|
A S SANDHU AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
|
A. TRINATH PATRO Vs. THE STATE
|
November 26, 1992 |
|
ADAM TIRKY Vs. STATE OF ORISSA
|
October 29, 1992 |
|
ADITYA PRASAD CHOWBE & ANOTHER Vs. MITRABHANU BIRTIA & ORS.
|
October 21, 1992 |
|
ADWAIT CHARAN PATNAIK Vs. PRANABANDHU MOHAPATRA AND ORS.
|
November 20, 1992 |
|
ADWAIT CHARAN SAHU Vs. DIVISIONAL FOREST OFFICER ATHMALLIK
|
August 25, 1992 |
|
AJAYA MAHAKUD Vs. STATE
|
November 2, 1992 |
|
AKHIL BEHERA (DEAD) REPRESENTED BY INDRA DEI AND ORS. Vs. SMT. GOLAP BEWA (DEAD) BY SMT. SUBASHA DEI & ORS.
|
February 10, 1992 |
|
AMRUTA GADTIA Vs. TRILOCHAN PRADHAN
|
July 31, 1992 |
|
ANDHARI MANGALA THAKURANI AND ANR. AND PURUSOTTAM JENA Vs. GOPINATH PANDA AND ORS. AND SRI SRI RADHA GOBINDA JEW THAKUR
|
May 11, 1992 |
|
ANGADA SUNA Vs. STATE OF ORISSA
|
March 30, 1992 |
|
ANITA DASH Vs. DEVI PRASAD ACHARYA
|
June 26, 1992 |
|
ANTARYAMI LENKA AND ANR. Vs. CHATRUBHUJA ALIAS BHUJA LENKA AND ORS.
|
May 11, 1992 |
|
ANURAG STEEL INDUSTRIES Vs. STATE OF ORISSA
|
May 14, 1992 |
|
ARJUN CH. SAMAL AND ORS. Vs. ANANTA CH. DASH AND ORS.
|
April 2, 1992 |
|
ARJUNA PRADHAN Vs. STATE
|
July 14, 1992 |
|
ARNAB KUMAR MITRA AND ANR. Vs. PRADIPTA KUMAR MOHANTY
|
September 18, 1992 |
|
ARUNA KAR Vs. SARAT DASH alias NACHHI
|
August 28, 1992 |
|
ASIT KUMAR PANIGRAHI AND SITAKANTA DAS Vs. STATE OF ORISSA
|
November 30, 1992 |
|
ASKA CENTRAL MULTIPURPOSES CO OP SOCY Vs. SECY O K AND V INDUSTRIES
|
February 4, 1992 |
|
B B SAHU Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1992 |
|
BADRINATH NAIK Vs. STATE
|
November 6, 1992 |
|
BAISHNAB CHARAN JENA Vs. RITARANI JENA
|
July 3, 1992 |
|
BALARAM SAHU Vs. STATE OF ORISSA
|
March 10, 1992 |
|
BANAMALI MOHANTA Vs. BASANTA KUMAR SAHOO
|
May 15, 1992 |
|
BANAMALI SAHU Vs. GOLAK CHANDRA NAIK
|
July 1, 1992 |
|
BANARASI DEVI SAHA Vs. BASUDEV LAL DHANUKA
|
July 30, 1992 |
|
BANK OF INDIA Vs. M/S S.S. BRICKS, THROUGH PROPRIETOR SAHADEB DHIR AND OTHERS
|
January 3, 1992 |
|
BANKA DAS Vs. STATE OF ORISSA
|
March 10, 1992 |
|
BANKA DAS Vs. STATE OF ORISSA
|
September 15, 1992 |
|
BANSIDHAR NANDI Vs. STATE
|
March 31, 1992 |
|
BANSIDHAR SWAIN Vs. STATE
|
July 17, 1992 |
|
BASANTA KUMAR NAIK AND ATAL BAL @ BHOLA Vs. DISTRICT MAGISTRATE AND ANR.
|
January 15, 1992 |
|
BASUDEV SAHOO Vs. AKSHAYA KUMAR DAS
|
September 8, 1992 |
|
BENUPANI BEHERA Vs. STATE
|
March 4, 1992 |
|
BERHAMPUR DIOCESAN CATHOLIC SCHOOL MANAGING COMMITTEE Vs. STATE
|
July 21, 1992 |
|
BHAGABAN BHOI ALIAS BEHERA Vs. STATE
|
April 3, 1992 |
|
BHAGIRATHI BARIK Vs. STATE
|
May 14, 1992 |
|
BHARAT CHHULA SINGH Vs. STATE OF ORISSA
|
October 26, 1992 |
|
BHASKAR SWAIN AND SANATAN KHATEI AND ORS. Vs. COMMISSIONER OF CONSOLIDATION AND ORS.
|
May 15, 1992 |
|
BICHI MUNDA Vs. STATE
|
June 29, 1992 |
|
BIDULATA DAS Vs. BRAJA BIHARI PALIT
|
March 12, 1992 |
|
BIDULATA DAS Vs. BRAJA BEHARI PALIT
|
October 22, 1992 |
|
BIJAYALAXMI TRIPATHY Vs. MANAGING COMMITTEE OF W W HOSTEL
|
June 25, 1992 |
|
BIMBADHAR SENAPATI Vs. PRAKASH KUMAR SENAPATI
|
October 26, 1992 |
|
BINDER MUNDA Vs. STATE
|
March 31, 1992 |
|
BINDLISH CHEMICAL AND PHARMACEUTICAL WORKS Vs. COMMISSIONER OF SALES TAX ORISSA
|
July 31, 1992 |
|
BINOD BEHARI PANDA Vs. UNION OF INDIA
|
July 16, 1992 |
|
BIPIN BIHARI DAS Vs. STATE OF ORISSA
|
July 3, 1992 |
|
BIRAJ MOHAN BISWAL Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
|
BIRANCHI SAHU Vs. JUJESTHI SAHU AND ORS.
|
April 28, 1992 |
|
BISHNU PRASAD BOHIDAR AND GOPINATH MOHANDA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND
|
May 15, 1992 |
|
BISWANATH CHOWDHURY AND ORS. Vs. SHYAM SUNDAR CHOWDHURY AND AFTER HIM NARAYAN CHOWDHURY AND ORS.
|
September 29, 1992 |
|
BISWANATH JENA Vs. RAMESH CHANDRA JENA
|
April 28, 1992 |
|
BOHE MALLIK Vs. STATE OF ORISSA
|
December 16, 1992 |
|
BRAJA KISHORE PRADHAN Vs. TRIBAL DEVELOPMENT CORPORATION OF ORISSA LTD.
|
May 5, 1992 |
|
BRUNDABAN MISHRA Vs. KALU MISHRA
|
December 1, 1992 |
|
BRUNDABAN MOHANTY Vs. ABAKASH ROUT
|
September 10, 1992 |
|
BRUNDABAN PADHY Vs. STATE OF ORISSA AND ANR.
|
September 4, 1992 |
|
CALVIN FRANCIS Vs. STATE OF ORISSA
|
February 7, 1992 |
|
CENTRAL RESERVE POLICE FORC Vs. MINATI DHAL AND BASUDEV DHAL
|
February 10, 1992 |
|
CHAITANA MAJHI AND ORS. Vs. PALU MAJHI AND ORS.
|
September 16, 1992 |
|
CHAITANYA C JENA Vs. TRIBAL DEVELOPMENT CO OP CORPN OF ORISSA LTD
|
September 9, 1992 |
|
CHAITANYA CHARAN JENA Vs. THE TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD.
|
September 25, 1992 |
|
CHAKRADHAR SATAPATHY Vs. JUDGE, FAMILY COURT, CUTTACK & ANOTHER
|
September 24, 1992 |
|
CHANDRAMANI DAS Vs. BHASKAR CHANDRA ROY AND ORS.
|
March 9, 1992 |
|
CHANDRASEN BAG Vs. STATE
|
July 21, 1992 |
|
CHAYAMANI TRIPATHY Vs. DHARMANANDA PANDA
|
June 16, 1992 |
|
COL. SHYAMSUNDAR MOHANTY Vs. STATE OF ORISSA
|
December 3, 1992 |
|
COMMISSIONER OF GIFT TAX Vs. SATIYA BUDEK
|
February 10, 1992 |
|
COMMISSIONER OF GIFT TAX Vs. SUBUDHI K B B
|
December 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAMJI DAS NARANGA
|
December 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BIJAY KISHORE KAPOOR
|
December 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SITAMANI SAHOO
|
August 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RITU KAPOOR
|
August 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. AGENCY MARKETING CO OPERATIVE SOCIETY LIMITED
|
October 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
|
February 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 7, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. GUTTOFFNUNGASHUTTO STERKARADO
|
January 15, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RICHRAM DHARMASALA TRUST ESTATE
|
February 12, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SENAPATI AND PARTNERS
|
February 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SARAT CH SAHU
|
February 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT SAW MILL
|
February 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PROMOTION AND INVESTMENT CORPRN OF ORISSA
|
February 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. R N AGARWALA AND COMPANY
|
February 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. DIVAKAR S V
|
May 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTI DEVI
|
April 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. TARATARINI MOTOR SERVICE
|
July 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWALA B N AND COMPANY
|
July 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
|
July 7, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BAZAZ M P
|
July 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ONKARMAL NANAKRAM NO 2
|
July 3, 1992 |
|
CUTTACK CENTRAL CONSUMER CO OP STORES LTD Vs. CHANDRA KUMAR DAS
|
December 4, 1992 |
|
CUTTACK CLUB PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1992 |
|
D ANANDA RAO DORA Vs. KHADI AND VILLAGE INDUSTRY COMMISSION
|
January 7, 1992 |
|
DAMODAR SAHU Vs. KULAMANI BEHERA
|
February 21, 1992 |
|
DEBASIS SINGH Vs. STATE
|
January 20, 1992 |
|
DHOBI BAWA AND ORS. Vs. NACHIKETA MISRA & ORS.
|
December 4, 1992 |
|
DHUSASAN SAMAL Vs. STATE OF ORISSA
|
November 20, 1992 |
|
DILLIP BEHERA Vs. STATE OF ORISSA
|
September 22, 1992 |
|
DINESH KUMAR BEHERA Vs. ORISSA SPONGE IRON LTD
|
June 29, 1992 |
|
DIVISIONAL FOREST OFFICER AND ORS. Vs. NARAYAN JENA
|
January 8, 1992 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RAMAKRISHNA DAS
|
September 22, 1992 |
|
DR. BHIKARI CHARAN SAHU Vs. CHANCELLOR, UTKAL UNIVERSITY AND ORS.
|
May 5, 1992 |
|
DUKHA DEV SARKAR Vs. GOVERNMENT OF INDIA
|
July 24, 1992 |
|
DULANA DEI Vs. BALARAM SAHU
|
July 28, 1992 |
|
DUNKERLEY AND CO LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
August 20, 1992 |
|
DURGA PRASAD NANDA Vs. THE ORISSA STATE ELECTRICITY BOARD
|
November 25, 1992 |
|
DURYODHAN NATH Vs. STATE OF ORISSA
|
September 18, 1992 |
|
EDLA SIMACHALAM Vs. STATE OF ORISSA
|
January 6, 1992 |
|
EXECUTIVE ENGINEER Vs. TIRANA BHUTIA
|
March 23, 1992 |
|
FAKIR MOHAN MAHARANA AND ORS. Vs. SRI JAGANNATH SANSKRIT VISHWA VIDYALAYA AND ORS.
|
February 7, 1992 |
|
FERRO ALLOYS CORPORATION LTD. AND ANR. Vs. ORISSA STATE ELECTRICITY BOARD AND OTHERS
|
April 23, 1992 |
|
FOOD CORPORATION OF INDIA Vs. M/S. DUNGARMAL MAHESHWARI
|
October 30, 1992 |
|
FOREMOST DAIRIES LIMITED Vs. STATE OF ORISSA
|
August 3, 1992 |
|
G V V RAO Vs. A S BHUMBER & ORS
|
April 22, 1992 |
|
GANESH TRADERS Vs. STATE OF ORISSA
|
January 29, 1992 |
|
GANGPUR LABOUR UNION Vs. INDUSTRIAL TRIBUNAL
|
February 13, 1992 |
|
GANJAM DISTRICT TRACTOR OWNERS ASSOCIATION & ANR Vs. U O I & ORS
|
July 15, 1992 |
|
GAURISHYAM ELECTRICAL ENTERPRISES Vs. SUB DIVISIONAL OFFICER, CUTTACK ELECTRICAL DIVISION AND ORS.
|
May 15, 1992 |
|
GINNI VITREOUS PVT LTD Vs. UNION OF INDIA
|
November 24, 1992 |
|
GIRIJA MISHRA Vs. BERHAMPUR MUNICIPALITY
|
July 3, 1992 |
|
GOKULA PRADHAN Vs. STATE OF ORISSA
|
July 28, 1992 |
|
GOKULANANDA PATEL Vs. SECRETARY, SUNDARGARH WHOLESALE CONSUMERS CO-OPERATIVE STORES LTD. AND ORS.
|
April 3, 1992 |
|
GOLAK CHANDRA NAYAK Vs. STATE OF ORISSA
|
July 13, 1992 |
|
GOLAKH CH. MOHANTY Vs. STATE OF ORISSA
|
December 8, 1992 |
|
GOLAKHA CHANDRA JENA Vs. DIRECTOR GENERAL OF POLICE
|
April 2, 1992 |
|
GOPAL BARIK Vs. BHIMA BARIK AND ANR.
|
September 21, 1992 |
|
GOPIRAM AGARWAL & ORS Vs. RAMESH CHANDRA MISHRA
|
January 10, 1992 |
|
GOURANGA ADHOK Vs. ORISSA STATE FINANCIAL CORPORATION
|
August 25, 1992 |
|
GOURI SHANKAR TRADERS, RAYAGADA REPRESENTED BY SHRI IPPILI LAKSHMANA RAO Vs. STATE
|
January 30, 1992 |
|
GUNANIDHI MAHARANA AND THREE ORS. AND GOBINDA SETHI AND DAS Vs. STATE
|
November 9, 1992 |
|
GURU CHARAN SAMAL Vs. VIJAYLAXMI DEVI
|
March 25, 1992 |
|
GURUDEV SINGH RAI Vs. AUTHORISED OFFICER CUM ASST CONSERVATOR OF FORESTS
|
February 17, 1992 |
|
H.S. DUGAL AND ANR. Vs. UNITED BANK OF INDIA
|
July 21, 1992 |
|
HAKIMATUN NISA BIBI Vs. FAKIRUDDIN KHAN
|
November 16, 1992 |
|
HANUMAN VITAMIN FOODS LTD Vs. STATE
|
February 7, 1992 |
|
HARAPRASAD KAMILA @ HARA KAMILA AND ORS. Vs. DANARDAN PAL AND ORS.
|
November 24, 1992 |
|
HAREKRISHNA DAS Vs. STATE OF ORISSA
|
June 22, 1992 |
|
HARENDRA KUMAR DAS Vs. ORISSA STATE FINANCIAL CORPORATION AND ANR
|
August 20, 1992 |
|
HARIHAR BARIK Vs. REGIONAL DIRECTOR E S I CORPORATION
|
April 21, 1992 |
|
HEMA CHANDRA SINGH @ PRAVA CHANDRA SINGH Vs. JHASAKETAN SINGH & OTHERS
|
April 28, 1992 |
|
HEMANTA KUMAR PRADHAN Vs. STATE OF ORISSA
|
June 17, 1992 |
|
HIRADHAR PATEL Vs. LALINDRA GAND @ NAIK
|
September 8, 1992 |
|
HOTEL ALANKAR F LTD Vs. S P NANDA
|
January 7, 1992 |
|
HOTEL AMAR Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1992 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. SALES TAX OFFICER WARD-A SAMBALPUR I CIRCLE
|
May 14, 1992 |
|
INDIAN TIMBER CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1992 |
|
INDO FLOGATES LIMITED & ANR Vs. CHIEF INSPECTOR OF FACTORIES & BOILERS, ORISSA & ORS.
|
November 25, 1992 |
|
J SREERAM PRASAD Vs. KONCHADA JAYADEVI
|
April 10, 1992 |
|
JADUMANI KHANDA Vs. STATE
|
September 18, 1992 |
|
JAGABANDHU BEHERA Vs. DINABANDHU KABI
|
November 6, 1992 |
|
JAGANNATH BARIK Vs. LABOUR COURT
|
April 22, 1992 |
|
JAGANNATH BARIK Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 22, 1992 |
|
JAGANNATH MANNA AND SACHINDRANATH BAGCHI Vs. STATE OF ORISSA
|
February 6, 1992 |
|
JAGANNATH PARIDA (DEAD) AFTER HIM, HIS L.RS. PURNA CH. PARIDA AND ANR. Vs. BIHARI SAHU
|
April 17, 1992 |
|
JAGILI DAS Vs. STATE
|
May 6, 1992 |
|
JAHEED ALLI Vs. CHARGUDA FEROZ
|
June 19, 1992 |
|
JALADA DALANG UCHHA BIDYAPITH Vs. STATE
|
July 30, 1992 |
|
JAMAL MOHAMMED & ANOTHER Vs. SAUKAT ARA AND OTHERS
|
July 21, 1992 |
|
JANAMOHAN DAS Vs. STATE
|
November 5, 1992 |
|
JAY KAY Vs. REGIONAL P F COMMISSIONER
|
November 18, 1992 |
|
JAYASHREE CHEMICALS LTD Vs. STATE
|
March 26, 1992 |
|
JAYSHREE CHEMICALS LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX ORISSA
|
February 26, 1992 |
|
JEENU PLAST INDIA PRIVATE LTD Vs. ORISSA STATE FINANCIAL CORPN
|
January 20, 1992 |
|
JIBARDHAN SENAPATI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 6, 1992 |
|
JOGENDRA BAG Vs. TAHASILDAR-CUM-REVENUE OFFICER
|
December 14, 1992 |
|
K NAGESWAR RAO Vs. STATE
|
May 4, 1992 |
|
K T SULOCHANA NAIR Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPN
|
February 11, 1992 |
|
K. RAMAKRISHNA RAO AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
September 22, 1992 |
|
KACHERA PRADHAN Vs. SMT. SUSILA SUNDARI DEI
|
June 29, 1992 |
|
KAIRA MUNDA Vs. STATE
|
June 26, 1992 |
|
KAMADEB BALIARSINGH Vs. STATE
|
April 3, 1992 |
|
KAMAL KRUSHNA MURTY PATRA (DEAD) AFTER HIM, HIS L. RS. KAMALA MOHALAXMI PATRA AND ORS. Vs. GANDHIJI SANGITA KALAMANDIR, A REGISTERED SOCIETY, REPRESENTED BY ITS COMMITTEE MEMBERS KHETRABASI BESOI AND ORS.
|
March 13, 1992 |
|
KAMALA PANDA @ PANDIANI Vs. JUNHA PATEL
|
March 13, 1992 |
|
KANAK @ RANIA PARIDA Vs. KANAKALATA PARIDA
|
May 7, 1992 |
|
KANAKAISTA DWIVEDI Vs. M M PATNAIK
|
March 4, 1992 |
|
KANAKALATA DWIVEDI Vs. M.M. PATNAIK
|
April 3, 1992 |
|
KANDUNI DEI AND ORS. Vs. ANANTA CHARAN MOHAPATRA
|
February 27, 1992 |
|
KANHAISINGH NAYAK Vs. STATE
|
August 19, 1992 |
|
KANHEI RANA Vs. GANGADHAR SWAIN
|
April 3, 1992 |
|
KAPILA PRADHAN Vs. PARCHA PRADHAN
|
April 22, 1992 |
|
KARTIK SAHU Vs. STATE
|
August 28, 1992 |
|
KASINATH MISRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 10, 1992 |
|
KATURU PRIMARY FISHERMEN CO Vs. STATE OF ORISSA AND ORS.
|
May 14, 1992 |
|
KEDAR BEHERA Vs. STATE
|
July 13, 1992 |
|
KEDAR SUNDARA & ORS. Vs. ARI MAHAPATRA
|
January 2, 1992 |
|
KESHAB CHANDRA NAYAK Vs. LAXMIDHAR NAYAK
|
July 7, 1992 |
|
KESHAB CHANDRA NAYAK Vs. LAXMIDHAR NAYAK
|
July 17, 1992 |
|
KHAGESWAR KHATUA Vs. STATE
|
August 18, 1992 |
|
KHETRABASI MOHANTY Vs. STATE OF ORISSA
|
March 6, 1992 |
|
KHETRAMOHAN ROUT AND ORS. Vs. SRI SRI NAGESWAR MAHADEV AND ORS.
|
July 31, 1992 |
|
KISHORE CHANDRA SAMAL AND 39 ORS. AND SARAT @ SHARAT CHANDRA PADHI Vs. STATE OF ORISSA AND ORS. AND CHAIRMAN-CUM-COLLECTOR, CUTTACK MUNICIPALITY
|
January 28, 1992 |
|
KODAL BEWA Vs. ORISSA STATE ELECTRICITY BOARD
|
May 12, 1992 |
|
KRISHNA CHANDRA PALLAI Vs. UNION OF INDIA FB
|
April 23, 1992 |
|
KRISHNA CHANDRA ROUT Vs. STEEL AUTHORITY OF INDIA LTD
|
November 6, 1992 |
|
LABA BEHERA Vs. STATE OF ORISSA
|
November 20, 1992 |
|
LADI VYAKUNTAM Vs. GUMUDI CHITTIBABU
|
February 20, 1992 |
|
LALITA NANDI Vs. STATE OF ORISSA
|
July 16, 1992 |
|
LAMBODHAR NATH Vs. STATE OF ORISSA
|
October 28, 1992 |
|
LAND ACQUISITION COLLECTOR BALASORE Vs. SURAMA DEVI
|
August 3, 1992 |
|
LAND ACQUISITION OFFICER Vs. UTTARESWAR MOHAPRABHU BYE
|
November 11, 1992 |
|
LAXMIDHAR SAHU Vs. BORA LACHHMAN AND OTHERS
|
October 1, 1992 |
|
LAXMINARAYAN PATNAIK Vs. SAUDAMINI PATNAIK
|
September 9, 1992 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. NARMADA AGARWALLA
|
July 22, 1992 |
|
LOKNATH SOTHI Vs. STATE OF ORISSA
|
October 20, 1992 |
|
LUCY NARONA Vs. RAGHUNATH JEW BIJE
|
June 29, 1992 |
|
M C MEHTA Vs. STATE
|
March 6, 1992 |
|
M/S INDIAN METALS AND FERRO ALLOYS LTD. Vs. GURUCHARAN BISWAL & ANR.
|
December 18, 1992 |
|
MADAN JENA AND ANOTHER Vs. ARJUNA SWAIN AND ORS.
|
February 4, 1992 |
|
MADRAS RUBBER FACTORY LTD Vs. STATE OF ORISSA
|
May 14, 1992 |
|
MAGUNI PRADHAN Vs. COMMISSIONER OF CONSOLIDATION AND ORS.
|
January 23, 1992 |
|
MAHANTI MATYALU Vs. OLURU APPANAMAFB
|
July 31, 1992 |
|
MAHAPRATAP RUDRA DAS Vs. PRAVABATI DAS
|
December 16, 1992 |
|
MAHESWAR RANA Vs. KANCHAN BHOI
|
March 24, 1992 |
|
MAHESWAR TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
May 11, 1992 |
|
MAHIM MIDDAY Vs. STATE
|
January 30, 1992 |
|
MALIK RAM BHOI Vs. STATE OF ORISSA
|
October 26, 1992 |
|
MAMTA DRINKS & INDUSTRIES LTD. Vs. ASSTT. COLLR. OF C. EX. & CUS.
|
January 27, 1992 |
|
MANAGEMENT OF FCI Vs. PRESIDING OFFICER INDL TRIBUNAL
|
February 4, 1992 |
|
MANAGING COMMITTEE OF RAJENDRA PURNA CHANDRA HIGH SCHOOL Vs. STATE OF ORISSA
|
April 4, 1992 |
|
MANAGING COMMITTEE, MAJHIPADA M.E. SCHOOL Vs. STATE OF ORISSA AND ORS.
|
February 21, 1992 |
|
MANDEI KALA Vs. STATE OF ORISSA
|
July 20, 1992 |
|
MANMOHAN ROUT (AND AFTER HIM) SUNDARI DEVI Vs. STATE OF ORISSA
|
May 11, 1992 |
|
MANORANJAN TRIPATHY Vs. GANESH PRASAD SINGH
|
August 26, 1992 |
|
MATHURA PRASAD RAM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1992 |
|
MESSERS COSTAL ROADWAYS LTD. Vs. UNION OF INDIA AND ORS.
|
April 17, 1992 |
|
MGT OF ORISSA ROAD TRANSPORT COMPANY LTD Vs. M VENKATA RAO
|
February 6, 1992 |
|
MIHIR KUMAR RATH Vs. RABINARAYAN PRUSTY
|
June 29, 1992 |
|
MILKIMAL PESHWANI Vs. SUDHIR KUMAR PRADHAN
|
November 18, 1992 |
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MINATI KAR AND ORS. Vs. RASHTRIYA SANSKRIT SANSTHAN AND ANR.
|
September 22, 1992 |
|
MISS SNIGDHA SARDAR Vs. MR. P.L. RALHAN AND ORS.
|
April 9, 1992 |
|
MISS SNIGDHA SARDAR Vs. CHIEF GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD. AND ORS.
|
December 14, 1992 |
|
MITANJALI MOHANTY Vs. FANENDRA MOHANTY
|
August 5, 1992 |
|
MOHAMMAD JAKAULLAH Vs. NOOR MOHAMMAD KHAN
|
July 6, 1992 |
|
MOHAMMAD ZAHID Vs. BINOY KRUSHNA DEY
|
August 5, 1992 |
|
MOTILAL CHUNILAL RATHOR Vs. PANI BAI
|
January 16, 1992 |
|
MRUTYUNJAYA NARAYAN PANDA Vs. SNEHALATA PANDA
|
May 6, 1992 |
|
MST. HAMIDA BAI Vs. MST. PATIMA BAI & ORS.
|
September 16, 1992 |
|
NARAIN DAS GUPTA Vs. SHYAM SUNDAR GUPTA
|
November 11, 1992 |
|
NARASINGHA CHARAN SWAIN Vs. JAIRAM JENA & ORS.
|
November 20, 1992 |
|
NARAYAN PANDA Vs. ZONAL MANAGER, BANK OF INDIA
|
December 3, 1992 |
|
NARENDRA RAY Vs. KUNJABEHARI RAY
|
March 3, 1992 |
|
NATIONAL INSURANCE CO LTD Vs. NARENDRA SAMAL
|
November 2, 1992 |
|
NATIONAL INSURANCE CO LTD Vs. CHANENAIN BEWA AND OTHERS
|
March 27, 1992 |
|
NATIONAL INSURANCE CO. LTD Vs. PRAFULLA KUMAR PRUSTY
|
March 25, 1992 |
|
NATIONAL MUSIC Vs. STATE OF ORISSA
|
July 3, 1992 |
|
NAVA DASH Vs. JAIRAM DASH
|
December 22, 1992 |
|
NETRANANDA SAHU Vs. STATE OF ORISSA
|
October 28, 1992 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMANI BEWA
|
September 24, 1992 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMBHA DEI
|
December 14, 1992 |
|
NEW INDIA ASSURANCE CO. LTD Vs. MINALATA RAY
|
April 4, 1992 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAROJINI PELAI
|
August 6, 1992 |
|
NEW INDIA ASSURANCE CO. LTD. UNIT ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD. Vs. FOOD CORPORATION OF INDIA
|
November 18, 1992 |
|
NIHURA NAYAK Vs. KRUSHNA CHANDRA NAYAK
|
August 19, 1992 |
|
NIKUNJA KISHORE NAIK Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 19, 1992 |
|
NILA MAJHI Vs. UDE BHOI AND 4 ORS.
|
February 2, 1992 |
|
NILAGIRI ENGINEERING CO-OPERATIVE LTD Vs. COMMISSIONER OF SALES TAX
|
February 17, 1992 |
|
NILAMANI DAS Vs. BHIKARI NAYAK
|
March 5, 1992 |
|
NIRMAL CHANDRA CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1992 |
|
NITYA KISHORE DAS Vs. STATE BANK OF INDIA & ORS
|
February 19, 1992 |
|
NRUSINGHNATH DEV, BIJE BIRUDA THROUGH ITS MANAGING TRUSTEE, JAYAKRISHNA SATPATHY Vs. SYAMSUNDAR MOHANTY
|
June 29, 1992 |
|
ORIENTAL FIRE AND GENL. INS. Vs. BULI DEI
|
March 10, 1992 |
|
ORIENTAL INSURANCE CO LTD Vs. NANGULI SINGH
|
September 10, 1992 |
|
ORISSA CEMENT LTD Vs. UNION OF INDIA
|
May 7, 1992 |
|
ORISSA CEMENT LTD Vs. SUPERINTENDENT, CUSTOMS AND C. EX.
|
March 6, 1992 |
|
ORISSA SYNTHETICS LIMITED Vs. INCOME TAX OFFICER
|
October 1, 1992 |
|
P J APPALANARASAYYA SONS Vs. GENERAL MANAGER S E RAILWAY
|
January 31, 1992 |
|
PABITRA MOHAN NAYAK Vs. UNION OF INDIA (UOI) AND ORS.
|
October 21, 1992 |
|
PABITRA RANJAN DASH Vs. COLLECTOR-CUM-CHAIRMAN, REGIONAL TRANSPORT AUTHORITY
|
February 11, 1992 |
|
PADARTHA AMAT Vs. SIBA SAHU
|
September 16, 1992 |
|
PANCHU PARIDA Vs. STATE OF ORISSA
|
August 19, 1992 |
|
PANKAJ MAHAKUD Vs. TARA MAHAKUD
|
February 27, 1992 |
|
PARAMANANDA PATRA Vs. DAITARY PRASAD PATRA
|
October 20, 1992 |
|
PATU NAIK TUNG Vs. STATE OF ORISSA
|
August 3, 1992 |
|
PRADEEP KUMAR JENA Vs. TRINATH JENA
|
February 6, 1992 |
|
PRAFULLA KUMAR MATIA MISHRA Vs. STATE
|
September 11, 1992 |
|
PRAMILA BEWA & ORS. Vs. PADMA CHARAN PATNAIK & ORS.
|
October 20, 1992 |
|
PRAMOD KUMAR DASH Vs. PRADYUMNA KUMAR DASH
|
June 29, 1992 |
|
PRANAKRISHNA SATPATHY Vs. STATE OF ORISSA
|
August 3, 1992 |
|
PRASANNA KUMAR NAYAK Vs. NATIONAL INSURANCE CO
|
January 29, 1992 |
|
PRATAP KUMAR RATH Vs. BOARD OF SECONDARY EDUCATION
|
April 22, 1992 |
|
PRINCE INTERNATIONAL Vs. STATE
|
January 7, 1992 |
|
PRIYAMBADA DEBI Vs. STATE
|
March 24, 1992 |
|
PURNA CHANDRA PANIGRAHI Vs. BAIDYA JANI
|
May 14, 1992 |
|
PURUSOTTAM DAS AGARWAL AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 12, 1992 |
|
RABINARAYAN MISHRA Vs. HARIPRASAD SHARMA
|
November 23, 1992 |
|
RABINDRA MOHAPATRA Vs. SOURI PRASAD MALLA
|
July 27, 1992 |
|
RABINDRA SAHOO Vs. PUSHPA RANI SAHOO
|
March 4, 1992 |
|
RADHA MOHAN NAYAK Vs. STATE OF ORISSA
|
June 24, 1992 |
|
RAGHU PRADHAN Vs. STATE OF ORISSA
|
August 26, 1992 |
|
RAGHU PRADHAN Vs. STATE OF ORISSA
|
August 20, 1992 |
|
RAGHUNATH PRADHAN AND ORS. Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
|
March 27, 1992 |
|
RAGHUNATH SAHU Vs. STATE OF ORISSA
|
September 3, 1992 |
|
RAJ KISHORE BISWAL Vs. BIMBADHAR BISWAL
|
September 4, 1992 |
|
RAJANI RANI KAR Vs. GOLI PRADHAN
|
July 1, 1992 |
|
RAJKISHORE DAS Vs. STATE OF ORISSA AND ORS.
|
December 23, 1992 |
|
RAJKISHORE SWAIN Vs. STATE OF ORISSA AND ORS.
|
August 26, 1992 |
|
RAMA CHANDRA DAS Vs. KAILASH CHANDRA GOCHHAYAT
|
January 18, 1992 |
|
RAMA CHANDRA MOHANTY Vs. PURNA CHANDRA SAHU AND OTHERS
|
December 2, 1992 |
|
RAMA CHANDRA PESWANI Vs. STATE OF ORISSA AND ANR.
|
July 24, 1992 |
|
RAMA CHANDRA SAHOO Vs. BENUDHAR JENA AND ANR.
|
January 17, 1992 |
|
RAMACHANDRA MOHANTA Vs. STATE OF ORISSA
|
December 16, 1992 |
|
RAMAKANT ROUT ALIAS ROUTRAY Vs. PRAFULLA KUMAR DAS
|
July 24, 1992 |
|
RAMANATH NAIK Vs. STATE
|
August 17, 1992 |
|
RAMDAS GUPTA Vs. STATE BANK OF INDIA
|
October 30, 1992 |
|
RAMESH CHANDRA AGRAWAL Vs. SMT. V. SUGYANA KUMARI DEO AND ORS.
|
January 9, 1992 |
|
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
|
June 17, 1992 |
|
RAMKUMAR JHUNJHUNWALLA AND ORS Vs. CENTRAL BANK OF INDIA AND ANOTHER
|
December 22, 1992 |
|
RAMROOP DAS Vs. STATE
|
September 16, 1992 |
|
RAMSINGH DHARUA AND ANR. Vs. LAB JHANKAR AND ORS.
|
August 14, 1992 |
|
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA
|
September 17, 1992 |
|
RANGALATA SAHOO Vs. RAMA CHANDRA KAR
|
January 2, 1992 |
|
RATI MUDULI Vs. STATE
|
June 23, 1992 |
|
RAWANI DAL AND FLOUR MILLS Vs. COMMISSIONER OF SALES TAX ORISSA
|
February 13, 1992 |
|
RAWLLEY H S K Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1992 |
|
REETA Vs. BERHAMPUR UNIVERSITY FB
|
July 17, 1992 |
|
ROURKELA CONSTRUCTION PVT LTD Vs. RAVINDAR KUMAR GOYAL
|
June 17, 1992 |
|
RUKMANI DEVI Vs. STATE OF ORISSA AND OTHERS
|
April 28, 1992 |
|
RUKMINI NAYAK Vs. NARESH BASTARAY AND ANR.
|
September 16, 1992 |
|
S RAMAMURTY DAS AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
|
SADASIVA SAHU Vs. STATE OF ORISSA
|
January 10, 1992 |
|
SANDHU A S AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
|
SANJAY KUMAR RAM Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
|
July 20, 1992 |
|
SANTANU KUMAR DAS Vs. STATE OF ORISSA
|
September 22, 1992 |
|
SANTANU KUMAR DAS Vs. STATE OF ORISSA
|
September 10, 1992 |
|
SANTOSH KUMAR DASH Vs. THE STATE OF ORISSA AND ANR.
|
March 24, 1992 |
|
SANTOSH KUMAR MODA Vs. BANK OF BARODA
|
May 7, 1992 |
|
SANYASI PADHY Vs. DIVAKARA RAO
|
April 20, 1992 |
|
SARAT CHANDRA ACHARYA Vs. STATE OF ORISSA
|
February 1, 1992 |
|
SARAT CHANDRA ACHARYA Vs. STATE OF ORISSA
|
December 3, 1992 |
|
SATRUGHNA ROUT Vs. MANAGING DIRECTOR TRIBAL DEVELOPMENT CO OP CORPN
|
March 4, 1992 |
|
SATYANARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
January 9, 1992 |
|
SATYARANJAN DEY Vs. INDIAN BANK AND ORS
|
May 1, 1992 |
|
SETTLEMENT CLASS-IV JOB CONTRACT EMPLOYEES UNION Vs. STATE OF ORISSA
|
March 24, 1992 |
|
SHANKARLAL VERMA Vs. UMA SAHU
|
September 25, 1992 |
|
SHIVAJI AGENCY Vs. THE COLLECTOR, PURI
|
October 26, 1992 |
|
SHYAM SUNDER ROUT Vs. NEW INDIA ASSURANCE CO. LTD
|
July 24, 1992 |
|
SHYAMSUNDAR MANTRI Vs. LAND ACQUISITION COLLECTOR CUTTACK
|
August 26, 1992 |
|
SIBA KISHORE PATTANAIK Vs. CHIEF ENGINEER, PARADIP PORT TRUST & ANR.
|
April 28, 1992 |
|
SIBA PRASAD SAHOO Vs. STATE
|
March 10, 1992 |
|
SIBARAM BARAL Vs. STATE OF ORISSA AND OTHERS
|
January 8, 1992 |
|
SIDHESWAR SAHOO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
|
January 22, 1992 |
|
SIKOSA ALIAS SITODA MALLIK Vs. THE STATE OF ORISSA
|
November 30, 1992 |
|
SITANATH MOHANTY Vs. SESI ALIAS DUNGAI BOWA
|
June 17, 1992 |
|
SITANIA ENTERPRISERS Vs. STATE OF ORISSA
|
December 7, 1992 |
|
SK KAMIRUDDIN Vs. UNION OF INDIA
|
November 25, 1992 |
|
SK. MOHAMMAD SAKIL Vs. SK. IRAN AND ORS.
|
September 14, 1992 |
|
SMT. PRAMILA DEI Vs. STATE
|
September 11, 1992 |
|
SMT. SARAMANI SWAIN Vs. SACHIDANANDA SWAIN
|
March 26, 1992 |
|
SRABAN KUMAR PRADHAN Vs. MENAKA KUMARI ROUT ALIAS PRADHAN
|
March 3, 1992 |
|
SRI MADHAB CHANDRA PODH Vs. STATE OF ORISSA AND 4 ORS.
|
April 23, 1992 |
|
SRI PURNA CHANDRA MISRA AND ORS. Vs. THE STATE OF ORISSA AND ORS.
|
September 7, 1992 |
|
SRI RADHA KANTA NAYAK, S/O. SRI RAMA KANTA NAYAK Vs. STATE OF ORISSA AND
|
October 30, 1992 |
|
SRIMATI CHATI DEI Vs. HEMANTA KUMAR SAHU
|
March 19, 1992 |
|
STATE Vs. BHARAT CHANDRA ROUT
|
November 13, 1992 |
|
STATE BANK OF INDIA Vs. SAJITA ENGINEERING WORKS
|
May 4, 1992 |
|
STATE BANK OF INDIA Vs. BHARAT RAM & ANR
|
July 24, 1992 |
|
STATE BANK OF INDIA BALANGIR BRANCH Vs. SATYANARAYAN SARANGI
|
March 3, 1992 |
|
STATE BANK OF INDIA BHUBANESWAR Vs. UMAKANTA MOHANTY
|
February 11, 1992 |
|
STATE OF ORISSA Vs. JAYASANKAR TRADERS
|
January 29, 1992 |
|
STATE OF ORISSA Vs. GAURAB ENTERPRISERS
|
January 15, 1992 |
|
STATE OF ORISSA Vs. ROLTA MOTORS LTD
|
January 20, 1992 |
|
STATE OF ORISSA Vs. GHEWARCHAND KAMAL KUMAR
|
February 26, 1992 |
|
STATE OF ORISSA Vs. FIRESTONE TYRES AND RUBBER COMPANY OF INDIA LTD
|
June 25, 1992 |
|
STATE OF ORISSA Vs. JYOTI TRADING COMPANY
|
July 7, 1992 |
|
STATE OF ORISSA Vs. J P SIKIRIA AND COMPANY
|
July 6, 1992 |
|
STATE OF ORISSA Vs. UGRATARA BHOJANALAYA
|
July 3, 1992 |
|
STATE OF ORISSA Vs. BIJOYARANJAN SINGH BARIHA
|
November 20, 1992 |
|
STATE OF ORISSA Vs. CHANDRABHAN RAMPRATAP
|
September 14, 1992 |
|
STATE OF ORISSA Vs. IPITATA REFRACTORIES LTD
|
December 7, 1992 |
|
STATE OF ORISSA Vs. DUNLOP INDIA LTD
|
December 16, 1992 |
|
STATE OF ORISSA Vs. MALAYA KUMAR MUND
|
November 2, 1992 |
|
STATE OF ORISSA Vs. PURNA CHANDRA BAGH
|
June 23, 1992 |
|
STATE OF ORISSA & OTHERS Vs. MAHESWAR ROUT AND OTHERS
|
October 21, 1992 |
|
STATE OF ORISSA, THROUGH COLLECTOR Vs. SURESH CHANDRA DEO
|
June 29, 1992 |
|
SUBASH CHANDRA JENA Vs. STATE OF ORISSA
|
April 15, 1992 |
|
SUBHASH CHANDRA PADHI Vs. STATE TRANSPORT AUTHORITY
|
November 11, 1992 |
|
SUBRAT GHOSH Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
September 18, 1992 |
|
SUDARSAN BALABANTRAI AND ORS. Vs. STATE AND ANR.
|
March 11, 1992 |
|
SUDARSAN MISRA Vs. ILAMANI DIBYA AND ANOTHER
|
March 24, 1992 |
|
SUDHAKANTA TRIPATHY Vs. STATE
|
November 24, 1992 |
|
SUGUA MAJHI Vs. STATE OF ORISSA
|
December 21, 1992 |
|
SUKADEB TARAI AND ANOTHER Vs. ADIKANDA TARAI AND OTHERS
|
November 16, 1992 |
|
SUKANTI SUNA Vs. SASHIBHUSAN MAHAKUR
|
July 3, 1992 |
|
SUKRAN BIBI Vs. MIRJA JAINUL ABODIN BAIG AND ORS.
|
February 27, 1992 |
|
SUKUMAR JENA Vs. STATE OF ORISSA
|
September 25, 1992 |
|
SUKUR PRADHAN Vs. ORISSA STATE FINANCIAL CORPORATION
|
April 3, 1992 |
|
SULOCHANA DOBI ALIAS AGARWALLA Vs. DISTRICT MAGISTRATE MAYURBHANJ
|
November 13, 1992 |
|
SURENDRA KUMAR PATRA Vs. ARJUN CHARAN PATRA
|
May 14, 1992 |
|
SURENDRANATH DAS Vs. SACHI DEI
|
May 1, 1992 |
|
SUSAMA DEBI Vs. MATANGINI DEBI
|
September 16, 1992 |
|
SUSAMA PATNAIK Vs. MANAGING COMMITTEE BUXI JAGABANDHU ENGLISH
|
January 16, 1992 |
|
SUSHANTA BEHERA Vs. STATE
|
August 28, 1992 |
|
SUSIL KUMAR PARIDA Vs. STATE
|
July 20, 1992 |
|
SWASTI KAR Vs. GIRIJA SHANKAR KAR
|
April 16, 1992 |
|
TAKERIMUN NISA Vs. SULTANA KHANAM
|
April 17, 1992 |
|
TANGUDU GOPALAN AND SONS Vs. STATE OF ORISSA
|
December 16, 1992 |
|
TARESWAR NAIK Vs. SATYABADI LENKA
|
January 21, 1992 |
|
TATA IRON AND STEEL CO. LTD Vs. UNION OF INDIA
|
March 30, 1992 |
|
TILAKRAJ MEDIRATTA Vs. STATE OF ORISSA
|
February 20, 1992 |
|
TILOTAMA KAR Vs. RANJITARANI SATPATHY
|
March 3, 1992 |
|
TIRTHA PRADHAN Vs. BALABHADRA PRADHAN
|
January 17, 1992 |
|
TRILOCHAN SOREN Vs. STATE
|
February 24, 1992 |
|
TURUKU BUDHA KARKARIA Vs. STATE
|
August 18, 1992 |
|
U K GHOSH Vs. VOLTAS LTD
|
July 14, 1992 |
|
UDAYANATH PANI Vs. STATE TRANSPORT AUTHORITY CUTTACK
|
April 28, 1992 |
|
UMA DUTTA Vs. G MAHADEVAN
|
December 3, 1992 |
|
UMERKOTE REGIONAL CO OP SOC Vs. TRANSPORT COMMISSIONER
|
July 7, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. ULLASH CHANDRA JENA
|
January 7, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. NARAMANI DAS
|
February 10, 1992 |
|
UPENDRA NAHAK Vs. STATE OF ORISSA
|
July 29, 1992 |
|
URMILA SAHOO Vs. STATE OF ORISSA
|
October 20, 1992 |
|
URMILA SENAPATI Vs. STATE OF ORISSA
|
December 3, 1992 |
|
USHARANI ROUT AND ANR. Vs. SURENDRA PRADHAN @ ROUT
|
February 27, 1992 |
|
VENKATA RAO A Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1992 |
|
WILAMANI SAHU Vs. KANCHAN BEHERA ALIAS SAHU
|
July 28, 1992 |
|
YAKUB MAHAMMED Vs. REVENUE OFFICER CUM TAHASILDAR
|
September 24, 1992 |
LOGIN