|
A KRISHNA PATRA Vs. ORISSA STATE ELECTRICITY BOARD
|
December 12, 1996 |
|
A RAJESHWAR PATRA Vs. STATE
|
June 25, 1996 |
|
ABANI BHUSAN JENA Vs. STATE OF ORISSA
|
March 12, 1996 |
|
ABHAYA JENA Vs. STATE
|
November 18, 1996 |
|
ABHIRAM MUKHI Vs. STATE OF ORISSA
|
February 24, 1996 |
|
ADA ALIAS ADEITA BEHERA Vs. STATE
|
April 26, 1996 |
|
AJAY KUMAR PATRA Vs. TULASI BEWA
|
January 17, 1996 |
|
AJIT KUMAR RAY Vs. DIRECTOR HIGHER EDUCATION
|
January 29, 1996 |
|
AKHI ALIAS AKHIL BEHERA Vs. STATE OF ORISSA
|
February 24, 1996 |
|
ALI BEWA (DEAD) NUKHURI BEWA AND OTHERS Vs. SAURI BEWA AND OTHERS
|
September 30, 1996 |
|
ALIFAN BIBI AND ORS. Vs. AMINA BIBI AND ORS.
|
March 21, 1996 |
|
AMAR PRASAD SATPATHY Vs. SITAKANTA MOHAPATRA
|
July 1, 1996 |
|
AMARENDRA KUMAR DASH Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD
|
January 31, 1996 |
|
AMARESWAR SWAIN Vs. JAGABANDHU SWAIN
|
March 14, 1996 |
|
AMARJIT SINGH Vs. STATE OF ORISSA
|
September 30, 1996 |
|
AMIT KUMAR BEHERA Vs. SECRETARY, SECRETARIAT OF THE ORISSA LEGISLATIVE ASSEMBLY AND ANOTHER
|
January 29, 1996 |
|
AMIYA CHARAN JENA Vs. MANAGING DIRECTOR ORISSA
|
October 9, 1996 |
|
AMRITLAL DAS PATTANAIK Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
|
December 13, 1996 |
|
ANAM CHARAN MALLICK Vs. COMMISSIONER OF ENDOWMENTS
|
April 22, 1996 |
|
ANANDA CHANDRA BEHERA Vs. CHAIRMAN ORISSA STATE
|
November 5, 1996 |
|
ANANDA CHANDRA PRUSTY Vs. ORISSA MINING CORPORATION LTD
|
January 22, 1996 |
|
ANANDA SAHU Vs. STATE OF ORISSA
|
September 13, 1996 |
|
ANDHARI NAIK Vs. STATE OF ORISSA
|
September 12, 1996 |
|
ANIL KUMA DASH Vs. STATE OF ORISSA
|
February 14, 1996 |
|
ARABINDA PANDA Vs. STATE OF ORISSA
|
September 12, 1996 |
|
ARJUNA CHARAN MALLIK Vs. STATE OF ORISSA
|
May 10, 1996 |
|
ARUN KUMAR SWAIN Vs. SUDESHNA SWAIN
|
December 16, 1996 |
|
ARUNDHATI SAHOO Vs. BOARD OF SECONDARY EDUCATION
|
April 15, 1996 |
|
ASHIS KANUNGO Vs. STATE OF ORISSA
|
August 26, 1996 |
|
ASHOK KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
May 3, 1996 |
|
ASHOK TRANSPORT AGENCY Vs. CENTRAL COALFIELDS LTD.
|
February 12, 1996 |
|
ASHOK TRANSPORT AGENCY Vs. CENTRAL COALFIELDS LTD.
|
February 1, 1996 |
|
ASHWANI KUMAR CHATTERJEE Vs. JHOSTCHNANARANI CHATTERJEE
|
November 20, 1996 |
|
ASKA CO-OPERATIVE SUGAR INDUSTRIES EMPLOYEES Vs. STATE OF ORISSA
|
July 1, 1996 |
|
ASSISTANT DEPOT SUPERINTENDENT Vs. SADHU CHARAN BEHERA
|
May 8, 1996 |
|
Aswan Kumar Sarkar and Anr. Vs. State of Orissa
|
June 21, 1996 |
|
B B ENTERPRISES Vs. OCTROI COLLECTOR CUTTACK
|
September 9, 1996 |
|
BABAJI DEHURI Vs. BIRANCHI ANANTA
|
March 8, 1996 |
|
BABAJI SATYANARAYAN DAS Vs. STATE OF ORISSA
|
June 25, 1996 |
|
BACHATAR SINGH Vs. STATE OF ORISSA
|
June 25, 1996 |
|
BADU BARUA Vs. STATE OF ORISSA
|
March 13, 1996 |
|
BAIRAGI MOHARANA AND ORS. Vs. ANANDA MOHARANA
|
April 8, 1996 |
|
BALAJI SAHU Vs. STATE
|
September 24, 1996 |
|
BALBIR SINGH Vs. STATE OF ORISSA
|
May 2, 1996 |
|
BALIA WOMENS COLLEGE Vs. COUNCIL OF HIGHER SECONDARY
|
December 17, 1996 |
|
BANABIHARI MOHANTY DR Vs. MEMBER DISCIPLINARY PROCEEDINGS TRIBUNAL
|
February 14, 1996 |
|
BANAMALI JENA Vs. STATE OF ORISSA
|
January 17, 1996 |
|
BANCHHANIDHI DAS Vs. INCOME TAX OFFICER
|
September 25, 1996 |
|
BANDITA DASH Vs. STATE OF ORISSA
|
September 20, 1996 |
|
BANSIDHAR MUDULI Vs. MEMBER, BOARD OF REVENUE, ORISSA AND OTHERS
|
October 15, 1996 |
|
BAPUJINAGAR KHUDRA Vs. STATE OF ORISSA
|
August 9, 1996 |
|
BASANTA KUMAR BARAL Vs. STATE OF ORISSA
|
December 20, 1996 |
|
BASANTHA KUMAR PARIDA Vs. STATE OF ORISSA
|
October 8, 1996 |
|
BASANTI JENA Vs. PRATAP CHANDRA JENA
|
June 19, 1996 |
|
BASUDEV BHOI Vs. BIPADABHANJAN PUHAN
|
October 15, 1996 |
|
BHABAGRAHI NAYAK Vs. STATE OF ORISSA
|
December 6, 1996 |
|
BHAGABAN BEHERA Vs. DHIRAJ KUMAR SIVJEE AND ORS.
|
July 31, 1996 |
|
BHAGABAN MALLIK Vs. NAGENDRA BISWAL
|
July 29, 1996 |
|
BHAGABAN SETHI Vs. BHUBANANANDA SAMANTRAY
|
April 4, 1996 |
|
BHAGIROTHY MOHANTY Vs. KASHINATH DASS
|
May 17, 1996 |
|
BHAKTARAM PUROHIT Vs. CHIEF ENGINEER ELECTRICITY
|
January 22, 1996 |
|
BHARAT CHANDRA KUNDA Vs. STATE OF ORISSA
|
April 26, 1996 |
|
BHASKAR CHANDRA SWAIN Vs. STATE OF ORISSA
|
June 26, 1996 |
|
BHAWANI SHANKAR SATPATHY Vs. STATE OF ORISSA
|
August 8, 1996 |
|
BHIMA MUDULI Vs. STATE OF ORISSA
|
January 15, 1996 |
|
BHOLANATH MAJHI Vs. GOVERNMENT OF ORISSA
|
July 22, 1996 |
|
BIBEK PAL PRASANT ARORA RAMLAL GUPTA Vs. STATE OF ORISSA
|
April 26, 1996 |
|
BIBEKANANDA DAS Vs. STATE
|
September 27, 1996 |
|
Bibekpal @ Prasant Arora Vs. State
|
April 26, 1996 |
|
BIDUTLATA ROUT Vs. PRAMOD KUMAR ROUT
|
August 9, 1996 |
|
BIDYA MAHANANDA Vs. GAJENDRA BHOI
|
August 13, 1996 |
|
BIDYADHAR SAHOO Vs. SANJAY KUMAR DALEI
|
May 10, 1996 |
|
BIDYUT MISHRA Vs. STATE OF ORISSA
|
April 18, 1996 |
|
BIKRAM KUMAR MOHANTY AND ANOTHER Vs. STATE TRANSPORT AUTHORITY, ORISSA AND OTHERS
|
August 1, 1996 |
|
BILAI ALIAS PRASANNA KUMAR NAYAK Vs. STATE OF ORISSA
|
April 24, 1996 |
|
BINAPANI SETHI Vs. BIJAY KUMAR SAHOO
|
April 23, 1996 |
|
BINDLISH CHEMICAL AND PHARMACEUTICAL WORKS Vs. COMMISSIONER OF SALES TAX ORISSA
|
January 18, 1996 |
|
BIPRA CHARAN MOHANTY Vs. BASANTA KUMAR MOHANTY
|
April 19, 1996 |
|
BISHNU BARIK Vs. SASHIBHUSAN TRIPATHY
|
May 17, 1996 |
|
BISHNU MOHAN JENA Vs. REGIONAL TRANSPORT AUTHORITY
|
October 3, 1996 |
|
BISHNUDAS BEHERA Vs. STATE OF ORISSA
|
September 19, 1996 |
|
BISWAJAYA DAGARA Vs. SUMAN NATH AND ORS.
|
January 15, 1996 |
|
BISWARANJAN DASH Vs. STATE OF ORISSA
|
May 15, 1996 |
|
BRAJA KISHORE MOHAPATRA Vs. MITU SAHU
|
October 31, 1996 |
|
BRAJA MOHAN JENA Vs. HARIPADA BAYAN
|
April 15, 1996 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. KAHAS BEHERANI
|
January 18, 1996 |
|
BUDA KIRSANI Vs. THE STATE
|
October 29, 1996 |
|
BUDHIA MURMU Vs. STATE
|
December 4, 1996 |
|
BUDURA DIGAL Vs. STATE OF ORISSA
|
August 28, 1996 |
|
CATTLE DEVELOPMENT OFFICER I C D P Vs. TARANISEN DASH
|
December 12, 1996 |
|
CHABIDAS AGRAWAL Vs. SUB
|
July 9, 1996 |
|
CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LTD Vs. RABI NARAYAN CHHOTRAI
|
May 2, 1996 |
|
CHAKRADHAR DAS Vs. ORISSA BRIDGE AND CONSTRUCTION
|
January 22, 1996 |
|
CHANCHALA SWAIN Vs. STATE OF ORISSA
|
November 14, 1996 |
|
CHANDGI RAM SHARMA Vs. REGULATED MARKET COMMITTEE, JATNI AND OTHER
|
August 16, 1996 |
|
CHANDRA KALA PADI GANESH CHANDRA Vs. STATE OF ORISSA
|
May 15, 1996 |
|
CHANDRASEKHAR RAULA Vs. GANGADHAR RAULA
|
May 14, 1996 |
|
CHARAN ROUT Vs. PRAFULLA KUMAR MANGARAJ
|
August 1, 1996 |
|
CHHARHINDRA PANDA Vs. STATE OF ORISSA
|
March 29, 1996 |
|
CHINMAYA CHEMICALS P LTD Vs. ORISSA STATE FINANCIAL
|
January 29, 1996 |
|
CHINTAMANI PADHI Vs. UCO BANK
|
November 20, 1996 |
|
CHLORIDE INDIA LIMITED Vs. DISTRICT OF JUDGE PURI
|
August 12, 1996 |
|
CHOUDHURY DEBASIS DASH Vs. STATE OF ORISSA
|
December 5, 1996 |
|
COLLECTOR Vs. INDRAMANI SAHOO AND ANR.
|
April 8, 1996 |
|
COLLECTOR CUTTACK Vs. HARI BEHERA
|
April 26, 1996 |
|
COMMISSION BEBARTA Vs. STATE OF ORISSA
|
August 23, 1996 |
|
DANU ALIAS BISWAJIT PATTANAIK Vs. STATE OF ORISSA
|
February 6, 1996 |
|
DAUDA SANA MAJHI Vs. STATE OF ORISSA
|
August 20, 1996 |
|
DAYANIDHI BHUKTA Vs. STATE OF ORISSA
|
November 29, 1996 |
|
DAYANIDHI TRIPATHY Vs. SURENDRANATH SWAIN I P S
|
March 26, 1996 |
|
DEBU ALIAS DEGU BAG ALIAS GOUD Vs. STATE
|
February 13, 1996 |
|
DEEPAK KUMAR PANDA Vs. NATIONAL ALUMINIUM COMPANY
|
July 29, 1996 |
|
DEPUTY REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPN. Vs. M/S. KAY BEE CHEMICALS
|
April 15, 1996 |
|
DHANANJAYA SAHOO Vs. MANAGING DIRECTOR ORISSA
|
December 18, 1996 |
|
DHANESWAR DAS Vs. COMMISSIONER FOR W C -CUM-ASST LABOUR
|
April 22, 1996 |
|
DHARANI PRADHAN Vs. STATE
|
October 29, 1996 |
|
DHUMA KHAN Vs. COMMISSIONER OF CONSOLIDATION
|
October 15, 1996 |
|
DILIP KUMAR PRUSTI Vs. COLLECTOR AND DISTRICT MAGISTRATE SAMBALPUR
|
May 15, 1996 |
|
DILLIP KUMAR SWAIN Vs. EXECUTIVE OFFICER CUTTACK
|
December 13, 1996 |
|
DISTRICT TRANSPORT MANAGER Vs. DHARANIDHAR SINGH
|
March 29, 1996 |
|
DIV MANAGER NEW INDIA ASSU CO Vs. BISWANATH BURMAN
|
October 3, 1996 |
|
DIVISIONAL FOREST Vs. DISTRICT JUDGE
|
April 19, 1996 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RANJAN KUMAR PATI
|
May 10, 1996 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. PABITRA PARIDA
|
March 11, 1996 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. BISWANATH BARMAN
|
October 3, 1996 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. JASODA MOHANTA
|
January 19, 1996 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. KALILATA MALLIK
|
January 19, 1996 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. URMILA SAHU AND OTHERS
|
September 23, 1996 |
|
DR. LAXMINARAYAN MOHAPATRA Vs. MANJULATA MAHASUAR
|
January 16, 1996 |
|
DUKHISHYAM PARIDA Vs. STATE OF ORISSA AND ORS.
|
September 17, 1996 |
|
DUKHISHYAM PARIDA Vs. STATE OF ORISSA
|
September 7, 1996 |
|
DURA DEVI AND NIRANJAN MALLICK Vs. STATE
|
June 30, 1996 |
|
DURGA PRASAD AGARWALLA AND ANR. Vs. BINAYENDRANATH BANERJEE AND ORS.
|
August 9, 1996 |
|
EXECUTIVE ENGINEER Vs. STATE OF ORISSA
|
June 17, 1996 |
|
EXECUTIVE OFFICER Vs. STATE TRANSPORT AUTHORITY
|
November 4, 1996 |
|
EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY, BERHAMPUR Vs. URMILA SATPATHY
|
August 12, 1996 |
|
G K PASAYAT Vs. ORISSA STATE HOUSING BOARD
|
January 22, 1996 |
|
GANDU MALLIA Vs. KANHU ALIAS MAHENDRA MALLIA
|
May 17, 1996 |
|
GANESH PRASAD DAS Vs. TAHASILDAR AND ORS.
|
November 12, 1996 |
|
GANESWAR ROUT Vs. UTKAL UNIVERSITY
|
February 2, 1996 |
|
GARUDA ADABAR Vs. STATE OF ORISSA
|
January 31, 1996 |
|
GAURA NAIK Vs. ARJUN CHARAN DASH
|
March 26, 1996 |
|
GAYA BADTYA Vs. BANCHANIDHI BADTYA
|
March 8, 1996 |
|
GAYADHAR NAIK Vs. STATE OF ORISSA
|
December 5, 1996 |
|
GEETANJALI PATNAIK Vs. STATE OF ORISSA
|
January 16, 1996 |
|
GHANASHYAM PALAI AND PATHANI MAL Vs. STATE OF ORISSA
|
April 24, 1996 |
|
Ghanshyam Palal Vs. State of Orissa
|
April 24, 1996 |
|
GHASIRAM LAKRA Vs. STATE OF ORISSA
|
September 23, 1996 |
|
GIRIDHARI RAUTRAY AND PRAHALLAD Vs. SARAT CHANDRA RAUTRAY
|
November 1, 1996 |
|
GITANJALI MISHRA Vs. GANGADHAR UPADHYAY
|
September 2, 1996 |
|
GOBINDA CHANDRA MOHAPATRA Vs. COMMISSIONER OF CONSOLIDATION
|
September 20, 1996 |
|
GOKULANANDA MOHANTY Vs. RANIBALA MOHANTY
|
June 24, 1996 |
|
GOLAKA CHANDRA NAYAK Vs. GOBINDA NAYAK
|
March 18, 1996 |
|
GOPABANDHU BISWAL Vs. CHAIRMAN CUM MANAGING
|
December 19, 1996 |
|
GOURI SANKAR DHAR Vs. GOVERNMENT OF ORISSA
|
May 3, 1996 |
|
GUDU BHOTRA Vs. TAPASWINI RONDHARI
|
October 10, 1996 |
|
GUPTA & CO., BALANGIR Vs. BALANGIR MUNICIPALITY AND OTHERS
|
February 2, 1996 |
|
GURA ALIAS GURI DALEI Vs. STATE
|
July 5, 1996 |
|
HADIBANDHU SAHU Vs. STATE OF ORISSA
|
February 9, 1996 |
|
HALARI STORE Vs. COMMISSIONER OF SALES TAX ORISSA
|
February 12, 1996 |
|
HAREKRUSHNA SAMAL Vs. KASHI MALLIK
|
July 30, 1996 |
|
HARENDRA PRASAD SAHU Vs. ORISSA SALES TAX TRIBUNAL
|
March 19, 1996 |
|
HARI MOHAPATRA Vs. STATE OF ORISSA
|
April 10, 1996 |
|
HARMOHAN ROUT Vs. KARUNAKAR SAHU, HEADMASTER-CUM-SECRETARY OF PANCHAYAT HIGH SCHOOL
|
April 9, 1996 |
|
HEMANTA CHANDRA PANDA Vs. STATE OF ORISSA
|
December 9, 1996 |
|
HIMANSU PARIDA Vs. DISTRICT JUDGE
|
July 29, 1996 |
|
HIRA CEMENT WORKS Vs. STATE OF ORISSA
|
July 12, 1996 |
|
HOTEL NILACHAL ASHOK Vs. EXECUTIVE ENGINEER ORISSA STATE ELECTRICITY BOARD
|
July 5, 1996 |
|
HRUSHIKESH PANDA Vs. STATE OF ORISSA
|
February 23, 1996 |
|
HRUSIKESH JENA Vs. STATE OF ORISSA
|
May 1, 1996 |
|
HRUSIKESH SWAIN Vs. STATE OF ORISSA
|
August 6, 1996 |
|
INDUMATI NAIK Vs. STATE OF ORISSA AND OTHERS
|
September 25, 1996 |
|
ISWAR SAHU Vs. STATE OF ORISSA
|
July 9, 1996 |
|
JAGABANDHU SAHU Vs. COMMISSIONER OF LAND RECORDS
|
January 31, 1996 |
|
JAGANNATH BARDHAN Vs. KAILASH BARDHAN
|
August 1, 1996 |
|
JAGANNATH COTTON COMPANY Vs. STATE GOVERNMENT OF ORISSA
|
January 30, 1996 |
|
JAGATRAM MAGAR Vs. STATE
|
November 12, 1996 |
|
JARAMANI BEWA Vs. LAXMIMANI BEWA AND ORS.
|
April 23, 1996 |
|
JAYAKRISHNA BAG Vs. STATE OF ORISSA
|
January 10, 1996 |
|
JAYAKRUSHNA PARIDA Vs. STATE OF ORISSA
|
September 11, 1996 |
|
JAYANTI MOHAPATRA Vs. SRIMATI ASHAMANI DEBI
|
December 19, 1996 |
|
JOGESWAR MAJHI Vs. RAMIA KISAN alias LAKRA
|
September 25, 1996 |
|
JUGAL BEHERA AND OTHERS Vs. KELU BEHERA AND OTHERS
|
August 28, 1996 |
|
JUGAL KISHORE GURU Vs. SAHASRANSU HOTA AND OTHERS
|
November 6, 1996 |
|
JUGANTA KUMARI KHORA Vs. STATE OF ORISSA, REPRESENTED THROUGH SECRETARY, HOME DEPARTMENT AND ANR.
|
February 6, 1996 |
|
JYOTIRMAYEE NAIK Vs. SUPERINTENDENT S C B MEDICAL
|
March 29, 1996 |
|
JYOTIRMOY MOHAPATRA Vs. INDIAN TOURISM DEVELOPMENT CORPN
|
January 30, 1996 |
|
KALINGA INSTITUTE OF INDUSTRIAL Vs. STATE OF ORISSA
|
May 16, 1996 |
|
KAMALAKANTA RANA Vs. RADIBANDHU RANA DEAD
|
January 13, 1996 |
|
KANAK CEMENT PVT. LTD. Vs. SALES TAX OFFICER, ASSESSMENT UNIT
|
September 13, 1996 |
|
KANDURI SAHOO Vs. STATE OF ORISSA
|
September 19, 1996 |
|
KANHEI RANA Vs. GANGADHAR SWAIN
|
June 19, 1996 |
|
KANHU CHARAN SETHY Vs. STATE OF ORISSA
|
August 13, 1996 |
|
KARTIK PRASAD MOHANTY AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
April 30, 1996 |
|
KARUNAKAR BISWAL Vs. STATE OF ORISSA AND OTHERS
|
April 4, 1996 |
|
KARUNAKAR PRADHAN Vs. STATE OF ORISSA
|
August 16, 1996 |
|
KASINATH PANI Vs. SOCIAL EXTENSION OFFICER
|
October 7, 1996 |
|
KASINATH SAHOO AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
September 25, 1996 |
|
KESHABA PATRA Vs. JAMUNA PATRA PUSPANJALI PATRA
|
April 12, 1996 |
|
KHAGAPATI GOUDA Vs. STATE
|
March 27, 1996 |
|
KHIROD CH SAHU Vs. EXECUTIVE MAGISTRATE CUTTACK
|
March 22, 1996 |
|
KHIROD CHANDRA NAYAK AND OTHERS Vs. COMMISSIONER OF CONSOLIDATION, ORISSA, CUTTACK AND OTHERS
|
September 20, 1996 |
|
KHIROD CHANDRA SWAIN Vs. DHIRENDRA SWAIN AND FIVE OTHERS
|
August 22, 1996 |
|
KHIRODINI SAHOO Vs. STATE OF ORISSA
|
March 1, 1996 |
|
KHOKA DAS Vs. STATE OF ORISSA AND OTHERS
|
August 29, 1996 |
|
KIRTAN BHOI Vs. STATE OF ORISSA
|
September 27, 1996 |
|
KRUSHNA CHANDRA PATEL Vs. KHETA KURI PATEL
|
April 18, 1996 |
|
KRUSHNA PANDA Vs. GODABARI ALIAS SUNDARI PANDA
|
September 20, 1996 |
|
KRUSHNA PRASAD MISRA Vs. PANCHANAN MISRA
|
September 30, 1996 |
|
KSHITISH CHANDRA MISHRA Vs. SARA SAHU
|
February 24, 1996 |
|
KULAMANI DAS Vs. STATE OF ORISSA
|
August 9, 1996 |
|
LACHHAMAN PRADHAN Vs. STATE
|
April 10, 1996 |
|
LAJKURA OPEN CAST PROJECT Vs. REGIONAL TRANSPORT OFFICER
|
January 16, 1996 |
|
LALIT MOHAN GURU Vs. LAXMINARAYAN GURU
|
August 21, 1996 |
|
LALTOOMANI MOHANTY Vs. FIRST ADDITIONAL DISTRICT JUDGE CUTTACK
|
January 22, 1996 |
|
LAMBODAR PANIGRAHI Vs. CIVIL JUDGE SR
|
July 31, 1996 |
|
LAND ACQUISITION COLLECTOR, PURI Vs. JADUMANI BEHERA AND OTHERS
|
November 12, 1996 |
|
LAND ACQUISITION OFFICER Vs. E. BISWESWAR RAO
|
February 7, 1996 |
|
LAND ACQUISITION OFFICER Vs. RAMA SUNDARI DEI
|
January 30, 1996 |
|
LAND ACQUISITION OFFICER, GANJAM, CHATRAPUR Vs. ABDUL SATTAR AND ANOTHER
|
March 8, 1996 |
|
LAND ACQUISITION OFFICER, SAMBALPUR Vs. CHANDALA PAN AND OTHERS
|
February 9, 1996 |
|
LATA BEWA Vs. BHUYAN JENA
|
March 15, 1996 |
|
LAXMAN KUMAR BEHERA Vs. STATE
|
December 12, 1996 |
|
LAXMAN MOHAPATRA Vs. STATE OF ORISSA
|
August 21, 1996 |
|
LAXMIDHAR NAYAK Vs. STATE OF ORISSA
|
June 18, 1996 |
|
LIFE INSURANCE CORPORATION Vs. NARMADA AGARWALLA
|
January 29, 1996 |
|
LUNDU ROUDIA Vs. DUSMAN ROUDIA
|
August 19, 1996 |
|
MADAN MOHAN ROUT Vs. UNION OF INDIA
|
October 3, 1996 |
|
MADHUBRATA MOHAPATRA Vs. UTKAL UNIVERSITY
|
September 9, 1996 |
|
MAGNETIX INDIA LTD Vs. SUPDT OF C EX AND CUS
|
November 12, 1996 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF ORISSA
|
July 29, 1996 |
|
MAHURI KISHAN Vs. STATE
|
June 25, 1996 |
|
MANAB KUMAR MITRA Vs. STATE OF ORISSA
|
June 26, 1996 |
|
MANAGEMENT OF GANDHAMARDAN BAUXITE PROJECT OF Vs. P O INDUSTRIAL TRIBUNAL
|
September 11, 1996 |
|
MANAGEMENT STATE BANK OF INDIA Vs. BIPIN BIHARI PATNAIK
|
May 14, 1996 |
|
MANAS KUMAR CHAND Vs. SECRETARY EDUCATION AND YOUTH
|
July 18, 1996 |
|
MANAS RANJAN DASH Vs. COUNCIL OF HIGHER SECONDARY
|
September 30, 1996 |
|
MANU BHAI PATEL Vs. EMPLOYEES STATE INSURANCE …
|
April 24, 1996 |
|
MAYADHAR BARIHA Vs. SUBDIVISIONAL MAGISTRATE
|
July 30, 1996 |
|
MD NASRUL HAQUE Vs. REFIQUE KHAN
|
January 10, 1996 |
|
MD ZURAT AZAD KHAN Vs. JAJATI ADHIKARI
|
April 2, 1996 |
|
MELEKA NIDI Vs. STATE OF ORISSA
|
April 23, 1996 |
|
MINATI KUMARI MOHAPATRA Vs. UTKAL UNIVERSITY
|
November 15, 1996 |
|
MIRJA ALIAS BASANTA KUMAR SAHU Vs. STATE OF ORISSA
|
August 27, 1996 |
|
MODERN MECHATECH HOUSING LTD. AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
April 16, 1996 |
|
MOHAMMAD NAIMATULLAH HABIBI Vs. SOGRA BIBI
|
July 25, 1996 |
|
MOHAMMAD SHARIF Vs. STATE OF ORISSA
|
February 28, 1996 |
|
MOHANLAL KRISHNA KUMAR Vs. CUTTACK MUNICIPALITY
|
August 23, 1996 |
|
MUKHA NAYAK Vs. UMAKANTA SAHU
|
April 8, 1996 |
|
N GANESH REDDY Vs. STATE OF ORISSA
|
January 30, 1996 |
|
N K CHEMICALS INDUSTRIES Vs. ASSTT COLLECTOR OF CENTRAL
|
November 8, 1996 |
|
N NAGESWAR RAO Vs. UNION OF INDIA
|
May 10, 1996 |
|
NABA KUMAR MISHRA Vs. SACHIDANANDA DALAL
|
June 28, 1996 |
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NABIN CHANDRA KANSABEHERA Vs. HEMANT KUMARI KANSABEHERA
|
April 4, 1996 |
|
NAKULA SWAIN Vs. JOGENDRA DAS
|
April 8, 1996 |
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NARASINGH NANDA SHARMA AND OTHERS Vs. ORISSA RASTRABHASA PARISHAD, PURI AND OTHERS
|
May 6, 1996 |
|
NARAYAN BADI Vs. STATE
|
January 22, 1996 |
|
NARAYAN DASH Vs. STATE OF ORISSA
|
July 15, 1996 |
|
NARENDRA KUMAR DHIR Vs. REPUBLIC OF INDIA
|
May 17, 1996 |
|
NARESH CHANDRA DAS Vs. O S I C LTD
|
June 20, 1996 |
|
NASRUL HAQUE Vs. RAFIQUE KHAN
|
January 10, 1996 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RADHA BEWA
|
November 1, 1996 |
|
NIGAMANANDA PATRA Vs. SARAT CHANDRA PATRA
|
November 18, 1996 |
|
NIRANJAN PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
November 22, 1996 |
|
NIRMAL CHANDRA SAHOO Vs. STATE OF ORISSA
|
January 29, 1996 |
|
NIRMALA KUMARI LAL Vs. STATE OF ORISSA
|
November 12, 1996 |
|
NIRUPAMA RATH Vs. STATE OF ORISSA
|
January 17, 1996 |
|
NITYANANDA BEHERA Vs. STATE OF ORISSA
|
May 15, 1996 |
|
NITYANANDA NAYAK Vs. STATE OF ORISSA
|
September 17, 1996 |
|
NITYANANDA SATPATHY Vs. MEMBER BOARD OF REVENUE
|
July 22, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. GAJENDRA PRUSTY
|
May 15, 1996 |
|
ORIENTAL INSURANCE CO. LTD., Vs. PADMABATI SAHU AND OTHERS
|
February 19, 1996 |
|
ORISSA ENGINEERING COLLEGE Vs. STATE OF ORISSA
|
September 6, 1996 |
|
ORISSA LAW REVIEWS Vs. REGISTRAR CIVIL COURTS CUTTACK
|
October 9, 1996 |
|
ORISSA MUNICIPAL EMPLOYEES FEDERATION Vs. STATE OF ORISSA
|
July 25, 1996 |
|
ORISSA STATE ELECTRICITY BOARD Vs. KEDAR CHARAN LENKA
|
August 16, 1996 |
|
ORISSA STATE FINANCIAL Vs. SAILENDRA NARAYAN PATNAIK
|
September 26, 1996 |
|
P RAJENDRA KUMAR PATRO Vs. STATE OF ORISSA
|
January 10, 1996 |
|
PADMA CHARAN SAHOO Vs. DHRUBANANDA DAS
|
October 15, 1996 |
|
PADMALOCHAN ALIAS PADMALAVA Vs. STATE OF ORISSA
|
July 12, 1996 |
|
PAGALA PADHI Vs. STATE OF ORISSA
|
January 5, 1996 |
|
PAHALI BEHERA Vs. STATE
|
July 4, 1996 |
|
PANCHANAN MOHANTY Vs. STATE OF ORISSA AND ANOTHER
|
October 15, 1996 |
|
PANCHU ROUT Vs. STATE OF ORISSA
|
November 4, 1996 |
|
PARAMANANDA MOHANTY Vs. HADIBANDHU MOHANTY
|
September 17, 1996 |
|
PARESHNATH PATRA Vs. THE GOVERNOR, RESERVE BANK OF INDIA
|
September 23, 1996 |
|
PENGUIN TRADING AND AGENCIES LTD. AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
June 25, 1996 |
|
PRABHAT KUMAR NOTA Vs. SUPERINTENDENT OF POLICE BHUBANESWAR
|
January 22, 1996 |
|
PRADEEP RAO Vs. STATE OF ORISSA
|
December 12, 1996 |
|
PRADIPTA KUMAR SAMANTA Vs. STATE OF ORISSA
|
December 12, 1996 |
|
PRAFULLA CHANDRA GHADEI Vs. UNION
|
September 11, 1996 |
|
PRAFULLA CHANDRA GHADEI Vs. UNION OF REPUBLIC OF INDIA
|
July 24, 1996 |
|
PRAFULLA CHANDRA MOHARANA Vs. STATE OF ORISSA
|
August 28, 1996 |
|
PRAFULLA KR. ROY Vs. STATE OF ORISSA AND ORS.
|
December 13, 1996 |
|
PRAFULLA KUMAR ROUTRAY Vs. COMMISSIONER OF CONSOLIDATION
|
November 22, 1996 |
|
PRAHALLAD SAHU Vs. ANADI CHARAN SAHU
|
September 12, 1996 |
|
PRAKASH CHANDRA KUANR Vs. SECRETARY BOARD OF SECONDARY
|
July 25, 1996 |
|
PRAMOD ALIAS PRABODHA KUMAR SATPATHY Vs. A V NARASINGHA RAO
|
February 1, 1996 |
|
PRASAD BHOLA ALIAS DURGA PRASAD BHOLA Vs. STATE OF ORISSA
|
November 5, 1996 |
|
PRASANJEET BASU MALLICK Vs. STATE OF ORISSA
|
July 24, 1996 |
|
PRASANNA KUMAR PATASANI Vs. JANAKI BALLAV PATTNAIK
|
November 13, 1996 |
|
PRASANNA NARAYAN SARANGI Vs. STATE OF ORISSA
|
April 18, 1996 |
|
PRATAP CHANDRA KAR Vs. MAJOR P K PATRA
|
June 28, 1996 |
|
PRATAP CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 20, 1996 |
|
PRATAP CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 25, 1996 |
|
PRATAP KUMAR MISHRA Vs. BOARD OF SECONDARY EDUCATION
|
December 19, 1996 |
|
PRAVAKAR PATI Vs. AJAYA KUMAR DAS
|
February 28, 1996 |
|
PRAVAT KUMAR MISHRA Vs. STATE OF ORISSA
|
June 19, 1996 |
|
PRAVIR KUMAR GOEL Vs. PRINCIPAL, BIMALA CONVENT SCHOOL AND OTHERS
|
August 26, 1996 |
|
PREMANIDHI SINGH Vs. STATE OF ORISSA
|
October 29, 1996 |
|
PUNJ SONS PRIVATE LIMITED Vs. NATIONAL ALUMINIUM COMPANY LTD.
|
September 11, 1996 |
|
PUNJ SONS PVT LTD Vs. NATIONAL ALUMINIUM CO LTD
|
November 11, 1996 |
|
PURNA CHANDRA MOHANTA Vs. STATE OF ORISSA
|
February 6, 1996 |
|
PURUSOTTAM DWIVEDI Vs. RADHAKANTA PRADHAN AND OTHERS
|
April 26, 1996 |
|
PURUSOTTAM MAHAKUD Vs. ANNAPURNA MAHAKUD
|
March 27, 1996 |
|
PUSPA RANJAN PATEL Vs. STATE OF ORISSA
|
October 10, 1996 |
|
QUMRUDDIN KHAN Vs. SAFRAN ALIAS NAIMULLAH KHAN
|
June 25, 1996 |
|
RABINARAYAN JENA Vs. GORACHAND PATNAIK DIRECTOR OF HIGHER EDUCATION
|
July 11, 1996 |
|
RABINDRA KUMAR MALLICK Vs. PANCHANAN KANUNGO
|
November 20, 1996 |
|
RABINDRANATH MAHAPATRA Vs. STATE OF ORISSA
|
May 15, 1996 |
|
RAGHU SAHU Vs. STATE OF ORISSA
|
September 19, 1996 |
|
RAJ EXPORTS Vs. NATIONAL ALUMINIUM CO LTD
|
March 1, 1996 |
|
RAJAN SANYASI Vs. STATE OF ORISSA
|
February 12, 1996 |
|
Rajendra Tripathy and Anr. Vs. State of Orissa
|
December 4, 1996 |
|
RAM CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 29, 1996 |
|
RAMA BALLAV RATH Vs. STATE OF ORISSA
|
January 10, 1996 |
|
RAMA CHANDRA NAIK Vs. STATE OF ORISSA
|
May 1, 1996 |
|
RAMA CHANDRA SAHOO Vs. COLLECTOR, MAYURBHANJ AND OTHERS
|
April 15, 1996 |
|
RAMESH CHANDRA PANDA Vs. STATE OF ORISSA
|
April 2, 1996 |
|
RAMESH DALAI Vs. STATE OF ORISSA
|
August 29, 1996 |
|
RAMESH PRASAD BHANJA Vs. STATE OF ORISSA
|
March 29, 1996 |
|
RANJIT RAY Vs. PUKHARAJ JAIN
|
August 23, 1996 |
|
RAS BIHARI MOHAPATRA Vs. UNION OF INDIA
|
May 16, 1996 |
|
RATI KHORA Vs. STATE
|
August 5, 1996 |
|
RISHI DEV BATRA Vs. UNION OF INDIA
|
September 9, 1996 |
|
ROURKELA SHRAMIKA SANGHA AND OTHERS Vs. STEEL AUTHORITY OF INDIA AND OTHERS
|
September 3, 1996 |
|
RUNGTA SONS PRIVATE LTD Vs. STATE OF ORISSA
|
January 29, 1996 |
|
SABITA BEHERA Vs. PRAFULLA KUMAR DAS
|
November 27, 1996 |
|
SADASAMANTARAPUR VILLAGE MANAGING COMMITTEES Vs. COLLECTOR, CUTTACK AND OTHERS
|
May 15, 1996 |
|
SAKHI SAHU Vs. RAMBHA BEWA
|
December 4, 1996 |
|
SAMARENDRA NATH MUKHERJI Vs. STATE OF ORISSA
|
May 13, 1996 |
|
SAMBARU SABAR Vs. STATE
|
August 27, 1996 |
|
SAMIR KUMAR MAITHAN Vs. STATE OF ORISSA
|
September 27, 1996 |
|
SAMIR KUMAR RAY Vs. STATE OF ORISSA
|
May 10, 1996 |
|
SANATAN MOHANTA Vs. STATE OF ORISSA AND ORS.
|
May 15, 1996 |
|
SANGITA TRADERS Vs. P K DAS
|
April 26, 1996 |
|
SANGRAM KESHARI DAS Vs. STATE OF ORISSA
|
February 5, 1996 |
|
SANJAY KUMAR MOHAPATRA Vs. UNILEVER VENTURE CAPITAL AND INVESTMENT CONSULTANTS LIMITED
|
August 28, 1996 |
|
SANJAYA DEM Vs. STATE OF ORISSA
|
June 21, 1996 |
|
SANJAYA KUMAR GADODIA Vs. STATE OF ORISSA
|
January 29, 1996 |
|
SANJUKTA RAY Vs. BIMELENDU MOHANTY
|
October 15, 1996 |
|
SANTOSH KUMAR BHANJA Vs. DUKHISYAM PATTANAIK
|
February 28, 1996 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF ORISSA
|
August 14, 1996 |
|
SANTOSH SINGH Vs. STATE OF ORISSA
|
February 28, 1996 |
|
SARASWATI PADHI Vs. STATE OF ORISSA
|
December 18, 1996 |
|
SARAT CHANDRA SAHU Vs. STATE
|
September 13, 1996 |
|
SARATA KUMAR SAHOO Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 29, 1996 |
|
SARBESWAR PANDA Vs. STATE OF ORISSA
|
December 18, 1996 |
|
SAROJ KUMAR DAS Vs. UTKAL UNIVERSITY
|
December 4, 1996 |
|
SAROJ KUMAR PATEL Vs. STATE OF ORISSA AND OTHERS
|
September 5, 1996 |
|
SATCHIDANANDA JENA Vs. STATE OF ORISSA
|
January 8, 1996 |
|
SATRUGHAN NAYAK Vs. STATE OF ORISSA
|
July 29, 1996 |
|
SATYABHAMA NAYAK Vs. NARENDRA KUMAR NAYAK
|
August 23, 1996 |
|
SATYANANDA SAHOO Vs. RATIKANTA PANDA
|
August 23, 1996 |
|
SAYED MUSTAFIZ AHMED Vs. SAMIR DEY
|
October 15, 1996 |
|
SEETAL ENTERPRISES Vs. TINNA OILS AND CHEMICALS LTD
|
June 26, 1996 |
|
SETHI TRANSPORT Vs. CENTRAL BOARD OF DIRECT TAXES
|
February 12, 1996 |
|
SHANTILATA DEI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
May 14, 1996 |
|
SHISHIR SATPATHY Vs. VICE CHANCELLOR UTKAL UNIVERSITY
|
January 11, 1996 |
|
SHYAMA PRADHAN ALIAS SHYAM SUNDAR PRADHAN Vs. STATE
|
March 7, 1996 |
|
SHYAMSUNDAR ALIAS RATHIA RANA Vs. STATE
|
February 7, 1996 |
|
SIBA BAHADUR THAPA Vs. STATE OF ORISSA
|
September 27, 1996 |
|
SITAM SESHANKA Vs. PRINCIPAL COLLEGE PHARMACEUTICAL SCIENCES
|
September 11, 1996 |
|
SK DOFIAN HOSSAIN Vs. NARAYAN KESHI
|
November 27, 1996 |
|
SMT. KUNKUM ROUT AND SIX OTHERS Vs. STATE OF ORISSA AND OTHERS
|
October 15, 1996 |
|
SMT. SADAMANI BEHERA Vs. STATE OF ORISSA AND OTHERS
|
October 7, 1996 |
|
SMT. SUKA DEI Vs. BISHNU PAL AND ORS.
|
February 7, 1996 |
|
SRIBATSA KUMAR BARA Vs. SABITRI KARAN
|
December 12, 1996 |
|
SRIKANTA PADHY Vs. PRABASINI DIXIT PADHY
|
December 20, 1996 |
|
SRIMA PATTANAYAK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
December 5, 1996 |
|
STATE Vs. H K PATTNAIK
|
May 17, 1996 |
|
STATE OF ORISSA Vs. MICHEL JOSEPH
|
July 8, 1996 |
|
STATE OF ORISSA Vs. K ADINARAYANA
|
September 2, 1996 |
|
STATE OF ORISSA Vs. BAIRAGI CHARAN LENKA
|
August 26, 1996 |
|
STATE OF ORISSA Vs. SIMANCHAL GOUDA
|
September 26, 1996 |
|
STATE OF ORISSA Vs. BIRAT CHANDRA DAGARA
|
October 1, 1996 |
|
STATE OF ORISSA Vs. BIPIN BEHERA
|
November 5, 1996 |
|
STATE OF ORISSA Vs. DARASANIA SAMAL
|
February 9, 1996 |
|
STATE OF ORISSA Vs. UNITED COMMERCIAL COMPANY ENGINEERS AND BUILDERS
|
March 11, 1996 |
|
STATE OF ORISSA Vs. BHANU MALI DEAD NURPA BEWA
|
March 29, 1996 |
|
STATE OF ORISSA Vs. RATIWAN RAI AND OTHERS
|
January 19, 1996 |
|
STATE OF ORISSA Vs. KISHORE CH. SAHU
|
February 9, 1996 |
|
SUBAL KHATEI Vs. STATE OF ORISSA AND OTHERS
|
December 6, 1996 |
|
SUBAS CHANDRA PALO Vs. STATE OF ORISSA
|
September 17, 1996 |
|
SUBASH CHANDRA BASTI Vs. STATE OF ORISSA
|
February 2, 1996 |
|
SUBASH CHANDRA PALE Vs. REVENUE DIVISIONAL COMMISSIONER
|
March 8, 1996 |
|
SUBASH SUNA Vs. STATE
|
September 19, 1996 |
|
SUBHRANSU MOHANTY Vs. VICE CHANCELLOR UTKAL
|
April 23, 1996 |
|
SUDEEP RANJAN DAS Vs. CHAIRMAN JOINT ENTRANCE EXAMINATION ENGINEERING AND MEDICAL 1996 ORISSA REGIONAL ENGINEERING COLLEGE ROURKELA
|
October 4, 1996 |
|
SUDHAKAR NAIK Vs. STATE
|
June 17, 1996 |
|
SUKANTI GOCHHAYAT Vs. STATE OF ORISSA
|
April 22, 1996 |
|
SULACHANA DASH Vs. ORISSA FOREST DEVELOPMENT
|
May 1, 1996 |
|
SUNAKAR RAUT Vs. STATE OF ORISSA
|
March 1, 1996 |
|
SUPERINTENDENT LIVE STOCK AND BREEDING FARM Vs. PRAHALLAD BARIK
|
December 9, 1996 |
|
SURENDRA MAHANTI Vs. GHASIRAM MAHANTI
|
February 12, 1996 |
|
SURENDRA NATH SATAPATHY AND ANR. Vs. SACHIDANANDA DASH AND ORS.
|
March 27, 1996 |
|
SURENDRANATH BHADURI AND ANOTHER Vs. REVENUE DIVISIONAL COMMISSIONER, CENTRAL DIVISION AND OTHERS
|
September 25, 1996 |
|
SURENDRANATH MOHANTY Vs. STATE OF ORISSA
|
June 18, 1996 |
|
SURESH KUMAR SAHU Vs. STATE OF ORISSA
|
August 21, 1996 |
|
SUSANTA KUMAR KAR Vs. REGISTRAR JUDICIAL ORISSA
|
November 14, 1996 |
|
SUSHANTA KUMAR PRADHAN Vs. STATE TRANSPORT AUTHORITY
|
October 30, 1996 |
|
SUSMITA MOHANTY Vs. RABINDRA NATH SAHU
|
February 19, 1996 |
|
T BHAGI PATRA Vs. STATE OF ORISSA
|
February 23, 1996 |
|
TALCHER SWASTHYA SURAKSHYA PARISHAD Vs. CHAIRMAN CUM MANAGING DIRECTOR MAHANADI COALFIELDS LIMITED
|
April 19, 1996 |
|
TANUJA KUMAR ROUT Vs. DISTRICT PANCHAYAT OFFICER
|
May 3, 1996 |
|
TAPAS KUMAR RATH Vs. HAREKRUSHNA PRADHAN
|
November 26, 1996 |
|
TAPASYA BEHERA Vs. PADMA CHARAN BEHERA
|
July 25, 1996 |
|
THE MANAGEMENT OF THE DIVISIONAL FOREST OFFICER (KL), SAMBALPUR KENDU LEAF DIVISION Vs. STATE OF ORISSA AND ORS.
|
February 29, 1996 |
|
TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD Vs. SALES TAX OFFICER KEONJHAR
|
June 19, 1996 |
|
TRIPTY DRINKS PRIVATE LTD Vs. SALES TAX OFFICER CUTTACK-II CIRCLE
|
July 19, 1996 |
|
TUSHAR RANJAN SAHU Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
December 19, 1996 |
|
UDAYAKAR SAHU Vs. STATE OF ORISSA
|
April 23, 1996 |
|
UGRESAN NAYAK Vs. SUB
|
April 2, 1996 |
|
UMAKANTA PATEL Vs. STATE OF ORISSA
|
February 28, 1996 |
|
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
September 17, 1996 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. NIRANJAN BEHERA AND OTHERS
|
February 6, 1996 |
|
UPENDRA KUMAR SAHOO Vs. GIRIDHARI SAHU
|
June 17, 1996 |
|
UPENDRA MAHANTO AND ANOTHER Vs. CHAMPA AND OTHERS
|
February 13, 1996 |
|
UPENDRA MOHANTO Vs. CHAMPA BEWA
|
March 13, 1996 |
|
URMILA BEURA Vs. DIRECTOR HIGHER EDUCATION
|
September 11, 1996 |
|
UTKAL GALVANISERS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
June 24, 1996 |
|
UTKAL TRANSFORMER REPAIRING CENTRE Vs. STATE OF ORISSA
|
June 19, 1996 |
|
UTTAM SAHOO Vs. CHAIRMAN ORISSA STATE
|
May 6, 1996 |
|
VIJOYANANDA SWAIN Vs. STATE
|
July 30, 1996 |
|
WILLIUM KANDULUNA Vs. STATE OF ORISSA
|
March 1, 1996 |