|
A E S ORISSA DISTRIBUTION P LTD Vs. GRID CORPN OF ORISSA LTD
|
July 28, 2004 |
|
Abdul Manazir Khan Vs. Marzina Bibi
|
September 10, 2004 |
|
ADHUNIK STEEL LIMITED Vs. STATE OF ORISSA
|
April 16, 2004 |
|
ADITYA NARANYAN MAHASUPAKAR Vs. STATE OF ORISSA
|
October 12, 2004 |
|
AJOY KUMAR MITRA Vs. STEEL AUTHORITY OF INDIA LTD
|
April 22, 2004 |
|
AKSHAYA KUMAR PANIGRAHI Vs. STATE OF ORISSA
|
January 9, 2004 |
|
ALEKHA SAHOO Vs. PURI URBAN CO OPERATIVE BANK LIMITED
|
April 29, 2004 |
|
ALLIED CHEMICAL LABORATORIES Vs. PRESIDING OFFICER DEBT RECOVERY
|
August 16, 2004 |
|
AMULYA ROUT Vs. STATE OF ORISSA
|
October 4, 2004 |
|
ANASUYA PRADHAN Vs. STATE OF ORISSA
|
March 10, 2004 |
|
ANIRUDHA JENA Vs. GOPAL PANDA
|
January 9, 2004 |
|
ANTARYAMI SWAIN Vs. STATE OF ORISSA
|
June 29, 2004 |
|
Anu alias Anuja Kumar Sahu Vs. State of Orissa
|
September 24, 2004 |
|
ANUP KUMAR BEHERA Vs. STATE OF ORISSA
|
March 12, 2004 |
|
ARUN KUMAR BISWAL Vs. STATE OF ORISSA
|
May 7, 2004 |
|
Arundhati Mohanty Vs. Biju alias Sithila Kumar Panda
|
October 4, 2004 |
|
ASHOK KUMAR BEHERA Vs. BIRAKISHORE DAS AND ORS.
|
January 30, 2004 |
|
ASHOK KUMAR MALLIK Vs. STATE OF ORISSA
|
September 9, 2004 |
|
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
|
August 26, 2004 |
|
ASHOK KUMAR PRADHAN Vs. UNION OF INDIA
|
December 4, 2004 |
|
ASIS RANJAN CHAINI Vs. STATE OF ORISSA
|
January 14, 2004 |
|
ATANU KUMAR ROUT Vs. STATE OF ORISSA
|
January 16, 2004 |
|
BABAJI CHARAN SAHU Vs. RAJENDRA NARAYAN DASH
|
June 18, 2004 |
|
BABITA SAHOO Vs. STATE OF ORISSA AND ORS.
|
May 7, 2004 |
|
Babu alias Gobardhan Rath Vs. State of Orissa
|
October 12, 2004 |
|
BABU ALIAS ISWAR ROUT Vs. STATE OF ORISSA
|
July 21, 2004 |
|
BABU ALIAS ISWAR ROUT Vs. STATE OF ORISSA AND ORS.
|
July 23, 2004 |
|
BABU ALIAS UMAKANTA NAYAK Vs. STATE OF ORISSA
|
July 28, 2004 |
|
Baikuntha Nath Jena Vs. State of Orissa
|
September 17, 2004 |
|
BAIKUNTHANATH JENA ALIAS DHUNA Vs. STATE OF ORISSA
|
September 29, 2004 |
|
BALARAM SINGH Vs. SITA BHOI
|
March 9, 2004 |
|
BALLARPUR INDUSTRIES MAZDOOR UNION Vs. STATE OF ORISSA
|
May 15, 2004 |
|
BANAMALI PANDE Vs. STATE OF ORISSA
|
September 28, 2004 |
|
BANU ALIAS PRAFULLA KUMAR JENA Vs. STATE OF ORISSA
|
May 7, 2004 |
|
BAPU ALIAS JYOTIKANTA PARIDA Vs. STATE OF ORISSA
|
March 31, 2004 |
|
BASANTA PRADHAN Vs. STATE OF ORISSA
|
June 17, 2004 |
|
BASUDEV KAR Vs. STATE OF ORISSA
|
January 27, 2004 |
|
BAYANI ALIAS BUDHIMANI MALIK Vs. DUKHAMANI DEI
|
December 15, 2004 |
|
BENUDHAR JENA Vs. STATE OF ORISSA
|
January 27, 2004 |
|
BHABA SAGAR PANIGRAHI Vs. STATE OF ORISSA
|
September 28, 2004 |
|
BHABAGRAHI SAMANTARAY Vs. SATYABHAMA SWAIN
|
March 19, 2004 |
|
BHADA MAJHI Vs. STATE OF ORISSA
|
August 31, 2004 |
|
BHAGABAN BEHERA Vs. PRESIDING OFFICER INDUSTRIAL
|
July 14, 2004 |
|
BHAGABAN PANDA Vs. STATE OF ORISSA
|
April 29, 2004 |
|
BHARAMARBAR DAS Vs. STATE OF ORISSA AND ORS.
|
October 4, 2004 |
|
BHARAT CHANDRA KHILLAR Vs. GENERAL MANAGER BANK OF INDIA
|
August 3, 2004 |
|
BHARAT SANCHAR NIGAM LTD Vs. TRINATH SINGH
|
August 6, 2004 |
|
Bhargabi Cold Storage, Pipili Vs. GRID Corporation of Orissa
|
August 19, 2004 |
|
BHARMARBAR Vs. STATE OF ORISSA AND ORS.
|
July 30, 2004 |
|
BHUBAN CHANDRA BARDHAN Vs. L A COLLECTOR
|
November 2, 2004 |
|
BHUBANESWAR SINGH Vs. STATE OF ORISSA
|
July 29, 2004 |
|
BHUBANESWAR SINGH DEO Vs. STATE OF ORISSA
|
December 13, 2004 |
|
BHUBANESWAR STOCK EXCHANGE Vs. UNION OF INDIA
|
January 28, 2004 |
|
BHUBANESWARI SINGH DEO AND ANR. Vs. STATE OF ORISSA
|
June 29, 2004 |
|
BHUPESH KUMAR NAYAK Vs. SECRETARY HEALTH AND FAMILY
|
May 15, 2004 |
|
BIDHU BHUSAN MAHARANA Vs. CONTROLLER OF EXAMINATIONS
|
December 23, 2004 |
|
BIGHNESWAR PATRA Vs. OFFICER IN CHARGE COPYING
|
September 14, 2004 |
|
BIJU PATTNAOK UNIVERSITY OF TECHNOLOGY ROURKELA Vs. GOVT OF ORISSA
|
January 8, 2004 |
|
BILKESH PARVEEN Vs. BOARD OF TRUSTEES KALA VIKASH
|
July 9, 2004 |
|
BILKESH PARVEEN Vs. GOVERNING BODY TANGI
|
April 9, 2004 |
|
BINOD KUMAR NANDA Vs. STATE OF ORISSA
|
February 27, 2004 |
|
Birabar Baral Vs. State of Orissa
|
April 8, 2004 |
|
BIRABHANU MOHAPATRA Vs. NARENDRA NATH MOHANTY
|
May 14, 2004 |
|
BIRENDRA KUMAR NAYAK Vs. REGISTRAR UTKAL UNIVERSITY
|
December 17, 2004 |
|
BIRLA TYRES Vs. SALES TAX OFFICER BALASORE CIRCLE BALASORE
|
December 6, 2004 |
|
BISHNU CHARAN MOHAPATRA Vs. KRUSHNA CHANDRA MALLICK
|
January 6, 2004 |
|
BISIKESAN PUJARI Vs. STATE OF ORISSA
|
September 1, 2004 |
|
BISWAMBHAR ACHARYA Vs. STATE BANK OF INDIA
|
March 2, 2004 |
|
BISWANATH PANIGRAHI Vs. SRI SRI JAGANATH SWAMI
|
March 11, 2004 |
|
BISWANATH RICE MILL Vs. ORISSA STATE FINANCIAL CORPN
|
July 14, 2004 |
|
BRAJA SUNDAR PATNAIK Vs. PRESIDING OFFICER, LABOUR COURT
|
April 21, 2004 |
|
BRAMHANANDA MISHRA Vs. JOGEN KUMAR MISHRA
|
January 28, 2004 |
|
BRANCH MANAGER NATIONAL Vs. SAHEBA SAHU
|
November 11, 2004 |
|
BRANCH MANAGER ORIENTAL INS CO Vs. GANGADHAR SAHOO
|
November 1, 2004 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. TARAMANI DEVI
|
June 18, 2004 |
|
Branch Manager, Oriental Insurance Vs. Sakuntala Chhotray
|
January 9, 2004 |
|
BROOKE BOND LIPTON INDIA LTD Vs. BROOKE BOND SHRAMIK UNION
|
November 18, 2004 |
|
BULI BASTIA Vs. DULEI DAS
|
November 2, 2004 |
|
BUNU ALIAS RABINARAYAN SETHI (DEAD) AND ORS. Vs. STATE OF ORISSA
|
August 13, 2004 |
|
BUTU NAIK Vs. STATE OF ORISSA
|
June 23, 2004 |
|
CHADRA SEKHAR PANI Vs. STATE OF ORISSA
|
March 9, 2004 |
|
Chandra Sekhar @ Chagulu Das Vs. State of Orissa
|
October 15, 2004 |
|
CHANDRA SEKHAR PATTJOSHI Vs. JOGENDRA PATTJOSHI
|
February 10, 2004 |
|
CHANDRAKANTI JENA Vs. BANALATA JENA
|
February 10, 2004 |
|
CHATRUBHUJA BEHERA Vs. STATE OF ORISSA
|
December 7, 2004 |
|
CHATURBHUJA BEHERA Vs. STATE OF ORISSA
|
April 30, 2004 |
|
CHIEF EXECUTIVE OFFICER ESSAR Vs. PRAKASH KUMAR RAUL
|
March 8, 2004 |
|
CHIEF GENERAL MANAGER TELECOM Vs. V N ENTERPRISES
|
February 20, 2004 |
|
Chinmaya Mishra Vs. State of Orissa
|
July 9, 2004 |
|
Choudhury Balaram Dash Vs. The Commissioner, Consolidation, Orissa
|
August 18, 2004 |
|
COLLECTOR Vs. DILESWAR PRADHAN
|
January 15, 2004 |
|
COMPUTER LAB Vs. STATE OF ORISSA
|
March 29, 2004 |
|
D KUNDANAMMA Vs. GRID CORPORATION OF ORISSA LTD
|
March 12, 2004 |
|
D R ASSOCIATES Vs. GENERAL MANAGER EAST COAST
|
April 21, 2004 |
|
DAMBARUDHAR MOHANTA Vs. MANGULU CHARAN NAIK
|
February 23, 2004 |
|
DARASINGH KUMBHAR Vs. STATE OF ORISSA
|
July 6, 2004 |
|
DARASINGH KUMBHAR Vs. STATE OF ORISSA
|
November 3, 2004 |
|
DAVID LEDISON ALIAS ADISON LIMA Vs. ADDL DISTRICT MAGISTRATE
|
November 16, 2004 |
|
DEBENDRANATH BALBAT RAY Vs. STATE OF ORISSA
|
May 7, 2004 |
|
DHABALESWAR PRADHAN Vs. STATE OF ORISSA
|
November 2, 2004 |
|
Dhaneswar Pattanaik Vs. State of Orissa
|
August 16, 2004 |
|
DHANESWAR SAHU Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, DHENKANAL AND ORS.
|
April 9, 2004 |
|
DHARANIDHAR PANDA Vs. STATE OF ORISSA
|
November 2, 2004 |
|
DHARMANANDA SAHOO Vs. STATE OF ORISSA
|
February 11, 2004 |
|
DHUBA BEHERA Vs. STATE OF ORISSA
|
January 13, 2004 |
|
DIBAKAR MOHARANA AND ORS. Vs. DIGAMBAR MAHARANA
|
February 6, 2004 |
|
Dibakar Singh Vs. Birakishore Jarika
|
June 18, 2004 |
|
DIBYAKANTA DASH Vs. COMMISSIONER OF ENDOWMENTS
|
July 6, 2004 |
|
DILU SAHU Vs. STATE OF ORISSA
|
November 16, 2004 |
|
DINESH KUMAR PATRA Vs. UNION OF INDIA
|
August 5, 2004 |
|
DIPTI ROY Vs. STATE
|
November 17, 2004 |
|
DIVISIONAL MANAGER NEW INDIA Vs. HARAMOHINI KAR
|
January 16, 2004 |
|
DIVISIONAL MANAGER NEW INDIA Vs. BISWESWAR PRADHAN
|
January 16, 2004 |
|
DIVISIONAL MANAGER NEW INDIA Vs. SATYABATI MOHANTY
|
January 30, 2004 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE Vs. MANORAMA DEVI
|
September 22, 2004 |
|
DIVISIONAL MANAGER ORIENTAL Vs. KANAKLATA MOHANTY
|
November 2, 2004 |
|
DIVISIONAL MANAGER ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. KANISTA BISOI
|
July 21, 2004 |
|
DIVISIONAL MANAGER THE NEW INDIA Vs. GANTAI MUDULI
|
February 6, 2004 |
|
Divisional Manager, National Insurance Co.Ltd. Vs. Punyaprava Acharya
|
October 1, 2004 |
|
DR. (MRS.) UNMADINI MOHANTY Vs. REPUBLIC OF INDIA
|
June 25, 2004 |
|
DR. SHIBA PRASAD SATPATHY Vs. STATE OF ORISSA
|
June 18, 2004 |
|
DURGA PRASAD BISWAL Vs. PURNA CHANDRA PATI
|
January 28, 2004 |
|
DURGA PRASAD MOHAPATRA Vs. STATE OF ORISSA
|
September 16, 2004 |
|
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
|
July 20, 2004 |
|
EXECUTIVE ENGINEER ELECT Vs. PRESIDING OFFICER LABOUR COURT
|
October 16, 2004 |
|
EXECUTIVE ENGINEER ELECTRICAL Vs. PARA HEMBRAM
|
October 6, 2004 |
|
EXECUTIVE ENGINEER POWER PLANT Vs. PRESIDING OFFICER LABOUR COURT
|
March 31, 2004 |
|
EXECUTIVE ENGINEER RURAL WORKS DIVISION Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 16, 2004 |
|
EXECUTIVE ENGINEER, ELECTRICAL E.H.T. (CONSTRUCTION) DIVISION Vs. STATE OF ORISSA
|
May 6, 2004 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX ORISSA
|
July 5, 2004 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
December 13, 2004 |
|
GAINTHABUDA ALIAS SATYANARAYAN GAINTA Vs. STATE
|
February 10, 2004 |
|
GALLOP GRANITES LTD Vs. STATE OF ORISSA
|
June 18, 2004 |
|
Gandharba Naik Vs. Bisu Raj
|
August 13, 2004 |
|
GANESH CHANDRA KANUNGO Vs. HINDUSTHAN STEEL WORKS
|
November 3, 2004 |
|
Gangadhar Bhatra Vs. State of Orissa
|
February 20, 2004 |
|
Gangadhar Jena and five Vs. State of Orissa
|
March 25, 2004 |
|
GAYATRI PROJECTS LTD Vs. STATE OF ORISSA
|
February 20, 2004 |
|
GHANA PRADHAN Vs. RAGHUNATH ALIAS ARAKHITA PRADHAN
|
January 22, 2004 |
|
GHANAKESHI SAHU Vs. DIRECTOR ELEMENTARY EDUCATION
|
October 16, 2004 |
|
GHANASHYAM NAYAK Vs. STATE OF ORISSA
|
August 10, 2004 |
|
GHANSHYAM HEMALATA BIDYAMANDIR SOCIETY Vs. DR. DHRUBA CHARAN PATTNAIK
|
October 7, 2004 |
|
Giribala Jena (Plaintiff in Trial Court) Vs. Ram Prasad Panda
|
August 18, 2004 |
|
GIRISH CHANDRA RAY Vs. UMAKANTA MOHANTY
|
November 19, 2004 |
|
GITANJALI BISOI Vs. BIDYULATA MUDULI
|
June 24, 2004 |
|
GOBARDHAN MANASINGH Vs. STATE OF ORISSA
|
April 7, 2004 |
|
GOLAKHA CHANDRA PANDA Vs. STATE OF ORISSA
|
December 13, 2004 |
|
GOURI MEHER Vs. TAPISA MEHER
|
September 30, 2004 |
|
GOURI SANKAR NAYAK AND ORS. Vs. STATE OF ORISSA AND ANR.
|
August 13, 2004 |
|
GOVINDA @ ANTU BASKEY AND ORS. Vs. STATE OF ORISSA
|
July 28, 2004 |
|
GRID CORPORATION OF ORISSA LTD Vs. AES CORPN
|
June 18, 2004 |
|
Guru Muduli Vs. State of Orissa
|
November 4, 2004 |
|
GYAN RANJAN PATTNAYAK Vs. STATE OF ORISSA
|
April 2, 2004 |
|
Hadi Kirsani Vs. State of Orissa
|
July 14, 2004 |
|
HADIANI DEBI ALIAS TIKI DEVI Vs. KAILASH PANDA
|
January 30, 2004 |
|
HARBIR SINGH Vs. STATE OF ORISSA AND ORS.
|
October 4, 2004 |
|
HAREKRISHNA DAS Vs. CHAIRMAN PARADEEP PORT TRUST
|
October 14, 2004 |
|
HARI SAHU Vs. DINABANDHU SAHU
|
May 6, 2004 |
|
HEERAMANI MUNDA Vs. COLLECTOR
|
October 7, 2004 |
|
HIMIRIKA GUMPHA Vs. STATE OF ORISSA
|
October 6, 2004 |
|
HITECH INSTITUTE OF I T Vs. BERHAMPUR UNIVERSITY
|
May 15, 2004 |
|
HOTEL Vs. STATE OF ORISSA
|
May 12, 2004 |
|
I T C LTD Vs. STATE OF ORISSA
|
December 1, 2004 |
|
Ibrahim Alikhan Vs. State of Orissa
|
June 18, 2004 |
|
IMPERIAL FASTNERS PVT LTD Vs. INDUSTRIAL DEVELOPMENT
|
August 5, 2004 |
|
Indramani Pradhan Vs. Arna Sahu
|
May 15, 2004 |
|
INDUSTRIAL DEVELOPMENT CORPN OF ORISSA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2004 |
|
IPISTEEL LIMITED Vs. CENTRAL ELECTRICITY SUPPLY
|
September 30, 2004 |
|
JADUNATH JENA Vs. BASUPUR GRAM PANCHAYAT
|
January 9, 2004 |
|
JAGABANDHU TRIPATHY Vs. DISTRICT AND SESSIONS JUDGE
|
May 7, 2004 |
|
Jagannath Bag Vs. Collector, Balasore and four
|
March 8, 2004 |
|
JAGDISH RAI PURI Vs. EPARI BHASKAR PATRA
|
October 8, 2004 |
|
JAKAKA KRISHNA Vs. STATE OF ORISSA
|
November 17, 2004 |
|
JAYADEV TRIPATHY ALIAS PANDA Vs. DILIP KUMAR PANDA
|
June 18, 2004 |
|
JAYARAM DAS Vs. DR. PRATAP CHANDRA DAS
|
July 8, 2004 |
|
JAYKRUSHNA SAHOO Vs. GANGADHAR BHANJA
|
November 2, 2004 |
|
JAYSANKAR AGRAWAL Vs. COLLECTOR
|
March 11, 2004 |
|
JEYPORE EVANGELICAL LUTHERAN CHURCH Vs. SURENDRA KUMAR BAGH
|
October 16, 2004 |
|
JIBANENDRA MOHAPATRA Vs. PUSPITA MOHAPATRA
|
January 7, 2004 |
|
JITENDRA BALLAV BURDHAN Vs. DHIRENDRANATH BURDHAN
|
April 7, 2004 |
|
JOGENDRA KUMAR DAKUA Vs. STATE OF ORISSA
|
January 27, 2004 |
|
JOGENDRA PATRA Vs. STATE OF ORISSA
|
January 14, 2004 |
|
JYOTI PRAKASH BISWAL Vs. REGISTRAR UTKAL UNIVERSITY
|
December 23, 2004 |
|
K K ROLLER FLOUR MILLS P LTD Vs. UTKAL FLOUR MILLS P LTD
|
November 5, 2004 |
|
K.K. ROLLER FLOUR MILLS PVT. LTD. Vs. UTKAL FLOUR MILLS (ROURKELA) PVT. LTD. AND ORS.
|
October 15, 2004 |
|
KABINI MINERALS PVT LTD Vs. STATE OF ORISSA
|
February 10, 2004 |
|
KAILASH CHANDRA MAHAPATRA Vs. CHAIRMAN KONARK T V LTD
|
November 3, 2004 |
|
KAILASH GUPTA Vs. STATE OF ORISSA
|
May 7, 2004 |
|
KALANDI CHANDRA PARIDA Vs. STATE OF ORISSA
|
March 9, 2004 |
|
Kali Prasad Das Vs. Patra Singh
|
November 8, 2004 |
|
KALINGA CARBONATES LTD Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
|
December 18, 2004 |
|
KALINGA CARBONATES LTD. AND ANR. Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
|
November 18, 2004 |
|
KALU BHOLA Vs. STATE OF ORISSA
|
March 19, 2004 |
|
KALYANI DASH Vs. HIMANSU SEKHAR PANDA
|
November 4, 2004 |
|
KAMEYA GACHHA Vs. STATE OF ORISSA
|
April 12, 2004 |
|
KANDHA SWAIN Vs. STATE OF ORISSA
|
September 1, 2004 |
|
KANDURI CHARAN PARIDA Vs. REGISTRAR JUDL HIGH COURT
|
November 2, 2004 |
|
KANIKA MISTRY ALIES MANDAL Vs. STATE OF ORISSA
|
November 5, 2004 |
|
KARAM CHAND MUKHI Vs. SANTOSH PRADHAN
|
July 5, 2004 |
|
KASINATH MOHANTY Vs. KUSUMA DEVI TRIPATHY
|
January 30, 2004 |
|
KASTESWAR KHATUA Vs. STATE OF ORISSA
|
January 30, 2004 |
|
KAYA ALIAS SIPAI NAIK Vs. STATE OF ORISSA
|
February 20, 2004 |
|
KEDARSONS Vs. SALES TAX OFFICER CUTTACK-I CENTRAL CIRCLE CUTTACK
|
August 4, 2004 |
|
KESHAB ALIAS KARMU GIRI Vs. DASARATHA GIRI
|
August 17, 2004 |
|
KESHAB CHANDRA BARIHA Vs. KUMARI BARIHA
|
July 2, 2004 |
|
KHAGESWAR NAYAK Vs. STATE OF ORISSA
|
July 16, 2004 |
|
KHEMCHAND AGRAWAL Vs. COMMISSIONER IRRIGATION
|
January 21, 2004 |
|
KHUSAL MAJHI Vs. GURUVA MAJHI
|
November 2, 2004 |
|
KRUSHNA BERIHA Vs. GULABATI PANDEY
|
February 9, 2004 |
|
KRUSHNA CHANDRA BEHERA AND ANR. Vs. STATE OF ORISSA
|
November 17, 2004 |
|
KRUSHNA CHANDRA SAHOO Vs. SHYAMSUNDAR SAHOO
|
December 21, 2004 |
|
Krusijibi Kalyan Sangha Vs. State of Orissa
|
May 7, 2004 |
|
KUANAR @ LUDHIA MURMU Vs. STATE OF ORISSA
|
June 23, 2004 |
|
KULAMANI BEHERA Vs. JAYANTA SAMAL
|
February 12, 2004 |
|
KULAMANI NAYAK Vs. STATE OF ORISSA
|
November 20, 2004 |
|
KUMAR ASSANDAS VAZIRANI Vs. SUNIL PRAKASH GUPTA
|
January 22, 2004 |
|
KUMUDA CHANDRA NAIK Vs. STATE OF ORISSA
|
March 31, 2004 |
|
KUNU ALIAS CHHABINDRA DALEI Vs. STATE OF ORISSA
|
January 22, 2004 |
|
KUSTITA NAYAK Vs. STATE OF ORISSA
|
March 12, 2004 |
|
LALITA DASH Vs. STATE OF ORISSA
|
March 26, 2004 |
|
LALITHA SAHOO Vs. RANIA DAS
|
April 23, 2004 |
|
LAND ACQUISITION ZONE OFFICER Vs. ISWAR BEHERA
|
February 16, 2004 |
|
LARSEN AND TOUBRO LTD Vs. INCOME TAX OFFICER TDS CUM TAX
|
December 13, 2004 |
|
LATA KUMARI BHOL Vs. STATE OF ORISSA
|
October 14, 2004 |
|
LAXMI DEI Vs. SHYAM SUNDAR HANS
|
December 4, 2004 |
|
LAXMIDHAR DAS Vs. STATE OF ORISSA
|
April 23, 2004 |
|
LAXMIKANTA MOHANTY Vs. STATE OF ORISSA
|
November 22, 2004 |
|
LAXMIMANI SAHU Vs. JAGABANDHU SAHU
|
March 29, 2004 |
|
LOKANATH BHOI Vs. GAYA PRASAD BHOI
|
June 17, 2004 |
|
M.Venkat Rao Vs. State of Orissa
|
August 25, 2004 |
|
M/S. HASEEB PHARMACEUTICALS PRIVATE LIMITED Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING
|
July 2, 2004 |
|
M/S. MAHESWARI BROTHERS LIMITED Vs. COMMISSIONER TRANSPORT, ORISSA-CUM-CHAIRMAN S.T.A.
|
September 14, 2004 |
|
M/S. MARUTI INFOTECH Vs. COMMISSIONER, TRANSPORT-CUM-CHAIRMAN, S.T.A.
|
January 30, 2004 |
|
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. ADITYA NARAYAN SINGH ALIAS SINHA
|
June 29, 2004 |
|
MADHURI SAHU Vs. SURESWARA SAHU
|
April 9, 2004 |
|
MADKAMI IRMA Vs. STATE OF ORISSA
|
June 23, 2004 |
|
MAGANLAL JAIN Vs. ABHIJEET KUMAR DASH
|
April 9, 2004 |
|
MAGATI SAHOO Vs. STATE OF ORISSA
|
February 17, 2004 |
|
MAHADEV BISI Vs. NIRANJAN BISI
|
March 19, 2004 |
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MAHENDRA KUMAR JENAMANI Vs. CERTIFYING OFFICER CUM LABOUR COMMISSIONER ORISSA
|
January 21, 2004 |
|
Mama alias Bidyut Prava Khuntia Vs. State of Orissa
|
July 9, 2004 |
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MANAGEMENT OF EXCUTIVE ENGINEER ELECTRICAL Vs. STATE OF ORISSA
|
July 22, 2004 |
|
MANAGEMENT OF GAYATRI PHARMACEUTICAL TRAINING INSTITUTE Vs. P.O., LABOUR COURT
|
August 5, 2004 |
|
Management of the Executive Engineer (Electrical), E.H.T.Construction Division, Berhampur, Dist Ganjam Vs. State of Orissa
|
May 6, 2004 |
|
MANAGEMENT OF THE EXECUTIVE ENGINEER, BARIPADA ELECTRICAL DIVISION Vs. PRESIDING OFFICER
|
April 5, 2004 |
|
MANAGEMENT OF TOPB OBEROI PALM BEACH HOTEL Vs. PRESIDING OFFICER LABOUR COURT
|
September 13, 2004 |
|
MANAGING COMMITTEE Vs. STATE OF ORISSA
|
May 15, 2004 |
|
MANAGING COMMITTEE OF KADUAMAGURA U.P.M.E. SCHOOL ETC. Vs. STATE OF ORISSA AND OTHERS
|
July 25, 2004 |
|
MANAGING COMMITTEE OF RAMESWAR GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
|
November 19, 2004 |
|
MANJULATA DAS Vs. STATE OF ORISSA
|
February 23, 2004 |
|
Manohar Patnaik Vs. Ranjeet Kumar Patnaik
|
August 13, 2004 |
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MANOJ KUMAR MOHANTY Vs. STATE OF ORISSA
|
September 30, 2004 |
|
MANOJ RANJAN NAYAK Vs. STATE OF ORISSA
|
March 9, 2004 |
|
MANTRIBAR NAIK Vs. LAND ACQUISITION ZONE OFFICER, ANGUL
|
August 3, 2004 |
|
Maruti Hontal Vs. State of Orissa
|
August 11, 2004 |
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MISS MADHUMITA MOHAPATRA Vs. STATE OF ORISSA
|
April 8, 2004 |
|
MOHAMMED ZAHIR Vs. FOOD INSPECTOR FOOD CELL
|
April 23, 2004 |
|
MOHAN DAKUA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 6, 2004 |
|
MONGARA HARIJAN Vs. STATE OF ORISSA
|
March 16, 2004 |
|
MOUSUMI MAITI Vs. UTKAL UNIVERSITY
|
December 9, 2004 |
|
MRS. KIRAN PANDA Vs. UNION OF INDIA
|
September 27, 2004 |
|
MUKTA MOHAKUD Vs. J A KHAN
|
January 30, 2004 |
|
NABA DIGANTA EDUCATIONAL TRUST Vs. MANAGING DIRECTOR IDCO
|
July 2, 2004 |
|
Nabakishore Sahoo Vs. State of Orissa
|
October 4, 2004 |
|
Naka Bharati Vs. State of Orissa and 2
|
June 21, 2004 |
|
NALINIKANTA MUDULI Vs. STATE OF ORISSA
|
March 2, 2004 |
|
NARASINGH BHOI Vs. STATE OF ORISSA
|
August 16, 2004 |
|
NARASINGH CH RAY Vs. RADHAGOVIND DEB
|
January 22, 2004 |
|
NARAYAN RATH Vs. KUNTALA KUMARI RATH
|
November 2, 2004 |
|
NAREN KUMAR BARIK Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
January 16, 2004 |
|
NAREN SINGH TIRIA Vs. CHIEF GENERAL MANAGER S B I
|
August 3, 2004 |
|
NARENDRA MOHAPATRA Vs. MANORAMA MOHAPATRA
|
February 6, 2004 |
|
Narsingh Charan Moharana Vs. State of Orissa
|
October 5, 2004 |
|
NATABAR DALAI Vs. MAMI KALIA
|
March 23, 2004 |
|
NATIONAL HIGHWAY AUTHORITY Vs. BUMIHIWAY DDB LTD
|
November 2, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. PRAFULLA KUMAR MOHANTY
|
June 24, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. GINI SAHU
|
June 18, 2004 |
|
NATIONAL INSURANCE COMPANY Vs. KORLAMOTI KHORA
|
October 1, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BHIMA MARANDI ALIAS MAJHI
|
May 7, 2004 |
|
NAVA NAIK Vs. KARMI BEWA
|
February 11, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHRAMARA BAG
|
January 13, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUKA SAHOO
|
August 31, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUBHRA MOHANTY
|
November 11, 2004 |
|
NEW INDIA ASSURANCE COMPANY Vs. MANASI SAMAL ALIAS SWAIN
|
September 20, 2004 |
|
NIBEDITA SAHU Vs. SAMBALPUR UNIVERSITY
|
December 15, 2004 |
|
NILA CHAKRA CONSTRUCTION Vs. STATE OF ORISSA
|
August 23, 2004 |
|
NILU ALIAS PRATAP KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
January 16, 2004 |
|
NIRANJAN PRUSTY ALIAS DRIVER Vs. STATE OF ORISSA
|
September 16, 2004 |
|
NITIA @ NITYANANDA SAHOO AND ORS. Vs. STATE OF ORISSA
|
March 4, 2004 |
|
NIVAS MAJHI Vs. STATE OF ORISSA
|
July 21, 2004 |
|
NOBLE RESOURCES LTD Vs. STATE OF ORISSA
|
September 14, 2004 |
|
OCL INDIA LTD Vs. STATE OF ORISSA
|
August 13, 2004 |
|
OM PRAKASH AGRAWAL Vs. BHARAT PETROLEUM CORPORATION
|
November 11, 2004 |
|
ORIENT PAPER MILLS Vs. STATE OF ORISSA
|
April 19, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. SNEHALATA BEHERA
|
November 5, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. KALPALATA MOHAPATRA
|
October 5, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. RAHIL JACOB
|
January 16, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. DINABANDHU NAYAK
|
January 21, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. SAKUNTALA CHHOTRAY
|
January 9, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJANI PARIDA
|
March 19, 2004 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MAMTA GUPTA AND OTHERS
|
July 27, 2004 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SWATI MIRGAN
|
January 27, 2004 |
|
ORISSA AIR PRODUCTS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
April 8, 2004 |
|
ORISSA ASSOCIATION FOR THE BLIND Vs. STATE OF ORISSA
|
October 16, 2004 |
|
ORISSA CONSUMER ASSOCIATION CUTTACK Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
|
October 8, 2004 |
|
ORISSA MEDICAL SCIENCE Vs. STATE OF ORISSA
|
January 12, 2004 |
|
ORISSA PHARMACY COLLEGE ASSOCIATION Vs. STATE OF ORISSA
|
April 5, 2004 |
|
ORISSA PISCICULTURE DEVELOPMENT Vs. INDIAN OIL CORPORATION IOC LTD
|
July 9, 2004 |
|
ORISSA STATE FINANCIAL Vs. STATE OF ORISSA
|
September 20, 2004 |
|
PADMANAV GIRI GOSWAMI Vs. COMMISSIONER OF ENDOWMENTS
|
October 5, 2004 |
|
PARA BISWAL Vs. JANJALI KHAN
|
October 11, 2004 |
|
PARADEEP PHOSPHATES LIMITED Vs. GOPINATH PRADHAN
|
November 2, 2004 |
|
PARADIP PORT TRUST Vs. THEIR WORKMEN
|
July 23, 2004 |
|
PARAMESWAR PANDA Vs. ADIKANDA PANDA
|
September 1, 2004 |
|
PARBATI GIRI Vs. HARIHAR GIRI
|
December 21, 2004 |
|
PEDENTI MALANA Vs. STATE OF ORISSA
|
March 9, 2004 |
|
PINI @ NRUPENDRA KUMAR SAI AND ANR. Vs. STATE OF ORISSA
|
July 2, 2004 |
|
PINTU ALIAS SANJEEV CHAKRABARTI Vs. STATE OF ORISSA
|
April 16, 2004 |
|
PITABASH ALIAS PITAMBAR MAHAKUD Vs. STATE OF ORISSA
|
July 2, 2004 |
|
PITAMBAR PRUSTY Vs. CUTTACK DEVELOPMENT AUTHORITY
|
February 26, 2004 |
|
PRADEEP KUMAR MEDINI ROY Vs. STATE OF ORISSA
|
June 28, 2004 |
|
PRADEEP PRADHAN Vs. STATE OF ORISSA
|
December 23, 2004 |
|
PRAFULLA CHANDRA MISHRA Vs. STATE OF ORISSA
|
June 7, 2004 |
|
PRAFULLA KUMAR KAR Vs. GOPINATH SINGH SAMANTA
|
January 20, 2004 |
|
PRAFULLA KUMAR SAHOO Vs. CHIEF EXCUTIVE OFFICER CENTRAL ELECTRICITY SUPPY COMPANY OF ORISSA
|
April 20, 2004 |
|
PRAFULLA KUMAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY CO OF ORISSA LTD
|
July 27, 2004 |
|
Prakash Ch.Pradhan Vs. State of Orissa
|
October 4, 2004 |
|
PRAMILA KAR Vs. STATE OF ORISSA
|
August 10, 2004 |
|
PRAMOD KUMAR MOHANTY Vs. UNION OF INDIA
|
April 5, 2004 |
|
PRAMOD KUMAR MOHANTY Vs. STATE OF ORISSA
|
December 21, 2004 |
|
PRANAB KISHORE MUDULI Vs. STATE OF ORISSA
|
February 20, 2004 |
|
PRASANNA KUMAR MOHARANA Vs. STATE OF ORISSA
|
February 6, 2004 |
|
PRASANTA KUMAR DAS Vs. STATE OF ORISSA
|
December 17, 2004 |
|
PRASANTA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA
|
January 22, 2004 |
|
PRASANTA KUMAR SAHOO Vs. STATE OF ORISSA
|
June 18, 2004 |
|
Pratap Behera Vs. State of Orissa
|
September 28, 2004 |
|
PRATAP KUMAR PRADHAN Vs. STATE OF ORISSA
|
November 17, 2004 |
|
PRATAP KUMAR RATH Vs. STATE OF ORISSA
|
November 25, 2004 |
|
PRATAP SINGH RAY JAGADEV Vs. BHUBANESWAR DEVELOPMENT
|
June 24, 2004 |
|
Pravu Charan Mohanty Vs. Nimai Charan Swain
|
October 1, 2004 |
|
PREM KUMAR AGRAWAL Vs. STATE OF ORISSA
|
February 24, 2004 |
|
PREMANANDA PANDA Vs. STATE OF ORISSA
|
June 17, 2004 |
|
PRINCIPAL CHIEF CONSERVATOR Vs. SACHALA MAJHI
|
December 15, 2004 |
|
PRINTING WORLD Vs. DIRECTOR TEXT BOOK
|
January 14, 2004 |
|
PROJECT OFFICER JAGANNATH Vs. K B DHAR
|
March 2, 2004 |
|
PROMOD KUMAR RATH Vs. STATE OF ORISSA
|
October 12, 2004 |
|
PUNIA SETHI Vs. STATE
|
April 12, 2004 |
|
PURNA CHANDRA SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 12, 2004 |
|
PUSPALATA SAHOO Vs. UNION OF INDIA
|
April 23, 2004 |
|
RABI NARAYAN OJHA Vs. STATE OF ORISSA
|
June 17, 2004 |
|
RABINDRA GOCHHAYAT Vs. STATE OF ORISSA
|
April 19, 2004 |
|
RABINDRA KUMAR RAY Vs. REGIONAL TRANSPORT OFFICER
|
August 30, 2004 |
|
Rabindra Nath Mallick Vs. State of Orissa
|
October 4, 2004 |
|
RABINDRA NATH SETHY Vs. STATE OF ORISSA
|
November 19, 2004 |
|
RABINDRA NAYAK Vs. STATE OF ORISSA
|
March 3, 2004 |
|
RAHEMAN Vs. SIRAJUDDIN
|
June 18, 2004 |
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RAJNIKANT PATTANAYAK Vs. R S BEDI
|
February 23, 2004 |
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RAJPATH FOOT PATH BYABASAI SANGHA Vs. STATE OF ORISSA
|
December 9, 2004 |
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RAKAN ALIAS RAKESH BISWAL Vs. STATE OF ORISSA
|
April 19, 2004 |
|
RAKESH SWAIN Vs. STATE OF ORISSA
|
December 1, 2004 |
|
RAM KISHAN RAJKUMAR Vs. ASSESSING AUTHORITY CUTTAK-I WEST CIRCLE CUTTACK
|
June 23, 2004 |
|
RAMAI RANJAN PATI Vs. SAHANAJ FATIMA
|
August 27, 2004 |
|
RAMANANDAN PRASAD Vs. STATE OF ORISSA
|
July 2, 2004 |
|
RAMASHANKAR PATI Vs. STATE OF ORISSA AND ORS.
|
July 15, 2004 |
|
Ramesh Chandra Sahoo Vs. Union of India
|
April 21, 2004 |
|
Ramesh Chandra Samantray Vs. State of Orissa
|
November 25, 2004 |
|
RAMKRISHNA VIVEKANANDA EDUCATION TRUST Vs. REGISTRAR DEBT RECOVERY TRIBUNAL
|
November 25, 2004 |
|
Ramnivas Agarwal Vs. State of Orissa
|
May 6, 2004 |
|
RASIDA KHATUN Vs. SK ISLAM
|
November 30, 2004 |
|
REGIONAL COLLEGE OF PHYSICAL EDUCATION Vs. DIRECTOR OF HIGHER EDUCATION
|
August 3, 2004 |
|
REGIONAL DIRECTOR E S I C Vs. PRAFULLA KUMAR PADHEE
|
April 19, 2004 |
|
RISHPAL AGRAWALA Vs. MANAGING DIRECTOR OF ORISSA STATE CIVIL SUPPLIES CO. LTD.
|
November 16, 2004 |
|
ROYALEX FASHIONS INDIA Vs. RANJAN APPARELS
|
August 18, 2004 |
|
RUSHINATH ROUT Vs. STATE OF ORISSA
|
December 13, 2004 |
|
S K MUNU ALIAS S K RAFFIQUE Vs. STATE OF ORISSA
|
January 15, 2004 |
|
SABITA PRAHARAJ Vs. GITARANI PRAHARAJ
|
July 16, 2004 |
|
SABITRI DAS Vs. GANGADHAR NAIK
|
June 18, 2004 |
|
SADASHIB MOHAPATRA Vs. VICE CHANCELLOR CUM CHAIRMAN
|
December 23, 2004 |
|
SAJEEDA BEGUM Vs. DIVISIONAL RAILWAY MANAGER SAFETY S E RAILWAY
|
November 2, 2004 |
|
SAKHIA NAIK Vs. UNION OF INDIA
|
July 1, 2004 |
|
SAMAL SAIN Vs. STATE OF ORISSA
|
February 20, 2004 |
|
SANA BARAL Vs. S B MOHANTY
|
October 15, 2004 |
|
SANATAN JENA Vs. COLLECTOR
|
January 9, 2004 |
|
SANDHU TRAILERS Vs. ORISSA SMALL INDUSTRIES
|
June 18, 2004 |
|
SANGHAMITRA SWAIN Vs. DIRECTOR T E
|
December 10, 2004 |
|
SANJAY BAG Vs. STATE OF ORISSA
|
August 25, 2004 |
|
SANJAY KU CHOUDHURY Vs. STATE OF ORISSA
|
November 3, 2004 |
|
SANKARSANA BERIHA Vs. STATE (VIGILANCE)
|
September 24, 2004 |
|
SANTANU KUMAR BARIK Vs. STATE OF ORISSA
|
November 17, 2004 |
|
SANTILATA TRIPATHY Vs. KRUSHNAPRIYA PANI ALIAS TRIPATHY
|
December 16, 2004 |
|
Santosh Kumar Gouda Vs. Collector, Koraput
|
April 8, 2004 |
|
SANTOSH KUMAR SAMAL Vs. TATA IRON STEEL CO LTD
|
May 7, 2004 |
|
SARANGA DAS Vs. STATE OF ORISSA
|
July 14, 2004 |
|
SARASA PATRA Vs. CH KASHINATH PATRA
|
June 18, 2004 |
|
SARASWATI SAHOO Vs. STATE OF ORISSA
|
August 24, 2004 |
|
SARAT BEHERA Vs. STATE OF ORISSA
|
April 19, 2004 |
|
SARAT CHANDRA PANDA Vs. CHIEF EXECUTIVE OFFICER CESCO
|
March 4, 2004 |
|
SARIF SAHA Vs. DIRECTOR, NATIONAL INSTITUTE OF REHABILITATION TRAINING AND RESEARCH
|
January 30, 2004 |
|
SATRUGHNA SAHOO Vs. KAMESWAR MAHADEV
|
September 23, 2004 |
|
SATYA NARAYAN DAS Vs. ORISSA SMALL INDUSTRIES
|
August 20, 2004 |
|
SATYABAN MEHER Vs. STATE OF ORISSA AND ANR.
|
March 9, 2004 |
|
SATYANARAYANA PANDA Vs. SANGRAM KESHRI MOHANTY
|
February 20, 2004 |
|
SAYED ZAHARUL HAQUE Vs. STATE OF ORISSA
|
August 5, 2004 |
|
SCION COMPUTERS Vs. STATE OF ORISSA
|
August 31, 2004 |
|
SHREE JAGANNATH PACKERS Vs. STATE OF ORISSA
|
September 14, 2004 |
|
Shri Ashok Kumar Saha Vs. State of Orissa
|
July 30, 2004 |
|
SHRI SIDHARTHA MOHANTY Vs. UNION OF INDIA
|
August 30, 2004 |
|
SHYAM SUNDAR BEHERA Vs. STATE OF ORISSA
|
February 20, 2004 |
|
SHYAM SUNDAR PARIJA Vs. ORISSA STATE ROAD TRANSPORT
|
July 16, 2004 |
|
SHYAM SUNDER BEHARI Vs. RASANANDA BEHERA
|
February 6, 2004 |
|
SHYAM SUNDER ROUT Vs. BRAJA KISHOR PRADHAN
|
May 7, 2004 |
|
SIBA KHATUA Vs. STATE OF ORISSA
|
November 2, 2004 |
|
SIBA PRASAD PADHI Vs. STATE OF ORISSA
|
January 14, 2004 |
|
SIBU CHAKRABARTY ALIAS SIBES KU. CHAKRABARTY Vs. REETA SHUMLA
|
October 8, 2004 |
|
SIPAI HEMRAM @ SEPOY HEMBRAM Vs. STATE OF ORISSA
|
June 23, 2004 |
|
SISTER ALIAS BABU SINGH Vs. STATE OF ORISSA
|
October 6, 2004 |
|
SK ABDUL FAKIR Vs. CHARULATA KAPANDIA
|
January 6, 2004 |
|
Sk.Ansar Alli Vs. State of Orissa
|
January 13, 2004 |
|
SMT. MALA NAHAK Vs. STATE OF ORISSA
|
July 9, 2004 |
|
SMT. NIRMALA DEVI Vs. PADMA CHARAN PRUSTY AND ANR.
|
June 17, 2004 |
|
SMT. PREMALATA PANDA Vs. STATE OF ORISSA
|
April 5, 2004 |
|
SONTOSH KUMAR MOHAPATRA KAIA GUNA Vs. STATE OF ORISSA
|
June 28, 2004 |
|
SOURINDRA NARAYAN BHANJA DEO Vs. MEMBER BOARD OF REVENUE
|
July 14, 2004 |
|
SOUTH EASTERN RAILWAY HOTEL Vs. ORISSA STATE POLLUTION CONTROL BOARD
|
June 25, 2004 |
|
SRI ADITYA KUMAR MISRA AND ANR. Vs. STATE OF ORISSA
|
October 12, 2004 |
|
SRI ARABINDA PARIDA Vs. SMT. PARULBALA PARIDA
|
July 6, 2004 |
|
Sri Debmeet Patro Vs. Family Court, Cuttack
|
June 28, 2004 |
|
SRI NARAYAN MOHARANA Vs. STATE OF ORISSA
|
July 14, 2004 |
|
SRI SAROJ KUMAR PATTNAIK Vs. STATE OF ORISSA AND ANR.
|
June 17, 2004 |
|
SRI SUDHAKAR PATNAIK Vs. COMMISSIONER-CUM-CHAIRMAN STATE TRANSPORT AUTHORITY
|
September 9, 2004 |
|
SRIDHAR GANTHA Vs. STATE OF ORISSA AND ORS.
|
January 9, 2004 |
|
SRIKANTA PANDA Vs. STATE OF ORISSA
|
June 21, 2004 |
|
STATE OF ORISSA Vs. ORIENT PAPER MILLS
|
May 7, 2004 |
|
STATE OF ORISSA Vs. BENUDHAR DAS
|
August 24, 2004 |
|
STATE OF ORISSA Vs. PRATIBHA PRAKASH BHAWAN
|
November 2, 2004 |
|
STATE OF ORISSA Vs. DUGA MUNDA
|
November 3, 2004 |
|
STATE OF ORISSA Vs. GULA KISAN
|
January 15, 2004 |
|
STATE OF ORISSA Vs. DEEPAK KUMAR DAS
|
January 27, 2004 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA PANDA
|
August 18, 2004 |
|
STATE OF ORISSA Vs. BALABHADRA BEHERA
|
July 13, 2004 |
|
STATE OF ORISSA AND OTHERS Vs. SARADA PRASANNA DAS
|
September 9, 2004 |
|
STEELOFLEX ENGINEERS P LTD Vs. UCO BANK
|
March 3, 2004 |
|
SUBARNA DIBYA Vs. STATE OF ORISSA
|
May 10, 2004 |
|
SUBAS CHANDRA PANDA Vs. SUPERINTENDING ENGINEER RURAL WORKS KORAPUT
|
February 10, 2004 |
|
SUBHASLS PATTANAIK Vs. MANAGING DIRECTOR, ORISSA STATE COOP. HANDICRAFTS CORPN. LTD
|
April 23, 2004 |
|
SUBHDRA DEI Vs. STATE OF ORISSA
|
November 17, 2004 |
|
Sudarsan Mahala Vs. State of Orissa
|
March 2, 2004 |
|
Sudarsan Parida Vs. State
|
July 29, 2004 |
|
SUDESHNA PADHI Vs. LOYA SUBORNO
|
February 6, 2004 |
|
SUDHANSU PARIDA Vs. STATE OF ORISSA
|
August 20, 2004 |
|
SUDHANSUBALA DEBI Vs. STATE OF ORISSA
|
January 19, 2004 |
|
SUKRU GOUDA Vs. STATE OF ORISSA
|
January 21, 2004 |
|
SULOCHANA KANDI Vs. DIPTIREKHA KANDI
|
March 17, 2004 |
|
Sulochana Swain Vs. State of Orissa
|
December 21, 2004 |
|
SULOCHANA SWAIN Vs. STATE OF ORISSA
|
June 4, 2004 |
|
Sumanta alias Sumanta Kumar Das Vs. State of Orissa
|
July 15, 2004 |
|
SUNIL KUMAR CHOUBEY Vs. PRAMOD CHANDRA PURI
|
March 31, 2004 |
|
SURENDRA KUMAR PATRA Vs. KANDURI BHATTA
|
December 21, 2004 |
|
SURENDRA NATH BEHERA Vs. STATE
|
March 3, 2004 |
|
SURENDRA NATH BISWAL Vs. PRESIDING OFFICER LABOUR COURT
|
April 2, 2004 |
|
SURENDRA PURTY Vs. STATE OF ORISSA
|
January 30, 2004 |
|
SURYA NARAYANA POLET Vs. SECRETARY TO GOVERNMENT OF ORISSA BHUBANESWAR
|
January 21, 2004 |
|
SURYAKANTI PATEL Vs. GUNANIDHI PATEL
|
November 2, 2004 |
|
SURYAMANI NAYAK Vs. ORISSA STATE HOUSING BOARD
|
October 8, 2004 |
|
SUSANTA KUMAR PATHY Vs. STATE
|
August 3, 2004 |
|
SUSHILA CEMENT P LTD Vs. EXECUTIVE ENGINEER WESCO
|
March 15, 2004 |
|
SUSMITA SAHU Vs. STATE OF ORISSA
|
August 12, 2004 |
|
SUVENDU KUMAR PARIDA Vs. SENIOR DIVISIONAL MANAGER
|
December 23, 2004 |
|
TARA PRASAD DHAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 13, 2004 |
|
TASORAJ MOHAMAD Vs. STATE OF ORISSA
|
October 11, 2004 |
|
THOGORANI ALIAS K DAMAYANTI Vs. STATE OF ORISSA
|
July 20, 2004 |
|
TRINATHA ALIAS TRILOCHAN BEHERA Vs. MIRZA SABIR BEG
|
October 1, 2004 |
|
UDAY CHANDRA PATTNAIK Vs. STATE OF ORISSA
|
December 10, 2004 |
|
UDAYANATH ALIAS ASWINI KUMAR Vs. STATE OF ORISSA
|
March 9, 2004 |
|
UMAKANTA MISHRA Vs. STATE OF ORISSA
|
April 2, 2004 |
|
UMAKANTA SAHOO Vs. STATE OF ORISSA
|
March 1, 2004 |
|
UNION OF INDIA Vs. DHANURDHAR CHAMPATIRAY
|
March 17, 2004 |
|
UNITED FRIENDS AND BUILDERS Vs. STATE OF ORISSA
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May 7, 2004 |
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UNITED INDIA INSURANCE Vs. M MANGAMMA
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January 6, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. S LAXMI
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January 6, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. MUJIBUN NISA
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April 19, 2004 |
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UPENDRA MISHRA Vs. STATE OF ORISSA
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February 4, 2004 |
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UPENDRA NAIK Vs. SUB-COLLECTOR, PANCHPIR
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October 1, 2004 |
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USHARANI LENKA Vs. PANIGRAHI SUBHASH CHANDRA DASH
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August 19, 2004 |
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UTTAM DHARUA Vs. STATE OF ORISSA
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April 19, 2004 |
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UTTAM KUMAR MOITRA Vs. CANARA BANK UDITNAGAR BRANCH
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August 17, 2004 |
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VIJAY POWER GENERAT Vs. RESERVE BANK OF INDIA
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July 2, 2004 |
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YASWANT PORWAL Vs. STATE OF ORISSA
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March 16, 2004 |