|
ADIKANDA JOSHI Vs. ANNARPURNA JOSHIANI
|
September 16, 1993 |
|
AHALYA PAIKARAI Vs. STATE OF ORISSA
|
November 17, 1993 |
|
AINUL ALI KHAN Vs. SAGAR BEGUM ALIAS SUKA BEGUM
|
September 6, 1993 |
|
AJIT KUMAR SATPATHY Vs. STATE OF ORISSA
|
December 22, 1993 |
|
AKSHAY KUMAR PATRA Vs. BRAJ MOHAN SINGH
|
October 6, 1993 |
|
ALAKA BHOI Vs. SANTOSH BHOI
|
November 10, 1993 |
|
ALOK Vs. STATE OF ORISSA
|
August 16, 1993 |
|
AMIYA KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 31, 1993 |
|
AMIYA KUMAR PANDA Vs. SANTOSINI MISHRA
|
January 22, 1993 |
|
ANIL CHANDRA PRADHAN Vs. L I C
|
February 3, 1993 |
|
ANTAPALLI VENKATA RAMANA MURTY Vs. STATE
|
April 16, 1993 |
|
ANTARYAMI PATRA Vs. STATE OF ORISSA
|
March 26, 1993 |
|
ANTARYAMI SAHU Vs. STATE OF ORISSA
|
December 10, 1993 |
|
ARAKHIT JENA Vs. STATE
|
March 17, 1993 |
|
ARATI PATRA Vs. SWARNALATA MOHANTY
|
February 3, 1993 |
|
ARJUN KUMAR AGRAWAL Vs. KANUNGO S C ITO
|
September 21, 1993 |
|
ARJUN THAKUR Vs. STATE
|
November 22, 1993 |
|
ARJUN THAKUR ALIAS SINGH AND ANR. Vs. STATE
|
November 2, 1993 |
|
ARJUNI PANIGRAHI Vs. STATE OF ORISSA
|
April 15, 1993 |
|
ASHOK KUMAR RATH Vs. STATE
|
March 10, 1993 |
|
AURONDHATI DAS Vs. NEW INDIA ASSURANCE COMPANY
|
March 12, 1993 |
|
BABAJI CHARAN BARIK Vs. STATE
|
October 8, 1993 |
|
BABULAL SAHU Vs. STATE OF ORISSA
|
November 9, 1993 |
|
BABULU KUNDU Vs. STATE OF ORISSA
|
December 1, 1993 |
|
BABY SITA KUMAR AGARWAL Vs. OFFICER IN CHARGE POLITE STATION PURIGHAT
|
January 14, 1993 |
|
BADRI PRASAD TIWARI Vs. STATE
|
July 7, 1993 |
|
BAISHNAB CHARAN SINGH Vs. REGISTRAR UTKAL UNIVERSITY SHRI
|
March 29, 1993 |
|
BALARAM PALAI Vs. COLLECTOR PURI
|
August 4, 1993 |
|
BALARAM ROUT Vs. BHARTUHARI MAHATAB
|
December 6, 1993 |
|
BALIA ALIAS BALARAM BEHERA Vs. STATE OF ORISSA
|
August 30, 1993 |
|
BANAMALI MOHANTY Vs. DOLAGOVINDA DAS
|
July 13, 1993 |
|
BANSIDHAR KHATUA Vs. STATE OF ORISSA
|
March 2, 1993 |
|
BANWARILAL AGARWAL Vs. A SURYANARAYAN AND STATE
|
October 13, 1993 |
|
BASANT SAMAL Vs. STATE OF ORISSA
|
July 30, 1993 |
|
BATLIBOI AND COMPANY LTD Vs. CUTTACK MUNICIPAL COUNCIL
|
August 31, 1993 |
|
BELPAHAR REFRACTORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1993 |
|
BHABANI PRASAD DASH Vs. ARBITRATOR-CUM-DIRECTOR OF TEXTILES
|
April 28, 1993 |
|
BHABUT MAL JAIN Vs. LAND ACQUISITION
|
September 6, 1993 |
|
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
|
July 23, 1993 |
|
BHAJARAM CHOWDHURY Vs. STATE
|
March 1, 1993 |
|
BHARAT RANJAN MISRA Vs. SHYAM SUNDER AGRAWAL
|
August 25, 1993 |
|
BHIMASEN BEHERA Vs. STATE OF ORISSA
|
August 3, 1993 |
|
BHOLESWAR SETHA Vs. STATE
|
March 15, 1993 |
|
BHRAMARBAR PRUSTY Vs. STATE OF ORISSA
|
September 24, 1993 |
|
BHUPENDRA SINGH Vs. MANDEEP KAUR
|
July 13, 1993 |
|
BIDYADHAR DAS Vs. STATE OF ORISSA
|
April 14, 1993 |
|
BIDYADHAR ROUL Vs. STATE
|
February 10, 1993 |
|
BIJAYA KUMAR SAHU Vs. STATE OF ORISSA
|
October 8, 1993 |
|
BIMBADHAR BEHERA Vs. STATE OF ORISSA
|
February 2, 1993 |
|
BIMBADHARA LENKA Vs. STATE OF ORISSA
|
July 5, 1993 |
|
BIPIN BEHARI PRADHAN Vs. SARASWATI PRADHAN
|
August 30, 1993 |
|
BIRA NAIK Vs. STATE OF ORISSA
|
August 20, 1993 |
|
BISHNU CHARAN MOHANTY Vs. UNION OF INDIA
|
February 12, 1993 |
|
BISHNU CHARAN SAHU Vs. PARAMANANDA SAHU
|
December 16, 1993 |
|
BISHNU MALLICK Vs. STATE OF ORISSA
|
August 11, 1993 |
|
BISHNUPRIYA MOHAPATRA Vs. BATA KRUSHNA MOHAPATRA
|
March 12, 1993 |
|
BISWANATH NAYAK ALIAS PATTANAYAK Vs. REVENUE OFFICER
|
August 27, 1993 |
|
BISWANATH PATI Vs. STATE OF ORISSA AND ORS.
|
April 15, 1993 |
|
BISWESWAR BHATIA Vs. LAND ACQUISITION COLLECTOR
|
February 26, 1993 |
|
BRAJABANDHU PANDA Vs. STATE OF ORISSA
|
March 15, 1993 |
|
BRAJENDRA MISHRA Vs. STATE OF ORISSA
|
April 28, 1993 |
|
BRANCH MANAGER UNITED INDIA INS Vs. SULAKHANI BEHERA
|
November 2, 1993 |
|
BRUNDABAN RAULA THROUGH LRS HEMLATA RAULA & ORS. Vs. ADADI RAULA & ORS.
|
February 10, 1993 |
|
BRUSHABHA DIGAL Vs. STATE
|
February 4, 1993 |
|
BRUSHABHA DIGEL Vs. STATE OF ORISSA
|
February 2, 1993 |
|
CH PRASANA KUMAR PATRO Vs. SUBDIVISIONAL MAGISTRATE
|
October 6, 1993 |
|
CHAKRADHAR SWAIN Vs. MAHESWAR BARIK
|
December 10, 1993 |
|
CHANDA CHANDRA DASH Vs. NIRANJAN PANDA
|
December 24, 1993 |
|
CHANDRA NAIK Vs. STATE
|
January 22, 1993 |
|
CHANDRAMANI SINGH Vs. PREMALATA MOHANTY
|
September 22, 1993 |
|
CHANDRAMANI SWAIN Vs. STATE OF ORISSA
|
February 26, 1993 |
|
CHANDRASEKHAR MOHANTY Vs. STATE
|
February 22, 1993 |
|
CHANI BEWA Vs. STATE OF ORISSA
|
August 31, 1993 |
|
CHARIDRAMANI SWAIN Vs. STATE OF ORISSA
|
February 24, 1993 |
|
CHINTAMANI KHUNTIA Vs. STATE OF ORISSA
|
October 5, 1993 |
|
CHINTAMANI SHARMA Vs. STATE
|
August 13, 1993 |
|
CHITARANJAN BISWAL Vs. ORISSA CONSTRUCTION CORPN LTD
|
November 26, 1993 |
|
COLLECTOR OF C EX AND CUS Vs. GOLDEN HIND SHIPPING INDIA PVT
|
March 4, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA FLOUR MILLS PRIVATE LIMITED
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
|
May 3, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE WAREHOUSING CORPORATION
|
February 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PRATHI HARDWARE STORES
|
February 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA INDUSTRIES LIMITED
|
February 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MAHABIR FANCY STORE
|
February 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GOURI SHANKAR AGARWALLA
|
January 5, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES PRIVATE LIMITED
|
January 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BUDHARAJ J C AND COMPANY
|
January 13, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PERMILLA SINGH AND COMPANY
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN METALS AND FERRO ALLOYS LIMITED
|
November 9, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. J C BUDHARAJ AND CO
|
January 13, 1993 |
|
D K J MEMORIAL PUBLIC CHARITABLE TRUST Vs. STATE
|
October 12, 1993 |
|
DAITARY SAMANTARAY Vs. DIVISIONAL FOREST OFFICER BARIPADA DIVISION
|
July 26, 1993 |
|
DAYANIDHI MOHANTY Vs. STATE OF ORISSA
|
January 22, 1993 |
|
DEBA DEBARANJAN MOHAPATRA Vs. STATE OF ORISSA
|
February 9, 1993 |
|
DEBA PRASAD PALEI Vs. SABITARANI PALEI
|
October 12, 1993 |
|
DEBAHARI KUMBHAR Vs. SRIBATSA PATRA
|
September 1, 1993 |
|
DEEPAK KUMAR BANKA Vs. HEADMASTER GEORGE HIGH SCHOOL
|
December 22, 1993 |
|
DEPUTY CHIEF MINING ENGINEER SOUTH BALANDA COLLIERY Vs. STATE OF ORISSA
|
February 10, 1993 |
|
DHANU NAIK Vs. AGADHI NAIKANI
|
December 16, 1993 |
|
DHARANIDHAR RANA Vs. STATE OF ORISSA
|
July 23, 1993 |
|
DHOBA @ BRINDABEN MEHER Vs. STATE OF ORISSA
|
December 17, 1993 |
|
DHRUBA CHARAN NAYAK Vs. STATE OF ORISSA
|
February 17, 1993 |
|
DHRUBENDRA RAY Vs. BISWANATH AGARWAL
|
October 5, 1993 |
|
DILIP KUMAR ROY Vs. HONBLE CHIEF JUSTICE
|
August 31, 1993 |
|
DIVISIONAL MANAGER NEW INDIA Vs. MANASI JENA
|
August 31, 1993 |
|
DIVISIONAL MANAGER NEW INDIA Vs. MAHADEI BEHERA
|
July 15, 1993 |
|
DOCTOR NAHAK Vs. BHIKA NAHAK
|
July 13, 1993 |
|
DOLLY DAS Vs. HINDUSTAN PETROLEUM CORPN LTD
|
August 11, 1993 |
|
DUKHIA NAIK Vs. BASANTI DEI
|
July 28, 1993 |
|
DUKHISHYAM SAHU Vs. STATE OF ORISSA
|
November 16, 1993 |
|
DULI PRUSTY Vs. KETAKI PRUSTY
|
May 11, 1993 |
|
DUMI MAJHIANI, (HAVING DIED) CHANDRA MOHAN MAJHI & ORS. Vs. LALAMOHAN MAJHI & ORS.
|
May 10, 1993 |
|
DURGA TALKIES Vs. STATE
|
January 20, 1993 |
|
DWARIKA MOHANTA Vs. STATE OF ORISSA
|
August 12, 1993 |
|
EXECUTIVE ENGINEER NATIONAL HIGHWAYS Vs. INDUSTRIAL TRIBUNAL
|
September 9, 1993 |
|
FAKIR SAH Vs. NETRA SAH
|
February 24, 1993 |
|
FERRO ALLOYS CORPORATION LTD Vs. STATE OF ORISSA
|
March 26, 1993 |
|
FOOD CORPORATION OF INDIA Vs. PRATAP CHANDRA SAMAL
|
March 12, 1993 |
|
GAFUR SAHA Vs. SABATUN BIBI
|
January 22, 1993 |
|
GAJANAN BHARESAGARIA Vs. STATE OF ORISSA
|
August 16, 1993 |
|
GAJAPATI PANDA RAMANI RANJAN Vs. PURNA CHANDRA PANDA
|
April 3, 1993 |
|
GANDHARBA DAS Vs. STATE OF ORISSA
|
April 6, 1993 |
|
GANDU KERKETA Vs. STATE
|
March 3, 1993 |
|
GANESH ROUT Vs. UNION OF INDIA UOI
|
January 28, 1993 |
|
GANGADHAR SAHU Vs. STATE OF ORISSA
|
November 8, 1993 |
|
GAPA BAGARTY Vs. STATE OF ORISSA
|
July 30, 1993 |
|
GENERAL SUPERINTENDENT, TALCHER THERMAL STATION Vs. BIJULI NAIK
|
August 17, 1993 |
|
GHASIRAM DAS Vs. ARUNDHATI DAS
|
September 17, 1993 |
|
GIRISH NAIK Vs. STATE OF ORISSA
|
November 9, 1993 |
|
GOPAL CHANDRA GHOSE Vs. ORISSA STATE FINANCIAL CORPORATION
|
February 23, 1993 |
|
GOPAL KRISHNA BHANJA Vs. SAHADEV BISOI
|
December 17, 1993 |
|
GOPAL KRISHNA PRADHAN Vs. JAPI PRADHAN
|
August 19, 1993 |
|
GOPAL KRISHNA SAHU Vs. STATE BANK OF INDIA
|
April 21, 1993 |
|
GOPINATH J. AND OTHERS Vs. BRANDABAN AND OTHERS
|
January 19, 1993 |
|
GOURANGA JENA Vs. COMMISSIONER OF ENDOWMENTS
|
April 6, 1993 |
|
GOUTAM KUMAR MOHAPATRA Vs. KARA PATRA
|
January 28, 1993 |
|
GULZAR KHAN Vs. COMMISSIONER OF CONSOLIDATION
|
May 7, 1993 |
|
GUPTA PRASAD DAS Vs. REGISTRAR CO OPERATIVE
|
July 8, 1993 |
|
GURU CHARAN MOHANTY Vs. MGT OF ORISSA COMMERCIAL TRANSPORT CORPN LTD
|
June 18, 1993 |
|
GURUBANDHU BHATRA Vs. STATE OF ORISSA
|
September 2, 1993 |
|
GYANA MALLICK Vs. STATE OF ORISSA
|
May 3, 1993 |
|
HABIBULLA KHAN Vs. STATE OF ORISSA
|
May 5, 1993 |
|
HADIANI DEI Vs. STATE OF ORISSA
|
September 14, 1993 |
|
HALADHAR MAJHI Vs. BALARAM MAJHI
|
February 18, 1993 |
|
HANU GIRISH CH BEHERA Vs. STATE OF ORISSA
|
August 18, 1993 |
|
HARI BEHERA Vs. BHAGIRATHI BEHARA
|
July 28, 1993 |
|
HATANATH BEHERA Vs. STATE OF ORISSA
|
November 8, 1993 |
|
I D L CHEMICALS LIMITED Vs. STATE OF ORISSA
|
September 28, 1993 |
|
IGNACE JATE Vs. STATE OF ORISSA AND OTHERS
|
April 19, 1993 |
|
INDIAN ALUMINIUM CO LTD Vs. BHUBANESWAR MUNICIPALITY
|
September 14, 1993 |
|
INDIAN CHARGE CHROME LTD Vs. STATE OF ORISSA
|
July 29, 1993 |
|
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
|
April 28, 1993 |
|
INDIAN INDUSTRIES Vs. STATE OF ORISSA
|
November 2, 1993 |
|
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1993 |
|
INDRAMANI NAYAK Vs. AINTHU NAYAK
|
December 24, 1993 |
|
JAGADISH PRASAD AGARWALLA Vs. STATE OF ORISSA
|
October 1, 1993 |
|
JAGANNATH RANA Vs. STATE OF ORISSA
|
August 4, 1993 |
|
JAGDISH PRASAD JAISWAL Vs. STATE OF ORISSA
|
September 15, 1993 |
|
JAI ROUT Vs. SABITRI DEI
|
April 19, 1993 |
|
JANARDHAN MOHAPATRA Vs. SAROJ KUMAR CHOUDHURY
|
February 8, 1993 |
|
JASHOLAL AGRAWALA ALIAS JAIN Vs. PUSPABATI AGRAWALA
|
August 30, 1993 |
|
JATADHARI DAS Vs. HOTEL NILACHAL ASHOK
|
April 16, 1993 |
|
JAYALAL SAHU AND Vs. STATE OF ORISSA
|
December 22, 1993 |
|
JAYASHREE CHEMICALS LTD Vs. UNION OF INDIA
|
March 25, 1993 |
|
JOGE GOPAL JOGE Vs. STATE OF ORISSA
|
December 16, 1993 |
|
JOGI SAHU Vs. UMESH CHANDRA MISHRA
|
November 23, 1993 |
|
JOSEPH VERGHESE Vs. FOOD INSPECTOR CUTTACK
|
December 10, 1993 |
|
JUDHISTIR GOUDA Vs. STATE OF ORISSA
|
October 4, 1993 |
|
JUDHISTIR SAMAL Vs. STATE OF ORISSA
|
April 9, 1993 |
|
JYOTIPRAKASH PANI Vs. STATE OF ORISSA
|
April 22, 1993 |
|
K C DANIDAPAT Vs. SECY BIRABHADRASWAR WEAVERS CO OP SOCY LTD
|
April 29, 1993 |
|
K SATYANARAYAN SUBUDHI Vs. UNION OF INDIA
|
November 4, 1993 |
|
KAILASH PRASAD MODI Vs. CHIEF GENERAL MANAGER ORISSA TELECOMMUNICATION
|
August 13, 1993 |
|
KALI CHARAN GOUDA Vs. TARA SANKAR ACHARYA
|
November 23, 1993 |
|
KALINGA STUDIOS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 10, 1993 |
|
KAMALA SETHI AND Vs. STATE
|
April 14, 1993 |
|
KANGULI NAIK Vs. BANAPUR NOTIFIED AREA COUNCIL
|
December 24, 1993 |
|
KANIKA CHAKRAVARTY Vs. CHAIRMAN NOTIFIED AREA COUNCIL
|
February 8, 1993 |
|
KANSHAHAL MAZDOOR UNION Vs. STATE OF ORISSA
|
April 22, 1993 |
|
KARLA ROHIDAS Vs. STATE OF ORISSA
|
March 10, 1993 |
|
KARTIKA PRADHAN Vs. NALI PODHANUNI
|
May 13, 1993 |
|
KARUNAKAR MOHANTY & ANOTHER Vs. BRAHMANANDA MOHANTY
|
January 5, 1993 |
|
KARUNAKAR NAYAK Vs. STATE
|
June 22, 1993 |
|
KASINATH MANGARAJ Vs. SAROJ KUMAR
|
September 7, 1993 |
|
KEDAR SONS Vs. CUTTACK MUNICIPALITY
|
December 24, 1993 |
|
KHIRODRA CHATTRIA Vs. NIMA ALIAS NILANCHAL NAG
|
May 14, 1993 |
|
KHOLAMUHANA PRIMARY FISHERMEN CO OP SOCIETY Vs. STATE
|
November 23, 1993 |
|
KICHHU ALIAS SUBRAT ALIAS SUBHRANT KUMAR DHAL Vs. STATE OF ORISSA
|
October 4, 1993 |
|
KISHORE CHANDRA PATEL Vs. STATE
|
July 22, 1993 |
|
KISHORE RAY THAKUR BIJE Vs. BASANTI KUMAR DAS
|
August 4, 1993 |
|
KOILI BEWA Vs. AKSHAYA KR MISHRA
|
June 18, 1993 |
|
KONDUPARTHI VENKATESWARLU & ORS. Vs. RAMAVARAPU VIROJA NANDA & ANR.
|
September 8, 1993 |
|
KRISHNA BOSE Vs. RAJENDRA PRASAD BOSE
|
June 29, 1993 |
|
KRUSHNA MALLIK Vs. BISHNU MOHAN DAS AND
|
March 16, 1993 |
|
KULAMANI DEO D I G OF POLICE Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1993 |
|
KUMA DEI Vs. MOHAMMAD ABDUL LATIF
|
August 6, 1993 |
|
KUMUDABANDHU DAS Vs. ASWINI KUMAR DAS
|
March 25, 1993 |
|
KUNA ALIAS PRADEEP KUMAR JENA Vs. STATE OF ORISSA
|
September 27, 1993 |
|
LABANYABATI DEVI Vs. MEMBER BOARD OF REVENUE
|
August 3, 1993 |
|
LACHHMI BATRI Vs. STATE
|
June 25, 1993 |
|
LAND ACQUISITION OFFICER CUM COLLECTOR Vs. SAMBARU BARIHA
|
August 20, 1993 |
|
LAXMAN SWAIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
November 5, 1993 |
|
LAXMIDHAR MOHAPATRA Vs. STATE OF ORISSA
|
December 22, 1993 |
|
LAXMINARAYAN MAHANTO ALIAS LAKSHMI Vs. STATE OF ORISSA
|
January 28, 1993 |
|
LAXMIPRIYA MISHRA Vs. SMT. BINAPANI MISHRA AND ORS.
|
August 5, 1993 |
|
LAXMIPRIYA PARIDA Vs. SUKANTILATA PARIDA
|
October 6, 1993 |
|
LOKANATH PRADHAN Vs. BANAMALI PRADHAN
|
January 15, 1993 |
|
LOKANATH SAHU Vs. ORISSA STATE FINANCIAL CORPN
|
September 1, 1993 |
|
M ADU AMA Vs. INJA BANGARU RAJA
|
January 19, 1993 |
|
M K C RAO Vs. STATE
|
May 10, 1993 |
|
M/S. CHHITARAMAL RAMDAYAL OIL MILLS Vs. JOGESH CHANDRA SWAIN
|
May 3, 1993 |
|
MADAN MOHAN JENA Vs. D C SWAIN
|
August 27, 1993 |
|
MADESHI JOGESWAR DORA Vs. KAILASH NATH MUNDRA
|
December 21, 1993 |
|
MAGADHA LAHOR Vs. STATE OF ORISSA
|
August 24, 1993 |
|
MAGUNI SARDAR Vs. STATE OF ORISSA
|
March 12, 1993 |
|
MAHESH PRASAD BHAGAT Vs. STATE OF ORISSA
|
February 3, 1993 |
|
MAHESWAR SAHU Vs. STATE
|
November 24, 1993 |
|
MANAGING COMMITTEE TALABASTA HIGH SCHOOL Vs. STATE
|
May 7, 1993 |
|
MANDI DAS Vs. RAMA DEVI
|
July 5, 1993 |
|
MANGTURAM AGRAWAL Vs. STATE OF ORISSA
|
November 22, 1993 |
|
MANOJ KUMAR BEHERA Vs. DILIP KUMAR DAS
|
July 16, 1993 |
|
MARKANDA NAIK Vs. STATE
|
January 19, 1993 |
|
MATAJI BEWA Vs. HEMANTA KUMAR JENA
|
August 17, 1993 |
|
MATHURA MURMU Vs. STATE
|
July 30, 1993 |
|
MD MUKIM Vs. STATE
|
October 14, 1993 |
|
MENAKA BEWA Vs. NARENDRA KUMAR MOHANTY
|
December 24, 1993 |
|
MINAKETAN SENAPATI Vs. STATE OF ORISSA
|
October 7, 1993 |
|
MUKTIKANTA DAS Vs. BAIKUNTHA BCHCRA & ORS.
|
October 6, 1993 |
|
MULLA MD ABDUL WAHID Vs. ABDUL RAHIM
|
February 9, 1993 |
|
MURALIDHAR DAS Vs. GAGAN JENA
|
March 31, 1993 |
|
MURALIDHAR GHADEI PETITIONER Vs. SMITRA GHADEI
|
July 15, 1993 |
|
NABAGHANA SAHOO Vs. STATE OF ORISSA
|
May 14, 1993 |
|
NAKKA BHIKHYAMANA Vs. AUROVINDO DHALI
|
March 30, 1993 |
|
NANDA KISHORE MISRA Vs. STATE OF ORISSA
|
January 11, 1993 |
|
NARAHARI NAYAK Vs. CENTRAL WAREHOUSING CORPORATION
|
April 8, 1993 |
|
NARASINGHA SAHU Vs. BANKA BEHAM SANSKRIT TOLL AND OTHERS
|
September 7, 1993 |
|
NARAYAN Vs. STATE BANK OF INDIA
|
July 22, 1993 |
|
NARAYAN CHANDRA PUHAN Vs. BHASKAR CHANDRA BEHERA
|
August 30, 1993 |
|
NARAYAN PARIDA Vs. ARTABANDHU JENA
|
September 1, 1993 |
|
NATABAR MOHANTY AND ORS. Vs. TANKA THANAPATI
|
September 30, 1993 |
|
NATIONAL ALUMINIUM CO LTD Vs. STATE OF ORISSA
|
May 10, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. G C RAY
|
July 13, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. RAM KRISHNA MISHRA
|
October 8, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. ASHA LATA ROUT
|
October 1, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. KUMUDINI DAS
|
March 10, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. PRASANNA KUMAR MITRA
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March 5, 1993 |
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NATIONAL INSURANCE CO LTD Vs. MADHAB CHANDRA DAS
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February 10, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. MANORAMA SAHU
|
January 4, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. MADAN SAHU
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February 1, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. SHANKAR CHAKRABORTY
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May 11, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. KANCHAN BEWA FB
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October 11, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. MADHUSUDAN ROUT
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July 23, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. SHYAM SUNDER ROUT
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June 28, 1993 |
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NEW INDIA ASSURANCE COMPANY Vs. SARASWATI SAMANTA SINGHAR
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December 24, 1993 |
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NILAMANI ROUTRAY Vs. BENNETT COLEMAN AND CO LTD
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December 24, 1993 |
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NIRANJAN PARIDA Vs. PARESH CHANDRA PANDA
|
July 5, 1993 |
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NITYANANDA ROUT Vs. STATE OF ORISSA
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August 4, 1993 |
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NITYANANDA SETHI Vs. STATE OF ORISSA
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February 1, 1993 |
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ORIENT PAPER MILLS Vs. STATE OF ORISSA
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July 26, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. PARBATI MOHANTA
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February 9, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. SAKTI KUMAR MOHANTY
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April 30, 1993 |
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ORIENTAL INSURANCE COMPANY Vs. HARAPRIYA NAYAK
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November 5, 1993 |
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ORISSA FISHERIES DEVELOPMENT CORPN LTD Vs. SUDHANSU SEKHAR SAHU
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June 23, 1993 |
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ORISSA FOREST CORPORATION Vs. COLLECTOR OF CUSTOMS AND CENTRAL
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July 13, 1993 |
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ORISSA STATE FINANCIAL Vs. AZAD AUTO SERVICING GARAGE
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February 26, 1993 |
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ORISSA STATE FINANCIAL CORPORATION Vs. GAJENDRA PRASAD DAS
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July 6, 1993 |
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ORISSA STATE ROAD TRANS CORP Vs. BHANU PRAKASH JOSHI
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August 6, 1993 |
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ORISSA WOOL INDUSTRIES Vs. R P F C ORISSA
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November 12, 1993 |
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P SATYANARAYAN PATRA Vs. STATE OF ORISSA
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September 22, 1993 |
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PABITRA SWAL SINGH Vs. MANIKYA DEVI
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August 24, 1993 |
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PADMINI BEWA Vs. LOKANATH SINGH
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September 15, 1993 |
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PALAU BAG Vs. ADHIKARI PATRA
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August 13, 1993 |
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PANKAJ NAIK Vs. STATE OF ORISSA
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August 17, 1993 |
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PARADESI PATRA Vs. STATE OF ORISSA
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May 10, 1993 |
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PATRA MIRGAN Vs. STATE OF ORISSA
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July 20, 1993 |
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PATRAS SORENG Vs. STATE OF ORISSA
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June 18, 1993 |
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PAWAN KUMAR MOTWANI ALIAS PAWAN Vs. SADARI BAI
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May 6, 1993 |
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PERMUTECH Vs. ORISSA HOUSING BOARD
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April 14, 1993 |
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PHULA DEI Vs. DIBAKAR MOHAPATRA
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August 6, 1993 |
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PITABAS SAHOO Vs. AINTHI DEI
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July 6, 1993 |
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POORNA CHANDRA PADHI ALIAS PARIDA Vs. NARASINGHA PARIDA
|
October 6, 1993 |
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PRABHU SANKAR BABU Vs. STATE OF ORISSA
|
April 6, 1993 |
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PRADEEP GIRI Vs. STATE
|
December 3, 1993 |
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PRAFULLA CHANDRA PANDA Vs. STATE OF ORISSA
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July 14, 1993 |
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PRAFULLA CHANDRA RATH Vs. JAGANNATH WEAVERS
|
April 8, 1993 |
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PRAFULLA KUMAR ROUT Vs. STATE
|
April 5, 1993 |
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PRAHALLAD MISHRA Vs. BENGA DIBYA
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March 30, 1993 |
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PRASANTA MOHAPATRA Vs. STATE OF ORISSA
|
May 12, 1993 |
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PRITAM GENERAL STORE Vs. SALES TAX OFFICER
|
August 4, 1993 |
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PUNI DEVI SAHU Vs. JAGANNATH MOHAPATRA
|
December 17, 1993 |
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PURAKH CHAND CHANDAK AND Vs. STATE OF ORISSA
|
July 26, 1993 |
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PURI HOTEL PRIVATE LTD Vs. STATE OF ORISSA AND OTHERS
|
February 3, 1993 |
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PURUSOTTAM MISHRA Vs. BALAJI SAHU
|
September 2, 1993 |
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R C RATH Vs. UNION GOVERNMENT OF INDIA
|
February 10, 1993 |
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R GOPAL KRISHNA Vs. STATE OF ORISSA
|
August 17, 1993 |
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RABI KUMAR CHHABRA Vs. GINIRANI CHHABRA
|
November 24, 1993 |
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RABINDRANATH MOHANTY Vs. STATE
|
February 4, 1993 |
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RADHESHYAM PRADHAN Vs. STATE
|
March 16, 1993 |
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RADHIKA ENGINEERING INDUSTRIES Vs. HINDUSTAN AERONAUTICS LTD
|
April 14, 1993 |
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RAGHU ALIAS RAGHUNATH BARIK Vs. STATE
|
July 19, 1993 |
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RAGHUNATH MEKAP Vs. GOPINATH PATRA
|
January 21, 1993 |
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RAGHUNATH PRUSTY Vs. RAGHUNATH BALIARSINGH
|
January 15, 1993 |
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RAJENDRA KUMAR PRADHAN Vs. PRAMILA PRADHAN
|
July 6, 1993 |
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RAJENDRA PRASAD BHARADIA AND SHRI PURAKH CHAND CHANDAK (IN JAIL CUSTODY) Vs. STATE OF ORISSA
|
July 26, 1993 |
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RAJKISHORE MOHANTY Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
August 3, 1993 |
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RAMABATAR CHOUDHURY & ORS. Vs. HARERAM CHOUDHURY & ORS.
|
November 17, 1993 |
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RAMACHANDRA PANDA AND ANR. Vs. INDRAMANI MOHAPATRA
|
March 5, 1993 |
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RAMAKANTA MOHANTY Vs. AJAY KUMAR ROUTRAY
|
January 22, 1993 |
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RAMESH CHANDRA SAHOO Vs. STATE
|
August 25, 1993 |
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RANJAN KUMAR NAG Vs. STATE OF ORISSA
|
November 11, 1993 |
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RATNAKAR SIKA Vs. BHURSU MAHAN AND ANR.
|
August 17, 1993 |
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REGIONAL DIRECTOR EMPLOYEES Vs. SATYABADI PRESS
|
May 13, 1993 |
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REGIONAL DIRECTOR ESIC Vs. P B GUPTA
|
September 14, 1993 |
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REGISTRAR OF COMPANIES Vs. BIPINI BEHARI NAYAK
|
July 6, 1993 |
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REPUBLIC OF INDIA Vs. RAMAN SINGH
|
June 17, 1993 |
|
RUPADHAR SAHU Vs. STATE OF ORISSA
|
October 7, 1993 |
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SADHU MEHER Vs. RAJKUMAR PATEL
|
July 30, 1993 |
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SAGARMAL SHARMA Vs. GAJANAN ALIAS GANJANA SHARMA
|
March 2, 1993 |
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SAMBUNATH BATTACHARJEE Vs. ORIENT PAPER MILLS
|
August 30, 1993 |
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SAMUEL PANI Vs. RAMESH CHANDRA MALLICK
|
April 15, 1993 |
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SANA BHIMA NAYAK Vs. STATE
|
July 26, 1993 |
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SANJAYA MEMORIAL INSTITUTE Vs. STATE OF ORISSA
|
September 1, 1993 |
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SANKAR JENA Vs. STATE OF ORISSA
|
May 11, 1993 |
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SANKARSAN PRUSTY Vs. BANSIDHAR PRUSTY AND OTHERS
|
January 12, 1993 |
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SANKESWAR PATEL AND ORS. Vs. NITYA PATEL AND ORS.
|
November 9, 1993 |
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SANTOSH KUMAR PATRA Vs. DHIRENDRA KUMAR PATRA
|
April 21, 1993 |
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SANTOSH KUMAR RAY AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
|
February 10, 1993 |
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SANTOSH KUMAR SAHU Vs. M. PRAKASH RAO DORA
|
May 14, 1993 |
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SANYA ALIAS SANYASI CHALLAN SETH Vs. STATE OF ORISSA
|
January 28, 1993 |
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SARALA ENTERPRISERS Vs. STATE OF ORISSA
|
January 21, 1993 |
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SARAT KUMAR MOHANTY Vs. STATE OF ORISSA
|
January 20, 1993 |
|
SARDOOL SINGH Vs. UNION OF INDIA UOI
|
January 20, 1993 |
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SAROJ KUMAR BEHERA Vs. STATE OF ORISSA
|
September 16, 1993 |
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SAROJINI RATHO Vs. BHASKAR RATHO
|
August 24, 1993 |
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SATRUGHANA MOHANTY Vs. LAND ACQUISITION COLLECTOR
|
February 9, 1993 |
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SATRUGHANA NATH Vs. HARISH CHANDRA BUXI PATRA IN ALL CASES
|
July 26, 1993 |
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SATYABADI PANDA ALIAS DAS Vs. RAGHUNATH MOHAPATRA
|
October 5, 1993 |
|
SATYABADI SAHU Vs. STATE OF ORISSA
|
December 13, 1993 |
|
SATYANARAYAN CHOUDHURY Vs. STATE OF ORISSA
|
August 17, 1993 |
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SAURAVA BARIK Vs. GOURI KAUDI ALIAS GOURI
|
July 13, 1993 |
|
SESHADEV PADHI Vs. GOUR CHANDRA PADHI
|
September 1, 1993 |
|
SHANKARJIT JAIPURIA Vs. STATE OF ORISSA
|
May 14, 1993 |
|
SHANTI DEVI Vs. RAMAKRISHNA SHAH
|
August 12, 1993 |
|
SHYAMSUNDAR PANIGRAHI Vs. STATE OF ORISSA
|
October 6, 1993 |
|
SHYAMSUNDER SAHOO Vs. STATE OF ORISSA
|
March 26, 1993 |
|
SIBA SHANKAR SAHU Vs. UTKAL ASBESTOS LTD
|
December 24, 1993 |
|
SITAKANTA PARHI Vs. STATE BANK OF INDIA
|
February 3, 1993 |
|
SIVENDRANATH SINHA Vs. ARTATRANA MOHANTY
|
August 16, 1993 |
|
SK BELAL ALIAS SK RAJA Vs. STATE OF ORISSA
|
October 14, 1993 |
|
SMT. KASTURI SAHU AND OTHERS Vs. ORISSA STATE ELECTRICITY BOARD AND OTHERS
|
June 18, 1993 |
|
SMT. MEERA MOHANTY Vs. GURUPRASAD MOHANTY AND ORS.
|
February 26, 1993 |
|
SONIC ELECTROCHEM P LTD Vs. STATE OF ORISSA
|
March 11, 1993 |
|
SRI HIMANSU SEKHAR SHARMA Vs. PRESIDING OFFICER LABOUR COURT
|
February 2, 1993 |
|
SRIBATCHA KHAMARI Vs. STATE OF ORISSA
|
September 15, 1993 |
|
SRIKAR BAG Vs. REVENUE OFFICER
|
April 28, 1993 |
|
STATE Vs. B SATYANARAYANA
|
January 22, 1993 |
|
STATE Vs. JANAMOHAN DAS
|
January 8, 1993 |
|
STATE Vs. GANESWAR JENA
|
August 20, 1993 |
|
STATE Vs. BAISAKHI BEWA
|
November 23, 1993 |
|
STATE BANK OF INDIA Vs. RABI NARAYAN THUMBA AND OTHERS
|
June 30, 1993 |
|
STATE OF ORISSA Vs. M/S RAISAHEB CHANDANMULL INDRAKUMAR PVT. LTD.
|
August 27, 1993 |
|
STATE OF ORISSA Vs. RANITAL RICE MILL
|
November 18, 1993 |
|
STATE OF ORISSA Vs. KONARK HARDWARE MART
|
November 19, 1993 |
|
STATE OF ORISSA Vs. HARI BEHERA
|
November 4, 1993 |
|
STATE OF ORISSA Vs. DISTRICT JUDGE
|
December 21, 1993 |
|
STATE OF ORISSA Vs. FAGU MALLIK
|
August 20, 1993 |
|
STATE OF ORISSA Vs. SURENDRA KUMAR DAS ALIAS SURENDRA
|
August 30, 1993 |
|
STATE OF ORISSA Vs. RECKITT AND COLMAN OF INDIA LIMITED
|
August 31, 1993 |
|
STATE OF ORISSA Vs. GANAPATI MOHANTY
|
January 4, 1993 |
|
STATE OF ORISSA Vs. AINUL HAQUE
|
April 20, 1993 |
|
STATE OF ORISSA Vs. AINUI HAQUE
|
March 26, 1993 |
|
STATE OF ORISSA Vs. BIJAYA MOHANTY
|
April 7, 1993 |
|
SUBASH CHANDRA PANDA Vs. STATE
|
September 8, 1993 |
|
SUBODH KUMAR DEY Vs. ASHALATA BHAGAT
|
November 5, 1993 |
|
SUBURBAN INDUSTRIES KALINGA PRIVATE LIMITED Vs. SALES TAX OFFICER BHUBANESWAR
|
January 25, 1993 |
|
SUDAM CHARAN BARIK Vs. STATE
|
September 27, 1993 |
|
SUDARSAN PALAI Vs. DIVISIONAL FOREST OFFICER
|
December 14, 1993 |
|
SUDHANSU SEKHAR SAHOO Vs. STATE OF ORISSA
|
July 27, 1993 |
|
SUMA DAS Vs. STATE OF ORISSA
|
July 30, 1993 |
|
SURAMA PATI Vs. BISWAJIT PATI
|
October 5, 1993 |
|
SURENDRA MALLIK Vs. D DEI
|
January 20, 1993 |
|
SURENDRA SAHOO Vs. STATE OF ORISSA
|
December 24, 1993 |
|
SURESH KUMAR AZAD Vs. STATE OF ORISSA
|
February 2, 1993 |
|
SURESH KUMAR SHARMA Vs. STATE OF ORISSA
|
January 14, 1993 |
|
SUVENDRA KUMAR PATTNAIK Vs. STATE
|
August 5, 1993 |
|
TARESWAR CHOUDHURY Vs. MAHATA STORES
|
December 17, 1993 |
|
TUSAR KANTI SWAIN Vs. STATE OF ORISSA
|
November 8, 1993 |
|
UMA CHARAN BISHOI Vs. STATE OF ORISSA
|
May 12, 1993 |
|
UMA PATTNAIK Vs. COMMR SELECTION BOARD S C B MEDICAL COLLEGE
|
May 10, 1993 |
|
UNIT CONSTRUCTION COMPANY Vs. NATIONAL ALUMINIUM COMPANY LTD
|
December 3, 1993 |
|
UNITED INDIA INSURANCE CO LTD Vs. KANDURI NAYAK
|
November 4, 1993 |
|
UNITED INDIA INSURANCE CO LTD Vs. SASHIPRAVA SWAIN
|
June 25, 1993 |
|
UPALESWARI THAKURANI Vs. COMMISSIONER OF ENDOWMENTS
|
December 23, 1993 |
|
URMILA DEI Vs. HEMANTA KUMAR MOHANTA
|
May 10, 1993 |
|
USHA PATNAIK Vs. GOUTAM PATNAIK
|
August 30, 1993 |
LOGIN