|
ABHIMANYU JENA Vs. STATE OF ORISSA
|
August 12, 1997 |
|
ADALA PADMANAVA PATRO Vs. ADALA MADHUSUDAN PATRO
|
June 24, 1997 |
|
ADIKANDA MISHRA Vs. UMA DEVI
|
September 11, 1997 |
|
AHALI SAHU Vs. BIMAL KUMAR GHOSH
|
June 20, 1997 |
|
AHALYA SAHU AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
December 4, 1997 |
|
AKSHYAYA KUMAR MOHANTY Vs. STATE OF ORISSA
|
May 15, 1997 |
|
ALIMUDDIN KHAN Vs. NASIRAN BIBI
|
November 17, 1997 |
|
AMAR PRASAD SATPATHY Vs. SITAKANTA MOHAPATRA
|
May 6, 1997 |
|
ANADI CHARAN PARIDA Vs. STATE
|
January 22, 1997 |
|
ANIMA MISHRA Vs. S VENKATARATNAM
|
August 14, 1997 |
|
ANITA AGRAWALA Vs. SANTOSH KUMAR MOHANTY
|
March 17, 1997 |
|
ANITA JENA Vs. BAROT CHANDRA PATTNAIK
|
February 3, 1997 |
|
ANJANA MISHRA Vs. INDRAJIT RAY
|
August 8, 1997 |
|
ANKURA AND AKRURA CHARAN SAHU AND ANOTHER Vs. ARJUNA CHARAN PALEI AND OTHERS
|
December 2, 1997 |
|
ANTERYAMI SAHOO Vs. APURBE DEI
|
November 19, 1997 |
|
ARAF MULLA AND Vs. STATE
|
August 5, 1997 |
|
ARJUN SETHI Vs. L A COLLECTOR CUTTACK
|
September 29, 1997 |
|
B ENGINEERS AND BUILDERS PVT LTD Vs. COMMISSIONER OF SALES TAX ORISSA
|
October 20, 1997 |
|
BABAJI CHARAN SAHU Vs. STATE OF ORISSA
|
July 29, 1997 |
|
BABAJI NAYAK Vs. STATE OF ORISSA
|
February 6, 1997 |
|
BABU ALIAS BADAL DAS Vs. STATE OF ORISSA
|
February 3, 1997 |
|
BAJRU KHADI Vs. ORISSA GRID CORPORATION
|
December 24, 1997 |
|
BALAKRISHNA SATAPATHY Vs. STATE OF ORISSA
|
January 17, 1997 |
|
BALARAM PANDA Vs. STATE OF ORISSA
|
April 22, 1997 |
|
BANAMALI BEHERA Vs. STATE OF ORISSA
|
February 26, 1997 |
|
BANAMALI SWAIN Vs. STATE OF ORISSA
|
April 9, 1997 |
|
BANESWAR BISWAL Vs. STATE ELECTION COMMISSIONER
|
January 21, 1997 |
|
BASANTA KUMAR SAMAL Vs. GAYADHARA SAMAL AND OTHERS
|
May 14, 1997 |
|
BHAGABAT BEHERA Vs. SITAKANTA MISRA
|
April 17, 1997 |
|
BHAGIRATHI DAS Vs. STATE OF ORISSA
|
March 18, 1997 |
|
BHAGIRATHI DAS Vs. STATE OF ORISSA
|
August 1, 1997 |
|
BHANUMATI BEHERA Vs. LIFE INSURANCE CORPORATION
|
September 11, 1997 |
|
BHARAT ADHA Vs. STATE
|
July 1, 1997 |
|
BHARATI INDUSTRIES Vs. ORISSA AGRO INDUSTRIES CORPORATION LTD
|
December 2, 1997 |
|
Bhaskar Dakua Vs. State
|
August 22, 1997 |
|
BHASKAR TEXTILE MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA CUTTACK
|
September 30, 1997 |
|
BHATI Vs. STATE OF ORISSA
|
February 7, 1997 |
|
BHIKARI PANDA Vs. STATE OF ORISSA
|
January 29, 1997 |
|
BHUBANESWAR CITY DISTRIBUTION DIVISION Vs. UNION OF INDIA UOI
|
September 19, 1997 |
|
BHUWAN KISHORE AWASTHI Vs. EXECUTIVE OFFICER
|
January 6, 1997 |
|
BIBEKANANDA DAS Vs. STATE OF ORISSA
|
June 27, 1997 |
|
BIBHACHHA ALIAS BIBACHHA BAITHARU Vs. STATE OF ORISSA
|
September 9, 1997 |
|
BIDYUTPRAVA JENA Vs. LAND ACQUISITION OFFICER (CIVIL)
|
January 1, 1997 |
|
BIJAYA KUMAR NAIK Vs. COMMISSIONER OF HINDU RELIGIOUS
|
May 15, 1997 |
|
BINOD NAIK Vs. SANTOSH DEHURY
|
April 7, 1997 |
|
BIPIN FOOD PRODUCTS Vs. ORISSA STATE FINANCIAL
|
April 8, 1997 |
|
BISHEK MOHANANDA Vs. STATE
|
July 14, 1997 |
|
BISHNU CH OJHA Vs. PRESIDING OFFICER LABOUR COURT
|
August 25, 1997 |
|
BISWANATH ADA Vs. STATE OF ORISSA
|
November 5, 1997 |
|
BISWANATH BANIGRAHY Vs. UCO BANK
|
February 10, 1997 |
|
BOSKALIS DREDGING INDIA PVT LTD Vs. SALES TAX OFFICER ASSESSMENT UNIT JAGATSINGHPUR
|
April 9, 1997 |
|
BRAMHA BEHERA Vs. STATE
|
April 23, 1997 |
|
BRANCH MANAGER ORIENTAL Vs. JAI BHAWANI PVT LTD
|
September 19, 1997 |
|
BRUNDABAN PATRA Vs. NEW INDIA ASSURANCE CO LTD
|
September 30, 1997 |
|
BULI JENA Vs. BISNHU CH SUTAR
|
November 4, 1997 |
|
C DAVID Vs. GOBIND CHANDRA MISHRA
|
January 14, 1997 |
|
CHANDRA KISHORE SHARMA Vs. RADHEYSHYAM DIDWANIA
|
September 30, 1997 |
|
CHANDRA SEKHAR SATAPATHY Vs. DURYODHAN SAHU AND ANOTHER
|
June 20, 1997 |
|
CHHUTURAM MAHANTA Vs. JAGDISH MAHANTA
|
June 27, 1997 |
|
CHINTAMANI BISWAL Vs. STATE
|
October 21, 1997 |
|
CHITTARANJAN DAS Vs. JANARANJAN DAS & ORS.
|
June 20, 1997 |
|
CITIZENS OF TIRTOL Vs. STATE OF ORISSA
|
March 6, 1997 |
|
CORONA LIMITED Vs. KRUSHNA CHANDRA PATNAIK
|
January 29, 1997 |
|
CRYSTAL TOWERS Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
November 5, 1997 |
|
DAMANIA INDUSTRIES LIMITED Vs. STATE OF ORISSA
|
March 28, 1997 |
|
DAMODAR NAIK Vs. BIDYADHAR NAIK
|
November 18, 1997 |
|
DEBENDRA CHOUDHURY Vs. JAGANNATH CHOUDHURY
|
January 2, 1997 |
|
DEBENDRA NATH PANDA Vs. HARE KRUSHNA PATNAIK
|
July 1, 1997 |
|
DHRUBA CHARAN PADHI Vs. MADHUSUDAN DAS
|
June 20, 1997 |
|
DIBAKAR NAIK Vs. PUSPALATA PATEL
|
February 25, 1997 |
|
DILINGA PRADHAN Vs. STATE
|
March 6, 1997 |
|
DINABANDHU SWAIN Vs. STATE OF ORISSA
|
April 10, 1997 |
|
DIPAK HANDLING AGENCY Vs. MINERALS AND METALS TRADING
|
August 14, 1997 |
|
DIVISIONAL MANAGER NATIONAL Vs. JAYASHREE RATH
|
August 5, 1997 |
|
DIVISIONAL MANAGER NATIONAL Vs. SAMJIDA KHATUN
|
July 30, 1997 |
|
DIVISIONAL MANAGER NATIONAL Vs. RAJ KISHORE JETHY
|
May 2, 1997 |
|
DIVISIONAL MANAGER NEW INDIA Vs. CHANDA MUNDA
|
June 20, 1997 |
|
DIVISIONAL MANAGER UNITED INDIA Vs. BHAGABAN DAS
|
June 20, 1997 |
|
DIVISIONAL MANGER, NEW INDIA ASSURANCE CO. LTD. CUTTACK Vs. SITARAM PANDA AND ANOTHER
|
November 11, 1997 |
|
DROUPADI DEVI Vs. PADMANABHA MISHRA
|
February 13, 1997 |
|
Durga Prasad Kar Vs. Ranjitarani Satpathy
|
June 27, 1997 |
|
Durjodhan Ray Vs. State
|
June 18, 1997 |
|
Dusmarit Kumar Singh Deo Vs. State of Orissa
|
August 27, 1997 |
|
G H IYER Vs. STATE GOVT OF INDIA
|
November 7, 1997 |
|
GADADHARA BEHERA Vs. STATE OF ORISSA
|
September 5, 1997 |
|
GAGANAPRAVA BEHURIA Vs. STATE OF ORISSA
|
January 3, 1997 |
|
GANESH PRASAD PATRA Vs. UNITED BANK OF INDIA
|
September 19, 1997 |
|
GANNON DUNKENLEY AND CO LTD Vs. SALES TAX OFFICER
|
August 6, 1997 |
|
GATI BEHERA Vs. STATE OF ORISSA
|
June 19, 1997 |
|
GIRIDHARI RATH Vs. STATE OF ORISSA
|
April 9, 1997 |
|
GOURANGA PARIDA Vs. STATE OF ORISSA
|
March 26, 1997 |
|
GOVERNING BODY OF HARISHPUR BALADEV MAHABIDYALAYA Vs. STATE OF ORISSA
|
November 12, 1997 |
|
GOVINDA CHANDRA PANDA Vs. STATE OF ORISSA
|
March 31, 1997 |
|
GUDIA SINNA RAO Vs. LADE SANTARAM
|
January 29, 1997 |
|
GUDLA MINNA RAO Vs. LADO AVATARAM AND ORS.
|
January 29, 1997 |
|
HAGURI ALIAS HEMA BEWA Vs. DHANESWAR BARIK
|
March 19, 1997 |
|
HAN KHILLA Vs. STATE OF ORISSA
|
June 20, 1997 |
|
HARAMANI DIBYA AND ANR. Vs. SATYABHAMA RATH & ORS.
|
August 29, 1997 |
|
HAREKRUSHNA SAHOO Vs. DISTRICT JUDGE, CUTTACK AND OTHERS
|
March 12, 1997 |
|
HARIHAR PATRA Vs. GOURANGA PATRA
|
September 23, 1997 |
|
HARIHAR SINGH Vs. STATE OF ORISSA
|
June 20, 1997 |
|
HIMANSHU SEKHAR LENKA Vs. ORISSA STATE LEATHER CORPORATION
|
April 2, 1997 |
|
HIMANSU SEKHAR SAHANI Vs. IGHOOV MAJHI
|
April 22, 1997 |
|
INDIAN PAINTS AND CHEMICALS P LTD Vs. SALES TAX OFFICER CUTTACK CENTRAL I CIRCLE
|
May 14, 1997 |
|
INDRA DANDASENA Vs. STATE OF ORISSA
|
January 20, 1997 |
|
INDRAJEET ROY Vs. REPUBLIC OF INDIA
|
October 10, 1997 |
|
INDRAJEET ROY Vs. STATE OF ORISSA
|
September 15, 1997 |
|
ISRAN BARIHA Vs. STATE OF ORISSA
|
June 18, 1997 |
|
ITISHREE RAY Vs. STATE OF ORISSA
|
July 25, 1997 |
|
J J SPINNERS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
July 16, 1997 |
|
J S REFINERIES LTD Vs. COMMISSIONER OF SALES TAX
|
July 31, 1997 |
|
JADUMANI GIRI Vs. BHAMA BEWA
|
June 27, 1997 |
|
JADUMANI SAHU Vs. STATE OF ORISSA
|
June 27, 1997 |
|
JAGATA SINGH Vs. STATE
|
June 25, 1997 |
|
JAMMULA LAKSHMIPATI Vs. JAMMULA NARASIMHA MURTY
|
January 27, 1997 |
|
JASODA MOHANTY Vs. HARISH CHANDRA MOHANTY
|
February 3, 1997 |
|
JAYANTA PATNAIK Vs. A.P. PATEL AND OTHERS
|
May 15, 1997 |
|
JINDAL STRIPS LTD Vs. SUPERINTENDENT C EX AND CUS
|
July 30, 1997 |
|
JITMOHAN LOHAR Vs. STATE
|
February 18, 1997 |
|
K V MOHAMAD Vs. SALES TAX OFFICER CUTTACK II EAST CIRCLE CUTTACK
|
November 26, 1997 |
|
K.C. RANGARAJAN (DIED) THROUGH LRS. Vs. CHAIRMAN, STATE BANK OF INDIA
|
March 6, 1997 |
|
KADRAKA MADAN Vs. STATE
|
October 21, 1997 |
|
KALIA SETHY Vs. STATE
|
July 8, 1997 |
|
KAMALA SINGH Vs. STATE OF ORISSA
|
March 26, 1997 |
|
KANNANKARA KURIA KOSA THOMAS Vs. SHRIRAM SAW MILLS
|
October 24, 1997 |
|
KARAN ALIAS PRADEEP SAGAR Vs. STATE OF ORISSA
|
May 13, 1997 |
|
KASHINATH PANDA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
September 30, 1997 |
|
KHADAL DIGAL Vs. STATE OF ORISSA
|
February 25, 1997 |
|
KHIROD KUMAR MOHANTY Vs. STATE EDUCATION TRIBUNAL
|
July 15, 1997 |
|
KIRTAN BIHARI SAHOO Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED BANK OF
|
August 20, 1997 |
|
KUMAR NAYAK Vs. ESTATE OFFICER
|
September 25, 1997 |
|
LADU PRADHAN Vs. STATE OF ORISSA
|
December 16, 1997 |
|
LAILA BIBI Vs. ASHA BIBI
|
July 25, 1997 |
|
LAKI HARIJAN Vs. STATE OF ORISSA
|
June 19, 1997 |
|
LALIT MOHAN MEHER Vs. REVENUE DIVISIONAL
|
June 30, 1997 |
|
LAND ACQUISITION OFFICER, SAMBALPUR Vs. CHEBOLU RAM VENKATA SUYANARAYAN MURTY
|
May 12, 1997 |
|
LATA PRADHAN Vs. STATE OF ORISSA
|
January 24, 1997 |
|
LAXMI DEI ALIAS NAIK Vs. STATE
|
June 25, 1997 |
|
LAXMI SAHU Vs. STATE OF ORISSA AND ANOTHER
|
December 1, 1997 |
|
LINGARAJ FLOUR MILLS P LTD Vs. STATE OF ORISSA
|
August 21, 1997 |
|
LINGARAJ FLOUR MILLS P LTD Vs. STATE OF ORISSA
|
September 21, 1997 |
|
LUGUN DUNGDUNG Vs. STATE OF ORISSA
|
June 19, 1997 |
|
M A RAZAK Vs. UNITED INDIA INSURANCE CO LTD
|
September 11, 1997 |
|
M/S RANA ACADEMY OF ARTS, MUSIC AND DANCE AND ANOTHER Vs. SMT. RATNAMONI CHAUDHURY
|
December 6, 1997 |
|
MADHAB CHARAN DASH Vs. AMIYA PRASAD MISHRA
|
February 3, 1997 |
|
MADHABANANDA NAYAK Vs. STATE OF ORISSA
|
March 31, 1997 |
|
MADHUSMITA NAYAK Vs. SIMADRI NAYAK
|
March 5, 1997 |
|
Madia Naik Vs. State of Orissa
|
October 20, 1997 |
|
MADKAMI KOSA Vs. STATE OF ORISSA
|
April 23, 1997 |
|
MALINI KISHORE DASH Vs. STATE OF ORISSA
|
January 16, 1997 |
|
MAMATA NAYAK Vs. STATE
|
April 10, 1997 |
|
MANAGEMENT OF M/S. NATIONAL ALUMINIUM CO. LTD., DAMANJODI Vs. SITARAM SABAT
|
March 5, 1997 |
|
MANAGEMENT OF ORISSA STATE ROAD TRANSPORT CORPN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
December 24, 1997 |
|
MANAGING DIRECTOR, M/S. DEY CONSTRUCTIONS CO. Vs. BATA KISHORE SAHOO AND ANOTHER
|
September 3, 1997 |
|
MANISHA SINGH DEO Vs. BIDYADHAR SINGH DEO
|
February 26, 1997 |
|
MANMATH BISWAL Vs. STATE OF ORISSA
|
July 21, 1997 |
|
MD MUSTAQUE AHMED Vs. MANAGING COMMITTEE URDU HIGH
|
September 30, 1997 |
|
MERIDIAN STEELS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 9, 1997 |
|
MINI TRANSPORT OWNER S ASSOCIATION Vs. BHUBANESWAR MUNICIPALITY
|
July 30, 1997 |
|
MOHAMMAD BADRUL ALAM Vs. RUBI ALIAS RUBI ALAM
|
October 31, 1997 |
|
MULLA MD ABDUL Vs. SK AYUB
|
August 21, 1997 |
|
MURALIDHAR SWAIN Vs. STATE OF ORISSA
|
January 24, 1997 |
|
NABAKISHORE MOHAPATRA Vs. STATE OF ORISSA
|
February 5, 1997 |
|
NAKULA CHARAN DAS Vs. NISHAKAR BEHERA
|
December 17, 1997 |
|
NARASINGH CHALLAN Vs. STATE
|
January 7, 1997 |
|
NARAYAN KARJEE Vs. STATE OF ORISSA
|
April 3, 1997 |
|
NARAYAN PUROHIT AND ORS. Vs. JAGDISH PUROHIT
|
July 25, 1997 |
|
NATABAR BARIK Vs. BASUDEV BARIK
|
June 20, 1997 |
|
NATIONAL ALUMINIUM CO Vs. GANESH CHANDRA KANUNGO
|
October 21, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. TARA BEWA
|
February 17, 1997 |
|
NATIONAL INSURANCE COMPANY Vs. RANJULATA BHUYAN
|
July 30, 1997 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KAMALA MOHARANA
|
May 8, 1997 |
|
NAYAN BEHARI DAS Vs. STATE OF ORISSA
|
September 25, 1997 |
|
NEW KENILWORTH METAL PVT LIMITED Vs. ORISSA STATE FINANCIAL CORPORATION
|
February 6, 1997 |
|
NIKUNJA KISHORE PARIDA Vs. STATE OF ORISSA
|
August 5, 1997 |
|
NILAMANI NATH Vs. STATE OF ORISSA
|
January 31, 1997 |
|
NILAMANI SAHU Vs. STATE OF ORISSA
|
February 12, 1997 |
|
NIMAIN CHARAN SAHOO Vs. STATE OF ORISSA
|
April 22, 1997 |
|
NIRAKAR PRADHAN Vs. STATE OF ORISSA
|
May 13, 1997 |
|
NIRANJAN MOHAPATRA Vs. STATE OF ORISSA
|
September 24, 1997 |
|
NIRANJAN NAYAK Vs. MAHINDER SINGH RAJ PAL AND ANOTHER
|
June 20, 1997 |
|
Nirmal Chandra Sahoo Vs. State of Orissa
|
January 29, 1997 |
|
O R E D A OFFICERS ASSOCIATION Vs. STATE OF ORISSA
|
January 24, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. JANAKI SWAIN
|
May 14, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. LALITA SAMAL
|
November 11, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. MAILUPELLI AREMAH
|
December 4, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. PATHANI SETHI
|
July 22, 1997 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SABITRI PATI AND ANOTHER
|
September 13, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MAKU MABAKUL LHAN
|
July 22, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KISHORE CHANDRA SAHU
|
April 28, 1997 |
|
ORISSA MINERALS DEVELOPMENT CO LTD Vs. UNION OF INDIA UOI
|
August 19, 1997 |
|
ORISSA POWER GENERATION Vs. Z ENGINEERS CONSTRUCTION
|
July 23, 1997 |
|
P AZAD CHOUDHURY Vs. R RATHANALU
|
September 16, 1997 |
|
PADMNAV DAS AND ORS. Vs. DHABALESWAR SATPATHY
|
October 17, 1997 |
|
PANDAB Vs. STATE OF ORISSA
|
March 21, 1997 |
|
PANDIT MATH Vs. STATE OF ORISSA
|
July 3, 1997 |
|
PANKAJ PRADHAN Vs. STATE
|
December 6, 1997 |
|
PARADIP PORT WORKERS UNION Vs. PARADIP PORT TRUST
|
August 21, 1997 |
|
PARAMESWAR MOHANTY Vs. STATE OF ORISSA
|
September 29, 1997 |
|
PARIKHITA BEHERA Vs. DIVISIONAL RAILWAY MANAGER
|
April 25, 1997 |
|
PARSMAN PHARMACEUTICALS Vs. STATE OF ORISSA AND ORS
|
November 26, 1997 |
|
PRABODH KUMAR PATTNAIK Vs. STATE OF ORISSA
|
February 5, 1997 |
|
PRADIP KUMAR DAS Vs. ABANTI DAS
|
August 14, 1997 |
|
PRADIPTA KISHORE ROUTRAY Vs. NARENDRA CHANDRA PANDEY
|
September 23, 1997 |
|
PRADYOTA KUMAR SAHANI Vs. MALAYA KISHORE NAIK
|
June 20, 1997 |
|
PRAFFULLA KUMAR MOHANTY Vs. REGIONAL MANAGER OF ORIENTAL INSURANCE COMPANY LTD. AND OTHERS
|
April 28, 1997 |
|
PRAFULLA CHANDRA CHADOI Vs. SARAT ROUT
|
October 24, 1997 |
|
PRAKASH CHANDRA DAS Vs. LABOUR COMMISSIONER
|
September 16, 1997 |
|
PRAKASH INDUSTRIES LIMITED Vs. MAITRI SHUKLA
|
July 16, 1997 |
|
PRAMILA MOHAPATRA Vs. STATE OF ORISSA
|
September 2, 1997 |
|
PRAMODA NAYAK Vs. ORISSA STATE FINANCIAL CORPORATION AND ORS
|
January 24, 1997 |
|
PRASAD FILM LABORATORIES Vs. PRAGNYA PICTURES AND ANOTHER
|
April 22, 1997 |
|
PRASANNA KUMAR MISHRA Vs. STATE OF ORISSA
|
September 10, 1997 |
|
PRATIVA DAS Vs. STATE OF ORISSA
|
January 3, 1997 |
|
PRAVAKAR BEHERA Vs. STATE OF ORISSA
|
February 12, 1997 |
|
PRAVAKAR MISRA Vs. CHINTAMANI MISHRA
|
January 31, 1997 |
|
PRAVAKAR PRADHAN Vs. BHAKTABANDHU SAHOO
|
October 12, 1997 |
|
PRAVAT KUMAR DAS Vs. BOARD OF SECONDARY EDUCATION, ORISSA AND OTHERS
|
October 23, 1997 |
|
PREETAM GENERAL STORE Vs. COMMISSIONER OF SALES TAX
|
August 1, 1997 |
|
PURI MUNICIPALITY Vs. DEBIDUTTA RAMANIRANJAN PATNAIK
|
February 27, 1997 |
|
PURNA CHANDRA MISRA Vs. UDAYANATH MOHANTY
|
September 26, 1997 |
|
PURNA CHANDRA RANA Vs. NARAYAN RANA
|
June 19, 1997 |
|
PURNA CHANDRA SAMINI Vs. MEMBER BOARD OF REVENUE
|
August 26, 1997 |
|
Rabinarayan Mohanty Vs. State of Orissa
|
August 22, 1997 |
|
RADHARAMAN STORE Vs. ORISSA SALES TAX TRIBUNAL
|
March 12, 1997 |
|
RADHASYAM MISHRA Vs. REPUBLIC OF INDIA
|
April 2, 1997 |
|
RAJKISHORE MATHUR Vs. MANGATRAM AGRAWAL
|
June 19, 1997 |
|
RAMA CHANDRA KHUNTIA Vs. ASHOK KUMAR DAS
|
April 17, 1997 |
|
RAMAKRISHNA SHARMA Vs. STATE BANK OF INDIA
|
August 29, 1997 |
|
Ramesh Chandra Bank Vs. State of Onissa
|
June 20, 1997 |
|
RAMKRUSHNA SAHU Vs. COLLECTOR
|
March 17, 1997 |
|
RANI SARDAR Vs. STATE OF ORISSA
|
June 18, 1997 |
|
RANJAN CONSTRUCTIONS Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 2, 1997 |
|
RANKANIDHI PANDA Vs. STATE OF ORISSA
|
January 8, 1997 |
|
RASHTRIYA PARI YOJANA NIRMAN NIGAM LIMITED Vs. ORISSA WATER SUPPLY AND SEWERAGE BOARD
|
March 3, 1997 |
|
RATIA ALIAS DANDHA MUNDA Vs. STATE
|
July 21, 1997 |
|
RATNAKAR BARGAI Vs. HAKDAM BARGAI
|
January 14, 1997 |
|
RATNAKAR DANDASENA Vs. STATE
|
July 1, 1997 |
|
RAUTA RAUSA REDDI KALU Vs. RAUTA RAUSA REDDI BAHAMA
|
November 19, 1997 |
|
REGIONAL MANAGER REPRESENTING THE ORIENTAL INSURANCE CO LTD Vs. BIPIN BEHARI SAHU
|
October 28, 1997 |
|
REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD., BUXI BAZAR, CUTTACK Vs. BASANTI MAHARANA AND ANOTHER
|
November 28, 1997 |
|
ROAD TRANSPORT ORGANIZATION Vs. BARUNAI POWERLOOM WEAVERS
|
June 27, 1997 |
|
ROYAL PLASTICS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
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July 15, 1997 |
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RUKSHANA PARVEEN Vs. CHAIRMAN P G COUNCIL SAMBALPUR UNIVERSITY
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May 7, 1997 |
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RUSHI PRUSTI Vs. ORISSA STATE ELECTRICITY BOARD
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November 11, 1997 |
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SABANA PIRIBIKA Vs. STATE OF ORISSA
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August 1, 1997 |
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SABITA KUMARI NAYAK Vs. SATRUGHAN NAYAK
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December 24, 1997 |
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SADASIBA NAYAK Vs. ZONE OFFICER NO I UPPER KOLAB
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September 2, 1997 |
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SADHANA CHATTERJEE Vs. KRISHNA CHATTERJEE
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January 8, 1997 |
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SADHU CHARAN PATNAIK Vs. SMT. JASODA PATNAIK AND ORS.
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November 20, 1997 |
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SAHEB RAM SURYABANSI Vs. STATE OF ORISSA
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March 28, 1997 |
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SAILA BEHARI DAS SR MANAGER Vs. REGIONAL P F COMMISSIONER
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July 8, 1997 |
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SALEGRAM BAGARTY Vs. SANKAR BAGARTY
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June 20, 1997 |
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SANAT ALIAS SANTHA MISHRA ALIAS SANAT KUMAR MISHRA Vs. STATE OF ORISSA
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September 5, 1997 |
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SANATAN MALLIK ALIAS SANIA Vs. STATE
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December 5, 1997 |
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SANGHAMITRA MOHANTY Vs. STATE OF ORISSA
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November 7, 1997 |
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SANJU GOPE Vs. STATE
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February 9, 1997 |
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SANKARSAN DAS Vs. GRID CORPORATION OF ORISSA LTD
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August 19, 1997 |
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SARASWATI GIRI Vs. RATANLAL AGARWAL
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February 12, 1997 |
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SARASWATI PARIDA Vs. STATE OF ORISSA
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March 3, 1997 |
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SARAT KU. SHARADA Vs. CHIEF JUDICIAL MAGISTRATE
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November 27, 1997 |
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SARAT KUMAR MOHARANA Vs. M RAJSEKHAR REDDY
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September 5, 1997 |
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SARBESWAR PANDA Vs. STATE OF ORISSA
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December 18, 1997 |
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SAROJ KUMAR MISHRA Vs. BOARD OF DIRECT
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April 8, 1997 |
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SASMITA PALEI Vs. STATE OF ORISSA
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September 30, 1997 |
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SATYA SETHI Vs. STATE OF ORISSA
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August 24, 1997 |
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SATYANARAYAN KASANANI Vs. STATE OF ORISSA
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May 2, 1997 |
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SHANTILATA SAHOO Vs. SAMARENDRA NAYAK
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February 22, 1997 |
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SHANTILATA SAHOO Vs. SAMARENDRA NAYAK
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September 11, 1997 |
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SHARMILA DAS Vs. STATE OF ORISSA
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September 29, 1997 |
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SHRADHA FOUNDATION PVT LTD Vs. SURYO UDYOG LTD
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April 22, 1997 |
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SHREEDHAR DAS Vs. SAUDAMINI PANDA AND ORS.
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February 6, 1997 |
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SIBA BEHERA Vs. MANGULI DEI AND OTHERS
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November 7, 1997 |
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SIDU SIALA Vs. STATE OF ORISSA
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June 19, 1997 |
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SIMANTINI SAMANTARAY Vs. STATE OF ORISSA
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November 5, 1997 |
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SIRLA APPALASWAMY Vs. PATTIVADA APPALLAMMA
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March 10, 1997 |
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SK JAMIR Vs. STATE OF ORISSA
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February 6, 1997 |
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SK JAMIR AND Vs. STATE
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July 30, 1997 |
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SK KALU Vs. KUMAR BOHERA
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March 12, 1997 |
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SMT. DURA DEI AND NIRANJAN MALLICK Vs. STATE
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June 30, 1997 |
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SMT. PURNIMA BHANJA DEO AND ORS. Vs. SMT. BISHNUPRIYA SENAPATI AND ORS.
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September 15, 1997 |
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SMT. SATYABHAMA MOHATAB Vs. DISTRICT TRANSPORT MANAGER (ADMINISTRATION), O.S.R.T.C. BHADRAK AND ANR.
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September 15, 1997 |
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SRIDHAR PANDA Vs. TARAMANI DIBYA
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June 30, 1997 |
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SRINIVAS MOHANTY Vs. RADHANATH RATH
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September 12, 1997 |
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STATE OF ORISSA Vs. P P AGRAWALA
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September 8, 1997 |
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STATE OF ORISSA Vs. SARAT CHANDRA PRADHAN
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August 1, 1997 |
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State of Orissa Vs. Bhagabat Panda
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November 5, 1997 |
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STATE OF ORISSA Vs. SURENDRA MOHARANA
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December 5, 1997 |
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STATE OF ORISSA Vs. JAGADISH
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April 30, 1997 |
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SUBASH CHANDRA SAHU Vs. STATE
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July 16, 1997 |
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SUBASH SETHY Vs. MAHINDER SINGH RAJPAL
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June 20, 1997 |
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SUKANT KUMAR SETHI Vs. STATE OF ORISSA
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July 25, 1997 |
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SUKUMA PANIGRAHI Vs. SATYABHAMA PANIGRAHI
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February 5, 1997 |
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SUMA BEWA Vs. KUNJA BIHARI NAYAK
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May 14, 1997 |
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SUNDERMANI DEI Vs. RAMA CHANDRA MAHARI
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September 4, 1997 |
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SUNYABASI PAIKRA Vs. PARAMANANDA RANSINGH
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July 9, 1997 |
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SURENDRA KUMAR PATRA Vs. STATE OF ORISSA
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June 19, 1997 |
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SURENDRA SINGH Vs. DAITARI KHILLA AND OTHERS
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July 21, 1997 |
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Surendranath Mohanty Vs. State of Orissa
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September 5, 1997 |
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SURENDRANATH SAHU Vs. STATE OF ORISSA
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May 15, 1997 |
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SURYA NARAYAN PANDA Vs. STATE OF ORISSA
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September 2, 1997 |
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SUSHANTA KUMAR MOHAPATRA Vs. STATE OF ORISSA
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May 8, 1997 |
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SUSILA NAIK Vs. JUDGE FAMILY COURT ROURKELA
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February 7, 1997 |
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SWARASWATI MOHANTY Vs. TIRTHANANDA BADU
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August 27, 1997 |
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SWAROOP SEKHAR JEE AND ORS. Vs. GHANSHYAM PANDA
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March 12, 1997 |
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TABATIA MALLICK Vs. STATE OF ORISSA
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April 3, 1997 |
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TABHA BERIHANI Vs. PRAFULLA CHANDRA BHOI
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October 24, 1997 |
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TIKESWAR SAHOO Vs. AMBIKA SAHUANI
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January 10, 1997 |
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Tilatama Panda Vs. State of Orissa
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August 1, 1997 |
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TILATAMA PARIDA Vs. STATE OF ORISSA
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August 1, 1997 |
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TIRTHA KUMBHAR Vs. KOILI KUMBHARIN
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September 23, 1997 |
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TRAILOKYANATH SARANGI Vs. STATE OF ORISSA
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November 12, 1997 |
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TRILOCHAN HARIJAN Vs. STATE OF ORISSA
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June 27, 1997 |
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UJJAL MAITRA Vs. KANCHAN MAITRA
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September 19, 1997 |
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UMABALLAV RATH Vs. MAHESWAR MOHANTY
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March 21, 1997 |
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UNENDRA KUMAR LENKA Vs. STATE OF ORISSA
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June 20, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. DURA TENDIA
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March 6, 1997 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SARASWATI DAS AND OTHERS
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March 6, 1997 |
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URMILA SAHU Vs. STATE OF ORISSA
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September 19, 1997 |
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UTKAL ASBESTOS LIMITED Vs. SALES TAX OFFICER DHENKANAL CIRCLE
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March 11, 1997 |
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VILLAGERS OF JAJARSINGH BASANTINATH DUTTA Vs. STATE OF ORISSA
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January 24, 1997 |
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YASOBANTA SAHU ALIAS YASOBANTA KUMAR SAHU Vs. STATE OF ORISSA, REPRESENTED THROUGH SECRETARY TO GOVERNMENT OF ORISSA AND ORS.
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September 5, 1997 |
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YUGASRESTHA SOVANIYA SHIKHYASHRAMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 28, 1997 |