|
A CHANDRABATI Vs. LAXMI DEI
|
March 18, 1991 |
|
ACHHUTI ALIAS ACHYUTANANDA BAL Vs. PAYODHAR BAL
|
November 12, 1991 |
|
ADITHELA IMMANUEL RAJU Vs. STATE OF ORISSA
|
June 17, 1991 |
|
ADMINISTRATOR SHRI JAGANNATH TEMPLE Vs. JAGANNATH PADHI
|
February 21, 1991 |
|
AGANANANDA NAYAK Vs. NARAYAN MOHAPATRA
|
March 4, 1991 |
|
AHALYA BARIHA ALIAS BARIHANI Vs. CHHELIA PADHAN
|
July 19, 1991 |
|
AINTHI DALABEHERA Vs. GOVERNMENT OF ORISSA
|
November 11, 1991 |
|
AKSHAYA KUMAR BEURA Vs. DIRECTOR HIGHER EDUCATION
|
March 29, 1991 |
|
ALLIED AGENCIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 23, 1991 |
|
AMAR CHAND LAKHIRAM Vs. STATE OF ORISSA
|
November 27, 1991 |
|
ANANDA CHANDRA SAHU Vs. UDAYANATH RATH
|
January 24, 1991 |
|
ANANTA KUMAR Vs. STATE
|
November 12, 1991 |
|
ANCHALIKA GRAMYA BANK Vs. REBATI NANDA
|
March 4, 1991 |
|
ANIRUDHA PATI Vs. STATE OF ORISSA
|
June 19, 1991 |
|
ANSHIRAM Vs. STATE OF ORISSA
|
June 20, 1991 |
|
ANTARYAMI ALIAS ANTUA SAHU Vs. STATE OF ORISSA
|
June 17, 1991 |
|
ANUPAMA PRADHAN Vs. SULTAN PRADHAN
|
June 19, 1991 |
|
ARJUN PANDA Vs. SURENDRA PRASAD MISRA
|
May 17, 1991 |
|
ASHOK KUMAR BARIK Vs. STATE OF ORISSA
|
June 17, 1991 |
|
ASHOK KUMAR KAR Vs. DIVISIONAL FOREST OFFICER PURI DIVN
|
September 19, 1991 |
|
ASIT KUMAR SWAIN Vs. KRUPASINDHU SWAIN
|
July 29, 1991 |
|
B D PATNAIK Vs. STATE OF ORISSA
|
November 1, 1991 |
|
B M ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. LAXMI PATRA
|
March 18, 1991 |
|
B P R CONSTRUCTION Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1991 |
|
B PATTNAIK MINES PVT LTD Vs. BIJOYANANDA PATTNAIK
|
December 20, 1991 |
|
B VENKATA RAMANA Vs. V BHADRAYYA
|
April 2, 1991 |
|
B.D. PANDA Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1991 |
|
BADRI NARAYAN BHAGAT Vs. PARULRANI GHOSE
|
October 10, 1991 |
|
BADRINARAYAN SAHU Vs. STATE OF ORISSA
|
November 12, 1991 |
|
BADRIPRASAD AGARWALLA Vs. STATE OF ORISSA
|
July 9, 1991 |
|
BAJARANGLAL GUPTA AND ANOTHER Vs. STATE BANK OF INDIA
|
February 5, 1991 |
|
BAJIRAM PANDA Vs. STEEL AUTHORITY OF INDIA LTD
|
July 17, 1991 |
|
BAJRANGIAL SINGHANIA Vs. MANILAL SINGHANIA
|
January 10, 1991 |
|
BAJRANGLAL AGARWALA Vs. COMPETENT AUTHORITY
|
September 17, 1991 |
|
BAJRANGLAL SINGHANIA Vs. MANILAL SINGHANIA AND ANR.
|
October 9, 1991 |
|
BALABHADRA DASH Vs. STATE OF ORISSA
|
February 22, 1991 |
|
BALADEV KHES Vs. STATE OF ORISSA
|
October 29, 1991 |
|
BALE THAKUR Vs. ANIRUDHA PRADHAN
|
July 24, 1991 |
|
BANALATA PARIDA Vs. BANSHIDHAR DAS
|
July 18, 1991 |
|
BANCHHANIDHI MAHAPATRA Vs. STATE OF ORISSA
|
November 8, 1991 |
|
BANEMBER MALLICK Vs. STATE
|
April 11, 1991 |
|
BANIFAS SAMAD Vs. STATE
|
November 8, 1991 |
|
BANSIDHAR TRIPATHY Vs. BISWANATH DASH
|
July 19, 1991 |
|
BARGARH YARN TRADERS Vs. STATE OF ORISSA
|
July 10, 1991 |
|
BASANTA KUMAR DALAI Vs. B DASMOHAPATRA
|
August 19, 1991 |
|
BASANTA KUMAR MOHANTY Vs. STATE OF ORISSA
|
July 8, 1991 |
|
BASANTI KUMARI SAHU Vs. STATE OF ORISSA
|
October 30, 1991 |
|
BASANTI MOHANTY Vs. STATE OF ORISSA
|
January 1, 1991 |
|
BASANTI PRADHAN Vs. STATE OF ORISSA
|
March 25, 1991 |
|
BASUDEVPUR Vs. STATE OF ORISSA
|
October 30, 1991 |
|
BAURIBANDHU MOHANTY Vs. SURESH CHANDRA MOHANTY
|
July 23, 1991 |
|
BELESWAR DEBATA Vs. PRIYANATH MOHANTY
|
July 19, 1991 |
|
BENUDHAR DAS Vs. BABURAM DAS
|
April 22, 1991 |
|
BHABANI SHANKAR TRIPATHY Vs. SECRETARY TO THE GOVERNMENT
|
November 13, 1991 |
|
BHAGABAN JENA Vs. SHIBU MAJHI
|
July 30, 1991 |
|
BHAGAWAN SINGH AND GOVINDA SHARMA Vs. STATE OF ORISSA
|
December 18, 1991 |
|
BHAGCHAND AHUJA Vs. B DE SOUZA
|
November 11, 1991 |
|
BHAGIRATHI SWAIN AND ORS. Vs. NARENDRA CHANDRA SWAIN AND ANR.
|
June 17, 1991 |
|
BHAGYALAXMIN ALIAS LAXMI CHUNDI Vs. PATA KRUSHNA
|
May 14, 1991 |
|
BHARAT MISRA AND ORS. Vs. PRATTI SURYANARAYANA MURTY AND ORS.
|
February 13, 1991 |
|
BHATA BARIK Vs. GOURANGA PARIDA
|
March 5, 1991 |
|
BHIKARI CHARAN BHOI Vs. STATE OF ORISSA
|
October 11, 1991 |
|
BHIM NAHAK Vs. STATE OF ORISSA
|
July 2, 1991 |
|
BIDYADHAR DOLAI Vs. STATE
|
December 20, 1991 |
|
BIGHNARAJ TRIPATHY Vs. STATE OF ORISSA
|
August 5, 1991 |
|
BIJAY KUMAR PANI AND ANOTHER Vs. STATE TRANSPORT AUTHORITY, ORISSA AND OTHERS
|
April 16, 1991 |
|
BIJAYA ANANDA Vs. STATE OF ORISSA
|
December 18, 1991 |
|
BIJAYA KUMAR SWAIN Vs. STATE OF ORISSA
|
December 9, 1991 |
|
BIJAYALAXMI SAHOO Vs. SANJUKTA PRUSTY
|
September 20, 1991 |
|
BILASA NAIK Vs. RADHASHYAM MOHANTY
|
February 22, 1991 |
|
BIMAL PRASAD DAS Vs. BIJAYANANDA PATNAIK
|
April 24, 1991 |
|
BIPIN BIHARI DAS AND ORS. Vs. BAITARANI GRAMYA BANK & ORS.
|
October 4, 1991 |
|
BIPRA CHARAN PATRA Vs. ORISSA FOREST CORPORATION
|
September 20, 1991 |
|
BISHNU PRASAD MOHAPATRA Vs. HARIHAR PATNAIK
|
December 13, 1991 |
|
BISWAMBAR PATTANAIK Vs. UNION OF INDIA
|
July 17, 1991 |
|
BISWANATH BHAGAT Vs. SANJAY SABA
|
July 29, 1991 |
|
BISWANATH BHAGAT Vs. SANJAY SAHA
|
July 9, 1991 |
|
BISWANATH BHAGAT Vs. RAMANANADALAL
|
April 23, 1991 |
|
BRAJABANDHU SAHU Vs. KRUPASINDHU SAHU
|
June 18, 1991 |
|
BRIJ MOHAN SHARMA Vs. DISTRICT MAGISTRATE CUTTACK
|
February 21, 1991 |
|
BRUNDABAN JENA Vs. STATE
|
August 18, 1991 |
|
BULASA NAIK Vs. R S MOHANTY
|
February 22, 1991 |
|
BUTI DOMB Vs. SUTI DOMB
|
July 10, 1991 |
|
CH PURNA CHANDRA PATRO Vs. COMMISSIONER OF SALES TAX
|
October 1, 1991 |
|
CHAKRADHAR SAHU Vs. STATE
|
July 23, 1991 |
|
CHAMURULAL AGARWALLA Vs. STATE OF ORISSA
|
December 6, 1991 |
|
CHANDRAMANI NAYAK Vs. STATE OF ORISSA
|
May 7, 1991 |
|
CHANDRAMANI SETHI Vs. PURNA CHANDRA BEHERA
|
February 6, 1991 |
|
CHENNARU NAGHBHUSAN RAO Vs. M RAMA RAO
|
October 4, 1991 |
|
CHILA BEWA Vs. HRUSIKESH ALIAS HAREKRISHNA NAYAK
|
July 18, 1991 |
|
CHOUDHURY PRAFULLA KUMAR DAS Vs. LINGARAJ RATH
|
February 22, 1991 |
|
COLLECTOR CUTTACK Vs. SARASWATI JENA FB
|
May 9, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SAJITHA BAKERY
|
August 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA OIL INDUSTRIES LIMITED
|
August 1, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI FILM DISTRIBUTORS
|
August 1, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. B P R CONSTRUCTION
|
June 17, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. TARUN UDYOG
|
July 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. VINCENTIAN ORISSA SOCIETY
|
October 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
|
September 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
|
August 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN METALS AND CARBIDE LIMITED
|
December 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA INDUSTRIES LIMITED
|
December 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWALA S L AND COMPANY
|
November 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. PYARILAL KASAM MANJI AND COMPANY
|
November 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. WINE CHAMBER
|
November 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. OMAR T AND COMPANY
|
November 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA JUTE PRODUCTS PRIVATE LIMITED
|
November 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA METAL INDUSTRIES PRIVATE LIMITED
|
December 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 27, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 22, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SAROJA DEVI MODA
|
June 17, 1991 |
|
CUDISE TRINATH RAO Vs. SUDHANSU PRASAD
|
May 14, 1991 |
|
CUTTACK MUNICIPALITY Vs. MADANLAL KAMANI
|
May 10, 1991 |
|
DAG MINERALS Vs. DIRECTOR OF MINING AND GEOLOGY
|
April 9, 1991 |
|
DAITARY NAYAK Vs. SRIKANTA MOHAPATRA
|
April 15, 1991 |
|
DAMBARUDHAR PANDA Vs. MAHENDRANATH SARAN
|
October 4, 1991 |
|
DASARATH BEHERA Vs. KATAI DEI
|
February 22, 1991 |
|
DAYANIDHI KHILLA Vs. STATE
|
February 6, 1991 |
|
DEBASIS KHADANGA Vs. STATE OF ORISSA
|
August 16, 1991 |
|
DEBENDRANATH TRIPATHI Vs. STATE OF ORISSA
|
January 3, 1991 |
|
DESABANDHU BEHERA Vs. HARIMOHAN BEHERA
|
April 5, 1991 |
|
DHADU BEHERA Vs. PURI MUNICIPALITY
|
July 10, 1991 |
|
DHANESWAR MALLIK Vs. STATE OF ORISSA
|
May 10, 1991 |
|
DHARMANANDA BEHERA Vs. STATE OF ORISSA
|
May 14, 1991 |
|
DHENKA MUNDA Vs. STATE OF ORISSA
|
February 26, 1991 |
|
DHOBA DHOBA SAHU Vs. STATE OF ORISSA
|
November 13, 1991 |
|
DHRUBA CHARAN HOTA Vs. KANHU CHARAN HOTA
|
May 2, 1991 |
|
DHULIRAM PATNAIK Vs. UNION OF INDIA
|
April 16, 1991 |
|
DINABANDHU DAS Vs. BATAKRUSHNA DAS
|
July 19, 1991 |
|
DISTT. TRANSPORT MANAGER (ADMN.), ORISSA STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT
|
July 3, 1991 |
|
DIVISIONAL MANAGER NATIONAL Vs. SUBASH PARIDA
|
March 13, 1991 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. GUNUR BIBI AND OTHERS
|
July 19, 1991 |
|
DODLA BHASKAR RAO Vs. STATE BANK OF INDIA
|
June 24, 1991 |
|
DOKI CHINA GURUBALU AND SONS AND CO Vs. STATE
|
November 13, 1991 |
|
DOLAGOVINDA PRADHAN Vs. BHARTRUHARI MAHATAB
|
March 8, 1991 |
|
DUBU BUDU Vs. DUBU BAIRADU
|
February 13, 1991 |
|
DURGA THAKURANI Vs. BALUNKI BHOI
|
October 29, 1991 |
|
DURYODHAN MAHANTA Vs. SARASWATI MAHANTA
|
August 20, 1991 |
|
EKADASI SAHU Vs. STATE OF ORISSA
|
December 11, 1991 |
|
EXECUTIVE ENGINEER ELECTRICAL DIVISION Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
May 16, 1991 |
|
EXECUTIVE OFFICER BARIPADA Vs. MAHESH PRASAD SAHA
|
September 19, 1991 |
|
FAGNU BHOI Vs. STATE OF ORISSA
|
August 5, 1991 |
|
FAKIRA CHANDRA PANDA Vs. SATRUGHNA BEHERA
|
January 18, 1991 |
|
GADADHAR PATI Vs. BANSHIDHAR PATI
|
August 1, 1991 |
|
GANESH DASH Vs. BAIKUNTHA ADABAR
|
December 2, 1991 |
|
GANESH RICE MILLS Vs. ATTABIRA REGULATED MARKET
|
March 21, 1991 |
|
GATI KRUSHNA MISHRA Vs. UNION OF INDIA
|
April 3, 1991 |
|
GATIKRUSHNA BEHERA Vs. STATE OF ORISSA
|
May 15, 1991 |
|
GAYADHAR OJHA ALIAS OJHAR Vs. STATE OF ORISSA
|
June 24, 1991 |
|
GAYADHAR SAHOO Vs. STATE OF ORISSA
|
April 26, 1991 |
|
GHASI RAM PADHI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1991 |
|
GIRI ALIAS KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
|
July 8, 1991 |
|
GIRIDHARI KALSAI Vs. RAIBARI SAHARANI ALIAS RAIBARI
|
February 11, 1991 |
|
GITA JOSHI Vs. GURUPADANAND
|
October 10, 1991 |
|
GOBARDHAN PADHI Vs. ORISSA STATE CO-OP HANDICRAFT CORPN LTD
|
April 3, 1991 |
|
GOBARDHAN SWAIN AND ANOTHER Vs. RAIMATI SWAIN AND ANOTHER
|
April 22, 1991 |
|
GOLBADAN MAJHI Vs. STATE
|
July 3, 1991 |
|
GOLBADAN MAJHI Vs. THE STATE
|
July 23, 1991 |
|
GOPAL CHANDRA PATTNAIK Vs. COMMISSIONER OF WEALTH TAX
|
June 26, 1991 |
|
GOPAL MINZ Vs. STATE
|
June 17, 1991 |
|
GOPINATH MAHAPATRA Vs. IMMAM BUX AND OTHERS
|
April 30, 1991 |
|
GOURA CHARAN DAS Vs. BHAGIRATHI SRICHANDAN
|
May 14, 1991 |
|
GOURANG NAIK Vs. STATE
|
April 26, 1991 |
|
GOURANGA SATPATHY Vs. STATE OF ORISSA
|
August 23, 1991 |
|
GOVERNOR OF ORISSA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
March 27, 1991 |
|
GURUMURTI DIGAL Vs. ASHOK KUMAR DIGAL
|
February 19, 1991 |
|
HADIBANDHU SAHOO Vs. ADDL DISTRICT MAGISTRATE GANJAM
|
May 7, 1991 |
|
HAREKRISHNA DAS Vs. UNION OF INDIA UOI
|
April 26, 1991 |
|
HARI MALLICK Vs. CHITTARANJAN SAMAL
|
December 4, 1991 |
|
HARIHAR BHATA MISHRA Vs. SOMANATH DAKUA
|
September 23, 1991 |
|
HEMAMANI SWAIN Vs. KULAMANI SWAIN
|
February 7, 1991 |
|
HEMANTA KUMAR MOHAPATRA Vs. BINOD BIHARI MOHAPATRA
|
October 4, 1991 |
|
HEMANTA KUMARI PATNAIK Vs. SURYANARAYAN ACHARYA
|
June 19, 1991 |
|
HITESH KUMAR OJHA Vs. KRUSHNA CHANDRA MAHAPATRA
|
May 17, 1991 |
|
I D L CHEMICALS LTD Vs. S R TAMMA
|
July 16, 1991 |
|
INDIAN ALUMINIUM CO LTD Vs. STATE OF ORISSA
|
April 22, 1991 |
|
INDIAN CHARGE CHROME LIMITED Vs. ASEA STAL AB
|
October 11, 1991 |
|
INDIAN METALS & FERRO ALLOYS LTD Vs. SUPERINTENDENT, C EX & CUS
|
February 7, 1991 |
|
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1991 |
|
INDIAN METALS AND FERRO ALLOYS LTD. Vs. ASSTT. COLLECTOR C.E. AND CUS. (P)
|
September 17, 1991 |
|
INDIAN RARE EARTHS LTD Vs. SALES TAX OFFICER GANJAM-I CIRCLE
|
April 24, 1991 |
|
INDRAMANI JENA Vs. MINJILATA JENA
|
May 2, 1991 |
|
INDRAMANI JENA Vs. STATE OF ORISSA
|
June 19, 1991 |
|
INDRAMANI SAHU Vs. HAREKRUSHNA PATRA AND OTHERS
|
April 5, 1991 |
|
INDUMATI NAYAK Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
December 10, 1991 |
|
ISWAR CHANDRA SAHU Vs. SARAT CHANDRA SAHU
|
March 4, 1991 |
|
ISWAR DAS Vs. MURALIDHAR RAI
|
April 10, 1991 |
|
J GOPAL RAO Vs. STATE OF ORISSA
|
September 23, 1991 |
|
JABANANANDA MOHANTY Vs. ARTATRANA MISRA
|
November 12, 1991 |
|
JADU ALIAS JADUA BHOI Vs. STATE OF ORISSA
|
May 14, 1991 |
|
JAGANNATH DAS Vs. STATE
|
October 31, 1991 |
|
JAGANNATH MAHAPRABHU Vs. PRAVAT CHANDRA CHATTERJEE
|
November 6, 1991 |
|
JAGANNATH MOHAPATRA Vs. BANARASI DEBI
|
February 11, 1991 |
|
JAGANNATH SAHU Vs. HARIHAR PRADHAN
|
February 1, 1991 |
|
JANAKI SAHU AND ANOTHER Vs. RUSI SAHU
|
April 25, 1991 |
|
JANARDAN JENA Vs. SARA ALIAS SARASWATI DEI
|
June 28, 1991 |
|
JANKIRAM JAIN Vs. STATE OF ORISSA
|
April 23, 1991 |
|
JAYAKRISHNA PANIGRAHI Vs. HRUSIKESH PANDA
|
October 30, 1991 |
|
JAYARAM SINGH Vs. TUKA
|
March 4, 1991 |
|
JAYARAM THAKRA ALIAS JHAGARA Vs. SABITRI THAKRA
|
March 28, 1991 |
|
JHATU DELEI Vs. BAISHNABA CHARAN BISWAL
|
June 19, 1991 |
|
JHULA SAHU Vs. STATE
|
February 8, 1991 |
|
JIBARDHAN BISI Vs. STATE OF ORISSA
|
December 10, 1991 |
|
JOGI SAHU Vs. COLLECTOR CUTTACK
|
May 14, 1991 |
|
JOINT DIRECTOR OF INDUSTRIES Vs. JHARANA DAS AND ORS.
|
June 18, 1991 |
|
JUDHISTHIR PRADHAN Vs. STATE OF ORISSA
|
September 16, 1991 |
|
JUDHISTIRA NAYAK Vs. STATE
|
February 8, 1991 |
|
JUGAL KISHORE PRUSTY Vs. STATE OF ORISSA
|
December 17, 1991 |
|
K DURIYENDRA Vs. STATE
|
October 9, 1991 |
|
K NARAYAN PATRA Vs. GOPINATH SAHU
|
June 18, 1991 |
|
K P INDUSTRIES A K Vs. STATE OF ORISSA
|
October 30, 1991 |
|
K SATYANARAYANA SUBUDHI Vs. UNION OF INDIA
|
November 6, 1991 |
|
KAILASH CHANDRA MISHRA Vs. STATE OF ORISSA
|
June 17, 1991 |
|
KAILASH SAHU Vs. BASANTA KUMARI DEI
|
February 25, 1991 |
|
KALANDI CHARAN PANI Vs. GANESH DALAL
|
April 10, 1991 |
|
KALINGA PAINTS AND CHEMICALS P LTD Vs. SECY WORKS DEPTT GOVT OF ORISSA
|
October 8, 1991 |
|
KAMALA DEVI Vs. RAJANIKANTA PATNAIK
|
September 13, 1991 |
|
KAMALA KANTA MOHAPATRA Vs. DEBARCHAN SETH
|
March 18, 1991 |
|
KANAK VARDHAN SINGHDEO Vs. BIBEKANANDA MEHER
|
January 11, 1991 |
|
KANAKALATA BISWAL Vs. ORISSA STATE HOUSING BOARD
|
April 4, 1991 |
|
KANCHAN DAKUANI Vs. TARINI DAKUANI
|
October 28, 1991 |
|
KANCHAN MOHANTY Vs. KULAMANI MOHANTY
|
March 29, 1991 |
|
KANDULA PRABHAKAR RAO Vs. STATE OF ORISSA
|
September 19, 1991 |
|
KANTA RANI Vs. COMMISSIONER OF INCOME TAX
|
June 25, 1991 |
|
KARMU BHAKTA Vs. STATE OF ORISSA
|
September 24, 1991 |
|
KARMU BHAKTA Vs. STATE
|
September 25, 1991 |
|
KARNAM LAXMIPATI PADMINI Vs. STATE OF ORISSA
|
November 4, 1991 |
|
KARTIK CHANDRA SAMANTRAY Vs. UNION OF INDIA
|
January 29, 1991 |
|
KARUNAKAR KHATUN Vs. STATE OF ORISSA
|
June 26, 1991 |
|
KATAKI DEI Vs. HEMA DEI
|
May 14, 1991 |
|
KEDARSWAR MISHRA Vs. STATE OF ORISSA
|
June 17, 1991 |
|
KHETRA DALBEHERA Vs. UDYANATH MAJHI
|
March 8, 1991 |
|
KHETRABASI DAS Vs. STATE
|
June 17, 1991 |
|
KHETRAMOHAN SWAIN Vs. FOOD CORPORATION OF INDIA
|
January 30, 1991 |
|
KHIROD NAYAK Vs. COMMISSIONER FOR WORKMEN
|
April 16, 1991 |
|
KHITISH KUMAR PUROHIT Vs. STATE OF ORISSA
|
March 19, 1991 |
|
KISAN KHANDELWAL Vs. KARUNAKAR DAS
|
January 2, 1991 |
|
KISHANLAL KAPOOR Vs. BABAJI CHARAN BEHERA
|
August 20, 1991 |
|
KOCHITTY PANANKULATH CHACKO Vs. UTKAL UNIVERSITY
|
May 17, 1991 |
|
KONARK TELEVISION LTD Vs. UNION OF INDIA
|
September 16, 1991 |
|
KRUSHNA CHANDRA BARIKI Vs. STATE OF ORISSA
|
September 19, 1991 |
|
KRUSHNA CHANDRA BISOI ALIAS BISOYI Vs. STATE OF ORISSA
|
November 1, 1991 |
|
KRUSHNA CHANDRA BISOI ALIAS BISOYI Vs. STATE OF ORISSA
|
January 11, 1991 |
|
KRUSHNA CHANDRA PATRA Vs. TANU PATRA
|
September 18, 1991 |
|
KRUSHNA CHANDRA SAHU Vs. BANSIDHAR SAHU
|
July 3, 1991 |
|
KSHETRAMOHAN OJHA Vs. STATE OF ORISSA
|
March 13, 1991 |
|
KUBERA MAHANTA Vs. STATE
|
February 27, 1991 |
|
LAKSHMI NARAYAN PATI Vs. STATE OF ORISSA
|
September 6, 1991 |
|
LAL MOHAN SOY Vs. BANSHI MAHANTA
|
November 12, 1991 |
|
LAND ACQUISITION OFFICER Vs. CHINTAMANI BEHERA
|
February 15, 1991 |
|
LAND ACQUISITION ZONE OFFICER Vs. DAMBERUDHAR PRADHAN
|
April 29, 1991 |
|
LAXMAN KANDA Vs. STATE OF ORISSA
|
March 7, 1991 |
|
LAXMI DIBYA Vs. SRIDHAR SUAR
|
April 26, 1991 |
|
LAXMI PRIYA ROUT Vs. KAMA PRASAD ROUT
|
May 17, 1991 |
|
LAXMIDHAR SETH Vs. STATE OF ORISSA
|
March 23, 1991 |
|
M/S. MEKAP HOSIERY Vs. M/S. JANTA MACHINERY STORES & OTHERS
|
February 7, 1991 |
|
MAA DAKSHINAKALI ANIMAL FEEDS Vs. STATE
|
October 30, 1991 |
|
MADAN MOHAN THAKUR AND ORS. Vs. NANDA KISHORE ACHARYA AND ORS.
|
February 11, 1991 |
|
MADHAB BAGH Vs. STATE OF ORISSA
|
July 12, 1991 |
|
MADHAB CHANDRA MISHRA Vs. STATE OF ORISSA
|
August 9, 1991 |
|
MADHUSUDAN SAHOO Vs. BASUDEV PRADHAN
|
May 13, 1991 |
|
MAHADEV SASMAL ALIAS SAMAL Vs. STATE OF ORISSA
|
February 4, 1991 |
|
MAHAVIR CHOUDHURY Vs. COMMERCIAL TAX OFFICER BALANGIR
|
July 8, 1991 |
|
MAHESWAR DAS Vs. STATE OF ORISSA
|
November 11, 1991 |
|
MAHESWAR SAMAL Vs. STATE OF ORISSA
|
October 31, 1991 |
|
MALATI SAHU Vs. VHAGYADHAR SAHU
|
February 18, 1991 |
|
MALI SAHU Vs. STATE OF ORISSA
|
November 6, 1991 |
|
MANAGEMENT OF ORISSA ROAD Vs. WORKMAN T BANGALI PATRA
|
September 16, 1991 |
|
MANAGING DIRECTOR ORISSA STATE WAREHOUSING Vs. GITARANI SEAL
|
March 26, 1991 |
|
MANGALAM TIMBER PRODUCTS LTD Vs. STATE OF ORISSA
|
August 2, 1991 |
|
MANORAMA SWAIN Vs. GIRIDHARI SWAIN
|
March 19, 1991 |
|
MANORANJAN Vs. STATE OF ORISSA
|
September 26, 1991 |
|
MANORANJAN NAYAK Vs. BABU ALIAS BRAJENDRA PANDA
|
July 2, 1991 |
|
MATI SABITRI DEVI Vs. BANAMBAR ROUT
|
May 14, 1991 |
|
MD DAWOOD SHARIFF Vs. STATE OF ORISSA
|
July 8, 1991 |
|
MIHIR ALIAS BHIKARI CHARAN SAHU Vs. STATE
|
July 29, 1991 |
|
MINAKETAN DAS Vs. STATE OF ORISSA
|
August 19, 1991 |
|
MINAKHEE SAHOO Vs. MANAGER RESERVE BANK OF INDIA
|
June 19, 1991 |
|
MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. B C BHUYAN
|
June 17, 1991 |
|
MIRARANI PATI Vs. GORG ENTERPRISES
|
May 7, 1991 |
|
MODERN FABRICAT Vs. RAJENDRA HARICHANDAN
|
October 11, 1991 |
|
MOHINI KUMAR NAIK Vs. ORISSA STATE ELECTRICITY BOARD
|
November 18, 1991 |
|
MUKUNDA DEV BARAL Vs. SANJIB BARAL
|
August 19, 1991 |
|
MUKUNDA DEV BARAL Vs. SANJIB BARAL
|
August 9, 1991 |
|
MURALIDHAR BARAL Vs. STATE OF ORISSA
|
May 2, 1991 |
|
NABAKISHORE SAHU Vs. STATE
|
July 22, 1991 |
|
NAGENDRANATH ROY Vs. BIJOY KUMAR DASBURMA
|
August 8, 1991 |
|
NARASINGHA CHARAN MOHANTY Vs. STATE
|
November 11, 1991 |
|
NARAYAN PRADHAN Vs. NAKUL PRADHAN
|
February 1, 1991 |
|
NARAYAN SAHU Vs. SUSHAMA SAHU
|
July 31, 1991 |
|
NARAYAN THATI @ NARAN THALHI Vs. BANKA MEHER AND OTHERS
|
March 8, 1991 |
|
NARAYANA DASH AND ANR. Vs. SURENDRANATH DASH AND ANR.
|
April 5, 1991 |
|
NATIONAL ALUMINIUM CO LTD Vs. R S BUILDERS INDIA LTD
|
March 8, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. MAYADHAR PAL
|
March 6, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. SUDARSAN BHUYAN
|
February 20, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. P KORMA RAO
|
April 29, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. KUNTALA SWAIN
|
November 13, 1991 |
|
NAYANA KUMARI MOHANTY Vs. STATE OF ORISSA
|
March 8, 1991 |
|
NEHERU BAG Vs. TAPASWINI BAG AND ANR.
|
March 15, 1991 |
|
NETRANANDA DEHURI Vs. BHAGIRATHI DEHURI
|
July 8, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHAGABAN BHUYAN
|
April 24, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. BRAJA KISHORE SUTAR
|
February 15, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. ABDUL MAZID
|
February 11, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. KALANDI MOHARANA
|
December 18, 1991 |
|
NILAKANTHA MISRA AND ANOTHER Vs. PATA DIBYA
|
March 4, 1991 |
|
NILAMANI PATEL Vs. DIBAKAR NAIK
|
March 6, 1991 |
|
NILLA JAGANNADHAM Vs. STATE OF ORISSA
|
September 24, 1991 |
|
NIRANJAN OJHA Vs. STATE OF ORISSA
|
June 17, 1991 |
|
NITAIPADA DAS Vs. SUDARSAN SARANGI
|
June 17, 1991 |
|
Nityananda Lenka Vs. State of Orissa
|
November 14, 1991 |
|
NITYANANDA MOHAPATRA Vs. STATE OF ORISSA
|
March 15, 1991 |
|
NUANAI PRIMARY FISHERMEN CO OP SOC Vs. STATE OF ORISSA
|
November 11, 1991 |
|
ORIENTAL FIRE AND GENERAL INS CO Vs. KAMARUN BIBI
|
March 8, 1991 |
|
ORIENTAL FIRE AND GENERAL INS CO Vs. KAMURUN BIBI
|
March 1, 1991 |
|
ORIENTAL INSURANCE CO LTD Vs. GURU CHARAN SAREN
|
May 3, 1991 |
|
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. STATE OF ORISSA
|
September 18, 1991 |
|
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1991 |
|
ORISSA MINING CORPORATION LTD Vs. UNION OF INDIA
|
November 20, 1991 |
|
ORISSA STATE ELECTRICITY BOARD Vs. USHARANI PARIDA
|
July 19, 1991 |
|
P MADHUSUDAN RAO Vs. STATE OF ORISSA
|
July 23, 1991 |
|
P P WILSON Vs. K SUNDARAMMA
|
May 6, 1991 |
|
PADMA BEHARI LAL Vs. ORISSA STATE ELECTRICITY BOARD
|
July 31, 1991 |
|
PADMA KUMAR BHAWSINKA Vs. STATE OF ORISSA
|
April 25, 1991 |
|
PADMABATI BEHERA AND ANOTHER Vs. BASUDEB BEHERA
|
April 30, 1991 |
|
PADMALOCHAN NAYAK Vs. STATE OF ORISSA
|
September 24, 1991 |
|
PADU BOWA Vs. MD. SALIM KHAN AND ANR.
|
April 29, 1991 |
|
PANCHANAN PARIDA Vs. SUB DIVISIONAL JUDICIAL MAGISTRATE BALASORE
|
June 17, 1991 |
|
PANDA B D Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1991 |
|
PANDRU KHADIA Vs. STATE OF ORISSA
|
September 16, 1991 |
|
PANKAMAJHI DHOLIA Vs. DURI MAI
|
February 6, 1991 |
|
PARADIP PORT TRUST Vs. COLLECTOR OF CUSTOMS AND CENTRAL
|
May 15, 1991 |
|
PARAMJIT MOHANTY Vs. STATE OF ORISSA
|
January 24, 1991 |
|
PASINDER ALIAS PASINDRA SAHU Vs. STATE OF ORISSA
|
December 18, 1991 |
|
PAWAN KUMAR AGARWAL Vs. DISTRICT MAGISTRATE CUTTACK
|
August 9, 1991 |
|
PEOPLES UNION FOR CIVIL … Vs. STATE OF ORISSA
|
November 12, 1991 |
|
PITAMBAR BUHAN Vs. STATE
|
July 31, 1991 |
|
PITAMBAR PRUSTY Vs. STATE OF ORISSA
|
December 11, 1991 |
|
PRABHAT KISHOR SAHU Vs. SAMBALPUR UNIVERSITY
|
August 1, 1991 |
|
PRADIPTA GANGADEV Vs. STATE OF ORISSA
|
August 1, 1991 |
|
PRAFULLA CHANDRA DAS Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
June 12, 1991 |
|
PRAFULLA CHANDRA DEO Vs. SATYANARAYAN CHANDRA DEO
|
September 16, 1991 |
|
PRAFULLA KUMAR MOHANTY Vs. STATE OF ORISSA
|
July 10, 1991 |
|
PRAFULLA KUMAR SAHOO Vs. UNION OF INDIA AND ORS.
|
October 30, 1991 |
|
PRAFULLA MISHRA Vs. STATE OF ORISSA
|
June 17, 1991 |
|
PRAHALLAD MALLIK Vs. STATE OF ORISSA
|
June 17, 1991 |
|
PRAMILA PATHAIK Vs. STATE OF ORISSA
|
November 4, 1991 |
|
PRAMOD KUMAR BOHIDAR Vs. STATE OF ORISSA
|
December 13, 1991 |
|
PRASANNA KUMAR MITRA Vs. PRAVATI KHATEI
|
March 15, 1991 |
|
PRASHANTA KUMAR KAR Vs. BOARD OF TRUSTEES, PARADIP PORT TRUST
|
October 30, 1991 |
|
PRATAP CHANDRA MOHANTY Vs. GENERAL MANAGER UNITED NEWS
|
August 8, 1991 |
|
PRAVAKAR PATRA Vs. CERTIFICATE OFFICER
|
May 17, 1991 |
|
PRAVASH CHANDRA BACHAR Vs. STATE
|
November 6, 1991 |
|
PRAVATI BASTIA Vs. MANAGEMENT OF CHOUDWAR COLLEGE
|
September 18, 1991 |
|
PREMALATA DORA Vs. STATE OF ORISSA
|
September 27, 1991 |
|
PRIYADARSHINI ACHARYA Vs. STATE OF ORISSA
|
April 2, 1991 |
|
PURANDA BEHERA Vs. NARAYAN SHANKAR BEHERA
|
March 20, 1991 |
|
PURASTAM ALIAS PUROSOTTAM Vs. CHATRU ALIAS CHATRUBHUJA
|
November 11, 1991 |
|
PURNA CHANDRA DIGAL Vs. TUBE DIGAL & SILA DIGAL AND ANOTHER
|
July 10, 1991 |
|
PURNA CHANDRA PANDA Vs. GOVERNMENT OF ORISSA AND ORS.
|
January 29, 1991 |
|
PURUSOTTAM SABRA Vs. STATE OF ORISSA
|
May 17, 1991 |
|
R JAGADISH MURTY Vs. BALARAM MOHANTY
|
August 5, 1991 |
|
RABI ALIAS RABINDRANATH BISWAL Vs. RANKANATH PRADHAN
|
May 5, 1991 |
|
RABI BEHERA Vs. STATE
|
March 28, 1991 |
|
RABINARAYAN DAS Vs. STATE
|
July 31, 1991 |
|
RABINDRA KUMAR Vs. BICHITRANANDA KHATEI
|
July 30, 1991 |
|
RABINDRA KUMAR SWAIN Vs. STATE OF ORISSA
|
July 25, 1991 |
|
RABINDRA PRASAD SINGH Vs. LILI BALA SINGH
|
November 4, 1991 |
|
RABINDRA SETHI Vs. GYAN SINGH
|
December 3, 1991 |
|
RABINDRANATH JENA Vs. STATE
|
May 3, 1991 |
|
RABINDRANATH ROUT Vs. STATE OF ORISSA
|
June 27, 1991 |
|
RABINDRANATH SAHU Vs. DAYANIDHI SAHU
|
May 17, 1991 |
|
RABISANKAR CHOUDHURY Vs. ORISSA STATE FINANCIAL CORPORATION
|
March 15, 1991 |
|
RADHAMOHAN PATRA Vs. STATE
|
November 6, 1991 |
|
RADHANATH CO-OPERATIVE PRESS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 2, 1991 |
|
RADHANATH RATH Vs. BIRAJA PRASAD RAY
|
April 16, 1991 |
|
RADHANATH SANSKRIT TOL Vs. STATE OF ORISSA
|
May 1, 1991 |
|
RAFI UDDIN KHAN ALIAS RAFIK UDDIN KHAN Vs. STATE OF ORISSA
|
July 22, 1991 |
|
RAGHU BHOI Vs. PARESWAR BHOI
|
October 4, 1991 |
|
RAGHUNATH MUKHI Vs. CHAKRAPANI MUKHI
|
May 14, 1991 |
|
RAGHUNATH PANIGRAHI Vs. STATE OF ORISSA
|
February 22, 1991 |
|
RAHAS BHOI Vs. SURJYABHANU NAG
|
June 28, 1991 |
|
RAI CHAND DAS & ORS. Vs. RADHA GOVINDA DAS & ORS.
|
December 17, 1991 |
|
RAJ KISHORE BISWAL Vs. STATE OF ORISSA
|
November 11, 1991 |
|
RAJARAM JAISWAL Vs. STATE OF ORISSA
|
July 3, 1991 |
|
RAJENDRA PANDA Vs. STATE OF ORISSA
|
July 29, 1991 |
|
RAJENDRA PRASAD BOSE Vs. J R BOSE
|
October 13, 1991 |
|
RAJENDRA PRASAD SAHOO Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES KALAHANDI
|
November 22, 1991 |
|
RAJKISHORE ROUT Vs. REGIONAL TRANSPORT OFFICER CUM
|
August 20, 1991 |
|
RAKESH KUMAR GUPTA ALIAS KAUSEL KUMAR Vs. STATE
|
July 25, 1991 |
|
RAMA CHANDRA AGARWALLA Vs. BIJAY KETAN SENSARMA
|
June 18, 1991 |
|
RAMA CHANDRA ALIAS RAMAPANDAN SAHU Vs. NIRANJAN ROUT
|
December 6, 1991 |
|
RAMA CHANDRA DAS Vs. SUDHIR KUMAR DAS
|
April 18, 1991 |
|
RAMA CHANDRA KHERA Vs. STATE OF ORISSA
|
April 26, 1991 |
|
RAMA DEI Vs. MADHABANANDA PRADHAN
|
May 10, 1991 |
|
RAMACHANDRA SAHU Vs. PRAMILA SAHU
|
November 13, 1991 |
|
RAMAKANTA DAS Vs. GITA DEVI CHOUDHURY
|
May 13, 1991 |
|
RAMANI MOHAN MANDAL Vs. SANTOSH KUMAR MANDAI
|
July 2, 1991 |
|
RAMESH CHANDRA LATH Vs. STATE OF ORISSA
|
November 8, 1991 |
|
RAMRAL MAJHI Vs. STATE
|
August 23, 1991 |
|
RAMSIS PRASAD Vs. STATE
|
June 19, 1991 |
|
RASANANDA BINDHANI Vs. STATE OF ORISSA
|
July 19, 1991 |
|
RASHIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1991 |
|
RASIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1991 |
|
REDDY NAGESWAR RAO Vs. UNION OF INDIA
|
August 19, 1991 |
|
REGIONAL DIRECTOR ESIC Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION
|
February 6, 1991 |
|
RINAKAR NAYAK Vs. AKSHAYA KUMAR MAHAKUD
|
April 30, 1991 |
|
ROURKELA PIGMENTS AND CHEMICALS P LTD Vs. STATE OF ORISSA
|
March 6, 1991 |
|
RUNGTA MINES P LTD Vs. STATE OF ORISSA
|
November 27, 1991 |
|
SAILABALA SATPATHY Vs. PARBATI SATPATHY
|
July 10, 1991 |
|
SAIRINDI SAHU AND ANOTHER Vs. PITABAS MAHARA AND OTHERS
|
July 4, 1991 |
|
SAMBHU PANIGRAHI Vs. PARSURAM PANDA
|
October 28, 1991 |
|
SAMBHU SINGH Vs. KAMRUN NISSA
|
April 5, 1991 |
|
SAMSUDDIN KHAN Vs. STATE
|
June 17, 1991 |
|
SAMUEL PANI AND ANR. Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ORS.
|
October 10, 1991 |
|
SANATAN MANGAL Vs. STATE OF ORISSA
|
September 19, 1991 |
|
SANATAN SAHU Vs. STATE OF ORISSA
|
July 22, 1991 |
|
SANTIPRIYA JENA Vs. RABATI NAYAK
|
November 22, 1991 |
|
SANTOSH KUMAR MODE Vs. ADAITA BALLAV SATPATHY
|
April 4, 1991 |
|
SANTOSH KUMAR PADHY Vs. STATE
|
July 11, 1991 |
|
SANTOSH KUMAR SUNDARAKA Vs. ORISSA STATE CIVIL SUPPLIES CORPN PURI
|
August 23, 1991 |
|
SARAT KUMAR MALU Vs. STATE OF ORISSA
|
November 12, 1991 |
|
SASIBALA MOHANTY Vs. LAXMIKANTA @ KANHU CHARAN PRADHAN AND OTHERS
|
July 22, 1991 |
|
SATYABRATA ALIAS SARAT MALLIA Vs. STATE
|
October 4, 1991 |
|
SATYENDRA SHYAM NAG Vs. BANKIM CHANDRA PRADHAN
|
July 10, 1991 |
|
SAUTI JENA Vs. STATE
|
April 16, 1991 |
|
SESADEVA MALLIK Vs. STATE OF ORISSA
|
December 9, 1991 |
|
SHAKTI KUMAR AGRAWALA Vs. STATE OF ORISSA
|
August 8, 1991 |
|
SHANKAR ROUL Vs. RAMAKANTA SWAIN
|
July 1, 1991 |
|
SHARMA S D Vs. RAMESH MAHAKUD
|
April 16, 1991 |
|
SHREE DURGA GLASS P LTD Vs. UNION OF INDIA
|
February 8, 1991 |
|
SHYAMA SUNDAR SAHU Vs. STATE OF ORISSA
|
July 19, 1991 |
|
SIRAJUR RAHEMAN Vs. NASIM BANOO
|
March 8, 1991 |
|
SISIR KANTA SATAPATHY Vs. REGISTRAR ADMINISTRATION
|
August 8, 1991 |
|
SK GYASUDDIN Vs. STATE
|
April 8, 1991 |
|
SK SAKAOUT Vs. STATE OF ORISSA
|
October 11, 1991 |
|
SK ZAHARUL ISLAM Vs. UMAKANTA KHADIRATNA
|
July 29, 1991 |
|
SK. ABDUL SATTAR Vs. RAMIJA BIBI AND ORS.
|
May 9, 1991 |
|
SMT. GAYATRI DEVI AND ANOTHER Vs. INDIAN LATEX FIBRE CORPORATION AND OTHERS
|
November 7, 1991 |
|
SMT. KRUSHNAMANI DAS & ANR. Vs. GOLAKNATH DAS & ORS.
|
February 27, 1991 |
|
SMT. SATRUPA DEI Vs. LAND REFORMS COMMISSIONER AND ORS.
|
August 1, 1991 |
|
SMT. SITAMANI KAR Vs. SMT. SARASWATI DEVI AND ORS.
|
January 18, 1991 |
|
SOMANATH BHATARIA Vs. PUNANANDA BHATARIA
|
March 15, 1991 |
|
SOMANATH MISHRA Vs. MADHU SUDAN MATI
|
October 28, 1991 |
|
SOMANATH PRUSTY Vs. DIRECTOR OF TEXTILES ORISSA
|
October 4, 1991 |
|
SRI ABODH KUMAR PATJOSHI SON OF LATE BALARAM PATJOSHI Vs. STATE OF ORISSA THROUGH THE COLLECTOR AND ANR.
|
April 30, 1991 |
|
SRI PRABHUDAYAL AGRAWALLA Vs. ORISSA SALES TAX TRIBUNAL
|
September 18, 1991 |
|
SRI VINAYAK STORE Vs. SALES TAX OFFICER
|
November 11, 1991 |
|
SRIDHAR DAS Vs. STATE OF ORISSA
|
August 5, 1991 |
|
SRIDHAR SAMAL Vs. BOARD OF SECONDARY EDUCATION
|
April 22, 1991 |
|
SRINIBAS SAHU Vs. STATE
|
February 4, 1991 |
|
SRIRAM MANIKYAMA Vs. SRIRAM APPOJI
|
March 23, 1991 |
|
STATE Vs. MUSA
|
February 13, 1991 |
|
STATE Vs. SETALU SUDAM REDDY
|
October 11, 1991 |
|
STATE Vs. JAGAT MOHAN PADHI
|
October 28, 1991 |
|
STATE OF ORISSA Vs. NALANDA SALES CORPORATION
|
September 27, 1991 |
|
STATE OF ORISSA Vs. JAGANNATH PATEL
|
August 19, 1991 |
|
STATE OF ORISSA Vs. DASRU KISAN
|
January 29, 1991 |
|
STATE OF ORISSA Vs. UGRESAN MISHRA
|
January 18, 1991 |
|
STATE OF ORISSA Vs. GANGADHAR BEHURIA
|
February 22, 1991 |
|
STATE OF ORISSA Vs. REBATI BEWA
|
April 30, 1991 |
|
STATE OF ORISSA Vs. SITARAM DAS
|
April 24, 1991 |
|
STATE OF ORISSA Vs. BRINDABAN SHARMA
|
July 23, 1991 |
|
STATE OF ORISSA Vs. SAHADEB PUJHARI
|
June 18, 1991 |
|
STATE OF ORISSA Vs. ARJUNA DAS
|
June 17, 1991 |
|
STATE OF ORISSA AND OTHER Vs. S. JADAMMA AND OTHER
|
April 5, 1991 |
|
STATE PREVENTION AND CONTROL OF POLLUTION BOARD Vs. BERHAMPUR MUNICIPALITY
|
October 28, 1991 |
|
STATE TRANSPORT AUTHORITY ORISSA Vs. PRESIDING OFFICER STATE TRANSPORT APPELLATE TRIBUNAL
|
May 16, 1991 |
|
SUBASH CHANDRA PADHI Vs. STATE
|
January 3, 1991 |
|
SUBESH CHANDRA SASUAL Vs. STATE OF ORISSA
|
April 30, 1991 |
|
SUBHADRA SINGH Vs. UNION OF INDIA
|
April 16, 1991 |
|
SUBHASH MOHANTY Vs. STATE OF ORISSA
|
July 12, 1991 |
|
SUBODH SETHI Vs. STATE
|
July 22, 1991 |
|
SUCHITRA SACHINDRA SAHOO Vs. BASANTI SAHOO
|
May 8, 1991 |
|
SUDHAKAR SARANGI Vs. STATE
|
July 10, 1991 |
|
SUJAN SINGH Vs. PREMANANDA SATAPATHY
|
June 27, 1991 |
|
SUKANTI JENA Vs. BIJAYA KUMAR CHAMPATI
|
January 25, 1991 |
|
SULOCHANA DEI ALIAS SWAIN Vs. INDRAMANI SWAIN
|
June 24, 1991 |
|
SUNAKAR GOCHHAYAT Vs. DHANESWAR BARIK
|
November 13, 1991 |
|
SURENDRA KUMAR DASH Vs. ORISSA STATE HANDLOOM DEVELOPMENT CORPN. LTD. AND ANR.
|
July 30, 1991 |
|
SURENDRANATH WIG Vs. STATE
|
March 28, 1991 |
|
SURESH @ MADHU DAS Vs. STATE
|
January 1, 1991 |
|
SURESH CHANDRA ROUT Vs. EKADASI SWAIN
|
April 5, 1991 |
|
SURYA KUMAR BEHERA Vs. BOARD OF REVENUE
|
November 26, 1991 |
|
SUSHMARANI DAS Vs. BOARD OF SECONDARY EDUCATION ORISSA
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April 2, 1991 |
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T P REDDY Vs. DEVARAJ PANIGRAHI
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March 8, 1991 |
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TANIMA MISHRA Vs. PRADEEP KUMAR PATNAIK
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July 8, 1991 |
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TAPAN KUMAR RAY Vs. SUSIL KUMAR PRADHAN
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February 1, 1991 |
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TAPAN KUMAR RAY Vs. SUSIL KUMAR PRADHAN
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February 13, 1991 |
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TATA REFRACTORIES LTD Vs. UNION OF INDIA UOI
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October 30, 1991 |
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THABIRA SUNA Vs. STATE OF ORISSA
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October 1, 1991 |
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TIRTHA NAIK Vs. STATE
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February 13, 1991 |
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TRILOCHAN BARIK Vs. RAGHUNATH BAL
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April 29, 1991 |
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TRILOCHAN NAIK Vs. SUKURU SETHI
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October 28, 1991 |
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UDAYANATH PANI Vs. BASANTI DALAI
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May 17, 1991 |
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UNION OF INDIA Vs. RAILWAY RATES TRIBUNAL
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June 26, 1991 |
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UNION OF INDIA (UOI) Vs. ALUMINIUM INDUSTRIES LTD. AND ANR.
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February 1, 1991 |
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UTKAL CHAMBER OF COMMERCE Vs. STATE OF ORISSA
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November 17, 1991 |
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UTKAL REFRACTORIES Vs. ORISSA STATE FINANCIAL
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August 19, 1991 |
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