|
A PAPA RAO Vs. JEYPORE SUGAR CO LTD
|
February 4, 2003 |
|
A.Papa Rao and 2 Vs. The Jeypore Sugar Co.Ltd
|
February 4, 2003 |
|
Abhaya Kumar Sahoo Vs. State of Orissa
|
January 20, 2003 |
|
Abhimanyu Baliarsingh Vs. State of Orissa
|
October 31, 2003 |
|
ABRAHAM MATHEWS Vs. ASST COMMISSIONER KENDRIYA
|
March 13, 2003 |
|
Adhikanda Sahu Vs. State of Orissa
|
February 19, 2003 |
|
ADITYA NARAYAN PANDA Vs. SARAT KUMAR BHUTT
|
September 10, 2003 |
|
ADRIA BLUE APPARELS PVT. LTD. Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
|
September 2, 2003 |
|
AGRO SERVICE CENTER Vs. STATE OF ORISSA
|
May 12, 2003 |
|
AHIRAJ SAHA Vs. STATE
|
March 26, 2003 |
|
AJANTA NAIK Vs. SAMBALPUR UNIVERSITY
|
January 21, 2003 |
|
AJAYA KUMAR DASALIAS KANKA Vs. STATE OF ORISSA
|
March 11, 2003 |
|
Ajit Kumar Pradhan Vs. State of Orissa
|
November 19, 2003 |
|
Akshay Kumar Das Vs. Kalpataru Sachinandan Trust
|
March 20, 2003 |
|
Ali alias Harihar Sabata Vs. State of Orissa
|
February 26, 2003 |
|
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
|
November 12, 2003 |
|
ALOK CHANDRA MOHANTY Vs. STATE OF ORISSA
|
December 18, 2003 |
|
ALOK KUMAR BOHIDAR Vs. RAJKISHORE MATHUR
|
March 27, 2003 |
|
ALOK KUMAR DAS Vs. UNION OF INDIA
|
August 22, 2003 |
|
AMAR BILAS MOHANTY Vs. STATE OF ORISSA
|
February 19, 2003 |
|
AMRUSH BARLA Vs. STATE OF ORISSA
|
March 12, 2003 |
|
Amulya Kumar Jena Vs. Chief General Manager, State Bank of India
|
March 25, 2003 |
|
Anand Kumar Suraj Ratan Mohatta Vs. Utkal Steel Ltd.
|
May 16, 2003 |
|
ANAND KUMAR SURAJ RATAN MOHATTA Vs. S L AGRAWALA AND CO
|
May 16, 2003 |
|
ANANTA CHARAN NAYAK Vs. ANJALI SAHU
|
October 17, 2003 |
|
Anei Parida Vs. Giridhari Biswal
|
February 4, 2003 |
|
ANIMA DAS Vs. STATE OF ORISSA
|
May 1, 2003 |
|
ANIRUDHA MISHRA Vs. SUJATA ACHARYA
|
June 28, 2003 |
|
ANJANI KUMAR SINGH Vs. STATE OF ORISSA
|
March 29, 2003 |
|
Ankul Chandra Satsang, represented through Sri Pratap Chandra Mohapatra Vs. Radha Binod Goswami
|
June 23, 2003 |
|
ANTARYAMI DAS @ GANESH DASH Vs. STATE OF ORISSA
|
February 10, 2003 |
|
ANTARYAMI DAS ALIAS GANESH DASH Vs. STATE OF ORISSA
|
February 1, 2003 |
|
ARAF MULLA Vs. STATE OF ORISSA
|
August 28, 2003 |
|
ARJUN SAHOO Vs. STATE OF ORISSA
|
September 16, 2003 |
|
ARTA BISWAL AND ORS. Vs. STATE OF ORISSA
|
July 11, 2003 |
|
ARUNDHATI TRIPATHY Vs. DURGA PRASANNA TRIPATHY
|
December 23, 2003 |
|
Ashis Kumar Ray Vs. Jitu Andia
|
October 15, 2003 |
|
ASHOK DAS Vs. STATE OF ORISSA
|
January 31, 2003 |
|
ASHOK DAS AND ORS. Vs. STATE OF ORISSA
|
January 3, 2003 |
|
ASHOK KUMAR SAHOO Vs. UNION OF INDIA
|
February 19, 2003 |
|
ASWINI KUMAR PANDA Vs. STATE OF ORISSA
|
April 2, 2003 |
|
Atal Chandra Das Vs. Kuntala Guin
|
March 28, 2003 |
|
AVIPRAYA Vs. STATE OF ORISSA
|
August 5, 2003 |
|
Babaji Pradhan Vs. Govinda Chandra Sahoo
|
June 26, 2003 |
|
BABAN ALIAS GOURANGA MOHANTY Vs. STATE OF ORISSA
|
July 3, 2003 |
|
BABULAL MOTALI Vs. STATE OF ORISSA
|
November 10, 2003 |
|
BADA KHAN AND ORS. Vs. STATE OF ORISSA AND ANR.
|
April 25, 2003 |
|
BAISHNAB CHARAN RAY Vs. DEBRAJ SAHOO
|
June 19, 2003 |
|
BALAKRUSHNA DASH Vs. STATE OF ORISSA
|
November 7, 2003 |
|
Balangir Trading Vs. Bharat Sanchar Nigam Limited
|
August 22, 2003 |
|
Balaram Jena Vs. State
|
September 12, 2003 |
|
BALLARPUR INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT BHUBANESHWAR
|
June 18, 2003 |
|
BALUKESWARA MAHADEV Vs. BRAJESWARI MOHAPATRA
|
August 20, 2003 |
|
BAMI BEWA Vs. KRUSHNA CHANDRA SWAMI alias GOCHHAYAT
|
September 16, 2003 |
|
BANAMALI MATHAN Vs. REGIONAL PROVIDENT FUND
|
December 19, 2003 |
|
BANAMALI MISHRA Vs. ACHUTANANDA MISHRA
|
September 22, 2003 |
|
Banchhanidhi Samal Vs. Basudev Nayak
|
March 21, 2003 |
|
Bansidhar Das and two Vs. State
|
May 7, 2003 |
|
Basanta Kumar Nayak Vs. Mohanadi Coal Fields Ltd.represented by Chief General Manager, Dera Colliery, Talcher
|
June 23, 2003 |
|
BASANTI SATAPATHY Vs. RAKESH KUMAR SATAPATHY
|
February 25, 2003 |
|
BASU HARIJAN Vs. STATE OF ORISSA
|
March 21, 2003 |
|
BASUDEV SAHOO Vs. AKHAYA KUMAR PRADHAN
|
December 16, 2003 |
|
BASUDEVA SATAPATHY Vs. STATE OF ORISSA
|
January 8, 2003 |
|
BAURIBANDHU MOHANTY Vs. RAGHUNATH PANIGRAHI
|
June 27, 2003 |
|
BENGALI KANDI Vs. SURENDRA BHOI
|
January 16, 2003 |
|
BENUMADHAB PADHI MOHAPATRA Vs. STATE
|
August 28, 2003 |
|
BHABANI PRASAD GOCHHAYAT ALIAS MANGU AND ANR. Vs. STATE OF ORISSA
|
April 25, 2003 |
|
BHABANI SANKAR MOHAPATRA Vs. STATE OF ORISSA
|
January 22, 2003 |
|
Bhabani Sankar Sahu Vs. Board of Secondary Education, Orissa
|
June 17, 2003 |
|
Bhagabat Pradhan Vs. Laxman Pradhan
|
February 13, 2003 |
|
BHAGIRATHI DAS Vs. STATE OF ORISSA
|
November 19, 2003 |
|
BHAJAMAN @ BYAJAMAN PARIDA Vs. RAM CH. @ KELU NAYAK (DEAD) AFTER HIM RATNAMANI NAYAK AND ORS.
|
February 25, 2003 |
|
BHARTRUHARI MAHATAB Vs. DOLAGOVINDA PRADHAN
|
June 20, 2003 |
|
BHASKAR CHANDRA ROUL Vs. STATE OF ORISSA
|
September 24, 2003 |
|
BHASKAR CHANDRA SAHOO Vs. CHAIRMAN CUTTACK GRAMYA BANK
|
February 4, 2003 |
|
Bhaskar Mahalik @ Mallick Vs. State of Orissa
|
October 15, 2003 |
|
BHASKAR NAIK Vs. STATE OF ORISSA
|
October 20, 2003 |
|
Bhima Nayak Vs. Chittaranjan Sahoo
|
February 20, 2003 |
|
Bhima Pradhan Vs. State of Orissa
|
July 24, 2003 |
|
BHOBANI BHOI Vs. GATI BHOI
|
September 10, 2003 |
|
BHOLESWAR SAHU Vs. BASANTI SAHU
|
September 24, 2003 |
|
BHUBAN GOCHHAYAT Vs. COLLECTOR
|
December 10, 2003 |
|
BHUBANESWAR SAHU Vs. STATE
|
July 18, 2003 |
|
Bhubaneswar Stock Exchange, Bhubaneswar, Dist- Khurda Vs. S.Kedarswamy Patra
|
February 27, 2003 |
|
BHUPENDRA KUMAR BASU Vs. STATE OF ORISSA
|
December 12, 2003 |
|
BIBHU PRASAD MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
May 16, 2003 |
|
BICHITRA MOHAN NAIK Vs. STATE OF ORISSA
|
December 23, 2003 |
|
BIDESI BAGARTY Vs. JOGENDRA SAHU
|
January 27, 2003 |
|
BIDHU BHUSAN RATH Vs. STATE OF ORISSA
|
April 24, 2003 |
|
Bidulata alias Bidyutlata Das Vs. State of Orissa
|
March 7, 2003 |
|
BIDYADHAR BEHERA Vs. KANAKALATA NAYAK
|
June 17, 2003 |
|
BIDYADHAR BEHERA AND ANR. Vs. THE STATE AND ANR.
|
February 21, 2003 |
|
BIJAY KUMAR MOHARANA Vs. STATE OF ORISSA
|
June 17, 2003 |
|
Bijay Kumar Parida Vs. State of Orissa
|
February 13, 2003 |
|
BIJAYA DAS Vs. STATE OF ORISSA
|
January 9, 2003 |
|
Bijoy Kumar Sahoo Vs. State of Orissa
|
March 21, 2003 |
|
BIJOY KUMAR SWAIN Vs. SUPERINTENDENT OF POLICE, AND ANR.
|
March 28, 2003 |
|
Bimal Kishore Mohapatra Vs. Sridhar Nayak
|
November 6, 2003 |
|
BIMAN BIHARI PATNAIK Vs. STATE OF ORISSA
|
December 12, 2003 |
|
BINA DAS Vs. STATE OF ORISSA
|
April 3, 2003 |
|
BINOD AMAT Vs. STATE OF ORISSA
|
September 17, 2003 |
|
BINOD KUMAR PATEL Vs. P DILLESSWAR RAO
|
July 31, 2003 |
|
BINOD PATRA Vs. ANUP KUMAR DARJI
|
September 3, 2003 |
|
BINU INDUSTRIES Vs. STATE OF ORISSA
|
December 15, 2003 |
|
BIPRA CHARAN KAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND
|
January 24, 2003 |
|
BIRAT CHANDRA DAGARA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 10, 2003 |
|
Birla Tyres Vs. Jogendra Sethi
|
November 28, 2003 |
|
BISANDAYAL AND SONS Vs. UNITED BANK OF INDIA
|
June 30, 2003 |
|
BISHAL ENTERPRISES Vs. STATE OF ORISSA
|
June 20, 2003 |
|
BISHI KESHAN PRADHAN Vs. STATE OF ORISSA
|
January 29, 2003 |
|
BISHNU CHARAN SAHU Vs. BRANCH MANAGER UNITED
|
December 17, 2003 |
|
BISHNU PRASAD DAS Vs. ELECTION OFFICER CUM BLOCK
|
August 25, 2003 |
|
BISURNARAYAN BEHURA Vs. STATE OF ORISSA
|
April 2, 2003 |
|
BISWAKESHA MOHAPATRA Vs. AUTHORISED OFFICER
|
June 26, 2003 |
|
BISWAMBHAR ADHIKARI Vs. PRASAR BHARATI
|
June 17, 2003 |
|
BISWANATH SAHU Vs. TRIBENI MOHAN
|
April 10, 2003 |
|
BISWESWAR SATPATHY Vs. CHANDRA SEKHAR KUMAR
|
December 12, 2003 |
|
BOARD OF TRUSTEES PARADIP PORT Vs. MANAGING DIRECTOR INDUSTRIAL
|
February 20, 2003 |
|
BRAHMANANDA PRADHAN Vs. STATE OF ORISSA
|
March 25, 2003 |
|
BRAHMANANDA ROUT Vs. STATE OF ORISSA
|
January 10, 2003 |
|
BRAJA MOHAN PATRA Vs. ANANTA CHARAN PATRA
|
June 17, 2003 |
|
Budha Narayan Kar Vs. Kalinga Keshari Mohanty
|
March 6, 2003 |
|
BUDHIMANTA DASH Vs. STATE OF ORISSA
|
September 30, 2003 |
|
BULBUL SAMANTARAY Vs. DHIRENDRA KUMAR SAMANTARAY
|
March 14, 2003 |
|
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED Vs. HEMALATA SETHI
|
October 16, 2003 |
|
CHANDAN KUMAR DEY Vs. CONTROLLER OF EXAMINATIONS
|
December 10, 2003 |
|
Chandrasekhar Samantasinghar Vs. State of Orissa
|
February 21, 2003 |
|
Chhabi Naik, and after him, Mandia Naik Vs. Manager, Handidhua Colliery, Mahanadi Coal Fields
|
July 28, 2003 |
|
CHHALLA SRINIVAS Vs. CHALLA ARUNA
|
June 20, 2003 |
|
CHIEF ACCOUNTS OFFICER TELECOM DISTRICT DHENKANAL Vs. SATYANANDA JENA
|
September 5, 2003 |
|
CHINANCHITTI RAJ KISHORE SUBUDHI Vs. M MANJULA SENAPATI
|
June 19, 2003 |
|
CHINTA ALIAS PRAFULLA DEHURY Vs. STATE OF ORISSA
|
August 14, 2003 |
|
CHINTAMANI SETHI Vs. RAGHUNATH MOHANTY
|
February 26, 2003 |
|
CHITARANJAN DAS Vs. STATE OF ORISSA
|
June 18, 2003 |
|
CHITTARANJAN KAR Vs. UNION OF INDIA
|
February 13, 2003 |
|
CHRISTOPHAR ORAM Vs. JULIAS ORAM
|
January 9, 2003 |
|
CO OPERATIVE AGRICULTURAL RURAL Vs. BASANTI SWAIN
|
March 28, 2003 |
|
COLLECTOR LAND ACQUISITION Vs. PREMA CHAND AGRAWAL
|
January 31, 2003 |
|
CROWN RE-ROLLER P LTD Vs. STATE OF ORISSA
|
November 21, 2003 |
|
D S RASHMI RANJAN Vs. CHAIRMAN JOINT ENTRANCE
|
October 30, 2003 |
|
D.S.Rashmi Ranjan Vs. Chairman, Joint Entrance Examination, 2003
|
October 30, 2003 |
|
DABUR INDIA LTD Vs. COMMISSIONER OF SALES TAX ORISSA
|
July 4, 2003 |
|
Dandapani Sahu Vs. Satyabadi Sahu
|
July 29, 2003 |
|
DARA SINGH ALIAS RABINDRA KUMAR PAL Vs. REPUBLIC OF INDIA
|
August 5, 2003 |
|
DASARATHI NAIK Vs. CHIEF ENGINEER MINOR IRRIGATION ORISSA
|
July 24, 2003 |
|
Dasarathi Sahoo Vs. State of Orissa
|
April 25, 2003 |
|
DASHRATHI NAYAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CUTTACK BENCH
|
February 19, 2003 |
|
Dasi Nihal Vs. State of Orissa
|
October 29, 2003 |
|
DAUD LIMA Vs. STATE OF ORISSA
|
November 21, 2003 |
|
Debabrata Tripathy Vs. State of Orissa
|
March 31, 2003 |
|
Debadatta Sarangi Vs. Secretary, Orissa Legislative Assembly
|
March 5, 2003 |
|
Debajyoti Misra Vs. State of Orissa
|
June 17, 2003 |
|
DEBARAJ NAYAK Vs. STATE OF ORISSA
|
September 2, 2003 |
|
DEBASIS SAMANTARAY Vs. STATE OF ORISSA
|
June 18, 2003 |
|
Debendra Kumar Rout Vs. Orissa State Pollution Control Board
|
August 26, 2003 |
|
DEBENRANATH BALBANT RAY Vs. ENGINEER IN CHIEF RENGALI IRRIGATION PROJECT
|
September 24, 2003 |
|
DELTA MARINE COMPANY Vs. ATLANTA INFRASTRUCTURES LIMITED
|
March 28, 2003 |
|
DEMECH CHEMICAL PRODUCTS Vs. KCS PRIVATE LIMITED
|
September 15, 2003 |
|
DESA JUANGA Vs. STATE OF ORISSA
|
March 25, 2003 |
|
DHANI NAYAK Vs. SANAKARA NAYAK
|
February 24, 2003 |
|
DHIRENDRA NATH TRIPATHY Vs. STATE OF ORISSA
|
March 17, 2003 |
|
DHRUBA CHARAN DUTTA PRABHUDAYAL Vs. STATE OF ORISSA
|
September 24, 2003 |
|
DHRUBA CHARAN MOHANTY Vs. KRUSHNA MOHAN MOHANTY
|
January 16, 2003 |
|
DHRUBA CHARAN PARIDA Vs. STATE OF ORISSA
|
June 26, 2003 |
|
Dilip Kumar Agarwalla Vs. State of Orissa
|
April 30, 2003 |
|
DILIP KUMAR SAHU Vs. BHARAT SANCHAR NIGAM LTD.
|
September 4, 2003 |
|
Dillip Nayak Vs. State of Orissa
|
February 26, 2003 |
|
DILLIP SINGH CHOUDHURY Vs. STATE OF ORISSA
|
February 25, 2003 |
|
DINABANDHU MOHAPATRA Vs. STATE OF ORISSA
|
November 11, 2003 |
|
DINABANDHU PATRO Vs. STATE BANK OF INDIA
|
January 22, 2003 |
|
DINAKRUSHNA Vs. SUNANDA BEHERA
|
August 21, 2003 |
|
DIVISIONAL FOREST OFFICER Vs. CHAITANYA SAHU
|
March 7, 2003 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE Vs. PRAMILA KAR
|
April 24, 2003 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. TASRI PRADHAN
|
March 25, 2003 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. URMILA JENSAMANTA
|
August 4, 2003 |
|
DIVISIONAL MANAGER NEW INDIA Vs. GAYADHAR POI
|
April 15, 2003 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. USHANTA KUMAR
|
April 18, 2003 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RATAN THAKUR
|
July 22, 2003 |
|
DIVISIONAL MANAGER ORIENTAL Vs. JASODA MOHANTA
|
June 20, 2003 |
|
Divisional Manager Oriental Insurance Vs. Sini Singh Samurai
|
April 22, 2003 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. NIRUPAMA MALLICK
|
July 9, 2003 |
|
DIVISIONAL MANAGER ORISSA Vs. SHILA SHARMA
|
August 7, 2003 |
|
DIVISIONAL MANAGER THE NEW INDIA Vs. UDAYANATH SAHU
|
May 14, 2003 |
|
DIVISIONAL MANAGER UNITED INDIA Vs. GOVIND MAJHI
|
April 18, 2003 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. LATULA ALIAS TULLA DUBEY
|
December 19, 2003 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GOKULA MOHARANA
|
March 7, 2003 |
|
Divisional Manager, M/s.Oriental Insurance Vs. Kartik Das
|
April 22, 2003 |
|
Divisional Manager, Oriental Insurance Vs. Nayan Das
|
January 21, 2003 |
|
Divisional Manager, Oriental Insurance Co. Vs. Raj Kishore Behera
|
April 22, 2003 |
|
DIVISIONAL MECHANICAL ENGINEER S E RAILWAYS Vs. P ADINARAYANA
|
March 28, 2003 |
|
DR. SIDHARTHA PATRA Vs. REPUBLIC OF INDIA
|
November 21, 2003 |
|
Dukhia alias Jaganath Tiu Vs. State of Orissa
|
May 16, 2003 |
|
DURGA CHARAN NAIK Vs. KASINATH NAYAK
|
June 26, 2003 |
|
DURGA CONDEV P LTD Vs. INDIAN OIL CORPORATION LTD
|
September 11, 2003 |
|
DURGA PRASAD PANDA Vs. STATE OF ORISSA
|
March 3, 2003 |
|
Durgasankar Rath Vs. State Bank of India
|
February 17, 2003 |
|
DUROWELDS PRIVATE LIMITED AND ORS. Vs. THE TATA IRON AND STEEL COMPANY LIMITED (TISCO)
|
April 10, 2003 |
|
DURYODHAN SAHU Vs. ANIL KUMAR AGRAWALA
|
June 23, 2003 |
|
Edward Grayson Harvell Vs. State of Orissa
|
August 30, 2003 |
|
EMCO LTD Vs. GRID CORPN OF ORISSA LTD
|
March 11, 2003 |
|
ENGINEERING DESIGN Vs. ORISSA WATER SUPPLY SEWERAGE
|
March 5, 2003 |
|
EXECUTIVE ENGINEER NAWARANGPUR ELECTRICAL DIVISION Vs. ISTAPAN GONDA
|
May 16, 2003 |
|
FAKIRMOHAN SENAPATI Vs. STATE OF ORISSA
|
February 4, 2003 |
|
G.M.R.Technologies and Industries Limited Vs. State of Orissa
|
June 17, 2003 |
|
GAJENDRA MOHAPATRA Vs. PADI BEWA
|
March 10, 2003 |
|
GAMHA MAHAKUD AND ANR. Vs. STATE OF ORISSA
|
December 17, 2003 |
|
GANA @ GANESWAR NAIK Vs. STATE OF ORISSA
|
January 16, 2003 |
|
GANESH CHANDRA NAYAK Vs. STATE OF ORISSA
|
February 25, 2003 |
|
Ganesh Chandra Pati Vs. Baidhar Pati
|
October 29, 2003 |
|
GANESH PATRA Vs. BANABIHARI PATRA
|
August 3, 2003 |
|
GANESH PRASAD DASH Vs. TILOTTAMA DASH
|
November 19, 2003 |
|
GANESH SWAIN Vs. SABITRI SWAIN ALIAS SANJU
|
April 18, 2003 |
|
GANGA PAIIEI Vs. STATE OF ORISSA
|
August 8, 2003 |
|
GANGADHAR SAHOO Vs. STATE OF ORISSA
|
May 14, 2003 |
|
GANPATI PRASAD VERMA Vs. BRUNDABAN BISWAL
|
August 22, 2003 |
|
Ganta Lingaraju Reddy Vs. Tapakula Narasimhulu
|
March 28, 2003 |
|
GAYADHAR MOHANTY Vs. ABHIMANYU PATTANAIK
|
August 14, 2003 |
|
GAYADHAR PANDA Vs. REGISTRAR ADMN HIGH COURT
|
August 26, 2003 |
|
GHANASHYAM GIRI Vs. UNION OF INDIA
|
February 5, 2003 |
|
GHANASHYAM JENA Vs. STATE OF ORISSA
|
August 22, 2003 |
|
GHANASHYAM LENKA AND SOUBHAGYA Vs. STATE OF ORISSA
|
February 28, 2003 |
|
GINI VITREOUS PRIVATE LIMITED Vs. CENTRAL ELECTRICITY SUPPLY
|
May 12, 2003 |
|
GIRIDHARI PRADHAN Vs. LORD JAGANNATH MAHAPRABHU
|
January 7, 2003 |
|
GIRIJA SHANKAR PANDA Vs. UNION OF INDIA
|
September 5, 2003 |
|
GITADEVI AGRAWAL Vs. RAM CHANDRA DEVTA
|
October 17, 2003 |
|
Gobardhan Gouda Vs. State of Orissa
|
January 22, 2003 |
|
Gomati Bai Vs. Nandakishore Jhunjhunwala
|
January 17, 2003 |
|
GOPAL CHANDRA BURDHAN AND ORS. Vs. STATE OF ORISSA
|
December 12, 2003 |
|
GOPAL CHANDRA SAO Vs. CHIEF ENGINEER AND BASIN MANAGER
|
June 17, 2003 |
|
GOPIA DIGAL Vs. STATE OF ORISSA
|
March 7, 2003 |
|
GOURANGA PRADHAN Vs. STATE
|
June 20, 2003 |
|
Govinda Chandra Sahoo Vs. Presiding Officer, Labour Court, Bhubaneswar
|
January 8, 2003 |
|
GOVINDA NAIK Vs. STATE OF ORISSA
|
June 24, 2003 |
|
GRID CO LTD Vs. N T P C LTD
|
October 14, 2003 |
|
GRIDCO OF ORISSA LTD Vs. ELECTRICAL MANUFACTURING CO LTD
|
March 5, 2003 |
|
GUNDICHA BEHERA AND ANR. Vs. STATE OF ORISSA
|
October 21, 2003 |
|
GURUDARSAN SINGH Vs. STATE OF ORISSA
|
January 30, 2003 |
|
GYANANANDA SEN Vs. RANJIT KUMAR DAS
|
January 20, 2003 |
|
Hare Krishna Nayak Vs. Chairman, Steel Authority of India
|
April 8, 2003 |
|
Hari Shankar Nandy Vs. Union of India
|
February 5, 2003 |
|
HARIHAR SWAIN Vs. STATE OF ORISSA
|
July 22, 2003 |
|
HASINA BIBI Vs. AMURAT BIBI
|
June 20, 2003 |
|
HEMANTA KUMAR PARIDA Vs. STATE OF ORISSA
|
January 22, 2003 |
|
HIMANSU KUMAR PATEL Vs. BOARD OF SECONDARY EDUCATION ORISSA
|
January 8, 2003 |
|
HINDUSTAN AERONAUTICS LTD Vs. ULTRAMATRIX SYSTEMS PRIVATE LTD
|
April 7, 2003 |
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Hindusthan Petroleum Corporation Limited Vs. Revenue Divisional Commissioner, Central Division
|
June 20, 2003 |
|
HRUSHIKESH DAS Vs. SHREE SHREE BRUNDABAN JEW THAKURA
|
June 17, 2003 |
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IFGL Refractories Vs. Presiding Officer, Industrial Tribunal,Rourkela
|
June 24, 2003 |
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INDIRA PANDA Vs. L A O
|
September 17, 2003 |
|
INDRAMANI PATI Vs. KRUSHNA CHANDRA PATI
|
October 29, 2003 |
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INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED Vs. UTKAL MOULDERS LIMITED
|
August 26, 2003 |
|
IOGESWAR JENA Vs. STATE OF ORISSA
|
July 31, 2003 |
|
ISPAT LABOUR UNION STEEL Vs. STATE IMPLEMENTATION
|
September 9, 2003 |
|
ISWAR CHANDRA BEHERA Vs. STATE OF ORISSA
|
April 4, 2003 |
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JADUNATH NAYAK Vs. SUB COLLECTOR BHADRAK
|
April 25, 2003 |
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JAGABANDHU MAHANTA Vs. BIJAY KUMAR KAR
|
March 7, 2003 |
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JAGANNATH TEMPLE MANAGING Vs. NARAYAN MOHAPATRA
|
March 27, 2003 |
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JAGANNATH UDYOG Vs. CHAIRPERSON CUM M
|
March 4, 2003 |
|
Jai alias Gandhu Vs. Uchhaba Sahu
|
January 24, 2003 |
|
Jalandhar Pradhan Vs. State of Orissa
|
March 14, 2003 |
|
JAMBESWAR PAL Vs. STATE OF ORISSA
|
June 18, 2003 |
|
JASODA DAS Vs. STATE OF ORISSA
|
October 31, 2003 |
|
JATINDRA KUMAR MISRA Vs. MANORAMA SATPATHY
|
December 23, 2003 |
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JAYA CHANDRA MOHAPATRA Vs. LAND ACQUISITION OFFICER
|
June 17, 2003 |
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JAYADURGA PAPER BOX Vs. O S FINANCIAL CORPN CUTTACK
|
April 10, 2003 |
|
JAYANTA KUMAR MAITRA Vs. STATE OF ORISSA
|
August 14, 2003 |
|
JAYANTA KUMAR PANDA Vs. STATE OF ORISSA
|
March 5, 2003 |
|
JAYASHREE PATNAIK Vs. URBAN COOPERATIVE BANK
|
January 29, 2003 |
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JHASKETAN PADHI ALIAS TIKINA DAS Vs. STATE OF ORISSA
|
June 27, 2003 |
|
JHILLY MALLICK Vs. BOARD OF SECONDARY EDUCATION
|
June 17, 2003 |
|
JOGENDRANATH GHAREI Vs. STATE OF ORISSA
|
February 3, 2003 |
|
Joginath Sahoo Vs. State of Orissa
|
February 19, 2003 |
|
JOSHAB BODRA Vs. STATE OF ORISSA
|
March 10, 2003 |
|
JYOSTNA SATAPATHY Vs. STATE OF ORISSA
|
October 30, 2003 |
|
K RAVICHANDRAN Vs. UNION OF INDIA
|
March 29, 2003 |
|
KABITA BISWAL Vs. NIASI BISWAL
|
March 25, 2003 |
|
Kailash Chandra Mahapatra Vs. Jyotindra Nath Mitra
|
February 14, 2003 |
|
KAILASH GHADEI Vs. STATE OF ORISSA
|
November 11, 2003 |
|
KAMALA LOCHAN NAYAK Vs. STATE OF ORISSA
|
September 23, 2003 |
|
KAMINI BALA PATRA Vs. GOURAHARI PATRA
|
March 21, 2003 |
|
Kartikeswar Sahoo Vs. Food Corporation of India
|
July 14, 2003 |
|
KESHAB CHANDRA SAHU Vs. STATE OF ORISSA
|
August 5, 2003 |
|
KHEMCHAND AGRAWAL Vs. COMMISSIONER, IRRIGATION, PRESENTLY DESIGNATED AS COMMISSIONER, WATER RESOURCES DEPARTMENT, GOVERNMENT OF ORISSA AND
|
January 21, 2003 |
|
KHIRALATA MOHANTA Vs. COLLECTOR
|
December 11, 2003 |
|
KHYAMASAGAR BAINA Vs. STATE
|
August 1, 2003 |
|
KISHORE CHANDRA SAHU Vs. STATE OF ORISSA
|
February 27, 2003 |
|
KISHORE ORAM Vs. STATE OF ORISSA
|
August 1, 2003 |
|
KORESH CHANDRA MAHURYA Vs. STATE OF ORISSA
|
August 26, 2003 |
|
KOTTA GOPINARAYAN CHOUDHARY Vs. STATE OF ORISSA
|
March 28, 2003 |
|
KRISHNA PRASAD LATH Vs. KAMALA GUPTA
|
January 16, 2003 |
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KRUSHNA CHANDRA MAHAKUL Vs. STATE OF ORISSA
|
July 21, 2003 |
|
KRUSHNA CHANDRA SAHOO Vs. STATE OF ORISSA
|
February 24, 2003 |
|
KRUSHNA NAYAK Vs. PANCHAMI BEHERA
|
March 3, 2003 |
|
Kulamani Behera Vs. Suka Jena
|
February 14, 2003 |
|
KULAMANI MALLIK Vs. COLLECTOR
|
December 8, 2003 |
|
Kulamani Swain Vs. Union of India
|
March 6, 2003 |
|
KUNJABIHARI PRADHAN Vs. JAYANTI PRADHAN
|
June 17, 2003 |
|
KUNTI DEVI Vs. URMILA CHAUHAN ALIAS SUDHA
|
January 9, 2003 |
|
Kusha Chandra Sahoo Vs. State Bank of India a statutory Local Head Office at Forest Park, New Capital, Bhubaneswar and Branch Office at Jajpur
|
February 20, 2003 |
|
L A COLLECTOR Vs. DUMUNI HASADA
|
April 15, 2003 |
|
L.A.Zone Officer, Talcher-Sambalpur Rail Link, Angul Vs. Rabindranath Panda
|
January 31, 2003 |
|
LABANYA SINGH Vs. TAPOI SINGH
|
February 24, 2003 |
|
Lakhiram Agarwala Vs. Land Acquisition Officer, Sambalpur
|
January 31, 2003 |
|
LAKSHMAN KUMAR LENKA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY
|
December 5, 2003 |
|
LAL CHATRAPATI SAI Vs. SHANTI PRIYA PANDA
|
October 29, 2003 |
|
LALIT MOHAN PRADHAN Vs. STATE OF ORISSA
|
October 29, 2003 |
|
LAND ACQUISITION Vs. OM PRAKASH SAHU
|
April 15, 2003 |
|
Land Acquisition and Resettlement Officer, Upper Kolab Hydro Electric Project, Koraput Vs. Amiya Kumar Sahu
|
June 19, 2003 |
|
Land Acquisition and Resettlement Officer, Upper Kolab Hydro-Electric Project, Koraput Vs. Laxmidhar Sahu
|
June 19, 2003 |
|
LAND ACQUISITION OFFICER Vs. TRILOCHAN SAHU
|
May 2, 2003 |
|
LAND ACQUISITION OFFICER Vs. BICHITRANANDA PARIJA
|
March 12, 2003 |
|
LAND ACQUISITION OFFICER Vs. GOURAHARI MISHRA
|
January 8, 2003 |
|
LATA BHOI Vs. DURGA PRASAD BHOI
|
January 21, 2003 |
|
LATA BHOI Vs. DURGA PRASAD BHOI
|
February 21, 2003 |
|
LAXMAN ROUT Vs. DIRECTOR GENERAL OF POLICE
|
June 19, 2003 |
|
LAXMI MAGAR Vs. KISHORIMONI PATEL
|
January 21, 2003 |
|
Laxmidhar Padhi Vs. Commissioner-cum-Secretary to Govt.(R.W.) Department
|
September 3, 2003 |
|
Laxmidhar Pradhan Vs. State of Orissa
|
January 8, 2003 |
|
LAXMIDHAR ROUL Vs. DEBRAJ MOHANTY
|
February 28, 2003 |
|
Lingaraj Das Vs. Union of India
|
February 19, 2003 |
|
LINGARAJ OIL INDUSTRIES LTD Vs. STATE OF ORISSA
|
April 10, 2003 |
|
LOHIA INDUSTRIES Vs. FOOD INSPECTOR CUTTACK MUNICIPAL CORPORATION
|
June 20, 2003 |
|
LOKANATH SINGH Vs. STATE OF ORISSA
|
January 30, 2003 |
|
M GRANITES Vs. STATE OF ORISSA
|
August 1, 2003 |
|
M SANTAMA Vs. STATE OF ORISSA
|
March 24, 2003 |
|
M SIVAJI Vs. M KURESUM
|
June 17, 2003 |
|
MAA BARUNEI ENTERPRISERS Vs. UNION OF INDIA
|
April 4, 2003 |
|
MAA BHABANI CONFECTIONERY Vs. ORISSA STATE FINANCIAL CORPORATION
|
October 20, 2003 |
|
MADAN MOHAN SAHU ALIAS SAHOO Vs. BIJAY KUMAR SAHOO
|
June 17, 2003 |
|
Madhabananda Mallick Vs. R.B.Trading Company
|
June 23, 2003 |
|
MADHU SUDAN PANDA Vs. COMMISSIONER OF HINDU
|
July 16, 2003 |
|
MADHU SUDAN PRADHAN Vs. SANTOSH KUMAR DAS
|
November 20, 2003 |
|
MADHUSUDAN DALABEHERA Vs. STATE OF ORISSA
|
April 24, 2003 |
|
MADHUSUDAN JENA Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED BANK OF INDIA
|
February 19, 2003 |
|
MAHANTA ALIAS ADHIKARI KRUSHNA Vs. STATE OF ORISSA
|
March 21, 2003 |
|
Mahendra Kumar Singh Vs. Central Administrative Tribunal
|
March 6, 2003 |
|
MAHENDRA MAHANTA Vs. TARINI DEI
|
April 9, 2003 |
|
Mahendra Naik alias Mahendra Ku.Naik Vs. State
|
January 16, 2003 |
|
MAKARADHWAJA DHARUA Vs. NABA BHOI
|
September 5, 2003 |
|
MAMATA MOHANTY Vs. CHAIRMAN COAL INDIA LIMITED
|
April 18, 2003 |
|
MAMTA MANJARI SANIBIGRAHA Vs. DEBENDRA PRASAD SANIBIGRAHA
|
April 4, 2003 |
|
Mana Santa Vs. State of Orissa
|
June 28, 2003 |
|
MANABINDA SARKAR Vs. STATE OF ORISSA
|
April 25, 2003 |
|
MANAGEMENT OF ASKA CO-OPERATIVE CENTRAL BANK LTD Vs. STATE OF ORISSA
|
January 22, 2003 |
|
MANAGEMENT OF ORISSA MINING CORPORATION LIMITED Vs. 1ST WORKMAN REP
|
June 18, 2003 |
|
MANAGEMENT OF TCPB THE OBEROI PALM BEACH Vs. PRESIDING OFFICER LABOUR COURT
|
January 6, 2003 |
|
Managing Committee of Maa Mangala Girls High School Vs. State of Orissa
|
March 5, 2003 |
|
Manas Ranjan Das Vs. State of Orissa
|
January 24, 2003 |
|
MANAS RANJAN DAS Vs. STATE OF ORISSA
|
January 21, 2003 |
|
MANASI MOHANTY Vs. GOKUL CHANDRA DAS
|
February 21, 2003 |
|
MANBODHA PRADHAN Vs. STATE OF ORISSA
|
April 23, 2003 |
|
MANCHESWAR SERVICE CO OP SOCIETY LTD Vs. ANANT NARAYAN MISHRA
|
April 23, 2003 |
|
MANDAKINI SENAPATI Vs. STATE OF ORISSA
|
June 23, 2003 |
|
Manguli Nayak Vs. State of Orissa
|
February 26, 2003 |
|
MANIBHADRA BISWAL Vs. STATE OF ORISSA
|
June 20, 2003 |
|
MANJUSHREE TRIPATHY Vs. SECRETARY ORISSA LEGISLATIVE
|
September 10, 2003 |
|
Mankturam Agrawal Vs. Shankar Mahauti
|
April 16, 2003 |
|
MANMATHA KUMAR JENA Vs. SANJUKTA JENA
|
June 18, 2003 |
|
Manmohan Mohanty Vs. General Manager
|
September 12, 2003 |
|
MANORANJAN MOHANTY ALIAS PATTNAIK Vs. SARADA CHARAN MOHANTY ALIAS PATTNAIK
|
December 11, 2003 |
|
MANORANJAN PARIDA AND ANR. Vs. KALANDI CHARAN DUTTA
|
March 21, 2003 |
|
Manpreet Kaur Vs. Balwinder Singh Gogia
|
June 23, 2003 |
|
MATHURI BEWA Vs. PRAFULLA ROUTRAY
|
February 21, 2003 |
|
MATU MUNDA Vs. STATE OF ORISSA
|
March 31, 2003 |
|
MAYADHAR BEHERA Vs. LORD LINGARAJ MAHAPRABHU
|
August 22, 2003 |
|
MD ABBAS MOHIDDEN Vs. DIRECTOR GENERAL COAST GUARD
|
March 5, 2003 |
|
MINAKETAN BHOI Vs. STATE OF ORISSA
|
February 17, 2003 |
|
MINATI DAS Vs. STATE OF ORISSA
|
April 25, 2003 |
|
Minati Das Vs. State of Orissa
|
September 22, 2003 |
|
MINATI DIXIT Vs. AJAYA KUMAR DIXIT
|
March 7, 2003 |
|
MINATI SAHOO AND ORS. Vs. BASANTA KUMAR SAHOO
|
March 25, 2003 |
|
MISS. BANDANA MUNDRA Vs. SRINIBAS AGRAWAL @ NIWAS AGRAWAL
|
June 20, 2003 |
|
MOHAN BEHERA Vs. STATE
|
January 22, 2003 |
|
MOHAN BISWAL Vs. GOPINATH DEV
|
April 24, 2003 |
|
MOHAN DAS Vs. STATE OF ORISSA
|
November 12, 2003 |
|
Mrutyunjaya Konhar Vs. State of Orissa
|
March 28, 2003 |
|
MUNA JANI Vs. STATE OF ORISSA
|
January 22, 2003 |
|
Nabakishore Mishra Vs. Special Land Acquisition Officer Dhenkanal
|
March 5, 2003 |
|
NALCO Vs. REGISTRAR OF COMPANIES
|
August 22, 2003 |
|
NALINIKANTA MUDULI Vs. STATE OF ORISSA
|
April 25, 2003 |
|
NAMITA SWAIN Vs. BOARD OF SECONDARY EDUCATION
|
August 28, 2003 |
|
Nanakram Idnani Vs. M.Kamalanabha Rao
|
March 6, 2003 |
|
Nanda Kishore Pattnaik Vs. Dhrubendra Chandra Mohanty
|
October 27, 2003 |
|
NANDAKISHORE NAYAK Vs. STATE OF ORISSA
|
February 21, 2003 |
|
NANI GOPAL PANDA Vs. STATE OF ORISSA
|
August 1, 2003 |
|
NARAHARI ROUT Vs. STATE OF ORISSA
|
July 4, 2003 |
|
NARAYAN BAG Vs. STATE OF ORISSA
|
July 31, 2003 |
|
Narayan Barik alias Jaya Singh Vs. Land Acquisition Officer, Puri
|
February 4, 2003 |
|
NARAYAN CHANDRA MISHRA Vs. STATE OF ORISSA
|
January 29, 2003 |
|
Narayan Dash Vs. Gouranga Charan Dash
|
September 5, 2003 |
|
NARAYAN JOSHI Vs. PRAMILA PANDA
|
December 17, 2003 |
|
NARAYAN NAYAK Vs. STATE OF ORISSA
|
November 3, 2003 |
|
NARAYAN PARIDA Vs. STATE OF ORISSA
|
August 14, 2003 |
|
NARAYAN ROUT ORS. Vs. STATE OF ORISSA AND ANR.
|
April 25, 2003 |
|
Narendra Kumar Chawda Vs. Keonjhar Municipal Council
|
January 20, 2003 |
|
NARENDRA KUMAR JAIN Vs. BASUDEV BEHERA
|
June 19, 2003 |
|
Natabar alias Abhaya Kr.Das Vs. State of Orissa
|
July 16, 2003 |
|
National Insurance Vs. Anish Khan
|
March 27, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. NIRANJAN PARIJA
|
March 27, 2003 |
|
NATIONAL INSURANCE COMPANY Vs. URMILA JENASAMANTA
|
August 4, 2003 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BHAGABAN BEHERA
|
April 7, 2003 |
|
New India Assurance Vs. Sambari Munda
|
March 6, 2003 |
|
New India Assurance Vs. Susanta Kumar Nayak
|
February 14, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUJATA SENDHA
|
January 10, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINI CHARAN BEHERA
|
March 26, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. A SINGARA VADIVELA
|
August 4, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHAN KUMAR SAHOO
|
July 23, 2003 |
|
New India Assurance Co.Ltd represented by Divisional Manager, Cuttack Vs. Anjana Bewa alias Anjana Dei
|
September 9, 2003 |
|
NICCO CORPORATION LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
July 18, 2003 |
|
NIKHIL KUMAR PATTANAIK Vs. STATE OF ORISSA
|
April 23, 2003 |
|
NILANCHAL PANIGRAHI Vs. STATE OF ORISSA
|
January 10, 2003 |
|
NIMAI BHANDARI ALIAS BARIK Vs. STATE
|
January 10, 2003 |
|
Nirakar Sahoo Vs. Dhenkanal Gramya Bank
|
January 9, 2003 |
|
NIRANJAN BEHERA Vs. STATE OF ORISSA AND ORS.
|
March 27, 2003 |
|
NIRANJAN BHARATI Vs. STATE OF ORISSA
|
August 29, 2003 |
|
NIRANJAN DAS Vs. ORISSA STATE ELECTRICITY BOARD
|
August 1, 2003 |
|
NIRANJAN NAYAK Vs. STATE OF ORISSA
|
June 20, 2003 |
|
NIRUPAMA DEY Vs. CHITANYA DALUA
|
October 17, 2003 |
|
NISHAMANI SINGH Vs. NISHAMANI DIBYA
|
February 18, 2003 |
|
OBEROI PALAM BEACH HOTEL Vs. PRESIDING OFFICER
|
January 6, 2003 |
|
OCL INDIA LIMITED Vs. STATE OF ORISSA
|
February 28, 2003 |
|
ORES INDIA PVT LTD Vs. STEEL AUTHORITY OF INDIA
|
February 3, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. A SIMA PATRA
|
May 16, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. AKADASI DAS
|
April 30, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. ASARATHUN BIBI
|
November 12, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. BHAIGA PRADHAN
|
September 9, 2003 |
|
Oriental Insurance Company Vs. Nirupama Mahalik
|
June 18, 2003 |
|
Oriental Insurance Company Ltd. Vs. Md.Alisi
|
November 12, 2003 |
|
Orissa Agro Industries Corporation Vs. K.C.S.Private
|
August 30, 2003 |
|
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 19, 2003 |
|
ORISSA SMALL SCALE INDUSTRIES Vs. STATE OF ORISSA
|
July 4, 2003 |
|
ORRISSA CONSUMERS CO OPERATIVE FEDERATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
November 14, 2003 |
|
P K CONSTRUCTION Vs. STATE OF ORISSA
|
September 24, 2003 |
|
P PAPAMMA Vs. STATE OF ORISSA
|
February 18, 2003 |
|
P.D.Agarwall Vs. General Manager, N.T.P.C.
|
February 21, 2003 |
|
Padma Charan Champati Vs. Managing Director, Orissa State Financial Corporation
|
October 20, 2003 |
|
PADU KHILLA Vs. STATE OF ORISSA
|
February 17, 2003 |
|
PANCHEI BEWA Vs. GOURANGA CHARAN SWAIN
|
August 12, 2003 |
|
PANDU GAGRAI Vs. STATE OF ORISSA
|
July 11, 2003 |
|
Paradeep Phosphates Limited Vs. Phani Bhusan Kanungo
|
July 4, 2003 |
|
Paradeep Phosphates Mazdoor Union Vs. State of Orissa
|
June 24, 2003 |
|
PARAL @ ANIL KUMAR SINGH Vs. STATE OF ORISSA
|
December 3, 2003 |
|
Paramananda Swain Vs. Rabindranath Swain
|
February 14, 2003 |
|
PARIKHIT BAKSI Vs. UKIS SINGH BAKSI
|
January 10, 2003 |
|
PHILIP MANDAL AND FIVE ORS. Vs. STATE OF ORISSA AND ANR.
|
September 5, 2003 |
|
Pitambar Deo Vs. Ashok Kumar Tripathy, IAS, Commissioner -cum- Secretary to Government, Schools and Mass Education
|
May 16, 2003 |
|
POKANI ALIAS PRAKASHINI MOHAPATRA Vs. STATE OF ORISSA
|
September 9, 2003 |
|
PRADEEP KUMAR DEO Vs. STATE OF ORISSA
|
August 4, 2003 |
|
PRADEEP KUMAR NAYAK Vs. BOARD OF DIRECTORS, ORISSA LIFT IRRIGATION CORPORATION LTD
|
January 31, 2003 |
|
PRADEEP KUMAR PRADHAN Vs. DALIMBU SAHU
|
January 6, 2003 |
|
PRADEEPTA KUMAR MOHAPATRA Vs. UNION OF INDIA
|
August 26, 2003 |
|
PRAFULLA BEHERA Vs. STATE ORISSA
|
March 13, 2003 |
|
Prafulla Kumar Naik Vs. State of Orissa
|
June 26, 2003 |
|
Prafulla Kumar Nayak Vs. Sunamani Bewa
|
February 14, 2003 |
|
Prafulla Kumar Samal alias Prafulla Samal Vs. State of Orissa
|
November 28, 2003 |
|
PRAHALLAD MOHANTY Vs. STATE OF ORISSA
|
September 18, 2003 |
|
PRAJATANTRA PRACHAR SAMITY Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2003 |
|
PRAKASH CHANDRA PANDA Vs. INSTITUTE OF LIFE SCIENCE
|
January 22, 2003 |
|
PRAMOD CHANDRA RATH Vs. DHRUBA CHARAN PATTNAIK
|
June 28, 2003 |
|
Pramod Kumar Pati Vs. Chief Secretary, Orissa
|
May 7, 2003 |
|
Pramod Kumar Pradhan Vs. State
|
February 26, 2003 |
|
PRAMOD KUMAR SETHI Vs. STATE OF ORISSA
|
August 22, 2003 |
|
PRAMOD NAIK Vs. SUKANTI NAIK
|
October 15, 2003 |
|
PRASANNA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY CO
|
April 8, 2003 |
|
PRASANTA KUMAR SWAIN Vs. SATRUGHNA SWAIN
|
August 22, 2003 |
|
PRASHANTA KUMAR DAS Vs. STATE OF ORISSA
|
April 25, 2003 |
|
PRATAP SAHU Vs. STATE OF ORISSA
|
May 2, 2003 |
|
Pratima Manjari Mishra Vs. Sub-Collector, Baripada
|
October 29, 2003 |
|
PRATIVA MUDULI Vs. NINA ALIAS RATNAMANJARI BAL
|
March 21, 2003 |
|
PRAVAKAR SWAIN Vs. STATE OF ORISSA
|
September 24, 2003 |
|
Pravas Chandra Das Vs. Urban Cooperative Bank
|
December 24, 2003 |
|
Pravas Chandra Mohapatra Vs. Union of India
|
January 30, 2003 |
|
Pravas Kumar Sahu Vs. State of Orissa
|
February 27, 2003 |
|
PRAVASH KUMAR SAHOO Vs. HONBLE SPEAKER
|
May 6, 2003 |
|
PRAVAT KUMAR BANERJEE Vs. UNITED BANK OF INDIA
|
March 28, 2003 |
|
PREMA KUMAR NANDA AND ORS. Vs. SMT. BINITA KUMARI NAYAK @ NANDA
|
April 4, 2003 |
|
Prema Manjari Pattnaik Vs. Ratnamani Kar
|
January 20, 2003 |
|
Premalata Samal Mohapatra Vs. Basanta Manjari Patra
|
March 27, 2003 |
|
PRIYABRATA SUKLA Vs. STATE OF ORISSA
|
March 21, 2003 |
|
PURANDAR MIRDHA Vs. STATE OF ORISSA
|
July 11, 2003 |
|
PURANDAR PRADHAN Vs. GATI PRADHAN
|
December 11, 2003 |
|
PURNA CHANDRA DAS ADHIKARI AND ORS. Vs. STATE OF ORISSA
|
April 23, 2003 |
|
PURNA CHANDRA KODAMANSIGH Vs. ADMINISTRATOR JAGANNATHA
|
September 22, 2003 |
|
PURNA CHANDRA MOHANTY Vs. SPECIAL LAND ACQUISITION
|
January 7, 2003 |
|
PURNA CHANDRA PANDA Vs. STATE OF ORISSA
|
November 11, 2003 |
|
Purnananda Swain Vs. State of Orissa
|
February 27, 2003 |
|
PURUSHOTTAM RANA Vs. KANAKALATA RANA
|
September 5, 2003 |
|
PURUSOTTAM PRADHAN Vs. STATE OF ORISSA
|
April 10, 2003 |
|
RABEHA KHATUN Vs. STATE OF ORISSA
|
October 31, 2003 |
|
RABI @ MAGUNI @ MANGULU MAHAKUD Vs. STATE OF ORISSA
|
July 17, 2003 |
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RABI NAIK Vs. BAULA DEI
|
January 31, 2003 |
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RABINARAYAN HATI Vs. NITYANANDA PATRA
|
April 23, 2003 |
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RABINARAYAN HATI Vs. NITYANANDA PATRA
|
September 12, 2003 |
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RABINDRA KUMAR MAJHI Vs. STATE OF ORISSA
|
July 17, 2003 |
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RABINDRA KUMAR PANDA Vs. STATE OF ORISSA
|
May 14, 2003 |
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RABINDRANATH GOUNDA Vs. STATE
|
February 17, 2003 |
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RAGHUNATH BARDHAN Vs. BISWANATH BARDHAN
|
June 18, 2003 |
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RAGHUNATH DAS Vs. STATE OF ORISSA
|
May 2, 2003 |
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RAGHUNATH DEY Vs. NIRMAL CHANDRA DEY ALIAS NILAMANI
|
April 22, 2003 |
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RAICHARAN CHAMPATI Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPORATION
|
October 20, 2003 |
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RAJ KISHORE AGARWAL Vs. STATE OF ORISSA
|
January 17, 2003 |
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RAJ KISHORE CHHAPOLIA Vs. STATE OF ORISSA AND 7 OTHERS
|
February 14, 2003 |
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RAJ KISHORE SWAIN Vs. RANJANA MOHARANA
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January 8, 2003 |
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RAJA KISHORE JENA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
|
June 18, 2003 |
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RAJA PAL Vs. ELECTION OFFICER CUM BLOCK
|
July 2, 2003 |
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RAJAT KUMAR DAS ALIAS DIPU DAS Vs. REPUBLIC OF INDIA
|
August 1, 2003 |
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RAJAT KUMAR PATTNAYAK Vs. STATE OF ORISSA
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January 14, 2003 |
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RAJAYYA BOSI Vs. UNION OF INDIA
|
July 3, 2003 |
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RAJENDRA KUMAR NANDA Vs. STATE OF ORISSA
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December 12, 2003 |
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Rajib Lochan Panda Vs. Council of Higher Secondary Education, Orissa
|
January 17, 2003 |
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RAJIN @ RAJINDRA DIP Vs. STATE OF ORISSA
|
July 22, 2003 |
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RAJKISHORE AGARWAL Vs. BASUDEV BEHERA
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June 19, 2003 |
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RAJKISHORE SINGH Vs. STATE OF ORISSA
|
May 16, 2003 |
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RAJKUMARI PANIGRAHI Vs. STATE OF ORISSA
|
September 5, 2003 |
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RAJU PRADHAN AND ORS. Vs. THE STATE AND ANR.
|
August 6, 2003 |
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RAM NARAYAN MOHANTY Vs. STATE OF ORISSA
|
March 25, 2003 |
|
Rama Chandra Mallick Vs. Sribachha alias Bachha Mallick
|
January 24, 2003 |
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RAMA CHANDRA MOHAPATRA Vs. RABINDRANATH MOHAPATRA
|
August 12, 2003 |
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RAMA CHANDRA PANIGRAHI Vs. STATE OF ORISSA
|
April 16, 2003 |
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RAMA KANTA SWAIN Vs. MANAGING DIRECTOR INDUSTRIAL
|
June 20, 2003 |
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RAMA PANIGRAHI Vs. STATE OF ORISSA
|
February 28, 2003 |
|
RAMABALLAV KHADANGA Vs. TRINATH UDGATA
|
June 18, 2003 |
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Ramani Ranjan Das Vs. Controller of Examinations
|
February 19, 2003 |
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RAMASANKAR MISRA Vs. STATE OF ORISSA
|
December 15, 2003 |
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RAMESH CHANDRA BHUYAN Vs. UNION OF INDIA
|
March 25, 2003 |
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RAMESH CHANDRA ROUT Vs. STATE OF ORISSA
|
September 8, 2003 |
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RAMESH CHANDRA SAMANTRAY Vs. STATE OF ORISSA
|
September 2, 2003 |
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Ramesh Jena Vs. State of Orissa
|
March 5, 2003 |
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RAMESH SUNDARA Vs. STATE OF ORISSA
|
June 24, 2003 |
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RANJIT ALIAS RAJAT KUMAR DAS Vs. STATE OF ORISSA
|
March 20, 2003 |
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RASHID ASLAM Vs. STATE OF ORISSA
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August 14, 2003 |
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RASID KHAN KHAIRAN BIBI Vs. ABDUL GAFFAR KHAN FOGARA BIBI
|
April 9, 2003 |
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RASMI RANJAN SAHOO Vs. BOARD OF SECONDARY EDUCATION
|
January 27, 2003 |
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RATHA BEHERA Vs. GANGEI BEHERA
|
January 24, 2003 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. DHARANIDHAR DIXIT
|
January 30, 2003 |
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RISHABH ELECTRICALS P LTD Vs. CHIEF MINISTER OF ORISSA
|
January 30, 2003 |
|
S CHANDRA Vs. ORISSA SALES TAX TRIBUNAL
|
August 6, 2003 |
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S M S DEMAG AG Vs. NEELACHAND ISPAT NIGAM LIMITED
|
December 24, 2003 |
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Sabara Mantri Vs. State of Orissa
|
January 29, 2003 |
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Sabitri Das Vs. Saraswati Barik
|
January 21, 2003 |
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SABITRI JAGADEV Vs. STATE OF ORISSA
|
December 3, 2003 |
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SABITRI SENAPATI Vs. JUDGE FAMILY COURT CUTTACK
|
December 9, 2003 |
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SACHALA DEI Vs. GANESH CHANDRA PRADHAN
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September 16, 2003 |
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SADANANDA DOLOI Vs. STATE OF ORISSA
|
September 26, 2003 |
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SADASIV MOHAPATRA Vs. PRAFULLA KUMAR DAS
|
June 18, 2003 |
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SALIM Vs. DISTRICT MAGISTRATE, UJJAIN
|
January 30, 2003 |
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SALMA MAJHI Vs. BIJA MAJHI
|
August 26, 2003 |
|
SAMIR CHAKRABARTY ALIAS KASINATH BAGCHI Vs. STATE OF ORISSA
|
February 27, 2003 |
|
SAMIR FRANCIS Vs. STATE OF ORISSA
|
April 4, 2003 |
|
SAMIR KARPARDAR Vs. SUSIL KUMAR KARPARDAR
|
April 21, 2003 |
|
Samir Kumar Baghel Vs. Chairman, Admission Sub-Committee
|
January 22, 2003 |
|
SAMITA DEV SARKAR Vs. UTKAL UNIVERSITY
|
February 4, 2003 |
|
SANATAN BARIK Vs. PURNA CHANDRA BARIK
|
January 14, 2003 |
|
SANATAN SAHU Vs. NARAN BEHERA
|
March 14, 2003 |
|
SANIA JANI Vs. STATE
|
April 2, 2003 |
|
SANIA SANATAN MALLIK Vs. STATE OF ORISSA
|
July 24, 2003 |
|
Sankirtan Sha Vs. Jaya Krushna Patel
|
February 18, 2003 |
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SANO MURMU Vs. STATE OF ORISSA
|
March 20, 2003 |
|
Santa Kumari Das Vs. Judge, Family Court, Cuttack
|
April 17, 2003 |
|
SANTOSH KUMAR BHUKTA Vs. STATE OF ORISSA
|
July 24, 2003 |
|
SANTOSH KUMAR MISHRA Vs. UNION OF INDIA
|
February 25, 2003 |
|
SANTOSH KUMAR MODI Vs. SALES TAX OFFICER DHENKANAL CIRCLE ANGUL
|
November 6, 2003 |
|
SAPA MAHALAXMI Vs. SAPA LINGARAJ
|
June 17, 2003 |
|
SARALA MOHARANA Vs. STATE OF ORISSA
|
October 15, 2003 |
|
SARAT CHANDRA PATRA Vs. ANANTA KUMAR BEHERA
|
April 25, 2003 |
|
Sarita Singhi Vs. State of Orissa
|
September 12, 2003 |
|
SAROJ BAG Vs. STATE OF ORISSA
|
March 28, 2003 |
|
SAROJ KUMAR RAY Vs. SANTILATA MALLICK
|
June 18, 2003 |
|
Sarthak Ray Chowdhury Vs. Central Board of Secondary Education, Shikshya Kendra
|
March 11, 2003 |
|
SASHI BHUSHAN PRADHAN Vs. BASUDHA KAMA
|
March 3, 2003 |
|
SASHIREKHA BEHERA Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ORS.
|
November 18, 2003 |
|
SASWATI ALIAS SARASWATI PARICHHA Vs. RADHAKRUSHNA PATHY
|
October 17, 2003 |
|
SATYA NARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
October 31, 2003 |
|
SATYA RANJAN MAJHI Vs. STATE OF ORISSA
|
March 5, 2003 |
|
Satyabhama Baral Vs. Special Land Acquisition Officer, M.C.I.I.Project, Cuttack
|
January 7, 2003 |
|
SATYABHAMA PUSPALAK Vs. STATE OF ORISSA
|
April 10, 2003 |
|
SATYANANDA SAHU ALIAS KUNA Vs. STATE OF ORISSA
|
September 12, 2003 |
|
SAUDAMINI PATTNAIK Vs. STATE OF ORISSA
|
January 8, 2003 |
|
SAUKI PRADHAN Vs. STATE OF ORISSA
|
April 21, 2003 |
|
SECRETARY BAR ASSOCIATION SOHELLA Vs. D MOHAPATRA EXECUTIVE MAGISTRATE
|
December 5, 2003 |
|
SECRETARY COMMUNIST PARTY OF INDIA MARXIST GANJAM BERHAMPUR Vs. JUDHISTIRA PATNAIK
|
September 30, 2003 |
|
SECRETARY HOME DEPARTMENT Vs. SUSILA KUMARI PADHI
|
February 11, 2003 |
|
SENIOR DEVISION MANAGER NEW INDIA ASSURANCE CO LTD Vs. SHANTILATA SORENG
|
June 18, 2003 |
|
SENIOR DIVISIONAL MANAGER Vs. UMABATI NAIK
|
April 22, 2003 |
|
SHAIKH FARID Vs. STATE OF ORISSA
|
April 30, 2003 |
|
SHAILENDRA KUMAR TOMATIA Vs. REPUBLIC OF INDIA
|
May 16, 2003 |
|
SHANTIBALA ALIAS SHANTILATA DEI Vs. KRUSHNA CHANDRA SAMANTARAY
|
July 2, 2003 |
|
SHIMA PRADHAN Vs. STATE OF ORISSA
|
July 24, 2003 |
|
Shiva Prakash Singh Vs. Director General, Central Industrial Security Force
|
August 26, 2003 |
|
Shri Abhaya Charan Mohanty Vs. State of Orissa
|
November 5, 2003 |
|
SHRI SOMNATH NANDA Vs. STATE OF ORISSA
|
July 3, 2003 |
|
SHYAM SUNDAR MOHAPATRA Vs. BRAHMANANDA SEN
|
October 15, 2003 |
|
SHYAM SUNDAR SAHOO Vs. BIBHU PRASAD SAHOO
|
April 25, 2003 |
|
SHYAMA SUNDAR KABAT Vs. STATE
|
January 9, 2003 |
|
SHYAMASUNDAR PALEI Vs. STATE OF ORISSA
|
May 9, 2003 |
|
SHYAMSUNDAR MISHRA Vs. LOKANATH MISHRA
|
March 20, 2003 |
|
SIDDARTHA SANKAR PATNAYAK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
December 22, 2003 |
|
SIDHESWAR SAHU Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
February 27, 2003 |
|
Simadri Pattanaik Vs. State of Orissa
|
November 20, 2003 |
|
Simplex Concrete Piles Vs. Sales Tax Officer, Sambalpur III Circle
|
January 22, 2003 |
|
SIMPLEX ENGINEERING and FOUNDARY WORKS LTD Vs. B PATTNAIK
|
February 11, 2003 |
|
SISUPALA DURIA Vs. STATE OF ORISSA
|
September 5, 2003 |
|
SITA RAM NAYAK Vs. USHA RANI DASS
|
January 17, 2003 |
|
SITARAM ALIAS MAHENDRA GHOSH Vs. ANTARYAMI MOHAPATRA
|
September 5, 2003 |
|
Sitarani Sutar Vs. Board of Secondary Education, Orissa
|
February 14, 2003 |
|
SK ANSAR ALLI Vs. STATE OF ORISSA
|
December 12, 2003 |
|
SK. EDRISH @ SK. EDRISH Vs. STATE OF ORISSA
|
March 12, 2003 |
|
SK. KHAIRUR, ALIAS SK. KHAIRUL AND ORS. Vs. KANHU BAR
|
December 8, 2003 |
|
Smitarani Mohanty Vs. Suresh Kumar Mohanty
|
December 3, 2003 |
|
SMT. ANITA PANDA Vs. STATE OF ORISSA
|
June 19, 2003 |
|
SMT. CHANCHALA ALIAS TUANI PRADHAN Vs. HARIHAR BEHERA
|
May 1, 2003 |
|
SMT. KAMALA BARIK AND ANR. Vs. STATE OF ORISSA
|
August 8, 2003 |
|
SOMADARSAN MOHANTY Vs. UNION OF INDIA
|
September 11, 2003 |
|
SOMANATH SAHANI Vs. CHHAYA SAHANI
|
August 29, 2003 |
|
SOUBHAGYA KUMAR PANDA Vs. STATE OF ORISSA
|
May 2, 2003 |
|
SOUBHAGYA KUMAR PANDA Vs. STATE OF ORISSA
|
July 25, 2003 |
|
SOURINDRA NARAYAN BHANJA DEO Vs. STATE OF ORISSA
|
January 9, 2003 |
|
SPECIAL LAND ACQUISITION Vs. PRAMOD KUMAR BISOI
|
April 9, 2003 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. AKURA GOUDA
|
August 12, 2003 |
|
Special Land Acquisition Officer, Nalco, Angul Vs. Dilip Kumar Mishra
|
March 26, 2003 |
|
Special land Acquisition Officer, Talcher (AHO.No.8/2000) New India Assurance Vs. Tankadhar Manabhoi and others (AHO.No.8/2000) Nishi Dibya
|
March 7, 2003 |
|
SRADHANJALI JENA Vs. STATE OF ORISSA
|
October 30, 2003 |
|
SRI BAIKUNTHANATH DEHURY AND ANR. Vs. STATE AND ANR.
|
May 16, 2003 |
|
Sri Bikas Kuanar Vs. Union of India
|
February 13, 2003 |
|
SRI GOPAL BANERIEE ALIAS GOPAL CHANDRA BANERJEE Vs. STATE OF ORISSA
|
February 17, 2003 |
|
SRI KALU CHARAN SWAIN AND ORS. Vs. STATE OF ORISSA AND ANR.
|
May 16, 2003 |
|
Sri Krushna Chandra Mohanty Vs. State of Orissa
|
November 4, 2003 |
|
Sri Sanjeev Marik Vs. Union of India
|
February 13, 2003 |
|
SRI. AKSHAYA KUMAR PARIDA Vs. STATE OF ORISSA
|
February 3, 2003 |
|
SRIDHAR PANI Vs. STATE OF ORISSA
|
May 16, 2003 |
|
STATE Vs. NIRAKAR PANIGRAHI
|
April 23, 2003 |
|
STATE Vs. BIMBADHAR KHUNTIA
|
February 28, 2003 |
|
STATE BANK OF INDIA Vs. SOMNATH SAHOO
|
June 17, 2003 |
|
STATE OF ORISSA Vs. HARIHARA PRADHAN
|
July 2, 2003 |
|
STATE OF ORISSA Vs. CHANDOLA PRADHAN
|
February 28, 2003 |
|
STATE OF ORISSA Vs. GURU CHARAN SAHU
|
March 28, 2003 |
|
STATE OF ORISSA Vs. DIBAKAR PATI
|
January 17, 2003 |
|
STATE OF ORISSA Vs. PRASANT KUMAR MOHANTY
|
October 17, 2003 |
|
STATE OF ORISSA Vs. SURENDRANATH KANUNGO
|
September 24, 2003 |
|
STATE OF ORISSA Vs. MANOJ KUMAR SINGH ALIAS MANOJ
|
July 24, 2003 |
|
STATE OF ORISSA Vs. DURGA CHARAN ROUTARAYA
|
December 22, 2003 |
|
State of Orissa Vs. Debananda Pradhan
|
September 12, 2003 |
|
State of Orissa Vs. Sabitri Nayak
|
January 21, 2003 |
|
State of Orissa Vs. Sanatan Mahalik
|
October 15, 2003 |
|
STATE TRANSPORT EMPLOYEES Vs. O S R T C
|
May 2, 2003 |
|
STEP ON PADHAN ALIAS MALLICK Vs. STATE OF ORISSA AND ORS.
|
September 9, 2003 |
|
SUBAL BALIARSINGH Vs. CHANCHALA BEWA
|
January 24, 2003 |
|
SUBAS CHANDRA RATH Vs. SRINANDAN MOHANTY
|
December 15, 2003 |
|
SUBASH CHANDRA DAS Vs. STATE OF ORISSA
|
April 25, 2003 |
|
Subash Chandra Panda Vs. Chairman-cum-Managing Director, Orissa Police Housing Welfare Corporation, Bhubaneswar
|
February 19, 2003 |
|
SUBHASISH SINGH Vs. CONVENOR P G MEDICAL
|
November 14, 2003 |
|
SUBURBAN PLY AN PANELS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 18, 2003 |
|
SUCHIT KUMAR SAHOO Vs. ADMINISTRATIVE OFFICER ORISSA
|
August 26, 2003 |
|
SUDARSAN BISWAL Vs. STATE OF ORISSA
|
June 17, 2003 |
|
SUKANTA KABATI Vs. STATE OF ORISSA
|
March 12, 2003 |
|
SUKANTA PATRA Vs. PRINCIPAL SECRETARY
|
December 11, 2003 |
|
SUKRU PRADHAN Vs. STATE OF ORISSA
|
September 26, 2003 |
|
SUMANTA ROUT Vs. STATE OF ORISSA
|
September 16, 2003 |
|
SUNAMANI BEWA Vs. BRAJABANDHU PATNAIK
|
August 22, 2003 |
|
SUNANDA NAYAK Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
|
July 16, 2003 |
|
SUNDAR MAJHI Vs. LUKHI MAJHIANI
|
January 16, 2003 |
|
SUNIL KUMAR DASH Vs. STATE OF ORISSA
|
September 11, 2003 |
|
SUNIL RAJGARHIA Vs. ORISSA STATE FINANCIAL CORPN
|
January 22, 2003 |
|
SUNIL RAJGHARHIA Vs. ORISSA STATE FINANCIAL CORPORATION
|
January 22, 2003 |
|
SURAJIT PATRA AND ANR. Vs. STATE OF ORISSA
|
June 24, 2003 |
|
Surendranath Khuntia Vs. Presiding Officer, Industrial Tribunal
|
June 18, 2003 |
|
SURENDRANATH PANDA AND ORS. Vs. STATE OF ORISSA
|
March 7, 2003 |
|
Surendranath Tripathy Vs. Indira Panda
|
September 15, 2003 |
|
SURESH CH PRADHAN Vs. HIGH COURT OF ORISSA
|
October 29, 2003 |
|
SURESH CHANDRA PADHEE Vs. STATE OF ORISSA
|
November 10, 2003 |
|
Suresh Chandra Pradhan Vs. State of Orissa
|
January 17, 2003 |
|
SURMANI RAGHUNATH PANIGRAHI Vs. ORISSA SANGEET NATAK AKADEMI
|
July 11, 2003 |
|
Susanta Kumar Panda Vs. State of Orissa
|
January 14, 2003 |
|
SUVENDU KU SAMANATARAY Vs. UTKAL UNIVERSITY
|
January 9, 2003 |
|
SYAMA GHANA BISWAL Vs. GENERAL MANAGER STATE BANK OF INDIA
|
June 17, 2003 |
|
Syed Ata Mehiuddin Vs. State of Orissa
|
June 18, 2003 |
|
Syed Manawar Sayeed Vs. Central Administrative Tribunal, Cuttack Bench
|
February 5, 2003 |
|
SYSMED LABORATORIES PVT LTD Vs. PANBROSS PHARMACEUTICALS
|
September 18, 2003 |
|
T NARASINGH MURTY Vs. G N GAJAPATI
|
June 18, 2003 |
|
TAMALAMANI MOHAPATRA Vs. STATE OF ORISSA
|
July 15, 2003 |
|
TAMASIKAR MALLIK Vs. STATE OF ORISSA
|
December 10, 2003 |
|
TANK TRUCK OWNERS Vs. UNION OF INDIA
|
August 5, 2003 |
|
TANKADHAR THAKUR AND ORS. Vs. STATE OF ORISSA AND ANR.
|
September 2, 2003 |
|
Tarulata Parida Vs. State of Orissa
|
June 26, 2003 |
|
THABIR CHARAN MISHRA Vs. MEMBER STATE CO OPERATIVE
|
September 3, 2003 |
|
The Divisional Manager, Orissa Estate Cashew Development Corporation Ltd. Vs. Presiding Officer, Labour Court
|
January 22, 2003 |
|
The Regional Manager, representing the Oriental Insurance Co.Ltd. Vs. A.Sima Patra
|
May 16, 2003 |
|
THOGARANI @ K. DAMAYANTI Vs. STATE OF ORISSA AND ANR.
|
February 25, 2003 |
|
TILATAMA BHATRA Vs. STATE ELECTION COMMISSION
|
January 29, 2003 |
|
TITO ALIAS SAYED USMAN ALI Vs. STATE OF ORISSA
|
January 29, 2003 |
|
TOMY THOMAS Vs. GOVERNMENT OF INDIA
|
March 6, 2003 |
|
TRIDENT SOFTECH P LTD Vs. STATE OF ORISSA
|
December 19, 2003 |
|
TRILOCHAN BEHERA Vs. COLLECTOR
|
April 21, 2003 |
|
TRILOCHAN JENA Vs. RABINDRANATH JENA
|
June 20, 2003 |
|
Tula Mallik Vs. Special Land Acquisition Officer, M.C.I.I.Project, Cuttack
|
January 7, 2003 |
|
UDAYANATH ALIAS ASWINI KUMAR SETHI Vs. STATE OF ORISSA
|
March 9, 2003 |
|
UDAYANATH MOHANTY Vs. STATE OF ORISSA
|
December 1, 2003 |
|
Udayanath Mohanty Vs. Brajabandhu Mishra
|
February 25, 2003 |
|
UGAM NATH Vs. STATE OF ORISSA
|
July 25, 2003 |
|
Uma Bhoi Vs. Sargul Gram Panchayat
|
September 5, 2003 |
|
UMA SHANKAR MISHRA Vs. STATE OF ORISSA
|
May 16, 2003 |
|
UMAKANT PATTNAYAK Vs. MANAGEMENT GAIETY CINEMA
|
March 11, 2003 |
|
UMAKANTA SARAF Vs. LINGARAJ SARAF
|
December 8, 2003 |
|
Umesh Chandra Dalai alias Satu Vs. Prativa Sahani
|
October 28, 2003 |
|
UNION OF INDIA Vs. RABINDRANATH DAS
|
March 28, 2003 |
|
UNION OF INDIA Vs. SURJAN SINGH
|
March 24, 2003 |
|
UNION OF INDIA Vs. DUSHASAN NAIK
|
February 27, 2003 |
|
United India Insurance Vs. Bishi Keshan Barik
|
January 20, 2003 |
|
United India Insurance Vs. Sita Bewa
|
March 28, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANORANJAN JENA
|
June 20, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANORAMA DAS
|
September 16, 2003 |
|
United India Insurance Co.Ltd. Vs. Commissioner for Workmens Compensation-cum-Assistant Labour Commissioner
|
August 25, 2003 |
|
UNITED INDIA INSURANCE COMPANY Vs. P KAMALA
|
June 20, 2003 |
|
UNIVERSE Vs. GOVT OF ORISSA
|
March 7, 2003 |
|
UPENDRANATH CHINARA Vs. KHURDA CENTRAL CO OPERATIVE BANK LTD
|
July 3, 2003 |
|
Upendranath Mohanty Vs. Surendranath Mohanty
|
November 19, 2003 |
|
UPENDRANATH SINGH Vs. SMRUTI RANJAN MOHANTY
|
March 24, 2003 |
|
USHARANI LENKA AND PANIGRAHI SUBASH CHANDRA DASH @ SAHOO Vs. PANIGRAHI SUBASH CHANDRA DASH @ SAHOO AND USHARANI LENKA
|
August 19, 2003 |
|
YASWANT POWAR Vs. STATE OF ORISSA
|
December 3, 2003 |