|
A JUVENILE Vs. STATE OF ORISSA
|
December 24, 2008 |
|
A. DANDAPANI DORA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 18, 2008 |
|
A. SATISH RAO ALIAS A. SATISH KUMAR Vs. STATE OF ORISSA
|
July 7, 2008 |
|
A.V. SURYA RAO Vs. STATE OF ORISSA
|
December 12, 2008 |
|
Aarasada Surya Mouli Vs. Union of India
|
August 8, 2008 |
|
ABALA MOHAPATRA Vs. KRUSHNA CH. TRIPATHY AND ORS.
|
December 18, 2008 |
|
ABHAYA PARICHHA Vs. STATE OF ORISSA
|
January 18, 2008 |
|
ABHIMANYU BEHERA Vs. LAND ACQUISITION OFFICER
|
May 1, 2008 |
|
ABU BAKAR KHAN Vs. KARAMATI ALI KHAN AND ORS.
|
August 26, 2008 |
|
ACC LIMITED Vs. JAGANNATH PLASTIPACKS
|
March 14, 2008 |
|
ACHUYTANANDA PATI Vs. LAND ACQUISITION COLLECTOR
|
March 20, 2008 |
|
ADITYA KUMAR RATH Vs. STATE OF ORISSA
|
March 14, 2008 |
|
AGANI CHARAN DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 8, 2008 |
|
AGRANI EXPORT PVT LTD Vs. STATE OF ORISSA
|
August 12, 2008 |
|
AHALYA PANTHEI Vs. GANDHIA PANTHEI AND ANR.
|
February 15, 2008 |
|
AIRPORT TAXI DRIVERS UNION, BIJU PATNAIK AIRPORT Vs. AIRPORT AUTHORITY OF INDIA
|
August 22, 2008 |
|
AJAYA @ MUNU JENA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 24, 2008 |
|
AJAYA KUMAR PRADHAN Vs. STATE OF ORISSA AND ANR.
|
December 16, 2008 |
|
AJIT KUMAR DAS Vs. STATE OF ORISSA
|
February 28, 2008 |
|
AJIT NARAYAN SAHOO Vs. STATE OF ORISSA
|
May 1, 2008 |
|
Akhar Ali Vs. Fatima Bibi
|
November 24, 2008 |
|
AKHAYA KUMAR BADAJENA Vs. STATE OF ORISSA
|
September 26, 2008 |
|
AKHAYA KUMAR SWAIN Vs. GANDHIA MALLIK AND ANR.
|
September 5, 2008 |
|
AKSHAYA KUMAR NAYAK Vs. SMT LILIMA NAYAK
|
January 9, 2008 |
|
AKSHAYA KUMAR NAYAK Vs. STATE
|
January 9, 2008 |
|
AKSHYA PANDA AND ANR. Vs. STATE OF ORISSA
|
March 27, 2008 |
|
ALEKHA KUMAR JENA Vs. AKSHAYA @ AKSHAYA KUMAR JENA
|
July 15, 2008 |
|
ALEKHA NAIK Vs. STATE OF ORISSA
|
August 22, 2008 |
|
ALEKHA PRADHAN Vs. CHANCHALA SWAIN AND ORS.
|
October 23, 2008 |
|
ALL ORISSA JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF ORISSA
|
December 3, 2008 |
|
ALSTOM PROJECTS INDIA LIMITED Vs. OTTO INDIA PRIVATE LIMITED
|
December 5, 2008 |
|
AMBARISH DAS Vs. STATE OF ORISSA
|
August 14, 2008 |
|
Amulya Kumar Jena Vs. Chief General Manager, State Bank of India
|
August 22, 2008 |
|
AMULYA KUMAR PANDA Vs. STATE OF ORISSA
|
January 18, 2008 |
|
Ananta Kishore Pandit Vs. State of Orissa
|
July 1, 2008 |
|
Ananta Kumar Sethi Vs. Collector, Balasore
|
June 19, 2008 |
|
ANANTA SAMAL AND OTHERS Vs. STATE OF ORISSA
|
March 24, 2008 |
|
ANATHA KISHORE PANDA Vs. ORISSA STATE HANDLOOM DEVELOPMENT CORPORATION LTD.
|
December 2, 2008 |
|
ANGADA KHATUA Vs. STATE OF ORISSA
|
April 22, 2008 |
|
ANITA ACHARYA Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
|
May 7, 2008 |
|
ANNAPURAM MACHINERY Vs. GAYATRI PARIDA
|
April 14, 2008 |
|
ANNAPURNA MACHINERY AND ELECTRIC STORE Vs. GAYATRI PARIDA
|
March 14, 2008 |
|
ANTARYAMI ROUTRAY AND EIGHT ORS. Vs. STATE OF ORISSA
|
March 18, 2008 |
|
ANU BEHERA Vs. STATE OF ORISSA
|
November 20, 2008 |
|
APARTI SAHU AND ORS. Vs. STATE OF ORISSA
|
October 1, 2008 |
|
Arakhita Nath Vs. State of Orissa
|
November 11, 2008 |
|
Aratibala Dash Vs. State of Orissa
|
December 5, 2008 |
|
ARIKHITA SAHU AND ORS. Vs. J. KRISHNAVENI AND ORS.
|
January 18, 2008 |
|
ARJOON CHARAN DASH Vs. STATE OF ORISSA AND ORS.
|
July 14, 2008 |
|
ARKHITA BEHERA Vs. STATE OF ORISSA
|
February 1, 2008 |
|
ARTA BHUJABAL Vs. STATE OF ORISSA
|
January 15, 2008 |
|
ARTTA TRANA MISHRA AND ORS. Vs. SATYABADI NAIK AND ANR.
|
November 5, 2008 |
|
ARUN KUMAR DAS Vs. UNION OF INDIA
|
January 4, 2008 |
|
ARUN KUMAR PANDEY Vs. REVENUE OFFICER AND TAHASILDAR
|
April 11, 2008 |
|
ARUN KUMAR RAY Vs. UNION OF INDIA
|
August 25, 2008 |
|
Aruna Kumar Acharya Vs. Nagendra Kumari Dwibedy
|
November 5, 2008 |
|
ARVIND CONSTRUCTION CO. PVT. LTD. Vs. SALES TAX COMMISSIONER
|
April 24, 2008 |
|
ASHOK DAS ALIAS GOPAL DAS Vs. STATE OF ORISSA
|
October 15, 2008 |
|
ASHOK KUMAR PANDA Vs. STATE PROJECT DIRECTOR
|
January 4, 2008 |
|
ASHOK KUMAR SAHU Vs. RAGHAB CHANDRA BHOI AND ORS.
|
November 4, 2008 |
|
ASHOK KUMAR SWAIN Vs. STATE OF ORISSA AND ORS.
|
May 7, 2008 |
|
ASHOK SAHOO Vs. STATE OF ORISSA
|
February 8, 2008 |
|
Asish Kumar Swain Vs. State of Orissa
|
November 11, 2008 |
|
ASSAM TRANSPORT SERVICE Vs. STATE OF ORISSA
|
April 8, 2008 |
|
ASSOCIATES CEMENT COMPANIES LTD Vs. STATE OF ORISSA
|
January 9, 2008 |
|
ASWINI KUMAR DAS Vs. STATE OF ORISSA
|
April 21, 2008 |
|
ASWINI KUMAR RAY Vs. STATE OF ORISSA
|
October 27, 2008 |
|
ASWINI TANDI Vs. UMA TANDI AND ORS.
|
June 25, 2008 |
|
AURAJYOTI TRUST Vs. KRUSHNA CHANDRA SAMANTARAY
|
October 30, 2008 |
|
AVINA ALIAS ABHIMANYU MANGARAJ Vs. STATE OF ORISSA
|
January 2, 2008 |
|
B. PARVATISAM SUBUDHI Vs. BERHAMPUR DEVELOPMENT AUTHORITY AND 2 ORS.
|
July 29, 2008 |
|
B.Engineers & Builders Ltd. Vs. State of Orissa
|
August 5, 2008 |
|
B.Engineers and Builders Ltd. Vs. State of Orissa
|
May 2, 2008 |
|
B.K. FOOD PRODUCTS (P) LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
September 10, 2008 |
|
B.P.ENTERPRISES Vs. STATE OF ORISSA
|
September 11, 2008 |
|
BABAJI Vs. STATE OF ORISSA
|
April 18, 2008 |
|
BABULA PATRA Vs. STATE OF ORISSA
|
December 17, 2008 |
|
BABULAL AGARWAL Vs. SECRETARY TO GOVERNMENT OF ORISSA AND ORS.
|
January 31, 2008 |
|
BABULI MUNDA @ HAIBURU Vs. STATE OF ORISSA
|
November 12, 2008 |
|
BAISAKHU KISHAN Vs. STATE OF ORISSA
|
January 9, 2008 |
|
Bajranglal Singhania Vs. State of Orissa
|
August 19, 2008 |
|
BALABHADRA ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 8, 2008 |
|
BALADEV SAHU & SONS Vs. STATE OF ORISSA
|
August 13, 2008 |
|
BALAKRISHNA ROUT Vs. STATE OF ORISSA
|
January 4, 2008 |
|
BALAMUKUNDA DASH Vs. ORISSA STATE FINANCIAL CORPORATION
|
September 11, 2008 |
|
BALARAM SAHOO Vs. SUB-COLLECTOR-CUM-EXECUTIVE OFFICER
|
July 9, 2008 |
|
BALARAM SWAIN Vs. RABINDRA SWAIN
|
December 5, 2008 |
|
BALASORE TRANSPORT Vs. STATE OF ORISSA
|
May 7, 2008 |
|
BAMANA CHARAN JENA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 23, 2008 |
|
Banki Muhan Ramachandi Thakurani Vs. Hajuri Prafulla Chandra Khuntia
|
October 31, 2008 |
|
BANSIDHAR MURUDI Vs. STATE OF ORISSA
|
May 15, 2008 |
|
BANSIDHAR PATTNAIK Vs. STATE OF ORISSA
|
March 20, 2008 |
|
BANUA PATRA Vs. STATE OF ORISSA
|
November 12, 2008 |
|
BARAMUNDA JOINT FARMING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ORISSA AND ORS.
|
October 1, 2008 |
|
BARBATI GAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 31, 2008 |
|
BARBATI GAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 31, 2008 |
|
BARMESWAR PANDEY Vs. SRI. NARAYAN KHANDELWAL AND ORS.
|
August 18, 2008 |
|
BASANTA KUMAR BARIK AND 45 ORS. Vs. STATE OF ORISSA, REP. THROUGH SECRETARY, REVENUE DEPARTMENT AND 4 ORS.
|
September 18, 2008 |
|
BASU BHAINSA Vs. STATE OF ORISSA
|
September 16, 2008 |
|
Basudev Dandasena Vs. State of Orissa
|
September 4, 2008 |
|
BASUDEV LENKA AND 5 ORS. Vs. SHYAMA SUNDAR SAHOO AND 8 ORS.
|
August 29, 2008 |
|
BASUDEV MAHAPATRA AND ORS. Vs. ORISSA MARITIME AND CHILIKA AREA DEVELOPMENT COMPANY LTD. AND ORS.
|
December 5, 2008 |
|
Bata India Ltd. Vs. Amiya Sankar Patra
|
September 15, 2008 |
|
BATAKRUSHNA ADHIKARI Vs. STATE OF ORISSA
|
May 7, 2008 |
|
BAURIBANDHU SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 21, 2008 |
|
BENGAL BUILDERS P LTD Vs. STATE BANK OF INDIA
|
May 7, 2008 |
|
Benudhar Mohapatra Vs. Union of India
|
September 19, 2008 |
|
BENUDHAR SWAIN Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
December 3, 2008 |
|
BHABAGRAHI ROUL AFTER HIS DEATH HIS L.RS. NABAKISHORE ROUL Vs. LAND REFORMS COMMISSIONER
|
July 18, 2008 |
|
BHAGABAN DAS Vs. STATE OF ORISSA
|
September 24, 2008 |
|
Bhagaban Kar Vs. State of Orissa
|
June 25, 2008 |
|
BHAGABAT ROUT Vs. SUDARSAN ROUT
|
April 9, 2008 |
|
BHAGAT MESWA AND ORS. Vs. STATE OF ORISSA
|
November 27, 2008 |
|
BHAGYADHAR KHATEI Vs. KUBERA PRADHAN
|
March 18, 2008 |
|
BHAGYALAXMI POWERLOOM UNIT Vs. STATE OF ORISSA
|
November 20, 2008 |
|
Bhajaman Padhan Vs. Parsuram Dehury
|
September 11, 2008 |
|
BHARAMARBAR DAS Vs. STATE OF ORISSA
|
April 9, 2008 |
|
BHARAT MAHARANA Vs. STATE OF ORISSA
|
October 24, 2008 |
|
BHARAT MURMU AND ORS. Vs. STATE OF ORISSA
|
January 14, 2008 |
|
BHARAT PETROLEUM CORPN LTD Vs. HEMANTA KUMAR SAHU
|
January 15, 2008 |
|
BHIKARI NAIK Vs. BABAN SAHOO
|
April 29, 2008 |
|
BHIMSEN DASH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 28, 2008 |
|
Bhuban Mohan Pradhan Vs. State of Orissa
|
August 7, 2008 |
|
BIBHUDUTTA DAS Vs. STATE OF ORISSA
|
May 16, 2008 |
|
BIBHUTI KALYAN MAHAKUL Vs. SAMBALPUR UNIVERSITY
|
May 1, 2008 |
|
BICHITRA NARAYAN SATAPATHY AND TWO ORS. Vs. STATE OF ORISSA
|
April 15, 2008 |
|
BIDULATA MAHARANA Vs. BANK OF INDIA
|
August 5, 2008 |
|
BIDYADHAR MALLICK Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED AND 2 ORS.
|
August 29, 2008 |
|
Bijay Kumar Jally Vs. Member, Board of Revenue
|
September 17, 2008 |
|
BIJAY KUMAR NANDA AND ORS. Vs. ORISSA ADMINISTRATIVE TRIBUNAL AND ORS.
|
December 3, 2008 |
|
BIJAY PURTY Vs. STATE OF ORISSA
|
April 15, 2008 |
|
BIJAYA KUMAR NAYAK Vs. STATE OF ORISSA
|
January 3, 2008 |
|
BIJAYA KUMAR PANDA AND FIVE ORS. Vs. STATE OF ORISSA
|
August 6, 2008 |
|
BIJAYA KUMAR SAHOO AND FIVE ORS. Vs. STATE OF ORISSA
|
June 24, 2008 |
|
Bijaya Kumar Sahu Vs. Namita Parida
|
March 5, 2008 |
|
BIJAYA KUMAR SWAIN Vs. HAREKRUSHNA NAYAK
|
July 11, 2008 |
|
BIKAS CHANDRA DEB Vs. STATE OF ORISSA
|
August 12, 2008 |
|
BIKASH CHANDRA DASH Vs. STATE OF ORISSA REPRESENTED THROUGH COMMISSIONER-CUM-SECRETARY, HIGHER EDUCATION DEPARTMENT
|
May 16, 2008 |
|
Bikash Kumar Routray Vs. Commissioner, State Transport Authority
|
January 14, 2008 |
|
BIMAL KUMAR ACHARYA Vs. STATE OF ORISSA AND ORS.
|
June 25, 2008 |
|
Bimal Prasanna Acharya Vs. State of Orissa
|
December 3, 2008 |
|
BINA SUKLA Vs. MEENA DEVI PANCH
|
April 22, 2008 |
|
BINAPANI VIDYAMANDIR PARICHALANA SAMITI AND ANR. Vs. SRIKHETRA SIKHYA VIKASH PARISHAD AND ORS.
|
May 1, 2008 |
|
BINOD KUMAR DAS AND ORS. Vs. DIRECTOR-IN-CHARGE, (HRD), GRIDCO AND ORS.
|
September 16, 2008 |
|
BINOD PAIKRAY @ Vs. STATE OF ORISSA
|
January 24, 2008 |
|
BIPIN BIHARI PANIGRAHI Vs. RAMNARAYAN PANIGRAHI AND ORS.
|
July 28, 2008 |
|
BIPLAB KUMAR SAHU Vs. PREMALATA SAHU AND ORS.
|
November 18, 2008 |
|
BIPRESWAR SAHU Vs. STATE OF ORISSA
|
February 20, 2008 |
|
BIRANCHI MUNDA Vs. STATE OF ORISSA
|
September 2, 2008 |
|
BIRANCHI NARAYAN MISHRA AND ANR. Vs. STATE OF ORISSA
|
December 24, 2008 |
|
BIRANJAN PANDA Vs. BANK OF INDIA
|
September 11, 2008 |
|
BIRLA TYRES WORKERS UNION Vs. INDUSTRIAL TRIBUNAL ORISSA
|
July 22, 2008 |
|
Bishnu Priya Panda Vs. Braja Mohan Panda
|
December 2, 2008 |
|
BISRA STONE LIME COMPANY LTD Vs. SUBASINI NAIK
|
October 29, 2008 |
|
BISWAM PATRA Vs. KENDRIYA VIDYALAYA SANGATHAN
|
March 13, 2008 |
|
BOBBLI SURYA PRASAD RAO Vs. STATE OF ORISSA AND ORS.
|
September 16, 2008 |
|
BOROJ PRADHAN Vs. RADHIKA PRADHAN
|
September 24, 2008 |
|
BRAHMANANDA MOHANTA Vs. KALIA MOHANTO AND ORS.
|
June 23, 2008 |
|
BRAHMANANDA MOHANTY Vs. STATE OF ORISSA
|
October 20, 2008 |
|
BRAJA BHAI Vs. STATE OF ORISSA
|
April 18, 2008 |
|
BRAJA SUNDAR PATTNAIK Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
August 28, 2008 |
|
Branch Manager, National Insurance Co.Ltd. Vs. Khus Jahan
|
September 25, 2008 |
|
BRUSASAN NAYAK Vs. GENERAL MANAGER, UNION BANK OF INDIA AND ORS
|
May 9, 2008 |
|
BUDHADEV PRADHAN Vs. STATE OF ORISSA
|
April 17, 2008 |
|
BUDHADEV PRADHAN Vs. STATE OF ORISSA
|
April 27, 2008 |
|
BUDHIA TARASIA Vs. STATE OF ORISSA
|
September 25, 2008 |
|
BUDHRAJA MINING AND CONSTRUCTION LTD Vs. UNION OF INDIA
|
March 25, 2008 |
|
BULU ALIAS PRASANT KUMAR PANIGRAHI Vs. STATE OF ORISSA
|
June 25, 2008 |
|
BUNG BALARAM BEHERA Vs. STATE OF ORISSA
|
January 18, 2008 |
|
BUNI @ MURALI BARIK AND ORS. Vs. STATE OF ORISSA
|
October 1, 2008 |
|
C.C.E., C. AND S.T. Vs. PRADEEP PHOSPHATES LTD.
|
March 18, 2008 |
|
CENTRE FOR DEVELOPMENT EDUCATION AND COMMUNICATION AND ANR. Vs. STATE OF ORISSA AND ORS.
|
May 16, 2008 |
|
CHADA MUNDA Vs. STATE OF ORISSA
|
December 2, 2008 |
|
CHAINA DALAI Vs. STATE OF ORISSA
|
May 2, 2008 |
|
Chaitanya Behera Vs. State of Orissa
|
August 27, 2008 |
|
CHAKRADHAR NAYAK Vs. CHAIRMAN, STEEL AUTHORITY
|
February 14, 2008 |
|
CHAMPAK LATA SAHOO Vs. SMT. KALYANI DAS AND ORS.
|
July 23, 2008 |
|
CHANDRAMANI SAHOO @ DEI Vs. THE GENERAL MANAGER, PARADEEP REFINERY PROJECT, IOCL, PARADEEP
|
November 3, 2008 |
|
CHANDRAMOHAN SANU Vs. STATE OF ORISSA
|
November 25, 2008 |
|
CHARIA PATRA AND BHAKTA PATRA Vs. STATE OF ORISSA
|
June 30, 2008 |
|
CHITTARANJAN SAHU Vs. STATE OF ORISSA
|
September 23, 2008 |
|
CHOUDHARY PRADHAN Vs. STATE OF ORISSA AND ORS.
|
October 22, 2008 |
|
CHOWHAN MACHINERY MART Vs. STATE OF ORISSA
|
August 12, 2008 |
|
CHURCH OF ST JOHN IN THE Vs. SOUTH EASTERN RAILWAYS
|
April 21, 2008 |
|
CITI FINANCIAL CONSUMER FINANCE INDIA LTD. Vs. SWAPAN BIHARI PATI
|
April 9, 2008 |
|
CITY PALACE RESORTS LTD Vs. UNION OF INDIA
|
June 20, 2008 |
|
Colonel Narendra Kumar Vs. Union of India
|
September 5, 2008 |
|
D CH GURUVULU SON AND CO Vs. SALES TAX OFFICER
|
February 15, 2008 |
|
D.C.Mishra Vs. Union of India
|
July 11, 2008 |
|
D.G.,I.G.of Police, Orissa, Cuttack Vs. Jai Kishore Mishra
|
May 7, 2008 |
|
D.M.Oriental Insurance Co.Ltd. Vs. Smt.Geeta Pareek
|
August 29, 2008 |
|
DADHIBAMAN JEW THAKUR Vs. PRANABANDHU SAHU, AFTER HIM RABINDRA KUMAR SAHU
|
December 2, 2008 |
|
DAITARI SAHOO Vs. STATE OF ORISSA
|
April 3, 2008 |
|
Dalimba Kumari Panda Vs. State of Orissa
|
September 24, 2008 |
|
DANDAPANI BARIK Vs. STATE OF ORISSA AND ANR.
|
February 5, 2008 |
|
DANDU PRADHAN Vs. STATE OF ORISSA
|
May 7, 2008 |
|
DAYABATI PRADHAN Vs. HRUSHIKESH PRADHAN
|
January 2, 2008 |
|
DEBARAJ BASANTIA AND ANR. Vs. STATE OF ORISSA
|
September 9, 2008 |
|
DEBI DAYAL SHARMA Vs. RAMESH KUMAR AGARWALA
|
July 30, 2008 |
|
DEEPAK KUMAR PATRO @ DIPU AND ORS. Vs. STATE
|
December 5, 2008 |
|
Deepak Mohapatra Vs. State of Orissa
|
December 23, 2008 |
|
DELESWAR NAIK Vs. STATE OF ORISSA
|
November 27, 2008 |
|
Delkon India Pvt.Ltd., Kolkata Vs. Sales Tax Officer, Rourkela II Circle, Panposh, Rourkela
|
November 19, 2008 |
|
DEPUTY MANAGER, ORIENTAL INSURANCE
CO. LTD. Vs. NARAYAN PUJARI AND ANR.
|
April 11, 2008 |
|
DHANANJAY KUMAR DAGARA Vs. STATE OF ORISSA AND 4 ORS.
|
May 2, 2008 |
|
DHANESWAR @ Vs. STATE OF ORISSA
|
March 3, 2008 |
|
DHANU BESRA Vs. SRI PITABAS PANDA AND FOUR ORS.
|
January 10, 2008 |
|
DHANU BESRA Vs. PITABAS PANDA
|
January 11, 2008 |
|
DHARMESH NAYAK Vs. STATE OF ORISSA
|
May 15, 2008 |
|
DHENKANAL MEHENTAR SANGHA Vs. STATE OF ORISSA
|
December 12, 2008 |
|
DHOBULU SAUNTA Vs. STATE OF ORISSA
|
December 22, 2008 |
|
DIBAKAR BHOI Vs. STATE OF ORISSA
|
June 19, 2008 |
|
DIJABARA MALLIK Vs. BAIDHAR MALLIK
|
June 18, 2008 |
|
DILESWAR BEHERA Vs. BENUDHAR PALEI
|
March 26, 2008 |
|
Dilip Kumar Ray Vs. State of Orissa
|
December 15, 2008 |
|
DILIP KUMAR SINHA Vs. STATE OF ORISSA AND ORS.
|
August 19, 2008 |
|
DILLIP KUMAR SAHOO Vs. SURESH SANU
|
August 29, 2008 |
|
DILLIP NAYAK AND ANR. Vs. STATE OF ORISSA
|
December 2, 2008 |
|
DINABANDHU MOHANTY Vs. RAMAMANI PATTNAIK
|
March 28, 2008 |
|
DIPTI RANJAN PARIDA Vs. STATE OF ORISSA
|
March 20, 2008 |
|
DIRECTOR TEXT BOOK PRODUCTION AND MARKETING Vs. THE WORKMEN OF THE TEXT BOOK PRODUCTION AND MARKETING AND ANR.
|
August 27, 2008 |
|
DISTRICT COLLECTOR AND ORS. Vs. JANMAJAYA BESAN AND ORS.
|
September 12, 2008 |
|
DIVISIONAL MANAGER NEW INDIA Vs. RIBA PAIKARAY
|
January 29, 2008 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO Vs. LAXMIDHAR PARIDA
|
October 31, 2008 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RACHPAL GHIVELA
|
May 9, 2008 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO Vs. JOGINDRA NAHAK
|
December 2, 2008 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. BABAJI ROUT
|
April 10, 2008 |
|
DIVISIONAL MANAGER ORISSA FOREST DEVELOPEMENT CORPORATION LTD Vs. NABATI NAIK
|
April 4, 2008 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. MANGULI SAHOO AND ORS.
|
January 24, 2008 |
|
DOCTORS ASSOCIATION OF ACHARYA HARIHAR REGIONAL CANCER CENTRE Vs. STATE OF ORISSA
|
July 15, 2008 |
|
DOUGHLAS GARDEN WILSON Vs. NONE
|
March 26, 2008 |
|
DR. (SMT.) URMIMALA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
August 4, 2008 |
|
DR. GOURI SHANKAR ACHARYA Vs. SECRETARY, HEATH AND FAMILY WELFARE AND ORS.
|
December 17, 2008 |
|
DR. NIRANJAN SUTAR Vs. THE CHANCELLOR, BIJU PATNAIK UNIVERSITY OF TECHNOLOGY
|
March 27, 2008 |
|
DR. NIRJHARINI DHAL Vs. O.A.T. AND ORS.
|
May 1, 2008 |
|
DR. RADHE GOPAL PRADHAN Vs. THE VICE-CHANCELLOR, SAMBALPUR UNIVERSITY AND THREE ORS.
|
September 11, 2008 |
|
DR. RASHIKA BHARDWAJ Vs. STATE OF ORISSA AND FOUR ORS.
|
August 8, 2008 |
|
DR. SARBANARAYAN MISHRA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
July 17, 2008 |
|
DR. SIBARAM PANDA Vs. STATE OF ORISSA AND ORS.
|
March 28, 2008 |
|
Dr.Bijaya Nanda Naik Vs. F.M.University
|
July 14, 2008 |
|
Dr.Rupananda Brined Vs. State of Orissa and two
|
July 8, 2008 |
|
DREDGING CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL
|
February 28, 2008 |
|
DUKHISHYAM MALLICK Vs. UNION OF INDIA (UOI)
|
March 10, 2008 |
|
DULLAV KHORA Vs. STATE
|
January 4, 2008 |
|
DURGA CHARAN SARANGI Vs. STATE
|
May 16, 2008 |
|
Duryodhan Rana Vs. Jhima Mahura
|
August 28, 2008 |
|
DUSHASAN SAHOO Vs. GEETARANI MOHANTY
|
July 1, 2008 |
|
DWARIKANATH NAYAK Vs. STATE OF ORISSA
|
December 17, 2008 |
|
EPARI SADASIVA RAO Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 7, 2008 |
|
EXECUTIVE DIRECTOR AND GENERAL MANAGER, NALCO Vs. SOMANATH GARANAIK
|
June 18, 2008 |
|
EXECUTIVE DIRECTOR NALCO Vs. PRASANNA BEHERA
|
April 11, 2008 |
|
EXECUTIVE ENGINEER (CESCO/CESU), KENDRAPARA ELECTRICAL DIVISION-1 AND ANR. Vs. GRIEVANCES REDRESSAL FORUM AND ANR.
|
August 7, 2008 |
|
FAKIR SA Vs. STATE
|
January 11, 2008 |
|
Fakirmohan Das Vs. Government of Orissa
|
July 22, 2008 |
|
FOREST ORGANIZATION Vs. LABOUR COMMISSIONER
|
July 25, 2008 |
|
FULA DEI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 19, 2008 |
|
GADEI DAKUA AND ORS. Vs. RANGABATI GOUDA
|
November 3, 2008 |
|
GAGAN BEHARI SAHOO Vs. THE ORISSA INDUSTRIAL INFRASTRUCTURE
|
January 24, 2008 |
|
GAJANAND AGARWAL Vs. GOLAKHA PRASAD
|
March 12, 2008 |
|
GAJENDRA ALIAS GAJIA DEHURY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 19, 2008 |
|
GAJENDRA KUMAR NAIK Vs. DURJA NAIK
|
June 18, 2008 |
|
GAJENDRANATH OJHA Vs. STATE OF ORISSA
|
November 11, 2008 |
|
GANDHARBA KUMAR MOHANTY, AFTER HIM HIS WIDOW JYOTIRMAYEE MOHANTY Vs. SURENDRA PRASAD NAIK
|
December 11, 2008 |
|
GANESH PANDA Vs. KAILASH AUTO FINANCE LTD. REPRESENTED THROUGH ITS BRANCH MANAGER, SRI PRAKASH CHANDRA GIRI
|
December 17, 2008 |
|
GANESH PRASAD NAIK Vs. STATE OF ORISSA
|
October 31, 2008 |
|
Ganeswar Kanhar Vs. State of Orissa`
|
August 22, 2008 |
|
GANESWAR KISKU Vs. STATE OF ORISSA
|
May 8, 2008 |
|
GANGAMATI PATEL Vs. INDIAN OIL CORPORATION LTD. & OTHERS
|
September 26, 2008 |
|
GANGANANDA GOSWAMY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
October 1, 2008 |
|
GARUDA MEHER Vs. STATE OF ORISSA
|
November 20, 2008 |
|
GAUTAM KUMAR DAS Vs. SARAJ KUMAR SAHU
|
April 9, 2008 |
|
GAYATRI PROJECTS LIMITED Vs. STATE OF ORISSA
|
April 2, 2008 |
|
GEETARANI MOHANTY Vs. STATE OF ORISSA
|
July 11, 2008 |
|
GENERAL MANAGER, ELECTRICAL, RENGALI HYDRO ELECTRIC PROJECT Vs. SRI GIRIDHARI SAHU
|
May 14, 2008 |
|
GHANA MUNDA AND ANR. Vs. STATE OF ORISSA
|
November 19, 2008 |
|
GHASIA NAIK Vs. STATE OF ORISSA
|
May 16, 2008 |
|
GIRIDHARI NAYAK AND ORS. Vs. STATE OF ORISSA
|
January 15, 2008 |
|
Girija Mohanty Vs. Revenue Divisional Commissioner, (Central Division), Cuttack
|
October 23, 2008 |
|
Girija Shankar Dash Vs. State of Orissa
|
December 4, 2008 |
|
GITADEVI CHOUDHURY AND ORS. Vs. NARAYAN PATRA
|
August 18, 2008 |
|
GLTANJAII PANIGRAHI Vs. SITANSU SEKHAR DASH
|
February 29, 2008 |
|
Gobinda Chandra Mallik Vs. State of Orissa
|
July 28, 2008 |
|
GOBINDA CHANDRA ROUT AND ORS. Vs. MANAGING DIRECTOR, INDUSTRIAL INFRASTRUCTURE DEVL. CORPORATION, BBSR AND ORS.
|
July 29, 2008 |
|
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA
|
February 6, 2008 |
|
GOBINDA PRADHAN Vs. UNION OF INDIA (UOI)
|
September 25, 2008 |
|
Golam Khan Vs. Commissioner, Consolidation, Orissa
|
January 19, 2008 |
|
GOLAM KHAN Vs. COMMISSIONER CONSOLIDATION
|
February 19, 2008 |
|
GOLDEN TRUST FINANCIAL SERVICES Vs. SECRETARY STATE CONSUMER
|
April 4, 2008 |
|
GOPAL CHANDRA DAS Vs. STATE OF ORISSA
|
April 23, 2008 |
|
GOPAL CHANDRA PRADHAN AND THREE ORS. Vs. STATE OF ORISSA
|
December 23, 2008 |
|
GOPINATH DEV HIGH SCHOOL Vs. STATE OF ORISSA
|
April 16, 2008 |
|
GOURANGA NAYAK Vs. GOURANGA BEHURA AND ORS.
|
August 26, 2008 |
|
GOVARDHAN KUMAR VARJANI Vs. MAHANADI COALFIELDS LTD
|
February 14, 2008 |
|
GOVERNING BODY OF KONARK BHAGABATI MAHAVIDYALAYA AND ANR. Vs. DIRECTOR OF HIGHER EDUCATION AND ORS.
|
November 19, 2008 |
|
GOVERNING BODY OF STEWART SCIENCE COLLEGE Vs. STATE OF ORISSA
|
April 10, 2008 |
|
GOYAL MG GASES PVT. LTD. (GMGL) Vs. NEELACHAL ISPAT NIGAM LTD. (NINL)
|
October 31, 2008 |
|
GUNANIDHI SAHOO (DEAD) AND AFTER HIM RAJKISHORE SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 25, 2008 |
|
GURIA DEI Vs. KANHU CHARAN PATI
|
March 5, 2008 |
|
GURU CHARAN PATNAIK Vs. THE CONSOLIDATION COMMISSIONER AND 5 ORS.
|
August 13, 2008 |
|
Guru Prasad Chhotaray Vs. Union of India
|
July 23, 2008 |
|
GURUPADA MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 11, 2008 |
|
GYAN GURU DAS Vs. CENTRAL VIGILANCE COMMISSIONER
|
March 19, 2008 |
|
Gyanajeet Moharana Vs. Binodini Pattanaik
|
October 30, 2008 |
|
HALADHAR BEHERA Vs. STATE OF ORISSA
|
May 1, 2008 |
|
HARA MALLIK @ HARIHAR AND ORS. Vs. STATE
|
October 22, 2008 |
|
HARAMOHAN MALIK Vs. DANDAPANI MUDULI
|
August 29, 2008 |
|
Harekrishna Sahoo Vs. State of Orissa
|
October 30, 2008 |
|
HAREKRUSHNA BEHERA Vs. STATE OF ORISSA AND ANR.
|
April 2, 2008 |
|
HARENDRA PRASAD SAHU Vs. STATE OF ORISSA
|
March 27, 2008 |
|
HARIHAR PANDA AND ANR. Vs. STATE OF ORISSA
|
July 1, 2008 |
|
HARIPADA BHUYAN AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 29, 2008 |
|
HEMANTA KUMAR PANDA (DEAD) AND AFTER HIM SAMBHABI PANDA AND ORS. Vs. DEPUTY DIRECTOR, AGRICULTURE, KALAHANDI RANGE AND ORS.
|
November 20, 2008 |
|
HEMANTA KUMAR TRUIPATHY AND ORS. Vs. MALATI DIBYA (SINCE DEAD), REP. THROUGH HER LEGAL HEIRS AND ORS.
|
September 4, 2008 |
|
HEMANTA RATH Vs. UNION OF INDIA
|
February 14, 2008 |
|
HEMBO ORAM Vs. ADDL. DISTRICT MAGISTRATE
|
August 13, 2008 |
|
Heramba Chandra Dani Vs. State of Orissa
|
July 3, 2008 |
|
HERO SOAP & CHEMICALS Vs. STATE OF ORISSA
|
July 28, 2008 |
|
HI-TECH BOTTLING (P) LTD. Vs. STATE OF ORISSA AND ORS.
|
April 2, 2008 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. STATE OF ORISSA
|
May 16, 2008 |
|
HIRANYA KUMAR PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
May 9, 2008 |
|
HRUDAMANI BEWA Vs. STATE OF ORISSA
|
October 1, 2008 |
|
HUIKA SOMANNA AND ANR. Vs. STATE OF ORISSA
|
December 17, 2008 |
|
In re- District Judge, Puri. Vs. .
|
December 15, 2008 |
|
Indian Aluminum Company Ltd. Vs. State of Orissa
|
November 24, 2008 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF ORISSA
|
May 16, 2008 |
|
INDO ARYA CENTRAL TRANSPORT LTD Vs. SALES TAX OFFICER
|
March 3, 2008 |
|
IPPILI LAKSHMAN RAO Vs. IPPILLI JAGANNATH SWAMY ALIAS
|
January 18, 2008 |
|
JADUMANI SAHU Vs. ORIENTAL INSURANCE CO.LTD
|
May 5, 2008 |
|
JAGADISH NARAYAN SINGH Vs. STATE OF ORISSA AND 3 ORS.
|
September 30, 2008 |
|
JAGANNATH MUDULI Vs. NIRUPAMA BEHERA
|
July 25, 2008 |
|
JAGANNATH PURTY Vs. STATE OF ORISSA
|
March 11, 2008 |
|
Jagannath Traders represented by Manorama Tripathy Vs. Chakradhar Barik, Marketing Inspector, Patrapur
|
July 2, 2008 |
|
JAGDAMBA POLYMERS PVT. LTD. Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY FINANCE DEPARTMENT AND ORS.
|
September 17, 2008 |
|
JAGDAMBA RICE MILL Vs. BANK OF INDIA
|
September 12, 2008 |
|
JAIBUNNISHA BIBI Vs. SK. JALALUDDIN AND ORS.
|
March 5, 2008 |
|
JAMI SIVASAI Vs. OFFICIAL LIQUIDATOR, ORISSA HIGH COURT
|
September 10, 2008 |
|
JANARDAN MOHAPATRA Vs. BRAJABANDHU MOHAPATRA
|
July 22, 2008 |
|
JANIA MUNDA Vs. STATE OF ORISSA
|
May 2, 2008 |
|
JANMAJAY PANDA Vs. LOCHANI PANDA
|
January 17, 2008 |
|
JANMAJAYA DAS Vs. STATE OF ORISSA
|
March 12, 2008 |
|
JANMAJOY PUROHIT Vs. SHANKARSAN KALO AND ORS.
|
November 18, 2008 |
|
JAPANI SAMAL Vs. STATE OF ORISSA
|
February 6, 2008 |
|
JASOBANT NARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
August 20, 2008 |
|
JASOBANTA SETH Vs. COLLECTOR-CUM-DISTRICT
|
June 18, 2008 |
|
JASODA PATRA Vs. STATE OF ORISSA
|
April 15, 2008 |
|
JATIN MOHAPATRA @ MALLIK Vs. STATE OF ORISSA
|
December 2, 2008 |
|
JAYADEV DASH Vs. STATE OF ORISSA AND ORS.
|
May 9, 2008 |
|
JAYANT KUMAR AGARWAL Vs. K SUBBA REDDY
|
April 4, 2008 |
|
Jayaram Bhuyan Vs. State of Orissa
|
June 25, 2008 |
|
JHARNA DUTTA Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL
|
October 24, 2008 |
|
JHASAKETAN KHAMARI AND FOUR ORS. Vs. STATE OF ORISSA AND THREE ORS.
|
February 8, 2008 |
|
JHOLEI BABA AGENCY Vs. STATE BANK OF INDIA
|
December 17, 2008 |
|
JITA SAHU Vs. STATE OF ORISSA (ORISSA)(DB)
|
November 27, 2008 |
|
JITENDRA KUMAR DAS Vs. UNION OF INDIA AND ORS.
|
August 5, 2008 |
|
JOGENDRA DAS AND SIX ORS. Vs. STATE OF ORISSA
|
October 22, 2008 |
|
JOGENDRA RAM, AFTER HIM HIS L.RS. Vs. PURNA CHANDRA RAM
|
October 1, 2008 |
|
JOGI SAHU Vs. UNION OF INDIA (UOI) AND THREE ORS.
|
September 5, 2008 |
|
JUBIDA BIBI Vs. RAFIQUE MOHAMMED
|
December 8, 2008 |
|
JUNIOR ENGINEER ELECTRICAL Vs. BALUKISHORE BARIK
|
August 5, 2008 |
|
JUTE MARKETING COOPERATIVE SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
September 18, 2008 |
|
JYOSHNA RANI SAHU Vs. STATE OF ORISSA AND FIVE ORS.
|
October 21, 2008 |
|
JYOSHNAMAYEE PRADHAN Vs. RAMESH CHANDRA MANGARAJ
|
November 5, 2008 |
|
JYOTIRANJAN SAMANTARAY Vs. STATE OF ORISSA
|
August 7, 2008 |
|
JYOTSNARANI PADHI Vs. SUSILA PADHI
|
March 28, 2008 |
|
K. LACHHEYA PATRA Vs. STATE OF ORISSA
|
April 10, 2008 |
|
K. SRINIVAS Vs. SECRETARY, ORISSA LEGISLATIVE ASSEMBLY
|
December 23, 2008 |
|
KABI ALIAS AKSHAYA KUMAR Vs. STATE OF ORISSA
|
December 2, 2008 |
|
Kabiraj Sethi Vs. State of Orissa
|
July 1, 2008 |
|
KABITA DAS Vs. STATE OF ORISSA
|
April 24, 2008 |
|
KAILASH CHAND JAIN Vs. STATE OF ORISSA AND 4 ORS.
|
September 5, 2008 |
|
KAILASH CHANDRA JENA Vs. STATE OF ORISSA
|
November 19, 2008 |
|
KAILASH NAHAK ALIAS NAIK Vs. STATE OF ORISSA
|
February 14, 2008 |
|
KAISHAR ALLAM Vs. STATE OF ORISSA
|
December 23, 2008 |
|
KALANDI CHARAN SAHOO Vs. DISTRICT TRANSPORT MANAGER
|
January 25, 2008 |
|
KALI CHARAN MOHANTA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 20, 2008 |
|
Kali Charan Mohanta Vs. Union of India
|
September 20, 2008 |
|
Kalia @ Harikrushna Sahu Vs. State of Orissa
|
August 19, 2008 |
|
KALINGA MINING CORPORATION Vs. UNION OF INDIA (UOI) AND 9 ORS.
|
November 24, 2008 |
|
KALYAN RAJ PANDIT ALIAS KALYAN PANDIT Vs. STATE OF ORISSA
|
January 15, 2008 |
|
KAMALA DEVI Vs. EXECUTIVE ENGINEER, RURAL WATER SUPPLY AND SANITATION DIVISION NO. 1 AND ORS.
|
March 5, 2008 |
|
KAMALAKANTA MOHANTY Vs. LAXMIKANTA MOHANTY
|
December 2, 2008 |
|
KAMALINI PUJARI Vs. LAND ACQUISITION OFFICER
|
April 2, 2008 |
|
Kamlesh Manjari Devi Vs. Satyanarayan Aich and eleven
|
June 27, 2008 |
|
KANAKA RANA Vs. STATE OF ORISSA
|
August 8, 2008 |
|
KANAKA SAHOO Vs. STATE OF ORISSA
|
June 23, 2008 |
|
KANAKMANJARI DAS Vs. SANTOSH KUMAR RAY
|
March 27, 2008 |
|
KANDURI CHARAN BEHERA Vs. CHAIRMAN GURU KELUCHARAN MOHAPATRA ODISSI RESEARCH CENTRE AND ORS.
|
August 28, 2008 |
|
KANHU ALIAS KANHER GOUDA Vs. STATE OF ORISSA
|
February 8, 2008 |
|
KANHU CHARAN MUDULI Vs. STATE OF ORISSA
|
June 19, 2008 |
|
KANIKA DEY Vs. TRUPTIRANI PANDA AND ORS.
|
March 20, 2008 |
|
KARIO ORAMIN @ ORAM AND ORS. Vs. NISHIKANTA KHALKHO
|
March 26, 2008 |
|
KARTIKA CHANDRA ALIAS NANDA SAHU Vs. STATE OF ORISSA
|
February 5, 2008 |
|
KARUNAKAR ARAKHA Vs. STATE OF ORISSA
|
June 24, 2008 |
|
KASINATH PANDA, AFTER HIM Vs. SILLA SATYABADI PATRA, AFTER HIM
|
August 5, 2008 |
|
KASTURA SAHU AND ANR. Vs. SUSHILA SETH AND ORS.
|
September 30, 2008 |
|
KASTURI JENA AND ORS. Vs. SANDHYARANI MOHANTY AND ANR.
|
October 24, 2008 |
|
KAUSHAL KISHORE AGRAWALLA Vs. CHIEF MANAGER STATE BANK OF INDIA
|
October 24, 2008 |
|
KAYAL COAL ENTERPRISES, ZENITH STEELS Vs. STATE OF ORISSA REPRESENTED BY COMMISSIONER OF SALES TAX
|
September 23, 2008 |
|
KAZI NARUL ISLAM Vs. STATE OF ORISSA AND ORS.
|
November 21, 2008 |
|
KEDARNATH BISWAL Vs. BUDHANATH JENA
|
May 15, 2008 |
|
KHADAL BISWAL Vs. STATE OF ORISSA
|
August 27, 2008 |
|
Khageswar Bisoi Vs. Aruna Bisoi
|
July 15, 2008 |
|
KHALI PRADHAN Vs. STATE OF ORISSA
|
January 2, 2008 |
|
KHETRA BASI PRADHAN Vs. DIRECTOR CONSOLIDATION
|
March 11, 2008 |
|
KHETRABASI DAS Vs. STATE OF ORISSA
|
December 2, 2008 |
|
KHETRABASI SAHU Vs. STATE (G.A. DEPARTMENT)
|
August 26, 2008 |
|
KHETRABASI SRICHANDAN AND ORS. Vs. GOPINATH SRICHANDAN
|
July 18, 2008 |
|
KHIROD CHANDRA DASH Vs. BIMAL DASH
|
March 14, 2008 |
|
KHIROD KUMAR DASH AND ORS. Vs. STATE OF ORISSA
|
February 7, 2008 |
|
KISHAN GOYAL Vs. SECRETARY TO GOVT OF ORISSA
|
January 31, 2008 |
|
KISHORE CHANDRA PADHI Vs. UNION OF INDIA (UOI) AND ORS.
|
June 25, 2008 |
|
KODANDA @ RAMAYA REDDY Vs. STATE OF ORISSA
|
July 29, 2008 |
|
Kokila Kumari Moharana and four others Vs. Gopala Panda
|
November 14, 2008 |
|
KOLLAH DEHURI Vs. STATE OF ORISSA
|
November 12, 2008 |
|
KRISHAN KUMAR PAREEK Vs. STATE BANK OF INDIA
|
December 17, 2008 |
|
KRISHNA CHANDRA MOHANTY Vs. STATE OF ORISSA
|
April 8, 2008 |
|
KRISHNA CHANDRA PATI Vs. HEMANTA KUMAR PATI
|
May 15, 2008 |
|
KRISHNA CHLORATE PVT. LTD. Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. (NESCO) AND ORS.
|
August 28, 2008 |
|
KRUPASINDHU DAS Vs. STATE OF ORISSA
|
February 8, 2008 |
|
KRUSHANA CHANDRA MALLICK Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
November 10, 2008 |
|
KRUSHNA CH. DAS Vs. UNION OF INDIA
|
July 2, 2008 |
|
KRUSHNA CHANDRA NATH Vs. KULAMANI MOHAPATRA AND ORS.
|
December 5, 2008 |
|
KRUSHNA CHANDRA ROUTRAY Vs. STATE OF ORISSA
|
March 13, 2008 |
|
KRUSHNA CHANDRA SAHOO Vs. BANK OF INDIA
|
September 25, 2008 |
|
KRUSHNA MOHAN DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
September 24, 2008 |
|
KRUSHNA NAIK Vs. STATE OF ORISSA
|
June 24, 2008 |
|
KRUSHNA NANDA MOHANTY AND ANR. Vs. STATE OF ORISSA AND ORS.
|
June 17, 2008 |
|
KRUSHNA, CHANDRA PATNAIK Vs. COMMISSIONER, CONSOLIDATION
|
June 18, 2008 |
|
KUBER KHADIA Vs. STATE OF ORISSA
|
January 3, 2008 |
|
KUBER SWAIN Vs. STATE OF ORISSA
|
December 11, 2008 |
|
KUMAR CHARAN JENA Vs. STATE OF ORISSA AND ORS.
|
August 28, 2008 |
|
KUMAR DEBASISH Vs. STATE OF ORISSA
|
March 27, 2008 |
|
KUMARI KALPANA RANI ROUT Vs. DISTRICT JUDGE AND 8 ORS.
|
November 20, 2008 |
|
KUNEI MINZ Vs. R C NAYAK
|
May 7, 2008 |
|
KUNJA SWAIN Vs. ORISSA STATE FINANCIAL CORPORATION AND ORS.
|
March 20, 2008 |
|
KUNTALA SETHI AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
|
May 12, 2008 |
|
L.A. COLLECTOR Vs. HEMANTA SAMAL AND ANR. AND ORS.
|
February 7, 2008 |
|
Labanya Kumar Mahanta Vs. Collector, Keonjhar
|
July 30, 2008 |
|
LACHHNA SABAR Vs. STATE OF ORISSA
|
January 7, 2008 |
|
LAKHIRAM JAIN AND SONS Vs. SALES TAX OFFICER, RAYAGADA CIRCLE, RAYAGADA
|
December 16, 2008 |
|
Lala Sukanti Ray,Sukanti Kumari Ray Vs. Lala Ananta Kumar Ray
|
July 22, 2008 |
|
Lalbihari Basa Vs. Bijay Kumar Mahota
|
December 2, 2008 |
|
LALITA BHARATI Vs. STATE OF ORISSA
|
October 1, 2008 |
|
LAN ACQUISITION OFFICER-CUM Vs. CHANDADEVI JAIN
|
February 15, 2008 |
|
LAND ACQUISITION COLLECTOR Vs. SMT. APARNA DEVI AND ANR.
|
February 13, 2008 |
|
LAND ACQUISITION COLLECTOR Vs. BHIKARI BEHERA
|
April 4, 2008 |
|
LAND ACQUISITION COLLECTOR Vs. MADANLAL AGRAWAL
|
February 13, 2008 |
|
LAND ACQUISITION COLLECTOR Vs. LILA DEVI
|
February 21, 2008 |
|
LAND ACQUISITION ZONE OFFICER Vs. PURANDHAR PRADHAN
|
February 21, 2008 |
|
LARSEN AND TOUBRO LTD Vs. ORISSA SALES TAX TRIBUNAL
|
April 4, 2008 |
|
LAXMA GAGARAI Vs. STATE OF ORISSA
|
January 3, 2008 |
|
LAXMAN DAS Vs. STATE OF ORISSA
|
January 15, 2008 |
|
LAXMIDHAR JAGDEV Vs. SURESH KUMAR SAHOO AND ANR.
|
November 19, 2008 |
|
LAXMIDHAR PRADHAN Vs. STATE OF ORISSA
|
March 5, 2008 |
|
LAXMIKANT SAHOO Vs. STATE OF ORISSA
|
July 8, 2008 |
|
Life Insurance Corporation of India Vs. Khulana Sundari Nayak
|
April 15, 2008 |
|
Lingaraj Rout Vs. State of Orissa
|
September 17, 2008 |
|
LLOYDS METALS AND ENGINEERING LTD Vs. NEELACHAL ISPAL NIGAM LTD
|
September 25, 2008 |
|
LOMAN FRANCIS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 15, 2008 |
|
M. SOMANATHAN Vs. M. KUSTU PATRA AND ORS.
|
September 2, 2008 |
|
M.G.GARMENTS Vs. SALES TAX OFFICER, INVESTIGATION UNIT, BHUBANESWAR
|
November 11, 2008 |
|
M.Vinita Vs. Council of Higher Secondary Education, Orissa
|
August 19, 2008 |
|
MADHAB CHENDA AND ORS. Vs. STATE OF ORISSA
|
July 24, 2008 |
|
MADHU GADABA Vs. STATE OF ORISSA
|
February 7, 2008 |
|
MADHUSUDAN SETHI Vs. DIRECTOR GENERAL, C.R.P.F.
|
December 19, 2008 |
|
Maguni Charan Parida and seven others Vs. State of Orissa
|
July 15, 2008 |
|
MAHAMMED SAUD Vs. SHAIKH MAHFOOZ
|
September 24, 2008 |
|
MAHAVIR ICE AND COLD STORAGE (P) LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA, IPICO HOUSE
|
December 2, 2008 |
|
MAHENDRA DAS AND ANR. Vs. STATE OF ORISSA
|
January 8, 2008 |
|
MAHENDRA PRASAD SAHU Vs. STATE OF ORISSA
|
July 14, 2008 |
|
MAHIPATLAL PATEL Vs. CHIEF ENGINEER MINOR IRRIGATION AND ANR.
|
September 12, 2008 |
|
Mallik Najar Alli Vs. State of Orissa
|
October 17, 2008 |
|
MAMATA BARAL Vs. STATE OF ORISSA
|
January 11, 2008 |
|
MANAGEMENT OF FOOD Vs. NARAYAN RAUL
|
March 28, 2008 |
|
MANAGING COMMITTEE OF SRI RAGHUNATH SWAMI GIRLS HIGH SCHOOL Vs. STATE OF ORISSSA AND FOUR ORS.
|
July 1, 2008 |
|
MANAGMENT OF BHUBNESWAR ELECTRICAL DIVISION GRIDCO Vs. GENERAL SECRETARY OSEB SRAMIKI MAHASANGHA
|
February 14, 2008 |
|
Manai alias Dhanai Murmu Vs. State of Orissa
|
March 10, 2008 |
|
MANAS RANJAN MAJHI Vs. STATE OF ORISSA
|
February 7, 2008 |
|
MANDA MARANDI Vs. STATE OF ORISSA
|
January 7, 2008 |
|
MANGAL SINGH MAJHI AND ORS. Vs. STATE OF ORISSA
|
June 25, 2008 |
|
MANGALAM TIMBER PRODUCTS LTD. Vs. STATE OF ORISSA
|
February 5, 2008 |
|
MANGARAJ PASPUPALAK AND ORS. Vs. KRUSHNA CHANDRA PASUPALAK AND ORS.
|
January 17, 2008 |
|
MANGURAM AGARWAL ALIAS AGARWALLA Vs. PYARALAL
|
May 15, 2008 |
|
MANJU KUMAR MAJHI Vs. REGISTRAR ORISSA HIGH COURT
|
May 1, 2008 |
|
Manjurani Routray Vs. Union of India
|
September 26, 2008 |
|
MANOJ KUMAR PADHI Vs. STATE OF ORISSA
|
August 21, 2008 |
|
MANOJ KUMAR SAHU Vs. STATE OF ORISSA
|
April 29, 2008 |
|
Manorama Das Vs. Hari @ Hrusikesh Sethi
|
August 4, 2008 |
|
MANORAMA SAHOO Vs. PRAMOD KUMAR PRADHAN
|
January 9, 2008 |
|
MANORAMA SAHU Vs. STATE OF ORISSA
|
February 25, 2008 |
|
MANORANJAN PANDA Vs. STATE OF ORISSA
|
October 1, 2008 |
|
MANSINGH MUNDA Vs. STATE OF ORISSA
|
February 6, 2008 |
|
MARIAM BIBI Vs. PRADEEP ALIAS PRADIPTA KISHORE MOHANTY
|
August 6, 2008 |
|
MARKANDA ALIAS RAJU SOREN Vs. STATE OF ORISSA
|
January 10, 2008 |
|
Mayadhar Jena Vs. State of Orissa
|
October 31, 2008 |
|
MD. LAIQUE ALI Vs. STATE OF ORISSA AND ORS.
|
July 23, 2008 |
|
MEDICAL COUNCIL OF INDIA Vs. MANAS RANJAN BEHERA
|
October 27, 2008 |
|
Medical Council of India, New Delhi Vs. Sonali Singh
|
April 11, 2008 |
|
MEENAKSHI PANDA Vs. UCO BANK
|
September 15, 2008 |
|
MENAKA MOHANTY Vs. STATE OF ORISSA
|
September 10, 2008 |
|
MESCO STEELS LIMITED Vs. STATE OF ORISSA AND ORS.
|
May 16, 2008 |
|
Minu @ Sanjay Behera Vs. State of Orissa
|
December 11, 2008 |
|
MIRZA NIAMAT BAIG AND ANR. Vs. SK. ABDUL SAYEED AND ORS.
|
July 22, 2008 |
|
MISS PRITILATA NANDA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH THE SECRETARY OF RAILWAYS AND ORS.
|
August 5, 2008 |
|
Mithu Barma Vs. State of Orissa
|
October 1, 2008 |
|
MITRA S K PRIVATE LIMITED Vs. INSPECTORATE GRIFFITH INDIA
|
January 22, 2008 |
|
MOBARAK ALI KHAN Vs. STATE OF ORISSA
|
May 9, 2008 |
|
MODERN MINERAL PROCESSING COMPANY (P) LTD. Vs. MANAGING DIRECTOR, ORISSA STATE FINANCIAL CORPORATION AND 4 ORS.
|
September 10, 2008 |
|
MOHAMMAD RAHEMAT HOSSAIN Vs. THE REGISTRAR, ORISSA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, BHUBANESWAR 12 AND ORS.
|
October 23, 2008 |
|
MOHAMMAD RAHEMAT HOSSAIN Vs. THE REGISTRAR, ORISSA ADMINISTRATIVE TRIBUNAL, BBSR AND ORS.
|
November 23, 2008 |
|
MOHAN KUMAR VERMA Vs. RAJ KISHORE MATHUR (ORISSA)
|
October 1, 2008 |
|
MOHAN MAHANTO Vs. STATE OF ORISSA
|
March 5, 2008 |
|
MOTAKA ALIAS DAMAN MAJHI Vs. STATE OF ORISSA
|
January 9, 2008 |
|
MOTILAL RAKHIT Vs. HINDUSTAN PETROLEUM CORPN LTD
|
January 18, 2008 |
|
MRS. PRAVA SINHA Vs. BHABATOSH SINHA AND ORS.
|
March 10, 2008 |
|
MRUTUNJAYA NAYAK Vs. STATE OF ORISSA
|
July 16, 2008 |
|
Mrutunjaya Nayak Vs. State of Orissa
|
May 16, 2008 |
|
MUIJIT RANA AND ORS. Vs. STATE OF ORISSA
|
March 11, 2008 |
|
MUKTIKANTA MISHRA Vs. UNION OF INDIA (UOI)
|
June 20, 2008 |
|
MURALIDHAR NAYAK Vs. DINABANDHU SAMANTARAY
|
September 2, 2008 |
|
NABADURGA CONSTRUCTION (P) LTD. Vs. STATE OF ORISSA AND ANR.
|
December 5, 2008 |
|
Nabakishore Mohapatra Vs. Cuttack Development Authority
|
November 18, 2008 |
|
NACHIKA SINDURU Vs. STATE OF ORISSA
|
December 23, 2008 |
|
NAGEN KUMAR BARIK Vs. CUTTACK DEVELOPMENT AUTHORITY
|
March 13, 2008 |
|
NAILI KANTA MUDULI Vs. BHUBANESWAR DEVELOPMENT
|
February 27, 2008 |
|
NALINIKANTA JENA Vs. CHAIRMAN, ORSAC-CUM-SECRETARY, DEPARTMENT OF SCIENCE AND ANR.
|
December 10, 2008 |
|
NALINIKANTA MUDULI Vs. STATE OF ORISSA
|
February 15, 2008 |
|
NANDA ALIAS ANANT CHARAN BEHARA Vs. STATE OF ORISSA
|
January 18, 2008 |
|
NANDA KISHORE BARIK Vs. UNION OF INDIA
|
February 14, 2008 |
|
NANDA KISHORE NANDA AND ORS. Vs. STATE OF ORISSA
|
April 4, 2008 |
|
NARA NAIK Vs. PARSURAM NAIK
|
April 23, 2008 |
|
NARAHARI LENKA AND ORS. Vs. STATE OF ORISSA
|
June 27, 2008 |
|
Narana Nayak Vs. State of Orissa
|
July 14, 2008 |
|
NARASINGHA RAM Vs. STATE BANK OF INDIA AND ORS.
|
September 30, 2008 |
|
Narayan Behera Vs. Member, Board of Revenue, Cuttack and three
|
July 25, 2008 |
|
NARAYAN CHANDRA NAYAK Vs. HARISH CHANDRA JENA AND ORS.
|
November 4, 2008 |
|
NARAYAN KHANDELWAL Vs. BARMESHWAR PANDEY
|
December 15, 2008 |
|
NARAYAN PRASAD MISHRA Vs. STATE OF ORISSA
|
February 7, 2008 |
|
Narendra Dora alias Kariodu Vs. State of Orissa
|
August 14, 2008 |
|
Narendra Kumar Mishra Vs. Binapani Sarangi
|
August 5, 2008 |
|
NARENDRA KUMAR MOHAPATRA Vs. JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION AND ORS.
|
June 30, 2008 |
|
NARESH CHANDRA SAHOO AND ORS. Vs. PITAMBAR SAHOO
|
August 22, 2008 |
|
NARESH NAIK Vs. STATE OF ORISSA
|
September 15, 2008 |
|
Narmadaprava Sahu Vs. Controller of Examination, Council of Higher Secondary Education, Orissa
|
November 3, 2008 |
|
Nata @ Maheswar Mahakud Vs. State of Orissa
|
December 23, 2008 |
|
NATABAR DAS, AFTER HIM HIS L.RS. PRAFULLA CHANDRA DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
May 1, 2008 |
|
NATABARA MOHANTY Vs. ADHIKARI MOHARANA
|
February 8, 2008 |
|
NATIONAL ALUMINIUM COMPANY Vs. STATE OF ORISSA
|
January 17, 2008 |
|
NATIONAL FEDERATION OF INSURANCE Vs. UNION OF INDIA
|
April 3, 2008 |
|
National Institute of Social Work and Social Science Vs. State of Orissa
|
May 16, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. DINESH ALIAS VINESH CHANDRA SHARMA
|
January 18, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KUNI PANIGRAHI
|
September 2, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. BABY TABBSSUM
|
November 26, 2008 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. ANJALI PADHY AND ORS.
|
July 30, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SRI MANORANJAN PATTNAIK
|
June 25, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MANORAMA MUDULI AND ORS.
|
November 21, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ABDUL GANI AND ORS.
|
October 29, 2008 |
|
NATIONAL INSURANCE COMPANYQ Vs. MALATI SETHI
|
April 25, 2008 |
|
NAYAK VARIETY STORE Vs. COMMISSIONER OF SALES TAX, ORISSA
|
September 11, 2008 |
|
NAYAN KUMAR PAL Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD. AND OTHERS
|
June 17, 2008 |
|
NEELACHAKRA CONSTRUCTIONS Vs. STATE OF ORISSA
|
February 15, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANEGAR BAG
|
March 27, 2008 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ANANGA KUMAR OTTA AND ANR.
|
August 14, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BALARAM BHATRA ALIAS ARJUNA BHATRA
|
January 29, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI SAHU @ DISOI AND ORS.
|
September 26, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI SAHU @ DISOI AND ORS.
|
November 26, 2008 |
|
NEW INDIA ASSURANCE COMPANYLTD. Vs. KUNI MOHANTY AND ORS.
|
August 29, 2008 |
|
NEW INDIAN ASSURANCE CO.LTD Vs. DASIAN BEHERA
|
October 27, 2008 |
|
Nibarana Sendha Vs. State of Orissa
|
October 27, 2008 |
|
NIHAR RANJAN KANUNGO AND TWO ORS. Vs. STATE OF ORISSA
|
May 2, 2008 |
|
Nikunja Bihari Mohapatra Vs. State of Orissa
|
October 21, 2008 |
|
NIKUNJA KISHORE DAS Vs. STATE OF ORISSA
|
August 5, 2008 |
|
NILAMADHABA DEO AND ANR. Vs. JANAKA KUMARI DEVI
|
October 30, 2008 |
|
NILMANI PRADHAN Vs. NAROTTAM PRADHAN
|
July 31, 2008 |
|
NIRAKAR PATRA Vs. NARASINGHA GANTAYAT AND ORS.
|
May 7, 2008 |
|
NIRANJAN BADU AND ORS. Vs. STATE OF ORISSA AND ORS.
|
June 24, 2008 |
|
NIRANJAN PRUSTY Vs. STATE OF ORISSA
|
January 18, 2008 |
|
Nirmal Kumar Panigrahi Vs. Ramakanta Panigrahi
|
June 30, 2008 |
|
NITEI RANJAN SWAIN Vs. KRUSHNA SWAIN
|
January 16, 2008 |
|
NIYATI SARANGI AND ORS. Vs. URABI LADIES CLUB OF JAMUHATA AND ORS.
|
August 6, 2008 |
|
NOBLE AQUA PVT LTD Vs. STATE BANK OF INDIA
|
February 21, 2008 |
|
NRUSINGH CHARAN MOHANTY Vs. STATE OF ORISSA AND ORS.
|
July 31, 2008 |
|
OBED ALIAS UBED MUGRI AND ORS. Vs. STATE OF ORISSA
|
August 29, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. ANJAN PENTHO BEHERA
|
August 22, 2008 |
|
Oriental Insurance Co.Ltd. Vs. Manthani Parida
|
November 6, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ABHIRAM SARANGI
|
May 2, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. PADMABATI SENAPATI AND ORS.
|
January 3, 2008 |
|
ORISSA BINDERS WELFARE SOCIETY Vs. STATE OF ORISSA AND 3 ORS.
|
August 19, 2008 |
|
ORISSA CONSUMERS ASSOCIATION AND ANR. Vs. ORISSA ELECTRICITY REGULATORY COMMISSION AND ORS.
|
February 14, 2008 |
|
ORISSA COTTON MILLS Vs. PRESIDING OFFICER, LABOUR COURT AND 2 ORS.
|
October 21, 2008 |
|
ORISSA EXPLOSIVE PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ANR.
|
September 26, 2008 |
|
ORISSA FLOUR MILLS LTD Vs. LALCHAND AGARWAL
|
April 7, 2008 |
|
ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. SRI DEBA PRASAD MISHRA AND ORS.
|
February 15, 2008 |
|
ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND LAND ACQUISITION COLLECTOR Vs. SRI GOPAL KRUSHNA GOSHALA AND ORS.
|
February 29, 2008 |
|
ORISSA MANGANESE AND MINERALS PRIVATE LIMITED Vs. MONNET ISPAT AND ENERGY, LTD. AND ORS.
|
May 2, 2008 |
|
ORISSA MINERALS DEVELOPMENT COMPANY LTD. Vs. STATE OF ORISSA AND ORS.
|
May 16, 2008 |
|
ORISSA POWER GENERATION Vs. COMMISSIONER COMMERCIAL TAXES
|
February 14, 2008 |
|
ORISSA SMALL INDUSTRIES CORPORATION LTD. Vs. ORISSA PUMP AND ENGINEERING CO. LTD.
|
March 20, 2008 |
|
ORISSA STATE CASHEW DEVLPMENT CORPORATION LTD Vs. PRESIDING OFFICER
|
September 5, 2008 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. STATE OF ORISSA
|
April 7, 2008 |
|
ORISSA TRUST OF TECHNICAL Vs. CHIEF COMMISSIONER INCOME TAX
|
February 21, 2008 |
|
PABITRA MOHAN SATPATHY Vs. UNION OF INDIA (UOI) AND ORS.
|
October 29, 2008 |
|
PADMA BISWAL Vs. STATE OF ORISSA
|
September 24, 2008 |
|
PADMA LOCHAN DAS AND ORS. Vs. STATE OF ORISSA
|
September 4, 2008 |
|
PADMABATI CHOWDHURY Vs. HARISH CHANDRA KAR
|
February 27, 2008 |
|
PADMAJA PANDIT Vs. STATE OF ORISSA
|
December 18, 2008 |
|
PADMASHREE KRUTARTH ACHARYA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
May 15, 2008 |
|
PANCHANAN SAHOO Vs. HIGH COURT OF ORISSA AND ANR.
|
December 8, 2008 |
|
PANCHANAN SETHI Vs. STATE OF ORISSA AND THREE ORS.
|
September 15, 2008 |
|
PANDU DALAI Vs. STATE OF ORISSA
|
January 25, 2008 |
|
PANJUM BIBI @ RAMJAN BIBI Vs. NAJMA ALIM
|
August 27, 2008 |
|
Paramananda Barik Vs. State of Orissa
|
March 5, 2008 |
|
PARBATI MAJHI Vs. COLLECTOR
|
April 8, 2008 |
|
PARBATI PANDA AND ANR. Vs. STATE OF ORISSA AND 3 ORS.
|
October 22, 2008 |
|
Parikhita Das Vs. Commissioner Consolidation, Orissa Cuttack
|
August 7, 2008 |
|
Parsuram Mohapatra Vs. Central Administrative Tribunal
|
August 19, 2008 |
|
PATITAPABAN MOHAPATRA Vs. S E EASTERN CIRCLE
|
January 17, 2008 |
|
PAUIA JAGAYYA AND ORS. Vs. STATE OF ORISSA
|
December 16, 2008 |
|
PAUMAMASI LENKA Vs. TAHASILDAR AND ANR.
|
July 23, 2008 |
|
PAWAN KUMAR AGARWAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 14, 2008 |
|
PAWAN KUMAR SINGH Vs. STATE OF ORISSA
|
July 30, 2008 |
|
PAYAN RAJU @ RAJU BEHERA Vs. STATE OF ORISSA AND ORS.
|
January 16, 2008 |
|
PERINTI VEKATA RAO Vs. UNION OF INDIA (UOI) AND ORS.
|
December 5, 2008 |
|
PHIROJA VINIMOY PVT LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
August 28, 2008 |
|
Pitambar Panda Vs. Surendranath Panda
|
December 1, 2008 |
|
Poonam Mehta alias Poonam Prasad Vs. Naresh Prasad
|
August 5, 2008 |
|
PRABALAKANTI JANA Vs. STATE OF ORISSA
|
July 2, 2008 |
|
Pradeep Kumar Kar Vs. State of Orissa
|
July 28, 2008 |
|
PRADEEP KUMAR PARIJA Vs. STATE OF ORISSA
|
August 4, 2008 |
|
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
August 27, 2008 |
|
PRADEEP KUMAR SAMAL Vs. STATE OF ORISSA
|
February 15, 2008 |
|
PRADEEP PHOSPHATES LTD Vs. BOARD OF TRUSTEES PRADEEP PORT TRUST
|
December 16, 2008 |
|
PRAFULLA NATH SHARMA Vs. JAYANTI NATH SHARMA
|
November 28, 2008 |
|
PRAHALLAD CH MOHANTY Vs. SURENDRA NATH MOHANTY
|
March 17, 2008 |
|
PRAHALLAD CHANDRA DAS Vs. STATE OF ORISSA AND ORS.
|
May 28, 2008 |
|
Prahallad Chandra Das Vs. State of Orissa
|
July 28, 2008 |
|
PRAKASH CHANDRA SATPATHY Vs. THE STATE
|
March 14, 2008 |
|
PRAKASH KUMAR MOHAPATRA Vs. THE URBAN CO-OPERATIVE BANK LTD. AND ORS.
|
September 16, 2008 |
|
PRAMILA PANDA Vs. STATE OF ORISSA
|
November 21, 2008 |
|
Pramod Kumar Behera Vs. Kendriya Vidyalaya
|
November 10, 2008 |
|
PRAMOD KUMAR MOHAPATRA Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL CTC AND ANR.
|
July 24, 2008 |
|
Pramod Kumar Nayak Vs. Pratap Kumar Mallick
|
July 10, 2008 |
|
PRAMOD KUMAR PATI Vs. PRADYUMNA KUMAR BRAHMA
|
March 20, 2008 |
|
PRAMOD KUMAR RATH Vs. STATE OF ORISSA
|
October 21, 2008 |
|
PRAMOD KUMAR SAHOO Vs. UNION OF INDIA AND ORS.
|
September 24, 2008 |
|
PRASANNA @ PRASANNA KUMAR ROUT Vs. STATE OF ORISSA AND ORS.
|
September 16, 2008 |
|
PRASANNA KUMAR DAS Vs. REPUBLICOF INDIA
|
March 28, 2008 |
|
PRASANNA KUMAR RATHA Vs. DISTRICT JUDGE
|
December 5, 2008 |
|
PRASANNA RAJPALIA Vs. STATE OF ORISSA
|
July 8, 2008 |
|
PRASANT KUMAR KHUNTIA Vs. UNION OF INDIA
|
December 2, 2008 |
|
PRASANTA KUMAR CHHOTRAY Vs. STATE OF ORISSA
|
June 19, 2008 |
|
PRASANTA KUMAR DAS Vs. STATE OF ORISSA
|
March 27, 2008 |
|
Prasanta Kumar Mallick Vs. State of Orissa
|
August 21, 2008 |
|
PRASANTA KUMAR PRADHAN Vs. CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY (O.U.A.T.) AND ANR.
|
September 25, 2008 |
|
PRASANTA NAYAK Vs. B.D.O. AND ORS.
|
May 12, 2008 |
|
PRASANTA THATY Vs. STATE OF ORISSA
|
February 19, 2008 |
|
PRASSANA BHABASAGAR Vs. EXECUTIVE ENGINEER M I
|
February 18, 2008 |
|
PRATAP RUDRA DAS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, IDC OF ORISSA LTD. AND ORS.
|
July 30, 2008 |
|
PRAVAL CHANDRA PATTNAIK Vs. SARAT CHANDRA PATTNAIK
|
March 12, 2008 |
|
PRAVASINI BEHERA Vs. SANKAR DAS
|
April 4, 2008 |
|
Pravat Kumar Kar Vs. State of Orissa
|
October 17, 2008 |
|
PRAVATUALIAS PRATIVU DALAI Vs. STATE OF ORISSA
|
October 30, 2008 |
|
PREMANANDA SAHOO AND ORS. Vs. STATE OF ORISSA
|
September 12, 2008 |
|
PREMANIDHI SETH Vs. STATE OF ORISSA
|
September 24, 2008 |
|
PREMRAJ BARIK Vs. STATE OF ORISSA
|
August 13, 2008 |
|
President, Kanan Vihar Development Society Vs. State of Orissa
|
August 4, 2008 |
|
Principal, Ghanteswar Mahavidyalaya Vs. Council of Higher Secondary Education, Orissa Pragyapitha and seven others
|
January 15, 2008 |
|
PRITY INDUSTRIES Vs. ORISSA STATE FINANCIAL
|
February 18, 2008 |
|
PRIYABRATA SAHU Vs. STATE ORISSA
|
December 3, 2008 |
|
PRIYAMBADA PANI @ PANI Vs. SAROJ KUMAR PANI
|
August 8, 2008 |
|
PRIYARANJAN PATRA Vs. STATE OF ORISSA AND ANR.
|
August 6, 2008 |
|
PUA ALIAS MANGULEI TARAI Vs. STATE OF ORISSA
|
August 14, 2008 |
|
PURAN CHANDRA SAHOO Vs. STATE OF ORISSA AND ANR.
|
April 21, 2008 |
|
PURNA CHANDRA BEHERA Vs. DIBAKAR BEHERA
|
August 27, 2008 |
|
Purna Chandra Mishra Vs. State of Orissa
|
August 4, 2008 |
|
PURNA CHANDRA NAG AND ORS. Vs. STATE OF ORISSA
|
September 12, 2008 |
|
PURNA CHANDRA PATTNAIK Vs. STATE OF ORISSA
|
November 28, 2008 |
|
Pyarimohan Mohapatra Vs. State of Orissa
|
November 28, 2008 |
|
R. SATYAMOORTY AND FOUR ORS. Vs. STATE OF ORISSA AND ANR.
|
October 13, 2008 |
|
RABI MAJHI Vs. STATE OF ORISSA
|
February 13, 2008 |
|
RABI SANKAR SHARMA Vs. STATE BANK OF INDIA
|
March 28, 2008 |
|
RABINARAYAN SAHU Vs. FOREST RANGE OFFICER OF SORODA RANGE
|
August 5, 2008 |
|
Rabindra Kumar Satpathy Vs. OREDA
|
January 22, 2008 |
|
Rabindranath Panda Vs. Secretary, Board of Secondary Education, Orissa Cuttack
|
September 9, 2008 |
|
Radha Krishna Agrawalla Vs. Braja Mohan Lal Agrawalla
|
July 28, 2008 |
|
RADHA KRISHNA PADHI Vs. BHAJAKRUSHNA PANDA
|
December 8, 2008 |
|
RADHAMOHAN GOUDA Vs. STATE OF ORISSA AND ORS.
|
August 4, 2008 |
|
RAGHUNATH JENA Vs. ADKIKANDA PANDA
|
February 20, 2008 |
|
RAJ KISHORE BISWAL Vs. STATE OF ORISSA
|
April 16, 2008 |
|
RAJ KISHORE DASH Vs. RAMANIRANJAN DAS
|
August 28, 2008 |
|
RAJA @ SK. NOORHASSAN Vs. STATE OF ORISSA
|
October 1, 2008 |
|
RAJAMANI BAHINIPATI Vs. STATE OF ORISSA
|
April 15, 2008 |
|
RAJANALA DILLESWAR RAO Vs. STATE OF ORISSA
|
April 17, 2008 |
|
Rajashree Samal Vs. State of Orissa
|
July 24, 2008 |
|
RAJENDRA NARAYAN MISHRA Vs. STATE OF ORISSA
|
December 11, 2008 |
|
RAJESH KUMAR JAIN Vs. STATE OF ORISSA
|
April 9, 2008 |
|
Rajkishore Patra @ Subudhi Vs. State of Orissa
|
November 12, 2008 |
|
Rajkishore Satapathy Vs. Chairman-cum-Managing Director Indian Drugs and Pharmaceuticals Ltd.
|
November 27, 2008 |
|
RAKESH KUMAR MAHAJAN Vs. STATE BANK OF BIKANER AND JAIPUR
|
December 11, 2008 |
|
Ram Binay Sharma Vs. Chairman, Coal India Ltd.
|
June 17, 2008 |
|
RAM NAG Vs. STATE OF ORISSA
|
April 8, 2008 |
|
Rama Chandra Behera Vs. Secretary to Govt., Rural Development Department, Orissa
|
October 30, 2008 |
|
RAMA CHANDRA MISHRA Vs. STATE OF ORISSA AND ORS.
|
January 10, 2008 |
|
Rama Chandra Mudra Vs. Raghunath Mudra
|
July 22, 2008 |
|
RAMA CHANDRA SAHU Vs. SUBHAS KUMAR SINHA
|
November 19, 2008 |
|
RAMA CHANDRA SISHU Vs. STATE OF ORISSA
|
January 18, 2008 |
|
RAMA RANJAN MOHANTY Vs. BIJAYA KUMAR PADHIHARI
|
April 10, 2008 |
|
Ramahari Behera Vs. Union of India
|
July 28, 2008 |
|
RAMBHALAL SAHU AND ANR. Vs. STATE
|
February 19, 2008 |
|
RAMESH CHANDRA NAYAK Vs. STATE OF ORISSA
|
January 18, 2008 |
|
RAMESH CHANDRA PANDA Vs. STATE OF ORISSA
|
June 20, 2008 |
|
RAMESH KUMAR GUPTA Vs. STATE OF ORISSA AND ORS.
|
December 24, 2008 |
|
RAMJI SINGH AND EIGHT ORS. Vs. STATE OF ORISSA AND ORS.
|
July 28, 2008 |
|
RANJAN KUMAR PANIGRAHI Vs. STATE OF ORISSA AND 2 ORS.
|
December 11, 2008 |
|
Rasmikanta Satpathy Vs. Union of India
|
August 8, 2008 |
|
RATA TIRIA Vs. STATE OF ORISSA
|
December 18, 2008 |
|
RATHI SINGH Vs. STATE OF ORISSA
|
March 10, 2008 |
|
Ratnarani Polai Vs. Atanu Kumar Behera
|
September 26, 2008 |
|
REBATI DEI AND ANR. Vs. SMT. INDU DHAWAN AND ORS.
|
July 24, 2008 |
|
REBATI JENA AND ANR. Vs. SHYAM SUNDAR SAHU AND ANR.
|
May 2, 2008 |
|
REENA DUTTA Vs. STATE OF ORISSA
|
October 1, 2008 |
|
RELIANCE INDUSTRIES Vs. STATE
|
February 18, 2008 |
|
RELIANCE INDUSTRIES LTD Vs. ASST COMMISSIONER OF SALES TAX
|
May 15, 2008 |
|
RENUBALA DEO Vs. COMMISSIONER OF ENDOWMENT AND TWO ORS.
|
March 11, 2008 |
|
RENUBALA JENA Vs. STATE OF ORISSA AND 3 ORS.
|
July 28, 2008 |
|
ROHIT BADU Vs. RADHABALLAV SINGH AND EIGHT ORS.
|
August 8, 2008 |
|
ROLAND EDUCATIONAL AND CHARITABLE TRUST Vs. CHIEF COMMISSIONER OF INCOME
|
September 17, 2008 |
|
ROURKELA LOCAL DISPLACED ASSOCIATION Vs. STATE OF ORISSA
|
December 5, 2008 |
|
Rout Crusher, represented through its Proprietor Sri Niranjan Rout Vs. State Pollution Control Board, Orissa, Bhubaneswar
|
September 6, 2008 |
|
Roy and Company Vs. State of Orissa
|
September 24, 2008 |
|
RUHIYA MURMU Vs. STATE OF ORISSA
|
May 15, 2008 |
|
RUPANANDA BAG AND ORS. Vs. STATE OF ORISSA
|
October 1, 2008 |
|
RUSHI GUMAN SINGH Vs. STATE OF ORISSA
|
June 24, 2008 |
|
S J ALLI Vs. STATE OF ORISSA
|
January 25, 2008 |
|
S.B. OVERSEAS LTD. Vs. KONARK JUTE LTD.
|
July 28, 2008 |
|
S.K. MANSUR ALLI Vs. STATE OF ORISSA
|
October 21, 2008 |
|
S.N.Dasmohapatra Vs. State of Orissa
|
December 24, 2008 |
|
SABITRI BEHERA Vs. SECRETARY BOARD OF SECONDARY
|
May 15, 2008 |
|
SABITRI DEI AND ANR. Vs. STATE OF ORISSA
|
April 11, 2008 |
|
Sabitri Mishra Vs. Purna Chandra Mohanty
|
August 6, 2008 |
|
SABITRI PRADHAN Vs. STATE OF ORISSA
|
May 16, 2008 |
|
SADANANDA DOLOI Vs. STATE OF ORISSA AND ORS.
|
April 2, 2008 |
|
SADANANDA SETHI Vs. BENUDHAR SETHI
|
April 16, 2008 |
|
SAFI AKHTAR KHAN Vs. UNION OF INDIA
|
July 15, 2008 |
|
SAGARIKA SENAPATI Vs. RAMA MANI DEI
|
August 18, 2008 |
|
SAHEED SPORTING CLUB AND ANR. Vs. KALYAN RAY CHOUDHURY
|
August 7, 2008 |
|
SAHU AND THREE ORS. Vs. STATE OF ORISSA
|
November 27, 2008 |
|
SAIBU @ TSHERING LEPCHA Vs. STATE OF ORISSA
|
December 16, 2008 |
|
Saira Mirza Vs. State of Orissa
|
August 8, 2008 |
|
SAKIA MUKTA AND ORS. Vs. AUTHORITY UNDER MINIMUM WAGES ACT.-CUM-SUB-DIVISIONAL JUDICIAL MAGISTRATE AND ANR.
|
February 28, 2008 |
|
SAMAN ALIAS SOMANATH ROUT Vs. STATE OF ORISSA
|
July 31, 2008 |
|
SAMARESWAR MOHANTY Vs. STATE OF ORISSA
|
March 13, 2008 |
|
SAMBIT KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 28, 2008 |
|
SAMIMULLA KHAN Vs. STATE OF ORISSA
|
January 25, 2008 |
|
SAMIR KUMAR BISWAL Vs. CHIEF GENERAL MANAGER MAHANADI
|
May 2, 2008 |
|
SAMIR KUMAR DASGUPTA AND ANR. Vs. BANSIDHARA BEHERA AND ANR.
|
June 23, 2008 |
|
SANA KABASI Vs. STATE
|
December 8, 2008 |
|
SANA SANTA Vs. STATE OF ORISSA
|
December 17, 2008 |
|
SANATAN ROUT Vs. DHARANI PANDA AND ORS.
|
April 11, 2008 |
|
SANGHAMITRA NARENDRA Vs. PRASANTA KUMAR PRAHARAJ
|
April 18, 2008 |
|
SANIA HANTAL Vs. STATE OF ORISSA
|
December 23, 2008 |
|
SANIA PRATHAN Vs. STATE OF ORISSA
|
January 18, 2008 |
|
SANJUKTA SAHOO Vs. SAILABALA MISHRA
|
December 2, 2008 |
|
SANKARSHAN SETHI Vs. STATE OF ORISSA AND ORS.
|
August 5, 2008 |
|
SANTILATA SAHU Vs. SABITRI SAHU
|
January 25, 2008 |
|
Santosh Bangola Vs. State of Orissa
|
August 8, 2008 |
|
SANTOSH BRAHMA Vs. STATE OF ORISSA
|
August 14, 2008 |
|
SANTOSH KUMAR JAGAT Vs. STATE OF ORISSA
|
August 6, 2008 |
|
SANTOSH KUMAR MANDHATE Vs. STATE OF ORISSA
|
June 20, 2008 |
|
SANTOSH KUMAR PATRA Vs. STATE OF ORISSA
|
July 16, 2008 |
|
SANTOSH NAYAK Vs. STATE OF ORISSA
|
April 8, 2008 |
|
Sanyas Biswal Vs. Officer-in-charge, Rasol Police Station
|
September 23, 2008 |
|
SARADA PRASANNA SAHU Vs. CHAIRMAN, PARADEEP PORT TRUST AND ANR.
|
October 17, 2008 |
|
Sarala Stone Crusher,Proprietor,Rama Chandra Swain Vs. State Pollution Control Board, Orissa, Bhubaneswar
|
March 29, 2008 |
|
SARASWATI DAS Vs. STATE OF ORISSA AND ORS.
|
December 24, 2008 |
|
SARAT CHANDRA MISHRA Vs. STATE OF ORISSA
|
October 31, 2008 |
|
SARAT CHANDRA PANDA Vs. STATE OF ORISSA
|
January 29, 2008 |
|
Sarat Kumar Kar Vs. State of Orissa
|
September 30, 2008 |
|
SARAT KUMAR PANDA Vs. RAGHUNATH PATHI SASTRL AND ORS.
|
February 4, 2008 |
|
SARATA ALIAS SARADA BHOKTA Vs. STATE OF ORISSA
|
January 25, 2008 |
|
Sarbati Devi Goinka Vs. Durga Prasad Agarwal
|
November 14, 2008 |
|
SARBESWAR PARIDA AND ORS. Vs. STATE
|
June 20, 2008 |
|
SARITA ARYA Vs. DISTRICT JUDGE CUM ELECTION
|
July 3, 2008 |
|
SARITA DASH Vs. NATIONAL CO-OPERATIVE UNION OF INDIA
|
August 28, 2008 |
|
SAROJ KUMAR MAHAPATRA Vs. STATE OF ORISSA
|
March 14, 2008 |
|
Saroj Kumar Padhi Vs. State of Orissa
|
October 15, 2008 |
|
SAROJ KUMAR SAHOO Vs. I KRISHNA RAO
|
January 9, 2008 |
|
Sathya Sai Seva Organization Vs. State of Orissa
|
May 8, 2008 |
|
SATRUGHNA MALLICK Vs. STATE OF ORISSA AND ORS.
|
November 27, 2008 |
|
SATYA SUNDAR TRIPATHI Vs. MAMATA TRIPATHI
|
October 1, 2008 |
|
SATYABADI BEHERA Vs. GIRISH CHANDRA DAS
|
February 1, 2008 |
|
SATYABADI PRADHAN Vs. DAYANIDHI PRADHAN
|
September 19, 2008 |
|
SATYAM CONSTRUCTION Vs. SALES TAX OFFICER, CUTTACK-I WEST CIRCLE, CUTTACK
|
August 6, 2008 |
|
SAURI BAHERA Vs. STATE OF ORISSA
|
October 1, 2008 |
|
SAURI BARIK ALIAS SATURI BARIK Vs. DHOBANI DEI
|
April 4, 2008 |
|
SAYED ABDUL JALIL Vs. JAVED HUSSAIN AND ORS.
|
September 17, 2008 |
|
SEBATI SWAIN Vs. BAIKUNTHA JENA
|
November 5, 2008 |
|
SECRETARY, SAKHIGOPAL REGULATED MARKET COMMITTEE Vs. JATADHARI MISHRA
|
August 8, 2008 |
|
SECY, SAKHIGOPAL REGULATED MARKET COMMITTEE Vs. JATADHARI MISHRA
|
July 8, 2008 |
|
SERVANTS OF PEOPLE SOCIETY Vs. SRI PYARIMOHAN MOHAPATRA
|
May 16, 2008 |
|
SHAIKH SAFFIQUEUDDIN AND ORS. Vs. GULEI @ GOLAP SAMAL AND 9 ORS.
|
September 5, 2008 |
|
SHAILASHREE ENTERPRISES (P) LTD. Vs. PRESIDING OFFICER, D.R.T. AND 2 ORS
|
November 25, 2008 |
|
Shailendra Nath Mahanta Vs. Orissa Administrative Tribunal
|
August 28, 2008 |
|
SHAKTI BRICKS Vs. COLLECTOR BHADRAK
|
August 8, 2008 |
|
SHANKAR ORAM Vs. MEMBER SECRETARY, STATE POLLUTION CONTROL BOARD AND ANR.
|
March 29, 2008 |
|
SHER KHAN Vs. STATE OF ORISSA
|
February 27, 2008 |
|
SHIB SANKAR MOHAPATRA Vs. STATE OF ORISSA
|
February 7, 2008 |
|
SHIV DUTT SHARMA Vs. STATE OF ORISSA
|
May 7, 2008 |
|
Shiv Prasad Sahu Vs. State of Orissa
|
July 29, 2008 |
|
Shree Ganesh Women Self Help Group, Bauripada Vs. State of Orissa
|
September 22, 2008 |
|
SHREE JAGANNATH STONE CRUSHER Vs. STATE OF ORISSA
|
February 19, 2008 |
|
SHRI ARJUNA CHARAN OJHA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 5, 2008 |
|
SHRI TANMAYA KUMAR SAHOO Vs. STATE OF ORISSA AND ORS.
|
November 4, 2008 |
|
SHRI TARESWAR DEV AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 25, 2008 |
|
SHYAM SINGH ALIAS BABAJI Vs. STATE OF ORISSA
|
January 8, 2008 |
|
SHYAM SUNDAR DASH Vs. SUREKHA DASH
|
April 2, 2008 |
|
SHYAM SUNDAR SAHOO Vs. STATE OF ORISSA
|
June 17, 2008 |
|
SHYAMA SUNDAR BARIHA Vs. STATE OF ORISSA
|
December 2, 2008 |
|
SILU EKKA Vs. STATE OF ORISSA
|
April 8, 2008 |
|
SINGHAL CONVERTER (P.) LTD. Vs. ADDL.COMMISSIONER OF SALES TAX, ORISSA, SAMBALPUR
|
July 30, 2008 |
|
SITA TANDI AND ORS. Vs. COLLECTOR BOLANGIR AND ORS.
|
August 18, 2008 |
|
SIVARAM SWAIN Vs. STATE OF ORISSA
|
August 27, 2008 |
|
SK GOKHA Vs. BRAJAMOHAN KABI
|
March 13, 2008 |
|
SK. ABDUL ZABAR Vs. SK. ABDUL RAZAK AND ORS.
|
June 30, 2008 |
|
SK. AISNULLAH @ SK. AHESNULLAH AND ORS. Vs. HASRTUN KHATUN AND ORS.
|
September 2, 2008 |
|
SK. DAUD AND ORS. Vs. SK. KAMIRUDDIN AND ANR.
|
October 30, 2008 |
|
Sk.Siraj Vs. Nilamani Mohapatra
|
November 12, 2008 |
|
SMT. AMITA PANI @ KAR Vs. KEDARNATH KAR
|
September 5, 2008 |
|
SMT. ARATIBALA DASH AND ANR. Vs. STATE OF ORISSA AND ORS.
|
July 22, 2008 |
|
SMT. DUKHI SINGH Vs. STATE OF ORISSA AND ORS.
|
September 18, 2008 |
|
SMT. GOURIPRIYA PARAJA Vs. DOMAI NAIK AND ANR.
|
September 9, 2008 |
|
SMT. HEMALATA DAS AND ANR. Vs. NIRMAL CHANDRA MOHANTY AND ANR.
|
April 4, 2008 |
|
SMT. MAMATA DAS Vs. STATE OF ORISSA AND 3 ORS.
|
November 24, 2008 |
|
SMT. MARGARET PALAI AND ANR. Vs. SMT. SAVITRI PALAI AND ORS.
|
August 21, 2008 |
|
SMT. MENAKA NAYAK Vs. STATE OF ORISSA AND ORS.
|
November 14, 2008 |
|
SMT. PADMASHREE DAS Vs. STATE BANK OF INDIA AND ORS.
|
July 29, 2008 |
|
SMT. PRATIMARANI JENA Vs. STATE OF ORISSA AND ORS.
|
September 5, 2008 |
|
SMT. RASHMI REKHA PATTNAYAK Vs. SMT. RANJAN PATRA
|
September 2, 2008 |
|
SMT. SABITRI PRADHAN Vs. STATE OF ORISSA
|
July 18, 2008 |
|
SMT. SANTI DEVI AGRAWALLA Vs. MANGTALAL AGARWALLA
|
June 27, 2008 |
|
SMT. SARBATI DEVI GOINKA Vs. DURGA PRASAD AGRAWAL
|
November 19, 2008 |
|
SMT. SATYAVAMA MOHAPATRA AND ANR. Vs. STATE OF ORISSA AND 4 ORS.
|
November 7, 2008 |
|
SMT. SHANTILATA GIRI Vs. LAXMIKANTA BARIK AND ORS.
|
August 27, 2008 |
|
SMT. SUKUMARI BEWA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ANR.
|
October 23, 2008 |
|
SMT. TARANGINI RAY Vs. THE COLLECTO AND ORS.
|
July 25, 2008 |
|
Smt.Hasina Begum @ Khatoon Vs. Union of India
|
December 2, 2008 |
|
SOBHABANA PASUPU REDDI AND ANR. Vs. STATE OF ORISSA
|
January 4, 2008 |
|
SONIA SHIVALIKA MISHRA Vs. CHIEF EXECUTIVE
|
February 14, 2008 |
|
SONU BHOTRA Vs. STATE OF ORISSA
|
January 4, 2008 |
|
SOUBHAGYA RANJAN KANUNGO Vs. PRAFULATA MOHAPATRA
|
July 22, 2008 |
|
SOUMENDRA NATH DAS Vs. RUSHIKULYA GRAMYA BANK
|
February 12, 2008 |
|
SOUTH EASTERN COAL FIELDS LIMITED Vs. SALES TAX OFFICER
|
February 7, 2008 |
|
SPECIAL LAND ACQUISITION Vs. JOGENDRA SAHU
|
February 29, 2008 |
|
SR DIVISIONAL MANAGER Vs. ROSALIA BARLA
|
March 20, 2008 |
|
SR. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD. Vs. DIVISIONAL MANAGER BOUDH COMMERCIAL DIVISION ORISSA FOREST DEVELOPMENT COMPANY LTD. AND 4 ORS.
|
September 2, 2008 |
|
SREI INTERNATIONAL FINANCE LTD Vs. STATE OF ORISSA
|
March 18, 2008 |
|
SRI BISHNU PRASAD NAYAK Vs. STATE OF ORISSA AND ORS.
|
May 9, 2008 |
|
SRI DADHIBAMAN JEW Vs. DRAUPADI DAS AND ORS.
|
October 20, 2008 |
|
SRI DEBA @ DEBENDRA RAY Vs. STATE OF ORISSA
|
October 1, 2008 |
|
SRI DHARMA BAHAJI BAIRI Vs. SMT. B. RAJESWARI AND ANR.
|
August 6, 2008 |
|
SRI DILIPRAJ PRADHAN Vs. STATE OF OIRSSA AND ORS.
|
July 14, 2008 |
|
SRI DOLA GOVINDA SAMAL Vs. STATE OF ORISSA AND ANR.
|
December 16, 2008 |
|
SRI GOPINATH DAS AND Vs. UNION OF INDIA (UOI) AND ORS.
|
May 9, 2008 |
|
SRI GUNDUCHI ROUT Vs. ORISSA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. AND ORS.
|
June 25, 2008 |
|
SRI JAGABANDHU GONDA Vs. STATE OF ORISSA AND ORS.
|
September 5, 2008 |
|
SRI JAIPRAKASH PANDEY AND ORS. Vs. STATE OF ORISSA
|
August 8, 2008 |
|
SRI JAYASINGH MOHAPATRA AND ORS. Vs. SRI SAROJ KUMAR MOHAPATRA AND ORS.
|
June 30, 2008 |
|
SRI JENAMANI SHAILENDRA KR. RAY Vs. ORISSA STATE FINANCIAL CORPORATION AND 2 ORS.
|
September 25, 2008 |
|
SRI JOGINATH PANDA Vs. STATE OF ORISSA
|
July 15, 2008 |
|
SRI LAXMLDHAR PRADHAN Vs. STATE OF ORISSA
|
March 5, 2008 |
|
SRI NISHAMANI PRUSTY Vs. STATE OF ORISSA AND 2 ORS.
|
December 12, 2008 |
|
SRI PARIKSHITA MALLICK Vs. MAHILA KUTIR SILPA SIKSHYASRAMA
|
October 31, 2008 |
|
SRI RABINDRANATH ROUTRAY Vs. SANJUKTA SWAIN AND ORS.
|
July 31, 2008 |
|
SRI RAJKISHORE DAS @ BAIDHAR Vs. STATE OF ORISSA
|
September 10, 2008 |
|
SRI RAMANIRANJAN DASH Vs. SRI RAJKISHORE DASH
|
July 24, 2008 |
|
SRI SARAT CHANDRA ACHARYA Vs. BANK OF INDIA AND 2 ORS.
|
September 23, 2008 |
|
SRI SRI DADHIBAMAN JEW Vs. DRAUPADI DAS AND ORS.
|
November 20, 2008 |
|
SRI. PABITRA MOHAN PATTNAIK Vs. STATE OF ORISSA AND ORS.
|
July 17, 2008 |
|
SRI. SADANANDA SENAPATI Vs. REGIONAL TRANSPORT OFFICER, RAYAGADA AND 2 ORS.
|
September 22, 2008 |
|
SRI. SIBA SANKAR PATRA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK BENCH, CUTTACK AND ORS.
|
September 19, 2008 |
|
Sricharan Swain Vs. State of Orissa
|
July 3, 2008 |
|
SRIKANTA PATTANAIK Vs. REPUBLIC OF INDIA
|
August 22, 2008 |
|
SRIMATI HARAMANI DEI Vs. SRIKANTHA @ SRIKANTA BEHERA AND ANR.
|
June 23, 2008 |
|
SRIRAM JAIN Vs. MANJUBAI JAIN
|
August 18, 2008 |
|
STATE Vs. GURU SAHU
|
May 14, 2008 |
|
STATE Vs. RANJAN KUMAR DAS
|
May 9, 2008 |
|
STATE Vs. DURYODHAN ROUT
|
January 8, 2008 |
|
STATE Vs. LABENDRA TANDIA AND ANR.
|
December 19, 2008 |
|
STATE Vs. SURJYANARAYAN SETHI AND ANR.
|
October 1, 2008 |
|
STATE Vs. TANGAMALAI RAMASWAMAY
|
January 30, 2008 |
|
STATE Vs. KUMAR PENTHEI
|
October 15, 2008 |
|
STATE AND ORS. Vs. PRASANTA KUMAR ROUT @ TERU AND ORS.
|
December 17, 2008 |
|
STATE BANK OF INDIA Vs. GLASS DECORATE BHUBANESWAR
|
April 3, 2008 |
|
STATE ELECTION COMMISSION Vs. STATE OF ORISSA
|
September 10, 2008 |
|
STATE OF ORISSA Vs. MADHU SWAIN
|
December 12, 2008 |
|
STATE OF ORISSA Vs. KARUNAKAR RAUL
|
April 25, 2008 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA DASH
|
August 5, 2008 |
|
STATE OF ORISSA Vs. BIRANCHI GOCHHI
|
May 15, 2008 |
|
STATE OF ORISSA Vs. PARESH H. MEHTA AND ANR.
|
December 3, 2008 |
|
STATE OF ORISSA Vs. RAJKISHORE SUBUDHI AND ORS.
|
January 15, 2008 |
|
STATE OF ORISSA Vs. KALIA @ KALANDI BEHERA AND FOUR ORS.
|
November 20, 2008 |
|
STATE OF ORISSA Vs. DANDAPANI NAIK AND ANR.
|
November 28, 2008 |
|
STATE OF ORISSA Vs. GHASIRAM NAIK
|
November 4, 2008 |
|
STATE OF ORISSA Vs. APPA RAO KUTUMA
|
August 5, 2008 |
|
STATE OF ORISSA Vs. CHAITANYA PRASAD SAHU AND ORS.
|
November 3, 2008 |
|
State of Orissa Vs. Kantilata Sarangi
|
September 22, 2008 |
|
State of Orissa Vs. Sidhartha Engineering
|
November 17, 2008 |
|
State of Orissa Vs. Anit Singh @ Rabi
|
December 11, 2008 |
|
State of Orissa Vs. Sridhar Ghose
|
September 30, 2008 |
|
State of Orissa Vs. Dola Bihari Nanda
|
May 15, 2008 |
|
STATE OF ORISSA Vs. ATHITI BIHAR RESTAURANT
|
July 31, 2008 |
|
STATE OF ORISSA Vs. PURNA CHANDRA KUSAL
|
May 7, 2008 |
|
STATE OF ORISSA Vs. MANOJ KUMAR
|
May 16, 2008 |
|
STATE OF ORISSA Vs. LAXMAN MOHAPATRA
|
June 20, 2008 |
|
STATE OF ORISSA Vs. SUNADHAR KHILLA
|
January 7, 2008 |
|
STATE OF ORISSA Vs. MOHAN MAHANTO
|
March 5, 2008 |
|
STATE OF ORISSA Vs. LATIF ROUT
|
March 5, 2008 |
|
STATE OF ORISSA Vs. SAHUKAR GURUMURTY
|
February 13, 2008 |
|
STATE OF ORISSA Vs. KALLA ALIAS DEBABRATA MAHARANA
|
February 19, 2008 |
|
STATE OF ORISSA Vs. SIDHARTHA ENGINEERING PVT
|
December 17, 2008 |
|
STATE OF ORISSA Vs. DAYANIDHI TANDI AND ORS.
|
November 26, 2008 |
|
STATE OF ORISSA Vs. RAMA BAHADUR PANDEY (SINCE DEAD AFTER HIM) SMT. KEWAL PANDEY AND ORS.
|
November 21, 2008 |
|
STATE OF ORISSA Vs. BIJAYA BAGH AND ANR.
|
September 25, 2008 |
|
STATE OF ORISSA Vs. DASARATHA MAHAPATRA AND ANR.
|
December 3, 2008 |
|
STATE OF ORISSA Vs. KAMAL LOCHAN GIN
|
January 22, 2008 |
|
STATE OF ORISSA Vs. BABULA GIRL AND TWO ORS.
|
January 28, 2008 |
|
STATE OF ORISSA Vs. BIJAYA KUMAR AGRAWAL AND FIVE ORS.
|
January 29, 2008 |
|
STATE OF ORISSA Vs. UPENDRA PRADHAN
|
September 17, 2008 |
|
STATE OF ORISSA Vs. NAKULA BALIARSINGH AND ANR.
|
February 4, 2008 |
|
STATE OF ORISSA Vs. TRINATH MAJHI
|
February 6, 2008 |
|
STATE OF ORISSA Vs. PRASANNA KUMAR SWAIN
|
February 8, 2008 |
|
STATE OF ORISSA Vs. KHAGESWAR @ SANTOSH BEHERA
|
September 10, 2008 |
|
STATE OF ORISSA Vs. UDHABA KUMAR
|
June 20, 2008 |
|
STATE OF ORISSA Vs. RAMA CHANDRA AICH AND ANR.
|
August 14, 2008 |
|
STATE OF ORISSA Vs. RABINDRA KUMAR SAHU
|
August 19, 2008 |
|
STATE OF ORISSA Vs. BANDHU BEHERA
|
July 16, 2008 |
|
STATE OF ORISSA AND ANR. Vs. KAMAL LOCHAN MOHAPATRA
|
February 15, 2008 |
|
STATE OF ORISSA AND ANR. Vs. RAJKISHORE DASH AND ORS.
|
May 16, 2008 |
|
STATE OF ORISSA AND ANR. Vs. SUBAL CHARAN DAS AND ORS.
|
June 24, 2008 |
|
STATE OF ORISSA AND ORS. Vs. SAKUNTALA BISWAL
|
August 8, 2008 |
|
STATE OF ORISSA AND ORS. Vs. SARAT @ AJAYA KUMAR PANDA AND ORS.
|
November 28, 2008 |
|
STATE OF ORISSA AND ORS. Vs. AKSHAYA KUMAR PATI
|
August 5, 2008 |
|
STEEL AUTHORITY OF INDIA LTD Vs. DIRECTOR OF INDUSTRIES
|
February 18, 2008 |
|
STONE CRUSHER ASSOCIATION Vs. UNION OF INDIA
|
July 31, 2008 |
|
STUDIO SUJATA Vs. COMMISSIONER OF SALES TAX
|
April 2, 2008 |
|
SUBAS INSTITUTE OF TECHNOLOGY Vs. STATE OF ORISSA AND ORS.
|
August 21, 2008 |
|
Subash Chandra Bag Vs. State of Orissa
|
May 9, 2008 |
|
SUBASH KUMAR BARAL Vs. STATE OF ORISSA AND ORS.
|
December 18, 2008 |
|
SUBASH SWAIN Vs. STATE OF ORISSA
|
November 17, 2008 |
|
SUBASINI NAYAK Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE AND ORS.
|
November 3, 2008 |
|
SUBHAS CHANDRA PANDA Vs. STATE OF ORISSA
|
February 29, 2008 |
|
Subhrasmita Sahoo Vs. State of Orissa
|
December 5, 2008 |
|
SUBRAT KUMAR NAIK Vs. STATE OF ORISSA
|
August 20, 2008 |
|
SUDAM CHARAN PANDA Vs. STATE OF ORISSA
|
March 25, 2008 |
|
SUDARSAN BAG Vs. STATE OF ORISSA
|
March 12, 2008 |
|
SUDARSAN KONHAR AND ORS. Vs. STATE OF ORISSA
|
August 7, 2008 |
|
SUDARSAN MISHRA Vs. STATE OF ORISSA AND ORS.
|
February 12, 2008 |
|
SUDARSAN SAHU Vs. STATE OF ORISSA
|
December 5, 2008 |
|
Sudha Das Vs. Collector, Rayagada
|
August 29, 2008 |
|
SUDHA KAUR MAHENDAR Vs. SECRETARY TO GOVERNMENT
|
January 31, 2008 |
|
SUDHANIDHI MISHRA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 9, 2008 |
|
Sudhir Kumar Sahu Vs. State
|
August 14, 2008 |
|
SUDHIR PARIDA, S/O. LATE MAHI PARIDA Vs. STATE OF ORISSA
|
August 26, 2008 |
|
Sudip Kumar Routray Vs. State of Orissa
|
November 5, 2008 |
|
SUDRA ALIAS SUDARSAN BEHERA Vs. STATE OF ORISSA
|
July 25, 2008 |
|
SUHASINI PADHI Vs. CHAIRMAN, JOINT ENTRANCE EXAMINATION
|
July 7, 2008 |
|
Sukadev Behera Vs. M.D., OFDC Ltd
|
August 12, 2008 |
|
SUKURIA NAIK Vs. STATE
|
January 15, 2008 |
|
SULABH CHARAN SAMAL Vs. STATE OF ORISSA
|
February 25, 2008 |
|
Suman Agarwal Vs. Divisional Forest Officer, Rairakhol
|
August 27, 2008 |
|
SUMANTA @ CHAMPU NAIK Vs. STATE OF ORISSA AND ORS.
|
July 3, 2008 |
|
SUMATI MISHRA Vs. BASANTIMANI PATI
|
August 21, 2008 |
|
SUNADHAR KHILLA Vs. SATAE OF ORISSA
|
January 7, 2008 |
|
SUNANDA KAR Vs. STATE OF ORISSA
|
April 17, 2008 |
|
SUNDAR NANDA Vs. STATE OF ORISSA
|
February 8, 2008 |
|
Sundargarh Citizens Forum Vs. Orissa State Road Transport Corporation
|
December 22, 2008 |
|
SUNIL KUMAR DASS Vs. REVENUE DIVISIONAL
|
February 13, 2008 |
|
SUNIL KUMAR MOHAKUD ALIAS MAHAKHUDA Vs. STATE OF ORISSA
|
January 25, 2008 |
|
Sunita Mohapatra Vs. Suresh Dhanuka
|
October 27, 2008 |
|
Super Construction Vs. Commissioner, Sales Tax
|
July 23, 2008 |
|
Surendra Kumar Barik Vs. State of Orissa
|
April 11, 2008 |
|
SURENDRA NATH PANDA Vs. LAXMIDHARA PANDA
|
July 22, 2008 |
|
SURENDRANATH PANDA Vs. STATE OF ORISSA
|
July 7, 2008 |
|
SURESH CHANDRA ALIAS TULU NAYAK Vs. SHANTILATA BHOI
|
August 18, 2008 |
|
SURESH KUMAR SAHOO Vs. STATE OF ORISSA
|
December 17, 2008 |
|
SURIA @ SURENDRA KUMAR SAHU Vs. STATE OF ORISSA
|
December 18, 2008 |
|
SURU MAHAR AND ORS. Vs. STATE OF ORISSA
|
December 2, 2008 |
|
SURYA NEWS PRINT AND PAPERS PRIVATE LTD. GHANTASALA Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
August 29, 2008 |
|
SUSANTA KUMAR BISOI @ TUNA @ SUSANT BISOI Vs. STATE OF ORISSA
|
January 18, 2008 |
|
SUSHANT KUMAR MISHRA Vs. SUBHRANSUBALA MISHRA
|
August 5, 2008 |
|
Sushanta Kumar Biswal Vs. Jatindranath Roy
|
December 10, 2008 |
|
SUSHANTA PATRA Vs. STATE OF ORISSA
|
November 19, 2008 |
|
SUSIL KUMAR MEHER Vs. STATE OF ORISSA
|
January 2, 2008 |
|
SUVENDU MOHANTY Vs. EXECUTIVE DIRECTOR (S AND P), NALCO
|
December 19, 2008 |
|
SWAMY SHREE DUTTA YOGESHWAR DEV TIRTHA MAJHARAJ Vs. STATE OF ORISSA
|
June 20, 2008 |
|
Swapan Kumar Mishra Vs. Union of India
|
October 29, 2008 |
|
SYNDICATE BANK Vs. RADHANATH JENA
|
March 20, 2008 |
|
T R CHEMICALS LTD Vs. STATE OF ORISSA
|
April 11, 2008 |
|
TAPAN KUMAR MALLICK Vs. STATE OF ORISSA AND ORS.
|
August 8, 2008 |
|
TARAKESWAR MOHANTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 23, 2008 |
|
TATA SPONGE IRON LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2008 |
|
TATA SPONGE IRON LTD. Vs. STATE OF ORISSA
|
August 18, 2008 |
|
Temburu Ramesh Vs. Collector, Gajapati
|
August 19, 2008 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. NATABAR KHATUA AND FOUR ORS.
|
July 22, 2008 |
|
THE EXECUTIVE DIRECTOR, NALCO LTD. AND SPECIAL LAND ACQUISITION OFFICER, NALCO Vs. PRASADI AMANTA AND ANR.
|
June 23, 2008 |
|
THE M.D., CESCO, ELECTRICAL DIVISION AND ORS. Vs. LATA SAHOO
|
May 15, 2008 |
|
The Manager, The Oberoi Palm Beach Vs. Presiding Officer
|
October 22, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. NARAYAN DASH AND ORS.
|
August 4, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MAKADAMA SAHOO AND ORS.
|
August 4, 2008 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. KISHORE PRADHAN AND ANR.
|
April 4, 2008 |
|
THE STATE Vs. RABI @ RABINDRA NAYAK
|
August 8, 2008 |
|
THE STATE OF ORISSA Vs. NIBEDITA BIDYADHAR AND ORS.
|
November 6, 2008 |
|
THE UNION OF INDIA AND ORS. Vs. BHABAGRAHI PRASAD BEHERA AND ORS.
|
November 21, 2008 |
|
TILK RICE Vs. DGM UNION BANK OF INDIA
|
September 26, 2008 |
|
TILOTTAMA KANHAR Vs. STATE OF ORISSA, REPRESENTED THROUGH SECRETARY, LAW DEPARTMENT AND 2 ORS.
|
December 12, 2008 |
|
TIRA @ SRIKANTA TAREI Vs. STATE OF ORISSA
|
December 10, 2008 |
|
TRAINIPOLYTEX PVT LTD Vs. GOPAL AND CO
|
November 5, 2008 |
|
TRINATH RAJGURU Vs. STATE
|
February 18, 2008 |
|
TUNA PRUSTY Vs. STATE OF ORISSA
|
July 18, 2008 |
|
TUTU ALIAS BIJAYAKUMAR PATNAIK Vs. STATE OF ORISSA
|
May 2, 2008 |
|
U.K. MAHAPATRA AND CO. Vs. INCOME TAX OFFICER
|
October 29, 2008 |
|
UDE NAIK Vs. STATE OF ORISSA
|
August 20, 2008 |
|
UKALT MUSMAT Vs. KISHORI SAHU
|
April 9, 2008 |
|
UMA CHARAN JENA Vs. STATE OF ORISSA AND ORS.
|
June 20, 2008 |
|
UMAKANTA DWIBEDI AND ORS. Vs. SOMANATH DWIBEDI AND ORS.
|
September 2, 2008 |
|
Umakanta Samal Vs. Sakuntala Sahoo
|
August 12, 2008 |
|
Union of India Vs. Kishore Chandra Mohanty
|
October 31, 2008 |
|
UNION OF INDIA Vs. M. RAMA RAO
|
September 24, 2008 |
|
UNION OF INDIA Vs. O.C.C. LTD.
|
June 18, 2008 |
|
UNION OF INDIA Vs. RADHASHYAM SAHOO
|
August 5, 2008 |
|
UNION OF INDIA Vs. TRILOCHAN NAYAK
|
July 28, 2008 |
|
UNION OF INDIA Vs. AHALYA PRUSTI
|
August 6, 2008 |
|
UNION OF INDIA Vs. NALINI PARIDA
|
August 18, 2008 |
|
UNION OF INDIA Vs. NIRUPAMA JENA
|
March 14, 2008 |
|
UNION OF INDIA Vs. SANJAY BEHERA
|
August 28, 2008 |
|
UNION OF INDIA Vs. SOMANATH MISHRA
|
August 29, 2008 |
|
UNION OF INDIA Vs. PRAFULLA KUMAR SAHU
|
December 3, 2008 |
|
UNION OF INDIA Vs. SHYAM SUNDAR MOHANTY
|
December 2, 2008 |
|
UNION OF INDIA Vs. PRADIPTA KUMAR JENA
|
November 21, 2008 |
|
UNITED CONSTRUCTION WORKS Vs. STATE OF ORISSA AND ORS.
|
November 21, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. PALA DEI
|
April 25, 2008 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. DANDASHI PRADHAN AND ORS.
|
January 25, 2008 |
|
UNITED INSURANCE CO LTD Vs. HARJIT SINGH RAINA
|
January 30, 2008 |
|
United Traders Vs. State Bank of India
|
January 16, 2008 |
|
Upendra Chandra Patnaik Vs. Soubhagini Mohanty
|
December 2, 2008 |
|
UPENDRANATH JENA Vs. SOUMENDRANATH BANARJEE
|
May 16, 2008 |
|
Urmila Kumari Mohanty Vs. Bijay Kumar Mohanty
|
August 14, 2008 |
|
UTKAL BAPIST MANDALI SAMMILANI Vs. JANABHI MISSAL
|
February 29, 2008 |
|
Utkal Christian Council Vs. State of Orissa
|
November 17, 2008 |
|
Utkal Distilleries Ltd Vs. State of Orissa
|
December 5, 2008 |
|
UTKAL GALVANIZERS P LTD Vs. ASSISTANT COMMISSIONER
|
January 10, 2008 |
|
UTKAL SALES CORPORATION Vs. STATE OF ORISSA
|
March 12, 2008 |
|
VEER SINGH KOTHARI Vs. STATE BANK OF INDIA
|
September 10, 2008 |
|
VERIETY ENTERTAINMENT PVT LTD Vs. STATE OF ORISSA
|
May 16, 2008 |
|
VINAY AGRAWAL Vs. GENERAL MANAGER EAST COAST
|
April 4, 2008 |
|
VOLTAS LIMITED Vs. STATE OF ORISSA
|
January 10, 2008 |
|
VYSYA BANK LIMITED Vs. COMMISSIONER OF SALES TAX
|
April 2, 2008 |
|
WINDSON INTERNATIONAL Vs. H.M. ELECTRICALS P. LTD.
|
March 20, 2008 |
|
YOGARAJ PAUL Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2008 |
|
YUDHISTIRA KHATUA Vs. STATE OF ORISSA
|
January 10, 2008 |
|
YUDHISTRIRA SETHI Vs. NATIONAL INSURANCE CO LTD
|
May 9, 2008 |
|
Zahid Latiff Vs. Pravat Nalini Mohapatra
|
September 16, 2008 |
|
ZONE OFICER Vs. SATYABATI ROUT AND ANR.
|
June 23, 2008 |