, 2009 |
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STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
|
December 23, 2009 |
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STATE OF ORISSA Vs. PRADIPTA KUMAR SAMANTRA
|
October 14, 2009 |
|
STATE OF ORISSA Vs. PANCHANAN JENA
|
October 19, 2009 |
|
STATE OF ORISSA Vs. CHIKKALA RAGHUPATI
|
July 2, 2009 |
|
STATE OF ORISSA Vs. TULASI GADNAIK
|
July 27, 2009 |
|
STATE OF ORISSA Vs. WATEKA MANI
|
June 29, 2009 |
|
STATE OF ORISSA Vs. MULIA ADAPADIA
|
February 2, 2009 |
|
State of Orissa Vs. Chhabi Jhodia
|
July 14, 2009 |
|
State of Orissa Vs. Kali Ch.Ratha
|
July 21, 2009 |
|
State of Orissa Vs. Muralidhar Roula
|
August 27, 2009 |
|
State of Orissa Vs. Agasti Kumar Sahoo
|
October 27, 2009 |
|
STATE OF ORISSA Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 19, 2009 |
|
STATE OF ORISSA Vs. DREDGING CORPORATION OF INDIA LTD.
|
March 20, 2009 |
|
State of Orissa Vs. Bipin Baral
|
May 6, 2009 |
|
STATE OF ORISSA Vs. NETRAMANI DEI
|
January 30, 2009 |
|
STATE OF ORISSA Vs. DR. AJAYA KTUNAR MISHRA
|
September 11, 2009 |
|
STATE OF ORISSA Vs. NANDA GOUDA
|
August 3, 2009 |
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STATE OF ORISSA Vs. BHUBANESWARA BHOI
|
January 12, 2009 |
|
STATE OF ORISSA Vs. ABHIMANYU ROUT AND ANR.
|
January 30, 2009 |
|
STATE OF ORISSA Vs. SHYAMA BEHERA
|
January 6, 2009 |
|
STATE OF ORISSA Vs. MUNA @ MADHUSUDAN KAR AND ORS.
|
May 20, 2009 |
|
STATE OF ORISSA Vs. NIRANJAN LENKA
|
September 15, 2009 |
|
STATE OF ORISSA Vs. RABI HONTAL
|
July 16, 2009 |
|
STATE OF ORISSA Vs. REKARD SINGH PATRA
|
July 21, 2009 |
|
STATE OF ORISSA Vs. TULU DALABEHERA @ PRADIPA KUMAR INDRAJIT
|
August 10, 2009 |
|
STATE OF ORISSA Vs. BABAJI PANIGRAHI
|
July 23, 2009 |
|
STATE OF ORISSA Vs. FAKIR CH. SETHY
|
July 30, 2009 |
|
STATE OF ORISSA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
|
September 15, 2009 |
|
STATE OF ORISSA Vs. PADMINI KAR
|
September 15, 2009 |
|
STATE OF ORISSA Vs. MANAGOBINDA SAHOO
|
February 25, 2009 |
|
STATE OF ORISSA Vs. SIBA PRASAD SWAIN
|
July 29, 2009 |
|
STATE OF ORISSA Vs. PADMANAV PRADHAN
|
February 13, 2009 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA PATEL AND ORS.
|
October 13, 2009 |
|
STATE OF ORISSA Vs. BUDHA @ CHINTAMANI DAS AND ANR.
|
July 28, 2009 |
|
STATE OF ORISSA Vs. NAIKA KABADI
|
October 15, 2009 |
|
STATE OF ORISSA Vs. DOLAMANI @ MANGAN MEHERA AND ORS.
|
October 19, 2009 |
|
STATE OF ORISSA Vs. MADAN BIDIKA AND ORS.
|
October 20, 2009 |
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STATE OF ORISSA Vs. ARJUN CHETTY AND ORS.
|
October 20, 2009 |
|
STATE OF ORISSA Vs. TATANA @ OM TATSAT ACHARYA
|
October 27, 2009 |
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STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANOTHER
|
May 5, 2009 |
|
STATE OF ORISSA Vs. SUDARSANA MALLIK AND OTHERS
|
October 9, 2009 |
|
STATE OF ORISSA Vs. ISWARA SAHOO AND ORS.
|
October 12, 2009 |
|
STATE OF ORISSA Vs. MAKUA @ SARAT CHANDRA BEHERA
|
October 12, 2009 |
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STATE OF ORISSA Vs. GURUBARIA MUNDA AND ANR.
|
October 12, 2009 |
|
STATE OF ORISSA Vs. RAMESH CHANDRA SWAIN AND ORS.
|
May 20, 2009 |
|
STATE OF ORISSA Vs. GOLA NAIK AND ORS.
|
July 22, 2009 |
|
STATE OF ORISSA Vs. NARI SINGH
|
September 7, 2009 |
|
STATE OF ORISSA Vs. RAMA CHANDRA PADHI AND ORS.
|
October 12, 2009 |
|
STATE OF ORISSA REPRESENTED THROUGH THE COMMISSIONER-CUM-SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. PRAVAT KUMAR PANDA
|
July 29, 2009 |
|
STATE OF ORISSA, REPRESENTED THROUGH THE COLLECTOR Vs. GHANASHYAM SAHOO
|
December 11, 2009 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF ORISSA
|
January 19, 2009 |
|
STEEL AUTHORITY OF INDIA LTD Vs. PANCHU BEHERA
|
January 7, 2009 |
|
SUB DIVISIONAL OFFICER Vs. SIBARAM JENA
|
March 31, 2009 |
|
Sub-Collector-cum-Returning Officer Vs. Sri Pradipta Kumar Naik
|
November 11, 2009 |
|
Subash Chandra Das Vs. State of Orissa
|
November 3, 2009 |
|
Subash Chandra Das Vs. Registrar (Amn.), Orissa High Court
|
February 5, 2009 |
|
SUBASH CHANDRA DAS Vs. REGISTRAR (AMN.), ORISSA HIGH COURT
|
January 22, 2009 |
|
Subash Chandra Panda Vs. State of Orissa
|
September 1, 2009 |
|
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
|
October 30, 2009 |
|
SUBASH CHANDRA PARIDA Vs. STATE OF ORISSA
|
April 30, 2009 |
|
SUBHADRA DEBATA AND ORS. Vs. STATE OF ORISSA
|
September 8, 2009 |
|
SUDARSAN GIRI Vs. UNION OF INDIA
|
November 20, 2009 |
|
SUDARSAN SAHOO Vs. STATE OF ORISSA AND ORS.
|
March 23, 2009 |
|
SUDEEP PANIGRAHI Vs. CHAIRMAN, JOINT ENTRANCE EXAMINATION
|
September 14, 2009 |
|
SUDHANSU SEKHAR GANTAYAT Vs. STATE OF ORISSA
|
January 16, 2009 |
|
SUDHIR KUMAR AGARWALA Vs. CIT
|
April 15, 2009 |
|
SUDHIR KUMAR NAIK Vs. STATE OF ORISSA
|
May 8, 2009 |
|
Sujit Kumar Giri Vs. Laxmipriya Manna @ Giri
|
April 30, 2009 |
|
SUKRU GOUDA Vs. STATE OF ORISSA
|
December 17, 2009 |
|
SUKRU GOUDA Vs. STATE OF ORISSA
|
July 30, 2009 |
|
Suman Agency, Cuttack Vs. Sales Tax Officer, Cuttack-1 West Circle, Cuttack
|
March 23, 2009 |
|
SUNARAM GOALA Vs. STATE OF ORISSA
|
May 20, 2009 |
|
SUNDARMOHAN NAYAK Vs. STATE OF ORISSA
|
November 24, 2009 |
|
SUNIL KUMAR DASH Vs. DISTRICT
|
February 25, 2009 |
|
SUPREME POLYMERS PRIVATE LTD. AND ANR. Vs. STATE OF ORISSA AND ORS.
|
August 20, 2009 |
|
SURENDRA DHARUA Vs. STATE OF ORISSA
|
June 22, 2009 |
|
Surendra Kumar Agarwal Vs. State of Orissa
|
May 14, 2009 |
|
Surendra Mishra Vs. State of Orissa
|
October 29, 2009 |
|
SURENDRA NATH SAHU Vs. STATE OF ORISSA
|
April 29, 2009 |
|
Surendra Rout Vs. Executive Magistrate, Cuttack
|
November 18, 2009 |
|
Surendranath Kar Vs. Bhaba Dulal Bose
|
May 18, 2009 |
|
SURENDRANATH KAR Vs. DHABA DULAL BOSE
|
May 10, 2009 |
|
Surendranath Sahoo Vs. Mahendra Samantaray
|
August 20, 2009 |
|
SURESH CHANDRA PADHEE Vs. STATE OF ORISSA AND ORS.
|
November 18, 2009 |
|
Suresh Mehera Vs. Subha Chaulia
|
November 3, 2009 |
|
SURI @ SURESH CHANDRA GOUDO Vs. STATE OF ORISSA
|
August 4, 2009 |
|
Surjya Kanta Tripathy Vs. State of Orissa
|
April 30, 2009 |
|
SURYA KANTA TRIPATHY AND ORS. Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA AND ANR.
|
March 23, 2009 |
|
Surya News Print & Papers Private Limited Vs. Branch Manager, State Bank of India, Kesinga Branch, Dist.Kalahandi, Orissa
|
March 26, 2009 |
|
SURYA NEWS PRINT AND PAPERS PVT. LTD. Vs. STATE BANK OF INDIA
|
August 29, 2009 |
|
SURYA PRAKASH MOHAPATRA Vs. SECRETARY ORISSA STAFF SELECTION COMMISSION
|
October 14, 2009 |
|
Susant Kumar Baral Vs. Vice Chancellor, Berhampur University
|
September 16, 2009 |
|
Susanta Nanda Vs. Union of India
|
June 9, 2009 |
|
SWAPANANANDA PATTANAYAK Vs. STATE OF ORISSA
|
November 17, 2009 |
|
SWAPNESWAR LENKA Vs. SECURITY OFFICER, EAST COAST RAILWAY
|
December 9, 2009 |
|
SWASTIK AGENCY Vs. STATE BANK OF INDIA
|
January 8, 2009 |
|
T DEV KUMAR PATRA Vs. STATE OF ORISSA
|
December 4, 2009 |
|
T. MOHAN RAO Vs. STATE OF ORISSA
|
May 21, 2009 |
|
TAPAN KUMAR SAMANTA Vs. COLLECTOR CUM DISTRICT MAGISTRATE
|
December 24, 2009 |
|
TAPAS KUMAR RATH Vs. HAREKRISHNA PRADHAN
|
February 25, 2009 |
|
TARACHAND MAJHI Vs. LALIT PADHAN
|
November 20, 2009 |
|
TAU ALIAS ANIRUDHA SAHU Vs. STATE OF ORISSA
|
July 1, 2009 |
|
The Controller of Examinations, Council of Higher Secondary Education, Orissa Vs. Narmadaprava Sahoo
|
March 6, 2009 |
|
THE DHAMARA PORT COMPANY LTD. Vs. SOUMYA RANJAN MOHANTY AND ORS.
|
November 17, 2009 |
|
THE MANAGEMENT OF THE DIRECTOR, CENTRAL INSTITUTE OF FRESHWATER AQUACULTURE (CIFA) Vs. THE UNION OF INDIA (UOI) AND ANR.
|
October 9, 2009 |
|
THE SECURITY PERSONNEL COMBINE Vs. INDIAN OIL CORPORATION LIMITED. (REFINERY DIVISION) AND ANR.
|
July 22, 2009 |
|
TIKAN BINDHANI Vs. STATE OF ORISSA
|
December 7, 2009 |
|
TIKAYAT ROUTRAY AND ORS. Vs. STATE OF ORISSA
|
April 21, 2009 |
|
Tor Steel Research Foundation in India Vs. State of Orissa
|
August 12, 2009 |
|
Tribhuban Das Vs. Orissa State Financial Corporation
|
May 6, 2009 |
|
TRILOCHAN SAHOO Vs. SRIMALI SARALA SAHOO
|
February 25, 2009 |
|
TULSIRAM SAHU Vs. UNION OF INDIA (UOI), REP. THOUGH ITS DIRECTOR GENERAL OF POSTS AND ORS.
|
April 20, 2009 |
|
TUNIA @ HEMANTA KUMAR SAHU Vs. STATE OF ORISSA
|
October 19, 2009 |
|
TUTU @ BASANTA SWAIN Vs. BIPIN BIHARI PARIDA
|
August 20, 2009 |
|
UMAKANTA SARANGI AND ORS. Vs. STATE OF ORISSA
|
April 30, 2009 |
|
UMAPADA BOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 30, 2009 |
|
UNION OF INDIA Vs. P. SURESH KUMAR
|
September 11, 2009 |
|
UNION OF INDIA Vs. RABINDRA BEHERA
|
March 19, 2009 |
|
UNION OF INDIA Vs. SUSHIL KUMAR RATH
|
May 1, 2009 |
|
UNION OF INDIA Vs. NALINI PARIDA
|
August 18, 2009 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK BENCH
|
November 17, 2009 |
|
UNION OF INDIA (UOI) AND 3 ORS. Vs. FAGUNI CHARAN BARIK
|
February 11, 2009 |
|
UNION OF INDIA (UOI) AND 4 ORS. Vs. SRI R.V. RAO
|
March 23, 2009 |
|
UNION OF INDIA (UOI) AND ORS. Vs. SMT. S. RAMAKUMARI AND ANR.
|
March 3, 2009 |
|
UNION OF INDIA (UOI) REPRESENTED BY THE CHIEF POST MASTER GENERAL AND ORS. Vs. SRI GOURANANDA DEO
|
January 30, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. ULLASH CHANDRA MOHARANA
|
December 22, 2009 |
|
UPENDRA JENA Vs. REGIONAL DIRECTOR
|
October 15, 2009 |
|
URMILA RAUT Vs. ZONE OFFICER NO. IX, UPPER KOLAB HYDRO ELECTRIC PROJECT
|
October 14, 2009 |
|
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
April 2, 2009 |
|
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL, CTC
|
March 19, 2009 |
|
UTTAM PRASAD GUPTA Vs. ORRISSA STATE FINANCIAL CORPOATION
|
April 9, 2009 |
|
V.Prasant Kumar Raju Vs. Madras Cement Ltd.
|
December 14, 2009 |
|
VIK ASSOCIATES AND CHITS PVT LTD Vs. ASHOK AUTOMOBILES MECHANICAL AND ELECTRICAL ENGINEER
|
December 11, 2009 |
|
VISA STEEL Vs. STATE OF ORISSA
|
March 31, 2009 |
|
VUNGARALA BERAIAH NAIDU Vs. GAJANANDA AGRAWAL
|
December 19, 2009 |
|
Western Electricity Supply Company of Orissa Ltd. Vs. State of Orissa
|
December 9, 2009 |
|
ZENITH MINING PVT. LTD. Vs. COLLECTOR
|
October 22, 2009 |
|
ZERINA MARINES PVT. LTD. Vs. STATE OF ORISSA
|
June 23, 2009 |