|
A KAMARAJU PATRO Vs. STATE OF ORISSA
|
December 15, 1990 |
|
ABADHUTA JENA Vs. UNION OF INDIA
|
November 28, 1990 |
|
ABDUL GAFOOR Vs. MD. SULEMAN
|
July 13, 1990 |
|
ABHIRAM NAIK Vs. KRUSHNA CHANDRA NAIK AND ORS.
|
April 4, 1990 |
|
ABHIRAM NAIK Vs. KRUSHNA CHANDRA NAIK AND OTHERS
|
May 3, 1990 |
|
AJIT KUMAR BARAL Vs. UTKAL UNIVERSITY
|
March 21, 1990 |
|
AKHAYA KUMAR SAHOO Vs. CHHABIRANI SETH
|
April 6, 1990 |
|
AKSHYA KUMAR BEHERA Vs. PURNA CHANDRA BEHERA AND ORS.
|
January 11, 1990 |
|
AKULI MALLIK @ JENA Vs. KUSA JENA AND ORS.
|
March 20, 1990 |
|
ALEKHA SUBUDHI Vs. DAMODAR DALEI
|
October 25, 1990 |
|
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA M C NO 748 OF 1990
|
March 20, 1990 |
|
AMULYA CHARAN SATPATHY Vs. SECRETARY ORISSA STATE
|
January 3, 1990 |
|
ANADI CHARAN JENA Vs. BIJAYA KUMAR MOHANTY
|
March 15, 1990 |
|
ANNAPURNA JENA Vs. STATE
|
April 4, 1990 |
|
ANTARYAMI RATH Vs. STATE OF ORISSA
|
May 17, 1990 |
|
ARABINDA SAMANTA SINGHAR Vs. KAILASH CHANDRA BEHERA AND ORS.
|
January 3, 1990 |
|
ARATIBALA MOHANTY Vs. STATE BANK OF INDIA
|
April 6, 1990 |
|
ARCHANA BHANDAR Vs. STATE
|
July 16, 1990 |
|
ARJUN DAS AGARWALLA Vs. STATE OF ORISSA
|
April 6, 1990 |
|
ARJUN NAYAK Vs. SMT. MALATI DAS
|
September 12, 1990 |
|
ARUN KUMAR Vs. STATE
|
March 6, 1990 |
|
ATANU KUMAR BAL Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
June 22, 1990 |
|
B K PATRA AND AGENCY Vs. STATE OF ORISSA
|
September 19, 1990 |
|
B VENKATA RANA Vs. V BHADRAYYA
|
April 2, 1990 |
|
B.K. RAJAKRISHNAN Vs. BALADEV DAS
|
August 17, 1990 |
|
BABAJEE CHARAN JENA AND ORS. Vs. SMT. NIRMALA ROUT AND ORS.
|
March 15, 1990 |
|
BABAJI ALIAS BRAJA KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 23, 1990 |
|
BABULAL MANJEE MEHTA Vs. COMMISSIONER OF SALES TAX ORISSA
|
October 26, 1990 |
|
BADAKHUA HIGH SCHOOL @ MADHUSUDAN HIGH SCHOOL AND ANR. Vs. JAGANNATH JEW AND ORS.
|
June 18, 1990 |
|
BAIDHAR BEHERA Vs. THE SPECIAL OFFICER, O.L.R., CENTRAL DIVISION AND ORS.
|
February 21, 1990 |
|
BAIKUNTHA ALIAS BAIKUNTHA NATH NAIK Vs. NILAMANI BANTHA
|
April 5, 1990 |
|
BAIKUNTHANATH DALAI Vs. BULA ALIAS DIGARNBAR JENA
|
August 14, 1990 |
|
BALAI KRUSHNA TEJ Vs. INSPECTOR OF SCHOOLS
|
July 31, 1990 |
|
BALGOPAL PANDA Vs. STATE
|
March 13, 1990 |
|
BANABEHARI DAS Vs. STATE OF ORISSA REPRESENTED BY SECRETARY, EDUCATION DEPARTMENT
|
April 24, 1990 |
|
BANAMBAR BEHERA AND TWO ORS. Vs. STATE
|
January 2, 1990 |
|
BANSHIDHAR MOHANTY Vs. COMMISSIONER OF WEALTH TAX
|
September 20, 1990 |
|
BANSIDHAR MOHAPATRA Vs. THE DISTRICT CO-HECTOR AND ORS.
|
October 15, 1990 |
|
BARUNAI PAPER AND BOARD MILL (P) LTD. Vs. STATE OF ORISSA AND ORS.
|
February 13, 1990 |
|
BASANTA KUMAR SAHOO Vs. THE STATE OF ORISSA, REPRESENTED THROUGH SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
February 2, 1990 |
|
BASANTA SAHU Vs. PADMA CHARAN SAHU
|
May 7, 1990 |
|
BASUDEV NAIK Vs. STATE
|
September 12, 1990 |
|
BATTAM @ GAUTAM BHAISA Vs. STATE OF ORISSA
|
March 1, 1990 |
|
BENUDHAR ROUL Vs. ICHHABATI MOHANTY AND ORS.
|
June 21, 1990 |
|
BENUDHAR ROUTRA Vs. RAULA ALIAS MAHESHWAR SAHU
|
August 14, 1990 |
|
BENUDHAR SETHI Vs. STATE OF ORISSA
|
July 23, 1990 |
|
BHABAGRAHI NAYAK AND ORS. Vs. AGRAHAT CONSTRUCTION CO. AND ORS.
|
November 12, 1990 |
|
BHABANI PRASAD MISRA Vs. STATE OF ORISSA
|
July 17, 1990 |
|
BHAGABAN PANDA Vs. DULLAV PANDA
|
March 15, 1990 |
|
BHAGABAN PRASAD DAS Vs. STATE
|
February 15, 1990 |
|
BHAGIRATHI ROUTRAY AND Vs. STATE OF ORISSA
|
May 7, 1990 |
|
BHAKTA BHUYAN Vs. SAVITRI BHUYAN
|
October 17, 1990 |
|
BHAKTA CHARAN MALLIK Vs. NATAORAR MALLIK
|
December 21, 1990 |
|
BHAMBHANI B J Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1990 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF ORISSA AND ORS.
|
February 20, 1990 |
|
BHARAT SAHU Vs. THE EXCUTIVE OFFICER, MUNICIPALITY
|
May 7, 1990 |
|
BHARATA SAHU Vs. STATE
|
July 24, 1990 |
|
BHIKARI NAYAK Vs. BRAJABANDHU NAYAK
|
September 21, 1990 |
|
BHOLANATH PATEL Vs. ADDL. DISTT. MAGISTRATE & ORS.
|
March 27, 1990 |
|
BIDYADHAR JENA Vs. STATE OF ORISSA
|
April 24, 1990 |
|
BIDYADHAR NAIK Vs. STATE OF ORISSA
|
March 13, 1990 |
|
BIPIN KUMAR NANDA Vs. STATE OF ORISSA
|
January 18, 1990 |
|
BIRA KISHORE MOHAPATRA Vs. SUNDAR BHOI BALI MUNDIA
|
March 30, 1990 |
|
BIRANCHI KUMAR NAYAK Vs. COLLECTOR AND DIST. MAGISTRATE AND ORS.
|
April 27, 1990 |
|
BIRANCHI NARAYAN HADU Vs. KRUSHNAPRIYA DEBI
|
August 27, 1990 |
|
BISHNU CHARAN SWAIN Vs. ORISSA STATE ROAD TRANSPORT
|
October 17, 1990 |
|
BISHNU PRASAD DAS Vs. STATE OF ORISSA
|
April 26, 1990 |
|
BISRA STONE LIME COMPANY LTD Vs. THEIR WORKMEN MOHENDER DIP
|
December 11, 1990 |
|
BISWANATH Vs. S D J MAGISTRATE CUM H R CONTROLLER
|
March 15, 1990 |
|
BISWANATH DALABEHERA Vs. STATE OF ORISSA
|
July 5, 1990 |
|
BISWANATH NANDA Vs. MADHU SETHI
|
November 22, 1990 |
|
BISWANATH SAHU Vs. K. SOMANATH SUBUDHI AND ORS.
|
March 20, 1990 |
|
BRUNDABAN RATH Vs. RAMAKRISHNA DAS
|
November 30, 1990 |
|
BRUNDABAN RATH Vs. TARAKANTA DAS
|
December 7, 1990 |
|
BUDHI DEI Vs. KALU MUDULI
|
October 10, 1990 |
|
BULA KANDI AND ORS. Vs. RADHAKANTA DEB AND ORS.
|
January 19, 1990 |
|
BUTI BARIK Vs. STATE OF ORISSA, REPRESENTED BY THE LAND ACQUISITION OFFICER, H.L.O.
|
May 16, 1990 |
|
BUTU NAIK Vs. AINLA NAIKANI AND ANR.
|
May 17, 1990 |
|
CENTRAL COAL FIELDS LIMITED Vs. TALCHER MUNICIPALITY
|
December 5, 1990 |
|
CH. GURUMURTY PATRA Vs. STATE OF ORISSA
|
April 24, 1990 |
|
CHAITAN CHARAN PARIDA Vs. MAHESWAR PARIDA
|
August 23, 1990 |
|
CHAKRADHAR DAS Vs. BIJOY KUMAR BEHARA
|
January 19, 1990 |
|
CHANDRAMANI SAHU Vs. STATE
|
April 18, 1990 |
|
CHATURBHUJA MODI Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN AGGLOMERATION AND ORS.
|
February 2, 1990 |
|
CHETTI BALAKRISHNAMMA ALIAS BALAKRISHNA Vs. CHETTI CHANDRASEKHAR RAO
|
April 13, 1990 |
|
CHIRANJIB PARIDA Vs. SUITE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVT. IN EDUCATION AND YOUTH SERVICES AND ORS.
|
May 16, 1990 |
|
CHUNILAL THAKKAR Vs. WALAMJEE KHEMJI (DEAD) AFTER HIM, JAYANTILAL NALAMJEE THAKKAR AND ORS.
|
April 4, 1990 |
|
COLLECTOR Vs. DHARAMU SAHU AND ORS.
|
November 19, 1990 |
|
COLLECTOR Vs. NISAMANI BEWA AND ORS. ETC. ETC.
|
March 23, 1990 |
|
COLLECTOR OF C EX AND CUS Vs. INDIAN METAL AND FERRO ALLOYS LTD
|
July 20, 1990 |
|
COMMERCIAL ENTERPRISERS Vs. STATE OF ORISSA
|
July 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
|
August 1, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. T R AND COMPANY
|
August 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMANLAL NARULA
|
August 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ONKARMAL NANAKRAM NO 1
|
July 26, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAMA RAO D V
|
July 26, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BENUGOPAL CHOUDHURY N
|
July 27, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SANYASI MOHAPATRA
|
August 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL RAO P
|
August 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVKUMAR AGRAWAL
|
July 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GANGARAM CHAPOLIA AND COMPANY
|
July 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
|
July 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KRUSHNA CHANDRA PANDA
|
July 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES
|
May 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. UTKAL FLOUR MILLS
|
September 20, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ RAJ SINGH DEO
|
September 20, 1990 |
|
CONTROLLER OF ESTATE DUTY Vs. ILLYAS ASSAM ARBI
|
August 10, 1990 |
|
CROWN RE-ROLLERS PVT. LTD. Vs. STATE OF ORISSA AND ORS.
|
May 8, 1990 |
|
D LAXMAN REDDY Vs. NARASINGH SAHU
|
October 30, 1990 |
|
DAKHIN MAJHI AND ANR. Vs. RAMA MAJHI AND ORS.
|
April 26, 1990 |
|
DATARAM JAGANNATH FIRM H U F Vs. M S JAGI
|
January 4, 1990 |
|
DATTARAM JAGANNATH Vs. MAHENDRA SINGH JAGGI
|
July 5, 1990 |
|
DAYANIDHI PADHAN AND ORS. Vs. GADADHAR PADHAN AND ORS.
|
August 21, 1990 |
|
DAYARAM COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1990 |
|
DHIRENDRANATH BEHERA Vs. SUDHANSHU SEKHAR MISRA
|
December 18, 1990 |
|
DILIP @ MANTRI @ DILESWAR PRADHAN AND ANR. Vs. PADMAN SABAR AND ORS.
|
May 19, 1990 |
|
DILLIP KUMAR AGARWALLA Vs. STATE OF ORISSA
|
April 25, 1990 |
|
DILLIP KUMAR SAHU Vs. STATE
|
December 11, 1990 |
|
DINABANDHU SAHOO Vs. BUDHI DEBI
|
May 7, 1990 |
|
DOLAGOBIND KHANDAI Vs. STATE OF ORISSA
|
February 16, 1990 |
|
DR. MADAN MOHAN PRADHAN Vs. THE LAND ACQUISITION OFFICER & ORS.
|
October 31, 1990 |
|
DR. V. RAJESWAR RAJU Vs. STATE
|
January 19, 1990 |
|
DREDGING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
|
June 13, 1990 |
|
DURGA CHARAN BIRULI Vs. STATE OF ORISSA
|
November 5, 1990 |
|
DUSASAN MALLICK Vs. STATE OF ORISSA
|
July 5, 1990 |
|
ELANATH SAHU Vs. STATE OF ORISSA
|
May 18, 1990 |
|
EXECUTIVE OFFICER Vs. RAMA NAIK
|
November 30, 1990 |
|
FACT LIMITED Vs. STATE OF ORISSA
|
March 23, 1990 |
|
FAKIR KHAN Vs. KUANR KHAN
|
September 12, 1990 |
|
FANINDRANATH JENA AND ANR. Vs. PURNA CHANDRA SARNAL AND ORS.
|
March 29, 1990 |
|
GADADHAR MOHAPATRA AND ANR. Vs. BISWESWAR BHUTIA AND ORS.
|
February 21, 1990 |
|
GADADHAR SATPATHY (AFTER HIM) SANKARSAN SATPATHY Vs. PARA DIBYA AND ORS.
|
May 3, 1990 |
|
GANESH PRASAD SAHA Vs. STATE OF ORISSA
|
December 10, 1990 |
|
GANGADHAR NAYAK Vs. RAJ KISHORE BHORA
|
June 20, 1990 |
|
GEN SEC INDIAN METALS FERRO ALLOYS LTD Vs. STATE OF ORISSA
|
November 12, 1990 |
|
GOPAL BARIHA Vs. SATYANARAYAN DAS
|
January 19, 1990 |
|
GOPAL BEHERA Vs. LOKANATH SAHU
|
March 5, 1990 |
|
GOURA CHANDRA NAIK Vs. STATE OF ORISSA
|
July 18, 1990 |
|
GOURAHARI NAIK Vs. ADDL DISTRICT MAGISTRATE
|
October 30, 1990 |
|
GOURANGA SAHU Vs. MAGUNI DEI
|
July 31, 1990 |
|
GOVINDA CHANDRA MISHRA Vs. SUPERINTENDENT GOVERNMENT AYURVEDIC PHARMACY BOLANGIR
|
March 5, 1990 |
|
GOVINDA PRADHAN Vs. STATE
|
May 2, 1990 |
|
GUNANIDHI NAYAK AND OTHERS Vs. STATE
|
October 12, 1990 |
|
GURUCHARAN DAS Vs. SMT. CHAMELI DEVI AND ANR.
|
May 15, 1990 |
|
H.H. BEHERA & ETC. Vs. UNION OF INDIA & ORS.
|
February 6, 1990 |
|
HALADHAR MOHAPATRA AND ANR. Vs. SOVA DIBYA AND ORS.
|
August 21, 1990 |
|
HARA DIBYA Vs. PRAVAKAR SATAPATHY
|
June 18, 1990 |
|
HARA PRASAD HOTA Vs. BATLIBOY AND CO. PVT. LTD. AND ORS.
|
October 22, 1990 |
|
HARA PRASAD HOTA Vs. BATLIBOY AND CO PRIVATE LTD
|
October 20, 1990 |
|
HARBANSLAL AND ORS. Vs. BALU JENA AND ANR.
|
March 5, 1990 |
|
HAREKRUSHNA PATNAIK Vs. STATE OF ORISSA
|
July 31, 1990 |
|
HARIKRUSHNA PUROHIT Vs. SATYABADI PUROHIT
|
February 28, 1990 |
|
HIMANSU SEKHAR SATPATHY Vs. CHAKRAPANI SATPATHY
|
July 18, 1990 |
|
HINDU PUBLIC Vs. RABADI GOPAL REDDY
|
November 23, 1990 |
|
HRUSHIKESH BARIK Vs. BAIKUNTHA BARIK AND OTHERS
|
May 7, 1990 |
|
HRUSIKESH DAS Vs. DHANU GHADEL
|
November 28, 1990 |
|
I D L CHEMICAL LTD Vs. UNION OF INDIA
|
February 5, 1990 |
|
INDIAN BANK Vs. KAMALALAYA CLOTH STORE
|
June 25, 1990 |
|
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. UNION OF INDIA
|
December 19, 1990 |
|
INDRAJEET ROY Vs. BANK OF BARODA
|
March 14, 1990 |
|
INDRAJIT MOHANTY Vs. STATE OF ORISSA
|
November 28, 1990 |
|
INDRAMANI JENA Vs. MINJILATA JENA
|
May 2, 1990 |
|
INDUSTRIAL MINERALS AND METALS Vs. SALES TAX OFFICER CUTTACK III CIRCLE
|
July 30, 1990 |
|
INJA VENKATRAO Vs. SUNDARA BARIK
|
August 21, 1990 |
|
IPITATA SPONGE IRON LTD Vs. STATE OF ORISSA
|
October 26, 1990 |
|
JAGABANDHU PURANPANDA Vs. THE DIST. MAGISTRATE AND ANR.
|
April 5, 1990 |
|
JAGABANDHU PURANPANDA Vs. DIST MAGISTRATE AND ANR
|
March 27, 1990 |
|
JAGANNATH MEHER AND ORS. Vs. ANJANA DHARUANI AND ORS.
|
April 27, 1990 |
|
JAGANNATH PRADHAN (DEAD) AND AFTER HIM SMT. HURA PRADHANUNI AND ORS. Vs. DISTRICT FOREST OFFICER AND ORS.
|
May 18, 1990 |
|
JAGANNATH SINGH Vs. STATE OF ORISSA
|
June 18, 1990 |
|
JAGAPADA MITRA AND ORS. Vs. SHIBAPADA MITRA
|
October 17, 1990 |
|
JAGAPADA MITRA AND OTHERS Vs. SHIBAPADA MITRA
|
October 7, 1990 |
|
JAGAR SINGH Vs. STATE OF ORISSA
|
December 17, 1990 |
|
JAIN MILLS AND ELECTRICAL STORES Vs. STATE
|
October 9, 1990 |
|
JAIRAM SAMANTRAY Vs. BAIKUNTHA SAMANTARAY
|
May 18, 1990 |
|
JANAKI KUMARI DAS Vs. GAJENDRA DAS
|
April 2, 1990 |
|
JANAKI KUMARI DAS Vs. GAJENDRA DAS
|
April 25, 1990 |
|
JANARDAN ROUT Vs. ELECTION OFFICER, CUTTACK CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
March 2, 1990 |
|
JAYPAL MUNDA Vs. STATE OF ORISSA
|
January 5, 1990 |
|
JETHU PRASAD Vs. STATE OF ORISSA
|
September 13, 1990 |
|
JITA THAPA AND ORS. Vs. BHAGABATIA THAPA AND ORS.
|
March 1, 1990 |
|
JOGENDER SINGH Vs. STATE OF ORISSA
|
May 17, 1990 |
|
JOGENDRA SINGH Vs. STATE
|
December 12, 1990 |
|
JOGESWAR BERA Vs. STATE OF ORISSA
|
November 28, 1990 |
|
JUGILAL BISWANATH Vs. STATE OF ORISSA
|
July 31, 1990 |
|
K SATYANARAYANA SUBUDHI Vs. UNION OF INDIA
|
August 28, 1990 |
|
K. SUBRAMANIYAM RAO AND ORS. Vs. THE STATE OF ORISSA
|
March 13, 1990 |
|
KAILASH CHANDRA MAHANTA Vs. GANESHWAR AMANTA, OFFICER-IN CHARGE OF BARIA POLICE STATION
|
March 14, 1990 |
|
KAILASH CHANDRA MOHANTY Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1990 |
|
KAIRU @ KAI KISAN AND ANR. Vs. SMT. MUNKI KISANI AND ORS.
|
April 26, 1990 |
|
KALANDI TIADI AND ORS. Vs. ANANDA @ ANANDA CHANDRA DAS AND ORS.
|
September 6, 1990 |
|
KALICHARAN RATH Vs. ORISSA SANGEET NATAK ACADEMY
|
March 16, 1990 |
|
KALU PRADHAN Vs. AHALYA MAHAPATRA AND ORS.
|
April 30, 1990 |
|
KANDURI BARAD Vs. BHASKAR NAIK
|
August 14, 1990 |
|
KEDIA RICE MILLS PRIVATE LTD Vs. STATE OF ORISSA
|
June 20, 1990 |
|
KELUCHARAN DAS Vs. ORISSA STATE ELECTRICITY BOARD
|
April 13, 1990 |
|
KESHABA CHANDRA PRADHAN. Vs. STATE OF ORISSA AND OTHERS,
|
August 3, 1990 |
|
KHETRAMOHAN RAY Vs. UDAYANARAYAN PANDA
|
July 5, 1990 |
|
KISHORE KUMAR THAKKAR Vs. STATE OF ORISSA
|
July 25, 1990 |
|
KOKILA BAGHA Vs. STATE
|
September 5, 1990 |
|
KRISHNA KUMARI PANDA AND TWO ORS. Vs. STATE AND ANR.
|
April 16, 1990 |
|
KRUPASINDHU DAS (AND AFTER HIM) RAMAKRUSHNA DAS Vs. LAXMAN KUMAR DAS
|
September 10, 1990 |
|
KRUPASINDHU PRADHAN Vs. KAINTA PRADHAN
|
December 6, 1990 |
|
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
|
November 13, 1990 |
|
KRUSHNA CHANDRA PATI Vs. HINDUSTAN FERTILISER CORPORATION LTD
|
February 26, 1990 |
|
KRUSHNA CHARAN MAHAPATRA Vs. ADDL. TAHASILDAR AND TWO ORS.
|
January 11, 1990 |
|
KRUSHNA KAHALI Vs. NARANA KAHALI
|
June 18, 1990 |
|
KULAMANI PRADHAN Vs. GIRIDHARI MOHANTY
|
December 21, 1990 |
|
KULAMANI SAHU & ORS. Vs. GUA DEI & ORS.
|
May 9, 1990 |
|
KULAMANI SANDHA Vs. STATE
|
September 4, 1990 |
|
KUMARBAR SAHOO Vs. STATE OF ORISSA AND ORS.
|
March 5, 1990 |
|
KUNJA PRUSTI Vs. HAREKRUSHNA PRUSTI
|
February 26, 1990 |
|
KUSUM JENA Vs. NAKHI DEI
|
April 26, 1990 |
|
LAKHANA NAYAK Vs. BASUDEV SWAMY
|
July 3, 1990 |
|
LAXMAN MOHANTY Vs. STATE OF ORISSA
|
June 20, 1990 |
|
LAXMI DEVI Vs. STATE OF ORISSA
|
February 21, 1990 |
|
LAXMI GOUDA Vs. DANDASI GOURA
|
June 19, 1990 |
|
LAXMIDHAR PATI Vs. JANARDAN NANDA
|
July 13, 1990 |
|
LAXMIDHAR SAHU Vs. PADMINI TRIPATHY
|
March 14, 1990 |
|
LAXMIDHAR SAHU AND HARAMANI DEI AND ORS. Vs. GOURANGA CHARAN SAHU AND ANR.
|
February 13, 1990 |
|
LAXMINARAYAN SAHU Vs. STATE OF ORISSA FB
|
November 28, 1990 |
|
LETI @ JAYADEB ROY AND ANR. Vs. THE STATE
|
April 10, 1990 |
|
MADAN MOHAN SAMANTRAY Vs. UNION OF INDIA
|
April 17, 1990 |
|
MADHABA SETH Vs. ADDL. DIST. MAGISTRATE (LAND REFORMS) AND ANR.
|
February 2, 1990 |
|
MAHANT SRI PRANAB KISHORE BHARATI Vs. COMMISSIONER OF ENDOWMENTS
|
November 20, 1990 |
|
MAHARANA AND MAHARANA Vs. STATE OF ORISSA
|
July 16, 1990 |
|
MAHENDRA MEHETA Vs. AMARESH SARKAR
|
March 9, 1990 |
|
MAHURA @ NAMI BEHERA Vs. STATE
|
December 7, 1990 |
|
MALIA ANNAPURNA Vs. MALIA BHAGAWAN RAO
|
October 17, 1990 |
|
MAMATA DRINKS AND INDUSTRIES LTD Vs. UNION OF INDIA
|
March 14, 1990 |
|
MAMTA DRINKS AND INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
March 11, 1990 |
|
MANAGEMENT OF ASHA CENTRAL MULTI PURPOSES CO OP SOC LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
October 26, 1990 |
|
MANAS KUMAR DUTTA Vs. ALOKA DUTTA
|
January 12, 1990 |
|
MANI BEWA AND ORS. Vs. BIJAYA KUMARI ALIAS KANAKALATA DEI AND ANR.
|
September 12, 1990 |
|
MANI CHARAN PANIGRAHI Vs. RADHAMADHAB PANDE
|
September 5, 1990 |
|
MANIKYA DEVI Vs. PABITRA SWAISINGH
|
January 3, 1990 |
|
MANILAL Vs. DASARATHI SAHU
|
April 9, 1990 |
|
MD IMDAD ALI Vs. STATE OF ORISSA
|
December 6, 1990 |
|
MIHIR NARAYAN MOHANTY Vs. SADYALAXMI PATNAIK
|
August 3, 1990 |
|
MOHAMMAD YUSUF JAMIL Vs. S K ISHAD AHMAD
|
May 16, 1990 |
|
MOHAN TRIPATHY BANSIDHAR TRIPATHY DAS Vs. STATE OF ORISSA
|
October 17, 1990 |
|
MOHINI MOHAN NANDA Vs. STATE
|
March 16, 1990 |
|
MOTOR HOUSE Vs. STATE OF ORISSA
|
July 25, 1990 |
|
MST. KASTURI ADABASIA AND ORS. Vs. BISHNU DANDASENA AND ORS.
|
July 9, 1990 |
|
MURALI PADHI ALIAS MURALIDHAR PADHI Vs. TAHASILDAR AND ORS.
|
January 16, 1990 |
|
N.V. GOPALASWAMY Vs. ASSISTANT CONSERVATOR OF FORESTSCUM-AUTHORISED OFFICER, NOWRANGPUR DIVISION AND ANR.
|
September 11, 1990 |
|
NABA KISHORE ROUT Vs. STATE OF ORISSA
|
October 31, 1990 |
|
NAKUL BEHERA Vs. DAMODAR SWAIN TAHASILDAR BANKI
|
August 3, 1990 |
|
NALADHAR MAHAPATRA Vs. SEVA DIBYA
|
August 21, 1990 |
|
NAMABATI BHOI AND ANR. Vs. STATE OF ORISSA AND ORS.
|
May 9, 1990 |
|
NAMITA POUL CHOUDHURY Vs. BANK OF BARODA
|
May 7, 1990 |
|
NANDA KUMAR PRASAD Vs. ABHIJIT BISWAS
|
October 22, 1990 |
|
NANDAKISHORE RATH Vs. NANDA ALIAS ANANTA CHERAN SAHERAAND ANOTHER
|
August 14, 1990 |
|
NARAHARI ROUT Vs. STATE OF ORISSA
|
July 13, 1990 |
|
NARASINGHA CHOUDHURY Vs. STATE
|
September 21, 1990 |
|
NARASINGHA DANI Vs. COLLECTOR AND ORS.
|
May 2, 1990 |
|
NARAYAN CH RANA Vs. BALASORE MUNICIPAL COUNCIL
|
September 21, 1990 |
|
NATH ROUT Vs. RADHESHYAM SWAIN
|
June 22, 1990 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. COMMISSIONER OF SLAES TAX ORISSA
|
February 13, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALITA NAIK
|
October 12, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARADHAN PANDA
|
October 23, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. KOTHA KOTA KALYANI SUBUDHI
|
November 15, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. SARASWATI JENA
|
November 15, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. NASIM KHAN
|
October 29, 1990 |
|
NIDHI SAHU Vs. STATE
|
May 10, 1990 |
|
NIDRA BEWA Vs. SPL LAND ACQUISITION OFFICER BOLANGIR
|
July 27, 1990 |
|
NIKUNJA KISHORE PRADHAN Vs. STATE BANK OF INDIA
|
April 20, 1990 |
|
NILADRI CHOUDHURY Vs. STATE OF ORISSA AND ORS.
|
February 28, 1990 |
|
NILAMBAR SAHU Vs. STATE OF ORISSA
|
March 20, 1990 |
|
NILAMBAR SATPATHY Vs. PREMA GANDA AND ORS.
|
May 11, 1990 |
|
NIRA @ NIRANJAN MOHANTY Vs. NARAYAN PADHAN AND ORS.
|
March 14, 1990 |
|
NIRANJAN BEHERA Vs. LAXMIDHAR RANA
|
March 14, 1990 |
|
NIRANJAN KHATUA Vs. STATE OF ORISSA
|
May 16, 1990 |
|
NIRANJAN PRADHAN Vs. STATE
|
August 10, 1990 |
|
NRUSINGHA CHARAN BAL Vs. PARAMANANDA SHARMA
|
August 22, 1990 |
|
NRUSINGHA CHARAN SAHOO Vs. SUKANTI SAHOO
|
April 5, 1990 |
|
OMPRAKASH AGARWALA Vs. STATE BANK OF INDIA
|
July 17, 1990 |
|
ORIENT PAPER AND INDUSTRIES LIMITED Vs. STATE OF ORISSA
|
August 16, 1990 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF ORISSA
|
November 27, 1990 |
|
ORIENT PAPER MILLS SRAMIK CONGRESS AND ANR. Vs. COLLECTOR AND ORS.
|
July 16, 1990 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAGHUNATH MUDULI
|
December 10, 1990 |
|
ORISSA ELECTRICAL ENGINEERS SERVICE ASSOCIATION AND ANR. Vs. STATE OF ORISSA REPRESENTED THROUGH SECRETARY TO GOVT. OF ORISSA, IRRIGATION AND POWER DEPARTMENT AND ORS.
|
March 27, 1990 |
|
ORISSA INDUSTRIES LTD Vs. UNION OF INDIA UOI
|
August 7, 1990 |
|
ORISSA MINING CORPORATION LIMITED, REPRESENTED BY ITS SECRETARY Vs. MESSRS FERRO ALLOYS CORPORATION LIMITED AND ANR.
|
April 4, 1990 |
|
ORISSA MINING CORPORATION LTD Vs. FERRO ALLOYS CORPORATION LTD
|
May 3, 1990 |
|
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. EXECUTIVE OFFICER, DHENKANAL MUNICIPALITY AND ORS.
|
May 3, 1990 |
|
ORISSA STORES Vs. STATE OF ORISSA
|
July 26, 1990 |
|
ORISSA TYRES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1990 |
|
P ADINARAYAN REDDY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 16, 1990 |
|
P BHANKARANARAYANA Vs. P RAJESWAR RAO
|
August 17, 1990 |
|
P DASARATHI Vs. STATE
|
July 4, 1990 |
|
P V RAO Vs. STATE OF ORISSA
|
October 26, 1990 |
|
PABAN KUMAR TULSHYAN Vs. PRAHALLAD RAI AGARWALA AND ORS.
|
February 8, 1990 |
|
PADMA SABAT Vs. SUSILA GOUDA AND ORS.
|
May 3, 1990 |
|
PADMA SABAT Vs. SUSILA GOUDA AND ORS
|
March 30, 1990 |
|
PADMALABHA SWAIN Vs. PRASANNA KUMAR RAUT
|
November 16, 1990 |
|
PADMINI MISHRA Vs. RAMESH CHANDRA MISHRA
|
March 5, 1990 |
|
PALAU DEHURY Vs. SARAT CHANDRA PATRA
|
September 20, 1990 |
|
PANCHANAN PATRA Vs. ANANTA KUMAR PATRA AND ANR.
|
July 6, 1990 |
|
PANCHANAN ROUT Vs. STATE OF ORISSA
|
May 11, 1990 |
|
PARAKSHITA PRADHAN Vs. BAIRAGI PRADHAN
|
October 15, 1990 |
|
PARSURAM MAHABHOI Vs. JANAKI DEI
|
November 22, 1990 |
|
PEDDINI ERRAYA REDDY Vs. PEDDINI SARANA
|
April 25, 1990 |
|
PHULLA MURUMU Vs. S NANDA
|
June 29, 1990 |
|
PITAMBAR MISHRA Vs. CHANDRA SEKHAR PANDA
|
April 25, 1990 |
|
PIYUS EKKA Vs. STATE OF ORISSA IN BOTH THE APPEALS
|
August 23, 1990 |
|
PRAFULLA CHANDRA BEHERA Vs. DENA BANK
|
March 20, 1990 |
|
PRAFULLA KUMAR BEHERA Vs. MANGALU SAMAL
|
April 5, 1990 |
|
PRAFULLA KUMAR ROUTRAY Vs. CERTIFICATE OFFICER
|
October 26, 1990 |
|
PRAFULLA MOHAN DAS Vs. STEEL AUTHORITY OF INDIA LTD
|
October 17, 1990 |
|
PRANAKRUSHNA SWAIN Vs. COMMISSIONER OF WEALTH TAX
|
August 3, 1990 |
|
PRASAD BEHERA Vs. STATE OF U P
|
November 16, 1990 |
|
PRASANNA KUMAR GIRI AND ORS. Vs. RADHASHYAM PAUL AND ORS. AND SANDHYA RANI PAUL
|
August 21, 1990 |
|
PRATAP CHANDRA RAY Vs. STATE OF ORISSA
|
September 11, 1990 |
|
PRINCE HOTEL Vs. STATE OF ORISSA
|
August 17, 1990 |
|
PRIYANAKA PRIYADARASHINI Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
February 12, 1990 |
|
PUNIA BISWAL Vs. DIVN FOREST OFFICER RAIRAKHOL
|
March 6, 1990 |
|
PURANDAR BHUKTA Vs. STATE OF ORISSA
|
October 15, 1990 |
|
PURI MARINE PRODUCTS Vs. STATE OF ORISSA
|
July 27, 1990 |
|
PURI MUNICIPAL COUNCIL Vs. STATE OF ORISSA AND ANR.
|
February 21, 1990 |
|
PURNA CHANDRA ALIAS PURNANANDA Vs. MALATI MOHAPATRA
|
August 27, 1990 |
|
PURNA PADHI Vs. STATE OF ORISSA
|
July 17, 1990 |
|
PURUSOTTAM KAR AND ORS. Vs. JAGANNATH MAHAPRABHU AND ORS.
|
March 27, 1990 |
|
PURUSOTTAM LAL KUMAR Vs. PADMALOCHAN PANDA
|
July 31, 1990 |
|
RABINARAYAN MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
March 8, 1990 |
|
RABINDRA ALIAS RABINDRANATH PANDA Vs. SUDARSAN PANDA
|
December 15, 1990 |
|
RABINDRA KUMAR NAYAK AND ORS Vs. ELECTION OFFICER, NAKHARA S C S LTD AND ORS
|
March 16, 1990 |
|
RABINDRA KUMAR NAYAK AND ORS. Vs. ELECTION OFFICER, NAKHARA S.C.S. LTD. AND ORS.
|
May 2, 1990 |
|
RADHA KANTA PADHI Vs. STATE OF ORISSA
|
May 8, 1990 |
|
RADHAKRUSHNA DAS Vs. MRUTUNJAYA DAS
|
May 9, 1990 |
|
RADHARAMAN SAHU Vs. TRILOCHAN NANDA
|
July 16, 1990 |
|
RADHARMOHAN ALIAS SRIDHAR Vs. HARIBANDHU ATHUA
|
November 28, 1990 |
|
RADHESHYAM MODI Vs. JADUNATH MOHAPATRA
|
August 22, 1990 |
|
RADHI DEI Vs. LALIT BIHARI MOHANTY
|
August 3, 1990 |
|
RAGHUNATH GANTAYAT AND ANR. Vs. STATE
|
April 13, 1990 |
|
RAGHUNATH KAR Vs. SHASIKALA DEVI
|
November 6, 1990 |
|
RAIBARI DEI Vs. LALITA DEI
|
June 18, 1990 |
|
RAJ GUDAKHU FACTORY Vs. STATE BANK OF INDIA & ANOTHER
|
March 7, 1990 |
|
RAJANIKANTA PATTNAIK AND ORS. ETC. Vs. STATE OF ORISSA AND ORS.
|
May 2, 1990 |
|
RAJIB NETRA PANIGRAHI Vs. STATE OF ORISSA
|
July 20, 1990 |
|
RAJKISHOR DAS Vs. STATE OF ORISSA
|
March 1, 1990 |
|
RAM BIHARI MOVIE PVT LTD Vs. ORISSA STATE ELECTRICITY BOARD
|
February 21, 1990 |
|
RAM CHANDRA AGARWALLA Vs. MRUDULA PODDER ALIAS AGARWALLA
|
November 20, 1990 |
|
RAM PRASANNA DASH Vs. BHABANI DEVI
|
April 23, 1990 |
|
RAMA CHANDRA SAHU Vs. STATE OF ORISSA
|
May 3, 1990 |
|
RAMA CHANDRA SAHU Vs. STATE OF ORISSA
|
March 30, 1990 |
|
RAMACHANDRA SAHOO Vs. STATE OF ORISSA
|
July 26, 1990 |
|
RAMRATAN MOTILAL Vs. STATE OF ORISSA
|
September 19, 1990 |
|
RAMSEWAK KASHINATH Vs. SARAFUDDIN
|
September 12, 1990 |
|
RANKA BHUA Vs. JUBARAJ SARAF FB
|
August 10, 1990 |
|
RANKANATH PRADHARN Vs. RATIKANTA MOHAPATRA AND ORS.
|
September 10, 1990 |
|
RARMESWAR NATH SUTHOO Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ANR.
|
July 3, 1990 |
|
RATNAKAR PALEI Vs. STATE
|
January 3, 1990 |
|
ROSTAM KHAN Vs. COMMISSIONER OF ENDOWMENTS
|
December 21, 1990 |
|
ROURKELA MAZDOOR SABHA Vs. ROURKELA STEEL PLANT
|
May 14, 1990 |
|
RUSI SAHU Vs. DEBARAJ BISWAL
|
July 12, 1990 |
|
S L NARASING RAO Vs. GOPALJEE MAHAPRABHU
|
January 19, 1990 |
|
S.K. HARUN Vs. STATE OF ORISSA
|
November 30, 1990 |
|
SABITA SAHOO Vs. CAPT KHIROD KUMAR SAHOO
|
March 20, 1990 |
|
SABITA SAHOO Vs. CAPT KHIROD KUMAR SAHOO SABITA PARIDA SAHU
|
October 16, 1990 |
|
SACHI SAHOO Vs. EKADASIA SAHOO
|
April 6, 1990 |
|
SACHIDANANDA Vs. BICHITRANANDA
|
April 4, 1990 |
|
SADANANDA DAS Vs. STATE OF ORISSA
|
November 7, 1990 |
|
SADASIBA NAYAK Vs. STATE OF ORISSA
|
November 27, 1990 |
|
SADHU SINGH Vs. PYARELAL SINGH PUNJABI
|
April 26, 1990 |
|
SAHADEV NAYAK Vs. STATE
|
July 5, 1990 |
|
SAKHIGOPAL REGULATED MARKET COMMITTEE Vs. BRUDABAN CHANDRA HOTA
|
August 28, 1990 |
|
SALIGRAM KHIRWAL Vs. STATE
|
January 19, 1990 |
|
SAMAJ Vs. STATE OF ORISSA
|
August 10, 1990 |
|
SANATAN JENA Vs. BABJI SAHU
|
March 14, 1990 |
|
SANATAN RAM Vs. STATE
|
June 25, 1990 |
|
SANJUKTA PADHAN Vs. LAXMINARAYAN PADHAN
|
June 29, 1990 |
|
SANKAR FLOUR MILL Vs. STATE OF ORISSA
|
July 30, 1990 |
|
SANTILATA PRADHAN Vs. MRUTUNJAYA PRADHAN
|
April 20, 1990 |
|
SANTIPRIYA JENA Vs. REBATI NAIK
|
November 23, 1990 |
|
SANTOSH KUMAR SAMANTRAY Vs. STATE OF ORISSA
|
February 21, 1990 |
|
SANTOSH KUMAR SAMANTRAY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
May 3, 1990 |
|
SANYASI @ SANYA PRADHAN AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
May 11, 1990 |
|
SARAG PODH AND ANR. Vs. BETI KHAI THAPA AND ORS.
|
April 17, 1990 |
|
SARAT CHANDRA PADHI Vs. BIJOY KUMAR BASTARAI AND ANR.
|
August 8, 1990 |
|
SARAT NAIK Vs. STATE
|
February 16, 1990 |
|
SARBESWAR RATH Vs. CONSOLIDATION OFFICER
|
April 24, 1990 |
|
SAROJ KUMAR SAHOO Vs. CONVENOR R H S P G
|
September 4, 1990 |
|
SASHIKALA PADHI Vs. HIREN GHOSH
|
October 26, 1990 |
|
SASHIMANI DIBYA Vs. BISHNUPRIYA MOHAPATRA
|
November 19, 1990 |
|
SATRUGHANA ALIAS SATRUGHNA PARIDA Vs. STATE OF ORISSA
|
July 10, 1990 |
|
SATYA @ SATYANANDA MAHAKUR Vs. RAGHU MAHAKUR AND ORS.
|
May 3, 1990 |
|
SATYA @ SATYANANDA MAHAKUR Vs. RAGHU MAHAKUR AND ORS
|
April 5, 1990 |
|
SATYABADI NAYAK Vs. DAMEI KHILLA AND HONTAL DAMUNI
|
May 18, 1990 |
|
SAVANI TRANSPORT LTD Vs. KAMRAJU BISOI
|
September 11, 1990 |
|
SAYAD NEWAJ ALLI @ NATI Vs. RASIDA BEGUM
|
October 26, 1990 |
|
SHADI RAM SHARMA AND DHANCHOLIA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 9, 1990 |
|
SHANKAR PATEL Vs. SABYADEVI MAHARANA AND ORS.
|
February 1, 1990 |
|
SHANTILATA AGARWALLA @ SHANTI AGARWALLA Vs. STATE OF ORISSA
|
October 16, 1990 |
|
SHIVA MANOHAR DASH Vs. STATE OF ORISSA
|
November 23, 1990 |
|
SHIWDUTTRAY BHOLANATH Vs. STATE OF ORISSA
|
September 12, 1990 |
|
SHRI A.C. SWAIN Vs. ORISSA STATE WAREHOUSING CORPORATION AND ORS.
|
January 12, 1990 |
|
SHRI SOHANLAL BAGRI Vs. THE STATE OF ORISSA
|
September 14, 1990 |
|
SHYAM GUDAKHU FACTORY Vs. STATE OF ORISSA
|
July 18, 1990 |
|
SHYAM SUNDER ROUT Vs. STATE OF ORISSA
|
September 12, 1990 |
|
SHYAMA CHARAN PRADHAN Vs. NAIKHANI THAKURANI
|
December 17, 1990 |
|
SHYAMABANDHU BARIK Vs. ORISSA UNIVERSITY OF AGRICULTURE
|
October 26, 1990 |
|
SIBA LENKA Vs. STATE OF ORISSA AND ORS.
|
February 28, 1990 |
|
SIBANARAYAN SINGH DEO Vs. STATE
|
April 18, 1990 |
|
SIMADHARI NARA SINGHA MURTY Vs. STATE OF ORISSA
|
October 26, 1990 |
|
SK NASIRUDDIN; Vs. DULARI BIBI
|
October 29, 1990 |
|
SMT. ANITA CHAND Vs. THE COLLECTOR AND ORS.
|
March 20, 1990 |
|
SMT. BASANTI BEHERA AND SRI. BIDYADHAR SETHA Vs. THE STATE OF ORISSA AND ORS.
|
January 9, 1990 |
|
SMT. BIJOY LAXMI SAHOO Vs. SMT. SANJUKTA SAHOO @ PRUSTY AND ANR.
|
July 9, 1990 |
|
SMT. CHANDRA KUMARI DEVI (DEAD) AFTER HER, LEGAL REPRESENTATIVE SRI. TAPI SINGH BHOI Vs. STATE OF ORISSA AND ORS.
|
February 26, 1990 |
|
SMT. KHIRODA MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
May 18, 1990 |
|
SMT. LAXMIPRIYA BHUYAN Vs. NARMADABALA PARIDA AND ORS.
|
July 6, 1990 |
|
SOMANATH MISHRA Vs. STATE
|
August 2, 1990 |
|
SOODHA SOMANA Vs. STATE
|
December 6, 1990 |
|
SOURINDRA NARAYAN BHANJA DEO Vs. SPL OFFICER CUM COMPETENT AUTHORITY
|
February 12, 1990 |
|
SRI KANTILAL PATEL Vs. DIVISIONAL FOREST OFFICER, ATHGARH DIVISION AND ORS.
|
August 21, 1990 |
|
SRI KUMAR MOHANTY Vs. STATE OF ORISSA
|
August 27, 1990 |
|
SRI RABINDRA POLEI AND ANR. Vs. STATE OF ORISSA
|
September 21, 1990 |
|
SRI TANKALA RAGHUNATH PATRA Vs. SRI LABANI CHARAN DEY AND ANR.
|
May 17, 1990 |
|
SRI. BRUNDABAN CHANDRA JEW THAKUR REPRESENTED BY ITS MARFATDAR SHRI KHAGESWAR KAR Vs. THE STATE OF ORISSA AND ORS.
|
March 23, 1990 |
|
SRI. RAJA KISHORE CHHAPOLIA Vs. LAKSHMAN ROUT AND ORS.
|
August 17, 1990 |
|
SRI. RANJIT SAHU Vs. CHINTAMANI SETHI AND ORS.
|
January 10, 1990 |
|
SRI. SOMANATH MAHALIK AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 15, 1990 |
|
SRI. SUNIRMAL MAITY AND ORS. Vs. SRI. SHAKTIPADA ADHAK AND ORS.
|
April 4, 1990 |
|
SRIMATI MADANBATI LATH Vs. S D O
|
October 26, 1990 |
|
SRIMATI SAILABALA DEVI Vs. NARASINGHA DAS
|
July 5, 1990 |
|
SRINIVAS PRADHAN Vs. STATE OF ORISSA
|
March 27, 1990 |
|
SRINIVAS PRADHAN Vs. STATE OF ORISSA
|
May 2, 1990 |
|
SRUTI SHEKHAR SINGH SAMANTA Vs. M D ORISSA ROAD TRANSPORT BERHAMPUR
|
November 19, 1990 |
|
STATE Vs. DINDAYAL AGARWALA
|
November 6, 1990 |
|
STATE Vs. RAMACHANDRA DAS
|
November 13, 1990 |
|
STATE Vs. PRAVAKAR BEHERA
|
September 14, 1990 |
|
STATE Vs. NILAMBAR RATH AND ORS.
|
February 8, 1990 |
|
STATE Vs. ABDUL HAMID KHAN
|
June 28, 1990 |
|
STATE Vs. LAJARUS BAHAL
|
June 27, 1990 |
|
STATE Vs. SURENDRANATH MOHANTY
|
July 23, 1990 |
|
STATE Vs. JAHARLAL DAS
|
July 16, 1990 |
|
STATE Vs. LAJARUS BAHAL
|
June 26, 1990 |
|
STATE BANK OF INDIA Vs. SRIDHAR PRASAD KAR
|
July 13, 1990 |
|
STATE BANK OF INDIA Vs. NILAKANTHA ROY AND ANR.
|
September 11, 1990 |
|
STATE ELECTRICITY BOARD Vs. INDIAN METALS AND FERRO ALLOYS LTD
|
April 27, 1990 |
|
STATE OF ORISSA Vs. RAJKISHORE ROUT
|
May 15, 1990 |
|
STATE OF ORISSA Vs. ABDUL NASHIRI KHAN
|
June 22, 1990 |
|
STATE OF ORISSA Vs. PARSURAM PANIGRAHI
|
July 3, 1990 |
|
STATE OF ORISSA Vs. KHATU MULI
|
June 29, 1990 |
|
STATE OF ORISSA Vs. BHAG CHAND
|
July 10, 1990 |
|
STATE OF ORISSA Vs. RASU GAMANGO
|
January 10, 1990 |
|
STATE OF ORISSA Vs. SUDAM CH MOHANTY
|
January 10, 1990 |
|
STATE OF ORISSA Vs. NRUSINGHA CHARAN BARIK
|
April 5, 1990 |
|
STATE OF ORISSA Vs. KAMADHENU ENTERPRISES
|
July 31, 1990 |
|
STATE OF ORISSA Vs. MAHABIR PRASAD AGRAWALLA
|
July 23, 1990 |
|
STATE OF ORISSA Vs. BISWANATH PADHI
|
July 24, 1990 |
|
STATE OF ORISSA Vs. LAXMI INDUSTRIES
|
August 2, 1990 |
|
STATE OF ORISSA Vs. IQBAL BROS
|
August 3, 1990 |
|
STATE OF ORISSA Vs. AUTO ELECTRIC INDUSTRIES
|
August 1, 1990 |
|
STATE OF ORISSA Vs. K. APPA RAO SUBUDHI
|
June 20, 1990 |
|
STATE OF ORISSA Vs. KAMADEV MAJHI
|
June 20, 1990 |
|
STATE OF ORISSA Vs. BISWANATH JOSHI
|
May 9, 1990 |
|
STATE OF ORISSA Vs. ACHAYA CHARAN CHOUDHURY AND ORS
|
April 13, 1990 |
|
STATE OF ORISSA Vs. RANGANATH RAMANUJA DAS
|
March 16, 1990 |
|
STATE OF ORISSA Vs. HUSEN KHAN
|
November 1, 1990 |
|
STATE OF ORISSA Vs. KUNA ALIAS KAILASH CHANDRA DAS
|
June 20, 1990 |
|
STATE OF ORISSA THROUGH COLLECTOR CUTTACK Vs. MOHANLAL PATNI
|
October 24, 1990 |
|
STATE OF ORISSA THROUGH THE DIVISIONAL FOREST OFFICER Vs. ABHAYA CHARAN CHOUDHURY
|
April 13, 1990 |
|
STATE TRANSPORT EMPLOYEES FEDERATION Vs. STATE OF ORISSA
|
February 13, 1990 |
|
STRAW PRODUCTS LTD. AND ORS. Vs. ORISSA FOREST CORPORATION AND ORS.
|
February 13, 1990 |
|
SUBALA CHARAN ROUT Vs. PRAFULLA KUMARI DEI
|
February 2, 1990 |
|
SUBHAN Vs. STATE OF ORISSA
|
May 8, 1990 |
|
SUDARSAN SAHU Vs. STATE
|
April 7, 1990 |
|
SUDHAKAR BHOI AND ORS. Vs. BHADRAK CO-OPERATIVE LAND DEVELOPMENT BANK LTD., BHADRAK AND ORS.
|
August 16, 1990 |
|
SUDHIRLATA DEI Vs. KRUSHNA CHANDRA MOHANTY
|
January 2, 1990 |
|
SUJAN MAJHI Vs. DHANESWAR RANA
|
July 6, 1990 |
|
SUKA MUKHI Vs. NATA MUKHI AND ORS.
|
May 15, 1990 |
|
SUKURI DIBYA Vs. HEMALATA PANDA
|
May 16, 1990 |
|
SUNI SINGH Vs. KHITISH CHANDRA TRIPATHY
|
October 15, 1990 |
|
SURENDRA BARIK Vs. GURUBARI NAYAK
|
September 2, 1990 |
|
SURENDRA BARIK Vs. GURUBARI NAYAK AND ORS.
|
September 12, 1990 |
|
SURENDRA KUMAR PATJOSHI Vs. STATE OF ORISSA
|
October 23, 1990 |
|
SURENDRA MISHRA AND ORS. Vs. JUDHISTIR PANI
|
April 25, 1990 |
|
SURENDTRANADN DAS Vs. TILOTTAMA DAS AND ANR.
|
August 28, 1990 |
|
SURYAMANI DAS Vs. STATE OF ORISSA THROUGH THE LAW SECRETARY
|
October 26, 1990 |
|
SURYANARAYAN TRIPATHY Vs. KAMALANATHAM
|
April 6, 1990 |
|
SUSHILA INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 5, 1990 |
|
SUSIL LUGUN Vs. STATE OF ORISSA
|
September 18, 1990 |
|
SWAMI HARI HARANANDA GIRI Vs. YOGODA SATSANGHA SOCIETY OF INDIA
|
March 9, 1990 |
|
SWAMI HARI HARANANDA GIRI Vs. YOGODA SATSANGH SOCIETY OF INDIA & OTHERS
|
February 8, 1990 |
|
TAHSILDAR, PATTAMUNDAI Vs. DUKHOI SETHI AND ORS.
|
April 9, 1990 |
|
TAICHER COAL MINES EMPLOYEES UNION Vs. TAICHER COLLIERY
|
July 4, 1990 |
|
TANKADHAR NATH Vs. PRAVABATI NATH
|
October 23, 1990 |
|
TARACHAND AGARWALA Vs. CUTTACK MUNICIPALITY
|
March 13, 1990 |
|
TELEWORKS PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 26, 1990 |
|
THE SECRETARY, CUTTACK DEVELOPMENT AUTHORITY AND ANR. Vs. DOLAGOBINDA SAHU AND ORS.
|
January 24, 1990 |
|
TILOTAMA BEWA Vs. TIRTHA DEHURI
|
December 20, 1990 |
|
TIRTHANANDA JENA Vs. BAIRAGI TRIPATHY AND ANR.
|
March 20, 1990 |
|
TOWN SURVEYER Vs. SMT. ARNAPURNA PATRA ALIAS ANUSUYA PATRO
|
February 14, 1990 |
|
TRILOCHAN BEHERA Vs. NAIKO BEHERA SUBHADRA
|
August 21, 1990 |
|
TRILOCHAN ROUT AND ORS. Vs. STATE
|
April 9, 1990 |
|
TRIPURESHWAR MALLIK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
January 16, 1990 |
|
UMAKANTA MAHANTA Vs. THE STATE
|
December 14, 1990 |
|
UMAKANTA MAHANTA Vs. STATE
|
December 4, 1990 |
|
UMAKANTA PALATASINGH Vs. STATE OF ORISSA
|
November 26, 1990 |
|
UMASHANKAR RICE MILL Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1990 |
|
UNITED INDIA INSURANCE CO Vs. SK AYEB AHAMMED
|
September 20, 1990 |
|
UNITED INDIA INSURANCE CO LTD Vs. SANKRANTI SWAIN
|
March 16, 1990 |
|
UTKAL ASBESTOS LTD Vs. T S RAO
|
November 30, 1990 |
|
VENKATESWARA TIMBER DEPOT Vs. UNION OF INDIA
|
September 21, 1990 |
|
Y. VENKAT RAO Vs. SOUTH EASTERN RAILWAY AND ORS.
|
November 12, 1990 |