|
A C KATYAL Vs. NATIONAL INSURANCE COMPANY LTD
|
January 27, 1995 |
|
ABHIMANYU MOHARANA Vs. STATE OF ORISSA
|
April 21, 1995 |
|
ADIKANDA NAYAK Vs. STATE OF ORISSA
|
April 21, 1995 |
|
ADMINISTRATOR, SRI. JAGANNATH TEMPLE Vs. GOPINATH PUJAPANDS
|
March 13, 1995 |
|
AHMED ALLI KHAN Vs. SANJEEDA BEGAM
|
July 11, 1995 |
|
AINTHA BEHERA Vs. STATE OF ORISSA
|
April 20, 1995 |
|
AJAYA KUMAR RAJ Vs. STATE OF ORISSA
|
September 7, 1995 |
|
AKHAYA BEHERA Vs. STATE OF ORISSA
|
May 4, 1995 |
|
AKRURA PRADHAN Vs. STATE OF ORISSA
|
February 23, 1995 |
|
ALAKHA DAS Vs. DIRECTOR T E AND SCERT
|
March 30, 1995 |
|
ALI KHAN Vs. STATE OF ORISSA AND ANR.
|
April 5, 1995 |
|
AMULYA KUMAR BEHERA Vs. NABAGHANA BEHERA ALIAS NABINA
|
May 2, 1995 |
|
ANANDA CHANDRA KAR Vs. STATE OF ORISSA
|
May 18, 1995 |
|
ANANDA CHANDRA NAYAK Vs. STATE OF ORISSA
|
November 14, 1995 |
|
ANANDA KUMAR JAIN Vs. STATE OF ORISSA
|
October 18, 1995 |
|
ANANDA MOHARANA Vs. STATE
|
November 17, 1995 |
|
ANITA DAS Vs. STATE OF ORISSA
|
November 23, 1995 |
|
ANNAPURNA BARIK DEI Vs. INDA BEWA
|
February 21, 1995 |
|
ANUKUL CHANDRA PRADHAN AND Vs. STATE OF ORISSA
|
January 27, 1995 |
|
ASHOK KUMAR PRADHAN Vs. STATE OF ORISSA
|
February 22, 1995 |
|
ASIA FOUNDATION Vs. STATE OF ORISSA
|
November 3, 1995 |
|
ASIT KUMAR NAYAK Vs. STATE OF ORISSA
|
October 19, 1995 |
|
ASWINI ALIAS ASHOKA KUMAR BEHERA Vs. STATE OF ORISSA
|
October 11, 1995 |
|
ASWINI KUMAR SARKAR Vs. STATE OF ORISSA
|
June 21, 1995 |
|
ATANU KUMAR SAHU Vs. STATE OF ORISSA
|
July 21, 1995 |
|
ATISH BEHERA Vs. STATE OF ORISSA
|
July 20, 1995 |
|
B DEENANATH Vs. VICE CHANCELLOR BERHAMPUR
|
September 19, 1995 |
|
BABULA ALIAS AJITPAL Vs. STATE OF ORISSA
|
February 21, 1995 |
|
BACHULAL SAH Vs. GITA TIMBER CO
|
April 21, 1995 |
|
BADRIDAS CHANDAK Vs. PURNA CHANDRA MISHRA
|
August 11, 1995 |
|
BAIDYANATH PANIGRAHI Vs. STATE OF ORISSA
|
April 17, 1995 |
|
BAIKUNTHNATH MOHANTA Vs. STATE
|
August 11, 1995 |
|
BALA KRISHNA ACHARYA Vs. STATE OF ORISSA
|
November 9, 1995 |
|
BARENDRA KUMAR CHOUDHURY Vs. STATE OF ORISSA
|
June 29, 1995 |
|
BASANT KUMAR JENA Vs. STATE
|
March 22, 1995 |
|
BASANTA KUMAR SAHU Vs. BHIKARI CHARAN SAHU
|
January 6, 1995 |
|
BASANTI MOHANTY Vs. BRAHMANAND DAS
|
August 25, 1995 |
|
BASUDEV PUROHIT Vs. REPUBLIC OF INDIA
|
April 26, 1995 |
|
BATI KUNJAMI Vs. STATE
|
December 6, 1995 |
|
BENZAMIN KHIRO ALIAS KIRO Vs. STATE OF ORISSA
|
January 2, 1995 |
|
BHAGABAN SWAIN Vs. STATE OF ORISSA
|
July 7, 1995 |
|
BHAGABAN SWAIN Vs. STATE OF ORISSA
|
July 20, 1995 |
|
BHAGABEN PRADHAN Vs. DANDAPANI PRADHAN
|
February 24, 1995 |
|
BHARAT CHANDRA SAHOO Vs. STATE OF ORISSA
|
May 3, 1995 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF ORISSA
|
February 23, 1995 |
|
BHIKARI BEHERA Vs. STATE OF ORISSA
|
April 5, 1995 |
|
BHIMA DEHURI Vs. STATE OF ORISSA
|
February 6, 1995 |
|
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
|
January 2, 1995 |
|
BHRAMARBAR ROUT Vs. NETRANANDA PANDA
|
July 20, 1995 |
|
BICHITRANANDA BEHERA Vs. STATE
|
July 21, 1995 |
|
BICHITRANANDA MISRA Vs. ACHUTANANDA MISRA
|
January 31, 1995 |
|
BICHITRANANDA PANDA Vs. ORISSA CONSTRUCTION CORPORATION LTD
|
February 23, 1995 |
|
BIDDIKA HADDI Vs. SIDIKA BATNALU
|
May 15, 1995 |
|
BIDYADHAR BHUYAN Vs. STATE OF ORISSA
|
November 14, 1995 |
|
BIGHNARAJ PANDA Vs. CENTRAL INSTITUTE OF PLASTIC
|
April 27, 1995 |
|
BIJAYA KUMAR SUBUDHI Vs. STATE OF ORISSA
|
January 27, 1995 |
|
BIJAYAKETAN DAS Vs. UTKAL UNIVERSITY
|
November 1, 1995 |
|
BIMBADHAR ROUT Vs. KUNA SENAPATI
|
February 24, 1995 |
|
BIRAJA PANDA ALIAS BUTIA Vs. STATE OF ORISSA
|
November 16, 1995 |
|
BIRLA TYRES KESORAM INDUSTRIES LTD Vs. STATE OF ORISSA
|
May 3, 1995 |
|
BISHNU PRIYA BHOI Vs. STATE OF ORISSA
|
October 20, 1995 |
|
BISHNU SHANKAR SWAIN Vs. ORISSA STATE ELECTRICITY
|
April 17, 1995 |
|
BISMAYA MOHANTY Vs. BOARD OF SECONDARY EDUCATION
|
November 8, 1995 |
|
BRAHMANANDA DAS Vs. STATE TRANSPORT AUTHORITY
|
January 6, 1995 |
|
BRAJA KISHORE SAHU AND ORS. Vs. SMT. SAILABALA SAHU AND ORS.
|
August 11, 1995 |
|
BRAJABANDHU MISRA Vs. LUHURANI MISRA
|
May 15, 1995 |
|
BRAJAKISHORE MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
|
February 22, 1995 |
|
BRAJAMOHAN DAS Vs. MEMBER BOARD OF REVENUE
|
April 4, 1995 |
|
BULI DEI Vs. KRUSHNA MOHAN PAHADSINGH
|
May 19, 1995 |
|
CENTRE OF INTEGRATED DEVELOPMENT Vs. STATE OF ORISSA
|
September 25, 1995 |
|
CH NAJESWARI PATRA Vs. PRADIP KUMAR SARKAR
|
April 24, 1995 |
|
CHAINI DAS Vs. KANHAI CHARAN SWAIN
|
April 26, 1995 |
|
CHANDRA NAIK Vs. STATE OF ORISSA
|
May 8, 1995 |
|
CHHABI Vs. STATE OF ORISSA
|
March 13, 1995 |
|
CHIEF WORKSHOP MANAGER Vs. AKSHAYA KUMAR ROUT
|
July 3, 1995 |
|
CHINARI BHIMARAJU Vs. KAMINI BEHERANI
|
July 13, 1995 |
|
CHINTAMANI MOHAPATRA Vs. STATE OF ORISSA
|
May 18, 1995 |
|
CHUNTI PATRA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
October 30, 1995 |
|
COLLECTOR CUTTACK Vs. BHIMA SAHU
|
March 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GOVIND CHANDRA PANI
|
January 4, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LENKA A AND PARTNERS
|
June 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL SINGH
|
June 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES LIMITED
|
July 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN GUPTA HUF
|
July 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PURI MARINE PRODUCTS
|
July 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. R N MISHRA
|
July 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
|
July 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BAISHNAB CHARAN MOHANTY
|
August 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
|
November 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES LTD.
|
March 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN GUPTA (HUF).
|
March 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEELCASTINGS LTD.
|
March 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PURI MARINE PRODUCTS
|
March 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. R.N. MISHRA
|
March 7, 1995 |
|
CUTTACK WHOLESALE CO OPERATIVE STORES LIMITED CUTTACK Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHUBANESWAR
|
February 23, 1995 |
|
D.P. THACKAR Vs. NOTIFIED AREA COUNCIL, JATNI AND OTHERS
|
April 13, 1995 |
|
DABA MUNDA JAGA Vs. STATE OF ORISSA
|
February 14, 1995 |
|
DABUR INDIA LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
|
January 12, 1995 |
|
DADU ALIAS MILLU MUNDA Vs. STATE OF ORISSA
|
July 10, 1995 |
|
DAITARI LENKA Vs. ASST CONTROLLER OF EXAMINATIONS
|
May 15, 1995 |
|
DAMODAR BEHERA Vs. STATE OF ORISSA
|
July 26, 1995 |
|
DAMODAR PRASAD MOHANTY Vs. NARAYAN PRASAD MOHANTY
|
March 30, 1995 |
|
DANARDAN SAMAL Vs. STATE OF ORISSA
|
August 11, 1995 |
|
DANDAPANI GOUDA Vs. STATE OF ORISSA
|
June 21, 1995 |
|
DASHA PATASAHANI Vs. STATE OF ORISSA
|
January 19, 1995 |
|
DEBADUTTA PAL Vs. INDUMATI PAL
|
August 9, 1995 |
|
DEBENDRA PRADHAN Vs. STATE OF ORISSA
|
March 27, 1995 |
|
DEBENDRANATH MOHANTY Vs. ANNAPURNA MOHANTY
|
October 16, 1995 |
|
DEBENDRANATH PRADHAN Vs. STATE OF ORISSA
|
September 6, 1995 |
|
DHADI PARIDA Vs. COMMISSIONER OF CONSOLIDATION
|
December 22, 1995 |
|
DHANIRAM GOND Vs. STATE
|
June 21, 1995 |
|
DHANSINGH GOUR Vs. MUKTESWAR MAKAR AND OTHERS
|
June 29, 1995 |
|
DIBAKAR JENA Vs. STATE OF ORISSA
|
July 10, 1995 |
|
DIBAKSR PALSI Vs. STATE
|
July 11, 1995 |
|
DILIP KUMAR NAIK Vs. STATE BANK OF INDIA
|
August 7, 1995 |
|
DILLIP KUMAR HOTA Vs. STATE OF ORISSA
|
April 6, 1995 |
|
DINA ALIAS DINABANDHU BANCHHOR Vs. STATE
|
July 24, 1995 |
|
DINABANDHU BEHERA Vs. KALANDI CHARAN MISHRA
|
March 22, 1995 |
|
DIVISIONAL FOREST OFFICER Vs. NONIAR BIBI
|
October 17, 1995 |
|
DIVISIONAL MANAGER Vs. KAMESH CHANDRA PATRA
|
June 22, 1995 |
|
DIVISIONAL MANAGER NATIONAL Vs. JAYASHREE RATH
|
May 1, 1995 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JASODA SINGH BHADORIA
|
May 12, 1995 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SANATAN TARAI
|
July 6, 1995 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. BHAGIRATHI SABAR
|
September 27, 1995 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANDARA BAWA
|
April 20, 1995 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. SURESH CHANDRA BEHERA
|
July 6, 1995 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PURNA CHANDRA PALEI
|
May 2, 1995 |
|
DURGA MAHAB BEHERA Vs. STATE OF ORISSA
|
October 31, 1995 |
|
DURJYODHAN MALLIK Vs. STATE OF ORISSA
|
February 23, 1995 |
|
DURYODHAN SAMAL Vs. PADMA CHARAN BISWAL
|
September 1, 1995 |
|
DUSASAN BHOI Vs. STATE OF ORISSA
|
August 1, 1995 |
|
DUTI DEI Vs. KRUSHNA PRADHAN & ORS.
|
September 1, 1995 |
|
EMAMI PAPER MILLS LTD Vs. SALES TAX OFFICER BALASORE CIRCLE
|
April 13, 1995 |
|
ERIC ALVARES Vs. COLLECTOR
|
November 2, 1995 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. GURUNATH PANIGRAHI
|
July 28, 1995 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. RAJENDRA ROUTO
|
June 19, 1995 |
|
EXECUTIVE OFFICER BERHAMPUR Vs. PADMA CH MISHRA
|
May 19, 1995 |
|
EXECUTIVE OFFICER NOTIFIED AREA Vs. PRABIN KUMAR MOHANIA ALIAS
|
May 12, 1995 |
|
EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY Vs. BRUNDABAN SAHU
|
June 21, 1995 |
|
FAGU DAS Vs. STATE OF ORISSA
|
April 21, 1995 |
|
FAKIR CHARAN SAHU Vs. STATE
|
April 28, 1995 |
|
FANIBHUSHAN BEHERA Vs. STATE OF ORISSA
|
November 7, 1995 |
|
FERRO ALLOYS CORPORATION LTD Vs. UNION OF INDIA
|
July 14, 1995 |
|
FOOD INSPECTOR Vs. B P OIL MILLS LIMITED
|
April 17, 1995 |
|
G R GRAPHITE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 10, 1995 |
|
GAGAN BIHARI NANDA Vs. PROJECT OFFICER
|
July 10, 1995 |
|
GAJANAN AGARWALA Vs. STATE OF ORISSA
|
October 12, 1995 |
|
GANANATH JENA Vs. STATE OF ORISSA
|
August 9, 1995 |
|
GANESH NAIK Vs. STATE
|
July 24, 1995 |
|
GANESH RAM BEHERA Vs. FIRST MOTOR ACCIDENTS CLAIMS
|
March 20, 1995 |
|
GANGADHAR MALLIK AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
|
April 18, 1995 |
|
GANPAT NATH JOGI Vs. STATE OF ORISSA
|
April 7, 1995 |
|
GANTA SWAIN Vs. KANDHUNI GOUDUNI
|
November 3, 1995 |
|
GAYA PRASAD BHOI Vs. LOKNATH BUDHIA BHOI
|
July 6, 1995 |
|
GEETA INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 5, 1995 |
|
GHANASHYAM SAHI AND ANOTHER Vs. STATE
|
March 7, 1995 |
|
GIRIDHARI DAS Vs. BASUDEV DAS
|
February 2, 1995 |
|
GOLAKHA CHANDRA BEJ Vs. GOBINDA HARI PASSORIA
|
September 26, 1995 |
|
GOPAL BEHERA Vs. STATE OF ORISSA
|
April 1, 1995 |
|
GOPINATH NAYAK Vs. LEPA MAJHI
|
August 2, 1995 |
|
GOURA CHANDRA NAIK Vs. STATE OF ORISSA
|
January 30, 1995 |
|
GOURANGA CHARAN PATRA Vs. STATE OF ORISSA
|
January 11, 1995 |
|
GOURANGA SAHU Vs. STATE OF ORISSA
|
July 21, 1995 |
|
GOVINDA CH PATRA Vs. CHAIRMAN MAYOR CUTTACK
|
October 20, 1995 |
|
GOVINDA CHANDRA SENAPATI Vs. STATE OF ORISSA
|
July 20, 1995 |
|
GURU PRASAD MOHANTY AND Vs. ARBITRATOR CUM DEPUTY GENERAL MANAGER
|
June 23, 1995 |
|
HADIBANDHU SENAPATI Vs. CHAMPAMANI BEHERA
|
August 24, 1995 |
|
HAREKA LAKHAN Vs. DISTRICT JUDGE KORAPUT
|
April 19, 1995 |
|
HARI PRASAD DAS Vs. STATE OF ORISSA
|
January 18, 1995 |
|
HARI SAHU ALIAS HARIHAR SAHU Vs. JANHA SAHU
|
October 18, 1995 |
|
HARI SAHU ALIAS HARIHAR SAHU Vs. JANHA SAHU
|
October 16, 1995 |
|
HARIHAR MOHANTY Vs. UNION OF INDIA
|
September 25, 1995 |
|
HARISH CHANDRA HABUDA Vs. KANAKAMANI MOHAPATRA
|
July 10, 1995 |
|
HARISH CHANDRA SAHU Vs. DIBYASINGHA MOHAPATRA
|
January 1, 1995 |
|
HARISH CHANDRA SAHU AND ANR. Vs. DIBYASINGHA MOHAPATRA AND ORS.
|
January 19, 1995 |
|
HEMANTA CHANDRA SWAIN AND ANOTHER Vs. STATE
|
April 6, 1995 |
|
HEMANTA KUMAR PATNAIK Vs. BASANTI PATNAIK
|
September 27, 1995 |
|
HOOR BANO Vs. STATE
|
May 19, 1995 |
|
HOTEL ALANKAR (P) LTD AND ORS Vs. ORISSA STATE FINANCIAL CORPORATION AND ORS
|
September 15, 1995 |
|
HRUSHIKESH PRADHAN Vs. STATE OF ORISSA
|
May 2, 1995 |
|
INDANE BOTTLING PLANT SRAMIKA CONGRESS Vs. INDIAN OIL CORPORATION
|
May 16, 1995 |
|
INDIAN HYGIENE FOOD CRAFT DIVISION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 26, 1995 |
|
IPITATA SPONGE IRON LTD Vs. STATE OF ORISSA
|
May 5, 1995 |
|
IRON EXCHANGE INDIA LTD Vs. STATE OF ORISSA
|
January 4, 1995 |
|
ISMILE GURU Vs. STATE
|
February 14, 1995 |
|
ISWAR CHANDRA NAIK Vs. ALLAHADINI SAHU
|
April 26, 1995 |
|
ISWAR DAS AND OTHERS Vs. STATE OF ORISSA
|
May 5, 1995 |
|
J K CORP LTD Vs. STATE OF ORISSA
|
July 12, 1995 |
|
JAGANNATH BARIK Vs. ORISSA KHADI AND VILLAGE INDUSTRIES BOARD
|
January 9, 1995 |
|
JAGANNATH BOSE Vs. SUDHIR KUMAR RAY
|
March 13, 1995 |
|
JAGANNATH NAIK Vs. ADDL DISTRICT MAGISTRATE L R BALASORE
|
January 5, 1995 |
|
JAGANNATH SAHOO Vs. STATE OF ORISSA
|
March 16, 1995 |
|
JANMOJOY DINDA Vs. STATE OF ORISSA
|
August 25, 1995 |
|
JAYANTA KUMAR DAS Vs. UNITED BANK OF INDIA
|
July 27, 1995 |
|
JHANKARAN Vs. MEMBER BOARD OF REVENUE
|
March 23, 1995 |
|
JITENDRIYA PALO Vs. STATE OF ORISSA
|
April 4, 1995 |
|
JOGESWAR BEHERA Vs. GHANASHYAM PRADHAN
|
June 26, 1995 |
|
JUGAL KISHORE MEHER Vs. BJAYA KUMAR AGARWALLA
|
October 11, 1995 |
|
JYOTI SANKAR TRIPATHY Vs. STATE
|
January 13, 1995 |
|
K NAGABHUSAN SENAPATI Vs. STATE
|
September 15, 1995 |
|
KADAMBINI SINGH Vs. LOKANATH SINGH
|
May 19, 1995 |
|
KAILASH CHANDRA AGARWALA Vs. STATE
|
September 14, 1995 |
|
KALANDI CH. BISWAL Vs. STATE OF ORISSA
|
June 28, 1995 |
|
KALI KRISHNA DAS (DEAD), AFTER HIM PRAVATI DAS AND OTHERS Vs. BISUDHANANDA DAS (DEAD) AFTER HIM BHASKAR CHHATOI
|
May 17, 1995 |
|
KALI NAYAK ALIAS MUKHI Vs. STATE OF ORISSA
|
July 12, 1995 |
|
KALINDI CHARAN BEHERA Vs. STATE OF ORISSA
|
December 18, 1995 |
|
KALINGA CEMENT LTD Vs. UNION OF INDIA
|
April 4, 1995 |
|
KALINGA ISPAT UDYOG Vs. SALES TAX OFFICER
|
September 20, 1995 |
|
KALISETTI BHIMARAJU Vs. STATE OF ORISSA
|
February 10, 1995 |
|
KALPANA TRADING Vs. N C L INDUSTRIES LTD
|
March 2, 1995 |
|
KAPILA TYPE FOUNDRY Vs. CUTTACK TYPE FOUNDRY
|
April 17, 1995 |
|
KAPILESWAR SAHOO Vs. RAINA CHANDRA SAHOO
|
May 17, 1995 |
|
KARTIK HARIJAN Vs. STATE OF ORISSA
|
January 31, 1995 |
|
KARTIKESWAR NAYAK Vs. STATE OF ORISSA
|
October 10, 1995 |
|
KARTIKESWAR NAYAK Vs. STATE
|
October 20, 1995 |
|
KARUNASINDHU NAYAK Vs. STATE OF ORISSA
|
January 6, 1995 |
|
KASI ALIAS KASINATH JENA Vs. PITABAS SAHU
|
January 3, 1995 |
|
KEDAR ROUT Vs. SRICHARAN DAS
|
January 18, 1995 |
|
KHAGESWAR PRADHAN Vs. GANDHI PRADHAN
|
October 11, 1995 |
|
KONARK TYRE AND TREAD Vs. STATE OF ORISSA
|
September 1, 1995 |
|
KREMJIT MOHANANDA Vs. MOHANPANI KARUA AND ANR.
|
April 13, 1995 |
|
KRISHNA CHANDRA NAIK Vs. NILAKANTHA MOHANTY
|
March 25, 1995 |
|
KRISHNA CHANDRA NAIK Vs. NILAKANTHA MOHANTY AND ORS.
|
March 28, 1995 |
|
KRUSHANAHARI DEBNATH Vs. STATE
|
April 17, 1995 |
|
KRUSHNA CHANDRA MUDULL Vs. BRUNDABAN CHANDRA DEB
|
October 25, 1995 |
|
KSHETRABASI SAHOO Vs. UTKAL UNIVERSITY
|
September 14, 1995 |
|
KUMAR RAGHAVENDRA SINGH Vs. GANESH CHANDRA JEW
|
December 15, 1995 |
|
KUMUDINI DAS Vs. RAJAT KUMAR BALIAR SINGH
|
May 8, 1995 |
|
KUNA MAHARANA Vs. STATE
|
April 27, 1995 |
|
KUNI NAYAK Vs. PRABHAKAR NAYAK
|
April 20, 1995 |
|
KUNJA BIHARI NANDA Vs. KUSHA NAIK
|
July 31, 1995 |
|
LAND ACQUISITION OFFICER Vs. MAHALAKSHMI PANDA
|
August 25, 1995 |
|
LAND ACQUISITION OFFICER Vs. PRAKASH CHANDRA SENAPATHY
|
September 11, 1995 |
|
LARSEN AND TOUBRO LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
March 16, 1995 |
|
LATA DEI ALIAS PRAMILA Vs. BISHNU CHARAN PANDA
|
July 13, 1995 |
|
LAXMAN JENA Vs. STATE OF ORISSA
|
February 22, 1995 |
|
LAXMAN NATH DAS Vs. DY SECY EXAM INDIAN INSTITUTE OF BANKERS
|
January 9, 1995 |
|
LAXMI POLYNE PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
|
November 6, 1995 |
|
LAXMIDHAR PATI Vs. STATE OF ORISSA
|
December 22, 1995 |
|
LAXMINDRA KUMAR DAS AND OTHERS Vs. MAHENDRA KUMAR DAS AND ANOTHER
|
March 1, 1995 |
|
LIFE INSURANCE CORPORATION Vs. SWARNALATA SAHU
|
March 13, 1995 |
|
LINGRAJ PILLAI Vs. STATE OF ORISSA
|
January 9, 1995 |
|
LOKAJIATH PANDA Vs. LAXMINARAYANA PRUSTY AND ANOTHER
|
April 7, 1995 |
|
M/S. CARRY CO. Vs. UNION OF INDIA
|
June 23, 1995 |
|
MADAN KANDI Vs. STATE OF ORISSA
|
July 7, 1995 |
|
MADAN MOHAN PANIGRAHI Vs. REVENUE OFFICER
|
January 9, 1995 |
|
MADAN MOHAN RAJ Vs. STATE OF ORISSA
|
July 13, 1995 |
|
MADAN MOHAN SAHOO Vs. STATE OF ORISSA
|
September 27, 1995 |
|
MADHAB SWAIN Vs. STATE
|
July 21, 1995 |
|
MADHUSUDAN PANDA Vs. STATE OF ORISSA
|
March 21, 1995 |
|
MAHABIR HARRO Vs. STATE OF ORISSA
|
July 11, 1995 |
|
MAHABIR SOAP AND GUDAKHU FACTORY Vs. UNION OF INDIA
|
January 16, 1995 |
|
MAHANTA SRI PRANAB KISHORE Vs. GOVERNMENT OF ORISSA
|
April 13, 1995 |
|
MAHANTA SRI RAGHABENDRA PRAPANA Vs. STATE
|
November 22, 1995 |
|
MAHENDRA RANA Vs. STATE OF ORISSA
|
October 17, 1995 |
|
MAHIMA PRASAD SAHU Vs. COLLECTOR CUTTACK
|
February 8, 1995 |
|
MALABIKA RATHA AND ANOTHER Vs. SUB
|
March 14, 1995 |
|
MALESWARI DEVI Vs. STATE OF ORISSA
|
October 30, 1995 |
|
MANGALA KHADA Vs. GURU ADHARI
|
July 17, 1995 |
|
MANGALAM TIMBER PRODUCTS LIMITED Vs. STATE OF ORISSA
|
May 6, 1995 |
|
MANGALAM TIMBER PRODUCTS LTD. Vs. STATE OF ORISSA AND ORS.
|
May 16, 1995 |
|
MANGULU KANHAR Vs. STATE OF ORISSA
|
January 16, 1995 |
|
MANOJ RANJAN PATNAIK Vs. SANGRAM KESHARI PATNAIK
|
May 19, 1995 |
|
MANORANJAN SAHOO Vs. CHANDRA KUMAR PUROHIT
|
March 23, 1995 |
|
MAYADHAR ROUT Vs. STATE
|
October 30, 1995 |
|
MD ABDUL ZAHUR Vs. STATE OF ORISSA
|
July 24, 1995 |
|
MD. ABDUL BARI Vs. SIREN PALLAI AND OTHERS
|
May 17, 1995 |
|
MEENAKETAN MOHANTY Vs. STATE OF ORISSA
|
April 4, 1995 |
|
MEGHANATH Vs. STATE
|
May 19, 1995 |
|
MINATI BINATI NAYAK Vs. GOURANGA CHARAN NAYAK
|
April 20, 1995 |
|
MOHAMMAD SHER BAHADUR KHAN Vs. STATE
|
December 22, 1995 |
|
NABA MALI Vs. STATE OF ORISSA
|
January 17, 1995 |
|
NAGARMAL AGARWAL Vs. STATE OF ORISSA
|
March 28, 1995 |
|
NANIK SEWA Vs. STATE OF ORISSA
|
October 16, 1995 |
|
NARAHARI DAS Vs. STATE
|
June 27, 1995 |
|
NARAIN EXTRACTIONS PRIVATE LIMITED Vs. P C MISHRA FOOD INSPECTOR
|
September 18, 1995 |
|
NARAN SENAPATI Vs. CUTTACK MUNICIPALITY
|
January 18, 1995 |
|
NARASINGHA PADHI Vs. SASIBHUSAN TRIPATHY
|
August 11, 1995 |
|
NARAYAN CHANDRA NAIK Vs. SURJYA GOMANGO
|
September 8, 1995 |
|
NARAYAN CHANDRA NAIK Vs. SURJYA GOMANGO AND ORS.
|
August 18, 1995 |
|
NARAYAN PATRA Vs. STATE
|
June 19, 1995 |
|
NARAYAN SAHU Vs. COMMISSIONER OF ENDOWMENTS
|
December 19, 1995 |
|
NARESH CHANDRA PRADHAN Vs. STATE OF ORISSA
|
January 13, 1995 |
|
NATABAR SAMAL Vs. COLLECTOR
|
June 26, 1995 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. STATE OF ORISSA
|
September 1, 1995 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ANAND AND ANANDA CHARAN REDDY
|
July 5, 1995 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RANJULATA BHUYAN
|
July 10, 1995 |
|
NESHTAR KAUR Vs. ARBAIL SINGH
|
July 3, 1995 |
|
NESTLE INDIA LTD Vs. A K CHAND
|
April 17, 1995 |
|
NETRANANDA PRADHAN Vs. STATE OF ORISSA
|
February 23, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHITTARANJAN SANDHA
|
April 3, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA KUMAR SENDHA
|
July 10, 1995 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUKUN KHADIA AND ANOTHER
|
August 11, 1995 |
|
NEW INDIA ASSURANCE COMPANY Vs. BIRABARA NAYAK
|
March 30, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALITA HARIJAN
|
June 27, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITEDT Vs. PHOLMATI HARIJAN AND ANOTHER ETC.
|
May 16, 1995 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ KISHORE NAYAK
|
July 19, 1995 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BABAJI DAS
|
April 3, 1995 |
|
NIASHA DEI Vs. RADHAMANI DUTTA AND OTHERS
|
April 6, 1995 |
|
NIGAM FILMS Vs. INDIAN BANK
|
May 4, 1995 |
|
NIRAKAR BEHERA Vs. STATE
|
August 8, 1995 |
|
NIRAKAR DAS Vs. GOURHARI DAS
|
January 18, 1995 |
|
NIRU NANHAR BECCK Vs. STATE OF ORISSA
|
January 31, 1995 |
|
ORIENT PAPER AND INDUSTRIES Vs. SUPERINTENDENT CENTRAL EXCISE
|
July 25, 1995 |
|
ORIENTAL INSURANCE CO LIMITED Vs. SK NASIRUDDIN AND SK NASIR
|
July 26, 1995 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMANATH PANDE AND OTHERS
|
July 31, 1995 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. URMILA SAHU
|
November 21, 1995 |
|
ORISSA CEMENT LTD Vs. UNION OF INDIA
|
April 17, 1995 |
|
ORISSA CONSTRUCTION CORPORATION LTD. Vs. M/S. B. ENGINEERS & BUILDERS PVT. LTD.
|
October 12, 1995 |
|
ORISSA FOREST CORPN Vs. ADDL COLLR OF C EX AND CUS
|
July 4, 1995 |
|
ORISSA FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ORISSA
|
November 14, 1995 |
|
ORISSA INDUSTRIES LTD Vs. ORICHEM LTD
|
November 14, 1995 |
|
ORISSA STATE ELECTRICITY BOARD Vs. UNION OF INDIA UOI
|
February 6, 1995 |
|
ORISSA STATE FINANCIAL Vs. DESARI ADINARAYANA
|
March 21, 1995 |
|
P RAMA TILAKAM DEVI Vs. TEKAM SATYABATI
|
March 31, 1995 |
|
P SIMANCHAL PATRA Vs. STATE
|
June 29, 1995 |
|
P SIMANCHAL PATRA Vs. STATE
|
June 20, 1995 |
|
PADMABATI DEI Vs. DISTT MAGISTRATE CUTTACK
|
March 15, 1995 |
|
PANCHEI BEWA Vs. ISWAR CHANDRA SAHOO
|
October 18, 1995 |
|
PANCHU MAHAKUD Vs. P C MOHANTY
|
January 9, 1995 |
|
PARLAKHEMUNDI HIDES SKINS AND HORNS COMPANY Vs. STATE OF ORISSA
|
May 17, 1995 |
|
PAWAN FOOD PRODUCTS Vs. ORISSA STATE ELECTRICITY BOARD AND ORS.
|
January 9, 1995 |
|
PEOPLES UNION FOR CIVIL … Vs. STATE OF ORISSA
|
May 16, 1995 |
|
PILLI DILLI DORA Vs. STATE OF ORISSA
|
July 5, 1995 |
|
PITABASA BISI Vs. STATE OF ORISSA
|
August 11, 1995 |
|
POWSULPH INDIA PVT LTD Vs. INVENTA TECHNICAL
|
April 17, 1995 |
|
PRADEEP DASH Vs. ARBITRATOR-CUM-TELECOM DISTRICT ENGINEER
|
January 27, 1995 |
|
PRADEEP SAHU Vs. BANSHIDHAR SAHU AND ORS.
|
May 5, 1995 |
|
PRADIPTA KUMAR MOHANTY Vs. STATE OF ORISSA
|
September 13, 1995 |
|
PRAFULLA KUMAR PANDA Vs. AMARI KUMARI PANDA
|
September 25, 1995 |
|
PRAMOD DAS Vs. STATE OF ORISSA
|
March 20, 1995 |
|
PRAMOD KUMAR PATNAIK Vs. STATE OF ORISSA
|
March 31, 1995 |
|
PRAMOD KUMAR SINGH Vs. INDUSTRIAL PROMOTION
|
August 24, 1995 |
|
PRASANNA KUMAR SINGH Vs. GOLAK CHANDRA MADHUAL
|
July 31, 1995 |
|
PRASANNA KUMAR SINGH Vs. GOLAK CHANDRA MADHUAL AND ANR.
|
May 31, 1995 |
|
PRATAP ALIAS PRATAP KISHORE BISI Vs. STATE OF ORISSA
|
December 12, 1995 |
|
PRAVAKAR GOCHHAYAT Vs. STATE OF ORISSA
|
November 3, 1995 |
|
PREMJIT MOHAHANDA Vs. MOHANPANI KARUA
|
April 13, 1995 |
|
PRITI RANJAN PRADHAN Vs. STATE OF ORISSA
|
December 22, 1995 |
|
PROMOD KUMAR PATRA Vs. STATE OF ORISSA
|
September 19, 1995 |
|
PROMODA KUMAR MANTRI Vs. STATE OF ORISSA
|
April 5, 1995 |
|
PURASTAM TRIPATHY PURUSATTAM PURIA Vs. STATE OF ORISSA
|
June 28, 1995 |
|
PURI MUNICIPALITY Vs. SRADHAMANI DEVI
|
May 12, 1995 |
|
PURNA CHANDRA PANDA Vs. GOVT OF ORISSA
|
January 29, 1995 |
|
PURNABASHI MISHRA Vs. RAJ KUMARI MISHRA
|
March 27, 1995 |
|
RABI CHETI AND OTHERS Vs. STATE OF ORISSA
|
February 3, 1995 |
|
RABINARAYAN KHUNTIA Vs. FAKIR DALEI
|
July 21, 1995 |
|
RABINDRA BEHERA Vs. SRIDHAR SAMANTRAY
|
July 4, 1995 |
|
RABINDRA SABAR Vs. STATE
|
July 10, 1995 |
|
RADHA KRISHANA SINGHARI Vs. STATE OF ORISSA
|
February 21, 1995 |
|
RAGHUMANI MANDI Vs. STATE OF ORISSA
|
November 20, 1995 |
|
RAGHUNATH ASHA Vs. STATE OF ORISSA
|
August 11, 1995 |
|
RAGHUNATH BEHERI Vs. BALARAM BEHERA
|
May 19, 1995 |
|
RAGHUNATH PATNAIK Vs. STATE BANK OF INDIA
|
September 19, 1995 |
|
RAJANI DEI Vs. CHAIRMAN ORISSA STATE
|
September 20, 1995 |
|
RAJARAM PATTNAIK Vs. INDIAN METAL AND FERRO ALLOYS LIMITED
|
May 5, 1995 |
|
RAJENDRA KUMAR JHAJHARIA Vs. STATE OF ORISSA AND ANOTHER
|
January 30, 1995 |
|
RAJENDRA KUMAR SAHA Vs. BARIPADA MUNICIPALITY AND OTHERS
|
February 8, 1995 |
|
RAJIB LOCHAN GARNAIK Vs. STATE OF ORISSA
|
January 20, 1995 |
|
RAJKISHORE MOHAPATRA Vs. STATE OF ORISSA
|
September 25, 1995 |
|
RAJKISHORE SATPATHY Vs. HAREKRUSHNA SATPATHY
|
August 8, 1995 |
|
RAJKUMAR JINDAL Vs. ORISSA FOREST CORPORATION
|
April 3, 1995 |
|
RAJU @ SUBODH DAS MOHAPATRA Vs. STATE
|
February 10, 1995 |
|
RAJU NAIK Vs. SARASWATI NAIK
|
March 8, 1995 |
|
RAM KRUSHNA PADHIARY Vs. STATE OF ORISSA
|
July 21, 1995 |
|
RAMA CHANDRA BAHERA Vs. STATE OF ORISSA
|
May 19, 1995 |
|
RAMA CHANDRA PANI Vs. KESHAB CHANDRA PANDA
|
August 25, 1995 |
|
RAMACHANDRA SWAIN Vs. DURYODHAN MOHAPATRA
|
September 25, 1995 |
|
RAMBHUSAN DAS Vs. EXECUTIVE OFFICER PURI MUNICIPALITY
|
December 11, 1995 |
|
RAMESH CHANDRA LENKA Vs. STATE OF ORISSA
|
April 6, 1995 |
|
RAMESH CHANDRA MOHANTY Vs. STATE
|
January 10, 1995 |
|
RAMKUMAR AGARWALA Vs. STATE OF ORISSA
|
July 4, 1995 |
|
RANGADHAR BARIK Vs. STATE
|
July 11, 1995 |
|
RANGADHAR BARIK Vs. STATE
|
November 24, 1995 |
|
RANJAN KUMAR NAYAK Vs. STATE OF ORISSA
|
February 15, 1995 |
|
RANKA SAHU Vs. STATE OF ORISSA
|
April 21, 1995 |
|
RASHIDA KHANUM Vs. SK SALIM
|
July 13, 1995 |
|
RINA MANGARAJ Vs. STATE OF ORISSA
|
November 27, 1995 |
|
RUNULATA MANGUAL Vs. CONTROLLER OF EXAMINATION
|
April 20, 1995 |
|
S S MOHAPATRA Vs. CHANCELLOR UTKAL UNIVERSITY
|
July 26, 1995 |
|
SABARI ART PRINTERS Vs. STATE OF ORISSA
|
January 13, 1995 |
|
SACHI BEWA ALIAS SABITRI BEWA Vs. THE STATE OF ORISSA
|
June 20, 1995 |
|
SACHINDRA KUMAR SWAIN Vs. STATE
|
January 6, 1995 |
|
SADASIVA APAT Vs. STATE OF ORISSA
|
April 25, 1995 |
|
SAHADEV PATRA Vs. CHIEF CONSERVATOR OF FORESTS ORISSA
|
March 16, 1995 |
|
SAILENDRA BARIK Vs. ADDL DISTRICT MAGISTRATE
|
January 13, 1995 |
|
SAILENDRA BARIK AND ORS. Vs. ADDL. DISTRICT MAGISTRATE, MAYURBHANJ, AND OTHERS
|
January 31, 1995 |
|
SAKHI DEI Vs. BANAMALI SAHU AND ORS.
|
September 15, 1995 |
|
SAMBARU SABAR Vs. STATE
|
August 27, 1995 |
|
SAMBHU PRASAD PANDA Vs. CH BAPANA AMMA
|
July 31, 1995 |
|
SAMIR KUMAR DEY Vs. SOVA RAY
|
February 20, 1995 |
|
SANATAN BEHERA Vs. PARAMANANDA BEHERA
|
December 22, 1995 |
|
SANTANU KUMAR DAS Vs. BAIRAGI CHARAN DAS
|
March 13, 1995 |
|
SANTOSH KUMAR PANDA Vs. MAMATANJALI TRIPATHY
|
November 23, 1995 |
|
SANYASI CHARAN JENA Vs. RAI CHARAN JENA
|
January 13, 1995 |
|
SARAS KUMAR MOHANTY Vs. STATE OF ORISSA
|
May 9, 1995 |
|
SARAT KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
|
March 16, 1995 |
|
SATRUGHNA PRADHAN Vs. STATE OF ORISSA
|
February 10, 1995 |
|
SATYABADI RATNA GANTAYAT Vs. TAHSILDAR, DIGAPAHANDI AND ORS.
|
November 24, 1995 |
|
SATYAMAHIMA SAMAJ Vs. MAHIMA GOASAIN
|
March 13, 1995 |
|
SAUDAMINI TRIPATHY Vs. PRAMILA DIBYA
|
April 26, 1995 |
|
SAUMYA RANJAN PATNAIK Vs. STATE OF ORISSA
|
April 24, 1995 |
|
SAYAD HYDER HUSSAIN Vs. STATE OF ORISSA
|
June 22, 1995 |
|
SECRETARY DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DISTRICT LABOUR OFFICER BOLANGIR
|
July 24, 1995 |
|
SECRETARY THE PEOPLES UNION Vs. STATE OF ORISSA
|
May 16, 1995 |
|
SEIKH SARDAR Vs. EXECUTIVE OFFICER BERHAMPUR
|
March 28, 1995 |
|
SHANTILATA DAS Vs. STATE OF ORISSA
|
May 12, 1995 |
|
SHASI NAYAK Vs. NISHA SAHU
|
June 23, 1995 |
|
SHYAM KUMAR MEHER Vs. COLLECTOR BARGARH
|
May 10, 1995 |
|
SHYAMA NAIK Vs. STATE OF ORISSA
|
March 10, 1995 |
|
SHYAMLAL PRADHAN Vs. STATE OF ORISSA
|
April 21, 1995 |
|
SIDHESWAR SAHU Vs. ARAKHITA JENA
|
May 15, 1995 |
|
SITARAM LAL Vs. JAMESWAR DAS
|
April 21, 1995 |
|
SK JAMAITULLAH Vs. SK JAYAKATULLAH
|
November 17, 1995 |
|
SK. ALLAUDDIN Vs. STATE OF ORISSA
|
June 23, 1995 |
|
SMT. BAISALI DANDPAT Vs. DR. ANM KUMAR DANDPAT
|
December 15, 1995 |
|
SMT. DEVIKUNVER BAI PANDIA Vs. STATE OF ORISSA AND ANOTHER
|
March 14, 1995 |
|
SMT. JADIAMMA & ORS. Vs. EXECUTIVE ENGINEER
|
April 5, 1995 |
|
SOBHA KUMBHAR Vs. KUNJA LUHA
|
September 1, 1995 |
|
SOKHOI MALLIK Vs. AJAY ALIAS AKHAYA MALLIK
|
February 23, 1995 |
|
SOUTHERN EXPLOSIVES COMPANY Vs. ORISSA SALES TAX TRIBUNAL
|
August 4, 1995 |
|
SRI JYOTIRMAYA NANDA SARASWATI AND ANR. Vs. SRIMAT SWAMI SADANANDA SARASWATI AND ORS.
|
September 16, 1995 |
|
SRIDHAR SWAIN Vs. KANHEI MALLIK
|
August 2, 1995 |
|
SRIKANTA KUMAR PANDA Vs. SARATULLA KHAN
|
December 15, 1995 |
|
SRIMATI KUNNI DEVI AGARWAL Vs. MOHAMMED PARVEJ
|
December 13, 1995 |
|
SRINIBAS PATRA Vs. STATE OF ORISSA AND OTHERS
|
September 12, 1995 |
|
STATE Vs. BHARAT CHANDRA ROUL
|
March 6, 1995 |
|
STATE BANK OF INDIA Vs. RAMAYANAPU KRISHNA RAO
|
February 24, 1995 |
|
STATE OF ORISSA Vs. DURGA ENTERPRISERS JAGATSINGPUR
|
January 30, 1995 |
|
STATE OF ORISSA Vs. RAMWATAR AGARWALLA
|
January 9, 1995 |
|
STATE OF ORISSA Vs. KISUN SINHA
|
March 23, 1995 |
|
STATE OF ORISSA Vs. GOPINATH PANIGRAHI
|
April 21, 1995 |
|
STATE OF ORISSA Vs. KLOCKNER & CO. A.G.
|
May 12, 1995 |
|
STATE ORISSA Vs. HARI PRASAD PATEL
|
July 14, 1995 |
|
SUBODH BEHERA Vs. STATE
|
July 10, 1995 |
|
SUDHIR KUMAR LALA Vs. LAXMIDHAR LALA
|
March 30, 1995 |
|
SURENDRA SINGH BHANJA DEO Vs. COMMISSION OF INQUIRY LIQUOR
|
May 19, 1995 |
|
SURYA RANA Vs. STATE OF ORISSA
|
November 2, 1995 |
|
SUSHILA SAW MILL Vs. STATE OF ORISSA
|
March 16, 1995 |
|
SYED ABDUL JAMIL Vs. SHARIFA BIBI
|
September 1, 1995 |
|
T PURUSHOTTAM Vs. STATE OF ORISSA
|
January 30, 1995 |
|
TAPOBANTA MATARI Vs. STATE OF ORISSA
|
May 8, 1995 |
|
TARA PRASAD PATTNAYAK Vs. STATE OF ORISSA
|
February 23, 1995 |
|
TATA IRON AND STEEL CO. LTD. AND ETC. ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
|
April 4, 1995 |
|
TRILOCHAN SINGH Vs. COMMISSIONER OF LAND RECORDS
|
February 7, 1995 |
|
TRINATH GOUDO Vs. STATE OF ORISSA
|
July 21, 1995 |
|
UMASHANKAR RATH Vs. DIRECTOR GENERAL CUM LNSPECTOR
|
October 20, 1995 |
|
UNION OF INDIA Vs. SARASWATI MAHUNTA
|
October 25, 1995 |
|
UNION OF INDIA UOI Vs. RASIK MUNDA
|
October 25, 1995 |
|
UNITED INDIA INSURANCE CO Vs. ASHOK KUMAR ROUT
|
March 20, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. SARAT KUMAR SAHOO
|
February 7, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMALALOCHAN KAMALO
|
January 30, 1995 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMESH CHANDRA PATRA
|
June 22, 1995 |
|
UNITED INSURANCE CO LIMITED Vs. KRUTIBAS LENKA
|
June 26, 1995 |
|
UTKAL AUTOMOBILES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
September 19, 1995 |
|
UTKAL GALVANIZERS P LTD Vs. STATE OF ORISSA
|
May 19, 1995 |
|
UTKAL WOVEN SACKS Vs. STATE OF ORISSA AND ORS.
|
January 4, 1995 |
|
V K ENTERPRISES Vs. ORISSA SALES TAX TRIBUNAL
|
November 10, 1995 |
LOGIN