A AUROBINDA PANDA, Vs. ORISSA STATE CO-OPERATIVE UNION AND ORS.
|
July 23, 1999 |
AASMITA PATNAIK Vs. VICE CHANCELLOR UTKAL UNIVERSITY
|
March 5, 1999 |
ABDUL NAIM Vs. STATE OF ORISSA
|
July 5, 1999 |
ABHIMANYU SAHU Vs. NARAYAN CHANDRA SAHU
|
November 18, 1999 |
ACHUTANANDA MISHRA Vs. PRAMILA MISHRA
|
October 15, 1999 |
ADWAITA CHARAN CHOUDHURY Vs. TOHPHANI CHOUDHURY
|
January 8, 1999 |
AJA DEI Vs. GAYADHAR DAS
|
August 27, 1999 |
AJAYA KUMAR SAHU Vs. STATE OF ORISSA
|
December 2, 1999 |
AJAYA MOHANTY Vs. STATE OF ORISSA
|
September 6, 1999 |
AJIT KUMAR MANDAI Vs. TUSHARKANTA BHOMIK AND ORS.
|
February 8, 1999 |
AJIT RATH Vs. VICE CHANCELLOR UTKAL
|
July 16, 1999 |
AKSHAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
March 5, 1999 |
AKULI CHARAN DAS Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
July 23, 1999 |
ALEKH BIHARI ROUT Vs. UNION OF INDIA UOI
|
July 2, 1999 |
Alekha Thati Vs. State of Orissa
|
July 7, 1999 |
ANANDA CHANDRA PANDA Vs. CHAMPA PANDA
|
April 2, 1999 |
ANANDA CHANDRA PRADHAN Vs. KSHYAMAMAYEE PRADHAN
|
October 28, 1999 |
ANANDA PRADHAN Vs. STATE OF ORISSA
|
February 25, 1999 |
ANIL KUMAR AGRAWAL Vs. MOHANLAL JAIN
|
June 30, 1999 |
ANITA DUGAR AND ORS. Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS AND ORS.
|
March 4, 1999 |
ANURAG MISHRA Vs. STATE OF ORISSA
|
July 27, 1999 |
ARTABANDHU SAMAL Vs. CIVIL JUDGE JR DIVISION
|
June 30, 1999 |
ARTABANDHU SAMAL Vs. CIVIL JUDGE (JR. DIVISION), JAJPUR & ORS.
|
July 30, 1999 |
ASHOK KUMAR Vs. STATE OF ORISSA
|
November 26, 1999 |
Ayub Khan alias Md Ayab Vs. State of Orissa
|
November 22, 1999 |
BABAJI BEHERA AND ORS. Vs. LAXMIDHAR BEHERA
|
August 24, 1999 |
BAGULA NAIK Vs. STATE OF ORISSA
|
January 15, 1999 |
BAIKUNTHA MALLIK AND ANR. Vs. STATE OF ORISSA
|
October 4, 1999 |
BALIA HANSADA Vs. NATIONAL INSURANCE COMPANY
|
February 25, 1999 |
BANDARU Vs. STATE OF ORISSA
|
September 22, 1999 |
BANTHIA DEHURY AND TWO ORS. Vs. STATE OF ORISSA
|
May 13, 1999 |
BARADA KANTA MOHANTY Vs. STATE OF ORISSA
|
March 9, 1999 |
BASANT KISHORE SWAIN Vs. RAMA CHANDRA MOHAPATRA
|
August 13, 1999 |
Basanta Kumar Bank Vs. State of Orissa
|
March 23, 1999 |
BASANTI DAS Vs. KAMALA NAYAK
|
January 27, 1999 |
BASUDEVA PANDA Vs. STATE OF ORISSA
|
March 17, 1999 |
BENUDHAR GOUDA AND 11 ORS. Vs. STATE OF ORISSA
|
December 1, 1999 |
BENUDHAR SENAPATI Vs. ZONE OFFICER RENGALI IRRIGATION PROJECT
KAMAKHYANAGAR
|
November 10, 1999 |
BENUDHAR TANTY Vs. SUNABATI ALIAS NALINI DEI
|
November 22, 1999 |
BHABANI PRASAD BHATTA Vs. BISHNU PRASAD AGRAWALLA AND ANR.
|
December 1, 1999 |
BHABANI PRASAD BHATTA Vs. BISHNU PRASAD AGRAWALLA AND STATE OF ORISSA
|
February 14, 1999 |
BHAGABAT BEHERA Vs. SRI SITAKANTA MISRA AND 11 ORS.
|
October 1, 1999 |
Bhaskar Behera Vs. State of Orissa
|
August 12, 1999 |
BIJAY KUMAR JENA Vs. UNION OF INDIA
|
August 26, 1999 |
BIJAY KUMAR SHARMA Vs. STATE OF ORISSA
|
August 20, 1999 |
BIJAYANANDA PATRA Vs. DISTRICT MAGISTRATE CUTTACK
|
September 17, 1999 |
BIMBADHAR BEHERA Vs. PRATIMAMANI BEHERA
|
January 8, 1999 |
BIMBADHAR SAHU Vs. SUSAMA SAHU
|
November 26, 1999 |
BINOD BIHARI PUHAN Vs. ELECTION OFFICER CUM BLOCK DEVELOPMENT
OFFICER
|
March 23, 1999 |
BINODINI DASH Vs. JANI JAGAYYA NARAYAN PRUSTY
|
March 19, 1999 |
BINODINI MAJHI Vs. RAM DAS MAJHI
|
October 28, 1999 |
BIPRA DAS CHAKRABARTY Vs. STATE OF ORISSA
|
December 22, 1999 |
BISHNU KUMAR SHAH Vs. C J M CUM HOUSE RENT CONTROL AUTHORITY BALASORE
|
May 12, 1999 |
BISWANATH PAHADSINGH Vs. PANCHANAN PAHADSINGH
|
August 31, 1999 |
BISWARANJAN DAS Vs. SARAT KUMAR NATH
|
March 26, 1999 |
BRAJA NAYAK Vs. STATE OF ORISSA
|
May 14, 1999 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. JHUNU RANI PATRA
|
August 5, 1999 |
BRUNDABAN CHANDRA MISHRA Vs. PRESIDING OFFICER LABOUR COURT
|
December 15, 1999 |
BRUNDABAN MAJHI AND ORS Vs. JAYASINGH DHRUA AND ANR
|
January 29, 1999 |
BRUNDABAN SAMARTHA Vs. SHIBA SAMARTHA
|
January 29, 1999 |
BUDHU SAHU AND ORS. Vs. GOLABATI PADHAN AND ORS.
|
January 14, 1999 |
CHAKRADHAR SATPATHY Vs. CHANCELLOR ORISSA UNIVERSITY
|
March 31, 1999 |
CHAKRAPANI SABAT Vs. COMMISSIONER OF CONSOLIDATION
|
July 13, 1999 |
CHANDANA DAS Vs. STATE OF ORISSA
|
September 6, 1999 |
CHANDRAMANI MISHRA Vs. LAND ACQUISITION COLLECTOR
|
August 13, 1999 |
CHARUBALA SAMAL Vs. STATE OF ORISSA
|
September 8, 1999 |
CHAWA ORAM Vs. STATE
|
June 17, 1999 |
CHITRA SEN KHANDA Vs. CONTOLLER OF EXAMINATIONS, SAMBALPUR UNIVERSITY AND ORS.
|
December 6, 1999 |
COLLECTOR, GANJAM AND ORS. Vs. NARAYAN BESOYI
|
November 18, 1999 |
DAMODAR MISHRA Vs. STATE OF ORISSA
|
March 30, 1999 |
DAMODAR MISHRA Vs. STATE OF ORISSA
|
February 17, 1999 |
DANIEL DAS Vs. SATYAJIT DAS
|
July 22, 1999 |
DASARA SATYAM Vs. BANAMALI SETHI
|
June 30, 1999 |
DASARATHI PANDA Vs. THE STATE OF ORISSA, REPRESENTED THROUGH THE SECRETARY, HOME DEPARTMENT AND ORS.
|
June 18, 1999 |
DEBABRATA MISHRA Vs. BERHAMPUR UNIVERSITY AND ANR.
|
July 8, 1999 |
DEEPAK KUMAR SAHU Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
March 5, 1999 |
DERA GRAMA PANCHAYAT Vs. STATE OF ORISSA
|
August 17, 1999 |
DEVEE SUPPLY SYNDICATE Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND ORS.
|
July 30, 1999 |
DHANESWAR SAHU Vs. STATE OF ORISSA
|
March 16, 1999 |
DHRUBA CHARAN PANDA Vs. STATE OF ORISSA
|
September 8, 1999 |
DIBAKAR JENA Vs. PRAFULLA KUMAR MOHAPATRA
|
February 2, 1999 |
DILIP KUMAR PRADHAN AND ANR. Vs. STATE OF ORISSA
|
December 16, 1999 |
DINABANDHU PRUSTY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 9, 1999 |
DIPTI BALIAR SINGH Vs. BOARD OF SECONDARY EDUCATION ORISSA
|
February 16, 1999 |
DIRECTOR GENERAL AND INSPECTOR Vs. SUBASH CHANDRA PADHI
|
September 17, 1999 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RABI SAHOO
|
December 13, 1999 |
DIVISIONAL MANAGER NEW INDIA Vs. GOPAL CH DAS
|
July 19, 1999 |
DIVISIONAL MANAGER NEW INDIA Vs. BABULI PEREI
|
February 26, 1999 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. HALADHAR SAHA
|
February 26, 1999 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. BUDHADEB SAMAL
|
September 24, 1999 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. GURU CHARAN NATH
|
December 1, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRADHANI PATRA
|
November 25, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SIYA DEVI
|
July 21, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. HADIYA GOUDA
|
June 29, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. DRAUPADI BEHERA
|
June 28, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SUDERSAN GIRI
|
February 15, 1999 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO Vs. PRABHAT KUMAR DHAL
|
July 22, 1999 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MALA KAR
|
July 27, 1999 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. ULLAS CHANDRA JENA
|
June 23, 1999 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. TIRTHABASI PADHI
|
August 30, 1999 |
DIVISIONAL MANAGER, M/S. NEW INDIA ASSURANCE CO. LTD. Vs. NATABAR KHATNA AND OTHERS
|
July 21, 1999 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. DALABEHERA CHANDRAMA & ORS
|
November 18, 1999 |
DIVISIONAL RAILWAY MANAGER SOUTH EASTERN RAILWAY Vs. P VIJAYARATNAM
|
December 22, 1999 |
DOLAMAM PATEL AND ANR. Vs. STATE OF ORISSA
|
June 28, 1999 |
DOLEY MADLLI Vs. STATE OF ORISSA
|
September 21, 1999 |
DUKHI DEI AND ORS. Vs. KHULANA ALIAS KHULA BEWA AND ORS.
|
December 1, 1999 |
DULAL CHANDRA BARIK Vs. GENERAL MANAGER HOTEL OBEROI
|
May 7, 1999 |
EKBAL HAQUE Vs. COLLECTOR CUM CHAIRMAN KEONJHAR DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD
|
March 5, 1999 |
FAKIRA SAHU Vs. STATE OF ORISSA
|
August 3, 1999 |
FAKIRA SUBUDHI Vs. STATE OF ORISSA
|
July 6, 1999 |
FERTILISER CORPORATION OF INDIA Vs. ORISSA STATE PREVENTION
|
June 28, 1999 |
FR. E.A. THOMAS Vs. SOUMYA RANJAN PATTANAIK AND ANR.
|
January 8, 1999 |
G SREENIVASAN Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE ROURKELA
|
September 7, 1999 |
GANGADHAR SAHOO Vs. SARADANANDA PANDEY
|
December 10, 1999 |
GANJIA PATRA Vs. STATE OF ORISSA
|
October 7, 1999 |
GAYATRI MISHRA Vs. PRAMOD KUMAR NANDA
|
October 8, 1999 |
GENERAL MANAGER KORES INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
January 14, 1999 |
GHANASHYAM BUDEK Vs. PANCHANAN BUDEK AND ORS.
|
July 5, 1999 |
GHANASHYAM SAHU Vs. KENDRAPARA MUNICIPALITY
|
August 23, 1999 |
GOBARDHAN DAS Vs. STATE OF ORISSA
|
September 6, 1999 |
GOLAPHULA MAHAKUL Vs. STATE OF ORISSA
|
April 13, 1999 |
GOPABANDHU MOHAPATRA Vs. SMT. LAXRNIMONI DIBYA
|
March 22, 1999 |
GOPAL KRUSHNA BADU MOHAPATRA Vs. GIRISH CHANDRA NAYAK
|
March 5, 1999 |
GOPINATH BEHERA Vs. STATE OF ORISSA
|
December 10, 1999 |
GOPINATH JEW OF KUMARPUR Vs. BRUNDABAN MOHAPATRA
|
March 23, 1999 |
GOPINATH PANDA Vs. STATE OF ORISSA
|
September 8, 1999 |
GOPINATH PRUSTY Vs. SRIDHARA PRUSTY AND ORS.
|
June 17, 1999 |
GOURA GOBINDA DAS Vs. STATE OF ORISSA
|
November 18, 1999 |
GOURANGA DAS MOHAPATRA Vs. NARASINGHA DAS MOHAPATRA
|
June 18, 1999 |
GOURANGA SAHOO Vs. ROHITASWA MEHER
|
August 20, 1999 |
GOUTAM CHANDRA PATRA Vs. STATE OF ORISSA
|
March 16, 1999 |
GOUTAM CHARAN NAYAK Vs. ORISSA FISH SEED DEVELOPMENT CORPORATION LTD
|
December 6, 1999 |
GOUTAM CHARAN NAYAK Vs. ORISSA FISH SEED DEVELOPMENT
|
December 16, 1999 |
GOVERNING BODY OF BAHUGRAM COLLEGE Vs. STATE OF ORISSA AND ORS.
|
February 8, 1999 |
GOVINDA RAM (PRASAD) AGARWALA Vs. GENERAL TRADERS AND ANR.
|
December 15, 1999 |
GRAFTEK PVT LTD Vs. LINGARAJ MAHAPRAVU BIJE BHUBANESWAR
|
June 24, 1999 |
Guji Dharma Rao Vs. State of Orissa
|
July 16, 1999 |
GUNANIDHI PANDA Vs. ASHA BUDEK
|
April 8, 1999 |
GURUBARI BEWA NETRAMANI KHUNTIA Vs. JAGADIS PARIDA
|
October 29, 1999 |
GURUPRASAD ROUT Vs. ORISSA GENERATION CORPN LTD
|
December 7, 1999 |
GYAN SINGH BABAJI Vs. JITENDRANATH BISOI
|
September 17, 1999 |
GYANENDRA GOPAL DAS Vs. BANK OF INDIA
|
July 22, 1999 |
HARAMANI MOHANTY Vs. SUSHILA KUMARI MOHANTY
|
August 9, 1999 |
HARAPRIYA BARIK Vs. STATE OF ORISSA AND ANR.
|
July 30, 1999 |
HARIHARA CHATUARI AND ORS. Vs. COMMISSIONER OF ENDOWMENTS AND ORS.
|
August 18, 1999 |
HARISH CHANDRA PANDA AND ORS. Vs. SATYANARAYAN PANDA AND ORS.
|
July 22, 1999 |
HASHRTUN KHATUN Vs. SK AHESANULLAH
|
August 26, 1999 |
HEMALATA DEVI Vs. PRAMOD KUMAR PATRA
|
April 8, 1999 |
Hemsagar Hrusikesh Nags Vs. Madhabi Kuanra Nag and State of Orissa
|
July 27, 1999 |
HIKOKA SANI @ SANI HIKOKA AND ORS. Vs. BATRIYA SUNADHARO
|
May 7, 1999 |
HINDUSTAN AERONAUTICS LIMITED KORAPUT DIVISION Vs. ELECTRIC TRADING CO B N DAS
|
October 14, 1999 |
HINDUSTAN TIMES LTD. AND ANR. Vs. MRS. PRAFULLA KUMARI BINDHANI
|
July 22, 1999 |
I D L INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 17, 1999 |
INDIAN CHARGE CHROME LIMITED Vs. UNION OF INDIA
|
January 6, 1999 |
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
January 27, 1999 |
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
March 12, 1999 |
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
August 6, 1999 |
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
June 26, 1999 |
INDRAMANI SAHU Vs. VEDVYAS GUPTA
|
March 31, 1999 |
ISWAR CHANDRA MISHRA Vs. STATE OF ORISSA
|
January 15, 1999 |
J C BUDHARAJA Vs. STATE OF ORISSA
|
August 3, 1999 |
JAGADISH MOHANTY Vs. KSLIPRASAD SINGH
|
October 6, 1999 |
JAGANNATH MOHANTA Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
September 15, 1999 |
JAGANNATH ROUT Vs. REMACHANDRA DALAI AND ORS.
|
April 18, 1999 |
JAIMANI MAJHI Vs. TRUPTIMAYEE MEHER
|
May 4, 1999 |
JANARDAN MOHANTY Vs. UNION OF INDIA
|
September 3, 1999 |
JANI CHINESWAR SUBUDHI Vs. DANDASI GAUDA AND ORS.
|
November 26, 1999 |
JASOBANTI THAKURANI Vs. COMMISSIONER OF ENDOWMENTS ORISSA
|
March 31, 1999 |
JAWAN FRUITS AND VEGETABLE Vs. ORISSA STATE FINANCIAL
|
February 16, 1999 |
JAYANTI SAHU Vs. RAMA CHANDRA BEHERA
|
August 3, 1999 |
JEEBANAMAYEE PATNAIK Vs. PADMABATI MOHAPATRA
|
July 22, 1999 |
JITENDRA NATH SARKAR Vs. DALIA SARKAR
|
January 15, 1999 |
JOGENDRA NAHAK Vs. STATE OF ORISSA
|
January 27, 1999 |
JOGINATH GOCHHI Vs. SUDHAKAR PATI
|
February 9, 1999 |
JOHAN BAGH, Vs. STATE OF ORISSA
|
March 17, 1999 |
JUDHISTIR PRADHAN Vs. STATE OF ORISSA AND ORS.
|
March 22, 1999 |
K MALLIKA Vs. EXECUTIVE ENGINEER POTTERU IRRIGATION
|
November 12, 1999 |
K.Bhaskaran Vs. Sankaran Vaidhyan Balan
|
September 29, 1999 |
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
|
June 25, 1999 |
KAILASH CHANDRA NANDA Vs. JOGENDRA DAS
|
January 28, 1999 |
Kalia Saroj Praharaj Vs. State of Orissa
|
May 28, 1999 |
KALINGA BUILDERS P LTD Vs. COMMISSIONER OF COMMERCIAL-TAXES ORISSA
|
January 25, 1999 |
KAMAL KUMARI DEVI Vs. RAJANI ROUTRAY
|
November 29, 1999 |
KAMALAKANTA KAR Vs. STATE OF ORISSA AND 3 ORS.
|
February 1, 1999 |
KANHU CHARAN MISHRA Vs. CHIEF MINISTER OF ORISSA
|
February 22, 1999 |
KANHU CHARAN MOHANTY Vs. PRAFULLA CHANDRA MISHRA
|
July 22, 1999 |
KANHU CHARAN PRADHAN Vs. STATE OF ORISSA AND ORS.
|
March 30, 1999 |
KHALLI SAHU Vs. GOPI GAUDA
|
July 7, 1999 |
KIBATI NAIK Vs. BALESWAR NAIK
|
November 19, 1999 |
KISHORE CHANDRA SATPATHY Vs. STATE OF ORISSA
|
December 10, 1999 |
KISHORE MOHANTY Vs. BIRENDRA CHANDRA PANDEY
|
June 21, 1999 |
KODANDA MEHER Vs. STATE OF ORISSA AND ORS.
|
March 23, 1999 |
KONARK CYLINDERS AND CONTAINERS (P) LTD. Vs. BHUBANESWAR MUNICIPAL CORPORATION AND ORS.
|
September 15, 1999 |
KRUSHNA ALIAS KRUSHNA CHANDRA SAHOO Vs. BHAGABAN SAHOO
|
November 12, 1999 |
LACHHAMAN MALLICK Vs. NISAKAR MALLICK
|
February 8, 1999 |
LAND ACQUISITION OFFICER Vs. UMAKANTA MISHRA
|
November 17, 1999 |
LAND AQUISITION OFFICER Vs. HANU MALLIK
|
October 15, 1999 |
LAXMAN SAHU Vs. DIRECTOR OF CONSOLIDATION
|
January 27, 1999 |
LAXMINARAYAN DEEPAK RANJAN DAS Vs. K K JHA
|
April 16, 1999 |
LOKANATH KALO AND 5 ORS. Vs. STATE OF ORISSA
|
January 18, 1999 |
LOKANATH MISHRA AND Vs. STATE OF ORISSA
|
August 10, 1999 |
LOKESH CHANDRA PRADHAN Vs. STATE OF ORISSA
|
December 6, 1999 |
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. BASANTI DEVI AND ANOTHER
|
September 27, 1999 |
MADAN MOHAN SAHU Vs. CHAIRMAN CUM MANAGING
|
March 5, 1999 |
MADARSANKAR MAHEKUD Vs. STATE OF ORISSA
|
April 23, 1999 |
MADHU ALIAS MADHUSUDAN RAJ Vs. STATE OF ORISSA REPRESENTED THOUGH SECRETARY HOME DEPARTMENT BHUBANESWAR AND ORS.
|
September 8, 1999 |
MAHANADI COALFIELDS LTD. AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 26, 1999 |
MAHESWAR BEHERA Vs. STATE OF ORISSA
|
January 18, 1999 |
MANAGING COMMITTEE OF GUNDURIPADA HIGH SCHOOL Vs. STATE OF ORISSA AND ORS.
|
July 16, 1999 |
MANAS RANJAN DAS Vs. CONSOLIDATION OFFICER
|
April 8, 1999 |
MANASI PANIGRAHI Vs. UMESH CHANDRA JENA
|
July 29, 1999 |
MANDANGI RAJU Vs. STATE OF ORISSA
|
March 30, 1999 |
MANGALA THAKURANI BIJE Vs. SITA DEI DELETED ARKHIT BHOI
|
October 29, 1999 |
MANGU PANGI Vs. RAMA CHANDRA PADHI
|
November 26, 1999 |
MANOJ KUMAR MISHRA Vs. INDRAMANI PANIGRAHI
|
August 10, 1999 |
MANORANJAN MISHRA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
August 2, 1999 |
MANORANJAN MOHAPATRA Vs. STATE OF ORISSA
|
January 5, 1999 |
MANORANJAN PANDA Vs. STATE OF ORISSA
|
September 7, 1999 |
MASABATTULA KONDEL RAO Vs. KEDURI ACHAMA
|
April 23, 1999 |
Md Abdul Zahur Vs. State of Orissa
|
December 2, 1999 |
METAL FABRICANT Vs. JUDICIAL MEMBER ORISSA SALES TAX TRIBUNAL
|
February 11, 1999 |
MINAKETAN SAMAL Vs. PRASANTA KUMAR ROUTRAY
|
December 7, 1999 |
MINAKSHI PATRA Vs. SECRETARY IRRIGATION AND POWER GOVT OF ORISSA
|
February 9, 1999 |
MIR ABDUL RAHEMAN Vs. NUR JAHAN ALIAS NURI BIBI
|
December 13, 1999 |
MIRAPRAVA SAMANTARY Vs. PRAMOD KUMAR SAMANTARAY ALIAS SAMAL
|
November 22, 1999 |
MISS SUPRIYA LENKA Vs. STATE OF ORISSA AND ORS.
|
July 28, 1999 |
MOHAMMAD HASSAN Vs. ASRAF ALLI KHAN
|
June 25, 1999 |
MOHAMMAD HUSSAIN Vs. EKRAM KHAN
|
January 8, 1999 |
Monika Acharya Vs. State of Orissa
|
October 8, 1999 |
Muktinath Sharma Vs. State
|
October 8, 1999 |
MUNI NAYAK Vs. DURGAMADHAB SAHU
|
July 12, 1999 |
NABAKISHORE SETHI Vs. STATE OF ORISSA
|
December 23, 1999 |
NANAK CHAND KHANDELWALLA Vs. RAMKISHAN KHANDELWALLA
|
April 7, 1999 |
NANDA KISHORE MOHAPATRA Vs. BINAYAK MISHRA
|
November 10, 1999 |
NARAYAN HADIPA Vs. JAYASUDHA NAGABANSHA
|
June 24, 1999 |
NARAYAN OJHA Vs. DEBESH PRASAD MOHANTY
|
January 4, 1999 |
NARENDRA KUMAR BEHERA Vs. ORISSA ADMINISTRATIVE TRIBUNAL AND ORS.
|
August 2, 1999 |
NATABAR BEHERA Vs. BATAKRUSHNA DAS
|
August 23, 1999 |
NATABAR DAS & ORS. Vs. POKA SENAPATI
|
March 11, 1999 |
NATABAR DAS AND ORS. Vs. POKA SENAPATI
|
March 1, 1999 |
NATIONAL INSURANCE CO LTD Vs. GAYATRI NANDA
|
November 22, 1999 |
NATIONAL INSURANCE COMPANY LTD Vs. BARI MALI
|
October 28, 1999 |
NAYAN KUMAR MOHANTY Vs. STATE OF ORISSA
|
August 4, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. MUNA BEHERA
|
August 4, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. SADASIV MISRA
|
June 23, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. K SAIMMA
|
June 29, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. BRAJA KISHORE SAHOO
|
July 8, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. KARTIKA JENA
|
December 23, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. JAYANTI NAYAK
|
December 10, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. NATHA DAS
|
February 26, 1999 |
NEW INDIA ASSURANCE CO. LTD. Vs. DINABANDHU SATHY AND ANOTHER
|
March 15, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DINANATH AGRAWALLA
|
September 17, 1999 |
NEW INDIA INSSURANCE CO LTD Vs. GHARA NAG
|
February 16, 1999 |
NILA GANDA Vs. STATE OF ORISSA
|
February 26, 1999 |
NILAMANI BEHERA Vs. SITA SUNDARI DIBYA (HAVING DIED) SMT. GIRIJA DALABEHERA AND ORS.
|
July 2, 1999 |
NIMAI CHARAN MOHANTY Vs. STATE OF ORISSA
|
May 13, 1999 |
Nitu @ Sangram Keshari Baral and Ors. Vs. State of Orissa & Anr.
|
January 8, 1999 |
NITU ALIAS SANGRAM KESHARI BARAL Vs. STATE OF ORISSA
|
January 8, 1999 |
NOOR SAW ALIAS SAYED NURUDDIN AND FOUR ORS. Vs. STATE OF ORISSA
|
September 15, 1999 |
NOTIFIED AREA COUNCIL BHUBAN Vs. STATE OF ORISSA
|
September 15, 1999 |
O.T.A. FALLOONS FORWARDING PVT. LTD. REP. THROUGH ITS EXECUTIVE DIRECTOR, N.N. CHAKRABARTY Vs. L.M. HATI AND COMPANY AND ORS.
|
June 29, 1999 |
OFFICER IN CHARGE LEGAL CELL Vs. RAMBHAMANI MOHAPATRA
|
June 21, 1999 |
OMKAR RAM Vs. ADITYALAL MUKHARJEE
|
November 10, 1999 |
ORIENT PAPER MILLS Vs. CIVIL JUDGE
|
May 14, 1999 |
ORIENTAL INSURANCE CO LTD Vs. SUKUMARI DAS
|
April 29, 1999 |
ORIENTAL INSURANCE CO LTD Vs. BODHU SINGH ALIAS BABULA SINGH
|
December 7, 1999 |
ORIENTAL INSURANCE CO LTD Vs. RADHAKRUSHNA MOHAPATRA
|
December 7, 1999 |
ORIENTAL INSURANCE CO LTD Vs. SHYAMSUNDAR ROHIDAS
|
December 6, 1999 |
ORIENTAL INSURANCE COMPANY LTD Vs. MD ALISI
|
November 25, 1999 |
ORIENTAL INSURANCE COMPANY LTD Vs. CHHABI SAHU
|
February 16, 1999 |
ORISSA CONSUMERS ASSOCIATION Vs. STATE OF ORISSA
|
March 22, 1999 |
ORISSA MINING CORPORATION LTD. AND ANR. Vs. J.C. BUDHARAJA, CHAIRMAN
|
October 15, 1999 |
ORISSA STATE FINANCIAL CORPORATION Vs. SK. RASUL BAKSH
|
May 14, 1999 |
PADMA SAHU Vs. STATE OF ORISSA
|
July 29, 1999 |
PARADIP PORT AND DOCK MAZDOOR UNION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
January 30, 1999 |
PARAMANANDA BAUG Vs. STATE OF ORISSA
|
May 1, 1999 |
PARAMANANDA MALLIK Vs. COLLECTOR DHENKANAL AND ORS.
|
September 8, 1999 |
PARSURAM BHAKTA Vs. STATE OF ORISSA AND ORS.
|
May 4, 1999 |
PAULUS ORAM Vs. STATE OF ORISSA
|
May 12, 1999 |
PIPILIPALI PRIMARY SCHOOL Vs. STATE OF ORISSA
|
March 31, 1999 |
PITABAS BEHERA AND ORS. Vs. STATE OF ORISSA
|
December 7, 1999 |
PITAMBER NAYAK Vs. DISTRICT JUDGE
|
April 8, 1999 |
PRABHASH CH BEBARTA Vs. STATE
|
December 2, 1999 |
PRADEEP ALIAS PRADIPTA KUMAR MOHANTY Vs. STATE OF ORISSA
|
July 16, 1999 |
PRADEEP KUMAR DEBTA Vs. STATE
|
November 10, 1999 |
PRADIPTA KUMAR PRADHAN Vs. SABILATA DEI
|
December 7, 1999 |
PRAFULLA KISHORE MOHANTI Vs. STATE OF ORISSA
|
September 30, 1999 |
PRAFULLA KUMAR BEHERA Vs. SARDAR KARNAL SINGH
|
November 15, 1999 |
PRAFULLA KUMAR DAS AND ANR. Vs. SABITA BEHERA
|
June 22, 1999 |
PRAKASH KUMAR DEBATA Vs. EXECUTIVE ENGINEER GRIDCO
|
February 3, 1999 |
PRAMOD KUMAR PRADHAN Vs. STATE OF ORISSA
|
November 9, 1999 |
PRANABANDHU INSTITUTE OF PARAMEDICAL SCIENCE AND TECHNOLOGY Vs. STATE OF ORISSA
|
July 16, 1999 |
PRASANA KUMAR SWAIN Vs. THE STATE AND ANR.
|
December 9, 1999 |
PRASANNA KUMAR DAS ALIAS PRASANNA Vs. SUDARSAN SETHY
|
November 17, 1999 |
PRASANNA KUMAR ROUTRAY Vs. STATE OF ORISSA
|
November 19, 1999 |
PRATIVA RATH Vs. SECRETARY BOARD OF SECONDARY EDUCATION ORISSA
|
August 10, 1999 |
PRITI OIL LIMITED Vs. STATE OF ORISSA
|
August 31, 1999 |
PRITI RANJAN PRADHAN AND ORS. ETC. Vs. STATE OF ORISSA AND ORS.
|
January 25, 1999 |
PRITISH NANDEY AND ANR. Vs. STATE
|
July 15, 1999 |
PURNA CHANDRA NANDA Vs. GRID CORPORATION OF ORISSA LTD.
|
March 26, 1999 |
PURUSOTTAM BEHERASMT Vs. RANGABATI BARIK
|
March 24, 1999 |
PUSPALATA DAS ALIAS MOHARANA Vs. MURALIDHAR BHOL
|
October 15, 1999 |
RABANA SINGH Vs. STATE OF ORISSA
|
April 8, 1999 |
RABINARAYAN PRUSTY Vs. PHARMACY COUNCIL OF INDIA
|
February 4, 1999 |
RABINARAYAN SAHU Vs. R C M S
|
December 15, 1999 |
RABINARAYAN SUNDARAY Vs. SUSHILA DEI
|
May 12, 1999 |
RABINDRA KUMAR DASH Vs. BANALATA DASH ALIAS DEVI
|
November 22, 1999 |
RADHA KANTA SAHU Vs. BIJAYA PRATAP SINGH DEO
|
August 23, 1999 |
RAGHU MANDALA KASIBABU ALIAS KASIBABU NAIDU Vs. STATE BANK OF INDIA
|
January 29, 1999 |
RAGHUNATH PATRA Vs. STATE OF ORISSA
|
August 31, 1999 |
RAIL LINK PROJECT Vs. DEBA DANDASENA
|
March 18, 1999 |
RAJANI ROUTRAY Vs. KAMAL KUMARI DEI
|
November 29, 1999 |
RAJARAM PATTNAIK, LATE SASANKA SEKLTAR PATTNAIK Vs. K.K. AYYAR, SECRETARY INDIAN METALS AND FERRO ALLOYS LTD., REPRESENTED BY ITS COMPANY
|
August 25, 1999 |
RAJARAM TAKIRI Vs. STATE OF ORISSA
|
January 4, 1999 |
RAJAT KUMAR RATH Vs. GOVT OF INDIA
|
September 15, 1999 |
Rajendra Kishore Kanungo Vs. State of Orissa
|
March 24, 1999 |
RAJENDRA KISHORE KANUNGO AND SMT. SUCHETA KANUNGO Vs. STATE OF ORISSA
|
February 16, 1999 |
Rajendra Kumar Jit Vs. State of Orissa
|
June 25, 1999 |
RAJENDRA NARAYAN SAHU Vs. DR. BIJAYA KUMAR NANDA AND ANR.
|
June 29, 1999 |
RAJESH EKKA Vs. CONTROLLER OF EXAMINATIONS SAMBALPUR UNIVERSITY
|
December 6, 1999 |
RAJKISHORE DASH Vs. STATE OF ORISSA
|
March 18, 1999 |
RAJKISHORE SAHOO AND ANR. Vs. SACHIDANANDA MISHRA AND ANR.
|
August 13, 1999 |
RAMA CHANDRA KHUNTIA Vs. ASHOK KUMAR DAS
|
April 2, 1999 |
RAMA CHANDRA NAYAK Vs. SABITRI MANI MOHANTY
|
February 9, 1999 |
RAMA CHANDRA SAMAL Vs. GITA SAMAL
|
November 26, 1999 |
RAMA MISHRA Vs. SRI RAM CITY UNION FINANCE LTD
|
July 16, 1999 |
RAMACHANDRA BHAKTA Vs. KRUSHNA CHANDRA BHAKTA
|
June 28, 1999 |
RAMAMANI DEI Vs. BENUDHAR PRADHAN
|
January 8, 1999 |
RAMESH DAS Vs. STATE OF ORISSA
|
September 8, 1999 |
RANJIT KUMAR SWAIN Vs. STATE OF ORISSA AND ANR.
|
January 14, 1999 |
RANKANIDHI BEHERA Vs. JAYANTI SAHOO
|
January 8, 1999 |
RANKANIDHI PADHI Vs. KONDHA NAYAK
|
October 13, 1999 |
RASANANDA DAS Vs. GRID CORPORATION OF ORISSA
|
March 19, 1999 |
RASMITA PATNAIK Vs. VICE CHANCELLOR UTKAL
|
March 5, 1999 |
RATNABATI BARIK Vs. CHITTARANJAN ROUT
|
August 5, 1999 |
RATNAMANI BADU Vs. PURNA CHANDRA BADU
|
November 18, 1999 |
REGISTRAR, ORISSA HIGH COURT Vs. DR. MANMATH KUMAR MOHAPATRA AND ORS.
|
December 6, 1999 |
REGL DIR E S I C Vs. I P and C PVT LTD
|
October 28, 1999 |
RULIRAM AGRAWAL Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
August 20, 1999 |
S. RAMESWAR PATRA AND ORS. Vs. DURYODHAN GOUDO AND ORS.
|
March 23, 1999 |
S.K. SULEMAN Vs. ANANTA PRASAD BEHERA AND ANR.
|
July 22, 1999 |
SAGARMAL AGRAWAL Vs. UNION OF INDIA
|
March 26, 1999 |
SAIBA MAJHI (DEAD) AFTER HIM CHAMPA HEMRAM AND OTHERS Vs. HEMENDRA MAJHI AND OTHERS
|
August 24, 1999 |
SALIM KHAN ALIAS HASSAN Vs. UNION OF INDIA
|
June 24, 1999 |
SAMBHUNATH BHAGAT AND ORS. Vs. BHAGIRATHI @ GOPINATH RAM (AND AFTER HIM) SMT. JANAKI DEI AND ORS.
|
March 31, 1999 |
SANATAN DAS AND ORS. Vs. SMT. AHALYA DEI AND ORS.
|
March 24, 1999 |
SANDHYA GUPTA Vs. SAIBAL PRASAD GUPTA
|
May 12, 1999 |
SANGRAM KESHARI PANDE Vs. STATE OF ORISSA
|
August 10, 1999 |
SANTANU KR PARIDA Vs. STATE OF ORISSA
|
July 6, 1999 |
SANTILATA SAHOO Vs. STATE OF ORISSA
|
April 16, 1999 |
SANU DAS Vs. STATE OF ORISSA
|
March 4, 1999 |
SARA DEI Vs. KAMADEV PRADHAN
|
April 9, 1999 |
SARASWATI PANDA Vs. BANABIHARI MALIA
|
November 10, 1999 |
SARASWATI PARABHAI Vs. GRID CORPORATION OF ORISSA
|
July 29, 1999 |
SARAT CHANDRA MOHANTA Vs. STATE OF ORISSA AND ORS.
|
February 10, 1999 |
SARAT CHANDRA PATTNAIK Vs. BINODINI PATTNAIK
|
January 8, 1999 |
SARAT CHANDRA PATTNAIK AND ORS. Vs. BIPIN BIHARI SETHI AND ORS.
|
February 18, 1999 |
SARAT CHANDRA SAHU Vs. STATE OF ORISSA
|
October 12, 1999 |
SARDAR SURJIT SINGH Vs. STATE OF ORISSA
|
January 8, 1999 |
SAROJ KUMAR SINGH Vs. STATE OF ORISSA
|
September 8, 1999 |
SAROJINI MISHRA Vs. STATE OF ORISSA
|
August 16, 1999 |
SASANKA DASH Vs. COLFEEMR AND DISTRICT MAGISTRATE AND ORS.
|
June 29, 1999 |
SATRUGHNA SAMAL AND 14 ORS. Vs. STATE OF ORISSA
|
July 16, 1999 |
SATYABADI MALLICK Vs. CHAIRMAN, PARADIP PORT TRUST AND ORS.
|
October 8, 1999 |
SATYABHAMA PADHI Vs. COLLECTOR CUM DISTRICT
|
October 5, 1999 |
SATYABRATA MAJHI Vs. STATE OF ORISSA
|
May 14, 1999 |
SATYANANDA PANI Vs. STATE OF ORISSA
|
November 25, 1999 |
SAUDAMINI RAY AND ANR. Vs. STATE OF ORISSA
|
June 18, 1999 |
SAYANTANA PATRA Vs. STATE OF ORISSA
|
December 23, 1999 |
SEBATI DEI ALIAS SEBATI RAUTRAY Vs. ORISSA STATE HOUSING BOARD
|
November 19, 1999 |
SEBATILATA BARIK Vs. STATE OF ORISSA
|
September 8, 1999 |
SETHI TRANSPORT, MADBUPATNA Vs. THE COMMISSIONER-CUM-SECRETARY TO GOVT. OF ORISSA AND ANR.
|
December 15, 1999 |
SHAMBHULAL YADAV Vs. V R P AHUJA
|
February 4, 1999 |
SHASHIKALA SWAIN Vs. MOHAMMAD KHAIRUDDIN
|
September 28, 1999 |
SHREE SHREE MANGALA THAKURANI Vs. SITA DEI DELETED ARKHIT BHOI
|
October 29, 1999 |
SIBASANKAR GUPTA Vs. TILAKBALA KUNDU
|
July 26, 1999 |
SIDHARTHA ENGINEERING PVT LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
April 22, 1999 |
SIKHAR JENA Vs. STATE OF ORISSA
|
August 31, 1999 |
SITA BEWA Vs. GANGADHAR BHARATI
|
March 26, 1999 |
SITARAM CHAYELA Vs. OFFICER IN CHARGE, LAXMISAGAR POLICE STATION
|
June 25, 1999 |
SMT. JAYA GOURI MEHETA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS. ORISSA, BHUBANESWAR, AND ORS.
|
February 9, 1999 |
SMT. RIBIKA JANI Vs. COLOMBUS RATH AND ORS.
|
April 23, 1999 |
SMT. SANDHYA GUPTA AND ANOTHER Vs. SAIBAL PRASAD GUPTA
|
May 5, 1999 |
SMT. SHANTA BALA AND ORS. Vs. BUDA ORAM AND ORS.
|
July 28, 1999 |
SMT. SUJATA DAS Vs. PRINCIPAL ACCOUNTANT GENERAL (A AND E), OFFICE OF THE ACCOUNTANT GENERAL AND ORS.
|
August 18, 1999 |
SOMANATH BISOI AND ANR. Vs. BULU ALIAS SATYANARAYAN BISOI AND ANR.
|
October 15, 1999 |
SOUMITRI TARIA Vs. BRANCH MANAGER STATE BANK OF INDIA
|
August 23, 1999 |
SOVASRI DALAI Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF
|
March 5, 1999 |
SRI GIRIDHARI BEHERA Vs. KUMARI BATI SAHU
|
April 29, 1999 |
Sri Nilam Naik Vs. State of Orissa
|
December 17, 1999 |
SRI RAMLAL AGARWALLA Vs. THE COLLECTOR
|
January 7, 1999 |
SRIDHAR DASH Vs. STATE OF ORISSA
|
December 6, 1999 |
STATE Vs. RAMESWARLAL MALIRAM
|
October 29, 1999 |
STATE OF ORISSA Vs. HATA SWAIN
|
October 28, 1999 |
STATE OF ORISSA Vs. DEBENDRANATH MOHAPATRA
|
October 12, 1999 |
STATE OF ORISSA Vs. LINGARAJ PANDA
|
October 15, 1999 |
STATE OF ORISSA Vs. I D L CHEMICALS P LTD
|
September 7, 1999 |
STATE OF ORISSA Vs. HARI BEHERA
|
July 15, 1999 |
STATE OF ORISSA Vs. KHETRA MOHAN PATNAIK
|
May 11, 1999 |
STATE OF ORISSA Vs. RASID KHAN
|
March 19, 1999 |
STATE OF ORISSA Vs. ADIKANDA PATRA
|
January 8, 1999 |
STATE OF ORISSA Vs. SURYANARAYAN PANDA
|
April 6, 1999 |
STATE OF ORISSA Vs. BASANT NAYAK AND ORS.
|
October 8, 1999 |
STATE OF ORISSA Vs. RARA ALIAS HARIHAR BEHERA AND ANR.
|
December 9, 1999 |
STATE OF ORISSA REPRESENTED THROUGH THE COLLECTOR Vs. JANARDHAN TRIPATHY AND ORS.
|
March 30, 1999 |
STEEL AUTHORITY OF INDIA LTD Vs. JEMA
|
September 8, 1999 |
SUBNAM ARA BIBI Vs. MALIK BABAR ALI
|
January 8, 1999 |
SUBNAM ARA BIBI AND ALIAS SUBNAM BIBI Vs. MALIK BABAR ALI
|
August 8, 1999 |
SUDHAKAR GOUDA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 8, 1999 |
SUDHAKAR PRADHAN Vs. STATE OF ORISSA
|
December 15, 1999 |
SUKANTA BHOI Vs. STATE OF ORISSA
|
August 10, 1999 |
SUMITA BARAL Vs. ASST. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
|
January 18, 1999 |
SUPER SALES CORPORATION Vs. SR SUPERINTENDENT OF POST OFFICES BHUBANESWAR
|
July 16, 1999 |
SURASEN DALABEHERA Vs. RAMA NAIK
|
January 8, 1999 |
SURENDRA PATRA Vs. LAKHAVIR SINGH
|
June 28, 1999 |
SURJYAMONI GORADA Vs. HAREKRUSHNA HARIJAN
|
January 12, 1999 |
SUROJIT SEN AND SANJAYA SINGH Vs. SANATAN BEHERA
|
July 16, 1999 |
TARINI PRADHAN AND ANR. Vs. MAYA BISWAL AND ANR.
|
November 10, 1999 |
THABIR SUNA Vs. STATE OF ORISSA
|
July 15, 1999 |
TITU ALIAS MITU ALIAS PRASIDHA MAHARATHI, MR SWAIN AND BABULI ALIAS AND ISWAR PRASIDHA MAHARATHI Vs. STATE OF ORISSA
|
August 20, 1999 |
TRINATH SETHI Vs. STATE OF ORISSA
|
January 8, 1999 |
TRINATH TRIPATHY (DEAD) AFTER HIM AMULYA TRIPATHY AND OTHERS Vs. GANESH CHANDRA TRIPATHY AND OTHERS
|
July 5, 1999 |
TUNA ALIAS SUDARSAN NAIK Vs. STATE OF ORISSA
|
June 28, 1999 |
TUTU ALIAS BISWAJIT PATTANAIK Vs. STATE OF ORISSA
|
September 28, 1999 |
UD. NAIK Vs. GOURANGA NAIK
|
January 8, 1999 |
UDAYANATH MAHAPATRA (DEAD), SMT. JAYANTI MOHAPATRA AND ORS. Vs. LAXMAN MOHAPATRA AND ORS.
|
February 1, 1999 |
UDAYANATH PANDA Vs. BALARAM PANDA AND ANR.
|
August 23, 1999 |
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA BHUBANESWAR
|
September 24, 1999 |
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LIMITED
|
June 29, 1999 |
UNION OF INDIA Vs. SOURI SAHU
|
May 7, 1999 |
UNION OF INDIA Vs. N TRINATH REDDY
|
December 22, 1999 |
UNION OF INDIA (UOI), REPRESENTED BY THE GENERAL MANAGER S.E. RAILWAY Vs. INDUSTRIAL DEVELOPMENT CORPORATION LTD., REPRESENTED THROUGH GENERAL MANAGER KALINGA IRON WORKS
|
September 8, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. KASHINATH BARIK
|
June 26, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. RAJ KUMARI SAHOO
|
June 28, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. CHHAYA DASH
|
July 23, 1999 |
UNITED INDIA INSURANCE COMPANY Vs. BIDESINI PRADHAN
|
November 12, 1999 |
USHARANI MOHAPATRA Vs. NITYANAND SAHU
|
July 9, 1999 |
UTKAL CO OPERATIVE BANKING SOCIETY LIMITED Vs. STATE OF ORISSA
|
July 8, 1999 |
V SARMISTA Vs. BOARD OF SECONDARY EDUCATION
|
October 12, 1999 |
WORKERS UNION, ORDNANCE FACTORY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 20, 1999 |