|
A KOKAN RAO Vs. STATE
|
January 19, 1998 |
|
Abadhuta Biswal Vs. STATE OF ORISSA
|
October 29, 1998 |
|
ABDUL HABIB KHAN Vs. RAFAT BEGUM
|
July 3, 1998 |
|
ABDUL HABIB KHAN Vs. RAFAT BEGUM
|
July 12, 1998 |
|
ABHIMANYU MANDAL Vs. STATE BANK OF INDIA
|
May 15, 1998 |
|
ABHIMANYU SAHOO Vs. STATE OF ORISSA
|
June 24, 1998 |
|
ADHIKARI NAIK Vs. SADHU CHARAN BISWAL
|
December 10, 1998 |
|
ADWAIT CHANDRA JENA Vs. KHANDAHATA GRAMA PANCHAYAT
|
May 15, 1998 |
|
AJATA KUMAR PATNAIK Vs. GRID CORPORATION OF ORISSA LTD
|
February 9, 1998 |
|
AJOYA KUMAR PRADHAN Vs. STATE OF ORISSA
|
January 8, 1998 |
|
AKHAYA KUMAR Vs. STATE OF ORISSA
|
February 10, 1998 |
|
AKHILESH PRASAD PANDA Vs. JAYANTI PANDA
|
August 12, 1998 |
|
AKRURA SAHU AND ANR. Vs. ARUN KUMAR JENA AND ANR.
|
January 29, 1998 |
|
ALEKH DAS Vs. HIMAT RANJAN DAS
|
November 16, 1998 |
|
ALL ORISSA STATE BANK OFFICERS Vs. UNION OF INDIA
|
November 24, 1998 |
|
AMARJEET JENA Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
September 21, 1998 |
|
AMARNATH NAIK Vs. STATE OF ORISSA
|
October 13, 1998 |
|
AMBICA PATEL Vs. BIMSEN PATI AND ORS.
|
November 30, 1998 |
|
AMBIKA PRADHAN Vs. CHAIRMAN ORISSA STATE OF ELECTRICITY
|
April 27, 1998 |
|
AMITA DEY Vs. CHIEF JUDICIAL MAGISTRATE
|
October 28, 1998 |
|
AMIYA CHARAN JENA Vs. MANAGING DIRECTOR ORISSA HANDLOOM DEVELOPMENT
|
July 27, 1998 |
|
ANANGA PRASAD JENA Vs. STATE OF ORISSA AND ORS.
|
November 23, 1998 |
|
ANANTA NAIK Vs. A KESHABA REDDY
|
August 21, 1998 |
|
ANIL KUMAR DAS ALIAS ANANTA Vs. COMMISSIONER HINDU
|
December 2, 1998 |
|
ANIRUDHA DAS Vs. RANJIT PRASAD DAS
|
June 25, 1998 |
|
ANJANA MISHRA Vs. INDRAJIT RAY
|
November 27, 1998 |
|
ANNADA SHANKAR JENA Vs. DEPUTY GENERAL MANAGER
|
September 23, 1998 |
|
APANI DEI ALIAS APANA DEVI Vs. PURNA CHANDRA NAYAK
|
January 28, 1998 |
|
ARNA SAHU Vs. GENERAL MANAGER TALCHER AREA MAHANADI COAL
|
December 8, 1998 |
|
ARUN KUMAR MISHRA Vs. ORISSA MINING CORPORATION
|
December 2, 1998 |
|
ARVIND SAHU Vs. STATE OF ORISSA
|
July 24, 1998 |
|
ASHOK KUMAR DUBRIWAL Vs. RASHMI RANJAN MOHAPATRA AND ORS.
|
May 5, 1998 |
|
ATANU PATNAIK Vs. STATE TRANSPORT AUTHORITY ORISSA
|
April 16, 1998 |
|
BABUL SAHU ALIAS MANTU SAHU Vs. LAXMI ALIAS SABITRI SAHU
|
December 4, 1998 |
|
Baikuntha Nath Mishra Vs. State of Orissa
|
July 25, 1998 |
|
BALARAM BHOI Vs. SANJU BHOI
|
September 10, 1998 |
|
BALARAM BHOI Vs. SMT. SANJU BHOI
|
September 14, 1998 |
|
BALARAM DAS Vs. GANESH KARAN
|
September 7, 1998 |
|
BALARAM ROUT Vs. STATE
|
October 16, 1998 |
|
BALMIKI NAIK Vs. LABANGA NAIK
|
July 20, 1998 |
|
BANAMBAR PANDA Vs. UNION OF INDIA UOI
|
May 14, 1998 |
|
BANGERLA SOMESWAR RAO Vs. STATE
|
August 21, 1998 |
|
BANI ALIAS BANAMALI PRADHAN Vs. STATE
|
February 2, 1998 |
|
BANSIDHAR MALLICK Vs. STATE
|
February 17, 1998 |
|
BARIK Vs. BANSHIDHAR LENKA
|
September 25, 1998 |
|
BASANTA KUMAR BARAL AND ORS. ETC. ETC. Vs. STATE OF ORISSA AND ORS. AND KISHORE CHANDRA DAS AND ANR. ETC. ETC.
|
December 11, 1998 |
|
BASUDEV PANDEY Vs. STATE OF ORISSA
|
January 9, 1998 |
|
BATAKRUSHNA TRIPATHY Vs. STATE OF ORISSA
|
May 1, 1998 |
|
BENUDHAR PARIDA Vs. INDU PARIDA
|
July 31, 1998 |
|
BHAGABAN DAS AGARWALLA Vs. STATE OF ORISSA
|
May 13, 1998 |
|
BHASKAR PATRA Vs. C CUM M D PUNJAB and SIND BANK
|
October 23, 1998 |
|
BHAWANI PRASAD CHATTERJEE AND OTHERS Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS.
|
October 23, 1998 |
|
BHIKARI CHARAN NANDA Vs. STATE OF ORISSA AND ANR.
|
March 10, 1998 |
|
BIBHUTI KESHARI Vs. STATE OF ORISSA
|
January 19, 1998 |
|
BIDYADHAR MOHAPATRA Vs. DISTRICT LABOUR OFFICER-CUM-CONCILIATION OFFICER AND
|
February 12, 1998 |
|
BIJAYA SAHU Vs. STATE OF ORISSA
|
November 6, 1998 |
|
BIKRAM KUMAR SAHOO Vs. ORISSA STATE HANDLOOM DEVELOPMENT CORPORATION
|
November 18, 1998 |
|
BIPIN BEHARI RANSINGH Vs. STATE OF ORISSA
|
May 1, 1998 |
|
BIPIN BIHARI NAYAK Vs. MANAGING DIRECTOR, BOARD OF ORISSA POWER GENERATION CORPORATION LTD. AND ANR.
|
August 7, 1998 |
|
BIRLA TYRES Vs. UNION OF INDIA
|
July 8, 1998 |
|
BISHNU CHARAN MISHRA Vs. STATE OF ORISSA AND ORS.
|
November 13, 1998 |
|
BISHNU CHARAN PANDA Vs. NARAYAN CHANDRA DHIR
|
October 14, 1998 |
|
BISI CHHURIA Vs. STATE
|
January 8, 1998 |
|
BISWAJIT DAS Vs. STATE
|
November 5, 1998 |
|
Biswanath Majhi alias Biswa Vs. State of Orissa
|
August 24, 1998 |
|
BOSKALIS DREDGING INDIA PVT LTD Vs. SALES TAX OFFICER CUTTACK-II CIRCLE
|
August 31, 1998 |
|
BRAJA KISHORE SWAIN Vs. DAMBARU DHAR SWAIN
|
September 9, 1998 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. BAGABATI NAIK
|
August 21, 1998 |
|
BRUNDABAN PATNAIK Vs. COMMISSIONER LAND RECORD
|
August 21, 1998 |
|
BRUNDABAN RAMANUJA DAS Vs. HAJURI PRAFULLA CHANDRA KHUNTIA
|
May 6, 1998 |
|
BRUNDABAN SAHU Vs. PABITRA KUMAR SAHU
|
October 14, 1998 |
|
BUDHINATH PADHI Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
August 18, 1998 |
|
BUTU NAIK Vs. SARASWATI DEVI
|
January 5, 1998 |
|
CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUND FOR NATURE WKF INDIA Vs. STATE OF ORISSA
|
May 14, 1998 |
|
CHAGALA KUMAR PANIGRAHI Vs. UJJAL SENAPATI
|
January 29, 1998 |
|
CHAIRMAN Vs. TAHERA BIBI AND OTHERS:
|
November 10, 1998 |
|
CHANDI PRASAD DAS Vs. STATE OF ORISSA
|
March 27, 1998 |
|
CHANDRA SEKHAR SAHOO Vs. STATE OF ORISSA
|
December 18, 1998 |
|
CHANDRA SEKHAR SENAPATI Vs. SUNEETA SENAPATI
|
October 15, 1998 |
|
CHARAN NAIK AND ORS. Vs. KIRTAN MOHANTY
|
February 2, 1998 |
|
CHARULATA SWAIN Vs. MANOJ KUMAR MOHANTY
|
December 8, 1998 |
|
CHATURBHUJA ACHARYA Vs. STATE OF ORISSA
|
July 15, 1998 |
|
CHHOTA MASTER ALIAS JAHARLAL MAHANTA Vs. STATE
|
January 16, 1998 |
|
CHUNI DEI Vs. KALANDI CHARAN NAYAK
|
August 18, 1998 |
|
COMMERCE AND INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
November 9, 1998 |
|
D. PRABHAKAR Vs. DILIP NARAYAN LAL
|
September 4, 1998 |
|
D.M., ORIENTAL INSURANCE CO. LTD. Vs. DANDASHI MAHAKUL AND OTHERS
|
February 6, 1998 |
|
DAITARI SWAIN Vs. STATE OF ORISSA
|
July 20, 1998 |
|
DAMODAR BEHERA Vs. BANABEHARI MOHANTY
|
January 7, 1998 |
|
DAMODAR JENA Vs. SANJAYA CHANDRA VERMA
|
December 16, 1998 |
|
DAMODAR MISHRA Vs. STATE OF ORISSA
|
January 16, 1998 |
|
DEBADATA CHOUDHURY Vs. PRINCIPAL RAVENSHAW COLLEGE
|
August 4, 1998 |
|
DEBARAJ MISHRA Vs. JAGAMAHAN NAYAK
|
August 11, 1998 |
|
DEBASIS MOHAPATRA Vs. STATE OF ORISSA
|
June 25, 1998 |
|
DEENABANDHU SAHU Vs. BIMAL KUMAR GHOSH
|
September 15, 1998 |
|
DEEPU ALIAS DEBENDRA SHARMA Vs. THE DISTRICT MAGISTRATE CUM COLLECTOR AND ORS.
|
October 23, 1998 |
|
DHANI ALIAS DHANESWAR NAIK Vs. STATE
|
August 20, 1998 |
|
DHIRENDRA PATNAIK Vs. STATE OF ORISSA AND ORS
|
February 13, 1998 |
|
DHOBEI ROUT Vs. PAHALI ROUT
|
January 17, 1998 |
|
DHRUBA CHARAN SARANGI Vs. TARAMANI SARANGI
|
March 12, 1998 |
|
DHRUBA CHARAN SARANGI Vs. TARAMARU SARANGI AND ANR.
|
April 12, 1998 |
|
DHRUBA JYOTI BASU Vs. SMT. SUMITRA BASU
|
June 18, 1998 |
|
DILIP KUMAR PATNAIK Vs. STATE OF ORISSA
|
May 15, 1998 |
|
DIPAK KUMAR SAHOO Vs. STATE OF ORISSA
|
December 23, 1998 |
|
DIVISIONAL MANAGER NATIONAL Vs. SAYAL SUNA
|
March 30, 1998 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. HARA PRASAD TRIPATHY
|
March 11, 1998 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. AHALYA BAI SMT
|
August 28, 1998 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE Vs. S H MEHAR SINGH
|
February 2, 1998 |
|
DIVISIONAL MANAGER UNITED INDIA Vs. BANSIDHAR MALLICK
|
July 17, 1998 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SK SALIM KHAN
|
June 18, 1998 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SADAMINI DAS
|
April 17, 1998 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. LABANGA SAHU
|
November 20, 1998 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE LTD. Vs. K. NAGEYA AND ANOTHER
|
October 30, 1998 |
|
DRAUPADI PATEL Vs. LOKNATH PANDA
|
March 25, 1998 |
|
DURGA CONSTRUCTION Vs. SALES TAX OFFICER GANJAM II
|
May 15, 1998 |
|
EASTERN METALS AND Vs. STATE OF ORISSA
|
October 30, 1998 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MD SAHID
|
March 27, 1998 |
|
ENERTECT ENGINEERING PRIVATE LIMITED Vs. SALES TAX OFFICER BHUBANESWAR
|
April 2, 1998 |
|
ESSEL MINING AND INDUSTRIES LIMITED Vs. UNION OF INDIA UOI
|
December 4, 1998 |
|
ESSKEY MACHINERY P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 11, 1998 |
|
EXECUTIVE ENGINEER JEYPORE ELECTRICAL DIVISION AND Vs. PRESIDING OFFICER LABOUR COURT
|
August 25, 1998 |
|
Fagu Meher Vs. Bhama Meher
|
June 21, 1998 |
|
FEDERATION OF BIDI BIDI LEAVES AND TOBACCO MERCHANTS Vs. STATE OF ORISSA
|
March 24, 1998 |
|
FEDERATION OF BIDI BIDI LEAVES AND TOBACCO MERCHANTS Vs. BASANTA KUMAR MISHRA
|
March 5, 1998 |
|
FERRO ALLOYS CORPORATION LTD Vs. UNION OF INDIA
|
August 31, 1998 |
|
FILM DEVELOPMENT CORPORATION Vs. DEBENDRANATH MOHANTY
|
July 9, 1998 |
|
G KRISHNA RAO DORA Vs. SURJYANARAYAN PATRA
|
June 17, 1998 |
|
G RAMANNA Vs. STATE
|
August 7, 1998 |
|
GADADHAR MISHRA Vs. BIRAJA DEVI
|
December 17, 1998 |
|
GANANATH SAHU Vs. RAMAKANTA PRADHAN
|
July 29, 1998 |
|
GANESH CHANDRA BANDOPADHYAY ALIAS BANERJEE Vs. AUTHORISED OFFICER CUM DISTRICT FOREST OFFICER NAYAGARH FOREST DIVISION
|
August 24, 1998 |
|
GANESH CHANDRA PRADHAN Vs. GOVERNMENT OF ORISSA
|
August 20, 1998 |
|
GANESH CHOUDHURY Vs. HARISH CHANDRA MISRA
|
January 16, 1998 |
|
GANGA ALIAS GANGADHAR BEHERA Vs. STATE
|
August 20, 1998 |
|
GANGADEVI PODDAR Vs. GOPI KRISHNA SANGMERIA
|
August 27, 1998 |
|
GANGADHAR RAUT Vs. BINDO BIHARI NAYAK
|
January 12, 1998 |
|
GAVE DEI Vs. SUBASINI DEI
|
February 24, 1998 |
|
GAYADHAR PATI Vs. STATE OF ORISSA
|
July 14, 1998 |
|
GIRIDHARI GOCHHAYAT Vs. STATE OF ORISSA
|
August 20, 1998 |
|
Godabarish Mohapatra Vs. State of Orissa
|
November 20, 1998 |
|
GOLAP SEWA ALIAS BEHERA Vs. GRID CORPORATION OF ORISSA
|
December 8, 1998 |
|
GOPABANDHU DAS Vs. MAHESWAR MUNDIAN
|
February 24, 1998 |
|
GOPINATH NAYAK Vs. RINU NAYAK
|
January 19, 1998 |
|
GOUR CHANDRA PRADHAN Vs. STATE OF ORISSA
|
May 5, 1998 |
|
GOURANGA SAMAL Vs. STATE OF ORISSA
|
July 9, 1998 |
|
GOURHARI DAS Vs. SANTILATA SINGH
|
January 28, 1998 |
|
GOURI SHANKAR SABAT Vs. STATE OF ORISSA
|
February 9, 1998 |
|
GOUTAM SAHU Vs. STATE OF ORISSA
|
July 1, 1998 |
|
GRAFTEK PVT LIMITED Vs. LORD LINGARAJ MAHAPRABHU
|
August 31, 1998 |
|
GRID CORPORATION OF ORISSA LIMITED Vs. INDIAN CHARGE CHROME LIMITED
|
February 10, 1998 |
|
GURPARLAD SINGH Vs. DIVISIONAL FOREST OFFICER SAMBALPUR
|
May 13, 1998 |
|
GURUCHARAN KAUR Vs. STATE
|
February 10, 1998 |
|
HADIBANDHU JENA Vs. TRIBAL DEVELOPMENT CO OPERATIVE
|
July 28, 1998 |
|
HAFIZUR RAHEMAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 27, 1998 |
|
HARENDRA PRASAD SAHU Vs. ADDITIONAL COMMISSIONER OF SALES TAX ORISSA
|
February 23, 1998 |
|
HARIA ALIAS HADIBANDHU PRUSTY Vs. STATE OF ORISSA
|
November 13, 1998 |
|
HARIHAR MOHAPATRA Vs. COMMISSIONER OF LAND RECORDS
|
August 31, 1998 |
|
HARIMOHAN PANIGRAHI Vs. STATE OF ORISSA
|
December 14, 1998 |
|
HRUSHIKESH SARANGI Vs. STATE OF ORISSA
|
February 20, 1998 |
|
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. UNION OF INDIA
|
March 18, 1998 |
|
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
September 16, 1998 |
|
INDRAMANI PRADHAN Vs. STATE OF ORISSA
|
March 11, 1998 |
|
J K CORP LIMITED Vs. SALES-TAX OFFICER KORAPUT II CIRCLE RAYAGADA
|
August 31, 1998 |
|
JADUMANI SAHU Vs. BRUNDABATI SAHU
|
July 31, 1998 |
|
JAGABANDHU PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
September 9, 1998 |
|
JAGAMOHAN HIGHER SECONDARY SCHOOL Vs. STATE OF ORISSA
|
March 11, 1998 |
|
JAGANNATH BOSE Vs. SUDHIR KUMAR RAY
|
February 9, 1998 |
|
JAMBASWAR GHOSH Vs. PRAHALLAD GHOSH
|
May 1, 1998 |
|
JANAKI BARIK Vs. EXECUTIVE ENGINEER CENTRAL
|
February 26, 1998 |
|
JASHELAL AGRAWAL ALIAS JAIN Vs. PUSPABATI AGRAWALA
|
August 12, 1998 |
|
JASODA MOHARANA Vs. SADANANDA MOHARANA
|
February 13, 1998 |
|
JHATU JENA Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION AND ORS.
|
December 14, 1998 |
|
JOSEPH CHERIAN Vs. CELINE THOMAS
|
October 27, 1998 |
|
JUDHISTIR DAS Vs. JHARI DAS
|
September 3, 1998 |
|
JYOTSNA ALANKAR Vs. SALES TAX OFFICER BHUBANESWAR II CIRCLE
|
November 5, 1998 |
|
KADAR MIAN Vs. JAHERA KHATUN
|
April 15, 1998 |
|
KAIBALYA NAIK Vs. NISHAMANI PATNAIK
|
February 11, 1998 |
|
KAILASH CHANDRA DAS Vs. STATE OF ORISSA
|
December 23, 1998 |
|
KAILASH CHANDRA PURI Vs. NIRANJAN PANDA
|
June 17, 1998 |
|
KALIA ALIAS DURYODHAN NAIK Vs. STATE OF ORISSA
|
April 10, 1998 |
|
KAMALA KUMARI BOHARA Vs. HAREKRISHNA GHADEI
|
January 7, 1998 |
|
KAMALJEET SINGH AHLUWALIA Vs. STATE OF ORISSA
|
February 19, 1998 |
|
KANAKA GHADEI Vs. SANTOSH KUMAR MISHRA
|
July 31, 1998 |
|
KANCHAN SAHU Vs. PREMANANDA SAHU
|
August 27, 1998 |
|
KANHU MAJHI Vs. STATE
|
May 14, 1998 |
|
KAY VEE AAR LTD Vs. STATE OF ORISSA
|
April 6, 1998 |
|
KEDAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 10, 1998 |
|
KETAKI MANJARI SAHU Vs. STATE OF ORISSA
|
July 29, 1998 |
|
KHADALI SAHU Vs. NALLI SAHUANI
|
August 10, 1998 |
|
KHAGESWAR DAS Vs. STATE
|
January 17, 1998 |
|
KHALI ROUT Vs. ADDITIONAL DISTRICT MAGISTRATE
|
December 15, 1998 |
|
KHETRABASI MOHAPATRA Vs. PRAFULLA KUMAR SENAPATI
|
May 1, 1998 |
|
KHIRA MEHER Vs. PRAKASH SHARMA
|
July 27, 1998 |
|
KHIRA SWAIN Vs. STATE OF ORISSA
|
November 16, 1998 |
|
KIRANBALA DANDAPAT Vs. SECRETARY GRID CORPORATION OF ORISSA LIMITED
|
February 23, 1998 |
|
KIRTAN BEHARI ACHARYA Vs. STATE OF ORISSA
|
August 10, 1998 |
|
KOILI BAHALIA Vs. BIJAY KUMAR DAS
|
July 6, 1998 |
|
KRUPASINDHU SAHOO Vs. HINDUSTAN AERONAUTICS LTD.
|
March 4, 1998 |
|
KRUSHNA CHANDRA MALLICK Vs. EXECUTIVE OFFICER NOTIFIED AREA
|
September 17, 1998 |
|
KRUSHNA CHANDRA NAYAK Vs. BISWAJIT SAHOO
|
September 9, 1998 |
|
KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
|
July 1, 1998 |
|
KSHIROD PRASAD DAS Vs. ORISSA STATE HOUSING BOARD
|
September 24, 1998 |
|
KUTURI DEI Vs. SUKA DEI
|
April 6, 1998 |
|
LAKSHMIDHAR SATAPATHY DEAD Vs. LINGARAJ SATAPATHY
|
April 27, 1998 |
|
LAND ACQUISITION COLLECTOR Vs. CHAMPA BEWA
|
January 9, 1998 |
|
LARGE SIZED MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
|
April 21, 1998 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
|
March 10, 1998 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
April 3, 1998 |
|
LARSEN AND TOUBRO LTD Vs. STATE OF ORISSA
|
April 3, 1998 |
|
LAXMIDHAR BEHERA Vs. STATE OF ORISSA
|
October 22, 1998 |
|
LAXMIDHAR ROUL Vs. BOARD OF MANAGEMENT R C M S
|
December 4, 1998 |
|
LAXMINARAYAN SENAPATI Vs. STATE OF ORISSA
|
March 25, 1998 |
|
LINGA ALIAS LINGARAJA GOUDA Vs. KAPALLA BHARAT
|
January 9, 1998 |
|
LINGARAJ KHANDAYAT RAY Vs. BIBHU ALIAS BRAJA KISHORE ALIAS BIBHUTI BHUSAN SWAIN AND ANR.
|
November 5, 1998 |
|
LOCHAN SUNDARA Vs. BHIKARI CHARAN INDRAJIT
|
May 12, 1998 |
|
M RAMACHANDRA SAHU Vs. STATE OF ORISSA
|
June 18, 1998 |
|
M/S. ALLWYN, A UNIT OF VOLTAS LTD. Vs. ASHIM KUMAR CHAKRABORTY AND ANOTHER
|
October 12, 1998 |
|
MADAN MOHAN BHANJA DEO Vs. UNION OF INDIA
|
March 18, 1998 |
|
MADBABANANDA CHINARA Vs. STATE OF ORISSA
|
January 16, 1998 |
|
MADHAB CHANDRA PRADHAN Vs. ORISSA CONSTRUCTION CORPORATION LTD
|
February 24, 1998 |
|
MADHUCHLIANDA DAS Vs. STATE OF ORISSA
|
May 5, 1998 |
|
MADHUSUDAN SAHU Vs. STATE OF ORISSA
|
November 3, 1998 |
|
MAHESWAR BEHERA Vs. BIJAYA KUMAR MOHANTY
|
December 4, 1998 |
|
MALAYA KUMAR MOHANTA Vs. COLLECTOR MAYURBHANJ
|
July 9, 1998 |
|
MAMATA PAPERS PVT LTD Vs. STATE OF ORISSA
|
June 17, 1998 |
|
MANA BEGUM Vs. JULA MOHAMMED
|
January 16, 1998 |
|
MANA MIRDHA Vs. LADHU BADHEI AND ANR.
|
July 12, 1998 |
|
MANAGEMENT OF DHENKANAL URBAN CO OP BANK LTD Vs. PRESIDING OFFICER LABOUR COURT BHUBANESHWAR
|
January 6, 1998 |
|
MANAGING COMMITTEE, PUINCHA U.P. (M.E.) SCHOOL Vs. STATE OF ORISSA AND OTHERS
|
January 17, 1998 |
|
MANAMOHAN TRIPATHY Vs. STATE OF ORISSA
|
September 23, 1998 |
|
MANINDRA KUMAR RAY Vs. BHUBANESHWAR DEVELOPMENT AUTHORITY
|
February 11, 1998 |
|
MANISHRI REFRACTORIES AND CERAMICS PRIVATE LIMITED Vs. STATE OF ORISSA AND ANR.
|
January 16, 1998 |
|
MANJULATA MALLICK Vs. STATE OF ORISSA
|
November 5, 1998 |
|
MANOJ RANJAN PATNAIK Vs. SANGRAM KESHARI PATNAIK
|
July 30, 1998 |
|
MARDIA INSTRUMENT CORPORATION Vs. STATE OF ORISSA
|
August 10, 1998 |
|
MATAJI DEI Vs. BABAJI SAHU
|
January 12, 1998 |
|
MAYADHAR MALLIK Vs. LAXMI MALLIK
|
October 23, 1998 |
|
Md.Safik Vs. Md.Abdul Gaffar,& Ors.
|
July 1, 1998 |
|
MEHENGA SINGH Vs. STATE
|
May 14, 1998 |
|
MIHIR KUMAR ACHARYA Vs. CALCUTTA MACHINERY
|
August 21, 1998 |
|
MIRZA YAKUB BAIG Vs. STATE OF ORISSA
|
March 10, 1998 |
|
MITU ALIAS PRASIDHA MOHARATHI AND ORS. Vs. STATE OF ORISSA AND ANR.
|
November 30, 1998 |
|
MODERN MALLEABLES LIMITED Vs. GRID CORPORATION OF ORISSA LIMITED
|
April 7, 1998 |
|
MOHAMMAD IQBAL ARBI ALIAS IQBAL Vs. STATE
|
May 14, 1998 |
|
MOHAMMAD SAFIK Vs. MOHAMMAD ABDUL GAFFAR
|
July 1, 1998 |
|
MOHAMMED AMIN Vs. ORISSA FOREST DEVELOPMENT
|
September 10, 1998 |
|
MOHAN KUMAR BURMA Vs. RAJ KISHORE MATHUR
|
November 27, 1998 |
|
MORA ALIAS MUCHIRAM MURMU Vs. STATE
|
November 13, 1998 |
|
MURALIDHAR SAHU Vs. CHAIRMAN CUM MANAGING DIRECTOR GRID CORPN OF ORISSA LIMITED
|
March 23, 1998 |
|
MURALIDHAR SUTAR Vs. BALAMANI SUTAR
|
June 24, 1998 |
|
NABEKISHORE SAHU Vs. EAST INDIA ARMS CO
|
January 21, 1998 |
|
NALCO WORKERS UNION Vs. ASST LABOUR COMMISSIONER
|
January 6, 1998 |
|
NAME WITHHELD Vs. STATE OF ORISSA
|
September 1, 1998 |
|
NANDA KISHORE RAY Vs. SECRETARY AREIKANA S C S LIMITED
|
April 2, 1998 |
|
NARAHARI NAIK Vs. STATE OF ORISSA
|
January 21, 1998 |
|
NARASINGHA GOPAL Vs. STATE OF ORISSA
|
June 22, 1998 |
|
Narayan Sahoo Vs. State Of Orissa
|
September 4, 1998 |
|
NARAYAN SAHOO Vs. JABDU NANDA
|
December 8, 1998 |
|
NARENDRA KUMAR ROUT Vs. STATE OF ORISSA
|
August 20, 1998 |
|
NARMADA BISWAL Vs. GAJENDRA NATH BISWAL
|
July 23, 1998 |
|
NATABAR DAS Vs. BRAJA KISHORE RAHA
|
August 31, 1998 |
|
NATIONAL INSURANCE CO LIMITED Vs. RAISA BIBI
|
November 16, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. HARIMOHAN SAHU
|
June 23, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. ASHA LATA ROUT
|
August 20, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. NATABAR BEHERA
|
July 23, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. BHAN SINGH
|
January 29, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. BILASINI NAIK
|
March 17, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PURNA CHANDRA AND OTHERS
|
January 16, 1998 |
|
NATIONAL TRADING CO Vs. SALES TAX OFFICER
|
November 9, 1998 |
|
NETRANANDA MISHRA Vs. STATE
|
May 12, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. DEBAJANI SAHU
|
July 27, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. AINTHU MALLIK
|
December 7, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANKARSANA DALAI
|
October 30, 1998 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BHAGABAN BISWAL AND ANOTHER
|
March 17, 1998 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MANTU MISTRY AND ANOTHER
|
October 22, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARUNAKAR BHOI @ DAS & ANR
|
June 25, 1998 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. NARAYAN DHAR SWAIN
|
July 24, 1998 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. DULANA JENA AND ORS.
|
June 24, 1998 |
|
NILA DEI Vs. BIDYADHAR SAHANI
|
September 7, 1998 |
|
NILAKANTHA DASH Vs. DHRUBA CHARAN SAHU
|
July 24, 1998 |
|
NILAKANTHA MISHRA Vs. STATE OF ORISSA
|
June 29, 1998 |
|
NIRANJAN PANDA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
October 16, 1998 |
|
NIRANJAN SAHOO Vs. UTKAL SANITARY BBSR
|
February 13, 1998 |
|
NISAMANI MOHAPATA Vs. STATE OF ORISSA AND ORS.
|
October 15, 1998 |
|
NITYANANDA KHAMARI Vs. RANGADHAR KHAMARI
|
August 12, 1998 |
|
NIVEDITTA PATTNAIK Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
|
September 4, 1998 |
|
NOORJAHAN BEGUM MS Vs. ORISSA STATE LEATHER CORPORATION LTD
|
December 22, 1998 |
|
NRUSINGHA KHATEI Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
|
October 16, 1998 |
|
NRUSINGHA PRASAD SAHOO Vs. RAMA KUMARI DEVI
|
October 14, 1998 |
|
NRUSINGHANATH SARANGI Vs. STATE OF ORISSA AND ORS.
|
November 24, 1998 |
|
OCL INDIA LIMITED Vs. STATE
|
March 30, 1998 |
|
ONKARMAL NANAKRAM Vs. COMMISSIONER OF SALES TAX
|
November 20, 1998 |
|
ORIENTAL FIRE AND GENL CO LTD Vs. DURYODHAN SWAIN
|
February 26, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. RADHEY SHYAM NAIK
|
April 27, 1998 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANAMALI LENKA
|
February 11, 1998 |
|
ORISSA STATE COMMERCIAL TRANSPORT CORPORATION Vs. ORISSA STATE TRANSPORT CORPORATION LTD
|
May 15, 1998 |
|
ORISSA STATE FINANCIAL Vs. SHYAM SUNDAR RATH
|
October 28, 1998 |
|
ORISSA VEGETABLE OIL COMPLEX LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
October 23, 1998 |
|
OTTO INDIA LIMITED Vs. SALES TAX OFFICER ROURKELA II CIRCLE
|
January 13, 1998 |
|
P AASHRIYA Vs. STATE OF ORISSA
|
January 27, 1998 |
|
PADMALAYA BARIK AND ANR. Vs. STATE OF ORISSA
|
November 13, 1998 |
|
PADMANAV DEHURY Vs. STATE OF ORISSA
|
November 8, 1998 |
|
PADMANAV DEHURY Vs. STATE OF ORISSA
|
December 8, 1998 |
|
PANACEA PVT LIMITED Vs. STATE OF ORISSA
|
November 5, 1998 |
|
PANCHADIA JAYA Vs. STATE OF ORISSA
|
July 21, 1998 |
|
PANU BISWAL Vs. BALABATI BISWAL
|
January 9, 1998 |
|
PAPPU ALIAS SUSANTA DAS Vs. STATE
|
August 31, 1998 |
|
PARADEEP PHOSPHATES LTD Vs. UNION OF INDIA
|
July 22, 1998 |
|
PARADEEP PORT TRUST Vs. SALES TAX OFFICER CUTTACK-II CIRCLE
|
February 19, 1998 |
|
PARADIP PORT TRUST Vs. PEARI FISH ENTERPRISES
|
June 17, 1998 |
|
PARESWAR TRIPATHY Vs. UNION OF INDIA (UOI) AND ORS.
|
October 26, 1998 |
|
PARVATI SAHOO AND OTHERS Vs. KIRAN DEVI AND ANOTHER
|
January 16, 1998 |
|
PARWATI DASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 11, 1998 |
|
PAUL NAIK Vs. SASMITA PRADHAN ALIAS NAIK AND ANR.
|
September 3, 1998 |
|
PAWAN TRADERS Vs. BRANCH MANAGER STATE BANK OF INDIA
|
November 30, 1998 |
|
PRACHI ENGINEERING PVT LIMITED Vs. STATE OF ORISSA
|
February 26, 1998 |
|
PRADEEP KUMAR KARJI Vs. COLLECTOR
|
August 12, 1998 |
|
PRAFULLA KUMAR DASH Vs. STATE OF ORISSA
|
February 13, 1998 |
|
PRAFULLA KUMAR MAJHI Vs. LAXMI MAJHI
|
July 22, 1998 |
|
PRAFULLA PRADHAN Vs. STATE OF ORISSA
|
April 6, 1998 |
|
PRANAB MOHAPATRA Vs. STATE OF ORISSA
|
December 23, 1998 |
|
PRANATI DASH Vs. CHAIRMAN CUM MANAGING
|
May 14, 1998 |
|
PRASANNA KUMAR NAIK Vs. STATE BANK OF INDIA
|
February 26, 1998 |
|
PRASANT KUMAR MOHANTY Vs. TUSARKANTA GUMANSINGH
|
February 27, 1998 |
|
PRASANT KUMAR SINGH Vs. STATE OF ORISSA
|
June 19, 1998 |
|
PRASANTA KUMAR DAS Vs. STATE OF ORISSA AND ORS.
|
December 18, 1998 |
|
PRASANTA KUMAR SAHU Vs. STATE
|
November 6, 1998 |
|
PRATAP CHANDRA BARIK Vs. STATE OF ORISSA
|
May 12, 1998 |
|
PRATIVA MANJARI DAS Vs. KAMAL LOCHAN DAS
|
October 16, 1998 |
|
PRATIVA MISHRA Vs. DIRECTOR OF SECONDARY EDUCATION
|
July 25, 1998 |
|
PRATUSHA Vs. BOARD OF SECONDARY EDUCATION ORISSA CUTTACK
|
April 16, 1998 |
|
PRAVAKAR BEHERA Vs. STATE OF ORISSA
|
September 11, 1998 |
|
PRAVASINI PANDA SMT Vs. STATE OF ORISSA
|
December 14, 1998 |
|
PRAVAT KU SAHOO Vs. STATE ADMINISTRATIVE TRIBUNAL
|
August 4, 1998 |
|
PREMANANDA TOSH Vs. STATE OF ORISSA AND ANR.
|
November 20, 1998 |
|
PRITI RANJAN PRADHAN Vs. STATE OF ORISSA
|
January 25, 1998 |
|
PRITISHRI PARHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ANOTHER
|
August 4, 1998 |
|
PUJAPANDA NIJOG OF LORD JAGANNATH TEMPLE Vs. PRATIHARI NIJOG
|
January 12, 1998 |
|
PUNI SINGH Vs. CHAIRMAN GRID CORPN OF ORISSA
|
July 28, 1998 |
|
PUNJAB NATIONAL BANK Vs. ORISSA STATE FINANCIAL CORPORATION
|
October 28, 1998 |
|
PURNA CHANDRA ROY Vs. ROHITASWA RANA
|
May 14, 1998 |
|
PUSPA GURANG Vs. JOINT ASSISTANT DIRECTOR
|
August 11, 1998 |
|
PUSPARANI SAMAL Vs. SURETHA KUMAR BISWAL
|
March 25, 1998 |
|
PYARELAL SINGH PUNJABI Vs. AMRIT RAI
|
April 21, 1998 |
|
R TRINATH Vs. STATE
|
January 20, 1998 |
|
RABI PRAKASH AWASTHI Vs. STATE OF ORISSA
|
March 10, 1998 |
|
RABIA BIBI DEAD Vs. LIAKAT ALI
|
June 22, 1998 |
|
Rabinarayan Das Vs. State of Orissa
|
July 9, 1998 |
|
RABINDRA CH RAY Vs. MAMATARANI SAMAL
|
August 10, 1998 |
|
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
|
August 6, 1998 |
|
RABINDRANATH NAYAK Vs. STATE OF ORISSA
|
May 15, 1998 |
|
RADHESHYAM SINGHANIA Vs. RANJIT KUMAR PATNAIK
|
July 31, 1998 |
|
RAGHUNATH ADHIKARI Vs. CHAIRMAN RUSHIKULYA GRAMYA BANK
|
December 18, 1998 |
|
RAGHUNATH JEW Vs. COMMISSIONER OF ENDOWMENTS ORISSA
|
October 23, 1998 |
|
RAGHUNATH PADHI Vs. BUDHU SITARI
|
October 21, 1998 |
|
Raghunath Sahu Vs. State of Orissa
|
January 20, 1998 |
|
RAJENDRA KISHORE KANUNGO AND ANR. Vs. STATE OF ORISSA
|
December 18, 1998 |
|
RAJENDRA KUMAR MOHANTY Vs. P K DAS
|
May 5, 1998 |
|
RAJENDRA KUMAR PADHY Vs. EXECUTIVE ENGINEER, ORISSA STATE ELECTRICITY BOARD
|
September 17, 1998 |
|
RAJENDRA KUMAR PRADHAN Vs. STATE OF ORISSA
|
September 4, 1998 |
|
RAJENDRA PRASAD BAGARIA Vs. BHUBANESWAR STOCK EXCHANGE
|
February 17, 1998 |
|
RAJKISHORE MOHANTY Vs. STATE OF ORISSA
|
August 28, 1998 |
|
RAJKISHORE SAHU Vs. AJIT KUMAR CHOUDHURY AND ORS.
|
December 23, 1998 |
|
RAM CHANDRA SINGH Vs. NABRANG RAI BURMA
|
March 2, 1998 |
|
RAMA CHANDRA PANDA Vs. INDRA MANI PANDA AND ORS.
|
December 5, 1998 |
|
RAMA CHANDRA SAHU Vs. ADIKANDA PANIGRAHI
|
May 15, 1998 |
|
RAMAN RAO P V Vs. J K CORPORATION LTD
|
February 13, 1998 |
|
RAMAN THAPA Vs. STATE OF ORISSA
|
August 21, 1998 |
|
RAMESH CH OJHA Vs. RANGALATA OJHA
|
April 20, 1998 |
|
RAMESH CH. BHUYAN Vs. THE STATE, REPRESENTED THROUGH ITS SECRETARY TO GOVERNMENT, SECONDARY EDUCATION AND ORS.
|
December 14, 1998 |
|
RAMESH CHANDRA SAHU Vs. STATE OF ORISSA
|
February 5, 1998 |
|
RAMESH KUMAR KAR Vs. STEEL AUTHORITY OF INDIA LTD
|
January 7, 1998 |
|
RAMESH SHARMA Vs. FOOD INSPECTOR CUTTACK MUNICIPALITY
|
October 29, 1998 |
|
RAMGOPAL DHAL Vs. LIFE INSURANCE CORPORATION
|
August 7, 1998 |
|
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA LTD
|
August 25, 1998 |
|
RATNAKAR SAHU Vs. STATE OF ORISSA
|
August 21, 1998 |
|
REBATI DEI Vs. KUNJA BIHARI MOHAPATRA
|
September 8, 1998 |
|
REBATI MAJHI Vs. SANTOSH SINGH
|
March 6, 1998 |
|
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. KANHU CHARAN SAHOO
|
September 4, 1998 |
|
REV JOSEPH CHERIAN Vs. CELINE THOMAS
|
November 9, 1998 |
|
S K SAUKAT ALIAS SEKHO S K Vs. COMMISSIONER FOR WORKMENS
|
August 20, 1998 |
|
S OBSARATHI REDDY Vs. STATE
|
February 12, 1998 |
|
SABI BEWA Vs. GRID CORPORATION OF ORISSA
|
September 10, 1998 |
|
SABITRI JENA Vs. SOMANATH JENA
|
January 9, 1998 |
|
SACHIDANANDA PRADHAN Vs. VICE CHANCELLOR UTKAL
|
December 10, 1998 |
|
SAIL ROURKELA STEEL PLANT Vs. RAJESH KISAN
|
December 10, 1998 |
|
SAILABALA BEHERA Vs. BHAGABAN BEHERA
|
May 5, 1998 |
|
SAILENDRA KUMAR MEHER Vs. STATE OF ORISSA
|
April 29, 1998 |
|
SAKUNTALA CHAU PATTNAIK Vs. RATNA PRAVA MOHAPATRA
|
August 31, 1998 |
|
SAMANI MOHANTANI Vs. DURYODHAN MOHANTA
|
January 7, 1998 |
|
SAMREETI SWAIN Vs. UTKAL UNIVERSITY
|
August 28, 1998 |
|
SANAT KUMAR PATNAIK Vs. BINOY KUMAR NAYAK
|
May 1, 1998 |
|
SANJEEV KUMAR AND CO Vs. BISHNU PRASAD
|
September 21, 1998 |
|
SANKAR KUMAR Vs. MOHANLAL SHARMA
|
January 8, 1998 |
|
SANTANU KUMAR DASH Vs. CHAIRMAN CUM MANAGING DIRECTOR ORISSA STATE CO OP
|
April 17, 1998 |
|
SANTOSH KUMAR MALLIA Vs. STATE OF ORISSA
|
November 6, 1998 |
|
SARALA CO-OPERATIVE SOCIETY REP. THROUGH KAILASH DALEI AND ORS. Vs. KAMESWAR PRIMARY FISH PRODUCTION MARKETING CO-OPERATIVE SOCIETY LTD. AND ORS.
|
October 27, 1998 |
|
SARALA KUMARI RATH Vs. KHATI ROUT
|
November 18, 1998 |
|
SARASWATI MOHANTY AND ORS. Vs. GRID CORPORATION OF ORISSA LTD. AND ANR.
|
August 27, 1998 |
|
SARAT CH SAHOO Vs. STATE OF ORISSA
|
January 12, 1998 |
|
SARFARAZ ALAM Vs. SOUTH EASTERN RAILWAY
|
October 12, 1998 |
|
SAROJ KUMAR DEHURI Vs. S N CORPORATION LTD
|
February 17, 1998 |
|
SAROJ KUMAR ROUT Vs. ORISSA PUBLIC SERVICE COMMISSION
|
May 15, 1998 |
|
SASIKANTA SAMANTARAY Vs. STATE OF ORISSA
|
April 17, 1998 |
|
SATRUGHANA LOHAR Vs. STATE
|
January 16, 1998 |
|
SATYA SUNDAR NAIK Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
|
July 16, 1998 |
|
SATYABADI PARIDA Vs. STATE OF ORISSA AND ANR.
|
August 7, 1998 |
|
SATYABHAMA MISHRA ALIAS GOLAP Vs. HARI PRASAD SANTUKA
|
July 28, 1998 |
|
SATYABRATA DASH Vs. STATE OF ORISSA
|
May 15, 1998 |
|
SATYANARAYAN DAS Vs. STATE OF ORISSA
|
July 25, 1998 |
|
SATYANARAYAN NAYAK Vs. SUPERINTENDENT OF POLICE
|
October 16, 1998 |
|
SATYANARAYAN NAYAK Vs. SUPERINTENDENT OF POLICE
|
November 24, 1998 |
|
SAUDAMINI DAS Vs. STATE OF ORISSA
|
January 29, 1998 |
|
SAVITRI BEHERA Vs. STATE OF ORISSA
|
July 23, 1998 |
|
SECRETARY LARAMBHA SERVICE CO-OPERATIVE SOCIETY Vs. SURESH CHANDRA CHHURIA
|
February 5, 1998 |
|
SHANTILATA PARIDE Vs. NRUSINGHA CH BEHARE
|
May 5, 1998 |
|
SHEIK WAHID Vs. NAZIRAN BI (DIED) IKH ENAYATULLAH AND OTHERS
|
January 7, 1998 |
|
SHIVANI VANASPATI LIMITED Vs. SALES TAX OFFICER CUTTACK I CENTRAL CIRCLE
|
August 4, 1998 |
|
SHYAM SUNDAR KAR Vs. STATE OF ORISSA
|
November 20, 1998 |
|
SINGAL TRADING CO Vs. ORISSA SALES TAX TRIBUNAL
|
July 2, 1998 |
|
SIPRA MOHANTY Vs. PRADIPTA MOHAPATRA
|
August 7, 1998 |
|
SITA KANDI Vs. STATE
|
March 19, 1998 |
|
SK BABOO Vs. SK USMAN
|
June 17, 1998 |
|
Sk Imam Vs. State of Orissa
|
March 31, 1998 |
|
SK SIRAJUDDIN Vs. HARIHAR PANDA
|
January 9, 1998 |
|
SMT. CHAMPARANI SWAIN Vs. STATE OF ORISSA
|
October 28, 1998 |
|
SMT. JASHODA MOHANTA Vs. STATE OF ORISSA AND ORS.
|
December 14, 1998 |
|
SMT. PADMINI SEKHAR DEO AND ORS. Vs. PANKAJINI THAKUR AND ANR.
|
November 5, 1998 |
|
SMT. PRANAYINI BEHERA @ DAS Vs. SRI SAPAN KUMAR SINHA AND ANR.
|
December 18, 1998 |
|
SMT. PULMANI MUNDA Vs. SMT. BASANTI KUMARI PRADHAN AND OTHERS
|
December 23, 1998 |
|
SMT. RADHA SAHUANI Vs. THE STATE
|
August 21, 1998 |
|
SMT. SUSANIA PATEL Vs. GRID CORPORATION OF ORISSA LTD. AND ORS.
|
March 28, 1998 |
|
SMT. SUSHILA PANDA AND ANR. Vs. SARAT KUMAR SAHU AND ORS.
|
December 17, 1998 |
|
SOMNATH RATH Vs. BIKRAM KESHARI ARUKH
|
December 23, 1998 |
|
SPECIAL LAND ACQUISITION Vs. BAIDHAR BHUTIA
|
December 4, 1998 |
|
SRI ASLWK KUMAR PANDA Vs. SECRETARY HOME DEPARTMENT, GOVT OF ORISSA AND 10 ORS.
|
November 3, 1998 |
|
SRI MAYUR BISCUIT CO P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 8, 1998 |
|
SRI NRUSINGHANATH SARANGI Vs. STATE OF ORISSA AND ORS.
|
November 16, 1998 |
|
STATE BANK OF INDIA Vs. DILIP CHANDRA SINGH DEO
|
February 26, 1998 |
|
STATE BANK OF INDIA Vs. SABCO INDUSTRIES
|
June 22, 1998 |
|
STATE OF ORISSA Vs. NISAKAR PRADHAN
|
March 12, 1998 |
|
STATE OF ORISSA Vs. JAGADISH CHANDRA JENA
|
April 9, 1998 |
|
STATE OF ORISSA Vs. PRANABANDHU SAHU
|
January 12, 1998 |
|
STATE OF ORISSA Vs. ORISSA ADMINISTRATIVE TRIBUNAL BHUBANESWAR
|
October 28, 1998 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA
|
February 10, 1998 |
|
SUBAL CHANDRA SAMAL Vs. SAILESH KUMAR PRADHAN
|
July 17, 1998 |
|
SUBASH CHANDRA MOHAPATRA Vs. RAMA SANKAR MISHRA
|
August 21, 1998 |
|
SUBASH CHANDRA PARIDA Vs. STATE OF ORISSA
|
June 19, 1998 |
|
SUBHASISH RAY Vs. BRUNDABAN CHANDRA MOHAPATRA
|
October 12, 1998 |
|
SUBHENDU SARKAR Vs. UNION OF INDIA
|
November 17, 1998 |
|
SUBHRA RAUL Vs. NATHAN RAUL
|
April 17, 1998 |
|
SUBRAT KUMAR MISHRA Vs. SUBHENDU MISHRA ALIAS TUKU MISHRA
|
August 28, 1998 |
|
SUDARSHAN SABAT AND ORS. Vs. STATE OF ORISSA
|
August 21, 1998 |
|
SUDHAKAR PRADHAN Vs. STATE OF ORISSA
|
June 29, 1998 |
|
SUDHIR KUMAR DAS Vs. STATE OF ORISSA
|
June 24, 1998 |
|
SUKA BEWA Vs. GRID CORPORATION OF ORISSA
|
August 18, 1998 |
|
SUKANTA BEHERA Vs. STATE OF ORISSA
|
February 19, 1998 |
|
SUKRU BIBHAR Vs. TILESWAR NAIK
|
June 17, 1998 |
|
SUMATI DASH Vs. STATE OF ORISSA
|
April 15, 1998 |
|
SUNDERGARH PROFESSIONAL EDUCATION SOCIETY ROURKELA AND Vs. STATE OF ORISSA
|
December 23, 1998 |
|
SUO MOTU IN THE MATTER OF PRESERVATION OF ANTIQUITIES INVOLVED IN CRIMINAL TRIALS Vs. STATE
|
April 10, 1998 |
|
SUPAD HALDAR Vs. ORISSA SMALL INDUSTRIES
|
November 18, 1998 |
|
SUREKHA DASH Vs. CIVIL JUDGE JUNIOR DIVISION
|
May 14, 1998 |
|
SURENDRA KUMAR PRUSTY KAILASH Vs. STATE OF ORISSA
|
September 23, 1998 |
|
SURENDRA NATH NAYAK AND 15 ORS. AND NILAMANI MEHANA AND 14 ORS. Vs. THE STATE AND ANR.
|
October 22, 1998 |
|
SURENDRANATH DAS Vs. BISWAJIT PANDA
|
August 19, 1998 |
|
SURENDRANATH SAHOO Vs. MOHENDRA SAMANTRAY & ORS.
|
April 24, 1998 |
|
SUSAMA PATEL Vs. GRID CORPORATION OF ORISSA LTD
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March 23, 1998 |
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SUSANTA KUMAR MOHAPATRA Vs. STATE OF ORISSA
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May 14, 1998 |
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SUSANTA KUMAR PATNAIK Vs. STATE OF ORISSA
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August 27, 1998 |
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SUSHANTA SETHI Vs. SK MANJAR ALLI
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September 23, 1998 |
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SUSHILA CHAND Vs. STATE TRANSPORT AUTHORITY ORISSA
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July 9, 1998 |
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SUSHILA DEVI RUNGTA Vs. STATE OF ORISSA
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September 23, 1998 |
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SUSILA DAS Vs. FAKIR GAUDA
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November 5, 1998 |
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SWAPNENDU PATTNAIK Vs. ORISSA UNIVERSITY OF AGRICULTURE
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November 5, 1998 |
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SWARNA PRAVA TRIPATHY Vs. DIBYASINGHA TRIPATHY
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May 5, 1998 |
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SWARNALATA BHUYAN Vs. STATE OF ORISSA
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July 22, 1998 |
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TARUN KUMAR SAHU Vs. DHIRENDRA NATH DATTA
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December 7, 1998 |
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TATA SPONGE IRON LTD Vs. SALES TAX OFFICER
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February 26, 1998 |
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THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SULOCHANA JENA AND ORS.
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October 30, 1998 |
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TIKAL BISWAL Vs. STATE OF ORISSA
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August 31, 1998 |
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TOPHAN PATI Vs. STATE OF ORISSA
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July 27, 1998 |
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TRILOCHAN JENA AND ANR. Vs. STATE OF ORISSA AND ORS.
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August 3, 1998 |
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TULUGU JOGESH Vs. STATE OF ORISSA
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March 24, 1998 |
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TUTU MALLIA Vs. STATE OF ORISSA
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February 13, 1998 |
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UDAYANATH BAIDYA Vs. PRAMILA BAIDYA
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March 2, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. ABADA KHATUN
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February 11, 1998 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RADHASYAM ROUT
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February 4, 1998 |
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UPENDRA KUMAR SWAIN Vs. STATE OF ORISSA
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August 5, 1998 |
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UTTAM KUMAR SINGH Vs. GOLAK CHANDRA JENA AND ORS.
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November 3, 1998 |
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VANI APARNA Vs. PRINCIPAL RAVENSHAW COLLEGE
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August 27, 1998 |
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VIVEK KAMDAR Vs. PRINCIPAL CHRIST COLLEGE
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November 6, 1998 |
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YASH GRANITES Vs. STATE OF ORISSA
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November 3, 1998 |
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