|
AB NAME WITHHELD AND Vs. STATE OF ORISSA
|
May 9, 2000 |
|
ABANINDRA MOHANTY Vs. GOURANGA PANDA
|
July 25, 2000 |
|
ABANTI JENA Vs. PRIYAMBADA JENA
|
May 5, 2000 |
|
ABDUL GAN AND ANR. Vs. STATE OF ORISSA
|
January 16, 2000 |
|
ABDUL JAHANGIR Vs. STATE OF ORISSA
|
January 5, 2000 |
|
Ajit Kumar Patnaik Vs. Republic of India
|
September 14, 2000 |
|
AJOY KUMAR MITRA Vs. STEEL AUTHORITY OF INDIA LTD
|
June 23, 2000 |
|
Akhaya Naik Vs. State of Orissa
|
June 20, 2000 |
|
AKSHAYA KUMAR BARIK Vs. BHASKAR SAHOO
|
December 14, 2000 |
|
AKSHAYA KUMAR SENAPATI Vs. STATE OF ORISSA
|
June 23, 2000 |
|
ALEKHA BEHERA Vs. STATE OF ORISSA
|
August 14, 2000 |
|
ALL INDIA FREEDOM FIGHTER S ORGANISATION Vs. STATE OF ORISSA
|
January 21, 2000 |
|
AMBIKA SWAIN Vs. ADDITIONAL COMMISSIONER
|
October 18, 2000 |
|
ANANDA BHOI Vs. JUHAN MUNDA
|
June 19, 2000 |
|
ANANGA UDAYA SINGH DEO Vs. RANGA NATH MISHRA
|
August 4, 2000 |
|
ANANTA NAIK Vs. STATE OF ORISSA
|
March 14, 2000 |
|
ANDA PADRA Vs. STATE
|
April 21, 2000 |
|
ANDHRA PRADESH HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD Vs. K VENKATESWAR RAO
|
May 4, 2000 |
|
ANITA PADHY Vs. BERHAMPUR UNIVERSITY
|
April 4, 2000 |
|
ARABINDA PANDA Vs. STATE OF ORISSA
|
December 21, 2000 |
|
Arjun Gochhayat Vs. State
|
May 12, 2000 |
|
ARJUNA DAS Vs. STATE OF ORISSA
|
April 21, 2000 |
|
ARTATRANA PANIGRAHI Vs. SARINA PANIGRAHI
|
July 28, 2000 |
|
ARUN KUMAR SARANGI Vs. MADAN PATTNAIK
|
December 22, 2000 |
|
ASHOK DALWAI Vs. RADHANATH PRADHAN ALIAS BALU
|
January 31, 2000 |
|
ASHOK DALWAI Vs. RADHANATH PRADHAN ALIAS BULU
|
February 9, 2000 |
|
ASIATIC GASES LTD Vs. STATE OF ORISSA
|
September 21, 2000 |
|
ATLAS ENGINEERING WORKS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 13, 2000 |
|
AWADESH ALIAS AWDHIS AND ANR. Vs. STATE
|
March 10, 2000 |
|
BABAJI ALIAS BALAKRISHNA MALLIK Vs. STATE
|
June 20, 2000 |
|
BABULI PATRA ALIAS BIDHU BHUSAN PATRA Vs. STATE OF ORISSA
|
February 5, 2000 |
|
BADAMI KUMARI PATNA Vs. PURNA CHANDRA JENA
|
June 30, 2000 |
|
BAHADUL GOUNTIA ALIAS BISWAL Vs. KHURIRAM MEHER
|
January 15, 2000 |
|
BAIKUNTHA NATH MAHANTA Vs. STATE OF ORISSA
|
August 11, 2000 |
|
BAIKUNTHANATH BARIK Vs. NILAMANI BARIK
|
March 24, 2000 |
|
BAIRAGI CHARAN SETHY Vs. KANGALI BEHERADIED
|
January 11, 2000 |
|
BAISNAB PRADHAN Vs. GURU CHARAN PRADHAN
|
September 5, 2000 |
|
BALADEV PRASAD MOHANTY Vs. PURNA CHANDRA MOHANTY
|
April 3, 2000 |
|
BALAJI STORE Vs. SALES TAX OFFICER BHADRAK CIRCLE BHADRAK
|
September 6, 2000 |
|
BALAMUKUNDA MOHANTY Vs. MRS. CHANDRA MOHINI AND ORS.
|
January 13, 2000 |
|
BALARAM DASH Vs. GITANJALI DASH
|
July 12, 2000 |
|
BALI TELLAM NAIDU Vs. STATE
|
June 23, 2000 |
|
BALLIN STEEL INDUSTRY Vs. C K STEEL TRADERS
|
May 5, 2000 |
|
BANAMBAR MISRA Vs. STATE OF ORISSA
|
May 2, 2000 |
|
BANCHA PADHAN AND ANR. Vs. LOKA PANDI (HAVING DIED) SURUKHA PANDIAND ORS.
|
April 20, 2000 |
|
BANCHHANIDHI SAMAL Vs. ARJUNA ROUT
|
February 8, 2000 |
|
BANSIDHAR MOHANTY Vs. ORISSA STATE FINANCIAL
|
February 2, 2000 |
|
BANSIDHAR PANDA Vs. APARTI CHARAN PANDA
|
June 19, 2000 |
|
BANSIDHAR RANA Vs. MINATI BEWA
|
June 27, 2000 |
|
BARISH CHANDRA PANDA Vs. SARIA ALIAS SARADA DASH AND ANR.
|
April 3, 2000 |
|
BASANTA KUMAR GIRI Vs. STATE OF ORISSA
|
June 30, 2000 |
|
BASANTA MANJARI DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 14, 2000 |
|
BASANTI BOSE Vs. CIVIL JUDGE SENIOR DIVISION BALASORE
|
June 22, 2000 |
|
BASANTI PRUSTY Vs. MANORMA SAMANTRA
|
June 19, 2000 |
|
BASUDEV PRADHAN Vs. STATE OF ORISSA
|
February 18, 2000 |
|
BATH PLAZA Vs. SALES TAX OFFICER BHUBANESWAR-I CIRCLE BHUBANESWAR
|
August 18, 2000 |
|
BETHEL GREEN GROWTH LIMITED Vs. GOSPEL FOR AREA
|
July 19, 2000 |
|
BHABANI PANDA ALIAS DAS Vs. SANTOSH KUMAR PANDA
|
September 14, 2000 |
|
BHAGABAN MISHRA Vs. STATE OF ORISSA
|
June 20, 2000 |
|
BHAGABAT BHOI AND 25 ORS. Vs. CHITTARANJAN SAHU AND ORS.
|
November 21, 2000 |
|
BHAGIRATHI BADAJENA Vs. STATE OF ORISSA
|
August 1, 2000 |
|
BHANU BHOLA Vs. SINDHU BHUYAN
|
March 22, 2000 |
|
BHARATI RAY Vs. DIRECTOR XAVIER INSTITUTE
|
December 21, 2000 |
|
BHARGABI DEVI Vs. STATE OF ORISSA
|
January 13, 2000 |
|
BHASKAR KUMAR KARAN ALIAS BHASKAR CHANDRA KARANA Vs. STATE
|
December 12, 2000 |
|
BHIKARI CHARAN AWASTI ALIAS BHIKU Vs. STATE OF ORISSA
|
March 3, 2000 |
|
BHIKARI CHARAN RATH Vs. STATE OF ORISSA
|
February 29, 2000 |
|
BHIKARI CHARAN RATH Vs. STATE OF ORISSA AND ANR.
|
March 7, 2000 |
|
BHOLESWAR SAHU Vs. RAMA CH BEHERA
|
May 12, 2000 |
|
BHUBANESWAR CHHATRIA Vs. UNION OF INDIA
|
September 12, 2000 |
|
BHUBANESWAR DHARUA Vs. KAIBALYA MAREI
|
March 13, 2000 |
|
BHUBANESWAR DHARUA AND ANR. Vs. KAIBALYA MARE AND ORS.
|
March 22, 2000 |
|
BHUBANESWAR PRADHAN Vs. STATE OF ORISSA
|
January 31, 2000 |
|
BHURAS ALIAS BHURSA AND KIRA ALIAS PRAHALLAD MALLIK Vs. STATE
|
April 2, 2000 |
|
BHURSA BHURSA KIRA Vs. PRAHALLAD
|
April 21, 2000 |
|
BICHITRANANDA SWAIN Vs. JATAKRUSHNA SWAIN OPPOSITE PARTY
|
March 24, 2000 |
|
BIDYADHAR CHADEI Vs. STATE OF ORISSA
|
June 28, 2000 |
|
BIJAY KUMAR BEHERA Vs. STATE OF ORISSA
|
December 11, 2000 |
|
BIJAY KUMAR SAHOO Vs. SARAT CHANDRA NAIK
|
December 12, 2000 |
|
BIJAY KUMAR SWAIN Vs. DIRECTOR INSTITUTE OF PHYSICS
|
February 25, 2000 |
|
BIJAYA CHATTERJEE Vs. COMMISSIONER LAND RECORDS
|
July 24, 2000 |
|
BIJAYA KUMAR KHUNTIA ALIAS BIJI Vs. STATE OF ORISSA
|
July 15, 2000 |
|
BIJAYA KUMAR SAHOO Vs. GRID CORPORATION OF ORISSA
|
September 28, 2000 |
|
BIMAL PRASAD PATTNAIK Vs. UNION OF INDIA
|
February 25, 2000 |
|
BINA DAS Vs. LAXMAN JENA
|
July 19, 2000 |
|
BINAPANI BEHERA Vs. RABINDRA NATH TAREI
|
July 10, 2000 |
|
BINAYAK CHAND Vs. STATE
|
December 22, 2000 |
|
BINAYAK SAMAL Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
August 14, 2000 |
|
BIPIN BIHARI PRADHAN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
July 5, 2000 |
|
BIPINIBIHARI PRADHAN Vs. STATE OF ORISSA AND ORS.
|
May 7, 2000 |
|
BIREN KUMAR SAHU Vs. BINODE BEHARI HASTI
|
February 8, 2000 |
|
BISHIKESHAN NAG Vs. STATE OF ORISSA
|
June 27, 2000 |
|
BISWANATH NAYAK Vs. PARBATI BEWA
|
August 14, 2000 |
|
BISWARANJAN PATTNAIK Vs. TEEM FINANCE COMPANY LTD.
|
January 31, 2000 |
|
BISWARANJAN PATTNAIK Vs. TEEM FINANCE COMPANY LIMITED
|
March 31, 2000 |
|
BRAJABANDHU PANDA Vs. STATE OF ORISSA
|
December 22, 2000 |
|
BRAJANANDA NAYAK Vs. STATE OF ORISSA
|
November 14, 2000 |
|
BRUNDABAN SAHOO Vs. ANTARYAMI SAHOO AND ORS.
|
July 31, 2000 |
|
BUDHA BHOI Vs. PARSURAM BHOI
|
June 19, 2000 |
|
BUDHIMANTA BISWAL Vs. UNION OF INDIA
|
November 14, 2000 |
|
BULANI SWAIN Vs. LAND ACQUISITION COLLECTOR
|
May 12, 2000 |
|
CENTRAL WARE HOUSING CORPORATION Vs. K DANDASI
|
July 27, 2000 |
|
CHAKRADHAR SAHOO Vs. LAXMIDHAR SAHOO AND ORS.
|
March 24, 2000 |
|
CHANDRA SEKHAR SAHOO Vs. CHANDRASEKHAR DAS
|
June 21, 2000 |
|
CHANDRA SEKHAR SWAIN Vs. STATE OF ORISSA AND ANR.
|
March 23, 2000 |
|
CHENNA JYOTHIRMAYI Vs. THIRD MOTOR ACCIDENT CLAIMS TRIBUNAL BHUBANESWAR
|
October 19, 2000 |
|
CHHATAR BHUMIJ Vs. STATE
|
March 10, 2000 |
|
CHINTAMANI BEHERA Vs. LAND ACQUISITION OFFICER
|
July 19, 2000 |
|
CHINTAMANI BHUE Vs. COLLECTOR
|
September 8, 2000 |
|
CHINTAMANI KHUNTIA Vs. JAGANNATH TEMPLE MANAGING COMMITTEE
|
July 18, 2000 |
|
CHITTA RANJAN MISHRA Vs. UTKAL UNIVERSITY
|
July 28, 2000 |
|
CHITTARANJAN PARIDA Vs. EXECUTIVE MAGISTRATE CUTTACK
|
June 28, 2000 |
|
CHUDAMANI PATRA Vs. STATE OF ORISSA
|
April 20, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED
|
August 3, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. BAGARIA AGENCIES
|
September 20, 2000 |
|
DAMA ALIAS KARTIK CHARTLN GHADEI Vs. STATE OF ORISSA
|
September 22, 2000 |
|
DAMBARU GOUDA Vs. STATE OF ORISSA
|
March 16, 2000 |
|
DAMODAR MISHRA Vs. STATE OF ORISSA
|
November 8, 2000 |
|
DASARATHI SAHU Vs. STATE OF ORISSA
|
May 11, 2000 |
|
DASARATHI SWAIN Vs. ADDL DISTRICT MAGISTRATE
|
October 19, 2000 |
|
DEBAKI NAIK Vs. STATE OF ORISSA
|
February 4, 2000 |
|
DEBAKI SAHU Vs. ADMINISTRATOR SRI JAGANNATH TEMPLE
|
January 15, 2000 |
|
DEBARAJ PANDA Vs. NEW INDIA ASSURANCE CO LTD
|
March 24, 2000 |
|
DEBASIS KUMAR DEY Vs. SOVA RAY
|
August 1, 2000 |
|
DEBENDRA NATH LENKA Vs. ANJANA PAIKRAY AND ORS.
|
April 21, 2000 |
|
DEEP KUMAR THADANI Vs. CHAIRMAN ADMISSION SUB COMMITTEE JOINT ENTRANCE EXAMINATION K AND M BURLA
|
November 15, 2000 |
|
DEEPAK KUMAR BASU Vs. COMMISSIONER CONSOLIDATION
|
September 15, 2000 |
|
Dhana Harijan Vs. State
|
March 16, 2000 |
|
DHANESWAR SAHOO Vs. STATE OF ORISSA
|
February 3, 2000 |
|
DHARMENDRA SINGH Vs. STATE OF ORISSA
|
July 31, 2000 |
|
DHIRENDRANATH SWAIN Vs. HADI RAUL
|
March 28, 2000 |
|
Dhobeidhar Naik Vs. State
|
December 22, 2000 |
|
DHRUBARAJA SINGH AND ORS. Vs. NILADRI SINGH AND ORS.
|
May 2, 2000 |
|
DIBAKAR MOHANTY Vs. STEEL AUTHORITY OF INDIA LTD
|
November 14, 2000 |
|
Dibakar Pattnaik Vs. State of Orissa
|
February 17, 2000 |
|
DIBAKAR SWAIN Vs. STATE OF ORISSA
|
September 22, 2000 |
|
DINABANDHU PRADHAN Vs. CHAITAN SAHU
|
June 23, 2000 |
|
DINABANDHU SAHU Vs. STATE OF ORISSA
|
March 27, 2000 |
|
DINABANDHU SAHU AND ANR. Vs. STATE OF ORISSA
|
March 21, 2000 |
|
DINESH KUMAR NAIK Vs. STATE OF ORISSA
|
August 28, 2000 |
|
DIPALI MANDAL Vs. STATE OF ORISSA
|
September 15, 2000 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. NARENDRA NAIK
|
February 15, 2000 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SANJUKTA MALLIK
|
June 19, 2000 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. PRANAB SUNDAR SAHOO
|
February 29, 2000 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RANJANI MOHARANA
|
February 17, 2000 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. BASANTA KUMAR SAHOO
|
January 13, 2000 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRAMILABALA JENA
|
March 28, 2000 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BIRA MALLIK
|
April 21, 2000 |
|
DR. AKRURA CHAND Vs. CHANCELLOR, SAMPBALPUR UNIVERSITY AND OTHERS
|
September 12, 2000 |
|
DR. BIJAYA CHANDRA RATH Vs. UTKAL UNIVERSITY AND ORS.
|
March 16, 2000 |
|
DR. DEVI PRASAD MISRA Vs. BERHAMPUR UNIVERSITY AND ORS.
|
August 9, 2000 |
|
DR. RAJAT MOHANTY Vs. ORISSA PUBLIC SERVICE COMMISSION AND ORS.
|
June 23, 2000 |
|
DURGA FILMS TRADERS P LTD Vs. DISTRICT
|
November 7, 2000 |
|
DURGACHARAN MOHANTY Vs. LOKNATH DAS AND ORS.
|
July 28, 2000 |
|
DUTTA TRADERS Vs. SALES TAX OFFICER VIGILANCE BALASORE CIRCLE
|
September 4, 2000 |
|
Dwarika Tarini Patra Vs. State of Orissa
|
December 12, 2000 |
|
EASTERN PLANTATION PVT. LTD. Vs. STATE OF ORISSA AND ORS.
|
February 29, 2000 |
|
EDGALLA SANNEYA Vs. STATE
|
June 20, 2000 |
|
EKA SAHU AND ORS. Vs. SMT. UMA @ URMILA SAHU AND ORS.
|
August 9, 2000 |
|
EPARI AMARAVATI Vs. COMMISSIONER OF INCOME TAX
|
July 31, 2000 |
|
EXCUTIVE ENGINEER ELECL BHUBANESWAR Vs. P O LAUBOR COURT
|
September 28, 2000 |
|
EXECUTIVE ENGINEER ORISSA LIFT IRRIGATION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
|
April 4, 2000 |
|
FARID KHAN Vs. ORISSA LIFT IRRIGATION
|
November 17, 2000 |
|
FOSECO INDIA LIMITED Vs. NAVNEET KUMAR DWIVEDI
|
August 24, 2000 |
|
GADADHAR NAYAK Vs. STATE
|
May 2, 2000 |
|
GAGAN BEHARI PANDA Vs. SURESH CHANDRA PRADHAN
|
July 24, 2000 |
|
GAJENDRANATH SAHU Vs. BERHAMPUR UNIVERSITY
|
June 26, 2000 |
|
GANGA PRASAD SINGH HAVING DIED Vs. AYODHYA PRASAD SINGH
|
June 19, 2000 |
|
GANGADHAR BHUYAN Vs. BIJAY KUMAR MISHRA
|
January 28, 2000 |
|
GANGADHAR BHUYAN AND SIX ORS. Vs. BIJAY KUMAR MISHRA
|
February 9, 2000 |
|
GANGADHAR PANDA AND ORS. Vs. HARI KRISHNA PANDA AND ORS.
|
January 4, 2000 |
|
GANGADHAR ROUT Vs. ADDITIONAL DISTRICT JUDGE
|
October 19, 2000 |
|
GEM CORPORATION OF ORISSA LIMITED Vs. STATE OF ORISSA
|
March 27, 2000 |
|
GENERAL MANAGER BARSUAN IRON MINES Vs. MUKTA NAIK
|
June 20, 2000 |
|
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. DEPTYMAYEE JENA
|
May 12, 2000 |
|
GHANASHYAM MEHER Vs. BHIMA GANDA ALIAS KUMBHAR
|
July 18, 2000 |
|
GHASIRAM PATRA Vs. STATE
|
June 19, 2000 |
|
GIRIA ALIAS GIRIDHARI PARIDA Vs. STATE OF ORISSA
|
December 11, 2000 |
|
GIRIDHARI DAS Vs. STATE OF ORISSA
|
February 1, 2000 |
|
GOKULA CHANDRA ROUT Vs. STATE OF ORISSA
|
June 23, 2000 |
|
GOKULANANDA PANDA Vs. STATE OF ORISSA
|
July 14, 2000 |
|
GOLAK BIHARI CHHOTRAY Vs. STATE OF ORISSA AND ANR.
|
July 28, 2000 |
|
GOPA BARIHA Vs. REPUBLIC OF INDIA
|
April 10, 2000 |
|
GOPAL KRISHNA BADU MOHAPATRA Vs. GIRISH CHANDRA NAIK
|
March 7, 2000 |
|
GOPAL KUNDA Vs. STATE OF ORISSA
|
April 11, 2000 |
|
GOPAL PATRA Vs. LOKNATH PATRA
|
March 27, 2000 |
|
GOREKHNATH GIRI Vs. STATE
|
December 22, 2000 |
|
GRAMYA THAKURANI (SAMALESWARI) Vs. SMT. B. BALLAMAI AND ORS.
|
May 9, 2000 |
|
GURA MALLICK Vs. STATE OF ORISSA
|
July 10, 2000 |
|
GYANENDRA NATH MOHAPATRA Vs. STATE OF ORISSA
|
July 20, 2000 |
|
HAREKRUSHNA JENA Vs. STATE OF ORISSA
|
September 14, 2000 |
|
HARI BASUDEV Vs. STATE OF ORISSA
|
March 30, 2000 |
|
HARISH CHANDRA PANDA Vs. SARIA ALIAS SARADA DASH
|
April 3, 2000 |
|
HARSA MAJHI Vs. PURNA CHANDRA MAJHI
|
October 18, 2000 |
|
HEMANTA KUMAR JENA Vs. BHAKTILATA JENA
|
November 3, 2000 |
|
HEMANTA KUMAR NAYAK Vs. STATE OF ORISSA
|
May 9, 2000 |
|
HEMANTA KUMAR SAHOO Vs. JASOBANTA SAHOO AND ANR.
|
January 14, 2000 |
|
HIRANMAYEE DEVI ALIAS HIRANMAYEE Vs. STATE OF ORISSA
|
August 26, 2000 |
|
Hrushikesh DhaI Vs. State of Orissa
|
February 18, 2000 |
|
IDL INDUSTRIES LTD Vs. STATE OF ORISSA
|
October 16, 2000 |
|
JADUNATH DHAL Vs. STATE OF ORISSA
|
September 14, 2000 |
|
JAGABANDHU GHANTIALI Vs. DISTRICT AND SESSIONS JUDGE
|
July 5, 2000 |
|
JAGADAMBA AGENCY PRIVATE LIMITED Vs. AMBUJA CEMENT EASTERN LIMITED
|
March 9, 2000 |
|
JAGADANANDA PATEL Vs. DIVISIONAL FOREST OFFICER BAMARA DIVISION AND ANOTHER
|
June 21, 2000 |
|
JAGADISH DEY Vs. STATE
|
February 23, 2000 |
|
JAGANNATH BENIA Vs. STATE
|
August 26, 2000 |
|
JAGANNATH DEV Vs. RAGHUNATH PANDA
|
September 5, 2000 |
|
JAGANNATH SAHOO Vs. STATE OF ORISSA
|
April 6, 2000 |
|
JAINARAYAN NAIK Vs. KALAL LOCHAN NAIK
|
March 24, 2000 |
|
JAINARAYAN NAIK ALIAS KAMAL Vs. STATE
|
March 9, 2000 |
|
JANE MARIE HATTON Vs. SOUTH EASTERN RAILWAY WOMENS ORGANISATION, CALCUTTA AND ORS.
|
January 24, 2000 |
|
JASOBANTA SAHU ALIAS JASOBANTA KUMAR SAHU Vs. STATE OF ORISSA
|
January 15, 2000 |
|
JAYAKRISHNA DAS Vs. MOHANI CHARAN DAS
|
September 12, 2000 |
|
JAYANTA NAIK ALIAS JAYANTA KUMAR NAYAK Vs. STATE
|
February 25, 2000 |
|
Jhula Behera alias Dalai Vs. State of Orissa
|
January 4, 2000 |
|
JIBAN SARKAR Vs. STATE OF ORISSA
|
May 1, 2000 |
|
JITENDRA KUMAR BISOYI Vs. STATE OF ORISSA
|
December 13, 2000 |
|
JITU ALIAS BISWAJIT DAS Vs. STATE OF ORISSA
|
July 17, 2000 |
|
JOGINDRA BHOI ALIAS GANDA Vs. STATE OF ORISSA
|
July 15, 2000 |
|
Jubraj Bariha Vs. State of Orissa
|
July 19, 2000 |
|
JYOSTNA MAYEE BEHERA Vs. STATE OF ORISSA
|
August 29, 2000 |
|
K S BAKSHI Vs. JAGJIT SINGH SABHARWAL
|
August 9, 2000 |
|
K S VISHWANATH Vs. STATE OF ORISSA
|
September 8, 2000 |
|
K SAMBU REDDY Vs. STATE OF ORISSA
|
May 2, 2000 |
|
KABERI BANERJEE Vs. ORISSA STATE HOUSING BOARD
|
November 20, 2000 |
|
KAILASH CHANDRA PARIDA Vs. STATE OF ORISSA AND ORS.
|
March 24, 2000 |
|
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
|
December 22, 2000 |
|
KALIDAS MOHAPATRA Vs. STATE OF ORISSA
|
December 21, 2000 |
|
KALIJAI PRIMARY FISHERMAN CO OP SOCIETY LIMITED Vs. ASSTT REGR OF CO OP SOCIETY FISHERY
|
November 7, 2000 |
|
KAMAL KUMAR MOHANTY AND ORS. Vs. STATE OF ORISSA
|
December 7, 2000 |
|
KAMAL LOCHAN PANDA Vs. STATE OF ORISSA
|
October 24, 2000 |
|
KAMALA TIRIA Vs. STATE OF ORISSA
|
November 8, 2000 |
|
KANAKALATA NATH Vs. PRAMOD KUMAR SAMANTRAY
|
November 24, 2000 |
|
KANAKALATA NATH Vs. PRAMOD KUMAR SAMANTRAY
|
December 5, 2000 |
|
KANHU CHARAN JENA Vs. NIRMALA JENA
|
September 28, 2000 |
|
KANKA ALIAS DUYON HO Vs. STATE OF ORISSA
|
August 18, 2000 |
|
KEDARNATH MALLIK ALIAS KEDAR MALLIK Vs. STATE
|
December 22, 2000 |
|
KESHABA MAJHI Vs. STATE OF ORISSA
|
June 19, 2000 |
|
KHARA KAMIDI Vs. STATE
|
March 16, 2000 |
|
KISHORE CHANDRA PANIGRAHI Vs. PARIKHIT PANIGRAHI and STATE OF ORISSA
|
August 30, 2000 |
|
KISHORE CHANDRA SAHOO Vs. STATE OF ORISSA, THROUGH THE SECRETARY TO GOVERNMENT, DEPARTMENT OF PANCHAYAT RAJ, STATE SECRETARIAT BUILDING AND ORS.
|
July 14, 2000 |
|
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
|
May 12, 2000 |
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KRUSHNA CHANDRA PATTANAYAK Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
August 11, 2000 |
|
KRUSHNA DAS Vs. COMMISSIONER LAND RECORDS
|
September 11, 2000 |
|
KUNTALA MOHANTA Vs. UNION OF INDIA
|
December 15, 2000 |
|
L A ZONE OFFICER TALCHER SAMBALPUR RAILLINK ANGUL Vs. UMESH CHANDRA SAHU
|
August 10, 2000 |
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LADU KISHORE CHOUDHURY Vs. STATE OF ORISSA
|
May 11, 2000 |
|
LAKHIRAM AGARWAL Vs. C R DASH FOOD INSPECTOR
|
April 4, 2000 |
|
LAKSHMI KIRSANI Vs. STATE
|
June 20, 2000 |
|
LAND ACQUISITION COLLECTOR Vs. BHOLANATH ACHARYA
|
July 19, 2000 |
|
LAND ACQUISITION COLLECTOR CUTTACK Vs. UMA BAGHAT
|
September 28, 2000 |
|
LAND ACQUISITION OFFICER Vs. ABALA BISWAL
|
June 19, 2000 |
|
LAND ACQUISITION OFFICER Vs. SOMANATH GOUDA
|
March 27, 2000 |
|
LAND ACQUISITION OFFICER CIVIL CUTTACK Vs. BANAMALI PARIDA
|
September 21, 2000 |
|
LAND ACQUISITION OFFICER D I S CUTTACK Vs. NATABAR SINGH
|
August 25, 2000 |
|
LAND ACQUISITION ZONE OFFICER, TALCHER SAMBALPUR RAILLINK, ANGUL Vs. UMESH CHANDRA SOOD
|
August 10, 2000 |
|
LAXMAN MURMU Vs. DUMNI MURMU
|
November 7, 2000 |
|
Laxman Singh Vs. State of Orissa
|
December 5, 2000 |
|
LAXMI UDYOG ROCK CEMENT PVT LIMITED Vs. STATE OF ORISSA
|
November 3, 2000 |
|
LAXMIDHAR MAHALIK Vs. STATE OF ORISSA
|
January 21, 2000 |
|
LAXMIDHAR PRADHAN Vs. STATE OF ORISSA
|
May 12, 2000 |
|
LAXMINARAYAN MOHAPATRA Vs. SOHINI BAHAR SUR
|
December 1, 2000 |
|
LAXMIRANI BEHERA Vs. COMMISSIONERS FOR WORKMEN S COMPENSATION
|
March 22, 2000 |
|
LINGARAJ PANDA AND ANR. Vs. THE CONSOLIDATION COMMISSIONER, ORISSA AND ORS.
|
March 7, 2000 |
|
M/S. PODDAR MACHINERY HOUSE Vs. ORISSA SALES TAX TRIBUNAL
|
June 26, 2000 |
|
MADAN DORA AND ANR. Vs. DASARATHI RANA AND ANR.
|
July 28, 2000 |
|
MADHU NAIK Vs. STATE OF ORISSA
|
September 25, 2000 |
|
Madhu Nook Vs. State of Orissa
|
September 25, 2000 |
|
MAHABIR RICE MILL Vs. SALES TAX OFFICER
|
February 2, 2000 |
|
MAHENDRA NANDI Vs. CHANDRAMANI TRIPATHY
|
August 26, 2000 |
|
MAKAR ALIAS HARENDRANATH GIRI Vs. STATE
|
March 10, 2000 |
|
MAKARDHWAJA PATRA Vs. AKRURA SUNA
|
July 27, 2000 |
|
MALIKA DEY Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 13, 2000 |
|
MALLA ALIAS MADAN SETHI Vs. STATE OF ORISSA
|
March 13, 2000 |
|
MANANIGA DIGAL AND ANR. Vs. STATE OF ORISSA
|
December 3, 2000 |
|
MANAS RANJAN THAKUR Vs. STATE
|
December 22, 2000 |
|
MANGAL MUNDA Vs. STATE
|
June 19, 2000 |
|
MANGRU BHAGAT Vs. BHAWLA ORAM
|
March 14, 2000 |
|
MANGRU BHAGAT Vs. BHAWLA ORAM AND ORS.
|
March 27, 2000 |
|
MANGULI MUDULI Vs. STATE OF ORISSA
|
March 15, 2000 |
|
Mania Manof Kumar Behera Vs. State
|
June 19, 2000 |
|
MANJULATA BEHERA Vs. RAMESH CHANDAR BEHERA AND TWO ORS.
|
December 7, 2000 |
|
MANOJ KUMAR SAHU Vs. STATE OF ORISSA
|
June 19, 2000 |
|
MANORAMA MOHAPATRA SMT Vs. COLLECTOR
|
May 12, 2000 |
|
MASANG KISKU Vs. STATE OF ORISSA
|
December 11, 2000 |
|
MATHURI MALIK Vs. COMMISSIONER OF CONSOLIDATION
|
July 6, 2000 |
|
MATIA PALEI Vs. STATE OF ORISSA
|
August 4, 2000 |
|
MAYADHAR MEHER Vs. STATE OF ORISSA
|
November 14, 2000 |
|
MAYADHAR SAHOO Vs. STATE OF ORISSA
|
August 25, 2000 |
|
MAYADHAR SWAIN AND Vs. STATE OF ORISSA
|
September 14, 2000 |
|
MD. ISLAM Vs. STATE OF ORISSA
|
April 18, 2000 |
|
MENAKA BEWA Vs. REVENUE OFFICER
|
October 23, 2000 |
|
MINAKETAN MUDULI Vs. STATE OF ORISSA
|
November 10, 2000 |
|
MITSUI BABACOCK ENERGY INDIA PRIVATE LIMITED MBE IPL Vs. UNION OF INDIA
|
January 14, 2000 |
|
MITTAL RICE MILLS P LTD Vs. STATE OF ORISSA
|
September 21, 2000 |
|
MOHAN CH SAHOO Vs. GOVERNMENT OF ORISSA
|
February 29, 2000 |
|
MOHAN CHANDRA SATAPATHY ALIAS MOHAN SATAPATHY Vs. CHASIRAM GOUD ALIAS GHASIRAM ROUT
|
April 27, 2000 |
|
MOHAN PARIDA Vs. STATE
|
September 14, 2000 |
|
MUKTE SA AND AMBIKA Vs. STATE OF ORISSA
|
April 25, 2000 |
|
N DALAI Vs. M D T D C CORPN OF ORISSA LTD
|
January 4, 2000 |
|
NABAGHANA MOHANTY Vs. DWARIKANATH TRIPATHY
|
March 30, 2000 |
|
NABAGHANA MOHANTY AND ORS. Vs. DWARIKANATH TRIPATHY AND ANR.
|
April 17, 2000 |
|
NABAKISHORE BEHERA Vs. BHAGABAT NAIK AND ORS.
|
November 11, 2000 |
|
NABAKISHORE BEHERA Vs. BHAGABAT NAIK
|
December 11, 2000 |
|
NAGARJUNA SETHI Vs. STATE OF ORISSA
|
April 3, 2000 |
|
NAGEN KUMAR SAMANTARAY Vs. STATE OF ORISSA
|
November 21, 2000 |
|
NALINI PRAVA DASH Vs. STATE OF ORISSA
|
February 29, 2000 |
|
NAMITA BOSE Vs. DEEPAK KUMAR BOSE
|
January 5, 2000 |
|
NARAYAN RANA Vs. BALASORE MUNICIPAL COUNCIL
|
August 10, 2000 |
|
NARENDRA Vs. SPECIAL RELIEF COMMISSIONER ORISSA
|
May 12, 2000 |
|
NARENDRA CHAND MEHTA Vs. STATE OF ORISSA
|
January 31, 2000 |
|
NARENDRA GOEL Vs. STATE OF ORISSA
|
May 2, 2000 |
|
NARESH KUMAR JAIN Vs. STATE OF ORISSA
|
May 12, 2000 |
|
NARMADA DEO Vs. STATE OF ORISSA
|
January 28, 2000 |
|
NATABAR PARIDA Vs. BIHARI CHARAN MOHANTY
|
October 25, 2000 |
|
NATIONAL INSURANCE CO LTD Vs. NALINI DEHWARI
|
January 4, 2000 |
|
NATIONAL TRADING CO Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
July 5, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. NIRANJAN SADANGI
|
February 25, 2000 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MITRADATTA MISHRA
|
July 26, 2000 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KASTURI NAYAK AND OTHERS.
|
January 25, 2000 |
|
NILAMANI PRADHAN Vs. STATE OF ORISSA
|
November 7, 2000 |
|
NILAMANI SAHU Vs. LINGARAJ MAJHI
|
April 27, 2000 |
|
NIRANJAN ALIAS TIMA JENA AND SEVEN OTHERS Vs. STATE OF ORISSA
|
June 19, 2000 |
|
NIRANJAN MALLICK Vs. STATE OF ORISSA
|
March 24, 2000 |
|
NIRANJAN PATRA Vs. C J M CUTTACK
|
January 5, 2000 |
|
NIRANJAN SOREN Vs. SENIOR REGIONAL MANAGER
|
December 15, 2000 |
|
NIRMAL CHANDRA DAS Vs. STATE OF ORISSA
|
March 2, 2000 |
|
NISHANT PODDAR Vs. STATE OF ORISSA
|
January 28, 2000 |
|
NITYANANDA RAM Vs. STATE OF ORISSA
|
July 14, 2000 |
|
NRUSINGHA CHARAN SAMAL Vs. KUNTALA KUMARI SAMAL
|
August 1, 2000 |
|
NU CALCUTTA CONSTRUCTION COMPANY Vs. NATIONAL ALUMINIUM COMPANY LIMITED
|
March 27, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. VEENA SETHI
|
April 19, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. PURNA SHAW
|
August 17, 2000 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RABINDRA SAHOO AND OTHERS
|
April 20, 2000 |
|
ORISSA CONSUMERS ASSOCIATION Vs. SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
December 22, 2000 |
|
ORISSA MINERALS DEVELOPMENT Vs. STATE OF ORISSA
|
July 26, 2000 |
|
ORISSA MINING CORPORATION LTD Vs. ASHOK TRANSPORT AGENCY
|
July 19, 2000 |
|
ORISSA STATE CIVIL SUPPLIES Vs. JANARDAN SAMAL
|
February 25, 2000 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. SAILENDRA NARAYAN PATNAIK
|
December 15, 2000 |
|
ORISSA STATE ROAD TRANS CORPN Vs. O S R T C
|
November 3, 2000 |
|
P SIMADRI ALIAS REDDY Vs. GIRIDHARI PRADHAN
|
June 28, 2000 |
|
PABANI BARIK Vs. COLLECTOR
|
July 12, 2000 |
|
PADMALOCHAN PANDA Vs. STATE OF ORISSA
|
May 12, 2000 |
|
PANCHANAN MUDULI Vs. STATE
|
April 21, 2000 |
|
PARADEEP PHOSPHATES EMPLOYEES UNION Vs. STATE OF ORISSA
|
February 25, 2000 |
|
PARADEEP PHOSPHATES LIMITED Vs. LAND ACQUISITION COLLECTOR
|
June 26, 2000 |
|
PARSURAM MISHRA Vs. PADMALOCHAN NAYAK
|
April 19, 2000 |
|
PARSURAM MISHRA Vs. PADMALOCHAN NAYAK
|
March 19, 2000 |
|
PASINPILLI KHADESWAR RAO Vs. PASINPILLI KRISHNA RAO
|
July 31, 2000 |
|
PATITAPABAN MOHAPATRA Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
|
November 21, 2000 |
|
PEDINI ADIKANDA Vs. DASARI PALLI
|
September 15, 2000 |
|
PHANI BHUSHAN KANUNGO Vs. PARADEEP PHOSPHATES LTD
|
July 17, 2000 |
|
PODDAR MACHINERY HOUSE Vs. ORISSA SALES TAX TRIBUNAL
|
July 26, 2000 |
|
POWMEX STEEL LTD Vs. GOPAL KRISHNA CHAND
|
March 31, 2000 |
|
PRABHU DAYAL AGRAWAL Vs. STATE OF ORISSA
|
October 31, 2000 |
|
PRADEEP KUMAR NAYAK Vs. STATE OF ORISSA
|
October 25, 2000 |
|
PRADIPTA KUMAR SAHANI @ BULU AND ANR. Vs. IGNACE MAJHI
|
February 2, 2000 |
|
PRADOSH PATTNAIK Vs. STATE
|
February 7, 2000 |
|
PRADOSH PATTNAIK AND FOUR ORS. Vs. THE STATE AND ANR.
|
February 14, 2000 |
|
PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA
|
January 31, 2000 |
|
PRAFULLA JENA Vs. STATE OF ORISSA
|
May 4, 2000 |
|
PRAFULLA KUMAR PATEL Vs. STATE OF ORISSA
|
April 21, 2000 |
|
PRAFULLA KUMAR SAHU Vs. CHARULATA SAHU
|
August 1, 2000 |
|
PRAFULLA PRADHAN Vs. SURESH PRADHAN AND ORS.
|
April 5, 2000 |
|
PRAHALLAD KAR Vs. STATE OF ORISSA
|
June 23, 2000 |
|
PRAKASH CHANDRA SWAIN Vs. KUSIMA BEWA AND ORS.
|
September 19, 2000 |
|
Pramila Das Vs. Harinarayan Pratihari
|
December 14, 2000 |
|
PRAMOD KUMAR PATTASANI Vs. RAMA MURTY PATRA
|
August 29, 2000 |
|
PRANABANDHU BEHERA Vs. DISTRICT JUDGE BALASORE
|
September 28, 2000 |
|
PRASADINI GURU Vs. STATE OF ORISSA
|
November 15, 2000 |
|
PRASANNA KUMAR DASH Vs. SECRETARY TO GOVERNMENT
|
August 17, 2000 |
|
PRASANNA KUMAR NAYAK Vs. TRILOCHAN ROUTRAY
|
February 16, 2000 |
|
Prasanta Kumar Mohapatra Vs. Nilakantha Rath
|
January 11, 2000 |
|
Pratap Dehury Vs. State of Orissa
|
March 24, 2000 |
|
PRATAP KUMAR MOHANTY Vs. STATE OF ORISSA
|
January 11, 2000 |
|
Pratap Rudra Mishra
Pratap Chandra Mishra Vs. Susanta Kumar Hota
|
April 4, 2000 |
|
PRATIMA BEHERA Vs. STATE OF ORISSA
|
March 14, 2000 |
|
PRATIMA BEHERA Vs. STATE OF ORISSA AND ORS.
|
March 27, 2000 |
|
PRINCIPAL EKAMRA COLLEGE RENUBALA PATRA Vs. PREMALATA DEVI
|
December 13, 2000 |
|
PRITI DASH Vs. ABHIMANYU BEHERA
|
March 6, 2000 |
|
Puma Chandra Rout Vs. State of Orissa
|
March 7, 2000 |
|
PURNA CHANDRA SUAR Vs. STATE OF ORISSA
|
May 12, 2000 |
|
PURNENDU KISHOR MOHANTY Vs. STATE OF ORISSA
|
February 14, 2000 |
|
PURNIMA PATTNAIK J T O Vs. REPUBLIC OF INDIA
|
April 21, 2000 |
|
PURUSOTTAM CHOUDHURY Vs. COMMISSIONER CONSOLIDATION
|
July 6, 2000 |
|
PURUSOTTAM SAHU Vs. BALARAM PANDA AND ANR.
|
July 21, 2000 |
|
RABINARAYAN NANDA Vs. STATE OF ORISSA
|
September 8, 2000 |
|
RABINDRA BASTIA Vs. COMMISSIONER LAND RECORDS
|
July 25, 2000 |
|
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
|
February 18, 2000 |
|
RABINDRA KUMAR MOHANTY Vs. STATE OF ORISSA
|
April 3, 2000 |
|
RABINDRANATH BALLIARSINGH Vs. STATE
|
April 21, 2000 |
|
RABINDRANATH BHUYAN Vs. STATE
|
January 13, 2000 |
|
RADHA PRASAD DEAD Vs. UNITED COMMERCIAL BANK
|
March 3, 2000 |
|
RADHANATH JENA Vs. JADUNATH JENA
|
September 14, 2000 |
|
RADHARAMAN ENTERPRISERS Vs. CUTTACK MUNICIPAL CORPORATION
|
November 16, 2000 |
|
RAGHUNATH RAY Vs. MADHABANANDA MALLIK
|
August 29, 2000 |
|
RAJA ALIAS SANDEEP ACHARYA Vs. THE STATE OF ORISSA ANTI ORS.
|
November 30, 2000 |
|
RAJAN BARGE Vs. STATE OF ORISSA
|
July 10, 2000 |
|
RAJANI DEL Vs. NAROTTAM SAHOO
|
July 27, 2000 |
|
RAJARAM TAKIRI Vs. STATE OF ORISSA
|
January 4, 2000 |
|
RAJENDRA KUMAR BISOI Vs. UNION OF INDIA
|
September 12, 2000 |
|
RAJENDRA KUMAR SENAPATI Vs. STATE OF ORISSA
|
August 23, 2000 |
|
RAJKISHORE MISHRA Vs. STATE
|
March 23, 2000 |
|
RAM PRASAD MOHAPATRA Vs. ADDL DISTRICT MAGISTRATE
|
June 23, 2000 |
|
RAMESH CHANDRA DAS Vs. KASINATH JENA
|
June 21, 2000 |
|
Ramesh Haldar Vs. State of Orissa
|
December 12, 2000 |
|
RAMESWAR SINGH Vs. TAHASILDAR SADAR SUNDERGARH
|
October 23, 2000 |
|
RANJAN DAS Vs. STATE OF ORISSA
|
December 19, 2000 |
|
RANJIT KUMAR SWAIN Vs. DIRECTOR CENTRAL RICE RESEARCH
|
December 11, 2000 |
|
RANJIT SENAPATI Vs. STATE OF ORISSA
|
May 2, 2000 |
|
RASMI RANJAN SRICHANDAN Vs. PRINCIPAL CUM SECRETARY
|
January 4, 2000 |
|
RATNAKAR PRADHAN Vs. MAHANADI COALFIELDS LTD
|
August 14, 2000 |
|
REJESH DAS Vs. MANAGING DIRECTOR ORISSA SCHEDULED CASTE and SCHEDULED TRIBE DEVELOPMENT FINANCE CO OPERATIVE CORPORATION LTD
|
December 14, 2000 |
|
REPUBLIC OF INDIA Vs. STATE OF ORISSA AND ANR.
|
March 24, 2000 |
|
RUBEN BANERJEE, ARABINDA MISHRA AND CHANDRABANU PATNAIK Vs. STATE OF ORISSA AND ORS.
|
May 1, 2000 |
|
RUDRA PATRA Vs. STATE
|
June 19, 2000 |
|
SABITANJALI PATTANAIK Vs. PRIYABRATA PATTANAIK
|
December 11, 2000 |
|
SABITRI MALLICK Vs. HALADHAR BHUYAN
|
January 25, 2000 |
|
SADHU CHARAN NAYAK Vs. SANATAN TRIPATHY
|
May 12, 2000 |
|
SAHAN SINGH Vs. STATE OF ORISSA
|
August 2, 2000 |
|
SAILA BEHARI MOHANTY Vs. ORISSA STATE ROAD TRANSPORT
|
September 28, 2000 |
|
SAILENDRA KUMAR SINGH Vs. STATE OF ORISSA
|
July 4, 2000 |
|
SAMA KHADIA Vs. MASI MUNDA
|
June 19, 2000 |
|
SAMPAD ALIAS SRUSTIDHAR MALLICK Vs. STATE
|
December 12, 2000 |
|
SANA ALIAS SANATAN DATAMUDIA Vs. STATE OF ORISSA
|
December 15, 2000 |
|
SANDHYA RANI SAHOO Vs. DEBENDRA KUMAR SAHOO
|
September 20, 2000 |
|
SANGRAM KESHARI MISHRA Vs. NIRANJAN SENAPATI AND ORS.
|
May 9, 2000 |
|
SANJEEB KUMAR MARIK Vs. BAL GOPAL MISHRA AND
|
December 22, 2000 |
|
Sankar Bag Vs. State of Orissa
|
October 17, 2000 |
|
Sankarananda Nayak Vs. State of Orissa
|
December 13, 2000 |
|
SANTILATA DEI Vs. CHAMPA BEWA
|
April 26, 2000 |
|
SANTOSH KUMAR MOHANTA Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
April 7, 2000 |
|
SANTOSH KUMAR MOHANTY Vs. BRAJABANDHU MOHANTY
|
May 23, 2000 |
|
SARANGADHAR NAYAK AND ORS. Vs. STATE OF ORISSA
|
March 22, 2000 |
|
SARAT ALIAS SARAT KUMAR PARIDA Vs. SRIMANTA BABA KUNJA BIHARI DAS
|
April 21, 2000 |
|
SARAT CHANDRA ROUT Vs. HRUSI PATRA
|
June 19, 2000 |
|
SARAT CHANDRA ROUT Vs. HRUSI PATRA
|
August 19, 2000 |
|
SARAT NAYAK AND ORS. Vs. STATE OF ORISSA
|
April 4, 2000 |
|
SARAT PARIDA AND ORS. Vs. SRIMATI BLIHA KUNJA BIHARI DAS
|
November 21, 2000 |
|
SARLA SAHU Vs. STATE OF ORISSA
|
December 11, 2000 |
|
SARV VYAPI AGRO MILLS P LTD Vs. JOGESH CHANDRA SWAIN
|
November 7, 2000 |
|
SASIBHUSAN DAS Vs. STATE OF ORISSA
|
March 2, 2000 |
|
Satish Kumar Goenka Vs. S R K Mohan
|
June 23, 2000 |
|
SATYABRATA MOHANTY Vs. STATE OF ORISSA
|
January 5, 2000 |
|
SATYANANDA MALI Vs. STATE OF ORISSA
|
July 4, 2000 |
|
SAUDAMINI LENKA and MOHAPATRA Vs. KHAGESWAR LENKA
|
December 6, 2000 |
|
SEBATI BARAL DEAD Vs. DUNGEI BARAL
|
July 12, 2000 |
|
SECRETARY, MANAGING COMMITTEE, SRI AUROBINDO INSTITUTE OF INTEGRAL EDUCATION AND RESEARCH Vs. STATE EDUCATION TRIBUNAL AND ORS.
|
September 4, 2000 |
|
SHANINA BEGUM Vs. STATE OF ORISSA
|
January 14, 2000 |
|
SHANTILATA PATTANAIK Vs. LONDON BAPTIST MISSION CORPORATION
|
June 28, 2000 |
|
SHREE GANESH ROLLER MILLS Vs. STATE OF ORISSA
|
September 28, 2000 |
|
SIDHARTH SARANGI Vs. STATE OF ORISSA
|
November 8, 2000 |
|
SIDHESWAR MISHRA Vs. STATE OF ORISSA
|
November 16, 2000 |
|
SITAKANTA RATH Vs. JYOTIRMAYEE RATH AND ANR.
|
November 8, 2000 |
|
SITANATH MOHANTY Vs. SASHI ALIAS DUNGEI BEWA AND ORS.
|
January 28, 2000 |
|
SITARAM RICE MILL Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 6, 2000 |
|
SITARAM RICE MILL Vs. ORISSA STATE FINANCIAL
|
April 6, 2000 |
|
SK SAHID Vs. TEHERA HUSNA
|
September 28, 2000 |
|
SK YOUNUS Vs. STATE OF ORISSA
|
November 13, 2000 |
|
SK ZAHURAL ISLAM Vs. TANWEER JAHAN BEGUM
|
April 27, 2000 |
|
SMT. EKA SAHU AND ORS. Vs. SMT. UMA @ URMILA SAHU AND ORS.
|
September 8, 2000 |
|
SMT. MADHUR SARANGI Vs. SHRI S.S. MISHRA
|
April 3, 2000 |
|
SMT. NAMITA BOSE Vs. DEEPAK KUMAR BOSE
|
January 28, 2000 |
|
SMT. PANCHALI ROUT AND ANR. Vs. MADAN BISWAL AND ORS.
|
February 23, 2000 |
|
SMT. PRAMILA KUMARI HARICHANDAN RAY Vs. JAGAMOHAN MANGARAJ AND ORS.
|
March 16, 2000 |
|
SODA SOURA Vs. SYAMA BISOI
|
March 28, 2000 |
|
SPECIAL LAND ACQUISITION Vs. CHHALA SAHU
|
September 25, 2000 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SADASIVA SAHU
|
June 23, 2000 |
|
SPECIAL LAND ACQUISITION OFFICER, UPPER INDRAVATI PROJECT Vs. SAHADEV BISI
|
February 2, 2000 |
|
SRI DHIRENDRANATH SWAIN Vs. HADI RAUL
|
April 4, 2000 |
|
SRI JAGADISH RAI PURI Vs. EPARI BHASKAR PATRA AND ORS.
|
June 21, 2000 |
|
SRI JUSTICE S.K. RAY Vs. STATE OF ORISSA AND ORS.
|
April 5, 2000 |
|
SRI KISHORE SAHU ALIAS KISHORE KUMAR SAHU Vs. STATE OF ORISSA
|
February 14, 2000 |
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SRI KRUSHNA CHANDRA PANDA AND 10 ORS. Vs. STATE OF ORISSA AND 5 ORS.
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September 15, 2000 |
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SRI LAXMI NARAYAN DASH Vs. STATE OF ORISSA AND ORS.
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September 5, 2000 |
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SRI RADHANATH DAS Vs. CONSOLIDATION OFFICER AND ORS.
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January 15, 2000 |
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SRI RAGHUNATH JEW THAKUR Vs. SHRI SUKADEV NAIK AND ORS.
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January 31, 2000 |
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Sri Satyabadi Padhi Vs. Nepal Chandra Kar
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December 22, 2000 |
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SRIKANTA BISWAL AND ANR. Vs. ANUSAYA BISWAL
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February 9, 2000 |
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SRIMATI BASANTI PRUSTY Vs. SRIMATI MANORAMA SAMANTA
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June 19, 2000 |
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SRIMATI TILATOMA DAS Vs. RABINDRA KUMAR DAS
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November 23, 2000 |
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STATE BANK OF INDIA Vs. UDIA KARNA
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February 8, 2000 |
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STATE OF ORISSA Vs. DARA SINGH ALIAS RABINDRA KUMAR
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February 11, 2000 |
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STATE OF ORISSA Vs. KRUSHNA CHANDRA SWAIN
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February 25, 2000 |
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STATE OF ORISSA Vs. BHARAT PETROLEUM CORPORATION LTD
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July 17, 2000 |
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STATE OF ORISSA Vs. VIJAYALAXMI TIMBER DEPOT
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August 18, 2000 |
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STATE OF ORISSA Vs. JANAKI SAHOO
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December 4, 2000 |
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STATE OF ORISSA Vs. BICHITRANANDA MUDULI
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November 24, 2000 |
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STATE OF ORISSA Vs. KULAMANI NAYAK
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September 21, 2000 |
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STATE OF ORISSA, REPRESENTED BY COLLECTOR, CUTTACK AND ANR. Vs. DHIRENDRANATH KHUNTIA
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June 19, 2000 |
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STEEL AUTHORITY OF INDIA Vs. RANA CONSTRUCTIONS
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July 17, 2000 |
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STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT LABOUR COMMISSIONER
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December 21, 2000 |
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SUBAS ROUT AND ANR. Vs. THE STATE OF ORISSA
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January 28, 2000 |
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SUBASH CHANDRA MISHRA Vs. REPUBLIC OF INDIA
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December 4, 2000 |
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SUBRATA KUMAR DASH Vs. PRADEEP KUMAR SEN
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May 12, 2000 |
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SUBRATA KUMAR MOHANTY Vs. STATE BANK OF INDIA
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July 24, 2000 |
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SUCHITRA DAS Vs. BISWANATH SAHU
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February 17, 2000 |
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SUDHANSU SEKHAR SAHOO Vs. STATE
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April 21, 2000 |
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Sukadev Samantaray Vs. State of Orissa
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September 14, 2000 |
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SUKANANDE CATHOLIC CHURCH Vs. ASPATI PRADHAN
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June 23, 2000 |
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SUKCHEN ALIAS SUKDEO SINGH Vs. STATE OF ORISSA
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February 7, 2000 |
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SUKRA SAHU AND Vs. STATE OF ORISSA
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October 31, 2000 |
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SUMITRA DEI Vs. NALU CHHATOI
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March 13, 2000 |
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SUNAKAR ROUT Vs. ASHOKA KUMAR MOHAPATRA
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November 16, 2000 |
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SURENDRA DASH Vs. LAXMIDHAR SAHOO
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December 13, 2000 |
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SURENDRA KUMAR RAY Vs. CHAIRMAN STEEL AUTHORITY
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November 7, 2000 |
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SURENDRA NAG Vs. STATE OF ORISSA
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January 27, 2000 |
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SURYAKUMAR HOTA AND ANR. Vs. COMMISSIONER OF LAND REFORMS ORISSA AND ORS.
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February 8, 2000 |
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SURYAMANI MOHANTY Vs. SECRETARY TO GOVERNMENT
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June 30, 2000 |
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SUSHANTA KUMAR PATRA ALIAS HEMANTA KUMAR DAS Vs. STATE OF ORISSA
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April 21, 2000 |
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SUSIL KUMAR PANIGRAHI Vs. COMMISIONER CUM CHAIRMAN STATE TRANSPORT AUTHORITY
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February 18, 2000 |
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SWAMI ADHOKSHAJANANDA TIRTHJI Vs. STATE OF ORISSA
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September 4, 2000 |
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SWAMY AROOPANANDA Vs. BAGMISRI NILAMADHABOA BRAMHA
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May 5, 2000 |
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SWARUP KUMAR SUNDARA Vs. STATE OF ORISSA
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March 13, 2000 |
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SWARUP KUMAR SUNDARA Vs. STATE OF ORISSA AND ORS.
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March 22, 2000 |
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SWASTIK BUILDERS AND DEVELOPMENT PVT LIMITED Vs. STATE OF ORISSA
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December 18, 2000 |
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T ESSESWAR RAO PATRA Vs. RUSAVA MOHANTY
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March 29, 2000 |
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T. ESSESWAR RAO PATRA Vs. RUSAVA MOHANTY AND ANR.
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April 11, 2000 |
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TALCHER SARAKARAKHANA SHRAMIK SNGH Vs. FERTILISER CORPN OF INDIA
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July 20, 2000 |
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TATA SPONGE IRON LTD Vs. STATE OF ORISSA
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December 11, 2000 |
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TRIBAL DEVELOPMENT CO Vs. MANAGING DIRECTOR, TRIBAL DEVELOPMENT CO
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January 4, 2000 |
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TRIBIKRAM CHANDRA DEB Vs. COMMISSIONER OF LAND REFORMS AND ORS.
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August 9, 2000 |
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TRINATH BEHERA Vs. RAMA CHANDRA SETHY
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January 25, 2000 |
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TRINATH BENIA Vs. STATE OF ORISSA
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May 2, 2000 |
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TRINETRA CONSTRUCTION Vs. COMMISSIONER OF SALES TAX
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September 19, 2000 |
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TULASI PANDA Vs. STATE OF ORISSA
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March 2, 2000 |
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UCHHAB BISAI Vs. NARASINGH PATRA (HAVING DIED), MINAKHI PATRA AND ORS.
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August 23, 2000 |
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UMA CHARAN PATNAIK Vs. STATE OF ORISSA
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November 14, 2000 |
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UMESH CH MISHRA Vs. STATE OF ORISSA
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July 10, 2000 |
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UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
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July 18, 2000 |
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UNION OF INDIA Vs. ORISSA STATE ELECTRICITY BOARD
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August 14, 2000 |
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UNION OF INDIA Vs. KATHI BEWA
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May 10, 2000 |
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UNION OF INDIA Vs. SANTOSH KUMAR MUND IN BOTH CASES
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June 30, 2000 |
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UNION OF INDIA Vs. JSHNA KANHAR
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June 26, 2000 |
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UNION OF INDIA Vs. JSHNA KANHAR
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June 20, 2000 |
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UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD
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May 3, 2000 |
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UNITED CREDIT CORPORATION AND ORS. Vs. VIJAYA BANK
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January 4, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. MUNA KHAN
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January 4, 2000 |
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UPENDRA KHUNTIA AND ORS. Vs. SMT. BIJAYALAXMI DAS AND ANR.
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May 2, 2000 |
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UPENDRA MOHANTA Vs. SARADHA MOHANTA
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November 30, 2000 |
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UPENDRA PRADHAN Vs. STATE OF ORISSA
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February 11, 2000 |
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UTTAM DAS AND ORS. Vs. STATE OF ORISSA AND ANR.
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February 9, 2000 |
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V. KRISHNA RAO Vs. SMT. V. PARVATI
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August 8, 2000 |
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WELFARE THRIFT AND MULTIPURPOSE CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ORISSA
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April 10, 2000 |
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YASH PAL CHOPRA AND COMPANY Vs. UNION OF INDIA (UOI) AND ORS.
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August 25, 2000 |