|
A F D and C LTD Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
|
September 16, 1994 |
|
ABHAYA CHARAN CHOUDHURY Vs. STATE OF ORISSA
|
August 24, 1994 |
|
ABHI Vs. ARJUNA CHARAN SUTAR
|
September 21, 1994 |
|
ABHILASH JENA Vs. REGISTRAR OF CO OPERATIVE
|
July 22, 1994 |
|
AGRAWAL GRAPHITE INDUSTRIES AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 17, 1994 |
|
AJANTA ENTERPRISERS Vs. SALES TAX OFFICER
|
August 1, 1994 |
|
AJAYA KUMAR NAIK Vs. STATE OF ORISSA
|
May 4, 1994 |
|
AKHAY KUMAR Vs. SARADA DAI
|
February 1, 1994 |
|
ALLAUDDIN Vs. SHAMIMA AKHTARI
|
April 26, 1994 |
|
AMAL KUMAR PRATHIHARI Vs. STATE OF ORISSA
|
January 4, 1994 |
|
ANANTA CHARAN MALLICK Vs. SAYED GOUSH ALI
|
August 31, 1994 |
|
ANJAN KUMAR DAS Vs. STATE OF ORISSA
|
July 22, 1994 |
|
ANUGRAHA NARAYAN TIWARI Vs. TAHASILDAR NAWAPARA
|
May 2, 1994 |
|
ANWAR HUSSAIN Vs. STATE OF ORISSA
|
April 13, 1994 |
|
ARAKHITA PATNAIK Vs. STATE OF ORISSA
|
April 13, 1994 |
|
ARANA KAR Vs. SARAT KUMAR DASH ALIAS NACHHI
|
September 6, 1994 |
|
ARJUN BANCHHOR Vs. BUCHI BANCHHOR
|
July 28, 1994 |
|
ARJUNA KAMILA(DEAD) Vs. UMESH CHANDRA RANA AND ORS.
|
March 3, 1994 |
|
ASHOK KUMAR JENA Vs. STATE OF ORISSA
|
November 17, 1994 |
|
ASHOK KUMAR MAHARANA Vs. STATE
|
August 4, 1994 |
|
ASHOK KUMAR MOHARANA Vs. STATE OF ORISSA
|
February 24, 1994 |
|
ASHOKA INDUSTRIES LTD Vs. ORISSA STATE FINANCIAL
|
July 5, 1994 |
|
ASHOKA SA Vs. BIDYADHAR PATRA
|
September 5, 1994 |
|
ATAR NAG Vs. STATE OF ORISSA
|
November 4, 1994 |
|
ATUL CHANDRA ADHIKARI Vs. STATE
|
May 3, 1994 |
|
BABULA ALIAS AJIT PAL Vs. STATE OF ORISSA
|
October 3, 1994 |
|
BAIKUNTHANATH SAHU Vs. GANGADHAR SAHU
|
August 2, 1994 |
|
BALABHADRA PRADHAN Vs. SUNDARIMANI DEVI
|
November 24, 1994 |
|
BALABHADRA PRASAD DAS Vs. STATE OF ORISSA
|
November 17, 1994 |
|
BALASORE DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. KARUNAKAR DAS
|
March 4, 1994 |
|
BALBIR SINGH Vs. STATE OF ORISSA
|
November 30, 1994 |
|
BANCHHANIDHI MISHRA Vs. GHASIEN BANCHHOR
|
June 30, 1994 |
|
BASANTI PRADHAN Vs. STATE OF ORISSA
|
December 2, 1994 |
|
BASUDEV GUIN Vs. STATE OF ORISSA
|
July 4, 1994 |
|
BEDABATI MOHANTY Vs. CHANCELLOR UTKAL UNIVERSITY
|
April 13, 1994 |
|
BEGUM BIBI Vs. ABDUL RAJAK KHAN
|
June 29, 1994 |
|
BHAGABAN PRADHAN Vs. JAYARAM MOHANTY
|
July 15, 1994 |
|
BHAGIRATHI VIDYAPITHA Vs. STATE OF ORISSA
|
October 31, 1994 |
|
BHAKTA CHARAN SAMANTARAY Vs. BINAPANI SAMANTARAY
|
November 4, 1994 |
|
BHAKUA KAMPA Vs. STATE OF ORISSA
|
November 11, 1994 |
|
BHARAT SAHU Vs. STATE OF ORISSA
|
July 6, 1994 |
|
BHARATI SHIPYARD PVT LTD Vs. PARADEEP PORT TRUST
|
May 18, 1994 |
|
BHASKAR CHANDRA PATI Vs. STATE OF ORISSA
|
February 23, 1994 |
|
BHATRUHARI MAHATAB Vs. COLLECTOR CUTTACK
|
August 31, 1994 |
|
BHIMA MALLIK Vs. STATE OF ORISSA
|
May 10, 1994 |
|
BHIMASEN PRUSTY Vs. STATE OF ORISSA
|
February 1, 1994 |
|
BIBHISAN BARIK Vs. STATE
|
June 29, 1994 |
|
BIBHISHAN KANHAR Vs. STATE OF ORISSA
|
February 10, 1994 |
|
BIBHUTI BHUSAN MOHAPATRA Vs. STATE OF ORISSA
|
April 22, 1994 |
|
BIJAY KUMAR BEHERA Vs. STATE OF ORISSA
|
September 5, 1994 |
|
BIJAY KUMAR PATRA Vs. STATE OF ORISSA
|
December 7, 1994 |
|
BIKRAM KUMAR ROUTRAY Vs. STATE OF ORISSA
|
July 29, 1994 |
|
BINAY MAHAPATRA Vs. STATE OF ORISSA
|
September 2, 1994 |
|
BINOD NAYAK Vs. DASARATHI PADHI FB
|
December 2, 1994 |
|
BIRA KISHORE KAR Vs. STATE
|
October 3, 1994 |
|
BISAM HARIJAN Vs. STATS OF ORISSA
|
April 13, 1994 |
|
BISHNU MOHAN SENAPATI Vs. HARIHAR MALLICK
|
September 6, 1994 |
|
BISHNU PRASAD RATH Vs. ASSISTANT REGISTRAR OF CO OPEARTIVE SOCIETIES
|
January 24, 1994 |
|
BISWANATH BHAGAT Vs. RAMANANDALAL FB
|
September 15, 1994 |
|
BISWANATH MALLICK Vs. STATE OF ORISSA
|
October 21, 1994 |
|
BRIJ KISHORE SINGH Vs. NUTAN SINGH
|
January 21, 1994 |
|
BRIJ KISHORE SINGH AND ORS. Vs. SMT. NUTAN SINGH AND ANR.
|
November 21, 1994 |
|
BUDHADEV PANDA Vs. STATE OF ORISSA
|
November 1, 1994 |
|
CAMMA TEXTILE INDUSTRIES P LTD Vs. STATE OF ORISSA
|
February 25, 1994 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA MINING Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT AND
|
May 2, 1994 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD Vs. RAMESH CHANDRA GOUDA
|
April 13, 1994 |
|
CHAKRADHAR JENA Vs. STATE OF ORISSA
|
January 10, 1994 |
|
CHANDRAKANT JAYANTILAL Vs. STATE OF ORISSA
|
May 12, 1994 |
|
CHHATAR SINGH Vs. SUBASH CHANDRA PANDA
|
September 30, 1994 |
|
COLLECTOR Vs. GOURISANKAR BAG
|
September 19, 1994 |
|
COLLECTOR BALASORE Vs. SUKADEV SAMAL
|
September 23, 1994 |
|
COLLECTOR KALAHANDI Vs. GAURISANKAR BAG
|
September 19, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. PARAMESWARI DEVI SULTANIA
|
October 24, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. DRAUPADI PRIVATE LIMITED
|
November 11, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. BAISHNAB CHARAN MOHANTY
|
November 11, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 29, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RABINDRANATH BHOL
|
November 22, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. BUDHARAJ N C AND COMPANY
|
November 15, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA KUMAR NANDA
|
November 15, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. KICHAKESWARI COLD AND ICE STORES
|
November 16, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTROCHEM ORISSA LIMITED
|
November 10, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
|
November 17, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR GURUDEV SINGH GILL
|
December 7, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. USHARANI PANDA
|
December 13, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. POPSINGH RICE MILL
|
December 17, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. OM AGENCIES
|
January 21, 1994 |
|
D M BHANDARI Vs. STATE
|
September 23, 1994 |
|
D P JOSHI Vs. STATE OF ORISSA
|
March 18, 1994 |
|
DAITARI NAIK Vs. TAHASILDAR CUM REVENUE OFFICER
|
July 14, 1994 |
|
DAMBARUDHAR SAMAL Vs. STATE OF ORISSA
|
February 1, 1994 |
|
DAYANIDHI MALLIK Vs. STATE
|
September 15, 1994 |
|
DEBAKI GOUDUNI AND OTHERS Vs. BHAGAVATI GOUDO AND OTHERS
|
November 10, 1994 |
|
DEBENDRANATH BHAL Vs. STATE OF ORISSA
|
September 13, 1994 |
|
DEBU ALIAS DEBASHIS ALIAS DEBABRATA TRIPATHY Vs. STATE
|
September 19, 1994 |
|
DEVIDUTTA AGARWALLA Vs. MOHANLAL TEBRIWAL
|
January 3, 1994 |
|
DHANESWAR DAS Vs. SULOCHANA DAS
|
October 5, 1994 |
|
DHARANIDHARA PATRA Vs. STATE OF ORISSA
|
May 18, 1994 |
|
DHARMANANDA BEHERA Vs. STATE OF ORISSA
|
April 29, 1994 |
|
DHIRUBHAI HIRACHAND AMBANI Vs. TULSI BHAYANA
|
October 7, 1994 |
|
DILLIP KUMAR ROUTRAY Vs. STATE
|
August 17, 1994 |
|
DIPTILATA PANIGRAHI Vs. LAND ACQUISITION COLLECTOR BALASORE
|
January 6, 1994 |
|
DIVISIONAL MANAGER NEW INDIA Vs. SHAKTI PRASAD MISHRA
|
September 1, 1994 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KULAMANI BEHARA
|
September 12, 1994 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GIRIWAL TRANSPORT CORPN
|
July 1, 1994 |
|
DIVISIONAL MANAGER UNITED INDIA Vs. SOMANI GHOSH
|
March 2, 1994 |
|
DIVISIONAL MANAGER UNITED INDIA Vs. MOYANA MAZUMDAR
|
March 2, 1994 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. BIJAYA KUMAR NAYAK AND OTHERS
|
July 12, 1994 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD., BHUBANESWAR Vs. SASIKALA SAHOO & ORS.
|
November 27, 1994 |
|
DREDGING CORPORATION OF INDIA Vs. STATE OF ORISSA
|
May 6, 1994 |
|
DULARI DEVI Vs. CONTROLLER OF ESTATE DUTY
|
January 8, 1994 |
|
DULARI DEVI AND ORS. Vs. CONTROLLER OF ESTATE DUTY
|
November 8, 1994 |
|
DURGAMANI BEHERA Vs. GHASIRAM MOHANTA
|
July 27, 1994 |
|
DURGAMANI BEHERA AND ORS. Vs. GHASIRAM MOHANTA AND ORS.
|
July 28, 1994 |
|
DUSASAN BEHERA Vs. STATE OF ORISSA
|
July 19, 1994 |
|
EDLA NEELAYA Vs. EDLA RAMADA ALIAS RAMADAS
|
April 6, 1994 |
|
EKADASI MALLIK Vs. BABAJI MALLIK AND OTHERS
|
September 14, 1994 |
|
EXECUTIVE ENGINEER M I DIV Vs. NIRANJAN BEHERA
|
September 26, 1994 |
|
FAKIR CHARAN BEHERA Vs. NARAYAN NAYAK
|
February 18, 1994 |
|
FILLI DILLI DORA Vs. STATE OF ORISSA
|
July 6, 1994 |
|
GAMA MOHANTA Vs. STATE OF ORISSA
|
July 14, 1994 |
|
GANESWAR BHOLA Vs. STATE OF ORISSA
|
October 26, 1994 |
|
GANGADHAR BEHIDAR Vs. STATE OF ORISSA
|
November 21, 1994 |
|
GANGADHAR DHAL Vs. BATAKRUSHNA DHAL
|
July 26, 1994 |
|
GANGADHAR PATRA Vs. STATE
|
September 2, 1994 |
|
GANGARAM PATEL Vs. STATE OF ORISSA
|
October 31, 1994 |
|
GIRIDEB Vs. STATE OF ORISSA
|
November 16, 1994 |
|
GIRIDHARI PRUSTY Vs. HOUSE RENT CONTROLLER CUM S D J M PURI
|
February 4, 1994 |
|
GOBINDA CHANDRA BISOYI Vs. STATE OF ORISSA
|
May 2, 1994 |
|
GOKUL BEHARI NAIK Vs. PANTISH KUMAR NAIK
|
September 21, 1994 |
|
GOPAL CHANDRA BAGARIA Vs. STATE BANK OF INDIA
|
January 27, 1994 |
|
GOPAL CHANDRA MISHRA Vs. STATE OF ORISSA
|
August 18, 1994 |
|
GOPAL REDDY Vs. STATE OF ORISSA
|
September 19, 1994 |
|
GOPINATH PADHI Vs. STATE OF ORISSA
|
August 22, 1994 |
|
GOPINATH SAHOO Vs. STATE OF ORISSA
|
January 6, 1994 |
|
GOURA MOHAN GIRI Vs. UNION OF INDIA
|
September 16, 1994 |
|
GOURANG CHARAN KHUNTIS Vs. STATE
|
February 23, 1994 |
|
GOURANGA KATUAL Vs. GOVINDA MOHAPATRA
|
October 21, 1994 |
|
GOVINDA CHANDRA PADHI Vs. STATE OF ORISSA
|
May 4, 1994 |
|
GOVINDA CHANDRA SAHOO Vs. STATE OF ORISSA
|
October 7, 1994 |
|
GUNA Vs. STATE OF ORISSA
|
July 6, 1994 |
|
GUNAVANTH KUMAR JAIN Vs. STATE
|
August 24, 1994 |
|
GURAN DITARAO Vs. STATE OF ORISSA
|
December 2, 1994 |
|
GURIA GURUBARI BEHERA Vs. STATE OF ORISSA
|
April 11, 1994 |
|
GURU CHARAN SAHOO Vs. CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA SMALL
|
January 24, 1994 |
|
GURU CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1994 |
|
GURU CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1994 |
|
HADIBANDHU SENAPATI Vs. MANI BISWAL
|
April 18, 1994 |
|
HANUMAN MAHABIR JEW Vs. PURUSOTTAM KAR AND ANR.
|
March 30, 1994 |
|
HARADHAN PATRA Vs. STATE OF ORISSA
|
June 26, 1994 |
|
HARAMANI MOHAPATRA Vs. ANNAPURNA SAHOO
|
September 6, 1994 |
|
HARI BARADA Vs. KASINATH BARADA
|
July 27, 1994 |
|
HARIHAR MISHRA Vs. STATE OF ORISSA
|
July 20, 1994 |
|
HARISH CHANDRA SINGH Vs. STATE OF ORISSA
|
May 10, 1994 |
|
HATA DAS @ HATA KISHORE DAS Vs. STATE OF ORISSA
|
June 22, 1994 |
|
HEMANTA KUMAR MAOJEE Vs. HARILAL AMARAI
|
July 6, 1994 |
|
HINDUSTAN AERONAUTICS LTD Vs. REGISTERING AUTHORITY
|
August 31, 1994 |
|
HINDUSTAN AERONAUTICS LTD Vs. TAXING OFFICER CUM REGIONAL
|
December 5, 1994 |
|
HIRANYAPRAVA SAMANTRAY Vs. ORISSA STATE FINANCIAL CORPN
|
April 25, 1994 |
|
HUDING SINGH Vs. STATE
|
August 1, 1994 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. STATE OF ORISSA
|
November 17, 1994 |
|
INAL RAGHUNATH Vs. STATE OF ORISSA
|
July 11, 1994 |
|
INCOME TAX OFFICER Vs. BIJAY KUMAR SHARMA
|
September 23, 1994 |
|
INDO FLOGATES LTD Vs. HEMANTA BHATTACHARYA
|
March 30, 1994 |
|
INDRA KISHAN Vs. STATE OF ORISSA
|
February 2, 1994 |
|
ION EXCHANGE INDIA LTD Vs. STATE OF ORISSA
|
December 2, 1994 |
|
IPI STEEL LIMITED Vs. ORISSA STATE ELECTRICITY
|
May 17, 1994 |
|
ISWAR JANI Vs. STATE OF ORISSA
|
November 29, 1994 |
|
J M GRAPHITE M AND M COMPANY Vs. ORISSA STATE ELECTRICITY BOARD
|
January 5, 1994 |
|
JADUMANI SETH Vs. STATE
|
September 6, 1994 |
|
JAGAN SAHA Vs. STATE
|
June 22, 1994 |
|
JAGANATH INDUSTRIES Vs. STATE OF ORISSA
|
December 2, 1994 |
|
JAGANNATH COTTON COMPANY Vs. STATE OF ORISSA
|
July 29, 1994 |
|
JAGANNATH DHAL Vs. DISTRICT JUDGE SELESORE
|
March 24, 1994 |
|
JAGANNATH MAHAPRABHU BIJE SHREEKSHETRA Vs. COLLECTOR PURI
|
September 8, 1994 |
|
JAGANNATH SAHU Vs. SASIBHUSAN RATH
|
September 5, 1994 |
|
JAGANNATH SALES Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1994 |
|
JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1994 |
|
JAGDISH PRASAD SAHA Vs. STATE OF ORISSA
|
February 21, 1994 |
|
JAHIR ANWAR KHAN Vs. STATE OF ORISSA
|
June 28, 1994 |
|
JAIRAM MOHANTY Vs. BHAGABAN PRADHAN
|
July 15, 1994 |
|
JAMUNA PRASAD DAS Vs. STATE OF ORISSA
|
August 12, 1994 |
|
JANAKI BALLAV PATNAIK Vs. STATE OF ORISSA
|
October 25, 1994 |
|
JANARDAN PANDA Vs. REGIONAL TRANSPORT AUTHORITY PURI
|
September 16, 1994 |
|
JUBLA KUMAR JOTHI Vs. STATE TRANSPORT AUTHORITY
|
May 10, 1994 |
|
KALPANAMAYEE DEVI Vs. INDIRA GANDHI NATIONAL OPEN
|
April 29, 1994 |
|
KAMADEV NAIK Vs. STATE OF ORISSA
|
May 3, 1994 |
|
KAMALA DEI Vs. BALABHADRA BEHERA
|
September 27, 1994 |
|
KANDA KHADIA Vs. STATE OF ORISSA
|
April 26, 1994 |
|
KANHU CHARAN PATRA Vs. STATE OF ORISSA
|
December 13, 1994 |
|
KANHU CHERAN ROUT Vs. STATE OF ORISSA
|
October 20, 1994 |
|
KANIA RANA Vs. ATUL KUMAR PARIDA AND ANOTHER
|
November 21, 1994 |
|
KANTEISUNI THAKURANI BIJE RAMPUR KAITHA Vs. BABUDHAR ROUT
|
October 26, 1994 |
|
KARTIK CH MOHANTA Vs. STATE OF ORISSA
|
August 31, 1994 |
|
KARUNAKAR ROUT Vs. GOLAK BEHARI BISWAL
|
March 4, 1994 |
|
KASI SAHOO Vs. HARIBANDHU JENA
|
July 6, 1994 |
|
KAVERI ALIAS BENGA Vs. STATE
|
July 21, 1994 |
|
KELA KHATUA Vs. BAIDHAR KHATUA
|
September 13, 1994 |
|
KESHAB CHANDRA PANDA Vs. STATE
|
July 21, 1994 |
|
KETAKI SAHU Vs. LAXMI DEVI
|
August 1, 1994 |
|
KHIROD KUMAR MISHRA Vs. RAMESH CHANDRA BISWAL
|
April 26, 1994 |
|
KHUSI GOPAL SAHA Vs. PROFULLA CANDRA DAS AND ANOTHER
|
February 9, 1994 |
|
KISHORI MOHAN MOHAPATRA Vs. STATE OF ORISSA
|
September 2, 1994 |
|
KONCHADA RAGHUNADHA RAO Vs. PUSPA LOLANA SAMULU
|
January 3, 1994 |
|
KRISHNA CHANDRA KARNA Vs. STATE OF ORISSA
|
December 2, 1994 |
|
KRUPASINDHU BHOI Vs. STATE OF ORISSA
|
April 12, 1994 |
|
KRUSHNA CHANDRA BARIK Vs. STATE OF ORISSA
|
August 8, 1994 |
|
KRUSHNA CHANDRA MOHANTY Vs. STATE
|
March 25, 1994 |
|
KSHITISH CHANDRA PATI Vs. STATE OF ORISSA
|
September 2, 1994 |
|
KULAMANI SAHU Vs. STATE OF ORISSA
|
March 2, 1994 |
|
KUNI PATRO Vs. KESHAB PATRO
|
September 5, 1994 |
|
KUNLALA DEKHIT Vs. DEBENDRA SALPATHY
|
March 25, 1994 |
|
L SYAMABABU PATRO Vs. COLLECTOR
|
February 9, 1994 |
|
LAND ACQUISITION OFFICER Vs. APPARAO DORA AND ANOTHER
|
February 25, 1994 |
|
LAXMAN CHANDRA DAS Vs. STATE OF ORISSA
|
May 4, 1994 |
|
LAXMI AGENCY AND PATHERIA Vs. STATE OF ORISSA
|
December 19, 1994 |
|
LAXMI BAI Vs. A CHANDRAVATI
|
May 18, 1994 |
|
LAXMI NARAYANA DAS Vs. STATE
|
November 7, 1994 |
|
LAXMIDHAR PRADHAN Vs. STATE OF ORISSA
|
August 5, 1994 |
|
LAXMINARAYAN SAW MILL Vs. STATE FB
|
February 1, 1994 |
|
LAXMINARAYAN SAW MILL AND ANR. Vs. STATE OF ORISSA AND ORS.
|
December 2, 1994 |
|
LIPIKA MOHANTY Vs. PRINCIPAL RAVENSHAW COLLEGE
|
January 21, 1994 |
|
LUKU PAIKE Vs. STATE OF ORISSA
|
October 25, 1994 |
|
M D MISHRA Vs. STATE OF ORISSA
|
September 16, 1994 |
|
M J AKBAR Vs. ORISSA INDUSTRIES LTD
|
July 14, 1994 |
|
M Z SAMAD Vs. STATE OF ORISSA
|
July 13, 1994 |
|
M/S. J.K. AGARWALLA Vs. NATIONAL ALUMINIUM CO. LTD.
|
October 3, 1994 |
|
MADHAB DIGAI Vs. STATE
|
May 6, 1994 |
|
MADHAB PRADHAN Vs. KETAKI PRADHAN
|
November 23, 1994 |
|
MADHAV CHANDRA RANSINGH Vs. BIJOY KUMAR TRIPATHI
|
November 21, 1994 |
|
MADHU PRADHAN Vs. NARA KANHAR
|
September 1, 1994 |
|
MADKAMI LAKA Vs. STATE OF ORISSA
|
November 23, 1994 |
|
MAHADEV PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
July 5, 1994 |
|
MAHADEV SAHU AND OTHERS Vs. LAND ACQUISITION COLLECTOR, DHENKANAL
|
February 4, 1994 |
|
MAHANADI COALFIELDS LTD Vs. STATE OF ORISSA
|
April 26, 1994 |
|
MAHENDRANATH PARIDA Vs. STATE OF ORISSA
|
April 18, 1994 |
|
MAJURA NAIK Vs. STATE
|
January 6, 1994 |
|
MAMATA MAHARATHI Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
April 12, 1994 |
|
MANAGING COMMITTEE Vs. STATE OF ORISSA
|
August 11, 1994 |
|
MANJULA NAYAK Vs. RAMA CHANDRA NAYAK
|
April 19, 1994 |
|
MD MUZAFFAR HUSSAIN KHAN Vs. STATE OF ORISSA
|
August 11, 1994 |
|
MEENA KUMARI DASH Vs. STATE OF ORISSA
|
July 21, 1994 |
|
MINARAM KAR Vs. BLOCK DEVELOPMENT OFFICER JATNI
|
January 10, 1994 |
|
MOHAMMED HABIB UMMAR Vs. COMMISSIONER OF SALES TAX
|
August 3, 1994 |
|
MRUTUNJOY LENKA Vs. GAGAN KISHORE SWAIN
|
April 4, 1994 |
|
MUNA MALLIK Vs. BISHNU MALLIK
|
September 7, 1994 |
|
N K MOHAPATRA Vs. STATE
|
May 3, 1994 |
|
NABA KISHORE SAHOO Vs. UNITED BANK OF INDIA
|
April 27, 1994 |
|
NABAGHANA DAS Vs. STATE OF ORISSA
|
December 20, 1994 |
|
NABAGHANA KAR Vs. BRAJABANDHU BEHERA
|
June 30, 1994 |
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NAKULA BARIK Vs. SESADEV BHOE AND ANOTHER
|
December 5, 1994 |
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NAMITA DHAL Vs. STATE OF ORISSA
|
September 16, 1994 |
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NARASINGHA CHARAN MOHANTY Vs. ORISSA SMALL INDUSTRIES
|
January 6, 1994 |
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NARAYAN BAGH Vs. STATE
|
December 12, 1994 |
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NARAYAN CHANDRA DAS Vs. STATE OF ORISSA
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May 13, 1994 |
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NARAYAN MOHANTY Vs. STATE OF ORISSA
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November 22, 1994 |
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NARAYAN PRASAD Vs. STATE OF ORISSA
|
December 22, 1994 |
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NARENDRA KUMAR CHOUDHURY Vs. STATE OF ORISSA
|
July 6, 1994 |
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NARENDRA PATRA Vs. SHIBA NARAYAN TALDI
|
March 1, 1994 |
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NATIONAL CO OP CONSUMERS FEDERATION OF INDIA LTD Vs. UNION OF INDIA
|
August 5, 1994 |
|
NATIONAL INSURANCE CO. LTD. Vs. PRAFULLA KUMAR OJHA AND ANOTHER
|
February 18, 1994 |
|
NATIONAL INSURANCE COMPANY Vs. GOLAP BARIK
|
December 19, 1994 |
|
NATIONAL INSURANCE COMPANY LTD Vs. COLAP PARIK
|
December 19, 1994 |
|
NEECO Vs. ORISSA STATE FINANCIAL CORPORATION
|
September 20, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA BEWA
|
September 28, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUDARSAN SAMAL
|
November 1, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. RASANA SAHOO
|
March 21, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURESH CHANDRA PATRA
|
January 17, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. RANDI LACHAYA
|
April 12, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. SAILENDRA KUMAR NAYAK
|
April 7, 1994 |
|
NEW INDIA ASSURANCE COMPANY Vs. ARA BIBI
|
April 22, 1994 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHOK KUMAR ACHARYA
|
January 7, 1994 |
|
NEW INDIA INSURANCE CO LTD Vs. G KRISHNA RAO
|
April 27, 1994 |
|
NIGHTINGALE ENGINEERING INDUSTRIES PVT LTD Vs. SIBAPADA DE
|
April 19, 1994 |
|
NILAGIRI ENGINEERING CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1994 |
|
NILAKANTHA PATI Vs. STATE OF ORISSA
|
June 24, 1994 |
|
NIMAIN CHARAN MOHANTY Vs. STATE
|
November 8, 1994 |
|
NIRANJAN NAYAK Vs. RAMESH KUMAR MOHAPATRA
|
May 10, 1994 |
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NIRMAL CHANDRA MAHAKUD Vs. CONSERVATOR OF FORESTS
|
March 9, 1994 |
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NITYANANDA PANIGRAHI Vs. COMMISSIONER OF CONSOLIDATION
|
July 8, 1994 |
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NITYANANDA SAMANTARAY Vs. STATE OF ORISSA AND OTHERS
|
April 26, 1994 |
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NRUSINGHA CHARAN SAHOO Vs. NATIONAL TEXTILE CORPORATION
|
April 15, 1994 |
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OIL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1994 |
|
ORIENT PAPER MILLS Vs. REGIONAL DIRECTOR ESIC
|
October 7, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. MARTIN KANDUNA
|
September 28, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. ABDUL SAHID KHAN
|
August 5, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. ARJUNA KUMAR SAHU
|
April 26, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. DINABANDHU PRADHAN
|
January 3, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDRA PANIGRAHI SMT
|
June 23, 1994 |
|
ORISSA CEMENT LTD Vs. STATE OF ORISSA
|
September 1, 1994 |
|
ORISSA FOREST DEVELOPMENT CORPN Vs. REGIONAL P F COMMISSIONER
|
September 2, 1994 |
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ORISSA INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF C EX
|
May 18, 1994 |
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ORISSA MINING CORPORATION Vs. KLOCKNER AND COMPANY
|
September 6, 1994 |
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ORISSA MINING CORPORATION LIMITED Vs. KLOCKNER AND COMPANY AND OTHERS
|
March 26, 1994 |
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ORISSA TEXTILE AND STEEL LTD Vs. STATE OF ORISSA
|
April 12, 1994 |
|
P K SARANGI Vs. STATE OF ORISSA
|
December 20, 1994 |
|
PADAN MAJHI Vs. STATE OF ORISSA
|
February 22, 1994 |
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PADMA CHARAN DAS Vs. STATE OF ORISSA
|
November 28, 1994 |
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PAMI BISOYI Vs. LAKSHMANA BISOYI
|
August 1, 1994 |
|
PANDU PANDU KUNDA Vs. STATE OF ORISSA
|
October 26, 1994 |
|
PANIBHUSAN BEHERA Vs. STATE OF ORISSA
|
November 7, 1994 |
|
PARASRAM AGARWAL Vs. FOOD CORPORATION OF INDIA
|
February 17, 1994 |
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PENAKSHI Vs. STATE OF ORISSA
|
May 18, 1994 |
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PILLI DILLI DORA Vs. STATE OF ORISSA
|
July 15, 1994 |
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PITABASH SAHOO Vs. G R MOHANTY
|
December 12, 1994 |
|
PITABASH SAHOO Vs. G R MOHANTY
|
December 2, 1994 |
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PRABINA KUMAR MOHANTY Vs. STATE OF ORISSA
|
July 19, 1994 |
|
PRADEEP KUMAR AGARWAL Vs. STATE
|
July 14, 1994 |
|
PRADEEP KUMAR MOHANTY Vs. STATE OF ORISSA
|
February 9, 1994 |
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PRAFULLA KUMAR MOHAPATRA Vs. JAYA KRUSHNA MOHAPATRA
|
January 4, 1994 |
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PRAFULLA KUMAR MOHAPATRA Vs. CHAIRMAN BAITARANI GRAMYA BANK
|
August 3, 1994 |
|
PRAFULLA KUMAR NAYAK Vs. STATE OF ORISSA
|
September 12, 1994 |
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PRAFULLA KUMAR PANDA Vs. STATE OF ORISSA
|
June 21, 1994 |
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PRANAB KUMAR PARIJA Vs. COLLECTOR CUM CHAIRMAN R T A CUTTACK
|
May 13, 1994 |
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PRANAKRUSHNA SAHU Vs. RAGHUNATH SAHU
|
January 17, 1994 |
|
PRASANTA KUMAR MANGARAJ Vs. LIFE INSURANCE CORPORATION
|
June 23, 1994 |
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PRASANTA KUMAR ROUT ORISSA LAW Vs. GOVERNMENT OF ORISSA
|
September 27, 1994 |
|
PRATAP CHANDRA MOHANT AND ANR. Vs. STATE OF ORISSA
|
June 29, 1994 |
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PRAVATI MISHRA Vs. JAGADANANDA MISHRA
|
May 11, 1994 |
|
PREMASILA DAS Vs. RAJKISHORE DAS
|
July 5, 1994 |
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PUMA CHANDRA NAIK Vs. STATE OF ORISSA
|
November 23, 1994 |
|
PUNIA BISWAL Vs. DIVISIONAL FOREST OFFICER
|
September 14, 1994 |
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PURAK CHAND CHANDAK Vs. STATE OF ORISSA
|
July 13, 1994 |
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PURNA CHANDRA PRADHAN Vs. M. KHAN AND ANOTHER
|
August 1, 1994 |
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PURNACHANDRA SAHOO Vs. STATE OF ORISSA
|
May 6, 1994 |
|
PUSPA RANJAN PATEL Vs. STATE OF ORISSA
|
May 3, 1994 |
|
R P SHARMA Vs. MAN MOHAN MATHUR
|
June 24, 1994 |
|
RABI SAHU Vs. STATE OF ORISSA
|
April 12, 1994 |
|
RABINARAYAN SAMAL Vs. BHARAT SAMAL
|
August 1, 1994 |
|
RABINDRA NAYAK ALIAS RABINDRA KUMAR NAYAK Vs. STATE OF ORISSA
|
August 4, 1994 |
|
RADHA BALLAVA SWAIN Vs. STATE
|
September 14, 1994 |
|
RADHARANI DEVI Vs. KADAMBINI DEVI
|
October 26, 1994 |
|
RADHARANI PANDA Vs. ARNAPURNA PADHI
|
April 26, 1994 |
|
RAHAS BIHARI DAS Vs. STATE
|
August 8, 1994 |
|
RAHASBEHARI MISRA Vs. REVENUE OFFICER-CUM-ADDL. TAHASILDAR, SAMBALPUR
|
February 4, 1994 |
|
RAJENDRA PRASAD Vs. REPUBLIC OF INDIA
|
June 22, 1994 |
|
RAJENDRA PRASAD MISHRA Vs. STATE OF ORISSA
|
April 21, 1994 |
|
RAJENDRANATH CHOUHAN Vs. RATNAKAR JAGATI
|
September 5, 1994 |
|
RAJIB LOCHAN PATEL Vs. SAPNESWAR PANDEY
|
August 30, 1994 |
|
RAMA CHANDRA MISHRA Vs. STATE OF ORISSA
|
December 8, 1994 |
|
RAMA NARAYAN BADAPANDA Vs. STATE OF ORISSA
|
June 30, 1994 |
|
RAMAKANTA DAS Vs. STATE OF ORISSA
|
April 22, 1994 |
|
RAMAKANTA DAS Vs. STATE OF ORISSA
|
August 12, 1994 |
|
RAMAKANTA PANDA Vs. SATYABHAMA PANDA
|
July 8, 1994 |
|
RAMBILASH SINGH Vs. STATE
|
August 22, 1994 |
|
RAMCHANDRA TANDI Vs. STATE
|
March 17, 1994 |
|
RAMESH KUMAR NAYAK Vs. UNION OF INDIA
|
March 24, 1994 |
|
RAMESWAR PRASAD SHARMA Vs. STATE
|
November 17, 1994 |
|
RANJAN KUMAR PATI Vs. STATE OF ORISSA
|
December 7, 1994 |
|
RANKA BHUA AND ORS. Vs. JUBARAJ SARAF AND ORS.
|
August 16, 1994 |
|
RATIKANTA PARAMANIK Vs. STATE OF ORISSA
|
May 10, 1994 |
|
REGISTRAR OF COMPANIES ORISSA Vs. BIPIN BEHARI NAYAK
|
January 18, 1994 |
|
RENGTA TIRKEY Vs. STATE OF ORISSA
|
November 23, 1994 |
|
RENUBALA BEHERA Vs. PRAKASH CHANDRA BEHERA
|
November 4, 1994 |
|
S K PATTNAIK Vs. STATE OF ORISSA
|
December 2, 1994 |
|
S RAM MOHAN Vs. STATE
|
November 21, 1994 |
|
S RAMA MOHAN RAY Vs. A KISHORE CHANDRA PATRA
|
August 22, 1994 |
|
SABAR MAHABHOI Vs. STATE OF ORISSA
|
September 1, 1994 |
|
SABITRI PATRA Vs. STATE OF ORISSA
|
March 30, 1994 |
|
SACHIDANANDA ACHARYA Vs. UNION OF INDIA
|
February 2, 1994 |
|
SADASIBA NAYAK Vs. BABAN SAHOO
|
March 4, 1994 |
|
SAHAJAN KHAN Vs. STATE OF ORISSA
|
March 8, 1994 |
|
SAMBAR MALIK Vs. GOPALA MALIK
|
December 9, 1994 |
|
SAMRAT INDUSTRIES Vs. REGIONAL DIRECTOR ESI CORPN
|
August 3, 1994 |
|
SANJIT KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
April 13, 1994 |
|
SANJU DORA Vs. STATE OF ORISSA
|
October 21, 1994 |
|
SANKAR RANA Vs. LOHOR RANA
|
May 18, 1994 |
|
SANKHALI DHAL Vs. NILAMANI DEI
|
March 22, 1994 |
|
SANO CADU ALIAS PRATAP KU ROUT Vs. CHIEF SECRETARY GOVT OF ORISSA
|
December 2, 1994 |
|
SANU BINDHANI Vs. STATE OF ORISSA
|
November 8, 1994 |
|
SAPNESWAR NAIK Vs. STATE OF ORISSA
|
August 19, 1994 |
|
SARALA DISTRIBUT Vs. COLLECTOR
|
December 7, 1994 |
|
SARASWATI GANDANE Vs. MUKTABATI BASRA
|
March 5, 1994 |
|
SARASWATI SAW MILL Vs. STATE OF ORISSA
|
September 23, 1994 |
|
SARAT KUMAR MOHANTY Vs. STATE OF ORISSA
|
April 26, 1994 |
|
SAROJINI SETHI Vs. COLLECTOR
|
June 30, 1994 |
|
SATYA NARAYAN DAS Vs. GOVT OF INDIA
|
February 2, 1994 |
|
SATYANARAYAN SAMANT Vs. STATE OF ORISSA
|
January 17, 1994 |
|
SHANKAR FISHERIES Vs. PARADEEP PORT TRUST
|
July 14, 1994 |
|
SHYAMA GOUDE Vs. STATE OF ORISSA
|
November 30, 1994 |
|
SHYAMA KISHORE BAL Vs. KISHORE TALKIES AND OTHERS
|
October 24, 1994 |
|
SIBA SINGH SIBANATH SINGH Vs. STATE OF ORISSA
|
October 27, 1994 |
|
SIMILIPAHAR FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ORISSA
|
November 22, 1994 |
|
SIRSA DARKA Vs. DASMI DARKA
|
July 25, 1994 |
|
SK BADAR ALIAS BADIRUDDIN Vs. STATE OF ORISSA
|
May 18, 1994 |
|
SK SIRAJ Vs. STATE OF ORISSA
|
January 28, 1994 |
|
SK. BELAL @ SK. RAJA AND ORS. Vs. STATE OF ORISSA
|
October 14, 1994 |
|
SMT. GOMATI BEHERA Vs. MULLAPUDI RATTAMA AND OTHERS
|
March 3, 1994 |
|
SMT. PRAVATI MISHRA Vs. JAGADANANDA MISHRA
|
April 11, 1994 |
|
SOLEMAN EKKA Vs. SATYABHAMA PANDA
|
July 8, 1994 |
|
SOMANATH MAHASWARA Vs. ORISSA STATE ROAD TRANSPORT CORPN
|
December 12, 1994 |
|
SRI BARANIDHI PATNAIK Vs. STATE OF ORISSA AND OTHERS
|
February 1, 1994 |
|
SRI JAGANNATH INDUSTRIES Vs. STATE OF ORISSA
|
December 2, 1994 |
|
STATE OF ORISSA Vs. ARUN TRADING COMPANY
|
October 28, 1994 |
|
STATE OF ORISSA Vs. G JAGA RAO
|
October 21, 1994 |
|
STATE OF ORISSA Vs. PURNANANDA BISWAL AND OTHERS
|
March 31, 1994 |
|
STATE OF ORISSA Vs. BHAGIRATHI PRADHAN
|
March 22, 1994 |
|
STATE OF ORISSA Vs. TATURAM ALIAS TATHU SAHU AND OTHERS
|
September 28, 1994 |
|
STATE OF ORISSA Vs. JAGADISH BISWAL
|
February 3, 1994 |
|
STATE OF ORISSA Vs. PRATHIBHA PRAKASH BHAVAN
|
January 7, 1994 |
|
STATE OF ORISSA ETC. Vs. LODU SWAIN AND OTHERS ETC.
|
April 22, 1994 |
|
STEEL AUTHORITY OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
September 28, 1994 |
|
STEEL AUTHORITY OF INDIA LTD Vs. KANCHANBALA MOHANTY
|
January 21, 1994 |
|
SUBASH CHANDRA JENA Vs. STATE
|
July 29, 1994 |
|
SUBHASH Vs. STATE OF ORISSA
|
January 27, 1994 |
|
SUCHITRA CHHOTRAY Vs. PRAJEEV KUMAR CHHOTRAY
|
November 11, 1994 |
|
SUDEEP KUMAR DUTTA Vs. STATE OF ORISSA
|
January 17, 1994 |
|
SUDHIR KUMR SINGH Vs. STATE OF ORISSA
|
May 18, 1994 |
|
SUKANTA KUMAR MISHRA Vs. DISTRICT JUDGE CUM M A C T
|
April 11, 1994 |
|
SUKURI DEI Vs. MAKARA SAHU
|
February 28, 1994 |
|
SUMITRA PANIGRAHI AND ORS. Vs. LAND ACQUISITION OFFICER, SAMBALPUR AND ORS.
|
March 17, 1994 |
|
SUPERINTENDING ENGINEER Vs. ARUN KUMAR PATTANAIK
|
August 12, 1994 |
|
SURENDRA STEEL INDUSTRIES P LTD Vs. ORISSA STATE FINANCIAL CORPN
|
July 20, 1994 |
|
SURESH CHANDRA DAS Vs. STATE OF ORISSA
|
June 22, 1994 |
|
SUSHIL KUMAR SANGNERIA Vs. FOOD INSPECTOR CUTTACK
|
August 1, 1994 |
|
SUSHIL KUMAR TRIPATHY Vs. PRAVATI DASH
|
January 19, 1994 |
|
SWAMALATA SAMAL Vs. CHOUDHURY KANDURI CHARAN DAS
|
July 26, 1994 |
|
SWARUP KUMAR BISWAL Vs. STATE OF ORISSA
|
September 7, 1994 |
|
TANGURU MUNDA Vs. STATE OF ORISSA
|
October 27, 1994 |
|
TARA CHAND BOID Vs. SHIKAM CHAND BHORA
|
October 28, 1994 |
|
TARA PRASAD PATTANAIK Vs. REGISTRAR CUM CHIEF ELECTORAL
|
July 18, 1994 |
|
TATA REFRACTORIES LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
|
March 1, 1994 |
|
TATA ROBINS FRASER LIMITED Vs. STATE OF ORISSA
|
April 25, 1994 |
|
TEJRAJ PARASMAL Vs. STATE OF ORISSA
|
November 21, 1994 |
|
THAKARA BESRA Vs. STATE OF ORISSA
|
January 12, 1994 |
|
TRAFFIC MANAGER ORISSA ROAD Vs. SECRETARY STATE TRANSPORT
|
September 6, 1994 |
|
TRILOCHAN DANDSENA Vs. STATEFB
|
November 14, 1994 |
|
TRILOCHAN DAS ADHIKARI Vs. SIMANCHAL RATH
|
September 1, 1994 |
|
TUSHAR KANTA NAYAK Vs. UTKAL UNIVERSITY FB
|
December 2, 1994 |
|
UDHABA ALIAS UDHABA CHARAN KAR Vs. GORA BINDHANI
|
July 18, 1994 |
|
UNION OF INDIA Vs. INDUSTRIAL DEVELOPMENT CORPN OF ORISSA LTD
|
September 19, 1994 |
|
UNION OF INDIA Vs. STATE
|
April 22, 1994 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUSILA PANIGRAHY
|
January 19, 1994 |
|
UNITED INDIA INSURANCE CO LTD Vs. SASIKALA SAHOO
|
November 27, 1994 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. JHUNU PANDA AND OTHERS
|
August 11, 1994 |
|
UTKAL TRADING COMPANY Vs. SALES TAX OFFICER SAMBALPUR II CIRCLE
|
January 17, 1994 |
|
ZONE OFFICER, NO. 1, U.K.H.E. PROJECT, KORAPUT Vs. TAILA PADA RANA AND OTHERS
|
January 31, 1994 |