REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A LAXMI DORA Vs. NARASINGHA DORA	May 16, 2002
A RAJESWARI Vs. BRUNDABAN MOHAPATRA	August 2, 2002
ABANI BHUSAN BHANJA Vs. SUBIR BEHERA	May 14, 2002
ABDUL SALAM Vs. STATE OF ORISSA	November 13, 2002
ABHIMANYU SAHU Vs. J KRISHNAVENI AMMA ALIAS J KRISHNAVANI	January 16, 2002
ABUL ALIAS SK KARIM BOX Vs. STATE OF ORISSA	September 18, 2002
AJAY KUMAR BEHERA Vs. STATE OF ORISSA	May 17, 2002
AJAY KUMAR MALLICK Vs. STATE OF ORISSA	July 31, 2002
AKAHANA @ AKHAYA KUMAR SETHI, Vs. STATE OF ORISSA	September 19, 2002
AKAPATI BHASKAR PATRO Vs. TRINATH SAHU	January 17, 2002
AKHANDALMANI MAHADEV Vs. DAYANIDHI ALIAS DAITARI MULIA	September 27, 2002
AKHAYA GURU Vs. RABINDRA KUMAR MALLIK	October 28, 2002
AKHAYA KUMAR BEHERA Vs. STATE OF ORISSA	July 31, 2002
ALL ORISSA STATE BANK OFFICERS Vs. STATE BANK OF INDIA	March 14, 2002
ALUMINA MAZDOOR SANGH Vs. RATNA CONSTRUCTION CO	March 6, 2002
AMARJIT KESHARI DAS Vs. STATE OF ORISSA	August 12, 2002
AMBIKA PRASAD BHATTA Vs. NEHRU PARIBESH SURAKSHYA COMMITTEE	August 21, 2002
ANAM SAHU Vs. SUPHALA BEHERA	January 7, 2002
ANANTA KUMAR PAL Vs. MARKANDA CHARAN ALIAS CHANDRA PAL	January 9, 2002
ANANTA KUMAR SAHU Vs. STATE OF ORISSA	October 28, 2002
ANGADA PUJHARI Vs. KANHEI PUJHARI	June 21, 2002
ANIMESH GHOSH ALIAS BAPI Vs. STATE OF ORISSA	June 17, 2002
ANTARYAMI DALABEHERA Vs. BISHAN CHARAN DALABEHERA	April 18, 2002
APARTI SAHU Vs. STATE OF ORISSA	March 21, 2002
ARAQUE LUTIFI ALIAS DAZY Vs. STATE OF ORISSA	September 12, 2002
ARATI DAS Vs. STATE OF ORISSA	November 11, 2002
ARJIT KUMAR PATRA Vs. VICE CHANCELLOR SAMBALPUR UNIVERSITY	August 29, 2002
ARJUN NAIK Vs. STATE OF ORISSA	January 16, 2002
ARJUN NAIK @ KHADIA Vs. STATE OF ORISSA	August 7, 2002
ARJUN NAIK ALIAS KHADIA Vs. STATE OF ORISSA	July 8, 2002
ARNAPURNA SAHOO Vs. PREMANANDA SAHOO	October 31, 2002
ASFA BEGUM Vs. SK ABDUL SAMIM	November 14, 2002
ASHOK KUMAR MISHRA Vs. CHAIRMAN CUM MANAGING	April 10, 2002
ASHOK KUMAR MOHAPATRA Vs. STATE OF ORISSA	December 4, 2002
ASHOK KUMAR SETH Vs. STATE OF ORISSA	July 25, 2002
ASIT KUMAR SAHU Vs. STATE OF ORISSA	December 4, 2002
BABA ALIAS RAHAT KHAN Vs. STATE OF ORISSA	July 31, 2002
BABAJI BISWAL Vs. STATE OF ORISSA	August 27, 2002
BABAJI CHARAN DAS Vs. MANAGING DIRECTOR ORISSA FOREST DEVELOPMENT	November 26, 2002
BABAJI SAHOO Vs. PURUSOTTAM SAHOO	December 2, 2002
BABU Vs. STATE OF ORISSA	April 30, 2002
BACHAN BHOI Vs. STATE OF ORISSA	April 12, 2002
BACHU BHAI PATEL Vs. ASHOKA KUMAR SAHOO	March 15, 2002
BADA KHAN AND ORS. Vs. STATE OF ORISSA AND ANR.	April 25, 2002
BAHU SUSHIL BASANTIA Vs. STATE OF ORISSA	October 28, 2002
BAIDHAR PANI Vs. JAGANNATH PATRA	October 7, 2002
BAIKUNTHA NATH PRUSTY Vs. STATE OF ORISSA AND ANR.	October 28, 2002
BAIRAGI SAHU Vs. STATE OF ORISSA	August 9, 2002
BAISHNAB CHARAN BADU Vs. COMMISSIONER OF CONSOLIDATION	December 11, 2002
BAISHNAB PRADHAN Vs. GURU CHARAN PRADHAN	November 29, 2002
BAKULA ALIAS TIKESWAR SAHU Vs. STATE OF ORISSA	July 5, 2002
BALABHADRA SARANGI Vs. STATE OF ORISSA	October 30, 2002
BALAJINATH PADHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 21, 2002
BALAVADRA DAS Vs. SUDHANSU SEKHAR MISHRA	August 23, 2002
BANAMALI ROUT Vs. STATE OF ORISSA AND ANR.	October 28, 2002
BANAMALI SAHU Vs. STATE OF ORISSA	June 25, 2002
BANAMBAR SWAIN AND ORS. Vs. SANKARSAN DASH	August 16, 2002
BANAWARILAL AGARWALLA Vs. JEEVAN KUMAR BADU	May 15, 2002
BANSHIDHAR DASH Vs. STATE OF ORISSA AND ORS.	May 16, 2002
BANSI ACHARYA Vs. THE STATE	September 27, 2002
BANSIDHAR MOHANTY Vs. JYOSHNARANI MOHANTY	May 13, 2002
BANTO BHASKAR RAO Vs. PURNA SUNA	October 29, 2002
BANU ALIAS BANAMALI Vs. STATE OF ORISSA	September 3, 2002
BANU ALIAS KAMAL LOCHAN MOHANTY Vs. STATE OF ORISSA	June 28, 2002
BANWARILAL MURALILAL Vs. INDIAN OVERSEAS BANK	August 5, 2002
BANWARILAL NEWATIA Vs. STATE OF ORISSA	June 19, 2002
BARAGAH CO OPERATIVE SUGAR MILLS LTD Vs. P O INDUSTRIES TRIBUNAL	January 16, 2002
BASANT NAYAK Vs. STATE OF ORISSA	April 8, 2002
BASANTA KUMAR SASANI Vs. STATE OF ORISSA	June 21, 2002
BASANTI MOHANTY ALIAS RAUT Vs. PARIKHIT ROUT	September 12, 2002
BASUDEV JENA Vs. STATE OF ORISSA	August 23, 2002
BATAKRUSHNA PARIDA Vs. STATE OF ORISSA	April 11, 2002
BERHAMPUR MUNICIPALITY Vs. P BHAGI RAO	June 21, 2002
Besra Munda Vs. State	September 25, 2002
BHAGABAN JENA Vs. BIMBADHAR KANHAR AND ANR.	July 24, 2002
BHAGABAN MAJHI SAMANTA Vs. DINABANDHU SINGH SAMANTA	January 11, 2002
BHAGAWAN BHOI Vs. STATE OF ORISSA	July 10, 2002
BHAGWAN AGARWALLA ALIAS MARWADI Vs. PURANMAL BHUT	November 26, 2002
BHAGYADHAR DASH Vs. STATE OF ORISSA	October 28, 2002
BHAIGA SAHU Vs. STATE OF ORISSA	February 14, 2002
BHALU ALIAS LOGEN KUMAR SAMAL Vs. STATE OF ORISSA	May 1, 2002
BHANJA PARAMANIK Vs. STATE OF ORISSA	February 14, 2002
BHATTA NAIK Vs. KAMALAKANTA DWIBEDI	February 2, 2002
BHRAMAR PATRA Vs. STATE OF ORISSA	August 5, 2002
BIBEKANANDA MALLICK AND TWO ORS. Vs. STATE OF ORISSA	October 28, 2002
BIBHUTI BHUSAN MISRA Vs. RAGHABA JENA	December 13, 2002
BIDHAN MANDAI Vs. STATE OF ORISSA	June 25, 2002
BIDHUBHUSAN MOHANTY Vs. STATE OF ORISSA	September 24, 2002
BIJAYA KUMAR JENA AND ORS. Vs. AJAYA KUMAR PARIDA AND ORS.	August 16, 2002
BIJAYA KUMAR MALLICK AND 4 ORS. Vs. STATE OF ORISSA	September 9, 2002
BIKALANANDA BEURA Vs. STATE OF ORISSA	May 8, 2002
BINAYAK BEHERA Vs. STATE OF ORISSA	June 21, 2002
BINOD BISWAL Vs. TIKLI ALIAS PADMINI BISWAL	May 13, 2002
BINOD SAHU Vs. CHANDRAMA SAHU	May 3, 2002
BIRANCHI NARAYAN DASH Vs. TYRE CORPORATION OF INDIA LTD	March 20, 2002
BISHNU CHARAN MALLA Vs. SANKARSAN MOHAPATRA ALIAS BEHERA	October 28, 2002
BISHNU ORAM Vs. STATE OF ORISSA	July 3, 2002
BISI GOLARI Vs. STATE OF ORISSA	August 16, 2002
BISIKESAN BANUA Vs. STATE OF ORISSA	November 27, 2002
BISWAMITRA KARAN AND ORS. Vs. STATE OF ORISSA	May 15, 2002
BISWANATH BHAGAT Vs. OM PRAKASH SAHA	July 25, 2002
BISWANATH JHADIA Vs. STATE	February 5, 2002
BISWANATH SAHOO Vs. STATE	January 10, 2002
BLDULATA ROUT AND ORS. Vs. ANIMA RATH AND ORS.	August 29, 2002
BODALA RAVANMMA Vs. ESURU SRIRAMULU	November 15, 2002
BRAHMACHARI JENA Vs. STATE OF ORISSA	November 29, 2002
BRAHMIN NIJOG Vs. BADU NIJOG	November 1, 2002
BRAJARAJ MISHRA Vs. ANANDA CHANDRA MISHRA	July 3, 2002
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAN CHANDRA PATANAIK	September 27, 2002
BRUNDABAN SAHU Vs. PADMABATI BEHERA	March 20, 2002
BRUNDABAN SAHU Vs. THE ORISSA STATE OF ROAD TRANSPORT CORPORATION COMPANY LIMITED AND ORS.	August 16, 2002
BUDA MUDULI AND ANR. Vs. STATE OF ORISSA	June 26, 2002
BUDHA SINS KUMAR BOSE Vs. STATE OF ORISSA	March 8, 2002
BUDHIA ALIAS BUDHADEV DALEI Vs. STATE OF ORISSA	April 18, 2002
BUDU HONTAL Vs. STATE OF ORISSA	March 20, 2002
BUDU KHURA Vs. STATE OF ORISSA	February 13, 2002
BULA TAREI Vs. STATE OF ORISSA	October 28, 2002
BULU ALISA SAROJ KUMAR MOHAPATRA Vs. STATE OF ORISSA	April 10, 2002
CHAINA DALAI Vs. STATE	October 28, 2002
CHAITAN GABADA Vs. STATE OF ORISSA	July 29, 2002
CHAITANYA PRASAD SAHU Vs. PRINCIPAL, D.K. COLLEGE	August 28, 2002
CHAKRADHAR MOHAPATRA Vs. VICE CHANCELLOR	July 11, 2002
CHAKRADHAR RATH ALIAS CHAKRADHARA RATH Vs. STATE OF ORISSA	January 8, 2002
CHAKRADHAR SENAPATI Vs. STATE OF ORISSA	July 8, 2002
CHALAI ALIAS HEMANTA MAJHI Vs. STATE OF ORISSA	August 26, 2002
CHANCHAL RANA Vs. STATE OF ORISSA	May 14, 2002
CHANDRA SEKHAR MOHANTY Vs. STAE OF ORISSA	July 5, 2002
CHANDRAMANI DEI Vs. CHETAN KUMAR TEKRIWAL	March 21, 2002
CHARIOT CEMENT CO Vs. CCE AND C	January 11, 2002
CHHAILA JENA AND ORS. Vs. STATE OF ORISSA	December 9, 2002
CHHAILA JENA AND ORS. Vs. STATE OF ORISSA	September 12, 2002
CHIEF GENERAL MANAGER MAHANADI COALFIELDS LTD Vs. UNION OF INDIA UOI AND 3 ORS	October 10, 2002
CHIEF GENERAL MANAGER, IB VALLEY AREA, MAHANADI COALFIELDS LTD. Vs. STATE OF ORISSA AND TWO ORS.	November 3, 2002
CHINARI SRIRAMA MURTY Vs. ABHIMANYU MOHAPATRA	March 25, 2002
CHINGUDU KANSARI Vs. STATE OF ORISSA	June 25, 2002
CHITTARANJAN RAM Vs. STATE OF ORISSA	January 8, 2002
CIT Vs. ORISSA STATE FINANCIAL CORPORATION	October 29, 2002
COMMISSIONER OF INCOME TAX Vs. ABHAYANANDA RATH FAMILY BENEFIT TRUST	February 21, 2002
D D BUILDERS LIMITED Vs. UNION OF INDIA	February 12, 2002
D K GUPTA AND COMPANY Vs. INDIAN OIL CORPORATION LIMITED	March 15, 2002
DAMBARU NAYAK @ DAMBA Vs. THE STATE	October 28, 2002
DAMODAR ALIAS DAMODAR NANDA Vs. LAND ACQUISITION OFFICER SAMBALPUR	April 12, 2002
DAMODAR MAHASUAR Vs. RAGHUNATH MAHASUAR AND ANR.	August 28, 2002
DAMODAR PATRA AND ORS. Vs. STATE	September 27, 2002
DANARDAN PATRA Vs. STATE OF ORISSA	August 14, 2002
DARA SINGH ALIAS RABINDRA KUMAR PAL Vs. REPUBLIC OF INDIA	February 8, 2002
DAYARAM AGARWAL Vs. INCOME TAX OFFICER	October 30, 2002
DEBARAJ MLLIK Vs. STATE OF ORISSA	April 3, 2002
DEBASIS SAHU Vs. NABEEN CHANDRA SAHU	July 5, 2002
DEBENDRA BAG, Vs. STATE OF ORISSA	July 24, 2002
DEBENDRA KUMAR DASH Vs. STATE OF ORISSA	January 17, 2002
DEBENDRA KUMAR PATTNAYAK Vs. STATE OF ORISSA	May 21, 2002
DEBENDRANATH BALABANTARAY Vs. COMMR CUM SECRETARY GOVT OF ORISSA	February 2, 2002
DEBENDRANATH PATTNAIK Vs. STATE OF ORISSA	March 28, 2002
DEBI PRASAD PANDA Vs. STATE OF ORISSA	April 6, 2002
DEEPAK MOHAPATRA Vs. STATE OF ORISSA	July 19, 2002
DEEPIKA MAHARANA Vs. PRASANNA MAHARANA	June 26, 2002
DEEPU @ DEVENDRA SHARMA Vs. STATE OF ORISSA	February 5, 2002
DEVI DAL AND FLOUR INDUSTRIES Vs. STATE OF ORISSA	February 28, 2002
DHADI PARIDA Vs. COMMISSIONER	August 9, 2002
DHANA LENKA AND ORS. Vs. CHATRUBHUJA ALIAS BHUJIA LENKA	August 2, 2002
DHANANJAY MISHRA Vs. STATE OF ORISSA AND ORS.	October 30, 2002
DHANSINGH MAJHI AND ORS. Vs. DUARU MAJHI AND ORS.	August 16, 2002
DHANURJAYA PUTEL Vs. STATE OF ORISSA	August 21, 2002
DHARANIDHAR PRADHAN Vs. U O I	May 2, 2002
DHARMA NARAYAN PATTANAIK ALIAS PAPU Vs. DISTRICT MAGISTRATE AND ORS.	September 4, 2002
DHOBULU SANTA Vs. STATE OF ORISSA	February 6, 2002
DHRUBA CH PATNAIK Vs. ANTARYAMI PATNAIK	July 1, 2002
DIBAKAR NAIK Vs. HARA NAIK	July 25, 2002
DILIP ALIAS BIDYADHAR PRADHAN Vs. STATE OF ORISSA	January 16, 2002
DILLIP KUMAR BEHERA Vs. STATE OF ORISSA	August 6, 2002
DILLIP KUMAR DAS Vs. STATE OF ORISSA	May 13, 2002
DILLIP KUMAR PATRA Vs. JAYANTA KUMAR MOHANTY	July 31, 2002
DILLIP SINGH CHOUDHURY Vs. STATE OF ORISSA	February 25, 2002
DINABANDHU DEY Vs. STATE OF ORISSA	August 14, 2002
DINESH TRIVUBAN @ DINESH CHANDRA TRIVUBAN BHANWAR Vs. BHABANI SANKAR TRIPATHY	January 9, 2002
DIVISIONAL MANAGER NEW INDIA Vs. SUBHAGINI SETH	November 1, 2002
DIVISIONAL MANAGER NEW INDIA Vs. PRAVATI KAR	August 29, 2002
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. PRAVATI KAR	September 3, 2002
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SHYAM BAHADUR SINGH	November 8, 2002
DIVISIONAL MANAGER ORIENTAL Vs. MAHENDRA GHADEI	December 6, 2002
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHAWA TIRKEY	May 9, 2002
DIVISIONAL MANAGER, ORIENTA, INSURANCE COMPANY LIMITED Vs. DAMODAR PRADHAN AND ORS.	August 2, 2002
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. DIVISION NO. 1 Vs. BHIMSEN TRIPATHY AND ORS.	August 23, 2002
DOLLY ROY Vs. RAJA ROY	September 16, 2002
DR. JAGANATH DAS Vs. REPUBLIC OF INDIA	July 19, 2002
DR. SANATAN NAYAK Vs. STATE OF ORISSA	August 9, 2002
DRAUPADI BEHERA Vs. UNION OF INDIA	November 20, 2002
DUBULU RAKSA Vs. STATE OF ORISSA	November 11, 2002
DURJODHAN DHANGER Vs. STATE OF ORISSA	March 28, 2002
DURJODHAN SARDAR Vs. STATE OF ORISSA	March 4, 2002
DUROWELDS PRIVATE LIMITED Vs. TATA IRON STEEL COMPANY LTD	September 17, 2002
DUSHASAN SWAIN Vs. STATE OF ORISSA	April 4, 2002
EPARI RAGHURAM PATRA AND SONS Vs. COMMISSIONER OF INCOME TAX	September 25, 2002
EXECUTIVE OFFICER BALASORE Vs. HARIMOHAN SAHU	March 7, 2002
EXECUTIVE OFFICER BERHAMPUR Vs. K KASTURI BAI	December 11, 2002
EXECUTIVE OFFICER BERHAMPUR Vs. BABU PATRA	December 11, 2002
EXECUTIVE OFFICER BERHAMPUR MUNICIPALITY Vs. JHUNU SABAT	November 27, 2002
EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY Vs. PRAKASH KUMAR SAHU	December 11, 2002
FAKIR SINGH Vs. BIJAYA KUMAR BAGARIA	June 28, 2002
FATEMA BIBI Vs. SK AKBAR	August 23, 2002
FERRO ALLOYS CORPN LTD Vs. LABOUR COMMR	May 1, 2002
G. RANJAN AND ORS. Vs. STATE OF ORISSA	April 16, 2002
GADADHAR PRADHAN Vs. STATE OF ORISSA	August 20, 2002
GAGAN BIHARI DAS Vs. STATE	May 1, 2002
GANDURU NAIK Vs. STATE OF ORISSA	May 7, 2002
GANDURU NAIK Vs. STATE OF ORISSA	July 5, 2002
GANESH NAYAK Vs. COLLECTOR KALAHANDI	June 21, 2002
GANGADHAR BEHERA Vs. SURENDRA BARIK	November 29, 2002
GANGADHAR PANDA AND ORS. Vs. HARLKRUSHNA PANDA AND ORS.	October 28, 2002
GANTEI BISOI Vs. STATE OF ORISSA	September 17, 2002
GATI KRUSHNA SAHOO Vs. UNION OF INDIA	April 17, 2002
GAURANGA PRADHAN @ DAS Vs. STATE OF ORISSA	May 17, 2002
GAURI SHANKAR PADHI Vs. STATE OF ORISSA	September 24, 2002
GAYADHAR ALIAS HAREKRUSHNA BARIK Vs. STATE OF ORISSA	September 16, 2002
GEMINI PVT LTD Vs. INDUSTRIAL PROMOTION	January 28, 2002
GHANASHYAM HOMBRAM Vs. STATE OF ORISSA	June 19, 2002
GHASIA HARIJAN Vs. STATE OF ORISSA	March 18, 2002
GHASIRAM GOND Vs. STATE OF ORISSA	June 27, 2002
GOBARDHAN ALIAS GOBURU MAJHI Vs. STATE OF ORISSA	March 28, 2002
GOKULANANDA JENA Vs. JADUNATH JENA	August 29, 2002
GOLAK CHANDRA BHOL Vs. BHASKAR BARAL	July 10, 2002
GOPAL GOUDA Vs. STATE OF ORISSA	July 23, 2002
GOPAL KRISHNA PATNAIK Vs. STATE OF ORISSA	September 3, 2002
GOURA THAPPA Vs. STATE OF ORISSA	December 11, 2002
GOURAHARI MISRA AND ORS. Vs. BIRANCHI NARAYAN MISRA	October 4, 2002
GOURIRANI DAS Vs. STATE OF ORISSA	January 9, 2002
GOUTAM SAMAL Vs. STATE OF ORISSA	February 14, 2002
GRID CORPORATION OF ORISSA LIMITED REPRESENTED THROUGH ITS CHAIRMAN-CUM- MANAGING DIRECTOR Vs. ORISSA POWER GENERATION CORPORATION LIMITED REPRESENTED THROUGH ITS MANAGING DIRECTOR AND ANR.	July 15, 2002
GURU PRASAD DAS Vs. REPUBLIC OF INDIA	September 3, 2002
GURUPADA NANDA Vs. STATE OF ORISSA	May 14, 2002
GYANARANJAN SAHU Vs. STATE OF ORISSA	September 4, 2002
HABA @ RALLAT KHAN Vs. STATE OF ORISSA, REP. BY TILE SECRETARY TO TILE (GOVERNMENT IN TILE HOME DEPARTMENT),	July 31, 2002
HADI SISA Vs. STATE OF ORISSA	June 26, 2002
HALADHAR BHOI Vs. STATE OF ORISSA	January 7, 2002
HARIS CHANDRA JANI Vs. STATE OF ORISSA	January 8, 2002
HARISHANKAR GIRI Vs. CENTRAL ELECTRICITY SUPPLY	December 13, 2002
HEMA SAHU (DEAD) AND AFTER HER SANTOSH SAHU AND ORS. Vs. PURNA CHANDRA SAHU AND ORS.	July 25, 2002
HEMANTA KUMAR KAR Vs. SRIMANTA KUMAR KAR	June 26, 2002
HINDUSTAN PETROLEUM CORPN Vs. M D CESCO	March 5, 2002
HIRAMANI PANDA Vs. STATE OF ORISSA	July 10, 2002
HRUDANANDA BEHERA AND ORS. Vs. STATE OF ORISSA AND ORS.	June 19, 2002
HRUSH @ HURUSH BEHERA Vs. STATE OF ORISSA	October 11, 2002
HRUSHI @ HURUSHI BEHERA Vs. STATE OF ORISSA	November 10, 2002
HRUSHI ALIAS HURUSI BEHERA Vs. STATE OF ORISSA	October 10, 2002
HRUSIKESH MISHRA Vs. STATE OF ORISSA	October 28, 2002
INDIAN BANK Vs. B PATNAIK MINES PRIVATE LIMITED	September 25, 2002
INDIAN METALS AND FERRO ALLOYS LTD Vs. UNION OF INDIA	December 12, 2002
INDRA KIRSANI Vs. STATE OF ORISSA	July 10, 2002
INDRA PATEL AND ANR. Vs. KALIA @ BIJOY PATEL	November 7, 2002
IRA DAS ALIAS IDA DAS Vs. RAMESH RANJAN MALLICK	October 31, 2002
ISWAR BAG Vs. STATE OF ORISSA	September 16, 2002
JADUMANI MOHANTY Vs. STATE OF ORISSA	July 31, 2002
JAGABANDHU ENTERPRISERS Vs. CENTRAL ELECTRICITY SUPPLY	January 24, 2002
JAGABANDHU KISHAN Vs. STATE OF ORISSA	April 9, 2002
JAGANNATH PRADHAN Vs. STATE OF ORISSA	March 4, 2002
JAGANNATH PRADHAN Vs. STATE OF ORISSA	March 22, 2002
JAGANNATH PRADHAN Vs. STATE OF ORISSA	February 23, 2002
JAGSINGH PATRA Vs. DEBRAM JHAKAR	March 7, 2002
JAGU MALIK AND ANR. Vs. STATE	November 20, 2002
JAHAN ROUT AND 9 ORS. Vs. ANANDA KISHORE DAS AND ANR.	September 23, 2002
JAHARLAL PATRA Vs. STATE OF ORISSA	July 31, 2002
JAIGUN NISA BIBI Vs. SK BADIRUDDIN ZAHED	May 9, 2002
JAKAKA DAMA Vs. STATE OF ORISSA	March 26, 2002
JATADHARI MALLIK Vs. STATE OF ORISSA	November 21, 2002
JATINDRANATH DAS Vs. JAYADEV PATI	February 26, 2002
JAYA SANKAR Vs. STATE OF ORISSA	November 12, 2002
JAYA SANKAR MAJHI Vs. STATE OF ORISSA	December 11, 2002
JAYAKARAN AGARWAL Vs. YOGEANDER HANS	January 7, 2002
JAYANATH CRAM Vs. STATE OF ORISSA	October 7, 2002
JAYANTA KUMAR BEHERA Vs. STATE OF ORISSA	September 25, 2002
JAYANTI MOHAPATRA Vs. NARAYAN MOHANTY	March 18, 2002
JAYAPRAKASH NANDA Vs. G M ORISSA STATE WAREHOUSING CORPN	July 10, 2002
JAYARAM DASH JEE MAHARAJ AND AFTER HIM MAHANTA PREMANANDA DAS JEE Vs. COMMISSIONER OF ENDOWMENT, ORISSA	May 17, 2002
JHADESWAR NAIK Vs. STATE OF ORISSA	April 10, 2002
JHUNU ALIAS CHUNI TANTI Vs. KISHORE TANTI	October 9, 2002
JITU @ JITENDRA KUMAR PRADHAN Vs. STATE OF ORISSA	July 1, 2002
JITU ALIAS JITENDRA KUMAR PRADHAN Vs. STATE OF ORISSA	January 7, 2002
JOGENDRA KUMAR NAIK Vs. KANHU CHARAN MOHARANA	June 27, 2002
JOGENDRA SABARA Vs. STATE OF ORISSA	January 23, 2002
JOGINATH SAHU Vs. STATE OF ORISSA	September 25, 2002
JUGAL KISHORE SATAPATHY Vs. D P BAGCHI	October 30, 2002
JUGAL KISHORE SATPATHY Vs. STATE OF ORISSA	February 26, 2002
JYOSBANTA NARAYAN DIXIT Vs. EXECUTIVE ENGINEER BHADRAK	June 26, 2002
JYOTI PRAKASH MOHANTY Vs. STATE OF ORISSA AND ORS.	March 14, 2002
K KANTAMMA Vs. SABITRI PATRANI	September 27, 2002
K SAMANTARAY Vs. NATIONAL INSURANCE COMPANY LTD	July 4, 2002
K. MOCHIRAM PATRA Vs. THE STATE AND ORS.	July 10, 2002
KABITARANI BEHERA Vs. STATE OF ORISSA	December 2, 2002
KAILASH CHANDRA NANDA Vs. STATE OF ORISSA	August 29, 2002
KALI CHARAN BASRA Vs. STATE OF ORISSA	August 7, 2002
KALIA ALIAS KALAKAR NAIK Vs. STATE OF ORISSA	February 25, 2002
KALPATARU SWAIN Vs. SHANTILATA SWAIN	December 20, 2002
KAMAL KUMAR SAHU Vs. STATE OF ORISSA	January 8, 2002
KAMINIKANTA PATNAIK Vs. STATE OF ORISSA	February 27, 2002
KAMULU BHOTRA ALIAS MAJHI Vs. STATE OF ORISSA	February 5, 2002
KANAKALATA MAHARANA Vs. SHANTILATA MAHARANA	April 15, 2002
KANDRA SABAR Vs. STATE OF ORISSA	July 30, 2002
KANDURI CHARAN MOHANTY Vs. STATE OF ORISSA	October 28, 2002
KANHAIYALAL AGARWAL Vs. STATE	November 1, 2002
KARIM KHADIA Vs. STATE OF ORISSA	October 8, 2002
KARTIKA SAHOO Vs. KRUSHNA CHANDRA SAHOO	July 25, 2002
KASHINATH SAHU Vs. STATE OF ORISSA	April 17, 2002
KATE MUNDA Vs. STATE OF ORISSA	April 8, 2002
KEDU KARMI Vs. STATE OF ORISSA	July 1, 2002
KEDU KARML Vs. STATE OF ORISSA	January 7, 2002
KELU CHARAN SAHU Vs. STATE OF ORISSA	January 30, 2002
KESHABA MARAI Vs. KUNJA BEHARI PATEL	January 28, 2002
KHAGENDRA PRADHAN Vs. UMESH CHANDRA MOHAPATRA	March 15, 2002
KHALESWAR SAHOO Vs. ENGINEER IN CHIEF CUM SECRETARY	December 12, 2002
KINKAR SANTANANDA SANYASI Vs. STATE BANK OF INDIA	March 8, 2002
KONDARU LAXMINARAYAN ACHARY Vs. STATE OF ORISSA	May 8, 2002
KONDARU LAXMINARAYAN ACHARY Vs. STATE OF ORISSA	August 5, 2002
KRUSHNA CH. SAHU Vs. STATE	June 21, 2002
KRUSHNA CHANDRA BARIK Vs. NIMAI CHARAN PANDA	September 11, 2002
KRUSHNA PRADHAN ALIAS KRUSHNA CHANDRA Vs. STATE OF ORISSA	January 16, 2002
KRUSNA CHANDRA MOHANTY Vs. SUDHIRALATA DEI	July 18, 2002
KRUTTIBAS RUP Vs. STATE OF ORISSA	November 6, 2002
KULAMANI BAG Vs. GANESHRAM SUHULA	November 27, 2002
KUMUDA RANJAN PANDA Vs. PADMANAVA PANDA	August 20, 2002
KUNDURU DHARUA Vs. STATE	February 8, 2002
KUNJA BEHARI SAHA Vs. STATE OF ORISSA	June 19, 2002
KUNJABIHARI BARIK Vs. SAMBALPUR UNIVERSITY	December 20, 2002
KUNJALATA SAHOO Vs. STATE OF ORISSA	October 28, 2002
KUSASAN SAMAL Vs. CHANDRAMANI PRADHAN	September 20, 2002
KUSHA BHOI AND TWO ORS. Vs. STATE OF ORISSA	December 27, 2002
Laba Nanda Vs. Nandita Panda	May 6, 2002
LADA HANSDA Vs. STATE OF ORISSA	July 3, 2002
LADARA MUNDA AND ORS. Vs. STATE OF ORISSA	September 23, 2002
LADGA MAJHI Vs. STATE OF ORISSA	February 5, 2002
LAKHAN PANDIT Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.	January 16, 2002
LALU ALIAS BHOLA ALIAS RAMA SAHU Vs. STATE OF ORISSA	November 13, 2002
LAND ACQUISITION Vs. DAMAYANTI MOHAPATRA	June 18, 2002
LAND ACQUISITION COLLECTOR, UPPER INDRABATI PROJECT Vs. GOURA CHANDRA SAHU	June 19, 2002
LAND ACQUISITION OFFICER Vs. SMT. BICHITRA PRADHAN AND ORS.	April 19, 2002
LAND ACQUISITION OFFICER Vs. KAPILA PAIKRAY	October 9, 2002
LAND ACQUISITION OFFICER CUM COLLECTOR KALAHANDI Vs. BALADEV CHANDRAKAR	July 9, 2002
LAND ACQUISITION ZONE Vs. ATUA HARA ALIAS MUNDA	December 4, 2002
LAND ACQUISITION ZONE OFFICER Vs. JATRI DEHURY	May 10, 2002
Land Acquisition Zone Officer Vs. Hadibandhu Behera	November 14, 2002
LAXAHIRA NAYAK Vs. SUBASH CHANDRA NAYAK	March 14, 2002
LAXMAN NAIK Vs. NALITA ALIAS LALITA NAIK	April 30, 2002
LAXMI ORAM ALIAS TOPPO Vs. BIRSA ORAM	September 5, 2002
LAXMI SAHOO Vs. CHATURBHUJ SAHOO	June 26, 2002
LESU PRADHAN Vs. STATE OF ORISSA	April 8, 2002
LIBERATION EDUCATION AND ACTION Vs. STATE OF ORISSA	September 11, 2002
LINGARAJ TANDY Vs. STATE OF ORISSA	May 8, 2002
LOKANATH RAY Vs. HEADMASTER, SAMANTA SINGHAR HIGH SCHOOL AND ORS.	October 30, 2002
LOKANATH SAHU Vs. STATE	April 30, 2002
LORDS FOOD PRODUCTS I PVT LTD Vs. ORISSA STATE FINANCIAL CORPN	May 17, 2002
M M AND CO Vs. STATE OF ORISSA	January 8, 2002
M. ADI NARAYAN Vs. STATE OF ORISSA	June 9, 2002
M. ADINARAYAN Vs. STATE OF ORISSA	September 6, 2002
MADAN JENA Vs. SARASWATI JENA	March 20, 2002
MADHAB BOHARA Vs. BRAJA KISHORE NANDA	November 21, 2002
MADHAB CH JENA ALIAS SUKANTA JENA Vs. STATE OF ORISSA	July 5, 2002
MAGDALI PANDAN ALIAS HEMRAM Vs. STATE	January 30, 2002
MAGUNI RANJAN JYOTI Vs. STATE OF ORISSA	June 19, 2002
MAHADEB BANKA Vs. STATE OF ORISSA	February 6, 2002
MAHANADI MULTIPURPOSE INDUSTRIES Vs. STATE OF ORISSA	January 9, 2002
MAHESH KUMAR DAS AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE AND ORS.	July 29, 2002
MAHESWAR PANDA Vs. STATE OF ORISSA	October 28, 2002
MAHESWARI ENTERPRISES Vs. MAHANADI COALFIELDS LIMITED	August 16, 2002
MALATILATA SAMAL Vs. STATE OF ORISSA	July 10, 2002
MALIA PENTHEI Vs. STATE OF ORISSA	April 4, 2002
MAMATAMAYEE MOHARANA Vs. CHAIRMAN CUM MANAGING	July 26, 2002
MANAGEMENT OF PEERLESS GENERAL Vs. JUGAL KISHORE RATH	March 18, 2002
MANAGING COMMITTEE RUKMANI Vs. STATE OF ORISSA	November 7, 2002
MANAGING DIRECTOR TATA FINANCE LTD Vs. SANJAY AGENCY	March 14, 2002
MANAGOBINDA SAHOO Vs. STATE OF ORISSA	January 29, 2002
MANAS KUMAR DAS Vs. STATE OF ORISSA	April 6, 2002
MANASI MOHANTY Vs. GOKUL CHANDRA DAS	February 28, 2002
MANGAL SINGH Vs. STATE OF ORISSA	October 28, 2002
MANJUSHREE DALEI Vs. JUGAL KISHORE DALEI	August 2, 2002
MANMATH KUMAR BEHERA Vs. STATE OF ORISSA	February 27, 2002
MANOHAR RAM CHANDRA PATIL Vs. UNION OF INDIA	November 7, 2002
MANOJ KUMAR MISHRA Vs. STATE OF ORISSA	October 28, 2002
MANOJ KUMAR NAIK Vs. SANGEETA NAIK AND ORS.	March 7, 2002
MANORAMA RATH Vs. ORISSA MINING CORPORATION LTD	August 21, 2002
MANU BEWA AND ORS. Vs. GURU CHARAN JENA AND ORS.	June 26, 2002
MATHIAS KULLU Vs. STATE OF ORISSA	February 4, 2002
MD. UMER Vs. STATE OF ORISSA	April 11, 2002
Md.Naseem Vs. State of Orissa	September 25, 2002
MITU ALIAS BHIMSEN GURU Vs. UNION OF INDIA	May 1, 2002
MODERN WATER PRODUCTS Vs. STATE OF ORISSA	February 7, 2002
MOHAMMAD NASEEM Vs. STATE OF ORISSA	September 25, 2002
MOHAN CHARAN SWAIN Vs. ANNAPURNA SWAIN	August 22, 2002
MOHAN CHARAN SWAIN Vs. ASWINI KUMAR SWAIN	August 22, 2002
MOHINIMOHAN PARIDA Vs. CHIEF DISTRICT MEDICAL OFFICER AND TWO ORS.	August 21, 2002
MOTILAL @ RADHASHYAM MOHANTA AND ANR. Vs. STATE OF ORISSA	November 10, 2002
MOTILAL @ RADHASHYAM MOHANTA AND ANR. Vs. STATE OF ORISSA	October 11, 2002
MRS. TARALA TRIPATHY Vs. RAMBISHAL TRIPATHY	July 18, 2002
MS PUPLI DAS AND MS SUNAYANA Vs. CHAIRMAN ADMISSION	March 14, 2002
MUKTESWAR KAK Vs. RADHAMOHAN SAHU	January 23, 2002
MURALIDHAR SAHU Vs. STATE OF ORISSA	December 11, 2002
MUSTAFIRAN BIBI Vs. ABDUL RASID KHAN	August 1, 2002
NABADURGA CONSTRUCTIONS Vs. STATE OF ORISSA	October 10, 2002
NABAPRAVAT TRUST ZERINA MARINES Vs. STATE OF ORISSA	May 17, 2002
NACHIKA DERUKU Vs. STATE OF ORISSA	July 1, 2002
NAKUL KISHOR MERLI Vs. UNION OF INDIA	April 25, 2002
NALINI PRAVA BEHERA Vs. AKSHAYA KUMAR BEHERA	November 7, 2002
NARAHARI PANDA Vs. AVIRAM PANDA	July 2, 2002
NARASINGH PARIJA Vs. STATE OF ORISSA	April 7, 2002
NARASINGH PARIJA Vs. STATE OF ORISSA	July 4, 2002
NARASINGHA JENA Vs. STATE OF ORISSA	February 21, 2002
NARAYAN BEHERA ALIAS DHEU BEHERA Vs. STATE OF ORISSA	July 19, 2002
NARENDRANATH DAS Vs. STATE OF ORISSA	March 20, 2002
NATABAR AUNRIA Vs. STATE OF ORISSA	August 2, 2002
NATHURAM AGRAWAL Vs. STATE OF ORISSA	September 11, 2002
NATIONAL ALUMINIUM CO LTD Vs. UNION OF INDIA UOI	December 4, 2002
NATIONAL ALUMINIUM COMPANY Vs. DANAMATI MALI	April 6, 2002
NATIONAL ALUMINIUM COMPANY LTD Vs. ORISSA ELECTRICITY REGULATORY	August 19, 2002
NATIONAL INSURANCE CO LTD Vs. SANJULATA MALLIK	November 21, 2002
NATIONAL RMAL POWER CORPORATION LTD Vs. STATE OF ORISSA	February 7, 2002
NATIONL ALUMINIUM COMPANY LTD Vs. G C KANUNGO	August 28, 2002
NEHRU PARIBESHA SURAKSHYA Vs. STATE OF ORISSA	May 16, 2002
NEW INDIA ASSURANCE CO LTD Vs. KUMUDINI NAYAK	April 26, 2002
NEW INDIA ASSURANCE CO LTD Vs. UNITED COMMERCIAL BANK	February 6, 2002
NEW INDIA ASSURANCE CO LTD Vs. SUMATI SETHI	January 28, 2002
NEW INDIA ASSURANCE CO LTD Vs. S TRANSPORT PVT LTD	September 23, 2002
NEW INDIA ASSURANCE CO LTD Vs. SIBA PARIDA	November 20, 2002
NEW INDIA INSURANCE CO LTD Vs. BIDYA DEVI AGRAWALA	April 30, 2002
NILADRINATH MOHANTY Vs. ASHOK KUMAR MOHANTY	August 14, 2002
NILAMANI BEHERA Vs. PYARILAL SAHA	February 1, 2002
NIRANJAN BEHERA Vs. STATE OF ORISSA	September 18, 2002
NIRMAL KISHORE SAHOO AND 12 ORS. Vs. STATE OF ORISSA AND ORS.	August 28, 2002
NIRUPAMA SETHI Vs. UNION OF INDIA	July 19, 2002
O S F CORPN Vs. RANGE OFFICER SUKINDA	February 6, 2002
OCL INDIA LIMITED Vs. STATE OF ORISSA	September 11, 2002
OCL INDIA LTD Vs. STATE OF ORISSA	July 22, 2002
ORIENTAL INSULATED CONDUCT Vs. UNION OF INDIA	November 13, 2002
ORIENTAL INSURANCE CO LTD Vs. DURYODHAN DAS	November 8, 2002
ORIENTAL INSURANCE CO LTD Vs. ORISSA INDUSTRIAL	May 15, 2002
ORIENTAL INSURANCE CO. LTD. Vs. BINOD SINGH AND ORS.	October 4, 2002
ORIENTAL INSURANCE COMPANY Vs. PRAMILA MOHARANA	August 2, 2002
ORISSA ENGINEERING COLLEGE Vs. STATE OF ORISSA	May 3, 2002
ORISSA PUMP AND ENGINEERING CO Vs. STATE OF ORISSA	April 8, 2002
ORISSA STATE FINANCIAL CORPORATION Vs. RAMESH CHANDRA BEHERA	March 22, 2002
ORISSA STATE HANDLOOM DEVELOPMENT EMPLOYEES UNION AND ANR. Vs. STATE OF ORISSA AND ORS.	September 25, 2002
P. RAVI RAO Vs. STATE OF ORISSA	October 4, 2002
P.R. MANIKTALA Vs. UNION OF INDIA (UOI) AND ANR.	August 19, 2002
PABITRA MOHAN PRADHAN Vs. DAMAYANTI PRADHAN	June 19, 2002
PADMA CHARAN TRIPATHY Vs. STATE OF ORISSA	May 14, 2002
PADMABATI DEI Vs. SANJULATA BEHERA	November 29, 2002
PADMABATI DEVI Vs. DASARATHI SAHU	December 16, 2002
PADMABATI ROUT AND BANALATA PARHI AND ANR. Vs. STATE OF ORISSA AND ORS.	September 24, 2002
PADMALOCHAN BEHERA Vs. ANJANA BEHERA	September 27, 2002
Pakulu Nag Vs. State of Orissa	May 15, 2002
PANCHANAN MISHRA Vs. ARATI PANDA	April 9, 2002
PANCHU PANCHANAN MOHAPATRA Vs. STATE OF ORISSA	November 12, 2002
PANCHU PRADHAN Vs. RAMACHANDRA SETHI	August 23, 2002
PANDAB CHHADIA Vs. STATE OF ORISSA	June 21, 2002
PANDABA NAYAK Vs. STATE OF ORISSA	October 28, 2002
PANKAJ KUMAR TIBREWAL Vs. GOVERNMENT OF ORISSA	June 17, 2002
PARADEEP PHOSPHATES EMPLOYEES UNION AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 11, 2002
PARAMANDA MALLICK Vs. STATE	February 5, 2002
PARSU KAND AND TWO ORS. Vs. STATE OF ORISSA	April 30, 2002
PATHANI JENA Vs. STATE OF ORISSA	September 30, 2002
PEON ALIAS CHATRUBHUJA MURMU Vs. STATE OF ORISSA	July 16, 2002
PITABAS PRADHAN Vs. STATE OF ORISSA	January 8, 2002
PITAMBAR KAR Vs. TRILOCHAN KAR	December 6, 2002
PITAMBAR SAHOO Vs. STATE OF ORISSA	April 16, 2002
PITHA ALIAS PITAMBAR HEMBRAM Vs. THE SATE OF ORISSA	January 23, 2002
PONNI SUGARS AND CHEMICALS LTD Vs. BARGARH COOPERATIVE SUGAR MILLS	August 19, 2002
PORE SINGH Vs. STATE OF ORISSA	July 31, 2002
PRABIN KUMAR AGARWALLA Vs. ANIL KUMAR KEDIA	March 14, 2002
PRADIP KUMAR PATRA Vs. STATE OF ORISSA	June 20, 2002
PRADIPTA KUMAR MOHANTY Vs. STATE OF ORISSA	April 10, 2002
PRAFULLA ALIAS MANGULU PRADHAN Vs. STATE OF ORISSA	April 23, 2002
PRAFULLA KUMAR MALLICK Vs. STATE OF ORISSA	July 9, 2002
PRAFULLA KUMAR MALLICK Vs. STATE OF ORISSA AND ANR.	September 10, 2002
PRAFULLA KUMAR NATHSHARMA Vs. JAYANT NATHSHARMA AND ANR.	July 18, 2002
PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA	December 6, 2002
PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA	November 1, 2002
PRAHALLAD CHARAN SAHOO Vs. MD IMDAD SARIFF	May 8, 2002
PRAKASH MISRA Vs. STATE OF ORISSA	July 30, 2002
PRAKASH ROADLINES LIMITED Vs. JAGANNATH WEAVERS CO OPERATIVE SPINING MILLS LIMITED	July 18, 2002
PRAMATHA KUMAR MISHRA Vs. BOARD OF SECONDARY EDUCATION	February 12, 2002
PRAMOD KUMAR KHADAMSINGH Vs. STATE OF ORISSA	February 5, 2002
PRAMOD KUMAR MOHANTY Vs. U O I	March 27, 2002
PRAMOD KUMAR NANDA ALIAS DAS Vs. STATE OF ORISSA	October 30, 2002
PRAMOD KUMAR SAHU Vs. STATE OF ORISSA	August 2, 2002
PRANATI KUMARI BISWAL Vs. BANSIDHAR BISWAL	September 5, 2002
PRAOYUMNA KUMAR NAYAK Vs. STATE OF ORISSA	December 19, 2002
PRASANNA KUMAR SAHOO ALIAS BANKA Vs. STATE OF ORISSA	October 28, 2002
PRATAP BEHERA Vs. STATE OF ORISSA	April 5, 2002
PRATAP KISHORE MUND Vs. SECRETARY TO GOVERNMENT SCHOOLS	April 18, 2002
PRATAP MALLIK Vs. STATE OF ORISSA	October 30, 2002
PRATIMA BISWAL Vs. AMULAY KUMAR BISWAL	March 4, 2002
PRAVAKAR MAHAKUD AND Vs. STATE OF ORISSA	June 18, 2002
PRAVAMAYEE NAYAK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION	August 2, 2002
PRIYAMBADA PANI Vs. STATE OF ORISSA	January 31, 2002
PROMOD KUMAR MISHRA AND Vs. GOPALJI PANIGRAHI AND ORS.	July 15, 2002
PROVIDENT FUND INSPECTOR Vs. JANARDAN PANDA	November 27, 2002
PUA ALIAS MANAS RANJAN DAS Vs. UNION OF INDIA	August 2, 2002
PURI KONARK DEVELOPMENT AUTHORITY Vs. RATNA BHADRA	June 19, 2002
PURNA CHANDRA BISWAL Vs. STATE OF ORISSA	August 13, 2002
PURNA CHANDRA MISRA Vs. STATE OF ORISSA	May 17, 2002
PURNA CHANDRA NAIK Vs. STATE OF ORISSA	March 18, 2002
PURNIMA SAHU Vs. SNEHADHARA INDUSTRIES LIMITED	August 22, 2002
RABI ALIAS MANOJ KUMAR PARIDA Vs. STATE OF ORISSA	July 30, 2002
RABI ALIAS RABINDRANATH SAHU AND ANR. Vs. STATE OF ORISSA AND 2 ORS.	August 27, 2002
RABI BHOI Vs. STATE OF ORISSA	June 20, 2002
RABI CHANDRA BEHERA Vs. SAMPURNA BEHERA	August 9, 2002
RABINARAYAN MAHASUAR Vs. LOKANATH MOHASUAR	June 21, 2002
RABINARAYAN MOHARANA Vs. STATE OF ORISSA	November 1, 2002
RABINDRA KUMAR JENA Vs. MANAGING DIRECTOR OSFC	February 19, 2002
RABINDRANATH SAHU Vs. SURESH CH NAYAK	July 3, 2002
RADHANATH PATRA Vs. DALMIA INSTITUTE OF SCIENTIFIC AND INDUSTRIAL RESEARCH	July 25, 2002
RADHESHYAM AGRAWAL Vs. STATE OF ORISSA	March 14, 2002
RAGHABACHARAN PANDA Vs. T DINDAYAL PATRA	November 27, 2002
RAGHUNATH DEY ALIAS RAY Vs. MAHAMMAD USMAN KHAN	December 6, 2002
RAGHUNATH SAHOO Vs. STATE OF ORISSA	September 24, 2002
RAGHUNATH SENAPATI Vs. CHANCELLOR ORISSA UNIVERSITY	October 30, 2002
RAHAS MOHAPATRA Vs. BALAKRUSHNA DASH	July 3, 2002
RAJ DAYAL SAHA Vs. STATE OF ORISSA	October 11, 2002
RAJA BRAJENDRA KISHORE SINGH Vs. AMARENDRA KISHORE SINGH	November 6, 2002
RAJAN RAHAMAN Vs. STATE OF ORISSA	October 10, 2002
RAJANIKANTA PADHI Vs. B KAMESWAR SUBUDHI	January 7, 2002
RAJASHREE MOHAPATRA Vs. STATE OF ORISSA AND ORS.	July 10, 2002
RAJENDRA AND BROTHERS Vs. FOOD CORPORATION OF INDIA	February 20, 2002
RAJENDRA KUMAR BEHERA Vs. STATE OF ORISSA	October 10, 2002
RAJENDRA MOHARANA Vs. STATE OF ORISSA	April 24, 2002
RAJNI BALA DAS Vs. REGIONAL TRANSPORT AUTHORITY CUTTACK	September 12, 2002
RAKHAL CHANDRA KANUNGO Vs. STATE OF ORISSA	November 1, 2002
RAM SINGH Vs. STATE OF ORISSA	April 19, 2002
RAMA MAJHI Vs. STATE OF ORISSA	April 10, 2002
RAMAKANTA PATRA Vs. STATE OF ORISSA	February 14, 2002
RAMANATH DAS Vs. COLLECTOR BALASORE	April 4, 2002
RAMANATH PANDA Vs. STATE OF ORISSA AND ANR.	September 13, 2002
RAMESH CH PATRA Vs. PRABIR KUMAR SATPATHY	October 30, 2002
RAMESH CHANDRA AGRAWALLA Vs. SOUTH EASTERN RAILWAY	October 10, 2002
RAMESH CHANDRA MOHAPATRA Vs. STATE OF ORISSA	February 27, 2002
RAMESH CHANDRA MOHAPATRA Vs. BISHNUPRIYA MANGARAJ	August 9, 2002
RAMIA GAUDO Vs. STATE	April 2, 2002
RANA RANJIT SINGH Vs. HINDUSTAN STEELWORKS	January 28, 2002
RANDHIR SINGH Vs. UNION OF INDIA	June 19, 2002
RANJAN KUMAR SWAIN AND ANR. Vs. STATE OF ORISSA	October 28, 2002
RASANANDA SAHU Vs. STATE OF ORISSA	June 27, 2002
RATAN NAIK Vs. STATE OF ORISSA	June 28, 2002
RATAN NAIK Vs. STATE OF ORISSA	June 18, 2002
RATRI PARJUNI Vs. S K PRADHAN	October 7, 2002
REGIONAL DIRECTOR E S I CORPN Vs. P B GUPTA	January 17, 2002
REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. BENDI VENKATA RAO	October 4, 2002
REKHA DEI Vs. STATE OF ORISSA	July 24, 2002
RENUKA DASH Vs. STATE OF ORISSA	June 21, 2002
ROHIT NAIK Vs. STATE OF ORISSA	April 9, 2002
RUPADHAR PATEL Vs. STATE OF ORISSA	February 28, 2002
S LAXMINARAYANA Vs. STATE	August 2, 2002
S SUDHIR KUMAR PATRA Vs. STATE OF ORISSA	March 11, 2002
S TRIPAT PATRA Vs. STATE OF ORISSA	November 6, 2002
S.K. INDUSTRIES PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE, CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED AND ANR.	August 1, 2002
SABERA BIBI Vs. SYED HABIBUR RAHEMAN	April 16, 2002
SABITRI PADHY Vs. SECRETARY B R I T BERHAMPUR	December 11, 2002
SACHIDANANDA MOHAPATRA AND ORS. Vs. STATE OF ORISSA	October 28, 2002
SACHITANANDA SWAIN PINTU Vs. STATE OF ORISSA	September 27, 2002
SADHU CHARAN BEHERA Vs. PARBATI BEHERA	February 5, 2002
SADHU GADNAIK Vs. STATE OF ORISSA	August 7, 2002
SADHU GADNAIK AND ANR. Vs. STATE OF ORISSA	July 8, 2002
SAHU TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL	August 16, 2002
SAILABALA BECK Vs. AUTHORISED	September 30, 2002
SAILABALA PRADHAN Vs. LAND ACQUISITION ZONE OFFICER	October 9, 2002
SALAT FOOD INDUSTRIES Vs. STATE OF ORISSA	March 11, 2002
SAMALESWARI ROLLER FLOUR MILL (P) LTD. Vs. STATE OF ORISSA	February 28, 2002
SAMARAI MARANDI Vs. STATE OF ORISSA	June 24, 2002
SAMIR SWAIN ALIAS SAMIR KUMAR Vs. STATE OF ORISSA	December 27, 2002
SAMSER AHMED KHAN Vs. STATE OF ORISSA	April 25, 2002
SANATAN BEHERA Vs. ANJALI BEHERA AND ANR.	September 4, 2002
SANATAN BEHERA Vs. LOKANATH JENA	March 27, 2002
SANATAN JENA Vs. STATE OF ORISSA	March 1, 2002
SANATAN SWAIN Vs. STATE OF ORISSA	January 7, 2002
SANDEEP MOHANTY Vs. SARSWATI KAR	August 7, 2002
SANGHAMITRA JENA Vs. DIRECTOR OF HIGHER EDUCATION	August 2, 2002
SANJAY KUMAR SHARMA Vs. VIDYA SHARMA	December 12, 2002
Sanjaya Kumar Sahoo Vs. State of Orissa	September 11, 2002
SANJU PANDA Vs. STATE OF ORISSA	June 19, 2002
SANJUKTA JENA Vs. SUKANTA KUMAR JENA	July 25, 2002
SANJUKTA MOHANTY Vs. MULLAH MAHAMMED RAHAUL AMIN	October 9, 2002
SANKAR NAIK Vs. STATE	August 26, 2002
SANKARLAL AGRAWAL Vs. SPECIAL JUDGE (C.B.I.) AND ORS.	August 13, 2002
SANTANU NAIK Vs. STATE OF ORISSA	July 23, 2002
SANTILATA SAHOO Vs. STATE OF ORISSA	November 20, 2002
SANTOSH KUMAR SINGH Vs. RANJANA KUMARI SINGH	March 19, 2002
SANYASHI HARIJAN Vs. STATE OF ORISSA	June 21, 2002
SANYASHI HARIJAN Vs. STATE OF ORISSA	May 21, 2002
SARASWATI DAS Vs. PRAVAT KUMAR SAHOO	March 22, 2002
SARASWATI NAIK Vs. AKULI CHARAN NAIK	March 14, 2002
SARAT KUMAR PARIDA Vs. STATE TRANSPORT AUTHORITY	October 31, 2002
SARAT ROUT Vs. STATE OF ORISSA	October 9, 2002
SARBESWAR JENA Vs. STATE OF ORISSA	March 10, 2002
SARBESWAR JENA Vs. STATE OF ORISSA	October 3, 2002
SAROJ KUMAR SAHOO Vs. STATE OF ORISSA	July 1, 2002
SAROJ KUMAR TRIPATHY Vs. SANJIB KU MOHANTY	July 5, 2002
SAROJAKANTA SAHU Vs. STATE	January 16, 2002
SASHI JENA Vs. KHADAL SWAIN	May 17, 2002
SASHIBHUSAN GIRI Vs. KALAKAR MOHANTA	November 13, 2002
SATYABHAMA BEHERA Vs. DIVISIONAL MANAGER LIFE	April 12, 2002
SATYANARAYAN AGRAWAL Vs. ANGURI DEVI	August 7, 2002
SATYENDRA KUMAR SRIVASTAVA Vs. HINDUSTAN AERONAUTICS LIMITED AND ORS.	July 18, 2002
SAUKAT ANSARI Vs. ASRAFAN NESA	June 27, 2002
SAZID KHAN Vs. STATE OF ORISSA	January 28, 2002
SEEMA KEDIA Vs. STATE OF ORISSA	December 11, 2002
SHANKAR RICE AND OIL MILL Vs. STATE OF ORISSA	February 21, 2002
SHARMISTHA CHAKRAVARTY Vs. STATE OF ORISSA	October 10, 2002
SHHABILA NAIK Vs. KANCHAN PATEL	September 5, 2002
SHIVANI VANASPATI LTD Vs. STATE OF ORISSA	January 8, 2002
SHYAM SUNDAR MALLIK Vs. BAIDHARA MALLIK	December 6, 2002
SHYAMA SAGARIA Vs. STATE OF ORISSA	July 11, 2002
SHYAMASUNDAR MISHRA Vs. SRIBATCHA MISHRA	May 17, 2002
SHYAMSUNDAR SAHU Vs. GOKULANANDA PADHI	September 6, 2002
SIBA PRASAD MOHARANA Vs. DHADI NAYAK	August 28, 2002
SIDHARTHA PATRA Vs. REPUBLIC OF INDIA	March 18, 2002
SIDHESWAR MALLIK Vs. STATE OF ORISSA	April 9, 2002
SIKANDAR MULLAH Vs. STATE	April 12, 2002
SIKANDAR MULLAH Vs. STATE	December 4, 2002
SK ABDUL RAJAK Vs. GULBAN BIBI	March 15, 2002
SK BADRE ALAM Vs. DEALER SELECTION BOARD	March 7, 2002
SK. JAFULLA Vs. CUTTACK DEVELOPMENT AUTHORITY AND ORS.	February 26, 2002
SK. KUTUBUDDIN Vs. SK. ABDUL RASHID (DEAD) AFTER HIM SAHARA BIBI AND ORS.	September 16, 2002
SMT. HEMALATA SAHOO Vs. MADAN MOHAN SAHOO	October 28, 2002
SNEHALATA PARIDA Vs. ORISSA STATE HOUSING BOARD	May 17, 2002
SNEHALATA SAHU Vs. STATE OF ORISSA	April 29, 2002
SOUMYA RANJAN PATTANAYAK Vs. CHAIRMAN ADMISSION J E E E	July 5, 2002
SOURI NARAYAN PADHEE Vs. R C MOHAPATRA	August 7, 2002
SPECIAL LAND ACQUISITION Vs. SAURI CHARAN SAHU	June 18, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. BANAMALI GOCHHAIT	January 28, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. BHRAMARBAR SAHU	December 4, 2002
Special Land Acquisition Officer Vs. Iswar Chandra Sahu,Rengali Irrigation Project, Baghuabol	August 16, 2002
SPECIAL LAND ACQUISITION OFFICER, RENGALI IRRIGATION PROJECT Vs. NANDU BARIK	July 9, 2002
SPECIAL LAND ACQUISITION OFFICER, RENGALI IRRIGATION PROJECT Vs. RABINARAYAN DEHURY	June 18, 2002
SPECIAL LAND ACQUISITION OFFICER, RENGALI IRRIGATION PROJECT Vs. BIRABAR SAHOO AND ORS.	July 9, 2002
SRAMBUTIKA MADHU Vs. STATE OF ORISSA	April 3, 2002
SRI BULU @ RAMESH CH. MAJHI Vs. STATE OF ORISSA	October 28, 2002
SRI DEBENDRANATH MAHAKUD Vs. SMT. MANJULATA MAHAKUD	June 19, 2002
SRI HARIBANDHU SAHU Vs. SMT. PRATIMA SAHU	April 12, 2002
SRI JITENDRA KUMAR PATI Vs. STATE OF ORISSA, REPRESENTED THROUGH THE SECRETARY, EDUCATION DEPARTMENT AND ORS.	July 24, 2002
SRI PADMALOCHAN PANDA Vs. STATE OF ORISSA	July 23, 2002
SRI PARAMESWAR NAIK Vs. STATE OF ORISSA AND ORS.	August 23, 2002
SRI RAMANATH DAS (DEAD) AFTER HIM RATIKANTA DAS AND ANR. Vs. SMT. JASODA DAS AND ORS.	August 29, 2002
SRI SUDARSAN DAS Vs. THE CHAIRMAN, FOOD CORPORATION OF INDIA AND ORS.	July 19, 2002
SRIDHAR JENA Vs. STATE OF ORISSA	February 27, 2002
SRIHARI JENA Vs. KHETRAMOHAN JENA	August 2, 2002
SRIKANTA KUMAR SAHU ALIAS GOLIA Vs. STATE OF ORISSA	May 10, 2002
SRIKANTHA MANDAL Vs. GOVERNMENT OF ORISSA	March 14, 2002
SRIKUMAR BHADRA Vs. STATE OF ORISSA	February 6, 2002
SRIMATI DEI Vs. BAIDHAR BARIK	July 15, 2002
ST CATHERINE GIRLS HIGH SCHOOL Vs. STATE OF ORISSA	May 16, 2002
STATE Vs. KAMPALA KHAMARI	April 25, 2002
STATE Vs. SURA PARIDA AND ORS.	November 29, 2002
STATE Vs. GOURANGA MARANDI	November 20, 2002
STATE Vs. MEGHA TIRKEY	October 28, 2002
STATE OF ORISSA Vs. BALABHADRA PUJAPANDA	October 8, 2002
STATE OF ORISSA Vs. PANDU LAGURI	September 3, 2002
STATE OF ORISSA Vs. DAYANIDHI BISOI	September 23, 2002
STATE OF ORISSA Vs. KAPILA SABAR	September 6, 2002
STATE OF ORISSA Vs. JAYARAM MAHAPATRA	December 4, 2002
STATE OF ORISSA Vs. GURUBARI ALIAS GURI ALIAS	December 10, 2002
STATE OF ORISSA Vs. BHABAGRAHI SAMAL	December 11, 2002
STATE OF ORISSA Vs. DWARIKANATH GARNAIK	December 11, 2002
STATE OF ORISSA Vs. BHAMARLAL @ MUNALAL PARWALA	October 28, 2002
STATE OF ORISSA Vs. TINTUS KULU AND ANR.	December 10, 2002
STATE OF ORISSA Vs. SANKAR KHADIA AND 3 ORS.	January 30, 2002
STATE OF ORISSA Vs. SK. SADIQ ALI	September 6, 2002
STATE OF ORISSA Vs. RAGHU NAIK	September 17, 2002
STATE OF ORISSA Vs. SRI BRUNDABAN SAHU	September 30, 2002
STATE OF ORISSA Vs. SELEJA DIGAL	July 4, 2002
STATE OF ORISSA Vs. PRAHALIAD DEHURY	October 30, 2002
STATE OF ORISSA Vs. TINTUS KULU AND ANR.	October 12, 2002
STATE OF ORISSA Vs. JAGABANDHU SAHOO @ LADA SAHOO	September 10, 2002
STATE OF ORISSA Vs. T. SURJYA DORA AND ANR.	September 18, 2002
STATE OF ORISSA Vs. RABI NAYAK	May 8, 2002
STATE OF ORISSA Vs. BHARAT JENA	July 5, 2002
STATE OF ORISSA Vs. ISWAR MALLIK	June 17, 2002
STATE OF ORISSA Vs. RAMWATAR AGARWALA	June 19, 2002
STATE OF ORISSA Vs. UDAYA NAIK	July 2, 2002
STATE OF ORISSA Vs. MD ABDUL SATTAR	February 6, 2002
STATE OF ORISSA Vs. RABINDRANATH SAHU	January 28, 2002
STATE OF ORISSA Vs. PURNABASI RANA	January 9, 2002
STATE OF ORISSA Vs. BHARAT STORE	February 21, 2002
STATE OF ORISSA Vs. BIDYADHAR MISHRA	February 21, 2002
STATE OF ORISSA Vs. DAS GLASS COMPANY	February 21, 2002
STATE OF ORISSA Vs. TRILOCHAN SENAPATI	March 7, 2002
STATE OF ORISSA Vs. TRILOCHAN SENAPATI	March 6, 2002
STATE OF ORISSA Vs. RAM NAIK PRADHAN	August 30, 2002
STATE OF ORISSA Vs. GANGADHAR DAS	April 18, 2002
STATE OF ORISSA Vs. RAM NAIK PRADHAN	July 30, 2002
STATE OF ORISSA Vs. KULSIKA KISANAN @ KISAN MAJHI	October 29, 2002
STATE OF ORISSA REPRESENTED THROUGH THE PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION Vs. ASHOK KUMAR ROUT	February 13, 2002
STATE OF ORISSA, THROUGH THE LAND ACQUISITION COLLECTOR, UPPER INDRAVATI MULTIPURPOSE PROJECT Vs. CHANDRA SEKHAR MUND	August 23, 2002
STEEL AUTHORITY OF INDIA Vs. ASST LABOUR COMMR	February 21, 2002
SUBASH CHANDRA PRADHAN Vs. STATE OF ORISSA	February 6, 2002
SUBASH CHANDRA SAHU Vs. STATE OF ORISSA	March 21, 2002
SUBASH CHANDRA SAMANTRAY Vs. STATE OF ORISSA	October 28, 2002
SUBHRANSU SEKHAR SAMANTRAY Vs. STATE	September 3, 2002
SUBURBAN PLY PANEL PVT LTD Vs. ASSISTANT COMMISSIONER CENTRAL	February 28, 2002
SUCHETA PRADHAN Vs. SANKARSAN NAYAK	August 1, 2002
SUDAM SAHU Vs. STATE OF ORISSA AND ANR.	May 17, 2002
SUDARSAN DASH ALIAS DABA Vs. STATE OF ORISSA	September 6, 2002
SUDHANSU SEKHAR PANDA Vs. STATE OF ORISSA	October 28, 2002
SUHRID RANJAN DASGUPTA Vs. STEEL AUTHORITY OF INDIA	February 20, 2002
SUJATA MALLICK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION	January 31, 2002
SUJATA SAHOO Vs. THAKAMANA PRADHAN	November 21, 2002
SUKADEVA NAIK Vs. BHAGABAT SAHU	January 8, 2002
SULOCHANA MOHAPATRA Vs. PRAVAT KUMAR MOHAPATRA	April 15, 2002
SUMANI KHARSEL Vs. DAYAMATI KHARSEL	June 21, 2002
SUNA BEWA Vs. BAURIBANDHU BEHERA	December 11, 2002
SUNAKAR NAYAK Vs. STATE OF ORISSA	April 3, 2002
SUNIL KRISHNA GHOSH AND ANR. Vs. STATE OF ORISSA AND ORS.	May 17, 2002
SUNIL KUMAR MISHRA Vs. STATE OF ORISSA AND ORS.	May 13, 2002
SUNIL KUMAR PATTANAIK Vs. STATE OF ORISSA	January 18, 2002
SUNIL KUMAR SAHOO ALIAS SUNIL SAHOO Vs. THE STATE OF ORISSA	July 31, 2002
SUPRITI PATNAIK Vs. STATE OF ORISSA	February 26, 2002
SUREKHA MAJHI AND 3 ORS. Vs. STATE OF ORISSA	July 3, 2002
SURENDRA BABU PATRA Vs. COMMISSIONER OF ENDOWMENTS	December 11, 2002
SURENDRA PATRA Vs. STATE OF ORISSA	January 9, 2002
SURENDRA PRASAD SINGH AND ANR. Vs. STATE, REPRESENTED BY LABOUR ENFORCEMENT OFFICER, (CENTRAL) AND TWO ORS.	July 15, 2002
SURESH CHANDRA DASH Vs. STATE OF ORISSA	July 5, 2002
SUSANTA BISOI ALIAS NAIK Vs. STATE OF ORISSA AND ORS.	June 21, 2002
SUSMITA ACHARYA Vs. RABINDRA KUMAR MISHRA	September 12, 2002
SWARUPANANDA DAS Vs. TAHASILDAR	February 19, 2002
T CHALAPATI RAO Vs. STATE	July 10, 2002
T RAMA KRISHNA RAO Vs. STATE OF ORISSA	March 21, 2002
T VENKAT RAO Vs. STATE OF ORISSA	April 11, 2002
TAPAN KUMAR BISWAS Vs. COMMR TRANSPORT CUM CHAIRMAN S T A	January 8, 2002
TAPAN KUMAR DALAI Vs. UNION OF INDIA	September 2, 2002
TAPAN KUMAR MAJHI Vs. STATE OF ORISSA	January 9, 2002
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. SANJAYA AGENCY	April 23, 2002
THE EXECUTIVE OFFICER BERHAMPUR MUNICIPALITY Vs. MADHURI MOHAPATRA	November 20, 2002
THE EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY Vs. RAJENDRA PRASAD SAHU	October 1, 2002
THE INDIAN OIL CORPORATION LTD. AND ANR. Vs. D.K. GUPTA AND CO.	March 15, 2002
THE NEW INDIA ASSURANCE CO. LTD. Vs. MAMINA BEHERA AND ORS.	July 26, 2002
THE NEW INDIA ASSURANCE CO. LTD. Vs. KOILI BAHALIA AND ORS.	May 8, 2002
THE NEW INDIA ASSURANCE CO. LTD. Vs. KHAGESWAR MAHANTA AND ORS.	May 8, 2002
THE NEW INDIA ASSURANCE CO. LTD. Vs. NRUSINGHA SAHOO AND ORS.	May 8, 2002
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. BANANI ALIAS PADMINI KHUNTIA AND ORS.	November 22, 2002
TILAK PUTIA Vs. STATE OF ORISSA	July 31, 2002
TIMA ALIAS ABHIMANYU SARKAR Vs. NANDA KISHORE PATTNAIK	September 27, 2002
TOFAN ROUT ALIAS SUKANTA ROUT Vs. STATE OF ORISSA	August 28, 2002
TOWN SURVEYOR BERHAMPUR MUNICIPALITY Vs. SAROJINI CHOUDHURY	December 4, 2002
TOWN SURVEYOR, BERHAMPUR MUNICIPALITY Vs. SMT. SAROJINI CHOUDHARY	November 12, 2002
TRINATH THAKUR Vs. BUDHI PANI	July 3, 2002
TRUPTI DAS Vs. RABINDRANATH MOHAPATRA	August 29, 2002
TULASIRAM BAG Vs. STATE OF ORISSA	June 19, 2002
TURA MUNDA Vs. STATE OF ORISSA	June 27, 2002
TUTU ALIAS BHARATENDU BAL Vs. STATE OF ORISSA	April 29, 2002
U. GOPAL REDDY Vs. STATE OF ORISSA AND ANR.	October 28, 2002
UJALA ROUT Vs. KHALLI JENA	February 18, 2002
ULLASH CHANDRA BEHERA AND ORS. Vs. STATE OF ORISSA	July 24, 2002
UMA CHARAN MOHANTY Vs. REPUBLIC OF INDIA	January 23, 2002
UMESH CHANDRA RATH Vs. STATE OF ORISSA	October 12, 2002
UMESH CHANDRA RATH Vs. STATE OF ORISSA	December 10, 2002
UNDAKA PRADHAN Vs. STATE OF ORISSA	April 17, 2002
UNITED COMMERCIAL BANK BHADRAK Vs. NATIONAL TRADING CORPORATION	February 6, 2002
UNITED INDIA INSURANCE CO LTD Vs. KISHORE CHANDRA MOHANTY	May 8, 2002
United India Insurance Company Ltd. Vs. Upendra Kumar Dalai	April 26, 2002
URBAN CO OPERATIVE BANK Vs. STATE OF ORISSA	February 11, 2002
V RAMESWAR RAJU Vs. STATE OF ORISSA	January 10, 2002
VUNDAVILLI VENKATARAJU Vs. KORA LAXMAN RAO	July 24, 2002
Y PHANIKUMAR Vs. STATE OF ORISSA	July 22, 2002
ZONE OFFICER U I P Vs. LAXMINARAYAN PRAHARAJ	December 4, 2002

Year 2002 of HIGH COURT OF ORISSA

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