|
A.Rama Rao Vs. Raghunath Patnaik
|
July 23, 2007 |
|
ABANTI BEHERA Vs. COLLECTOR
|
August 20, 2007 |
|
ABDUL SAMAD Vs. MD QUMRUDDIN
|
July 31, 2007 |
|
ABDUL SAMAD Vs. MD. QAMRUDDIN AND ANR.
|
July 5, 2007 |
|
Abdulla Khan Vs. State of Orissa
|
September 26, 2007 |
|
ABHIMANYU BEHERA Vs. STATE OF ORISSA
|
September 21, 2007 |
|
ABHIMANYU MOHAPATRA Vs. STATE
|
July 11, 2007 |
|
ADHUNIK METALIKS LTD Vs. UNION OF INDIA
|
March 12, 2007 |
|
ADIMUL HOSSAIN KHAN Vs. STATE OF ORISSA
|
October 12, 2007 |
|
ADWAIT PRASAD SAHOO Vs. REGIONAL PROVIDENT FUND
|
April 17, 2007 |
|
Agadhu Tareni Vs. Brahmananda Lenka
|
June 20, 2007 |
|
AJAY KUMAR JENA Vs. PRINCIPAL SAINIK SCHOOL
|
May 18, 2007 |
|
AJAYA DALUA Vs. STATE OF ORISSA
|
August 17, 2007 |
|
AJIT PATNAIK Vs. SAMARENDRA SAMANTA
|
May 18, 2007 |
|
AKSHAYA KUMAR NAYAK Vs. STATE OF ORISSA
|
December 19, 2007 |
|
ALEKHA CHANDRA BEHERA Vs. STATE OF ORISSA
|
August 8, 2007 |
|
ALLANA JAGANNATH Vs. SASHANAM LACHANA
|
July 30, 2007 |
|
AMBIKA DIBYA Vs. STATE OF ORISSA
|
April 2, 2007 |
|
AMBIKA GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
|
July 18, 2007 |
|
AMIR MAHAMMAD Vs. SALIMAN BIBI
|
October 29, 2007 |
|
ANANDA PARIDA Vs. MUCHIANI SWAIN
|
March 14, 2007 |
|
ANITA SAHOO Vs. STATE OF ORISSA
|
April 27, 2007 |
|
Anjan Kumar Mohapatra Vs. State of Orissa
|
February 13, 2007 |
|
ANTARAJAMI SHARMA Vs. PADMA BEWA
|
March 14, 2007 |
|
Anurag Ferro Products Pvt.Ltd. Vs. Union of India
|
September 5, 2007 |
|
Anusuya Tripathy Vs. State of Orissa
|
September 25, 2007 |
|
ARAKHITA BEHARA Vs. GANTA SWAIN
|
May 9, 2007 |
|
ARAKHITA NAIK Vs. NARASINGH NAIK
|
June 18, 2007 |
|
ARAT DAS Vs. SAILENDRA KUMAR NAYAK
|
February 22, 2007 |
|
ARATI DAS Vs. STATE OF ORISSA
|
March 13, 2007 |
|
ARIGADA NAIK Vs. STATE OF ORISSA
|
March 28, 2007 |
|
ARNAPURNA TRIPATHY Vs. COMMISSIONER CONSOLIDATION
|
September 13, 2007 |
|
ARUN DUA Vs. UNION OF INDIA
|
May 18, 2007 |
|
Ashish Transport Company Ltd. Vs. Mahanadi Coalfields Limited
|
September 25, 2007 |
|
Ashok Kumar Bharat Kar Vs. Jogeshwar Bharat Kar
|
March 29, 2007 |
|
ASHWINI KU BOHIDAR Vs. SATYENDRANATH DASH
|
January 18, 2007 |
|
Ashwini Kumar Behera Vs. State of Orissa
|
January 11, 2007 |
|
AZIZA EKBAL KHATUN Vs. NARULA HASSAN
|
April 25, 2007 |
|
AZIZA EKBAL KHATUN Vs. HASINA AKHTAR
|
November 30, 2007 |
|
B LALITA PRADHANUNI Vs. JASODA PADHUNUANI
|
July 4, 2007 |
|
B SRINIVAS RAO Vs. STATE OF ORISSA
|
September 19, 2007 |
|
B.Jagga Rao Vs. GRIDCO
|
March 14, 2007 |
|
BABAJI SETH AND ORS. Vs. STATE OF ORISSA
|
April 18, 2007 |
|
BABULI ALIAS RAJKISHORE RANA Vs. PRASANTI ALIAS PURNAMASI RANA
|
July 7, 2007 |
|
BABULI ALIAS RAJKISHORE RANA Vs. PRASANTI ALIAS PURNAMASI RANA
|
July 27, 2007 |
|
BADAL BARIK Vs. STATE OF ORISSA
|
October 9, 2007 |
|
BAIDYANATH MISHRA Vs. STATE OF ORISSA
|
April 18, 2007 |
|
Baisakhi Mohanta Vs. Mangulu Naik
|
March 15, 2007 |
|
Baishnab Charan Moharana Vs. O.S.R.T.C.
|
July 25, 2007 |
|
Bajaj Auto Ltd. Vs. State of Orissa
|
January 5, 2007 |
|
BALAKRUSHNA PARIDA Vs. STATE OF ORISSA
|
March 15, 2007 |
|
Balaram Jena Vs. State of Orissa
|
April 12, 2007 |
|
BALASORE ALLOYS LIMITED Vs. STATE OF ORISSA
|
April 2, 2007 |
|
Baldevjew Endowment Bije at Ichhapur Vs. Commissioner of Consolidation
|
May 18, 2007 |
|
BALLAVA DEVI ALIAS GAJENDRA Vs. BABAJI CHARAN GAJENDRA
|
October 1, 2007 |
|
Banambar Pradhan Vs. State of Orissa
|
July 31, 2007 |
|
Bansi Tyre Services Vs. Orissa Sales Tax Tribunal
|
October 4, 2007 |
|
BANSIDHAR MOHANTY Vs. MADHUSUDAN MOHANTY
|
January 29, 2007 |
|
BANSIDHAR MOHARANA Vs. AREA MANAGER SALES (AUTO LOAN) ICICI BANK, ASSET BRANCH AND SIX ORS.
|
March 30, 2007 |
|
BARAR INDUSTRIES LTD Vs. NAGPUR ENGINEERING CO LTD
|
May 18, 2007 |
|
BASANTA KUMAR MISHRA Vs. STATE OF ORISSA
|
February 23, 2007 |
|
Basanta Kumar Prusty Vs. Krupasindhu Sahu
|
August 8, 2007 |
|
BASANTA KUMAR SWAIN Vs. PRESIDING OFFICER STATE
|
October 30, 2007 |
|
BASANTA KUMARI MOHAPATRA Vs. KUNI DEVI
|
July 18, 2007 |
|
BASANTILATA DASH Vs. UNION OF INDIA
|
July 13, 2007 |
|
BASUDEV SAHOO Vs. SUB COLLECTOR
|
September 25, 2007 |
|
Berhampur Town House Building Cooperative Society Ltd. Vs. Managing Director, Orissa Cooperative Housing Corporation Ltd.
|
June 19, 2007 |
|
Bhabagrahi Sahoo Vs. State of Orissa
|
March 5, 2007 |
|
Bhagaban Barik Vs. Rabindra Sethi
|
February 12, 2007 |
|
BHAGABAN JENA Vs. STATE OF ORISSA
|
March 14, 2007 |
|
BHAGABAN MOHAPATRA Vs. VICE CHANCELLOR ORISSA
|
September 12, 2007 |
|
Bhagheeratha Engineering Ltd. Vs. State of Orissa
|
August 9, 2007 |
|
Bhagyarathi Patnaik Vs. Rama Chandra Swain
|
October 9, 2007 |
|
BHANJA KISHORE PANI Vs. STATE (VIGILANCE)
|
December 4, 2007 |
|
BHASKAR DAS Vs. O S R T C
|
May 18, 2007 |
|
BHASKAR SWAIN Vs. STATE OF ORISSA
|
July 4, 2007 |
|
Bhaskar Swain Vs. Jail
|
July 4, 2007 |
|
BHIKARI NAYAK Vs. STATE OF ORISSA
|
February 21, 2007 |
|
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
|
March 15, 2007 |
|
Bhimsen Nayak Vs. State of Orissa
|
May 9, 2007 |
|
Bhramarabara Nayak Vs. Tahasildar, Nimapada
|
September 12, 2007 |
|
BHUA ALIAS BIJAY MURMU Vs. STATE OF ORISSA
|
July 31, 2007 |
|
BHUSHAN POWER AND STEEL LTD. (FORMERLY KNOWN AS BHUSHAN LTD.) AND ORS. Vs. STATE OF ORISSA AND ANR.
|
December 14, 2007 |
|
BIBEKANANDA MISHRA Vs. STATE OF ORISSA
|
November 20, 2007 |
|
Bibhu Prasad Pattnaik Vs. Kumudini Pattnaik
|
March 21, 2007 |
|
Bibhuti Bhusan Padhi Vs. Shantilata Padhi @ Panda
|
April 4, 2007 |
|
BICHITRA BEHERA Vs. STATE OF ORISSA
|
April 25, 2007 |
|
BICHITRA KUMAR DAS Vs. STATE OF ORISSA
|
September 7, 2007 |
|
BIDYA BHUAN MOHANTY Vs. STATE OF ORISSA
|
March 1, 2007 |
|
BIDYADHAR MISHRA Vs. STATE OF ORISSA
|
February 8, 2007 |
|
BIDYADHAR PALO ALIAS PAL Vs. BISHNUPRIYA PALO
|
June 19, 2007 |
|
BIJAY KUMAR BANERJEE Vs. MALATI BANERJEE
|
March 30, 2007 |
|
Bijay Kumar Nayak Vs. Union of India
|
July 13, 2007 |
|
BIJAYA KUMAR SAHU Vs. STATE OF ORISSA
|
April 11, 2007 |
|
Bijaya Laxmi Nayak Vs. Bhata Kishore Dalai
|
August 17, 2007 |
|
BIJOY DANDASENA AND ORS. Vs. STATE OF ORISSA
|
September 21, 2007 |
|
Bikram @ Bikod Kindo Vs. State of Orissa
|
April 18, 2007 |
|
BIKRAM MAHALI Vs. STATE
|
December 6, 2007 |
|
BIKRAMA KESHARI JENA Vs. STATE OF ORISSA
|
July 11, 2007 |
|
BIMAL LOCHAN DAS Vs. STATE OF ORISSA
|
May 2, 2007 |
|
Binapani Vidyamandir Parichalana Samiti Vs. Srikhetra Sikhya Vikas Parishad
|
October 12, 2007 |
|
Binay Kumar Das @ Khoka and three Vs. State of Orissa
|
April 3, 2007 |
|
Binayak Padhi (Dead) after him Basanti Padhi Vs. Bipra Ch.Sahu
|
August 1, 2007 |
|
BINODINI PATNAIK Vs. STATE OF ORISSA
|
March 29, 2007 |
|
BIRA ALIAS BIRABARA NAIK Vs. SHANTILATA PRADHAN
|
May 15, 2007 |
|
Biraja Kumari Devi @ Purnima Mohanty Vs. Swarnalata Mohapatra
|
August 10, 2007 |
|
BIRAJA SANKAR MISHRA Vs. UMA MITRA
|
January 12, 2007 |
|
Biranchi Das Vs. State of Orissa
|
January 25, 2007 |
|
BIRANCHI KUMAR AICH Vs. STATE OF ORISSA
|
December 19, 2007 |
|
BIRANCHI PRADHANI Vs. STATE OF ORISSA
|
August 13, 2007 |
|
BISWANATH DAS Vs. DEBIKARANI MISRA
|
March 21, 2007 |
|
Biswanath Gochhayat Vs. Mayadhar Parhi
|
July 5, 2007 |
|
BISWANATH MOHANTY Vs. STATE OF ORISSA
|
May 4, 2007 |
|
Biswarup Kar Vs. Asharanai Mishra
|
March 21, 2007 |
|
BRAJA SUNDAR DAS Vs. CHAIRMAN CUM MANAGING
|
May 7, 2007 |
|
BRAJABANDHAN MOHAPATRA Vs. SASANKA SEKHAR SENAPATI
|
June 27, 2007 |
|
BRAJARAJ DAS ALIAS DR BRAJA Vs. PYARIMOHAN MOHAPATRA
|
October 12, 2007 |
|
BRAJASUNDAR PATNAIK Vs. GOVERNMENT OF ORISSA
|
December 19, 2007 |
|
Branch Manager, United India Insurance Co.Ltd. Vs. Pradeep Harizan
|
June 29, 2007 |
|
BRANH MANAGER ORIENTAL INSURANCE CO LTD Vs. KUMARI PALAI
|
February 8, 2007 |
|
BRUNDABAN JENA Vs. STATE OF ORISSA
|
November 16, 2007 |
|
Brundaban Naik Vs. Panchu Naik
|
September 19, 2007 |
|
Brundaban Sahoo Vs. Bipin Behari Das
|
October 1, 2007 |
|
BULANI SWAIN Vs. SPECIAL LAND ACQUISITION
|
May 3, 2007 |
|
Capt.Pramod Chandra Mishra Vs. State of Orissa
|
January 18, 2007 |
|
CH. SIMANCHAL PATRA Vs. STATE OF ORISSA AND ORS.
|
December 14, 2007 |
|
Chaitaram Banjara Vs. State of Orissa
|
February 7, 2007 |
|
CHAKU KHADIA Vs. STATE OF ORISSA
|
June 20, 2007 |
|
CHAMBARA SOY Vs. STATE OF ORISSA
|
October 3, 2007 |
|
CHANDRA CHUDAMANI PATNAIK Vs. STATE OF ORISSA
|
July 31, 2007 |
|
CHANDRAMANI JENA Vs. STATE OF ORISSA
|
August 23, 2007 |
|
CHANDRASEKHAR MOHANTY Vs. STATE OF ORISSA
|
August 17, 2007 |
|
CHARIA PATRA & BHAKTA PATRA Vs. STATE OF ORISSA
|
June 30, 2007 |
|
CHELLI CHINNODU Vs. CHELLI KANTHAMMA
|
July 6, 2007 |
|
Chintamani Dyan Samantray Vs. Triguna Tito Deb
|
March 13, 2007 |
|
CHINTAMANI NAIK Vs. SUBHADRA NAIK
|
January 4, 2007 |
|
CHINTAMONI DAS Vs. JOINT COMMISSIONER
|
September 13, 2007 |
|
Chittaranjan Mallick Vs. State of Orissa
|
August 3, 2007 |
|
CHITTARANJAN MOHANANDIA Vs. STATE OF ORISSA
|
December 19, 2007 |
|
Chittaranjan Sahu Vs. The Chancellor, Utkal University
|
February 2, 2007 |
|
Classic Super Construction Vs. State of Orissa
|
May 2, 2007 |
|
CLASSIC SUPER CONSTRUCTION Vs. STATE OF ORISSA AND ORS.
|
December 14, 2007 |
|
COLLECTOR Vs. RAMA CHANDRA SARANGI
|
September 28, 2007 |
|
COMMISSIONER KENDRIYA Vs. BISWANATH PAUL
|
December 19, 2007 |
|
D CH GURUVALU SON AND CO Vs. SALES TAX OFFICER
|
November 28, 2007 |
|
DABA ALIAS SUDARSAN DAS Vs. STATE OF ORISSA
|
February 28, 2007 |
|
DAMODAR MOHAPATRA Vs. STATE OF ORISSA
|
November 28, 2007 |
|
DANDA NAIK Vs. STATE OF ORISSA
|
July 12, 2007 |
|
Dandapani Sahoo Vs. Harapriya Bisoi
|
January 10, 2007 |
|
DANDAPANI SAHU Vs. BUDHURAM LOHAR
|
January 10, 2007 |
|
DASARATHI SAHUKAR Vs. STATE OF ORISSA
|
May 16, 2007 |
|
DASH AGENCY Vs. SALES TAX OFFICER ASSESSMENT
|
May 10, 2007 |
|
DASRU ALIAS DOLAMANI PATRA ALIAS BHUE Vs. STATE OF ORISSA
|
May 11, 2007 |
|
DEBASIS JENA Vs. RAJENDRA KUMAR DAS
|
October 12, 2007 |
|
Debasmita Mohanty Vs. Ranjita Mohanty
|
January 16, 2007 |
|
DEBENDRANATH KAR Vs. STATE OF ORISSA
|
November 6, 2007 |
|
DEBENDRANATH KAR (SINCE DECEASED) AND AFTER HIM L.RS. SMT. BHARATI KAR AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 5, 2007 |
|
Debraj Tuli Vs. Secretary, Government of India, Central Public Works Department, New Delhi
|
September 27, 2007 |
|
DEEPAK KUMAR SINGH Vs. CONVENOR P G MEDICAL SELECTION COMMITTEE 2007
|
April 12, 2007 |
|
Dhadi Mallik and 7 Vs. Maheswar Rout and 31
|
September 24, 2007 |
|
Dhani @ Dhaneswar Sahu Vs. State of Orissa
|
September 7, 2007 |
|
DIBAKAR BEHRA Vs. PADMABATI BEHRA
|
November 23, 2007 |
|
Dibakar Daleya (Crl.A.158/2001) Suman Ratnakar Daleya Vs. State of Orissa
|
July 17, 2007 |
|
DILIP KUMAR PATRO Vs. M GOPIKRISHNA RAO
|
August 31, 2007 |
|
DILLIP KUMAR SAHOO Vs. STATE OF ORISSA
|
November 14, 2007 |
|
DILLIP KUMAR SAMAL Vs. STATE OF ORISSA
|
September 25, 2007 |
|
Dinabandhu Sarangi Vs. State of Orissa
|
September 12, 2007 |
|
DISARI SANYASI Vs. MATAM CHILPA HAVING DIED DHANA
|
November 6, 2007 |
|
District Collector representing State of Orissa and also in his capacity as Collector Vs. Nirupama Behera
|
February 14, 2007 |
|
DIVISIONAL MANAGER Vs. MUKTAMANI PREM
|
December 5, 2007 |
|
DIVISIONAL MANAGER Vs. SUBASH CHANDRA SWAIN
|
July 4, 2007 |
|
DIVISIONAL MANAGER ORIENTAL Vs. ISWAR MOHAPATRA ALIAS NAHAK
|
February 22, 2007 |
|
DIVISIONAL MANAGER ORISSA Vs. NABATI NAIK
|
April 4, 2007 |
|
DIVISIONAL MANAGER THE NEW INDIA Vs. STATE OF ORISSA
|
November 22, 2007 |
|
Divisional Manager, National Insurance Co.Ltd. Vs. Manorama Sahu
|
June 26, 2007 |
|
Divisional Manager, Oriental Insurance Co.Ltd. Vs. Judhistir Gochhayat
|
April 26, 2007 |
|
Divisional Manager, The New India Assurance Co.Ltd. Vs. Mitradatta Mishra
|
September 21, 2007 |
|
DOKI SURYA PRAKASH RAO Vs. GOPAL KRISHNA DOLAI
|
June 18, 2007 |
|
DORIS JAO Vs. ORISSA TOURISM DEVELOPMENT
|
October 1, 2007 |
|
DOUGHLAS GARDEN WILSON Vs. NONE
|
May 4, 2007 |
|
Dulal Chandra Barik Vs. P.R.S.Oberoi
|
March 14, 2007 |
|
Dulla alias Bidu Hansda Vs. Jail
|
April 30, 2007 |
|
DURYODHAN DAS Vs. PRAFULLA KUMAR DAS
|
September 19, 2007 |
|
DURYODHAN PRADHAN Vs. STATE
|
March 1, 2007 |
|
ECP INFOTECH Vs. STATE OF ORISSA
|
January 10, 2007 |
|
EXECUTIVE ENGINEER Vs. BICHITRANANDA BEHERA
|
September 21, 2007 |
|
Executive Engineer (Electrical Supply) Bhanjanagar Electrical Division Vs. Osha Pradhan
|
September 26, 2007 |
|
EXECUTIVE ENGINEER SUNDERGARH IRRIGATION DIVISION Vs. GOKUL CHANDRA KANUNGO
|
January 9, 2007 |
|
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
|
July 12, 2007 |
|
Food Corporation of India Vs. Angul, Regional Co-operative Marketing Society Limited.
|
September 18, 2007 |
|
G GAURI SANKAR Vs. STATE OF ORISSA
|
January 18, 2007 |
|
G SAMBHU RAO Vs. STATE OF ORISSA
|
January 10, 2007 |
|
GAJENDRA BEHERA Vs. SECRETARY BALASORE BHADRAK
|
January 4, 2007 |
|
Ganesh Mallik and six Vs. Upendra @ Rupa Rout and fifteen
|
January 9, 2007 |
|
Ganesh Pasupalak Vs. Lakmeswari Devi
|
November 23, 2007 |
|
GANGADHAR BEHERA Vs. STATE OF ORISSA
|
August 31, 2007 |
|
GANI BEHERA Vs. STATE OF ORISSA
|
September 28, 2007 |
|
GANPAT LAL PAWAN KUMAR Vs. STATE OF ORISSA
|
April 11, 2007 |
|
GEETA PATRA Vs. BIRAKISHORE MOHAPATRA
|
June 20, 2007 |
|
GELLI DEI Vs. ORISSA LIFT IRRIGATION
|
July 12, 2007 |
|
GENERAL SECRETARY PETROLEUM Vs. UNION OF INDIA
|
October 29, 2007 |
|
Gethal Bhoi Vs. State of Orissa
|
May 18, 2007 |
|
GHANASHYSM PARIDA Vs. STATE
|
August 9, 2007 |
|
GHANSYAM BEHERA Vs. STATE OF ORISSA
|
July 12, 2007 |
|
GIRIJA SANKAR DWIBEDI Vs. SOMANATH DWIBEDI
|
September 14, 2007 |
|
GOBINDA CHANDRA BARAL Vs. KALAHANDI ANCHALIKA GRAMYA BANK
|
December 3, 2007 |
|
GOBINDA DADIA @ DHANA Vs. STATE OF ORISSA
|
November 19, 2007 |
|
GODABARI SAHU Vs. STATE OF ORISSA
|
February 12, 2007 |
|
GODABARI SAHU Vs. STATE OF ORISSA
|
December 21, 2007 |
|
GOKULANANDA DUBEY Vs. STATE OF ORISSA
|
December 19, 2007 |
|
GOLAM MOHAMMAD Vs. SK FAKIR
|
December 21, 2007 |
|
GOLEKHA BEHARI SENAPATI Vs. DEBDAS MANSINGH
|
January 16, 2007 |
|
GOPINATH NAIK Vs. STATE OF ORISSA
|
July 4, 2007 |
|
GOURANGA AND GOURANGA CH POTHAL Vs. ANANTA CH POTHAL
|
September 27, 2007 |
|
GOURANGA CHARAN SETHY Vs. STATE OF ORISSA
|
October 31, 2007 |
|
GOURANGA DAS Vs. TAHASILDAR BALIAPAL
|
November 8, 2007 |
|
GOVERNING BODY PALSAMA Vs. COUNCIL OF HIGHER SECONDARY
|
January 5, 2007 |
|
Governing Body, Palsama +2 College, represented by its Secretary Vs. Council of Higher Secondary Education, Orissa represented by its Secretary
|
January 5, 2007 |
|
GRID CORPORATION OF ORISSA LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
|
December 6, 2007 |
|
GULA Vs. STATE OF ORISSA
|
January 10, 2007 |
|
Gula @ Dibya Lochan Nath Vs. State of Orissa
|
October 1, 2007 |
|
Gulei @ Golap Samal Vs. Shaikh Saffiqueuddin
|
June 18, 2007 |
|
Guria Sahoo Vs. State of Orissa
|
September 7, 2007 |
|
Guru Charan Patnaik Vs. Consolidation Commissioner, Orissa
|
July 30, 2007 |
|
GURU MAJHI Vs. STATE OF ORISSA
|
May 11, 2007 |
|
HANSHA DAYALU Vs. ORISSA FOREST DEVELOPMENT
|
December 19, 2007 |
|
HAPAN BASKE ALIAS HANSDA Vs. STATE OF ORISSA
|
February 1, 2007 |
|
HARA PARBATI THAKURANI Vs. COMMISSIONER OF ENDOWMENTS
|
October 12, 2007 |
|
HARACHAND NAYAK Vs. RAMAMANI MOHAPATRA
|
April 16, 2007 |
|
Harekrushna Samal Vs. Suryamani Beura
|
April 25, 2007 |
|
HARI MOHAN BEHERA Vs. STATE BANK OF INDIA
|
January 9, 2007 |
|
HARIA BHOI Vs. SHANTILATA PATTNAIK
|
March 30, 2007 |
|
Harihar Panigrahi Vs. Commissioner, Consolidation
|
June 18, 2007 |
|
HARIHAR SAHOO Vs. STATE OF ORISSA
|
May 3, 2007 |
|
HEMANT KUMAR SAHOO Vs. STATE OF ORISSA
|
May 18, 2007 |
|
HEMANTA KUMAR ROUT Vs. STATE OF ORISSA
|
June 21, 2007 |
|
HEMANTA KUMAR TRIPATY Vs. UNION OF INDIA
|
October 11, 2007 |
|
HEMANTA MOHARANA Vs. STATE OF ORISSA
|
December 21, 2007 |
|
HI TEK POWERCON PVT LTD Vs. ASST COMMISSIONER
|
February 8, 2007 |
|
Himansu Bhusan @ Sekhar Sahoo Vs. Satyabhama Nayak
|
August 31, 2007 |
|
HRUSHIKESHA SEN Vs. GOVERNOR RESERVE BANK OF INDIA
|
January 3, 2007 |
|
IN THE MATTER OF PROBATE MISC. CASE NO. 8 OF 2003 FILED BY DOUGHLAS GARDEN WILSON Vs. XYZ
|
May 4, 2007 |
|
INDIAN CHARGE CHROME PVT LTD Vs. SALES TAX OFFICER
|
January 18, 2007 |
|
INDIAN LATEX FIBRE CORPORATION Vs. COMMISSIONER OF SALES TAX
|
July 27, 2007 |
|
INDIAN TEA PROVISIONS LTD Vs. HOTEL
|
August 17, 2007 |
|
INDIANA CONVEYORS LTD Vs. INDIAN RARE EARTHS LTD
|
April 26, 2007 |
|
INDIRA ENGLISH MEDIUM SCHOOL AND ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
|
December 11, 2007 |
|
INDRAJEET NAIK Vs. BRAHMAPUTRA GOPINATH MAHAPRABHU
|
January 5, 2007 |
|
ISWAR JUANGA Vs. STATE OF ORISSA
|
June 29, 2007 |
|
Jaga Das Vs. State of Orissa
|
March 20, 2007 |
|
JAGANMAYA MISHRA Vs. STATE OF ORISSA
|
December 13, 2007 |
|
JAGANNATH MOT Vs. RUSHIKULYA GRAMYA BANK
|
August 31, 2007 |
|
Jagannath Nayak Vs. Laxminarayan Thakur
|
November 19, 2007 |
|
Jagannath Temple Managing Committee, Jagannath Temple, Puri Vs. Commissioner of Income Tax, Bhubaneswar “Ayakar Bhaban”, Rajaswa Vihar, Bhubaneswar
|
October 11, 2007 |
|
JAGDISH CHANDRA KANUNGO Vs. STATE OF ORISSA
|
April 13, 2007 |
|
Jaibun Nisha Bibi (dead) and after her Talemun Nisha Vs. Sk.Amzad Ali (dead) and after him Hasratun Bibi
|
April 11, 2007 |
|
JAKIR HUSSAIN Vs. STATE OF ORISSA
|
May 11, 2007 |
|
JANMEJAYA MOHAPATRA Vs. STATE OF ORISSA
|
September 28, 2007 |
|
JASODA BEHERA Vs. STATE
|
April 13, 2007 |
|
JATINDRANATH NAYAK Vs. PRESIDING OFFICER, LABOUR COURT ORISSA AND ORS.
|
June 18, 2007 |
|
Jayantibala Sahoo Vs. State of Orissa
|
February 12, 2007 |
|
Jayantibala Sahoo Vs. State of Orissa
|
March 6, 2007 |
|
Jeetendra Mohan Bebortha Vs. State of Orissa
|
May 2, 2007 |
|
JITENDRA KISHORE BAGHASINGH Vs. STATE OF ORISSA
|
November 30, 2007 |
|
JOGENDRA BHOI Vs. STATE OF ORISSA
|
January 17, 2007 |
|
JOGENDRA MAJHI Vs. JAHAJA BALIARSINGH
|
April 17, 2007 |
|
Jogi @ Jogendra Swain Vs. State of Orissa
|
October 9, 2007 |
|
JUGAL KISHORE BEHERA Vs. STATE OF ORISSA
|
October 12, 2007 |
|
JUGAL KISHORE NAYAK Vs. AUTHORISED
|
August 16, 2007 |
|
JUJESTHI BHOI Vs. STATE OF ORISSA
|
September 27, 2007 |
|
JUSTICE DEBENDRA MOHAN PATNAIK Vs. STATE OF ORISSA
|
July 31, 2007 |
|
JYOTI PRAKASH NAYAK Vs. UNION BANK OF INDIA
|
March 15, 2007 |
|
JYOTSNARANI MISHRA Vs. PURNA CHANDRA MISRA
|
June 18, 2007 |
|
K C PRADHAN Vs. ARUN KUMAR DUTTA
|
November 20, 2007 |
|
K P MOHAPATRA Vs. STATE OF ORISSA
|
July 31, 2007 |
|
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
|
November 13, 2007 |
|
KALANDI MALLICK Vs. STATE
|
May 16, 2007 |
|
Kalandi Mallik Vs. Sricharan Sethy
|
August 16, 2007 |
|
Kalia alias Alok Kumar Das Vs. District Magistrate, Dhenkanal
|
June 26, 2007 |
|
Kalia Barik Vs. Tikeswar Deo
|
February 5, 2007 |
|
Kalinga Mining Corporation Vs. Arbind Construction Company Pvt.Ltd.
|
January 24, 2007 |
|
KALINGA MINING CORPORATION Vs. ARBIND CONSTRUCTION COMPANY PVT
|
January 4, 2007 |
|
KALINGA MINING CORPORATION Vs. UNION OF INDIA
|
August 31, 2007 |
|
KALPANA MANDAL Vs. STATE OF ORISSA
|
February 2, 2007 |
|
Kamal Lochan Das Vs. State of Orissa
|
May 18, 2007 |
|
KAMALAKANTA GIRI Vs. ATULA KUMAR GIRI
|
June 18, 2007 |
|
KANCHANA BADASETH Vs. UNION OF INDIA
|
July 31, 2007 |
|
KANDRA ALIAS BUDHRAM SUNAR Vs. STATE OF ORISSA
|
March 13, 2007 |
|
KANDRU MURMU Vs. STATE OF ORISSA
|
June 19, 2007 |
|
Kanhu Charan Barik Vs. Orissa State Board of Pharmacy, Bhubaneswar
|
September 14, 2007 |
|
KANKA SINGH Vs. STATE OF ORISSA
|
November 16, 2007 |
|
Kartik Chandra Pradhan Vs. Director General, Central Industrial Security Force, Ministry of Home Affairs and three
|
July 10, 2007 |
|
Kartika Roul Vs. State of Orissa
|
December 7, 2007 |
|
KARUNAKAR LENKA Vs. BABAJI CHARAN LENKA
|
March 21, 2007 |
|
KASEL DAS AND ANR. Vs. STATE OF ORISSA
|
November 21, 2007 |
|
Kasinath Behera Vs. State of Orissa
|
February 2, 2007 |
|
Kasinath Behera Vs. Commissioner of Consolidation
|
June 18, 2007 |
|
KASINATH SAHOO Vs. STATE OF ORISSA
|
December 17, 2007 |
|
KEDAR CHARAN DEHURY Vs. STATE OF ORISSA
|
February 15, 2007 |
|
KESHAB CHANDRA GARANAIK Vs. STATE OF ORISSA
|
October 29, 2007 |
|
KESHAB PATRA Vs. STATE OF ORISSA
|
July 19, 2007 |
|
KESHAB SAHU Vs. NAKULA SAHU
|
May 14, 2007 |
|
KESHABA NAIK Vs. STATE OF ORISSA
|
April 4, 2007 |
|
Khira Sahuani Vs. Baji Sahu
|
July 17, 2007 |
|
Kiranmayi Mishra Vs. State of Orissa
|
October 12, 2007 |
|
Kishore Kumar Sahoo Vs. Lafarge India Pvt.Ltd.
|
September 7, 2007 |
|
KISHORI DASH Vs. STATE OF ORISSA
|
November 27, 2007 |
|
KJSL-Utkal (JV), a joint venture of M/s.Karamjeet Singh & Co.Ltd.,M/s.Utkal Highways Vs. Mahanadi Coalfields Ltd.
|
October 11, 2007 |
|
KNOWEDGE TRUST Vs. STAT EOF ORISSA
|
October 1, 2007 |
|
Kora Das Vs. State of Orissa
|
February 14, 2007 |
|
KORP GEMS INDIA PVT LIMITED Vs. SURAJ PRODUCTS LTD
|
June 19, 2007 |
|
Kota Sundara Rao Vs. Vaisyaraju Sanyasi Raju
|
September 20, 2007 |
|
KRUSHAN CH PANDA Vs. STATE OF ORISSA
|
July 12, 2007 |
|
KRUSHNA CHANDRA MOHANTY Vs. STATE OF ORISSA
|
April 13, 2007 |
|
Krushna Chandra Nayak Vs. Orissa Sanitary Mart, represented through its Managing Partner
|
June 20, 2007 |
|
Krushna Dhansena @ Krishna Dhansena Vs. Managing Director, Mahanadi Coalfields Ltd.
|
July 12, 2007 |
|
Kshemanidhi Panda (dead) after him Pratap Kumar Panda Vs. Sabita Biswal
|
April 4, 2007 |
|
KSHETRAMOHAN DWARY Vs. SUB DIVISIONAL
|
January 10, 2007 |
|
KSHYEMA KARAN GIRI Vs. STATE OF ORISSA
|
August 24, 2007 |
|
Kula @ Kulamani @ Kulabandhu Suna Vs. State of Orissa
|
May 2, 2007 |
|
KUNA ALIAS SANJAYA BEHERA Vs. STATE OF ORISSA
|
November 7, 2007 |
|
KURIL TIRIA Vs. STATE OF ORISSA
|
February 26, 2007 |
|
L A COLLECTOR Vs. SARAT CHANDRA SATPATHY
|
November 8, 2007 |
|
L G ELECTRONICS INDIA LTD Vs. STATE OF ORISSA
|
January 5, 2007 |
|
Ladu Kishore Pradhan Vs. State of Orissa
|
May 2, 2007 |
|
LAJWANTI TRADERS Vs. SALES TAX OFFICER
|
May 10, 2007 |
|
Lala Bhagat Charan Ray Vs. Lala Prafulla Kumar Ray
|
November 26, 2007 |
|
LAMBODAR BEHERA Vs. STATE OF ORISSA
|
January 5, 2007 |
|
LAND ACQUISITION COLLECTOR Vs. SITA DEL
|
May 3, 2007 |
|
Land Acquisition Collector, Upper Indravati Project, At-Kusumkhunti, Dharamgarh Vs. Dwarika Prasad Jain
|
July 5, 2007 |
|
Land Acquisition Officer Vs. Anakar Bag
|
August 9, 2007 |
|
Land Acquisition Officer Vs. Uttareswar Mahaprabhu
|
August 3, 2007 |
|
LAND ACQUISITION OFFICER Vs. DASA GOUD
|
August 9, 2007 |
|
LAND ACQUISITION OFFICER Vs. MUKUNDA DOMB
|
August 9, 2007 |
|
LAND ACQUISITION OFFICER Vs. SANATAN NAYAK
|
April 5, 2007 |
|
Land Acquisition Officer, Sambalpur Vs. Tankadhar Padhan
|
July 5, 2007 |
|
Land Acquisition Zone Officer Vs. Gokula Behera
|
May 18, 2007 |
|
Land Acquisition Zone Officer Vs. Ramesh Behera
|
May 18, 2007 |
|
LAND ACQUISITION ZONE OFFICER Vs. BANAMBAR MAJHI
|
April 5, 2007 |
|
LAND ACQUISITION ZONE OFFICER Vs. DHOBANI SAHU
|
May 3, 2007 |
|
LAND ACQUISITION ZONE OFFICER Vs. BRUSABHA PRADHAN
|
April 26, 2007 |
|
LAND ACQUISITION ZONE OFFICER Vs. BUTA BEHERA
|
August 30, 2007 |
|
Land Acquisition Zone Officer, Talcher-Sambalpur Rail Link, Angul Vs. Dayanidhi Pradhan
|
March 28, 2007 |
|
Lark Book Publishers, Bhubaneswar Vs. Girija Nandini Praharaj
|
June 19, 2007 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
|
October 11, 2007 |
|
Lilima Nayak Vs. State of Orissa
|
February 5, 2007 |
|
LINGARAJ SARAF Vs. AKHAYA KUMAR SARAF
|
June 20, 2007 |
|
LIPIKA TUNGA MR TIMIRA BARAN Vs. STATE OF ORISSA
|
November 7, 2007 |
|
LOKANATH BISWAI Vs. UNION OF INDIA
|
September 25, 2007 |
|
Lokanath Sahoo Vs. Thuri Bewa
|
June 18, 2007 |
|
M V D PRASAD Vs. REPUBLIC OF INDIA
|
September 7, 2007 |
|
Maa Jagadamba Traders Vs. Goodlass Nerolac Paints
|
April 16, 2007 |
|
MADAN MAJHI Vs. STATE OF ORISSA
|
June 19, 2007 |
|
MADDI SREERAMULU Vs. STATE OF ORISSA
|
September 10, 2007 |
|
MADRAS CEMENT LTD Vs. STATE OF ORISSA
|
April 13, 2007 |
|
Mahamaya Samal Vs. Droupadi Samal
|
May 16, 2007 |
|
Mahammad Ahasan Ushmani Vs. Republic of India
|
March 10, 2007 |
|
MAHAMMAD AHASAN USHMANI Vs. REPUBLIC OF INDIA
|
October 3, 2007 |
|
MAHANADI COALFIELDS LTD Vs. RAWANI CONSTRUCTIONS
|
February 22, 2007 |
|
Mahanadi Coalfields Ltd. Vs. Shyamlal Agrawal
|
June 26, 2007 |
|
Mahendra Kumar Mohanty Vs. Collector, Khorda
|
July 5, 2007 |
|
MAHESH JAIN Vs. OSWAL CHEMICALS ANDFERTILIZERS LTD
|
February 1, 2007 |
|
MAHESHWAR SINGH Vs. RADHAMADHAB JEW THAKUR
|
June 18, 2007 |
|
Maheshwar Tandi Vs. State of Orissa
|
February 7, 2007 |
|
MAHESWAR BEHERA Vs. RADHASHYAM BEHERA
|
January 15, 2007 |
|
MAHESWAR JETHI Vs. STATE OF ORISSA
|
November 30, 2007 |
|
MAINA TANDIA Vs. ELECTION OFFICER CUM B D O
|
December 19, 2007 |
|
MALATI ALIAS MALAPRABHA SAHOO Vs. HARAPARBATI THAKUR
|
March 15, 2007 |
|
MALIA ALIAS ABHIMANYU DAS Vs. STATE OF ORISSA
|
December 19, 2007 |
|
MAMTAZ SHARIFF Vs. UNITED BANK OF INDIA
|
November 27, 2007 |
|
Management of Director, Microwave (Maintenance) Vs. Workmen represented through the President, Orissa Telecom Microwave Mazdoor Sangh
|
June 22, 2007 |
|
Management of Hirakud Dam Project Vs. Presiding Officer, Labour Court, Sambalpur
|
June 18, 2007 |
|
Management of M/s.Andhra Bank Vs. Presiding Officer, Industrial Tribunal, Orissa
|
June 28, 2007 |
|
MANAGEMENT OF REGIONAL PLANT Vs. WORKMEN OF REGIONAL PLANT
|
May 2, 2007 |
|
MANAGING DIRECTOR WOODBURN DVELOPERS AND BUILDERS PVT LTD Vs. DEBAMAYA PANIGRAHI
|
May 3, 2007 |
|
Managing Director, Transport Corporation of India Ltd. Vs. Haimabati Sarangi
|
March 14, 2007 |
|
MANAGOBINDA KISHAN Vs. STATE OF ORISSA
|
July 18, 2007 |
|
MANAGOBINDA SAHOO Vs. STATE OF ORISSA
|
November 2, 2007 |
|
MANAS KUMAR MATAGAJA SINGH Vs. NAMITA MATAGAJA SINGH
|
November 14, 2007 |
|
Manas Ranjan Tripathy Vs. State of Orissa
|
July 27, 2007 |
|
MANGULI PRADHAN AND BRAJABANDHU Vs. STATE OF ORISSA
|
June 20, 2007 |
|
MANMOHAN LAL Vs. STATE OF ORISSA
|
September 5, 2007 |
|
Manmohan Patel Vs. The State Election Commissioner
|
March 7, 2007 |
|
MANOJ KUMAR BASATRAY Vs. STATE OF ORISSA
|
July 31, 2007 |
|
MANOJ KUMAR PANDA Vs. ORISSA AIR PRODUCTS LTD
|
November 16, 2007 |
|
MANORANJAN KHATUA Vs. MAHANADI COAL FIELD LTD
|
September 12, 2007 |
|
Manoranjan Nayak Vs. Regional Transport Officer, Sambalpur
|
January 22, 2007 |
|
MANU KUMAR DEB Vs. STATE OF ORISSA
|
November 20, 2007 |
|
MARKANDA CHARAN SAHOO Vs. L A COLLECTOR
|
October 11, 2007 |
|
MAYUR BISCUITS CO. (P) LTD Vs. SALES TAX OFFICER
|
September 11, 2007 |
|
MD AYUB KHAN ALIAS YUNUS KHAN Vs. STATE OF ORISSA
|
June 18, 2007 |
|
MEERA PIRI Vs. STATE OF ORISSA
|
August 8, 2007 |
|
MEGHANAD BHAINSAL Vs. STATE OF ORISSA
|
October 12, 2007 |
|
MESCO KALINGA STEEL LIMITED Vs. ORISSA INDUSTRIAL
|
October 30, 2007 |
|
Mewa Lal Bhagat Vs. Vice-Chairman, Cuttack Development Authority
|
August 31, 2007 |
|
Mohammed Rahemat Ali Khan Vs. Broadcasting Corporation of India
|
March 29, 2007 |
|
Mohanty Traders Vs. State of Orissa
|
February 14, 2007 |
|
MOSHEB AHEMED SIDIK Vs. REGIONAL TRANSPORT AUTHORITY
|
November 16, 2007 |
|
MOUNABATI JENA Vs. STATE OF ORISSA
|
October 5, 2007 |
|
MRUTUNJAYA NYAK Vs. STATE OF ORISSA
|
July 16, 2007 |
|
Mudgar Pradhan Vs. Mahanadi Coal Fields
|
August 22, 2007 |
|
MULLUPUDI SAI BABA @ MULLUPUDI SAI Vs. SRI BRAHMAPURA GOPINATH MAHAPRABHU AND ORS.
|
January 5, 2007 |
|
Muralidhar Naik Vs. State of Orissa
|
July 20, 2007 |
|
MURLIDHAR SATPATHY Vs. STATE OF ORISSA
|
April 10, 2007 |
|
Naba @ Nabakishore Behera Vs. Harihar Behera
|
May 16, 2007 |
|
Nabaghana @ Ghanashyam Digal Vs. State
|
May 10, 2007 |
|
Nabakishore Pradhan Vs. Orissa Administrative Tribunal
|
March 23, 2007 |
|
NAGARJUNA PATNAIK Vs. JAYKAY CONSTRUCTION
|
January 4, 2007 |
|
NAKUL SAHU Vs. STATE OF ORISSA
|
March 15, 2007 |
|
NAKULA DALAI Vs. STATE OF ORISSA
|
April 11, 2007 |
|
NAKULA MALLIK Vs. STATE OF ORISSA
|
February 22, 2007 |
|
Nakula Nayak Vs. Debaraj Nayak
|
August 30, 2007 |
|
Namita Nayak @ Namita Kumari Nayak Vs. State of Orissa
|
February 23, 2007 |
|
Nanda Kishore Singh Vs. State of Orissa
|
March 13, 2007 |
|
NANTU @ NARAYAN GHOSH Vs. STATE OF ORISSA
|
September 4, 2007 |
|
NARAYAN GOPE Vs. ORISSA FOREST DEVELOPMENT
|
September 27, 2007 |
|
NARAYAN MALLICK Vs. UNION OF INDIA
|
August 31, 2007 |
|
NARAYAN PRADHAN Vs. STATE OF ORISSA
|
March 7, 2007 |
|
NARENDRA KUMAR JENA Vs. STATE OF ORISSA
|
February 13, 2007 |
|
NARENDRA KUMAR MISHRA Vs. UTKAL UNIVERSITY OF CULTURE
|
December 5, 2007 |
|
Narendra Nath Panda Vs. Union of India
|
July 31, 2007 |
|
NATABAR MAJHI Vs. BATA MAJHI
|
August 31, 2007 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. DOABA INDUSTRIAL AND TRADING CO P LTD
|
August 3, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. BENUDHAR UPADHYA
|
January 25, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. SARADA PATRA
|
January 11, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. SARALA PASAYAT
|
April 25, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. GATIKRUSHNA SAHU
|
May 18, 2007 |
|
National Insurance Co.Ltd. Vs. Sakti Behera
|
June 18, 2007 |
|
National Insurance Co.Ltd. Vs. Susanti Rout
|
June 18, 2007 |
|
National Insurance Company Ltd. Vs. Pramila Panda
|
June 29, 2007 |
|
Nawal Kishore Lodha Vs. State of Orissa
|
February 21, 2007 |
|
Nayimul Hasan Vs. Peer Hazarat Laskari Mastan Sahed
|
February 14, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. BANITA MEHER
|
May 2, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. KALIA BEHERAQ
|
March 21, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SERIA PING D/O LATE INDRA PING
|
September 24, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUNIKA OJHA
|
December 13, 2007 |
|
New India Assurance Co. Vs. Tulu Jena
|
June 18, 2007 |
|
New India Assurance Co.Ltd. Vs. Smita Mishra
|
July 11, 2007 |
|
New India Assurance Co.Ltd. Vs. Sujit Barisal
|
July 27, 2007 |
|
New India Assurance Co.Ltd. Vs. Basanta Manjari Samal
|
February 21, 2007 |
|
NEW INDIA ASSURANCE COMPANY Vs. KUNDAN SINGH
|
February 22, 2007 |
|
New India Assurance Company Ltd. Vs. Pandava Charan Lenka
|
January 18, 2007 |
|
New India Assurance Company Ltd., represented through its Divisional Manager Vs. Assia Bibi
|
April 27, 2007 |
|
NIBEDITA ROUT Vs. MITARANI BHUTIA
|
November 23, 2007 |
|
Nilachal Service Station, Grand Road, Puri Vs. Presiding Officer, Labour Court, Goutam Nagar, Bhubaneswar
|
September 10, 2007 |
|
NILACHANL SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT
|
September 10, 2007 |
|
Nilagiri Adibasi Sarana Socio Education,Cultural Association Vs. State of Orissa,five
|
October 8, 2007 |
|
NILASAILA NAYAK Vs. AUTHORIZED
|
April 13, 2007 |
|
NIRA ALIAS NIRANJAN JENA Vs. STATE OF ORISSA
|
December 14, 2007 |
|
NIRANJAN DAS Vs. UNION OF INDIA
|
January 18, 2007 |
|
NIRANJAN DAS Vs. ASST. GENERAL MANAGER,
|
November 30, 2007 |
|
NIRANJAN NAYAK Vs. STATE OF ORISSA
|
June 29, 2007 |
|
Nisar Ansari Vs. State of Orissa
|
July 31, 2007 |
|
NISHAMANI BEWA Vs. NARAYAN SETHI
|
March 14, 2007 |
|
NITYANANDA DAS Vs. PREMANANDA DAS
|
February 28, 2007 |
|
NRUSINGHA CHARAN JENA Vs. STATE OF ORISSA
|
November 14, 2007 |
|
OIL India Ltd. Vs. Commissioner, Commercial Taxes, Orissa
|
March 8, 2007 |
|
OPEN LEARNING SYSTEMS Vs. STATE OF ORISSA
|
January 18, 2007 |
|
ORIENT INSURANCE COMPANY LTD Vs. UKIA GURU
|
February 22, 2007 |
|
Orient Paper Mills Vs. Orissa State Electricity Board
|
March 16, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. ISWAR MOHAPATRA ALIAS NAYAK
|
February 22, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. MISIN JENA
|
May 2, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. RABINDRA MANDAL
|
May 18, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. NATABAR BISWAL
|
June 20, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. PRIYABALA ROY
|
September 26, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. PRIYABALA ROY
|
September 28, 2007 |
|
Oriental Insurance Co.Ltd. Vs. Manas Barik
|
April 9, 2007 |
|
Oriental Insurance Co.Ltd. Vs. Laxmi Pradhan
|
June 25, 2007 |
|
ORIENTAL INSURANCE COMPANY Vs. HEMALATA BEWA
|
February 23, 2007 |
|
Oriental Insurance Company Limited Vs. Mohan Das
|
August 17, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BIJAYALAXMI TRIPATHY
|
April 5, 2007 |
|
Oriental Insurance Company Ltd. Vs. Niharika Mohapatra
|
July 11, 2007 |
|
Oriental Insurance Company Ltd. Vs. Rushi Pradhan
|
July 5, 2007 |
|
ORISSA MANGEMENT COLLEGES ASSOCIATION Vs. STATE OF ORISSA
|
May 18, 2007 |
|
ORISSA MINING CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2007 |
|
ORISSA OLYMPIC ASSOCIATION Vs. STATE OF ORISSA
|
November 14, 2007 |
|
Orissa Power Generation Corporation Ltd. Vs. Conciliation Officer-cum-Asst.Labour Commissioner, Bhubaneswar
|
November 12, 2007 |
|
Orissa State Cooperative Marketing Federation Ltd. Vs. Prahallad Chandra Mohanty
|
June 19, 2007 |
|
P CHINAYA Vs. STATE OF ORISSA
|
April 25, 2007 |
|
P.Anand Rao Vs. Union of India
|
August 2, 2007 |
|
P.Pandu Ranga Rao Vs. Presiding Officer, Labour Court
|
June 18, 2007 |
|
PADMA CHARAN NAHAK Vs. STATE OF ORISSA
|
January 18, 2007 |
|
Padmabati Sahoo Vs. Jadumani Behera
|
June 18, 2007 |
|
PANCHA TIRTHA SEBAYAT SABUTA Vs. SRI GAJAPATI MAHARAJA
|
July 12, 2007 |
|
PANKAJBASINI DEBI Vs. COLLECTOR TAHASILDAR S D M
|
November 6, 2007 |
|
PARADEEP PHOSPHATES LIMITED Vs. CHIEF COMMISSIONER
|
November 1, 2007 |
|
PARAMANANDA SAHU, S/O. LAXMAN SAHU AND BHAGBAN SAHU, S/O. PARAMANANDA SAHU Vs. RAMACHANDRA SAHU, S/O. DAYANIDHI SAHU
|
July 20, 2007 |
|
PARSURAM DHAL Vs. STATE
|
April 27, 2007 |
|
Parsuram Parida Vs. State of Orissa
|
January 9, 2007 |
|
PATITAPABAN PRUSTY Vs. MADHAB CHARAN KHUNTIA
|
July 13, 2007 |
|
PENGUIN TRADING AND AGENCIES LTD Vs. STATE OF ORISSA
|
April 11, 2007 |
|
PHANIBHUSAN RATH Vs. SADASIVA DASH ALIAS SADAN ALIAS SADA DASH
|
July 6, 2007 |
|
Pinki @ Rasmita Kundu @ Pal Vs. State of Orissa
|
March 21, 2007 |
|
Pitabas Pentia Vs. State of Orissa
|
January 19, 2007 |
|
PRABIR KUMAR DAS Vs. STATE OF ORISSA
|
September 6, 2007 |
|
PRABIR KUMAR DAS Vs. STATE OF ORISSA
|
August 20, 2007 |
|
PRABODH MOHANTY Vs. STATE OF ORISSA
|
April 11, 2007 |
|
PRADEEP KUMAR MOHAPATRA Vs. DIRECTORATE GENERAL CRPF FOUR
|
July 11, 2007 |
|
PRADEEP KUMAR ROUT Vs. STATE OF ORISSA
|
August 3, 2007 |
|
PRADEEP KUMAR SAHU Vs. TALCHER MUNICIPALITY
|
February 2, 2007 |
|
PRADEEP KUMAR SHARMA Vs. STATE OF ORISSA
|
August 24, 2007 |
|
Pradip Kumar Lenka Vs. Orissa Power Generation Corporation Ltd.
|
July 11, 2007 |
|
PRADIP PORT TRUST Vs. GENERAL SECRETARY UTKAL PORT AND DOCK WORKERS UNION PARADIP PORT
|
August 31, 2007 |
|
PRAFULLA CHANDRA MAHAPATRA Vs. STATE OF ORISSA
|
March 14, 2007 |
|
PRAFULLA KUMAR MISHRA Vs. NARENDRA PRASAD MISHRA
|
June 19, 2007 |
|
Pragyan Rout Vs. Hema Prava Ray
|
June 29, 2007 |
|
PRAHALLAD BUDEK Vs. STATE OF ORISSA
|
December 13, 2007 |
|
PRAHALLAD SAHOO Vs. STATE OF ORISSA
|
July 4, 2007 |
|
PRAKASH KUMAR NAIK Vs. STATE OF ORISSA
|
October 8, 2007 |
|
Pramila Swain Vs. rasanna Kumar Sasmal
|
April 4, 2007 |
|
Pramod Bagha @ Promod Kumar Bagha Vs. State of Orissa
|
October 11, 2007 |
|
PRAMOD CHANDRA RATH Vs. STATE OF ORISSA AND ORS.
|
October 31, 2007 |
|
PRAMOD KUMAR NAYAK Vs. PRATAP KUMAR MALLICK AND ANR.
|
July 10, 2007 |
|
PRAMOD KUMAR NAYAK Vs. SADANANDA JENA
|
December 19, 2007 |
|
PRAMOD KUMAR RATH Vs. ADITYA STEEL INDUSTRIES LTD
|
June 18, 2007 |
|
PRAMOD KUMAR SATPATHY Vs. STATE OF ORISSA
|
August 22, 2007 |
|
PRAMOD PRADHAN Vs. STATE OF ORISSA
|
May 7, 2007 |
|
PRASANA KUMAR DAS Vs. STATE OF ORISSA
|
December 13, 2007 |
|
PRASANT KUMAR LENKA Vs. ORISSA SMALL INDUSTRISE CORPORATION LTD
|
November 14, 2007 |
|
PRASANTA KUMAR NAYALE Vs. HARAPRIYA BARIK ALIAS TARAI
|
July 25, 2007 |
|
Prasanta Kumar Patra Vs. State of Orissa
|
November 8, 2007 |
|
PRASHANTA KUMAR JENA Vs. P C DAS ADHIKARY
|
November 14, 2007 |
|
PRATAP ALIAS ALOK KUMAR BARIK Vs. STATE
|
November 13, 2007 |
|
Pratap Narayan Singh Deo Vs. Ramakrishna Deo
|
March 14, 2007 |
|
PRAVAT KUMAR GHOSH Vs. JHARANA GHOSH
|
August 10, 2007 |
|
PRAVAT RANJAN MOHANTY Vs. STATE OF ORISSA
|
June 29, 2007 |
|
PREMANANDA DAS Vs. TAHASILDAR SADAR
|
November 6, 2007 |
|
PREMANANDA DAS Vs. TAHASILDAR SADAR CUTTACK AND ORS.
|
November 8, 2007 |
|
Premananda Mohapatra Vs. Bharat Petroleum Corporation Limited
|
August 31, 2007 |
|
PROJECT DIRECTOR IDCWD PROJECT Vs. KAILASH CHANDRA JENA
|
December 17, 2007 |
|
PURNA CHANDRA ACHARYA Vs. COMMISSIONER OF CONSOLIDATION
|
April 13, 2007 |
|
PURNA CHANDRA ALIAS PURNA BEHERA Vs. STATE
|
October 30, 2007 |
|
PURNA CHANDRA MALIK Vs. RENUKA JENA
|
January 24, 2007 |
|
PURNA CHANDRA SAHOO Vs. GHANASHYAM SAHOO
|
June 20, 2007 |
|
PUSPALATA BEHERA Vs. STATE OF ORISSA AND ORS.
|
December 7, 2007 |
|
RABINDRANATH MISHRA Vs. STATE OF ORISSA
|
September 26, 2007 |
|
RADHA KRISHNA SAHU Vs. UNION OF INDIA
|
August 31, 2007 |
|
RADHAKRUSHNA BEHERA AND ORS. Vs. STATE OF ORISSA
|
July 2, 2007 |
|
Radhu Mishra Vs. Akura Apata
|
March 20, 2007 |
|
Raghunath Khadenga (since dead) represented by his legal heirs Vs. Krushna Chandra Dash (since dead) represented by his legal heirs
|
August 30, 2007 |
|
RAGHUNATH SAHOO Vs. COLLECTOR AND DISTRICT
|
November 19, 2007 |
|
RAJ KUMAR JAISWAL AND ORS. Vs. REPUBLIC OF INDIA
|
July 2, 2007 |
|
RAJPATH MOTORS Vs. ASSISTANT PROVIDENT FUND COMMISIONER
|
July 12, 2007 |
|
RAJU SAHU ALIAS BANGRA RAJU Vs. STATE OF ORISSA
|
May 14, 2007 |
|
RAM CHANDRA MUDULI Vs. UNION OF INDIA
|
June 18, 2007 |
|
Ram Chandra Muduli Vs. Union of India
|
May 18, 2007 |
|
RAM KRISHNA PADHY Vs. STATE OF ORISSA
|
January 24, 2007 |
|
Rama Chandra Mohanty Vs. State of Orissa
|
March 21, 2007 |
|
RAMA CHANDRA SAHU Vs. TAPASWINI SAHU
|
February 15, 2007 |
|
RAMA KRISHNA SAHU Vs. STATE OF ORISSA
|
May 18, 2007 |
|
RAMAHARI ACHARYA Vs. KRUPASINDHU ACHARYA
|
June 18, 2007 |
|
Ramakanta Misra (dead) and after him Saraswati Misra Vs. Pratima Misra (dead) and after her Dr.Uttam Pani
|
March 29, 2007 |
|
RAMAMANI DEI Vs. TAHASILDAR
|
November 5, 2007 |
|
Ramananda @ Ram Mandal @ Rupsingh Naik Vs. State of Orissa
|
February 23, 2007 |
|
RAMESH CHANDRA DAS Vs. KISHORE CHANDRA DAS,
|
April 11, 2007 |
|
RAMESH CHANDRA DAS Vs. KISHORE CHANDRA DAS
|
June 22, 2007 |
|
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
|
December 21, 2007 |
|
RAMESH SINGH Vs. PUNJAB NATIONAL BANK AND ANR.
|
September 18, 2007 |
|
RAMKUMAR JAIGOPAL Vs. ASSISTANT COMMISSIONER OF SALES
|
March 7, 2007 |
|
RAMU MINZ Vs. STATE OF ORISSA
|
June 26, 2007 |
|
Ranjit Kumar Nayak Vs. State of Orissa
|
September 6, 2007 |
|
RASHI MALLIK Vs. STATE OF ORISSA
|
April 19, 2007 |
|
RASHMIREKHA BEHERA Vs. PRESIDING OFFICER
|
July 12, 2007 |
|
RASILA BHUPENDRA SHAH Vs. INDIAN CHARGE CHROME LIMITED
|
August 22, 2007 |
|
RATHA CHARAN ROUTRAY Vs. MOHAN LAL GUPTA ALIAS M L GUPTA
|
June 20, 2007 |
|
RISHABH ELECTRICALS PVT LTD Vs. STATE OF ORISSA
|
December 21, 2007 |
|
Rukmini Mishra Vs. Sri Radha Krushna Mahaprabhu
|
October 29, 2007 |
|
Rusinath Parida Vs. Collector, Cuttack
|
February 25, 2007 |
|
RUSINATH PARIDA Vs. COLLECTOR
|
January 25, 2007 |
|
S S AND COMPANY Vs. ORISSA MINING CORPORATION LTD
|
July 12, 2007 |
|
S.Chandra Sekhar Subudhhi Vs. Berhampur Municipality, represented through the Executive Officer
|
June 29, 2007 |
|
S.S.& Company Vs. Orissa Mining Corporation Ltd.
|
July 12, 2007 |
|
SABITA MAJHI Vs. STATE ELECTION COMMISSION
|
February 23, 2007 |
|
Sabitri Rana Vs. Lata Rana
|
July 3, 2007 |
|
SABITRI SAHU Vs. COLLECTOR AND DISTRICT
|
August 31, 2007 |
|
SABYASACHI PRADHAN Vs. NEW INDIA ASSURANCE CO LTD
|
December 11, 2007 |
|
SACHINDRA KUMAR MALLA Vs. DIRECTOR GENERAL CENTRAL
|
June 25, 2007 |
|
Sadananda Panda Vs. Presiding Officer, Labour Court, Orissa, Bhubaneswar
|
June 18, 2007 |
|
SADIN MEHER Vs. STATE OF ORISSA
|
October 12, 2007 |
|
Sagi Chitti Raju Vs. State of Orissa
|
January 10, 2007 |
|
SAILENDRA KUMAR JORA Vs. DISTRICT MAGISTRATE
|
February 12, 2007 |
|
Sailendra Tomatia Vs. Republic of India
|
May 11, 2007 |
|
Samarendra Nath Dash Vs. Utkal University
|
February 7, 2007 |
|
Sambhulal Tibriwal Vs. State of Orissa
|
January 5, 2007 |
|
Samir Mohanty Vs. State of Orissa
|
January 18, 2007 |
|
SANAT ALIAS CHAKU JENA Vs. STATE OF ORISSA
|
December 14, 2007 |
|
SANDEEP JENA Vs. STATE OF ORISSA
|
August 17, 2007 |
|
Sandhyarani Subudhi Vs. Katin Madhusudan Senapati
|
June 22, 2007 |
|
SANJAY KUMAR PANDA Vs. STATE OF ORISSA
|
July 31, 2007 |
|
Sanjukta Sahu Vs. State of Orissa
|
February 2, 2007 |
|
Sankar Adeya @ Sankar Addhya @ Daku Vs. State of Orissa
|
September 4, 2007 |
|
Sankar Gouda Vs. Union of India
|
July 24, 2007 |
|
SANKAR GOUDA Vs. UNION OF INDIA
|
July 20, 2007 |
|
SANKAR NAIK Vs. STATE OF ORISSA
|
August 24, 2007 |
|
SANTOSH KUMAR MOHANANDA Vs. STEEL AUTHORITY OF INDIA LTD
|
May 18, 2007 |
|
SANTOSH KUMAR MOHANTY Vs. REVENUE DIVISIONAL
|
March 21, 2007 |
|
Santosh Kumar Sahoo Vs. State of Orissa
|
September 27, 2007 |
|
SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA
|
October 27, 2007 |
|
SAPA SIMADRI PATRO Vs. STATE OF ORISSA
|
August 29, 2007 |
|
Saraswati Pattnaik Vs. Satrughna Nanda
|
February 12, 2007 |
|
SARASWATI SASMAL Vs. CENTRAL GOVENMENT INDUSTRIAL TRIBUNAL VUM LABOUR COURT
|
March 1, 2007 |
|
SARAT CHANDRA MOHAPATRA Vs. STATE OF ORISSA
|
April 24, 2007 |
|
Sarat Dip Vs. State of Orissa
|
September 7, 2007 |
|
SARBESWAR JENA Vs. ILLABALA JENA
|
January 9, 2007 |
|
Saroj Kumar Nanda Vs. State of Orissa
|
September 7, 2007 |
|
SAROJ KUMAR SINHA Vs. STATE OF ORISSA
|
March 16, 2007 |
|
SASHI BHUSHAN ACHARYA Vs. STATE OF ORISSA
|
October 12, 2007 |
|
Sasmita Pradhan Vs. District Collector-cum-District Election Officer, Puri
|
September 25, 2007 |
|
SATYA SUNDAR TRIPATHI Vs. MAMATA TRIPATHI
|
September 12, 2007 |
|
SATYABHAMA JENA Vs. DY GENERAL MANAGER INDIAN OIL
|
July 12, 2007 |
|
Satyabhama Nayak Vs. V.Laxminarayan Ray
|
August 31, 2007 |
|
SATYABRATA BEHERA Vs. STATE OF ORISSA
|
April 2, 2007 |
|
Saubhagya Ranjan Kanungo Vs. Prafulata Mohapatra
|
May 16, 2007 |
|
SAUDAMINI MISHRA Vs. STATE OF ORISSA
|
May 18, 2007 |
|
SAURAV MAHARANA Vs. COUNCIL FOR THE INDIAN SCHOOL
|
September 18, 2007 |
|
Sebak Sahoo Vs. State of Orissa
|
February 5, 2007 |
|
SEBAK SAHOO (ABATED) AND TWO ORS. Vs. STATE OF ORISSA
|
May 2, 2007 |
|
SECRETARY TO GOVT OF ORISSA URBAN Vs. SACHIDANANDA MOHANTY
|
January 4, 2007 |
|
SECRETORY MANAGING COMMITTEE SHRI AUROBINDO INSTITUTE OF INTEGRAL EDUCATION AND RESEARCH Vs. STATE OF EDUCATION TRIBUNAL
|
May 14, 2007 |
|
SEEMA KUANR Vs. PRATIBHA BADI
|
December 19, 2007 |
|
SEKH NASIRUDDIN Vs. STATE OD ORISSA
|
November 26, 2007 |
|
SERAJUDDIN AND CO Vs. UNION OF INDIA
|
March 26, 2007 |
|
SHANTI PRASAD MISHRA Vs. UNION OF INDIA AND ORS.
|
September 27, 2007 |
|
SHANTILATA BHUTIA Vs. SUBHADRA NAYAK
|
October 12, 2007 |
|
SHANTILATA MASANTA Vs. RAJNIMANI NAYAK
|
January 9, 2007 |
|
Shantilata Sarangi Vs. D.M., M/s.New India Assurance Co.Ltd.
|
June 18, 2007 |
|
Sheikh Bashir Khan Vs. State
|
June 20, 2007 |
|
SHIBEDUTTA SHARMA Vs. STATE OF ORISSA
|
May 18, 2007 |
|
SHIV KUMAR SANTUKA Vs. PRITI BHAGAT
|
May 7, 2007 |
|
SHOBHARANI TRIPATHY Vs. COLLECTOR
|
April 18, 2007 |
|
Shree Annapurna Bhandar Vs. Animal Feeds Dairies and Chemicals Ltd.
|
June 26, 2007 |
|
SHREE ANNAPURNA CONDUCT Vs. SALES TAX OFFICER
|
February 8, 2007 |
|
SHREE PLASTICS P LTD Vs. STATE OF ORISSA
|
December 21, 2007 |
|
SHREE STEEL INDUSTRIES JHARSUGUDA Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA
|
August 24, 2007 |
|
SHRI JAGANNATH TEMPLE MANAGING COMMITTEE PURI Vs. COMMISSIONER OF INCOME TAX BHUBANESWAR
|
October 11, 2007 |
|
Shuvansu Kumar Mohanty Vs. State of Orissa
|
July 31, 2007 |
|
SHYAM SUNDAR JHANWAR Vs. STATE OF ORISSA
|
December 11, 2007 |
|
Siba Prasad Jena Vs. Puspanjali Jena
|
May 18, 2007 |
|
SIBA SANKAR DAS ALIAS PINTU Vs. STATE OF ORISSA
|
February 23, 2007 |
|
SIBEN MITRA Vs. STATE OF ORISSA
|
November 7, 2007 |
|
Sima Mayee Gurubala Vs. Golakha Chandra Sahoo
|
May 18, 2007 |
|
SITA DEVI AGARWALLA Vs. GOURAHARI DAS
|
February 28, 2007 |
|
SITA GOUDA Vs. UNION OF INDIA
|
April 4, 2007 |
|
Sk.Sayed Vs. Sk.Mukhtar
|
April 9, 2007 |
|
SKOL Breweries Ltd. Vs. State of Orissa
|
September 28, 2007 |
|
SMITARANJAN PATNAIK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 12, 2007 |
|
SMT. SUDHA KAUR Vs. SECRETARY TO GOVERNMENT OF ORISSA AND ORS.
|
December 20, 2007 |
|
SMT. SULOCHANA PRADHAN W/O. GANESWAR PRADHAN Vs. SMT. JASODA NAIK W/O. BASUDEV NAIK AND THE ELECTION OFFICER-CUM-BLOCK DEVELOPMENT OFFICER
|
September 5, 2007 |
|
SNEHALATA PARIJA Vs. GOUR RAJ GOURI
|
August 24, 2007 |
|
Sofa ‘N Furniture Vs. Regional Director, Employees State Insurance Corporation, Bhubaneswar
|
July 11, 2007 |
|
SOFA N FURNITURE Vs. REGIONAL DIRECTOR E S I CORPORATION
|
July 11, 2007 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BIRA CHHATAR
|
April 12, 2007 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BISHIKESHAN BISWAL
|
March 1, 2007 |
|
SPECIAL SECRETARY TO GOVT IN Vs. BANSIDHAR NAIK
|
August 30, 2007 |
|
SRI BRAJA BHAI Vs. STATE OF ORISSA
|
November 21, 2007 |
|
SRI CHINTAMONI DAS Vs. THE JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION OF ORISSA AND OTHERS
|
September 13, 2007 |
|
Sri Jagnya Baraha Mahaprabhu Bije-Jharuapada Vs. State of Orissa through Secretary, Law Department
|
September 13, 2007 |
|
SRI NIRAKAR BADHAI, S/O. PABITRA BADHAI Vs. STATE ELECTION COMMISSIONER AND ORS.
|
February 12, 2007 |
|
Sri Shyam Sundar Dash Vs. Superintending Engineer, Electrical Circle Western Electric Supply Co., Bolangir
|
July 11, 2007 |
|
SRI. YASEEN KHAN S/O. LAL KHAN Vs. EXECUTIVE ENGINEER AND ORS.
|
May 15, 2007 |
|
SRIKANTA NAYAK Vs. STATE OF ORISSA
|
June 21, 2007 |
|
Srikanta Sundar Patra and three Vs. State of Orissa
|
November 20, 2007 |
|
Sripati Charan Sahu Vs. State of Orissa
|
January 31, 2007 |
|
State Vs. Versus
|
June 19, 2007 |
|
State Vs. Pitabas Dakua
|
June 22, 2007 |
|
State Vs. Subrat Mandal
|
July 18, 2007 |
|
State Vs. J.Laxman Murthy
|
January 5, 2007 |
|
STATE Vs. CHARAN HO
|
October 31, 2007 |
|
STATE Vs. P. PRAKASH RAO AND ORS.
|
June 19, 2007 |
|
STATE Vs. SUBRAT BALA
|
July 18, 2007 |
|
STATE OF ORISSA Vs. ASHOK KUMAR SAHOO
|
November 14, 2007 |
|
STATE OF ORISSA Vs. NILAMANI BEHERA AND 5 ORS.
|
December 13, 2007 |
|
STATE OF ORISSA Vs. LABA LOHARA
|
July 17, 2007 |
|
STATE OF ORISSA Vs. SRIRAM SAMAL AND FOUR ORS.
|
May 9, 2007 |
|
State of Orissa Vs. Baidhar Naik
|
January 5, 2007 |
|
State of Orissa Vs. Sarat Naik
|
April 17, 2007 |
|
State of Orissa Vs. Satia Pradhan
|
January 3, 2007 |
|
State of Orissa Vs. Harapriya Bisoi
|
January 10, 2007 |
|
State of Orissa Vs. Trinath Jena
|
March 1, 2007 |
|
State of Orissa Vs. Anonga Kumar Nanda
|
March 7, 2007 |
|
State of Orissa Vs. Munsi Choman Ali
|
April 25, 2007 |
|
State of Orissa Vs. Sashi Bhusan Pradhan (since dead), Represented through its legal heirs
|
February 21, 2007 |
|
State of Orissa Vs. Duryodhan Sahu
|
September 21, 2007 |
|
State of Orissa Vs. Kambhupani Pradhan
|
October 30, 2007 |
|
State of Orissa Vs. Bhagaban Nahak
|
November 29, 2007 |
|
State of Orissa Vs. Ratnakar Pradhan
|
July 17, 2007 |
|
State of Orissa Vs. Banchanidhi Sahu
|
July 18, 2007 |
|
State of Orissa Vs. Manohar Mishra
|
July 5, 2007 |
|
State of Orissa Vs. Laba Lohara
|
July 14, 2007 |
|
State of Orissa Vs. Sarat Chandar Giri
|
September 5, 2007 |
|
State of Orissa Vs. Judhistir Majhi
|
August 22, 2007 |
|
State of Orissa Vs. Madhab Chandra Dehury @ Naik
|
August 24, 2007 |
|
State of Orissa Vs. Trinath Palai
|
August 29, 2007 |
|
State of Orissa Vs. Jatadhari Lenka
|
August 8, 2007 |
|
State of Orissa Vs. Amarsingh Patel
|
June 19, 2007 |
|
State of Orissa Vs. Selu Bag
|
June 19, 2007 |
|
State of Orissa Vs. Maguni Charan Pani
|
June 26, 2007 |
|
State of Orissa Vs. Sada Naik
|
November 15, 2007 |
|
State of Orissa Vs. Bauribandhu Rout
|
September 12, 2007 |
|
State of Orissa Vs. Harachand Khilei
|
November 29, 2007 |
|
STATE OF ORISSA Vs. KUSA BARIK ALIAS DAITARI BARIK
|
June 20, 2007 |
|
STATE OF ORISSA Vs. DUKHALU NAG ALIAS TIKA NAG
|
August 1, 2007 |
|
STATE OF ORISSA Vs. GANDU ALIAS GANDRA TIRKEY
|
August 1, 2007 |
|
STATE OF ORISSA Vs. FAKIR KAR
|
May 9, 2007 |
|
STATE OF ORISSA Vs. TRIPURARY PRADHAN
|
May 10, 2007 |
|
STATE OF ORISSA Vs. DAMAN MAHANTA
|
April 30, 2007 |
|
STATE OF ORISSA Vs. HIMADRI SAHU
|
May 1, 2007 |
|
STATE OF ORISSA Vs. BAIKUNTHA NATH PANDA
|
May 3, 2007 |
|
STATE OF ORISSA Vs. ATTAR KHAN
|
April 9, 2007 |
|
STATE OF ORISSA Vs. HARIPRIYA DASH
|
April 17, 2007 |
|
STATE OF ORISSA Vs. TUDUJA DIGAL
|
April 20, 2007 |
|
STATE OF ORISSA Vs. SUNIL KUMAR THAKUR
|
February 21, 2007 |
|
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
|
February 8, 2007 |
|
STATE OF ORISSA Vs. BANSIDHAR BEHERA
|
January 4, 2007 |
|
STATE OF ORISSA Vs. BHANURANI DEVI
|
October 11, 2007 |
|
STATE OF ORISSA Vs. NARESH CHANDRA BARIK
|
October 12, 2007 |
|
STATE OF ORISSA Vs. KULAMANI PRADHAN
|
November 2, 2007 |
|
STATE OF ORISSA Vs. KARUNAKAR SAHU
|
November 1, 2007 |
|
STATE OF ORISSA Vs. SACHINDRA KUMAR BEHERA
|
August 30, 2007 |
|
STATE OF ORISSA Vs. DULESWAR BARIK
|
September 19, 2007 |
|
STATE OF ORISSA Vs. ISWAR CHANDRA PRADHAN
|
September 13, 2007 |
|
STATE OF ORISSA Vs. CHAITANA RAJHANSA
|
September 13, 2007 |
|
STATE OF ORISSA Vs. GOPAL CH HOTA
|
December 19, 2007 |
|
STATE OF ORISSA AND ORS. Vs. K. RAJESEKHAR SENAPATHY
|
October 12, 2007 |
|
STATE PUBLIC INTEREST PROTECTION COUNCIL Vs. UNION OF INDIA
|
April 27, 2007 |
|
STEEL AUTHORITY OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
June 18, 2007 |
|
SUBASH CHANDRA SAMAL Vs. STATE OF ORISSA
|
July 10, 2007 |
|
SUBEDA NAYAK Vs. GOVERNMENT OF ORISSA
|
November 19, 2007 |
|
SUDHIR KUMAR BRAHMA Vs. STATE OF ORISSA
|
September 4, 2007 |
|
SUJATA MOHANTY Vs. RUDRA CHARAN MOHANTY
|
February 27, 2007 |
|
SUKADEV JENA Vs. KUNA ROUT
|
June 20, 2007 |
|
SUKADEV ROUT Vs. ABALI BEWA
|
March 5, 2007 |
|
SUKANTA KUMAR MALLICK Vs. STATE OF ORISSA
|
March 16, 2007 |
|
SUKANTI NAIK Vs. REVENUE DIVISIONAL COMMISSIONER
|
August 22, 2007 |
|
SUKULU MAJHI Vs. SUKANTA KUMAR DAS
|
September 6, 2007 |
|
SUNIL KUMAR KHETAN Vs. STATE OF ORISSA
|
July 18, 2007 |
|
Sunil Kumar Khetan Vs. State
|
May 18, 2007 |
|
SUNIL KUMAR PADHY Vs. STATE OF ORISSA
|
October 12, 2007 |
|
SUNIL SAHU ALIAS SUNIL KUMAR SAHU Vs. STATE OF ORISSA
|
October 31, 2007 |
|
SUPRAVA @ JHUNA BEHERA Vs. STATE OF ORISSA
|
June 18, 2007 |
|
SUPRAVA MOHANTY Vs. SANAT KUMAR DAS
|
June 18, 2007 |
|
SURA ALIAS SURATH CHANDRA JENA Vs. STATE OF ORISSA
|
March 28, 2007 |
|
SURESH BARIK Vs. PURNA CHANDRA ROUT
|
July 25, 2007 |
|
SURESWAR BHOI Vs. UJAGAR URMA
|
May 11, 2007 |
|
Suriya Narayan Sahu Vs. Anita Agnihotri
|
May 2, 2007 |
|
Surjya Barika Vs. Bhaskar Sahu
|
June 18, 2007 |
|
SURYAMANI SARANGI Vs. PRAVAKAR ALIAS PRAVA SANKAR SARANGI
|
August 3, 2007 |
|
Suryanarayan Sahu Vs. Government of Orissa., Represented by Secretary, in The Department of Excise
|
September 20, 2007 |
|
SUSANTA KUMAR PATRA Vs. R T O
|
January 18, 2007 |
|
SUSHANTA PATRA Vs. STATE OF ORISSA
|
November 19, 2007 |
|
SUSHREE BUILDERS PVT LTD Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL
|
May 17, 2007 |
|
Suvendu Pradhan Vs. State of Orissa
|
May 18, 2007 |
|
SWARNAPRAVA PATTNAIK ALIAS DAS Vs. DIBAKAR SATAPATHY
|
April 12, 2007 |
|
TAHASILDAR Vs. MADHUSUDAN PARIDA
|
June 18, 2007 |
|
TAPAN KUMAR MOHANTY Vs. CHAIRMAN PARADEEP PORT TRUST
|
May 15, 2007 |
|
TAPAN KUMAR MOHANTY Vs. SUDHANSUBALA SAHU
|
September 7, 2007 |
|
Taranisen Pradhan Vs. State of Orissa
|
May 16, 2007 |
|
TATA SPONGE IRON LTD Vs. COMMISSIONER OF INCOME TAX
|
April 10, 2007 |
|
TATIRUNI BAPUJI Vs. STATE OF ORISSA
|
December 3, 2007 |
|
THE MANAGEMENT OF HIRAKUD DAM PROJECT Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
June 18, 2007 |
|
THE ORISSA FOREST DEVELOPMENT CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF ORISSA AND ORS.
|
November 30, 2007 |
|
TIKAM SAMAL Vs. PROJECT MANAGER UTILIZATION
|
August 1, 2007 |
|
Tikeram Luha Vs. District and Sessions Judge, Bolangir,four others
|
May 15, 2007 |
|
Trafalgar House Construction (T) Satyam Shankaranarayana (JV) Vs. State of Orissa
|
September 14, 2007 |
|
TRANS OCEANIC AGRO TECH LTD. AND ORS. Vs. NARENDRA NATH BIHARI
|
November 21, 2007 |
|
TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 4, 2007 |
|
TRINATH BHOJ Vs. STATE OF ORISSA
|
March 7, 2007 |
|
Trinath Das Vs. Prafulla Pradhani
|
October 12, 2007 |
|
Trinath Dhadia Vs. State of Orissa
|
August 8, 2007 |
|
TRINATH SAHU Vs. POLAKI SRIDEVI PATRO
|
November 12, 2007 |
|
Tripty Drinks Pvt.Ltd. Vs. Asst.Commissioner of Sales Tax
|
September 26, 2007 |
|
TULASI BEWA Vs. LILANKA SASHI RAY
|
June 20, 2007 |
|
UFLEX LIMITED Vs. STATE OF ORISSA
|
October 12, 2007 |
|
UMAKANTA MOHANTY Vs. DHIRA SAHOO AND ORS.
|
December 7, 2007 |
|
UNION OF INDIA Vs. STATE OF ORISSA
|
April 12, 2007 |
|
Union of India Vs. Hari Mangaraj
|
June 18, 2007 |
|
Union of India Vs. Orissa Cement Limited
|
March 7, 2007 |
|
Union of India Vs. Dharmendra Sahu
|
March 14, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. DHANA BHATRA
|
December 6, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PRAFULLA CHANDRA DWIBEDY AND ORS.
|
December 20, 2007 |
|
UPENDRA SETHI Vs. STATE OF ORISSA
|
March 28, 2007 |
|
Urmila Ray Vs. State of Orissa
|
March 14, 2007 |
|
Utkal Chemists & Druggists Association Vs. Cuttack District Chemists & Druggists Assn.
|
October 29, 2007 |
|
Versus Vs. Suresh Chandra Jena
|
February 27, 2007 |
|
Vidya Balusu Vs. Chairman, JEE (2007) Orissa
|
September 19, 2007 |
|
VISA INTERNATIONAL LTD Vs. MANAGING DIRECTOR ORISSA MINING
|
February 21, 2007 |
|
VISHWA INDUSTRIAL COMPANY PVT LTD Vs. MAHANADI COALFIELDS LTD
|
January 18, 2007 |
|
Viswasrai Laxminarayana Dora Vs. State of Orissa
|
February 26, 2007 |
|
YUDHISTIR SAMANTARAY Vs. STATE
|
March 16, 2007 |
|
Zone Officer, L.A.(I), U.I.P., Kusumkhunti State of Orissa, represented by Spl.L.A.O. Vs. Haladhar Mali
|
May 9, 2007 |