|
ABANLKANTA SAHOO Vs. UNION OF INDIA
|
July 24, 2006 |
|
ABDUL HABIS KACHI Vs. MASTAN KHAN @ MASTAN AHMAD
|
July 26, 2006 |
|
ABDUL RASHID KHAN Vs. MUSTAFIRAN BIBI
|
May 19, 2006 |
|
ABDUL SUKUR KHAN @ SUKUR KHAN Vs. STATE
|
November 23, 2006 |
|
Abhilipsa Sahoo Vs. State of Orissa
|
June 29, 2006 |
|
ABHIMANYU HOTA Vs. STATE OF ORISSA
|
December 1, 2006 |
|
ABHIMANYU PRADHAN Vs. TRILOCHAN ROUT
|
June 20, 2006 |
|
ABHIMANYU ROUT Vs. PREMRAJ AGARWALA
|
February 24, 2006 |
|
Adar Barad Vs. Nilakantha Mohanty
|
August 11, 2006 |
|
ADHIKARI BAGHA Vs. STATE OF ORISSA
|
March 10, 2006 |
|
ADITYA SPONGE AND POWER Vs. STATE OF ORISSA
|
November 10, 2006 |
|
AHALYA MANGARAJ Vs. STATE OF ORISSA
|
July 3, 2006 |
|
Ainthu Sahoo Vs. Government of Orissa
|
May 15, 2006 |
|
AJAY KUMAR AGARWAL Vs. O S F C
|
November 23, 2006 |
|
AJAY KUMAR SHAOO Vs. STATE OF ORISSA
|
June 20, 2006 |
|
Ajit Kumar Dehury Vs. State of Orissa
|
May 18, 2006 |
|
AKBAR MOHAMMED Vs. STATE OF ORISSA
|
May 17, 2006 |
|
Akrura Dehury Vs. State of Orissa
|
July 4, 2006 |
|
AKSHAYA KUMAR MALLICK Vs. STATE OF ORISSA
|
December 5, 2006 |
|
AKSHAYA KUMAR PARIDA Vs. COLLECTOR
|
May 17, 2006 |
|
AKULI CHARAN Vs. STATE OF ORISSA
|
November 22, 2006 |
|
ALEKHA CHANDRA ROUT Vs. STATE OF ORISSA
|
January 30, 2006 |
|
ALL ORISSA PROGRESS ASSISTANTS Vs. STATE OF ORISSA
|
August 17, 2006 |
|
Amal Kumar Mishra Vs. Utkal University
|
July 3, 2006 |
|
Amita Das Vs. Union of India
|
April 7, 2006 |
|
AMIYA RAY Vs. STATE OF ORISSA
|
February 28, 2006 |
|
Ananda Palei Vs. State of Orissa
|
June 20, 2006 |
|
ANANTA KISHORE ROUT Vs. NATIONAL ALUMINIUM COMPANY LTD
|
December 21, 2006 |
|
ANANTA PARIDA Vs. STATE OF ORISSA
|
August 23, 2006 |
|
ANANTA PATRA Vs. STATE OF ORISSA
|
February 18, 2006 |
|
ANANTA PATRA Vs. STATE OF ORISSA
|
March 18, 2006 |
|
ANIL SAMAL Vs. STATE OF ORISSA
|
May 17, 2006 |
|
ARAKHITA DAS Vs. STATE OF ORISSA
|
August 3, 2006 |
|
ARJUN PRUSTY Vs. KAILASH CH BARIK
|
August 25, 2006 |
|
ARJUN ROUT Vs. STATE OF ORISSA
|
August 2, 2006 |
|
ARTATRANA SINGH DEO Vs. STATE OF ORISSA
|
July 17, 2006 |
|
ARUN KUMAR OJHA Vs. ASAF ALI
|
June 20, 2006 |
|
ARUN KUMAR SEN Vs. REPBLIC OF INDIA
|
March 30, 2006 |
|
ASHARAFI SINGH Vs. KAPILDEO RAI (DEAD) BY LRS
|
September 19, 2006 |
|
ASHOK KUMAR MOHANTY Vs. STATE OF ORISSA
|
April 7, 2006 |
|
ASHOK KUMAR SAHU Vs. DIRECTOR GENERAL CENTRAL BUREAU OF INVESTIGATION
|
April 24, 2006 |
|
ASHOK KUMAR SATPATHY Vs. COLLECTOR KEONJHAR
|
August 14, 2006 |
|
Ashok Kumar Tripathy Vs. State of Orissa
|
April 26, 2006 |
|
ASSISTANT SUB INSPECTOR R P F Vs. SAMBHUNATH SHAW
|
August 9, 2006 |
|
B. PADMA REDDY Vs. STATE OF ORISSA
|
December 1, 2006 |
|
B.C.Dagara Vs. M.K.D.Mineral & Exports (P) Ltd
|
December 22, 2006 |
|
BABAJI BHOI Vs. LOKANATH PANDA
|
August 25, 2006 |
|
BABITA JENA Vs. COUNCIL OF HIGHER SECONDARY
|
December 22, 2006 |
|
BABU @ GUPTESWAR BALABANTARAY Vs. STATE OF ORISSA
|
September 11, 2006 |
|
Babula Dehuri Vs. State of Orissa
|
May 15, 2006 |
|
BABURAM DAS Vs. TAHASILDAR
|
March 30, 2006 |
|
Bachani Das Vs. Baikuntha Nath Swain
|
February 15, 2006 |
|
Badal Behera Kartika Panda Vs. State of Orissa
|
April 21, 2006 |
|
BADRINARAYAN SAHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX(ORISSA)(DB)
|
September 21, 2006 |
|
BAIKUNTHA CHARAN SAHU Vs. REGIONAL TRANSPORT OFFICER, CHANDIKHOL
|
September 5, 2006 |
|
BAIRAGI CHARAN NUAIN Vs. GOKULA SUNA
|
November 24, 2006 |
|
BAJRANGLAL LADHA Vs. MANIKLAL BHATTAR
|
April 4, 2006 |
|
Balabati Das Vs. Subash Chandra Das
|
May 19, 2006 |
|
Balaram Bhoi Vs. Babajee Bhoi
|
November 20, 2006 |
|
BALARAM PANIGRAHI Vs. STATE
|
November 6, 2006 |
|
BALASORE BUS ASSOCIATION Vs. STATE OF ORISSA
|
June 29, 2006 |
|
BALMIKI PRADHAN Vs. STATE OF ORISSA
|
October 27, 2006 |
|
Balunki Mahanandia Vs. Collector
|
April 20, 2006 |
|
Banaja Behera Vs. Hindustan Petroleum Corp.Ltd.
|
May 19, 2006 |
|
BANDHU DAS Vs. UTTAM CHARAN PATTANAIK
|
May 10, 2006 |
|
BANGALI ALIAS MANORANJAN SAHU Vs. STATE OF ORISSA
|
April 25, 2006 |
|
Bansidhar Mallik Vs. Jhunu Mallik
|
February 14, 2006 |
|
BANSIDHAR MOHARANA Vs. AREA MANAGER SALES
|
March 30, 2006 |
|
BANSIDHAR SAHU Vs. STATE OF ORISSA
|
September 21, 2006 |
|
BARABATI GAS Vs. INDIAN OIL CORPORATION LTD
|
July 17, 2006 |
|
BASANT BAI Vs. PRAFULLA KUMAR ROUTRAI
|
March 24, 2006 |
|
BASANT KUMAR PRADHAN Vs. SRI LAXMIDHAR SAHOO
|
September 1, 2006 |
|
BASANT KUMAR SAHOO Vs. NRUSINGHA SAMAL
|
June 21, 2006 |
|
Basanta Kumar Sahoo Vs. State of Orissa
|
March 6, 2006 |
|
BASANTA KUMARI DEI Vs. KRUSHNAPRIYA DEVI
|
October 9, 2006 |
|
BASANTIRANI NAYAK Vs. BIRANCHI NARAYAN PRASAD NAYAK
|
January 31, 2006 |
|
BERHAMPUR MUNICIPALITY Vs. S. GARAMMA
|
August 14, 2006 |
|
BHABAGRAHI PATI Vs. STATE OF ORISSA
|
February 8, 2006 |
|
BHAGABAN PRADHAN Vs. STATE OF ORISSA
|
August 30, 2006 |
|
BHAJARAM BHUYAN Vs. UNION OF INDIA
|
January 30, 2006 |
|
BHANJA MINERALS PVT LTD Vs. BIHAR SPONGE IRON LTD
|
October 13, 2006 |
|
Bharat Nath Vs. CESCO, represented by the Chief Executive Officer, IDCO Tower, Bhubaneswar
|
December 20, 2006 |
|
BHARAT SANCHAR NIGAM LTD Vs. NARASINGHAL AGGARWAL
|
April 21, 2006 |
|
BHIMSEN SAHU Vs. STATE OF ORISSA
|
February 7, 2006 |
|
BICHITRANANDA MOHANTY Vs. COLLECTOR KEONJHAR
|
June 28, 2006 |
|
BIDYADHAR ROUT Vs. JITA @ JITEN SAMAL
|
January 16, 2006 |
|
Bidyutprava Dei Vs. M/s Raj Construction
|
January 13, 2006 |
|
BIGHNARAJ SAI Vs. SPECIAL LAND ACQUISITION
|
November 8, 2006 |
|
BIJAY MAJHI Vs. STATE OF ORISSA
|
September 20, 2006 |
|
BIJAY NAYAK Vs. STATE OF ORISSA
|
January 27, 2006 |
|
Bijaya Kumar Jena Vs. Union of India
|
May 18, 2006 |
|
Bijaya Kumar Jena Vs. Union of India
|
May 19, 2006 |
|
BIJAYA KUMAR JENA Vs. BINAPANI JETHI ALIAS BARIK
|
October 25, 2006 |
|
BIJAYA PARIDA Vs. STATE OF ORISSA
|
August 9, 2006 |
|
BIJU ALIAS SITHILA KUMAR PANDA Vs. STATE OF ORISSA
|
August 18, 2006 |
|
BIKRAM MOHANTY Vs. UNION OF INDIA
|
January 10, 2006 |
|
BILKESH PARVEEN Vs. STATE OF ORISSA
|
November 16, 2006 |
|
BIMAL KUMAR KHETAN Vs. STATE OF ORISSA
|
November 8, 2006 |
|
Binata Baral Vs. Collector
|
March 10, 2006 |
|
Binay Kumar Das Vs. Presiding Officer
|
March 18, 2006 |
|
BIPIN MOHANTY Vs. STATE OF ORISSA
|
January 16, 2006 |
|
Biplab Kumar Sahoo Vs. Member-Secretary
|
May 4, 2006 |
|
BIPRA PRADHAN Vs. NINI KUMARI ALIAS SANJUKTA
|
July 28, 2006 |
|
BIRAJA PRASAD RATH Vs. BANSIDHAR RATH
|
October 18, 2006 |
|
BIRAM MAJHI Vs. PRAMILA GIRI ALIAS NAYAK
|
April 13, 2006 |
|
BIRANCHI NARAYAN NANDA Vs. STATE OF ORISSA
|
May 19, 2006 |
|
BIRATUNGA S C S LTD Vs. SANGRAM KESHARI PATI
|
January 25, 2006 |
|
BIRBAL PRASAD AGARWAL Vs. STATE OF ORISSA
|
March 18, 2006 |
|
BIRENDRA MOHAN GOUDA Vs. STATE OF ORISSA
|
August 14, 2006 |
|
BIRESWAR DAS MOHAPATRA Vs. STATE BANK OF INDIA
|
August 17, 2006 |
|
Bishnupriya Jena Vs. State of Orissa
|
September 19, 2006 |
|
BISHRA STONE AND LIME CO LTD Vs. UNION OF INDIA
|
December 22, 2006 |
|
BISWANATH MATAGAJA SINGH Vs. STATE OF ORISSA
|
February 27, 2006 |
|
Biswanath Pradhan Vs. Ratnakar Moharana
|
February 3, 2006 |
|
BRAJA KISHORE MOHANTY Vs. STATE OF ORISSA AND ANR.
|
August 14, 2006 |
|
Braja Raj Padhi Vs. Union of India
|
March 31, 2006 |
|
Braja Sundar Bhutia Vs. Lingaraj Routray
|
March 30, 2006 |
|
BRAJENDRA KUMAR MISHRA Vs. BENGAL CHEMICALS
|
May 19, 2006 |
|
Branch Manager Vs. Arati Mohanta
|
May 12, 2006 |
|
BRUNDABAN MOHANTY Vs. DUSHASANA JENA
|
January 13, 2006 |
|
BRUNDABAN SAHU Vs. PABITRA KUMAR SAHU
|
March 2, 2006 |
|
Budhu Tappo Vs. State of Orissa
|
June 22, 2006 |
|
BUDU DOMB Vs. STATE OF ORISSA
|
August 11, 2006 |
|
Butu @ Govinda Kamar Vs. State of Orissa
|
February 13, 2006 |
|
CENTRAL WARE HOUSING CORPORATION Vs. K DANDASI
|
July 11, 2006 |
|
CH RANGANATH RAJU Vs. BANK OF INDIA
|
November 13, 2006 |
|
CH SATYABRATA DASH Vs. STATE OF ORISSA
|
May 18, 2006 |
|
Ch.Nayak Vs. Orissa Administrative Tribunal
|
April 25, 2006 |
|
CHAIRMAN, UNIT TRUST OF INDIA AND BRANCH MANAGER, UNIT TRUST OF INDIA Vs. K. SHYAMASUNDAR RAO, SON OF K. SIMHADRI
|
December 12, 2006 |
|
CHAITANYA NAYAK Vs. STATE OF ORISSA
|
November 20, 2006 |
|
CHAMPABATI DEVI Vs. DURYODHAN SWAIN
|
March 24, 2006 |
|
CHAMSINGH MARAI Vs. STATE OF ORISSA
|
October 11, 2006 |
|
Chandrakanti Bhoi Vs. Collector, Balangir
|
December 22, 2006 |
|
Chandrama Naik Vs. State of Orissa
|
July 14, 2006 |
|
CHANDRAMANI SENAPATI Vs. STATE OF ORISSA
|
March 10, 2006 |
|
CHANDRASEKHAR MOHANTY Vs. JAPANI SAHOO
|
June 20, 2006 |
|
Chandrasekhar Samantaray Vs. State of Orissa
|
January 24, 2006 |
|
Charan Pradhan Vs. State of Orissa
|
April 19, 2006 |
|
CHATTERJEE CONSTRUCTION Vs. VERSATILE CONSTRUCTION P LTD
|
July 7, 2006 |
|
CHINTAMANI SAHU Vs. COMMISSIONER CUM SECRETARY
|
September 19, 2006 |
|
CHITTARANJAN DAS Vs. STATE OF ORISSA
|
July 11, 2006 |
|
CHOUDHURY NIRANJAN MOHAPATRA Vs. ANDHRA BANK
|
January 17, 2006 |
|
CHUNIA KISAN Vs. STATE OF ORISSA
|
August 25, 2006 |
|
Chutia alias Narendra Rout Vs. State
|
February 3, 2006 |
|
CMEC CONSULTING ENGINEERS Vs. UNION OF INDIA
|
July 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA FOREST DEVELOPMENT
|
August 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
|
October 25, 2006 |
|
Corrittmoran and Company Private Limited represented through its Power of Attorney T.A.Krishnamoorthy Vs. Subir Chandra Bose
|
June 30, 2006 |
|
DABAL ALIAS JABAL SWAIN Vs. STATE OF ORISSA
|
March 28, 2006 |
|
DAMAYANTI NAHAK ALIAS PRUSTY Vs. SMT. KALPANA BHATACHARYA
|
August 16, 2006 |
|
DAMBURU MAJHI Vs. TARINI CHARAN MAJHI
|
October 9, 2006 |
|
DAMODAR HOTA Vs. JEYPORE MUNICIPALITY
|
July 18, 2006 |
|
Dandapani Barik Vs. Divisional Manager, Orissa Forest Development Corporation Limited
|
May 18, 2006 |
|
DANDAPATI LABA AND ANR. Vs. STATE OF ORISSA
|
November 8, 2006 |
|
DAS AND COMPANY Vs. ORIENT WEAVING P LTD
|
February 13, 2006 |
|
DASARATH SINGH Vs. MANVOTI DEI
|
March 24, 2006 |
|
Dasaratha Munda Vs. Collector
|
November 14, 2006 |
|
Dasarathi Behera Vs. State of Orissa
|
June 20, 2006 |
|
DASARATHI PARIDA Vs. GRID CORPORATION OF ORISSA LTD
|
May 10, 2006 |
|
Debaraj Patra Vs. Radha Patra
|
April 20, 2006 |
|
DEBASIS PATTNAIK Vs. STATE OF ORISSA
|
July 20, 2006 |
|
DEBRAJ ROUTRAY Vs. KANHU CHARAN SRICHANDAN
|
May 17, 2006 |
|
Deputy Director General Vs. Akshaya Kumar Biswal
|
March 31, 2006 |
|
DHABALESWAR SAHU Vs. ASHOK KUMAR SAHU
|
September 21, 2006 |
|
DHADI MUDULI Vs. NATABAR MUDULI
|
May 12, 2006 |
|
Dhanamati Bhoi Vs. Debraj Sahu
|
January 27, 2006 |
|
Dhaneswar Panda Vs. Balaram Mahalik
|
February 14, 2006 |
|
DHANIRAJ SABAR Vs. RADHAKRISHNA SABAR
|
March 28, 2006 |
|
Dhruba Charan Pattnaik Vs. Antaryami Pattnaik
|
May 12, 2006 |
|
DIBAKAR SAHOO Vs. STATE OF ORISSA
|
July 12, 2006 |
|
Dibya Shankar Giri Vs. State of Orissa
|
December 13, 2006 |
|
DILIP KUMAR BARIK Vs. USHARANI BARIK
|
October 13, 2006 |
|
DILIP KUMAR BARIK Vs. USHARANI BARIK
|
October 31, 2006 |
|
Dillip Kumar Nayak Vs. Union of India
|
April 26, 2006 |
|
DINABANDHU PRADHAN Vs. SARAT CHANDRA PRADHAN
|
September 8, 2006 |
|
DINESH KUMAR DAS Vs. COLLECTOR PURI
|
August 18, 2006 |
|
Divisional Manager Vs. Umakanta Behera
|
December 17, 2006 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ASHOK KUMAR SINGH
|
March 31, 2006 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JYOTIRMAYEE ALIAS RANU ROUT
|
December 12, 2006 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JYOTTERMAYEE ALIAS RANU ROUT
|
December 20, 2006 |
|
DIVISIONAL MANAGER ORIENTAL Vs. KALANDI CHARAN JENA
|
August 11, 2006 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. KABUTARI DEVI
|
July 24, 2006 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. MANMOHAN SAMAL
|
August 2, 2006 |
|
DR. BRAJA BHAI @ BRAJARAJ DAS AND ORS. Vs. STATE OF ORISSA
|
December 19, 2006 |
|
DR. DEBASIS PARIDA Vs. STATE OF ORISSA
|
September 21, 2006 |
|
DR. PRASANTA KUMAR SAHOO Vs. KUNTALA DEBI
|
December 1, 2006 |
|
DURJE @ LINGARAJ HANS Vs. STATE
|
August 25, 2006 |
|
Duryodhan Parida Vs. Presiding Officer
|
February 17, 2006 |
|
E.Ankuda Patro Vs. State of Orissa
|
July 11, 2006 |
|
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, LABOUR COURT JEYPORE
|
September 6, 2006 |
|
EXECUTIVE ENGINEER COMPS AND BUILDINGS DIVISION SAMAL Vs. PRESIDING OFFICER LABOUR COURT BHUBNESWAR
|
June 20, 2006 |
|
EXECUTIVE ENGINEER KENDRAPARA ELECTRICAL DIVISION CESCO KENDRAPARA Vs. BIBHU RANJAN PARIDA
|
May 12, 2006 |
|
EXECUTIVE ENGINEER PADAGADA Vs. GHANA SWAIN
|
July 24, 2006 |
|
Executive Officer Vs. Damodar Panda
|
November 8, 2006 |
|
EXECUTIVE OFFICER Vs. RAJANIRANI PADHI
|
June 21, 2006 |
|
EXECUTIVE OFFICER Vs. UTTAM KUMAR SINGH
|
July 12, 2006 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. RAMA SAHOO
|
July 12, 2006 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. MANASI SAHOO
|
July 12, 2006 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. KONCHADA VISWESWAR RAO SUBUDHI
|
July 26, 2006 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. RAMAHARI PATRA
|
August 14, 2006 |
|
EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY Vs. KAMANA PADHI
|
July 19, 2006 |
|
EXPRESS PUBLICATIONS MADURAI LTD Vs. STATE OF ORISSA
|
March 18, 2006 |
|
FAKIR CHARAN SETHI Vs. BRUNDABAN SAHU
|
August 25, 2006 |
|
FANI BHUSAN NANDA Vs. KSHITI SUNDARI NANDA
|
August 2, 2006 |
|
FIROZ KHAN Vs. UNION OF INDIA
|
October 31, 2006 |
|
GANDHI DALBEHERA Vs. DEEPCHAND KESHWANI
|
April 5, 2006 |
|
GANESH CHANDRA SAMAL Vs. ADDL. REGISTRAR OF COOPERATIVE SOCIETIES-CUM-MANAGING DIRECTOR
|
August 2, 2006 |
|
Gangadhar @ Mituku Mahanta Vs. State
|
January 27, 2006 |
|
GANGADHAR MOHANTY Vs. CHIEF EXECUTIVE OFFICER
|
December 20, 2006 |
|
General Secretary, Orissa Coal Fields Labour Union, Angul Vs. Presiding Officer, Industrial Tribunal
|
June 28, 2006 |
|
GHANASHYAM NANDA Vs. KARTIK PRADHAN
|
April 3, 2006 |
|
GHANASHYAM PARIDA Vs. STATE
|
August 9, 2006 |
|
GOKUL CHANDRA KAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
July 21, 2006 |
|
GOLDEN LAND DEVELOPER LTD Vs. PATITAPABAN SAHU
|
June 21, 2006 |
|
GOPAL SAHU @ GOPAL CHANDRA SAHU Vs. STATE OF ORISSA
|
August 11, 2006 |
|
GOURI SETHI Vs. DIVISIONAL MANAGER OF L I C
|
July 14, 2006 |
|
GOURIDEVI PANDA Vs. KISHORE CHANDRA PANDA
|
September 1, 2006 |
|
Goutam Ch.Das Vs. Union of India
|
April 26, 2006 |
|
GOUTAM KUMAR JENA Vs. STATE OF ORISSA
|
July 20, 2006 |
|
GOVINDA CHANDRA SAHU Vs. STATE OF ORISSA
|
October 31, 2006 |
|
Grid Co.Power Engineers Association Vs. State of Orissa
|
April 27, 2006 |
|
Gyana Chandra Kar Vs. Chancellor
|
November 15, 2006 |
|
GYANA SUNDARI PRADHAN Vs. CHANDRAMA PRADHAN
|
June 20, 2006 |
|
HADU SUNDARA Vs. UMA SUNDARA
|
June 29, 2006 |
|
HALADHARA SAMAL Vs. SMT. KANAKALATA SAMAL
|
August 9, 2006 |
|
HARI DAS Vs. DIRECTOR OF FISHERIES
|
December 22, 2006 |
|
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. STATE OF ORISSA
|
July 7, 2006 |
|
HIRALAL AGARWAL Vs. STATE OF ORISSA
|
June 20, 2006 |
|
Hotas Studio represented through its proprietor Satyabhusan Hota Vs. Union of India
|
March 8, 2006 |
|
HOTEL DEEPTI Vs. ROURKELA STEEL PLANT
|
April 24, 2006 |
|
HUKUM CHAND AGARWAL Vs. STATE OF ORISSA
|
November 10, 2006 |
|
HYDER CONSULTING LTD Vs. GOVERNOR FOR THE STATE
|
June 28, 2006 |
|
I G R CUM EXCISE COMMISSIONER Vs. PRAFULLA KUMAR DAS
|
September 13, 2006 |
|
IN RE: INDIAN METALS AND FERRO ALLOYS LTD. Vs. STATE
|
October 13, 2006 |
|
IN THE MATTER OF APPEAL BY SMT. SWARNAPRAVA PANDA Vs. STATE (ORISSA)
|
November 24, 2006 |
|
Indian Performing Right Society Ltd. Vs. Hotel Association of Puri
|
February 3, 2006 |
|
Indian Railways Major and Minor Caterers Association Vs. Union of India
|
January 24, 2006 |
|
INDIRA GANDHI MAHILA Vs. COUNCIL OF HIGHER SECONDARY
|
September 15, 2006 |
|
INDURE LIMITED Vs. COMMISSIONER OF SALES TAX CUTTACK ORISSA
|
July 4, 2006 |
|
INSTITUTE OF PROFESSIONAL STUDIES AND RESEARCH (IPSAR) Vs. STATE OF ORISSA
|
October 18, 2006 |
|
ISHWAR MIRDHA Vs. STATE OF ORISSA
|
February 15, 2006 |
|
ISWAR DEHURY Vs. STATE OF ORISSA
|
August 30, 2006 |
|
J K CORPORATION LTD Vs. COMMISSIONER OF C EX AND CUS
|
December 14, 2006 |
|
Jagabandhu Das Vs. State
|
January 27, 2006 |
|
JAGADISH PRASAD PADHY Vs. K NAGESWAR SENAPATHY
|
December 1, 2006 |
|
JAGANNATH ALIAS JAGAMOHAN DHARUA Vs. PRITHWIRAJ SINGH DHARUA
|
June 28, 2006 |
|
JAGANNATH PATEL Vs. STATE OF ORISSA
|
April 26, 2006 |
|
Jai Durga Iron (P) Ltd. Vs. Superintendent of Police
|
May 17, 2006 |
|
Janaki Behera Vs. Anam Charan Behera
|
July 25, 2006 |
|
Jasolal Agrawalla alias Jasolal Jain Vs. Pushpabati Agrawalla
|
May 18, 2006 |
|
JAYADEB SWAIN Vs. SANTHA BEHERA
|
July 11, 2006 |
|
Jayanarayan Khandayat Ray Vs. State of Orissa
|
December 22, 2006 |
|
JAYANTA KUMAR SENGUPTA Vs. STATE OF ORISSA
|
November 8, 2006 |
|
JIBANANANDA MOHAPATRA Vs. UNION OF INDIA
|
March 22, 2006 |
|
JITENDRA MOHAPATRA Vs. REPUBLIC OF INDIA
|
April 19, 2006 |
|
Joga @ Jogeswar Sethi Vs. State of Orissa
|
August 2, 2006 |
|
JUGAL KISHORE SAHOO Vs. ORISSA STATE FINANCIAL CORPORATION
|
February 27, 2006 |
|
K DEBENDRA DORA Vs. STATE OF ORISSA
|
January 20, 2006 |
|
K ISWAR RAO Vs. STATE OF ORISSA
|
November 8, 2006 |
|
KABITA BARIK Vs. STATE OF ORISSA
|
December 22, 2006 |
|
KABITA PANDA Vs. MANAGING DIRECTOR ORISSA STATE
|
November 8, 2006 |
|
KAILASH CHAND MOHANTY Vs. STATE OF ORISSA
|
February 8, 2006 |
|
KAILASH OJHA Vs. STATE OF ORISSA
|
October 20, 2006 |
|
KALIKUMAR DAS Vs. BHAKTA CHARAN JENA
|
August 25, 2006 |
|
KALINGA FOUNDATION TRUST Vs. COMMISSIONER OF INCOME TAX
|
October 25, 2006 |
|
Kalka Sira Vs. State of Orissa
|
December 15, 2006 |
|
KAMAL LOCHAN BISWAL Vs. UNION OF INDIA
|
September 7, 2006 |
|
KAMALAKANTA PALKIA Vs. STATE OF ORISSA
|
September 18, 2006 |
|
Kandarpa Sahu @ Kupan Sahu Vs. State of Orissa
|
April 24, 2006 |
|
KANHU CHARAN SWAIN Vs. STATE OF ORISSA
|
December 5, 2006 |
|
KANJARU BARIHA Vs. STATE OF ORISSA
|
October 11, 2006 |
|
Karuna Kar Singh Vs. State of Orissa
|
May 17, 2006 |
|
KASINATH MUDULI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 25, 2006 |
|
KELU CHARAN SAMAL Vs. STATE OF ORISSA
|
March 9, 2006 |
|
Keshab Chandra Nayak Vs. Chairman
|
February 15, 2006 |
|
KHAIRU KISSAN Vs. STATE OF ORISSA
|
July 13, 2006 |
|
KHALIL NAHAK Vs. HADU NAHAK
|
April 12, 2006 |
|
KHATIZA BEGUM Vs. K SRINIVAS RAO
|
August 24, 2006 |
|
Khatunath Ping, Secretary, the Governing Body of P.D.R.College, Kesaibahal Vs. State of Orissa
|
April 5, 2006 |
|
KHIRABADHI TANAYA PANDA Vs. CHANDRA SEKHAR PANDA
|
February 20, 2006 |
|
KIRANBALA SINGH Vs. STATE OF ORISSA
|
September 13, 2006 |
|
KISHAN DEVI Vs. GAYAPRASAD
|
January 9, 2006 |
|
KRISHNA CHANDRA MOHAPATRA Vs. UNION OF INDIA
|
January 10, 2006 |
|
KRISHNA GARDEN WELFARE ASSOCIATION Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
September 4, 2006 |
|
Krupasindhu Nayak Vs. Government of Orissa
|
December 4, 2006 |
|
Kulamani Das Vs. Managing Director, Orissa Small Industries Corporation Ltd.
|
May 18, 2006 |
|
KUMAR JENA Vs. STATE OF ORISSA
|
February 1, 2006 |
|
Kumari Rani Swati Monalisa Vs. Chairman
|
February 7, 2006 |
|
Kumudini Jee Vs. Board of Secondary Education, Orissa
|
September 19, 2006 |
|
KUSIA ALIAS KRUSHNA SAHU Vs. STATE OF ORISSA
|
January 20, 2006 |
|
L.MOHAPATRA,M.M.DAS Vs. State of Orissa
|
March 22, 2006 |
|
LABANYA SENAPATI Vs. STATE OF ORISSA
|
May 19, 2006 |
|
LALIT PRUSTY ALIAS LALIT KUMAR PRUSTY Vs. STATE
|
March 28, 2006 |
|
LAND ACQUISITION Vs. PARBATI PANDA
|
July 11, 2006 |
|
LAND ACQUISITION OFFICER Vs. NANDA KISHORE PATWARI
|
June 21, 2006 |
|
LARSON AND TURBO COMPANY LTD Vs. STATE OF ORISSA
|
November 16, 2006 |
|
LAXMAN NARI Vs. STATE OF ORISSA
|
September 8, 2006 |
|
LAXMAN PANDA Vs. REPUBLIC OF INDIA
|
February 3, 2006 |
|
Laxman Sasmal Vs. Debraj Padhi
|
February 3, 2006 |
|
LAXMIDHAR BEHERA Vs. STATE OF ORISSA
|
December 8, 2006 |
|
LAXMIDHAR TRIPATHY Vs. STATE OF ORISSA AND ORS.
|
December 22, 2006 |
|
LINGARAJ KHADANGA Vs. STATE OF ORISSA
|
May 12, 2006 |
|
LINGARAJ PIPES PVT. LTD Vs. SALES TAX OFFICER
|
December 7, 2006 |
|
LOGEN KUMAR SAMAL ALIAS BHALU Vs. STATE OF ORISSA
|
September 15, 2006 |
|
LOKANATH MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 10, 2006 |
|
LUNA ALIAS CHANDRA SEKHAR SAHOO Vs. STATE OF ORISSA
|
October 20, 2006 |
|
M SP DORA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
January 27, 2006 |
|
M. NARASIMHULU REDDY Vs. STATE OF ORISSA
|
December 8, 2006 |
|
M/S. BALLARPUR INDUSTRIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT BHUBANESWAR
|
October 11, 2006 |
|
M/S. EAST END INFOTECH PVT. LTD. Vs. M/S. ESSKAY MACHINERY PVT. LTD.
|
November 22, 2006 |
|
M/S. JINDAL STAINLESS Vs. STATE OF ORISSA
|
November 8, 2006 |
|
M/S. KONARK BABBINS AND WOOD PRODUCTS Vs. PRESIDING OFFICER
|
November 8, 2006 |
|
M/S. PIPILI SAW MILLS Vs. STATE OF ORISSA
|
December 21, 2006 |
|
M/s.Engineering and Allied Services (P) Limited Vs. Joint Labour Commissioner-cum-Commissioner for Workmens Compen¬sation
|
February 14, 2006 |
|
M/s.Satyam Shivam Sundaram Vs. Blue Star Limited
|
January 27, 2006 |
|
M/s.Swastik Builders & Developers Pvt.Ltd. Vs. Revenue Divisional Commissioner (Central Division), Cuttack
|
May 9, 2006 |
|
MADAN MOHAN DAS Vs. SECRETARY TO GOVT. OF ORISSA, EDUCATION AND YOUTH SERVICE DEPATRMENT
|
September 13, 2006 |
|
MADASI RAMU Vs. MADASI KRISHNA RAO
|
July 12, 2006 |
|
MADHAB MAHARANA Vs. STATE OF ORISSA
|
April 25, 2006 |
|
Madhaba Pollai Vs. State of Orissa
|
May 10, 2006 |
|
MADHU MAJHI Vs. STATE OF ORISSA
|
March 3, 2006 |
|
MAHARAGU NAIK Vs. CIVIL JUDGE SENIOR
|
June 20, 2006 |
|
MAHENDRA KUMAR MOHANTY Vs. COLLECTOR KHORDA
|
July 5, 2006 |
|
MAHENDRA PRATAP Vs. STATE OF ORISSA
|
December 22, 2006 |
|
MAHESWAR MOHANTY Vs. STATE OF ORISSA
|
May 19, 2006 |
|
MAHESWAR MUDULI Vs. STATE OF ORISSA
|
December 11, 2006 |
|
Mahindra & Mahindra Financial Services Ltd. Vs. Rajiv Dubey
|
June 20, 2006 |
|
MAITREE SANSAD Vs. STATE OF ORISSA
|
November 15, 2006 |
|
Makardhwaj Naik Vs. State of Orissa
|
April 24, 2006 |
|
MAKARDHWAJ NAIK AND ANR. Vs. STATE OF ORISSA
|
March 24, 2006 |
|
Malla Bhima Rao Vs. State of Orissa
|
November 14, 2006 |
|
MAMAN RAM AGRAWALLA Vs. STATE OF ORISSA
|
June 21, 2006 |
|
MAMATA MAYEE SAHU Vs. UNION OF INDIA
|
September 21, 2006 |
|
MANA MADI Vs. STATE OF ORISSA
|
October 11, 2006 |
|
MANAGEMENT OF NAYAGARH CENTRAL CO-OPERATIVE BANK LIMITED Vs. STATE OF ORISSA
|
August 11, 2006 |
|
Management of Prajatantra Prachar Samiti, Cuttack Vs. District Judge-cum-Appellate Authority, Cuttack
|
December 22, 2006 |
|
MANAGEMENT OF THE KORAPUT PANCHABATI GRAMYA BANK Vs. A. MINA RAO
|
August 17, 2006 |
|
MANAGING COMMITTEE OF MALDA HIGH SCHOOL Vs. STATE OF ORISSA
|
March 31, 2006 |
|
MANAGING COMMITTEE SAYEED Vs. STATE OF ORISSA
|
December 22, 2006 |
|
Managing Director Vs. Kuntala Jena
|
November 10, 2006 |
|
MANAGING DIRECTOR FOOD Vs. RAJENDRA AND BROTHERS
|
March 21, 2006 |
|
MANAGING DIRECTOR SAHARPADA Vs. NANDA KISHORE TANTY
|
April 25, 2006 |
|
MANGELAL JHAJHARIA Vs. GOVINDRAM GIRDHAR
|
February 21, 2006 |
|
MANGILAL AGARWALLA Vs. MANJULATA SAHU
|
August 9, 2006 |
|
MANILAL AGRAWAL Vs. GHANASHYAM DAS AGRAWAL
|
July 10, 2006 |
|
MANJULA ROUTRAY Vs. NIRUPAMA SAHU
|
May 12, 2006 |
|
MANJUSHREE PATNAIK Vs. STATE OF ORISSA
|
May 19, 2006 |
|
MANOJ KUMAR JENA Vs. STATE OF ORISSA
|
March 16, 2006 |
|
MANORAMA SAHOO Vs. STATE OF ORISSA
|
December 5, 2006 |
|
MD YUNUS Vs. SADHANA AUSADHALAYA
|
February 27, 2006 |
|
Md.Yunus Vs. M/s.Sadhana Ausadhalaya, represented by its Managing Partner
|
February 27, 2006 |
|
MEENA SWAIN Vs. STATE OF ORISSA
|
May 12, 2006 |
|
MEGHANADA SAHOO Vs. UNION OF INDIA
|
January 17, 2006 |
|
MIHIR KUMAR SAHOO Vs. STATE OF ORISSA
|
March 20, 2006 |
|
MINIAKA ASAI Vs. STATE
|
August 8, 2006 |
|
MISS. PRATIMA MOHARANA Vs. ORISSA STATE ADMINISTRATIVE TRIBUNAL
|
September 7, 2006 |
|
MOHD. ISMAIL ALIAS AND Vs. STATE OF GUJARAT
|
November 22, 2006 |
|
MUKESH DHIRUBHAI AMBANI Vs. PRAFULLA KUMAR MISHRA
|
March 21, 2006 |
|
MUNCHU ALIAS DEBANANDA BANCHOR Vs. STATE OF ORISSA
|
March 1, 2006 |
|
MURALI KUMBHAR Vs. STATE OF ORISSA
|
August 25, 2006 |
|
MURALIDHAR MALLICK Vs. STATE OF ORISSA
|
March 22, 2006 |
|
MURALIDHAR SATPATHY Vs. STATE OF ORISSA
|
November 23, 2006 |
|
N SIMANCHAL REDDY Vs. STATE OF ORISSA
|
April 11, 2006 |
|
N. SIMANCHAL REDDY Vs. STATE OF ORISSA
|
April 17, 2006 |
|
NABA APOT Vs. STATE OF ORISSA
|
May 19, 2006 |
|
Naba Behera Vs. State of Orissa
|
April 11, 2006 |
|
NABAGHANA PATALASINGH Vs. BHANUMATI PADHIARI
|
February 14, 2006 |
|
NABAKISHORE JENA ALIAS NABA KUMAR Vs. UNION OF INDIA
|
July 6, 2006 |
|
Nabin Chandra Behera Vs. State of Orissa
|
November 8, 2006 |
|
NABIN SETH Vs. PRESIDING OFFICER LABOUR COURT
|
October 18, 2006 |
|
NALINI KUMAR DAS Vs. STATE OF ORRISSA
|
May 19, 2006 |
|
NAMITA DAS Vs. PRADYUMNA KUMAR MOHANTY
|
December 13, 2006 |
|
NANDA KISHORE MAHARANA Vs. STATE OF ORISSA
|
July 24, 2006 |
|
NANDITA GIRI Vs. CENTRAL INFORMATION COMMISSION
|
February 14, 2006 |
|
Narahari Bhoi Vs. Republic of India
|
October 11, 2006 |
|
NAREN PALAI Vs. STATE OF ORISSA
|
July 3, 2006 |
|
NARENDRA BARGE AND ORS. Vs. STATE OF ORISSA
|
September 21, 2006 |
|
NATABAR MOHANTY Vs. UNION OF INDIA
|
January 13, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. PANIBUDI CHULIA
|
April 18, 2006 |
|
National Insurance Company Ltd Vs. Dhobi Bewa
|
May 17, 2006 |
|
NEUTRON SYSTEMS PVT.LTD. Vs. Government of Orissa
|
February 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARA PRADHAN
|
October 25, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. KHEKU GADAYAT
|
October 13, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. TARAMANI SWAIN AND ORS.
|
October 19, 2006 |
|
NIBEDITA PRADHAN Vs. SANJUKTA NAYAK
|
March 31, 2006 |
|
NIHAR RANJAN BISOI Vs. ELECTION TRIBUNAL CUM DISTRICT
|
May 5, 2006 |
|
NIHAR RANJAN ROUT ALIAS CHUTIA Vs. STATE OF ORISSA
|
November 9, 2006 |
|
NIKHIL ALIAS MURALIDHAR ALIAS RAJENDRA NAIK Vs. REPUBLIC OF INDIA
|
March 30, 2006 |
|
NILAMADHAB NAYAK Vs. LAMBODAR TURUK
|
December 13, 2006 |
|
NILAMANI ALIASBISWAL Vs. KRISHNA KUMAR KAMANI
|
July 7, 2006 |
|
NIMAI CH TANDI Vs. STATE OF ORISSA
|
July 7, 2006 |
|
Nimain Charan Pattnaik Vs. State of Orissa
|
January 20, 2006 |
|
Niraj alias Nipu Behera Vs. State of Orissa
|
July 28, 2006 |
|
Niranjan Sahoo Vs. State of Orissa
|
December 1, 2006 |
|
Nirmal Kumar Jha Vs. Bank of India
|
May 17, 2006 |
|
Nityananda Das Vs. State of Orissa
|
July 21, 2006 |
|
NITYANANDA MOHANTY Vs. COMMISSIONER OF CONSOLIDATION
|
January 27, 2006 |
|
NITYANANDA PANIGRAHI Vs. GENERAL MANAGER MINES TATA IRON
|
June 21, 2006 |
|
North Brook Jute Company Ltd. Vs. Additional Principal Chief Conservator of Forests (K.L.), Orissa
|
May 17, 2006 |
|
Nrusingh Charan Mishra Vs. Union of India
|
May 8, 2006 |
|
NTPC LTD. Vs. M/S. INDIAN ENTERPRISES
|
September 21, 2006 |
|
OEL Extrusions Limited Vs. Asst.Provident Fund Commissioner
|
March 3, 2006 |
|
OM PRAKASH MODA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 24, 2006 |
|
ORIENT PAPER MILLS Vs. STATE OF ORISSA
|
November 6, 2006 |
|
Oriental Insurance Co.Limited Vs. Kumari Swain
|
July 14, 2006 |
|
ORISSA CHROME EXPORT AND MINING Vs. ORISSA MINING CORPORATION LTD
|
December 21, 2006 |
|
Orissa Lift Irrigation Corporation Vs. Presiding Officer
|
May 3, 2006 |
|
ORISSA MUNICIPAL EMPLOYEES FEDERATION Vs. STATE OF ORISSA
|
March 27, 2006 |
|
ORISSA PATITA UDHAR SAMITI Vs. STATE OF ORISSA
|
December 11, 2006 |
|
ORISSA STATE DISASTER MITIGATION AUTHORITY Vs. STATE OF ORISSA
|
September 20, 2006 |
|
OTTO India Limited Vs. State of Orissa
|
August 1, 2006 |
|
P BENGALI PATRO Vs. STATE OF ORISSA
|
September 21, 2006 |
|
PADMABATI LENKA Vs. STATE OF ORISSA
|
May 19, 2006 |
|
PALANTALA RAMANA CHALAM AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 22, 2006 |
|
PALAU MAJHI Vs. STATE OF ORISSA
|
September 8, 2006 |
|
PANCHANAN ACHARYA Vs. STATE OF ORISSA
|
August 25, 2006 |
|
PANCHANAN PANDA Vs. PREMLAL PANDA
|
September 19, 2006 |
|
PANKAJ KUMAR PATEL Vs. STATE OF ORISSA
|
April 24, 2006 |
|
PANKAJ KUMAR PATRA Vs. STATE OF ORISSA
|
October 23, 2006 |
|
PARBATI HEMBRAM Vs. STATE OF ORISSA
|
March 24, 2006 |
|
PARESH NATH KUANR Vs. STATE OF ORISSA
|
March 9, 2006 |
|
PARSHOTAM LAL VADERA Vs. SATYANARAYAN SADANGI
|
August 30, 2006 |
|
PARSURAM PATRA Vs. STATE
|
September 12, 2006 |
|
Partha Sarathi Panda Vs. State of Orissa
|
May 5, 2006 |
|
Parvati Palai Vs. Chairman-cum-Managing Director, GRID Corporation of Orissa Ltd.
|
August 1, 2006 |
|
PATITAPABAN MISHRA Vs. LAXMAN CHANDRA PAUL
|
June 29, 2006 |
|
PATITAPABAN PANDA Vs. STATE OF ORISSA
|
July 25, 2006 |
|
PEJU ALIAS HRUDANANDA BEHERA Vs. TATE OF ORISSA
|
October 18, 2006 |
|
PHALGUNI NANDAN SWAIN Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
September 19, 2006 |
|
PITABAS MAHARATHA AND 2 ORS. Vs. STATE OF ORISSA AND 3 ORS.
|
April 4, 2006 |
|
PITAMBAR NAHAK Vs. STATE OF ORISSA
|
November 15, 2006 |
|
PIYUSA KANTI MOHANTY Vs. GRID CORPORATION OF ORISSA LTD
|
May 11, 2006 |
|
Pradeep Kumar Jhankar Vs. District & Sessions Judge, Sambalpur
|
January 13, 2006 |
|
PRADEEP KUMAR NANDA Vs. SANGHAMITRA BINAKAR
|
November 22, 2006 |
|
Pradip Kumar Bhoi Vs. State
|
January 27, 2006 |
|
Pradipta Kumar Naik Vs. Sub Collector-Cum-Returning Officer
|
May 17, 2006 |
|
PRAFULLA KU SAMANTARAY Vs. BIDYADHAR MAJHI
|
March 18, 2006 |
|
PRAFULLA KUMAR Vs. STATE OF ORISSA
|
October 26, 2006 |
|
PRAHALLAD CH PANDA Vs. PRADEEP KUMAR LENKA
|
March 7, 2006 |
|
PRAHALLAD SWAIN Vs. MALLIKESWAR SWAMY
|
December 19, 2006 |
|
PRAKASH CHANDRA PADHI Vs. STATE OF ORISSA
|
January 25, 2006 |
|
PRAMOD CHANDRA RATH Vs. STATE OF ORISSA
|
February 20, 2006 |
|
PRAMOD KUMAR MISHRA Vs. COAL INDIA LTD
|
September 5, 2006 |
|
PRANABANDHU PANDA Vs. STATE OF ORISSA
|
February 1, 2006 |
|
Pranabandhu Sahu Vs. State of Orissa
|
April 21, 2006 |
|
PRANTIK Vs. GAYATRI PHARMACEUTICALS PVT
|
October 27, 2006 |
|
PRANTIK Vs. EASTERN CHEMICALS INDUSTRIES
|
October 27, 2006 |
|
PRASANA KUMAR PATRA Vs. STATE OF ORISSA
|
January 13, 2006 |
|
PRASANNA KUMAR SAHU Vs. DIPTI SAHU
|
July 7, 2006 |
|
PRASANT KUMAR CHOUDHURY Vs. UNION OF INDIA
|
November 3, 2006 |
|
Prasanta Kumar Sahoo Vs. Chiranjaya Sahoo
|
August 25, 2006 |
|
PRATAP SINGH Vs. REGISTRAR, INDIRA GANDHI INSTITUTE OF TECHNOLOGY, SARANG
|
September 21, 2006 |
|
Pratima Gouduni Vs. State of Orissa
|
July 21, 2006 |
|
PRAVAT KUMAR MANADHATA Vs. ADDL. DISTRICT MAGISTRATE
|
November 15, 2006 |
|
Proful Kumar Das Vs. State of Orissa
|
May 16, 2006 |
|
PUENA CHANDRA SAMANTARAY Vs. SARADA PRASAD SATYANARAYAN SAMANTARAY
|
October 25, 2006 |
|
PURNA CHANDRA MATI Vs. STATE OF ORISSA
|
September 6, 2006 |
|
PURNA PRAVA ROUL Vs. STATE OF ORISSA
|
March 23, 2006 |
|
PUSPAK BEHERA Vs. VICE CHANCELLOR UTKAL UNIVERSITY
|
December 21, 2006 |
|
Rabi Kiran Bhaisal Vs. Chief General Manager
|
December 14, 2006 |
|
RABI RANJAN MALICK Vs. STATE OF ORISSA
|
February 21, 2006 |
|
RABI RANJAN MALICK Vs. STATE OF ORISSA
|
January 21, 2006 |
|
RABINARAYAN HATI Vs. NITYANANDA PATRA
|
January 3, 2006 |
|
RABINARAYAN HATI Vs. NITYANANDA PATRA
|
May 19, 2006 |
|
RABINARAYAN JANI Vs. STATE OF ORISSA
|
March 24, 2006 |
|
Rabinarayan Lenka Vs. Republic of India
|
November 17, 2006 |
|
RABINARAYAN NAIK Vs. SUREN KUMAR SATPATHY
|
August 9, 2006 |
|
Rabinarayan Sethi Vs. State of Orissa
|
May 10, 2006 |
|
RABINDRA KUMAR PATIL Vs. STATE OF ORISSA
|
September 12, 2006 |
|
RADHAKANTA MOHANTY Vs. DINABANDHU JENA
|
March 1, 2006 |
|
Radhamani Sahoo Vs. State of Orissa
|
July 14, 2006 |
|
RADHESHYAM PRADHAN Vs. STATE OF ORISSA
|
October 26, 2006 |
|
RAGHUNATH PRADHAN Vs. STATE OF ORISSA
|
April 21, 2006 |
|
RAJ KISHORE SAHU Vs. GOVERNMENT OF ORISSA
|
March 10, 2006 |
|
RAJ KUMAR BISWAL Vs. SARPANCH, JULUNDA GRAMA PANCHAYAT
|
December 1, 2006 |
|
RAJA @ RAJENDRA MUNDA Vs. STATE OF ORISSA
|
September 13, 2006 |
|
Rajendra Kesari Pattanaik Vs. State of Orissa
|
April 18, 2006 |
|
RAJU @ DAMBARUDHAR BISWAL Vs. STATE OF ORISSA AND ORS.
|
October 23, 2006 |
|
RAM BILAS AGRAWAL Vs. BOMAL CHANDRA SAHU
|
March 24, 2006 |
|
RAM KUMAR SAHU Vs. STATE OF ORISSA
|
August 24, 2006 |
|
RAMA CHANDRA PRADHAN AND ORS. Vs. MINAKETAN DALASINGHARAY AND ORS.
|
October 20, 2006 |
|
RAMA CHANDRA SAHOO Vs. STATE OF ORISSA
|
August 10, 2006 |
|
Rama Krushna Das Mohapatra Vs. M/s.Indian Tea Provisions Limited
|
April 5, 2006 |
|
RAMA NARAYAN PADHY Vs. STATE OF ORISSA
|
January 9, 2006 |
|
RAMA NARAYAN PADHY Vs. STATE OF ORISSA
|
June 9, 2006 |
|
RAMA PUJHARI Vs. GOURI BEWA
|
March 9, 2006 |
|
RAMABALLAV DAS Vs. DHYAN CHANDRA DAS
|
October 19, 2006 |
|
Ramanarayan Dash Vs. Orissa Administrative Tribunal
|
May 19, 2006 |
|
RAMESH CHANDRA DAS Vs. KISHORE CHANDRA DAS
|
October 11, 2006 |
|
Ramesh Chandra Nanda Vs. Registrar
|
April 26, 2006 |
|
Ramesh Chandra Pattnaik Vs. Puspendra Kumari
|
July 14, 2006 |
|
RAMJI PANDEY Vs. JAYANTI MAJUMDAR
|
April 27, 2006 |
|
RANI SWATI MONALISA Vs. CHAIRMAN COUNCIL OF HIGHER SECONDARY EDN
|
February 7, 2006 |
|
RANJAN KUMARI DAS Vs. JITENDRA KUMAR DAS
|
August 18, 2006 |
|
Ranjit Kumar Pattnaik Vs. Central Administrative Tribunal, Cuttack Bench and six
|
September 18, 2006 |
|
RASESWARI SETHI Vs. DISTRICT PANCHAYAT OFFICER
|
March 24, 2006 |
|
RASHESWARI SETHI Vs. SUB COLLECTOR
|
March 24, 2006 |
|
RASHMIREKHA MOHAPATRA Vs. COMMISSIONER KENDRIYA
|
December 7, 2006 |
|
RASIK CHAND SINGH Vs. RABINARAYAN DAS
|
March 17, 2006 |
|
RATNAKAR MALLIK Vs. STATE OF ORISSA
|
August 2, 2006 |
|
RELIANCE INDUSTRIES LTD Vs. ASSESSING AUTHORITY JAGATSINGHPUR CIRCLE
|
April 24, 2006 |
|
RELIANCE WIRES PVT LTD Vs. STATE BANK OF INDIA COMMERCIAL
|
June 20, 2006 |
|
REPUBLIC OF INDIA Vs. V. CH. SIVA RAO
|
August 25, 2006 |
|
ROHINI DEVI ALIAS RAJESWARI DASI Vs. BABAJI JAGANNATH DAS
|
March 30, 2006 |
|
ROURKELA PROOFING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME
|
October 27, 2006 |
|
RUDHIR KUMAR BEHERA Vs. STATE OF ORISSA
|
November 17, 2006 |
|
RUDRAMOHAN MOHAPATRA Vs. L I C OF INDIA
|
October 13, 2006 |
|
RUHATIA SPINNERS P LTD Vs. RAJASHREE VANIJYA P LTD
|
December 22, 2006 |
|
RUPA KUMAR SAHU Vs. STATE OF ORISSA
|
January 20, 2006 |
|
S GOVINDA RAO Vs. UNION OF INDIA
|
March 8, 2006 |
|
SABITRI KHUNTIA Vs. RAM AVATAR MODI
|
August 4, 2006 |
|
Sachidananda Mohanty Vs. Regional Provident Fund Commissioner
|
December 1, 2006 |
|
SACHIDANANDA SAHU Vs. SANKAR SAHOO
|
September 1, 2006 |
|
SADASIBA PATTNAIK Vs. DIBAKAR PANDEY
|
January 25, 2006 |
|
SADHANA PATRA Vs. SUBRAT PRADHAN
|
March 10, 2006 |
|
SAHEB KULU Vs. STATE OF ORISSA
|
February 17, 2006 |
|
SAHEBA LUHA Vs. STATE OF ORISSA
|
November 6, 2006 |
|
SAMAL BARRAGE EMPLOYEES UNION Vs. CHIEF ENGINEER AND BASIN MANAGER
|
December 21, 2006 |
|
SAMANTARAY CONSTRUCTION Vs. STATE OF ORISSA
|
November 8, 2006 |
|
SAMBIT PATNAIK Vs. COAL INDIA LTD
|
April 12, 2006 |
|
SAMPAD KUMAR MOHANTY Vs. LABOUR COMMISSIONER (ORISSA)
|
August 2, 2006 |
|
SAMSAD BEGUM Vs. STATE OF ORISSA AND ORS.
|
September 5, 2006 |
|
SANATAN SAHANI Vs. STATE OF ORISSA
|
July 19, 2006 |
|
SANDEEP SARKAR Vs. STATE OF ORISSA
|
February 3, 2006 |
|
SANGEETARANI PANIGRAHI Vs. STATE OF ORISSA
|
February 8, 2006 |
|
Sangram Keshari Mishra Vs. Union of India
|
September 20, 2006 |
|
Sangram Keshari Mishra Vs. Amulya Das
|
May 9, 2006 |
|
SANJAY KUMAR JENA Vs. UNION OF INDIA (UOI) AND TWO ORS.
|
December 18, 2006 |
|
SANJAY PRADHAN Vs. STATE OF ORISSA
|
February 3, 2006 |
|
SANJEE ALIAS SANJAY KUMAR ROUL Vs. STATE OF ORISSA
|
August 9, 2006 |
|
SANJEEV MISHRA @ SANJIB MISHRA Vs. STATE OF ORISSA
|
September 1, 2006 |
|
SANJUKTA BEHERA Vs. RANGALATA DALEI
|
May 12, 2006 |
|
SANKAR MUDULI Vs. MADHAB ALIAS SUKANTA JENA
|
May 9, 2006 |
|
Santanu Kumar Mohapatra Vs. Bijayanti Nanda
|
July 28, 2006 |
|
SANTOSH KUMAR BEHERA Vs. STATE OF ORISSA
|
December 18, 2006 |
|
SANTOSH KUMAR MAITY Vs. STATE OF ORISSA
|
July 4, 2006 |
|
SANTOSH KUMAR MOHANTY AND ORS. Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
|
March 21, 2006 |
|
SANTOSH KUMAR SAHOO Vs. AUTHORISED OFFICER CUM ASST
|
May 8, 2006 |
|
SANTOSH KUMAR SAHOO Vs. RADHANATH SAHOO
|
March 2, 2006 |
|
SANYASI BARIK Vs. ORISSA SECRETARIAT LOW PAID
|
November 8, 2006 |
|
SARANGADHAR MARTHA Vs. STATE OF ORISSA
|
July 13, 2006 |
|
SARASWATI TALKIES P LTD Vs. COLLECTOR CUM DISTRICT MAGISTRATE JAIPUR
|
January 27, 2006 |
|
SARAT CHANDRA NAYAK Vs. DAMODAR PATEL
|
August 30, 2006 |
|
Sarata Chandra Dash Vs. Union of India
|
May 17, 2006 |
|
SARBA PRASANNA PENDA Vs. STATE OF ORISSA
|
July 19, 2006 |
|
SARBESWAR PARIDA Vs. CHAIRMAN HIGHER SECONDARY EDUCATION
|
April 27, 2006 |
|
SAROJ KUMAR PARIDA Vs. REPUBLIC OF INDIA
|
November 24, 2006 |
|
SAROJ PODH Vs. STATE OF ORISSA
|
October 20, 2006 |
|
Saroja Kumar Mishra Vs. Coal India Limited
|
May 18, 2006 |
|
SASANKA SEKHAR TRIPATHY Vs. CHAKRADHA TRIPATHY
|
August 7, 2006 |
|
Satrughna Bhoi Vs. State of Orissa
|
October 10, 2006 |
|
SATWANT SINGH GILL Vs. GOVERNMENT OF ORISSA
|
August 9, 2006 |
|
SATYANARAYAN BHANDAR Vs. STATE OF ORISSA
|
August 23, 2006 |
|
SATYANARAYAN PATNAIK Vs. NOTIFIED AREA COUNCIL, KODALA AND ORS.
|
September 1, 2006 |
|
SAVITRI DEVI JILLIWALLA Vs. SAVITRI DEBI SHARMA
|
August 18, 2006 |
|
SAWARMAL AGARWAL Vs. STATE OF ORISSA
|
July 17, 2006 |
|
SAYED MANSOOR SAHEB PEER BIJE Vs. STATE OF ORISSA
|
July 7, 2006 |
|
SEBATI BEHERA Vs. SUBASI NAYAK
|
July 14, 2006 |
|
Secretary, Sundargarh Mining Labour Contract Cooperative Society Ltd. Vs. Bharat Badaik
|
May 20, 2006 |
|
SECRETARY, SUNDARGARH MINING LABOUR CONTRACT COOPERATIVE SOCIETY LTD. Vs. BHARAT BADAIK AND ORS.
|
June 20, 2006 |
|
SERVANTS OF THE PEOPLE SOCIETY Vs. PYARIMOHAN MOHAPATRA
|
January 25, 2006 |
|
SHADIRAM SHARMA @ DHANCHALIA AND ANR. Vs. DINESH KUMAR MODI AND ANR.
|
September 1, 2006 |
|
Shaikh Mahfooz Vs. Hotel OASIS Pvt.Ltd.
|
July 28, 2006 |
|
SHANKAR MISHRA Vs. STATE OF ORISSA
|
August 9, 2006 |
|
SHANTI DEI Vs. STATE OF ORISSA
|
June 21, 2006 |
|
SHIVA CEMENT LIMITED Vs. MAHANADI COALFIELDS LIMITED
|
September 21, 2006 |
|
SHIVA PRASAD SAMANTARAY Vs. STATE OF ORISSA
|
November 6, 2006 |
|
SHIVALIK MOT Vs. BHARAT MOT
|
July 7, 2006 |
|
SHIVENDRA NARAYAN BHANJADEO Vs. STATE OF ORISSA
|
September 1, 2006 |
|
Shri Jitendra Kumar Mohanty Vs. The Divisional Forest Officer
|
February 17, 2006 |
|
Siba Prasad Sahu Vs. Revenue Divisional Commissioner
|
November 22, 2006 |
|
Sibaram Bhoi Vs. State of Orissa
|
December 5, 2006 |
|
Sidhartha Mishra Vs. Central Board of Secondary Education
|
December 5, 2006 |
|
SIRIS ALIAS SRINIBAS PANDA Vs. STATE OF ORISSA
|
January 25, 2006 |
|
SITA MAJHI Vs. STATE OF ORISSA
|
September 13, 2006 |
|
SK ILLIAS Vs. CO OPERTATIVE FOR AMERICAN RELIEF EVERYWHERE INDIA
|
August 7, 2006 |
|
SK KALIM Vs. STATE OF ORISSA
|
September 6, 2006 |
|
SMT SWARNAPRAVA PANDA Vs. STATE
|
November 24, 2006 |
|
SMT. ANNIRA DEVEINA BAJAMMA AND ORS. Vs. STATE OF ORISSA
|
March 2, 2006 |
|
SMT. INDRANI DEVI Vs. CHAIRMAN, INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
|
December 5, 2006 |
|
SMT. SEEMA JALAN @ BHAGABATI BAI SANTUKA Vs. SRI OM PRAKASH JALAN
|
September 5, 2006 |
|
SOBHAN KUMAR SAHU Vs. CHANCELLOR BERHAMPUR UNIVERSITY
|
February 7, 2006 |
|
SONI SENAPATI Vs. STATE OF ORISSA
|
July 18, 2006 |
|
SOUTHERN MEDICAL SPECIALITIES LTD Vs. ORISSA STATE FINANCIAL CORPORATION LTD
|
July 3, 2006 |
|
SPECIAL L A OFFICER JUNAGARH Vs. PRABHABATI MAJHI
|
October 13, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MARIAM BIBI
|
November 8, 2006 |
|
SRI ANIL SAMAL Vs. STATE OF ORISSA AND OTHERS
|
March 17, 2006 |
|
SRI BASANTA KUMAR DASH Vs. STATE OF ORISSA
|
July 10, 2006 |
|
SRI BINAYAK SAMAL Vs. STATE OF ORISSA
|
September 6, 2006 |
|
SRI CHARAN BEHERA Vs. STATE OF ORISSA
|
February 9, 2006 |
|
SRI HARIHAR SAHOO Vs. RABINARAYAN DHAL
|
February 8, 2006 |
|
SRI NARENDRA GOEL Vs. M/S. INDIAN METALS AND FERRO ALLOYS LTD.
|
September 20, 2006 |
|
SRI PAWAN KUMAR CHEJRA Vs. STATE OF ORISSA
|
November 15, 2006 |
|
SRI PREMANANDA DAS Vs. PURENDRA PANDA
|
August 25, 2006 |
|
SRI SAROJ KUMAR MOHAPATRA Vs. PRESIDING OFFICER LABOUR COURT
|
September 6, 2006 |
|
SRI SAWARMAL SHARMA Vs. RASHMIREKHA SINGH
|
February 13, 2006 |
|
SRIBATSA KUMAR MAHAPTARA Vs. STATE OF ORISSA
|
September 21, 2006 |
|
SRIDHARA MOHAPATRA Vs. STATE OF ORRISSA
|
February 14, 2006 |
|
Srikanta Das Vs. Inspector General of Police
|
April 24, 2006 |
|
SRIKHETRA A C BHAKTI VEDANTA Vs. ASSISTANT COMMISSIONER
|
May 9, 2006 |
|
SRUSTIDHAR ASH Vs. CHINMAYEE ASH
|
January 19, 2006 |
|
STATE Vs. BANAMBAR SAMAL
|
June 29, 2006 |
|
State Vs. Dilip Kumar Mohanty
|
January 27, 2006 |
|
State Vs. Pramod Kumar Misra
|
July 21, 2006 |
|
State Vs. Kaira Ho
|
November 10, 2006 |
|
State Vs. Mohan Harijan
|
November 30, 2006 |
|
State Vs. Maguni Charan Sahu
|
December 5, 2006 |
|
State Vs. Putram Lachmaya
|
November 29, 2006 |
|
State of Orissa Vs. Nandankanan Workers Union
|
December 22, 2006 |
|
State of Orissa Vs. Surendra Prasad Bhoi
|
November 24, 2006 |
|
State of Orissa Vs. Pradeep Kumar Mahapatra
|
December 7, 2006 |
|
State of Orissa Vs. Mahendra Kumar Sahu
|
November 23, 2006 |
|
State of Orissa Vs. Bhikari Mohanty
|
October 19, 2006 |
|
State of Orissa Vs. Aravind Trading Company
|
October 10, 2006 |
|
State of Orissa Vs. Subash Chandra Rath
|
October 20, 2006 |
|
State of Orissa Vs. Nirmal Das
|
March 22, 2006 |
|
State of Orissa Vs. Balakrishna Sarangi
|
February 16, 2006 |
|
State of Orissa Vs. Ramachandra Sahu
|
January 30, 2006 |
|
State of Orissa Vs. Puranmal Agrawalla
|
May 1, 2006 |
|
State of Orissa Vs. Balak Lohar
|
April 27, 2006 |
|
State of Orissa Vs. Pohili Tanty
|
April 27, 2006 |
|
State of Orissa Vs. Mangal Hansda
|
April 7, 2006 |
|
State of Orissa Vs. Bhaktaram Puruhita
|
July 12, 2006 |
|
State of Orissa Vs. Chittaranjan Padhan
|
July 12, 2006 |
|
State of Orissa Vs. Ajaya Kumar Das
|
March 2, 2006 |
|
State of Orissa Vs. Rabinarayan Mohapatra
|
June 28, 2006 |
|
STATE OF ORISSA Vs. SUKURAM MUNDA
|
June 21, 2006 |
|
STATE OF ORISSA Vs. PURNA CHANDRA PRADHAN
|
June 21, 2006 |
|
STATE OF ORISSA Vs. DHANAPATI PARAJA
|
June 23, 2006 |
|
STATE OF ORISSA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
May 19, 2006 |
|
STATE OF ORISSA Vs. KHAGESWAR ALIAS SANTOSH BEHERA
|
January 13, 2006 |
|
STATE OF ORISSA Vs. KIRAN KUMAR BEDI
|
January 25, 2006 |
|
STATE OF ORISSA Vs. P A RAJAN DAS
|
January 27, 2006 |
|
STATE OF ORISSA Vs. SACHIDANANDA SAHU
|
February 22, 2006 |
|
STATE OF ORISSA Vs. SARAT CHANDRA ROUT
|
March 9, 2006 |
|
STATE OF ORISSA Vs. BASANTA KUMAR MISHRA
|
May 2, 2006 |
|
STATE OF ORISSA Vs. SANKAR JENA
|
April 4, 2006 |
|
STATE OF ORISSA Vs. I D L CHEMICAL P LTD
|
April 11, 2006 |
|
STATE OF ORISSA Vs. KAMBHUPANI MOHAPATRA
|
April 11, 2006 |
|
STATE OF ORISSA Vs. ARUJAN BEHERA
|
April 27, 2006 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA MOHANTY
|
March 3, 2006 |
|
STATE OF ORISSA Vs. BRAJA BANDHU ROUT
|
July 19, 2006 |
|
STATE OF ORISSA Vs. BHAGYADHAR DASH
|
August 24, 2006 |
|
STATE OF ORISSA Vs. PURNA CH. NANDA
|
April 27, 2006 |
|
STATE OF ORISSA Vs. NITYANANDA DAS
|
November 28, 2006 |
|
STATE OF ORISSA Vs. TURA @ KEDAR BABANGA
|
November 30, 2006 |
|
STATE OF ORISSA Vs. KANHU CHARAN SAHU
|
November 30, 2006 |
|
STATE OF ORISSA Vs. SRI SUDHAKAR ROUT
|
October 26, 2006 |
|
STATE OF ORISSA Vs. PRASANTA KUMAR MOHANTY
|
September 21, 2006 |
|
STATE OF ORISSA Vs. CHUDIAMAL JAIN
|
October 11, 2006 |
|
STATE OF ORISSA Vs. DR. N.N. SWAMY
|
August 31, 2006 |
|
STATE OF ORISSA Vs. KAILASH CHANDRA NAYAK
|
September 20, 2006 |
|
STATE OF ORISSA Vs. MADHUSUDAN SAHU
|
September 13, 2006 |
|
STATE OF ORISSA Vs. UMESH KHANDA
|
August 31, 2006 |
|
STATE OF ORISSA Vs. DAITARI SAHU
|
August 9, 2006 |
|
STATE OF ORISSA Vs. MUNADHAR AGRAWALA
|
July 27, 2006 |
|
STATE OF ORISSA Vs. GIRIDHARI NAYAK
|
August 2, 2006 |
|
STATE OF ORISSA Vs. SHYAMDAS TUDU
|
October 18, 2006 |
|
STATE OF ORISSA Vs. INDIAN TRADERS
|
October 25, 2006 |
|
STATE OF ORISSA Vs. CHANDRAMANI SAHU
|
October 25, 2006 |
|
STATE OF ORISSA Vs. PRASANNA KUMAR SANAPATI
|
November 6, 2006 |
|
STATE OF ORISSA Vs. MELEKA LUKU
|
November 1, 2006 |
|
STATE OF ORISSA Vs. MINA MAHANANDIA
|
November 2, 2006 |
|
STATE OF ORISSA Vs. PRAHALLAD RATH
|
November 3, 2006 |
|
STATE OF ORISSA Vs. RAMA SWAIN
|
November 14, 2006 |
|
STATE OF ORISSA Vs. MANGALU MAHAKUD
|
December 6, 2006 |
|
STATE OF ORISSA Vs. B N SOM
|
December 22, 2006 |
|
STATE OF ORISSA Vs. KELU CHARAN PANIGRAHI
|
December 20, 2006 |
|
STATE OF ORISSA Vs. MD. HUSAIN
|
April 27, 2006 |
|
STATE OF ORISSA Vs. ANANTA KISHORE SAHOO
|
February 17, 2006 |
|
STATE OF ORISSA Vs. SURESH CHANDRA PADHI
|
September 20, 2006 |
|
STATE OF ORISSA Vs. BABAJI BARIK AND TWO ORS.
|
December 13, 2006 |
|
STATE OF ORISSA Vs. JAGANNATH DAS AND TWO ORS.
|
November 3, 2006 |
|
STATE OF ORISSA Vs. DANDAPANI DAS AND ORS.
|
December 8, 2006 |
|
STATE OF ORISSA Vs. TANKADHARA NAIK ALIAS TANEI NAIK
|
December 13, 2006 |
|
STATE OF ORISSA Vs. KENDAGERI LACHANNA
|
October 30, 2006 |
|
STATE OF ORISSA Vs. BASANT KUMAR CHOUDHURY AND ORS.
|
September 19, 2006 |
|
STATE OF ORISSA Vs. K. DEBARAJA AND ANR.
|
October 18, 2006 |
|
STATE OF ORISSA Vs. ASHOK KUMAR TIWARI AND ANR.
|
September 14, 2006 |
|
STATE OF ORISSA Vs. ASHOK KUMAR BISOI
|
October 25, 2006 |
|
STATE OF ORISSA Vs. RAMACHANDRA SAHA AND ANR.
|
July 31, 2006 |
|
STATE OF ORISSA Vs. GADADHAR MAHANTA AND ORS.
|
July 19, 2006 |
|
STATE OF ORISSA Vs. SURENDRA KUMAR ROUTRAY
|
July 14, 2006 |
|
STATE OF ORISSA Vs. SANTOSH MAJHI
|
August 25, 2006 |
|
STATE OF ORISSA Vs. BHASKAR GOUDA AND ANR.
|
August 31, 2006 |
|
STATE OF ORISSA Vs. SUJAN NAIK
|
September 1, 2006 |
|
STATE OF ORISSA Vs. KUNA @ KUNJA BIHARI NANDA
|
October 13, 2006 |
|
STATE OF ORISSA Vs. BABAN JENA
|
October 27, 2006 |
|
STATE OF ORISSA AND ORS. Vs. CHHANDA CHARAN MOHAPATRA
|
August 24, 2006 |
|
State of Orissa represented by The Divisional Forest Officer-cum-Authorised Officer Vs. Pandaba Patra
|
June 20, 2006 |
|
SUBAS CHANDRA SAHOO Vs. STATE OF ORISSA
|
June 23, 2006 |
|
SUBASH CH. SUBUDHI Vs. STATE OF ORISSA
|
September 20, 2006 |
|
SUBODH CHANDRA DEBANATH Vs. UNION OF INDIA
|
March 23, 2006 |
|
SUCHETA PRADHAN Vs. SANKARSANA NAYAK
|
October 26, 2006 |
|
Sudam Charan Sethi Vs. Union of India
|
April 19, 2006 |
|
SUDARSAN MOHARANA Vs. STATE OF ORISSA AND OTHERS
|
December 14, 2006 |
|
SUDARSAN PARIDA ALIAS SUDURU Vs. STATE OF ORISSA
|
July 17, 2006 |
|
SUDHANSUBALA PANDA Vs. MAKUNDA ALIAS MAKUNDADEBA PANDA
|
August 25, 2006 |
|
SUDHIR KU PATTNAIK Vs. REGISTRAR OF CO OPERATIVE SOCIETY
|
February 3, 2006 |
|
Sudhirlata Dei Vs. Krushna Chandra Mohanty
|
July 14, 2006 |
|
SUKANTA GHOSH Vs. COMMISSIONER OF CONSOLIDATION
|
November 22, 2006 |
|
Sukanta Kumar Rout Vs. Collector-cum-District Election Officer, Cuttack
|
January 13, 2006 |
|
Sundeep Gupta Vs. Manoranjan Nayak
|
April 20, 2006 |
|
SUPERINTENDENT Vs. STATE OF ORISSA
|
July 28, 2006 |
|
SURA PRASAD ALIAS SURENDRA KUMAR SETHY Vs. STATE OF ORISSA
|
March 10, 2006 |
|
Surendra Behera Vs. M/s.Shree Durga Glass (P) Ltd.
|
March 3, 2006 |
|
SURENDRA BEHERA PROVIDENT FUND INSPECTOR Vs. ORISSA INDUSTRIES P LTD
|
January 27, 2006 |
|
Surendra Behera, Provident Fund Inspector Vs. Orissa Industries (P) Ltd.
|
January 27, 2006 |
|
Surendra Kumar Rath Vs. State of Orissa
|
July 14, 2006 |
|
SURENDRA NATH SAHOO Vs. STATE OF ORISSA
|
February 20, 2006 |
|
SURENDRA SAMAL Vs. STATE OF ORISSA
|
January 16, 2006 |
|
SURESH KUMAR AGRAWALA Vs. CHIEF JUDICIAL MAGISTRATE
|
April 24, 2006 |
|
SURESH MANDAL Vs. STATE OF ORISSA
|
September 19, 2006 |
|
Suryakanta Das Vs. Konark Television Ltd.
|
May 10, 2006 |
|
SUSANT KUMAR ROY Vs. MIRA ROY
|
July 27, 2006 |
|
SUSANT MOHARANA Vs. CONVENER P G MEDICAL
|
February 7, 2006 |
|
SUSANTA KUMAR SARANGI AND PUSPALATA PRADHAN Vs. UNION OF INDIA
|
February 6, 2006 |
|
SUSILA MALIK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 27, 2006 |
|
Swadhin Kumar Barik Vs. State of Orissa
|
July 28, 2006 |
|
SYAMA ALIAS SHYAMA SAHOO Vs. STATE
|
November 15, 2006 |
|
SYAMA TAKRI Vs. STATE OF ORISSA
|
December 19, 2006 |
|
SYED KHURSED ALI Vs. STATE OF ORISSA
|
August 3, 2006 |
|
Tanuja Nayak Vs. Alladin Mishra
|
March 31, 2006 |
|
TAPAN KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
July 18, 2006 |
|
Tarak Nath Sasmal Vs. State of Orissa
|
May 4, 2006 |
|
TARAPADA RAY CHAPALIKA DASH Vs. STATE OF ORISSA
|
August 30, 2006 |
|
TARINI KANTA GIRI Vs. BHAJANANANDA GIRI
|
July 12, 2006 |
|
TARINISEN DIGAL Vs. STATE OF ORISSA
|
August 25, 2006 |
|
TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
|
March 7, 2006 |
|
TATA SPONGE IRON LTD Vs. STATE OF ORISSA
|
August 9, 2006 |
|
TATA STEEL LIMITED FORMERLY KNOWN AS TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
|
February 14, 2006 |
|
TEJ KISHORE SRIVASTAV Vs. STATE OF ORISSA
|
May 17, 2006 |
|
TETENGU RAUTIA Vs. HAGRU RAUTIA
|
April 3, 2006 |
|
THE DIVISIONAL MANAGER, L.I. C. OF INDIA, AND THE BRANCH MANAGER, L.I.C. OF INDIA Vs. SUSHILA AGARWALLA, W/O. NANDULAL AGARWALLA AND RAJ KISHORE MAHARANA AUTHORISED AGENT OF L.I.C.I
|
October 10, 2006 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. BIRENDRA KUMAR BEHERA
|
September 13, 2006 |
|
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. UMAKANTA BEHERA AND ORS.
|
November 17, 2006 |
|
THOMAS KUJUR Vs. REPUBLIC OF INDIA
|
December 13, 2006 |
|
THUNGURU TUDU Vs. STATE OF ORISSA
|
June 21, 2006 |
|
Town Surveyor Vs. A.Madhab Rao
|
February 3, 2006 |
|
TRILOCHAN BISWAL Vs. COMMISSIONER LAND REFORMS
|
October 26, 2006 |
|
TRINATH SAHOO Vs. REGISTRAR OF COOPERATIVE
|
September 19, 2006 |
|
Tuhin Ranjan Das Managing Partner of M/s.Kalinga Synthetic Industry Vs. Presiding Officer
|
May 17, 2006 |
|
Tuika Bhima Vs. State of Orissa
|
February 22, 2006 |
|
ULLASH CHANDRA SAHOO Vs. BANK OF INDIA
|
August 25, 2006 |
|
UMAKANTA RATH Vs. UNION OF INDIA
|
November 22, 2006 |
|
UMASHANKAR AGRAWAL ALIAS UMASHANKAR Vs. STATE OF ORISSA
|
April 11, 2006 |
|
UNION OF INDIA Vs. SUDARSAN BARIK
|
April 26, 2006 |
|
UNION OF INDIA Vs. TUNIRANI DAS
|
May 8, 2006 |
|
Union of India Vs. Central Administrative Tribunal, Cuttack Bench
|
March 7, 2006 |
|
Union of India Vs. Hasya Ranjan Sahoo
|
April 5, 2006 |
|
Union of India Vs. Trilochan Sahu
|
March 17, 2006 |
|
UNION OF INDIA Vs. DHULESWAR PATI
|
September 7, 2006 |
|
UNION OF INDIA Vs. RABINARAYAN DAS
|
September 7, 2006 |
|
UNION OF INDIA Vs. KASINATH BEHERA
|
August 7, 2006 |
|
UNION OF INDIA Vs. AKSHAYA KUMAR NAYAK
|
August 24, 2006 |
|
UNITED INDIA ASSURANCE COMPANY LTD. Vs. MST. KANAKA
|
October 25, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHARAN BISWAL
|
October 25, 2006 |
|
UNITED PURI NIMAPARA CENTRAL CO-OPERATIVE BANK LIMITED, REPRESENTED THROUGH ITS SECRETARY Vs. SARADA PRASAD ROUTRAY, S/O. BRAJABANDHU ROUTRAY
|
October 16, 2006 |
|
UPALI SURAJITA DHAL Vs. STATE OF ORISSA
|
April 11, 2006 |
|
UPENDRA KANHAR Vs. STATE OF ORISSA
|
April 5, 2006 |
|
UPENDRA KUMAR MOHAPATRA Vs. BIDHUMUKHI PANDA
|
September 5, 2006 |
|
UPENDRA SAHOO ALIAS UPENDRA KUMAR Vs. STATE OF ORISSA
|
July 21, 2006 |
|
USHAMANI MOHARANA Vs. SUB COLLECTOR
|
February 22, 2006 |
|
V N N PANICKER Vs. NARAYAN PATI
|
July 21, 2006 |
|
VARSHA FABRICS PVT LTD Vs. STATE OF ORISSA
|
May 19, 2006 |
|
YEDLA NARASIMHULU Vs. COMMISSIONER OF ENDOWMENTS
|
July 19, 2006 |
|
YERRA FABRICS Vs. SALES TAX OFFICER CUTTACK-I WEST CIRCLE CUTTACK
|
April 27, 2006 |
|
Z ENGINEERS CONSTRUCTION Vs. BHUBANESWAR DEVELOPMENT
|
July 12, 2006 |