|
ABHIMANYU DASH Vs. STATE OF ORISSA
|
December 1, 1989 |
|
ADIKANDA JENA Vs. STATE OF ORISSA AND ORS.
|
August 24, 1989 |
|
AHALYA DEVI Vs. KUMAR ROUT AND ORS.
|
February 20, 1989 |
|
AJAY KUMAR PRADHAN Vs. STATE OF ORISSA
|
February 20, 1989 |
|
ALEKH CHANDRA RATH Vs. COMMISSIONER OF LAND RECORDS AND SETTLEMENT ORISSA
|
May 1, 1989 |
|
AMBIKA PRASAD MOHANTY Vs. ORISSA ENGINEERING COLLEGE
|
February 17, 1989 |
|
AMBIKA SAHU Vs. SUMITRA SAHU
|
April 6, 1989 |
|
ANADI MOHANTA (DEAD) AND AFTER HIM KOINTA MOHANTA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 13, 1989 |
|
ANANDA CHANDRA MOHANTY Vs. JHARSUGUDA MUNICIPAL COUNCIL REPRESENTED BY ITÂ’S CHAIRMAN AND ORS.
|
September 14, 1989 |
|
ANANT CH SAHU Vs. DHRUBA CH PADHAN DEAD
|
March 7, 1989 |
|
ANJALI BEHERA Vs. LINGARAJ BEHERA
|
November 17, 1989 |
|
ARJUNA RANA Vs. AKBAR TANTY
|
January 23, 1989 |
|
ARTATRANA MOHANTY Vs. SIBENDRANATH SINHA AND ORS.
|
March 16, 1989 |
|
ASHUTOSH MITTRA AND ORS. Vs. CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS.
|
August 3, 1989 |
|
ASRUF ALI AND ORS. Vs. THE STATE OF ORISSA
|
January 25, 1989 |
|
ASWINI KUMAR DAS Vs. SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE
|
May 1, 1989 |
|
ASWINI KUMAR SAMAL Vs. SALES TAX OFFICER AND ORS.
|
July 25, 1989 |
|
BADAN PRASAD JASWAL Vs. BIRA KHAMARI
|
April 25, 1989 |
|
BAIDYANATHA DAS Vs. GHANA DAS
|
July 18, 1989 |
|
BAIKUNTHANATH JENA Vs. STATE OF ORISSA
|
February 23, 1989 |
|
BAIKUNTHANATH JENU Vs. STATE OF ORISSA
|
November 23, 1989 |
|
BAIKUNTHANATH PATJOSHI Vs. COMMISSIONER OF ENDOWMENTS ORISSA
|
September 28, 1989 |
|
BALAKRISHNA BHOI Vs. PITAMBAR DANI
|
December 11, 1989 |
|
BALARAM NAYAK Vs. BIJAYA KUMAR NAYAK
|
November 3, 1989 |
|
BANAMALI PANDA AND ORS. Vs. BHARAT CHANDRA BATIK AND ANR.
|
March 9, 1989 |
|
BANCHHANIDHI SINGH Vs. STATE OF ORISSA
|
July 14, 1989 |
|
BASANTA KUMARI PATI Vs. STATE OF ORISSA REPRESENTED THROUGH THE CHIEF SECRETARY TO GOVERNMENT OF ORISSA AND ORS.
|
April 12, 1989 |
|
BATA ALIAS BATAKRUSHNA BEHERA Vs. ANAMA BEHERA
|
November 30, 1989 |
|
BATAI CHITTAMMA Vs. REVENUE OFFICER CUM TAHASILDAR BERHAMPUR
|
August 18, 1989 |
|
BAULI CHARAN BEHERA Vs. STATE OF ORISSA AND ORS.
|
August 18, 1989 |
|
BHABAGRAHI PANIGRAHI Vs. UNION OF INDIA
|
May 1, 1989 |
|
BHAGABAT PRASAD DAS Vs. HAIMABATI DEVI
|
March 17, 1989 |
|
BHAGABAT SAHU (DEAD) AFTER HIM L.RS. ADARI DEI AND ORS. Vs. MANMATH KUMAR SAHU AND ORS.
|
December 1, 1989 |
|
BHAGABATI SAHU AND ORS. Vs. TRILOCHAN SAHU AND AFTER HIM LAKHPATI SAHU AND ORS.
|
March 27, 1989 |
|
BHAGAWATI PRASAD SHAKSERIA Vs. STATE OF ORISSA AND ORS.
|
May 11, 1989 |
|
BHAJAMAN BOBERA Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY
|
July 31, 1989 |
|
BHAJANA SAHU Vs. STATE OF ORISSA
|
February 13, 1989 |
|
BHARATIYA BANDAR MAZDOOR SANGHA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH ITS SECRETARY, MINISTRY OF LABOUR, SHRAMA MANTRALAYA AND ANR.
|
September 28, 1989 |
|
BHIKA JENA AND ORS. Vs. STATE OF ORISSA
|
May 4, 1989 |
|
BHIKARI CHARAN OJHA @ KARU OJHA AND ORS. Vs. ANKURA OJHA AND ORS.
|
March 1, 1989 |
|
BHIMA NAIK AND ANOTHER Vs. KAPURA BEWA AND OTHERS
|
August 28, 1989 |
|
BHUBAN CHANDRA SAHU Vs. GOVINDA CHANDRA SAHU AND ORS.
|
March 10, 1989 |
|
BIJAY KUMAR RATH Vs. STATE OF ORISSA AND ORS.
|
July 19, 1989 |
|
BIJAYA KUMAR Vs. STATE
|
February 9, 1989 |
|
BIJOY KUMAR PANI Vs. STATE OF ORISSA
|
September 22, 1989 |
|
BIKRAM KISHORE SATPATHY ALIAS BIKRAM SATPATHY Vs. SRIDHAR SATPATHY AND ORS.
|
August 10, 1989 |
|
BINAY KUMAR Vs. SUNIL KUMAR
|
February 2, 1989 |
|
BINOD BIHARI MISHRA Vs. STATE OF ORISSA
|
June 23, 1989 |
|
BIRAKISHORE DASH Vs. KANAKA DASH AND ORS.
|
October 19, 1989 |
|
BIREN KUMAR SAHOO Vs. STATE OF ORISSA
|
May 1, 1989 |
|
BIRENDRA MALLIK AND ORS. Vs. NANDA KISHORE BEHERA AND ORS.
|
November 7, 1989 |
|
BODDU SAVANNA @ BODHU SYANNA Vs. THE STATE OF ORISSA
|
October 31, 1989 |
|
BRAJA BEHERA Vs. GANDARAM BEHERA
|
August 10, 1989 |
|
BRAJA KISHORE SAHU Vs. PARAM JYOTI SINHA
|
November 1, 1989 |
|
BRAJANANDA PRADHAN Vs. SACHIDANANDA PRADHAN
|
August 1, 1989 |
|
BRUNDABAN CHANDRA JEW Vs. BINOD MAJHI AND ORS.
|
August 9, 1989 |
|
BRUNDABAN NAYAK Vs. GOBARDHAN BISWAL
|
November 3, 1989 |
|
BURULU RAMALU Vs. MUKUNDA RAIPATRA (DEAD) AND
|
July 12, 1989 |
|
CEAT TYRES OF INDIA LTD. AND ANR. Vs. MUNICIPAL COUNCIL AND ORS.
|
July 4, 1989 |
|
CHAITAN CHARAN JENA Vs. STATE OF ORISSA
|
October 16, 1989 |
|
CHAITAN KUMAR KAKANI Vs. STATE OF ORISSA AND ORS
|
June 30, 1989 |
|
CHAITAN KUMAR KAKANI Vs. STATE OF ORISSA AND ORS.
|
November 6, 1989 |
|
CHAITANYA SAHOO Vs. S N TRIPATHY
|
August 8, 1989 |
|
CHANCHALA BARAJ Vs. BISHNU CHARAN BARAJ
|
February 28, 1989 |
|
CHANDRA SEKHAR DAS Vs. GIRIDHARI SAHU
|
July 20, 1989 |
|
CHANDRAMANI PATEL Vs. COLLECTOR AND ORS.
|
April 4, 1989 |
|
CHHATIA WEAVING MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 31, 1989 |
|
CHIEF SECRETARY, GOVERNMENT OF ORISSA, BHUBANESWAR AND ORS. Vs. SRI JYOTINDRANATH BOSE AND ORS.
|
August 8, 1989 |
|
CHINU PATEL Vs. STATE OF ORISSA
|
May 4, 1989 |
|
CHRISTIAN MASTER @ PRAFULLA KUMAR NAIK Vs. THE STATE
|
November 16, 1989 |
|
COLLECTOR Vs. PADMALOCHAN CHANDAN
|
March 30, 1989 |
|
CUTTACK MEHENTARA SANGH AND ORS. Vs. MANAGEMENT OF CUTTACK MUNICIPALITY AND ORS.
|
August 3, 1989 |
|
DAMBARUDHAR PRADHAN Vs. RAMESH CHANDRA GADNAIK
|
August 25, 1989 |
|
DANDAPANI PALO AND OTHERS Vs. MADAN MOHAN PALO
|
August 22, 1989 |
|
DASARATH SENDHA Vs. STATE OF ORISSA
|
November 8, 1989 |
|
DASARATHI PARIDA Vs. SATYABADI PRADHAN
|
March 10, 1989 |
|
DAYAL TRADING CO Vs. STATE OF ORISSA
|
June 27, 1989 |
|
DEBABHUMI GRAM PANCHAYAT Vs. STATE
|
May 4, 1989 |
|
DEKI KUNDANAM Vs. BANDAM MAHALAXMI
|
January 18, 1989 |
|
DEPUTY DIRECTOR, AVIATION RESEARCH CENTRE Vs. SAMBHUNATH DAS AND ANR.
|
March 2, 1989 |
|
DEV KUNVER BAI PANDYA Vs. STATE
|
April 28, 1989 |
|
DHANESWAR SAHU Vs. DAMODAR PARIDA AND ORS.
|
December 1, 1989 |
|
DHIRENDRA DAS Vs. STATE OF ORISSA
|
August 4, 1989 |
|
DHIRENDRANATH PANDA ALIAS MISRA Vs. NIRANJAN KUMAR MISRA
|
September 7, 1989 |
|
DHRUBA CHARAN MOHASUAR Vs. GUNANIDHI @ GENAMANI PANDA & ANOTHER
|
September 18, 1989 |
|
DHRUBA CHARAN SENA Vs. HEMALATA DEI
|
September 19, 1989 |
|
DINABANDHU PAIKARAY Vs. THE STATE
|
August 30, 1989 |
|
DIST MANAGER FOOD CORPN OF INDIA Vs. JAYASHANKAR MUND
|
January 25, 1989 |
|
DOLOGOVINDA PRADHAN Vs. BHATRUHARI MAHATAB
|
April 7, 1989 |
|
DURYODHAN MOHAPATRA Vs. BHARAT MOHAPATRA AND ORS.
|
November 7, 1989 |
|
DURYODHAN SAMAL Vs. GURUBARI SAMAL
|
January 30, 1989 |
|
DWARIKA PRASAD AGARWALA Vs. COMMISSIONER OF LAND RECORDS AND
|
April 25, 1989 |
|
ELA DASU Vs. ELA LACHAMMA
|
September 7, 1989 |
|
EXECUTIVE ENGINEER SUNDARGARH Vs. MOHAN PRASAD SAHU
|
August 17, 1989 |
|
FOOD CORPORATION OF INDIA Vs. SALES TAX OFFICER BHUBANESWAR CIRCLE BHUBANESWAR
|
November 7, 1989 |
|
FOOD CORPORATION OF INDIA & ANR. Vs. RAMACHANDRA AGARWALA & ANR.
|
August 29, 1989 |
|
G LAXMINARAYANA Vs. STATE OF ORISSA
|
August 9, 1989 |
|
GADADHAR BALIARSINGH Vs. SRINIVAS MISRA
|
August 21, 1989 |
|
GADADHAR GURU Vs. STATE OF ORISSA
|
April 7, 1989 |
|
GADADHAR MISHRA Vs. JAGANNATH MOHAPRABHU, MARFAT BRAJARAJ RAMANUJ DAS
|
December 4, 1989 |
|
GADADHAR MOHAPATRA Vs. STATE OF ORISSA
|
September 21, 1989 |
|
GADADHAR MOHAPATRA AND ANOTHER Vs. BISWESWAR BHUTIA AND OTHERS
|
September 6, 1989 |
|
GAGAN CHANDRA PATTANAIK Vs. STATE OF ORISSA
|
September 7, 1989 |
|
GAJENDRA PATRA Vs. UTKAL UNIVERSITY AND ORS.
|
July 25, 1989 |
|
GANANATH PANDA Vs. STATE OF ORISSA
|
August 30, 1989 |
|
GANDEI NAIKANI AND ANR. Vs. KALU NAYAK AND ANR.
|
January 4, 1989 |
|
GANESH BEHERA Vs. STATE OF ORISSA
|
November 1, 1989 |
|
GANGA TRADERS AND Vs. SANTOSH KUMAR AGARWALLA
|
April 4, 1989 |
|
GANGADHAR BISWAL Vs. STATE OF ORISSA
|
July 17, 1989 |
|
GHANASHYAM SAMAL Vs. UDAYANATH SARANTI
|
November 30, 1989 |
|
GHASI DORA Vs. ARJUNA SISA AND ORS.
|
April 3, 1989 |
|
GHASINATH BENTKAR @ SINGH Vs. STATE OF ORISSA
|
December 22, 1989 |
|
GOKULANANDA MOHANTY Vs. STATE OF ORISSA
|
August 4, 1989 |
|
GOPAL CHANDRA JENA Vs. LAXMI NARAYAN BIJO MAURA ALAVA
|
August 9, 1989 |
|
GOPAL CHANDRA SAHU Vs. ANNAPURNA SAHU
|
June 21, 1989 |
|
GOUR CHANDRA Vs. STATE
|
May 3, 1989 |
|
GOURANGA CHARAN BARAL Vs. JAGANNATH BARAL
|
August 7, 1989 |
|
GOURI SHANKAR Vs. FAKIR MOHAN
|
March 17, 1989 |
|
GOURI SHANKAR AGARWALA Vs. STATE OF ORISSA
|
October 24, 1989 |
|
GOURISHANKAR KANUNGO Vs. KHETRAMOHAN RAY
|
September 1, 1989 |
|
GOVERNING BODY OF DEVI KANDAL NITYAITANDA COLLEGE Vs. STATE
|
April 7, 1989 |
|
GOVINDA CHANDRA MOHANTY Vs. COMMISSIONER OF SALES TAX ORISSA
|
September 13, 1989 |
|
GOVINDA CHANDRA TRIPATHY AND ORS. Vs. THE STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ORISSA, REVENUE DEPARTMENT AND ORS.
|
March 9, 1989 |
|
GOVINDA DAS PANDA Vs. STATE
|
January 27, 1989 |
|
GOVINDA PANDA Vs. PANCHANAN RATH AND ORS.
|
September 20, 1989 |
|
GRADUATE FRIENDS THROUGH MANOTOSH SIKDAR Vs. PATASI DEVI AND ORS.
|
July 12, 1989 |
|
HADI BEWA AND ANOTHER Vs. KRISHNA CHANDRA PRADHAN AND ANOTHER
|
September 18, 1989 |
|
HALI SAHU Vs. KAHNEI MOHARANA AND ORS
|
April 7, 1989 |
|
HALI SAHU Vs. KAHNEI MOHARANA AND ORS.
|
September 28, 1989 |
|
HANDA DAS Vs. MURALIDHAR PATI
|
September 7, 1989 |
|
HARIBANDHU JENA AND ANOTHER Vs. DANDAPANI SAHU & OTHERS
|
September 20, 1989 |
|
HARISHANKAR ACHARYA Vs. STATE OF ORISSA AND ORS.
|
August 17, 1989 |
|
HATA BARIK Vs. RAGHUNATH HARICHANDAN
|
November 7, 1989 |
|
HATIA SWAIN Vs. CHINTAMANI MISHRA
|
July 11, 1989 |
|
HINDON FOODS PVT LTD Vs. GOLDEN DRAGON SEA FOOD FACTORY
|
April 3, 1989 |
|
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION, REPRESENTED THROUGH ITS, GENERAL SECRETARY, KOROAPUT DIVISION AND ANR. Vs. HINDUSTAN AERONAUTICS LIMITED, KORAPUT DIVISION, REPRESENTED THROUGH ITS GENERAL MANAGER AND ANR.
|
December 22, 1989 |
|
INDIAN METALS AND FERRO ALLOYS LTD. AND ANR. Vs. STATE OF ORISSA AND ORS.
|
June 30, 1989 |
|
ISWAR CHANDRA PATRA Vs. STATE
|
March 20, 1989 |
|
J B PATNAIK Vs. BENNETT COLEMAN AND CO LTD
|
September 18, 1989 |
|
J C BUDHARAJA Vs. STATE
|
April 20, 1989 |
|
J P AGARWALA Vs. STATE OF ORISSA
|
November 7, 1989 |
|
JADU BEHERA Vs. STATE
|
November 29, 1989 |
|
JAGAMOHAN GARNAIK Vs. SANKAR SAMAL
|
April 20, 1989 |
|
JAGANNATH AURVEDIC PHARMACY Vs. HOUSE RENT CONTROLLER CUTTACK
|
August 4, 1989 |
|
JAGANNATH SABAR Vs. GANA BEWA
|
October 26, 1989 |
|
JALAJA MARINE PRODUCTS PVT. LTD. Vs. THANESWAR CHAND GUPTA
|
October 23, 1989 |
|
JALESWAR DHAR Vs. STATE
|
May 4, 1989 |
|
JASHODHARA PADHI Vs. COUNCIL OF HIGHER SECONDARY EDUCATION, ORISSA AND ORS.
|
October 16, 1989 |
|
JOGI MAHARANA Vs. STATE OF ORISSA
|
October 17, 1989 |
|
JUTIKA DEY AND ORS. Vs. SMT. ANJALI RANI DEY AND ORS.
|
April 28, 1989 |
|
K. RATHNAKARA HEGDE Vs. UNITED CREDIT CORPORATION THROUGH PRAMOD KUMAR SHARAFF, PARTNER AND ORS.
|
October 20, 1989 |
|
KAILASH CHANDRA ROUT Vs. STATE OF ORISSA AND ANR.
|
January 13, 1989 |
|
KALI CHARAN GOUDA AND ORS. Vs. TARA SANKAR ACHARYA AND ORS.
|
October 20, 1989 |
|
KALIPADA GHOSH Vs. ADDITIONAL COMMISSIONER
|
April 26, 1989 |
|
KAMA PRASAD ROUT AND ORS. Vs. MADAN MOHAN DAS
|
December 22, 1989 |
|
KAMALA PANDA Vs. KRISHNA CLOTH STORES
|
March 20, 1989 |
|
KAMALARANI RAY Vs. UNION OF INDIA
|
October 17, 1989 |
|
KAMINI BEWA Vs. SRIMATI DEI
|
August 28, 1989 |
|
KAMINI KANTA MISRA AND ORS. Vs. SRI SRINIBAS KAR AND ORS.
|
December 7, 1989 |
|
KAMLESH KUMAR NIRANJAN Vs. UNION OF INDIA, REPRESENTED THROUGH THE DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
|
September 26, 1989 |
|
KANHU KHUNTIA Vs. PADMALAVA KHUNTIA
|
September 7, 1989 |
|
KASINATH MOHAPATRA Vs. ANNAPURNA PANDA ALIAS MOHAPATRA
|
February 14, 1989 |
|
KASINATH SAHU Vs. STATE
|
August 2, 1989 |
|
KASTU TOO ALIAS MAJHI Vs. STATE OF ORISSA
|
November 6, 1989 |
|
KESHAB CHANDRA PRADHAN Vs. KISHORE CHANDRA MISRA
|
August 25, 1989 |
|
KHADAL PENTHI Vs. HULASH DEI
|
February 27, 1989 |
|
KIRTAN SWAIN Vs. GADADHAR PALLAI
|
September 20, 1989 |
|
KONCHADA LAKSHMINARAYANA SUBUDHI AND SONS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
July 31, 1989 |
|
KRISHNA STEEL INDUSTRIES AND KRISHNA ROLLING MILLS Vs. STATE OF ORISSA
|
July 25, 1989 |
|
KRUSHNA BEHERA AND ANR. Vs. GITARANI NANDY
|
November 17, 1989 |
|
KRUSHNA CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 6, 1989 |
|
KRUSHNA CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 28, 1989 |
|
KRUSHNA CHANDRA PADHAN AND ANR. Vs. KAUSALYA BEWA
|
January 23, 1989 |
|
KRUSHNA CHANDRA PATNAIK (AND AFTER HIM) BALAMANI PATNAIK AND ORS. Vs. BISWANATH AGARWALLA AND ORS.
|
December 22, 1989 |
|
KRUSHNA CHANDRA SAHOO Vs. UNION OF INDIA (UOI) AND ORS.
|
November 8, 1989 |
|
KULAMANI DAS Vs. RASABEHARI NAYAK
|
April 25, 1989 |
|
KULAMANI PRADHAN Vs. SRIMANTA ALIAS SUMANTA KUMAR JENA
|
March 30, 1989 |
|
KUMARI GITA BYAS Vs. SMT. SURYA TANTI AND TWO ORS.
|
June 27, 1989 |
|
KUMUD MAHAPATRA Vs. ABHINA MALLICK ALIAS ABHIMANYU MALLICK
|
August 17, 1989 |
|
LACHAMAN NEPAK Vs. BADANKAYALU SYAMA
|
January 2, 1989 |
|
LACHHMI SISA Vs. STATE
|
November 10, 1989 |
|
LALIT AMONATYA Vs. DIMABATI AMONATYA
|
March 14, 1989 |
|
LAND ACQUISITION COLLECTOR Vs. GOURAPRIYA DAS
|
April 4, 1989 |
|
LAND ACQUISITION OFFICER Vs. GHASINATH PRADHAN AND ORS.
|
March 17, 1989 |
|
LAXMAN SAHU Vs. STATE OF ORISSA
|
October 20, 1989 |
|
LAXMI BARIK Vs. STATE OF ORISSA
|
January 19, 1989 |
|
LAXMIDHAR GANDA Vs. STATE OF ORISSA
|
November 16, 1989 |
|
LAXMISWAR TAMUDIA Vs. STATE OF ORISSA
|
August 22, 1989 |
|
LEATHER CORPORATION OF ORISSA Vs. ASSISTANT COLLECTOR CENTRAL
|
September 14, 1989 |
|
M K JHUNJHUNWALA Vs. STATE
|
March 30, 1989 |
|
M.S. JAGGI Vs. HONBLE SRI JUSTICE K.P. MOHAPATRA
|
September 22, 1989 |
|
MADAN BEHERA & ORS. Vs. KASINATH BEHERA & ORS.
|
August 31, 1989 |
|
MADAN MOHAN ACHARYA AND ORS. Vs. STATE OF ORISSA
|
November 9, 1989 |
|
MADHABA CHANDRA SAHU Vs. BIKARTAN DAS
|
March 2, 1989 |
|
MADHABANANDA JENA Vs. ORISSA STATE ELECTRICITY BOARD
|
August 22, 1989 |
|
MADHUCHHANDA PADHI Vs. STATE
|
February 28, 1989 |
|
MADHUSUDAN MOHAPATRA Vs. LINGARAJ MOHAPATRA AND ORS.
|
August 29, 1989 |
|
MAGUNI GURU Vs. KRUSHNA GOCHHI AND ANR.
|
April 21, 1989 |
|
MAHABIR PRASAD KHEMKA Vs. STATE
|
December 14, 1989 |
|
MAHADEB MAHAKUR Vs. STATE OF ORISSA
|
July 13, 1989 |
|
MAHALAXMI FLOUR AND OIL MILLS Vs. COMMISSIONER OF SALES TAX
|
November 23, 1989 |
|
MAHARASTRA VEGETABLE PRODUCTS LTD. Vs. STATE OF ORISSA
|
September 15, 1989 |
|
MAHAVIR GURU Vs. HIMANSU GURU AND 2 ORS.
|
May 4, 1989 |
|
MAHENDRA KUMAR DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 13, 1989 |
|
MAHENDRS DAS Vs. UDAYANATH DAS & ORS.
|
March 31, 1989 |
|
MANAGEMENT OF ORISSA KHADI AND VILLAGE Vs. THEIR WORKMAN SHRI G B DHAL
|
July 26, 1989 |
|
MANAGEMENT OF TOWN BIDI FACTORY Vs. PRESIDING OFFICER LABOUR COURT
|
November 16, 1989 |
|
MANAGING COMMITTEE OF JUGAL KISHORE HIGH SCHOOL Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVT. OF ORISSA DEPARTMENT OF EDUCATION AND ORS.
|
February 20, 1989 |
|
MANAGING COMMITTEE, PANCHAGARH ANANGA NARENDRA SCHOOL OF EDUCATION Vs. DIRECTOR, S.C.E.R.T. AND ORS.
|
March 31, 1989 |
|
MANAGING COMMITTEE, RAGHUNATH HIGH SCHOOL AND ANR. Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
|
July 25, 1989 |
|
MANDO KUMHHARUNI Vs. DUTIA RANA AND ORS.
|
November 30, 1989 |
|
MANGALA PRIMARY FISHERMAN CO-OPERATIVE SOCIETY LIMITED Vs. BALABHADRAPUR GRAMA PANCHAYAT AND ORS.
|
January 24, 1989 |
|
MANISHA KUMARI JENA @ MOHANTY Vs. PURNA CHANDRA MOHANTY AND OTHERS
|
January 30, 1989 |
|
MANISHA KUMARI JENA ALIAS MOHANTY Vs. PUMA CHANDRA MOHANTY
|
January 10, 1989 |
|
MANORAMA MOHAPATRA Vs. HARIHAR SETHUO
|
August 29, 1989 |
|
MANORANJAN KHATUA Vs. STATE OF ORISSA
|
March 20, 1989 |
|
MANSA MURMU AND ANR. Vs. STATE OF ORISSA
|
July 27, 1989 |
|
MANSFIELD OIL GAS CO. LTD. Vs. M/S. KALINGA IRON WORKS LTD.
|
August 22, 1989 |
|
MARKANDA MOHARANA AND ANR. Vs. BALARAM MISHRA AND ANR.
|
September 28, 1989 |
|
MD MUZAFAR HOSSAIN KHAN Vs. STATE OF ORISSA
|
December 7, 1989 |
|
MINAKETAN NAIK AND ORS. Vs. BHAGABAN PATI AND ORS.
|
March 13, 1989 |
|
MINAKETAN PATNAIK Vs. STATE OF ORISSA AND ORS.
|
March 27, 1989 |
|
MISS. ANJALI CHAKRABARTY Vs. ORISSA STATE FINANCIAL CORPORATION AND ORS.
|
July 12, 1989 |
|
MITRABHANU NAIK AND 6 ORS. Vs. JALESWAR PANIGRAHI AND 7 ORS.
|
March 14, 1989 |
|
MODERN UNITED TRADING COMPANY, REPRESENTED BY PRAFULLA KU. SAMANTARAY @ PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ANR.
|
September 7, 1989 |
|
MOHD HABIBULLAH ANSARI Vs. STATE OF ORISSA
|
March 1, 1989 |
|
MOHIUDDIN KHAN AND ORS. Vs. NIMAI CHARAN DAS AND ORS.
|
February 24, 1989 |
|
MRUTUNJAYA PATTNAIK Vs. DHANESWAR DALABEHORA
|
November 3, 1989 |
|
N.D. SAMANT (AFTER HIM) SATYABHAMA DEBI AND ORS. Vs. KUMARI JAYASHREE ROY AND ORS.
|
January 24, 1989 |
|
NALINIPRAVA PATNAIK AND ANR. Vs. SMT. JYOTIRMAYEE DAS AND ORS.
|
September 28, 1989 |
|
NALU BEHERA AND ORS. Vs. KHETRAMOHAN MOHANTY AND ORS.
|
January 24, 1989 |
|
NANDA DAS AND ORS. Vs. MURALIDHAR PATI AND ORS.
|
September 7, 1989 |
|
NARASINGHA MISHRA Vs. STATE AND ANR.
|
January 16, 1989 |
|
NARASINGHA MUDULI AND ORS. Vs. PADMA CHARAN NAIK (AND AFTER HIM) SMT. KUMUD BEWA AND ORS.
|
August 29, 1989 |
|
NARAYAN SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 31, 1989 |
|
NARESH CHANDRA Vs. NIRMAL CHANDRA
|
March 28, 1989 |
|
NAROTTAMA PANDA Vs. STATE OF ORISSA
|
January 18, 1989 |
|
NATABAR CHAKRA Vs. SACHIDANANDA MISRA
|
December 22, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. Y RAMADEVI
|
March 2, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. KRUSHNA CHANDRA DAS
|
June 23, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. PANKAJINI PRADHAN
|
August 29, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. NANDULA MANGANNA SASTRY
|
August 25, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. NETRANANDA KANDI
|
February 15, 1989 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PRAFULLA KUMAR DAS
|
July 21, 1989 |
|
NILAKANTHA PATI Vs. ANANTA MISRA AND ANR.
|
September 8, 1989 |
|
NIRANJAN DAS Vs. GIRDHARI DASAND
|
September 1, 1989 |
|
NIRANJAN SWAIN Vs. STATE OF ORISSA AND ORS.
|
September 20, 1989 |
|
NIRMAL KUMAR GUHA Vs. ADDITIONAL COMMISSIONER SALES TAX
|
July 25, 1989 |
|
NIRMAL MANGAL Vs. STATE OF ORISSA
|
September 28, 1989 |
|
NITYANANDA ALIAS NITAI MOHANTA Vs. ADDITIONAL DISTRICT MAGISTRATE, MAYURBHANJ (D.L.R.) AND ANR.
|
April 18, 1989 |
|
NITYANANDA JENA Vs. LAND ACQUISITION OFFICER
|
February 13, 1989 |
|
OFFICIATING COMMON MANAGER B D E Vs. BRAHMAN NIJON
|
August 17, 1989 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. UNION OF INDIA
|
March 2, 1989 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. ORISSA STATE ELECTRICITY BOARD
|
January 23, 1989 |
|
ORISSA AGRO INDUSTRIES CORPORATION Vs. BHIMSEN MAHARANA
|
May 11, 1989 |
|
ORISSA KHADI AND VILLAGE INDUSTRIES BOARD, BHUBANESWAR Vs. G.B. DHAL AND ORS.
|
July 26, 1989 |
|
ORISSA OIL INDIA MAZDOOR UNION Vs. UNION OF INDIA UOI
|
December 7, 1989 |
|
ORISSA ROAD TRANSPORT COMPANY LTD Vs. R K DAS
|
May 10, 1989 |
|
ORISSA STATE ROAD TRANSPORT Vs. SHANKAR SAHU
|
November 1, 1989 |
|
ORISSA VEGETABLE OIL COMPLEX LTD Vs. UNION OF INDIA
|
August 24, 1989 |
|
OSCAR Vs. SALES TAX OFFICER ASSESSMENT UNIT BARBIL
|
March 1, 1989 |
|
OSCAR Vs. BARBIL MUNICIPALITY
|
September 18, 1989 |
|
P RAMA RAO AND SONS Vs. STATE OF ORISSA
|
August 4, 1989 |
|
P V S MURTY Vs. CHIEF GENERAL MANAGER STATE BANK
|
August 24, 1989 |
|
P. BASUDEB RAO Vs. STATE OF ORISSA
|
November 3, 1989 |
|
P. BHASKAR RAO AND ORS. Vs. NIVEDAK, ANCHALIK BHOODAN YAGNA SAMITI AND ORS.
|
February 20, 1989 |
|
P. DANDAPANI DORA Vs. DISTRICT JUDGE AND ANR.
|
September 27, 1989 |
|
PADMALAYA PANDA Vs. MASINATH MOHANTY
|
February 24, 1989 |
|
PAGAL DAS AND OTHERS Vs. UPENDRA DUTTA AND OTHERS
|
August 17, 1989 |
|
PARADIP PORT TRUST Vs. UNION OF INDIA
|
August 21, 1989 |
|
PARADIP PORT TRUST Vs. NOTIFIED AREA COUNCIL
|
December 14, 1989 |
|
PARAMANANDA PANDA Vs. KRUSHNA CHANDRA PANDA
|
September 7, 1989 |
|
PARBATI Vs. DURYODHAN
|
December 1, 1989 |
|
PARIKHIT BHOI AND ORS. Vs. MANGULU BHOI AND ANR.
|
July 13, 1989 |
|
PARIMALA AGENCIES Vs. STATE OF ORISSA
|
May 11, 1989 |
|
PHOTO EMPORIUM Vs. ADDITIONAL DISTRICT MAGISTRATE CUTTACK
|
August 24, 1989 |
|
PIRU MOHAMMED Vs. JAO MAIN KUIN
|
September 22, 1989 |
|
PITAMBAR PARIDA Vs. ABDUL REHMAN & ANOTHER
|
September 27, 1989 |
|
POTTAM SREERAMULU AND SONS Vs. GUDLA SURYANARAYANA
|
April 6, 1989 |
|
PRABHABATI SAHU AND ORS. Vs. E. JOSEPH AND ORS.
|
December 15, 1989 |
|
PRADEEP KUMAR SINGH DEO Vs. DRAUPADI VERASAGAR
|
July 25, 1989 |
|
PRAFULLA KUMAR Vs. PABANESWAR SUBUDHI
|
April 25, 1989 |
|
PRAFULLA KUMAR NAYAK Vs. KHAGESWAR MISRA & ORS.
|
August 7, 1989 |
|
PRAFULLA KUMAR PATNAIK Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
February 27, 1989 |
|
PRAKASH CHANDRA BARAL AND JAYANT KUMAR BARAL Vs. THE STATE OF ORISSA AND ANR.
|
May 5, 1989 |
|
PRAMILA DEI Vs. SANATANA JENA
|
January 16, 1989 |
|
PRAMOD KUMAR MOHAPATRA Vs. STATE OF ORISSA AND ANR.
|
April 19, 1989 |
|
PRAMOD KUMAR NAYAK Vs. STATE OF ORISSA
|
March 16, 1989 |
|
PRAMODA CHANDRA PANDA Vs. AJAYA KUMAR SAHOO
|
January 19, 1989 |
|
PRASANTA KUMAR PATI ALIAS PRASANNA PATI AND ORS. Vs. THE STATE OF ORISSA
|
August 1, 1989 |
|
PRAVABATI JENA Vs. RAM KUMAR AGARWAL
|
September 18, 1989 |
|
PRAVAKAR GIRI Vs. HEMANTA GIRI AND ORS.
|
March 14, 1989 |
|
PREMANANDA DAS Vs. STATE OF ORISSA AND ORS.
|
January 13, 1989 |
|
PRITISH NANDY Vs. STATE OF ORISSA
|
April 20, 1989 |
|
PUMA CHANDRA DIGAL Vs. SILA DIGAL @ TUBO DIGAL AND ANR
|
February 7, 1989 |
|
PUMA CHANDRA PATRO Vs. MRUTYUNJAYA TRIPATHY
|
September 18, 1989 |
|
PUMA SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 24, 1989 |
|
PURI HOTEL Vs. COMMERCIAL TAX OFFICER PURI-I CIRCLE PURI
|
January 11, 1989 |
|
PURNA CHANDRA BEHERA Vs. STATE
|
May 1, 1989 |
|
PURNA CHANDRA DIGAL Vs. SILA DIGAL @ TUBE DIGAL
|
February 7, 1989 |
|
PURNA CHANDRA MEHER Vs. DIST INSPECTOR OF SCHOOL BOLANGIR
|
April 10, 1989 |
|
RABINARAYAN NAIK Vs. DAMBARUDHAR NAIK AND ORS.
|
October 24, 1989 |
|
RABINARAYAN PANIGRAHI Vs. STATE OF ORISSA
|
August 3, 1989 |
|
RABINDRA BISWAL Vs. HEMALATA BISWAL
|
May 12, 1989 |
|
RABINDRA KUMAR MAHALICK Vs. STATE OF ORISSA
|
January 30, 1989 |
|
RABINDRA SETHI Vs. PREMALATA SETHI
|
August 28, 1989 |
|
RABINDRANATH NAYAK Vs. MANJUKTA NAYAK ALIAS MAYALATA
|
November 3, 1989 |
|
RABISINGH NAIK Vs. ARJUN MAJHI
|
September 16, 1989 |
|
RAGHUNATH SAHU Vs. THE STATE
|
October 31, 1989 |
|
RAHAMAN BHAI Vs. STATE
|
April 28, 1989 |
|
RAJENDRA PRASAD JENA Vs. ORISSA STATE ELECTRICITY BOARD
|
January 11, 1989 |
|
RAMA SANKAR MISHRA Vs. ORISSA PUBLIC SERVICE COMMISSION
|
July 10, 1989 |
|
RAMESH CHANDRA DASH Vs. CHAIRMAN, PARADEEP PORT TRUST AND ORS
|
September 7, 1989 |
|
RAMESH PRASAD SAO Vs. N.A.C. JODA AND ANR.
|
March 16, 1989 |
|
RANKANATH DAS Vs. STATE OF ORISSA
|
November 2, 1989 |
|
RANKANIDHI SAHU Vs. NANDAKISHORE SAHU
|
May 8, 1989 |
|
RATIKANTA ROUT Vs. STATE
|
October 24, 1989 |
|
RAZAK RICE AND OIL MILLS Vs. SRI BHARAT NARAYAN PATNAIK, FOOD INSPECTOR, BERHARNPUR MUNICIPALITY
|
September 9, 1989 |
|
REETANJALI PATI Vs. BOARD OF SECONDARY EDUCATION ORISSA
|
April 21, 1989 |
|
REPUBLIC OF INDIA Vs. BASANTA KUMAR SAHU
|
August 17, 1989 |
|
RUSHI DHARU Vs. GUPLESHWAR DHARUN & ORS.
|
August 26, 1989 |
|
S C SEN AND CO Vs. SALES TAX OFFICER
|
July 26, 1989 |
|
S M M ABDI Vs. JANAKI BALLAV PATNAIK
|
July 12, 1989 |
|
S SHANKARMANI Vs. NIBAR RANJAN PARIDA
|
November 17, 1989 |
|
S SOMAYA Vs. SPL LAND ACQUISITION OFFICER BERHAMPUR
|
January 5, 1989 |
|
S.V. NARAYANA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
February 22, 1989 |
|
SAGARMAL PANCH Vs. CHIEF JUDICIAL MAGISTRATE PURI
|
February 2, 1989 |
|
SAGARMAL SHARMA AND ORS. Vs. GAJANAN SHARMA
|
July 13, 1989 |
|
SAILESH PADHAN Vs. HARABATI PADHAN
|
March 20, 1989 |
|
SALES TAX OFFICER AND ANR. Vs. NILACHAL SERVICE STATION AND ANR.
|
March 27, 1989 |
|
SAMBHUNATH BID Vs. STATE OF ORISSA
|
October 23, 1989 |
|
SAMIR SNIGDHA Vs. PRANAYA BHUSAN
|
February 27, 1989 |
|
SAMIRCHANDRA GUHA Vs. K PRADHAN
|
January 24, 1989 |
|
SANAPALLA KAMAYYA Vs. BAMIDI RAJANNA
|
August 11, 1989 |
|
SANKAR PRASAD DHAR Vs. STATE OF ORISSA AND ORS.
|
May 12, 1989 |
|
SANTANU KUMAR SADANGI Vs. STATE
|
June 27, 1989 |
|
SARAT CHANDRA DEHURY Vs. SANKIRTAN BEHERA
|
February 21, 1989 |
|
SARAT CHANDRA NAIK Vs. STATE OF ORISSA
|
October 24, 1989 |
|
SARIA BEWA Vs. BALARAM PUHAN
|
May 3, 1989 |
|
SATYANANDA DWIBEDY AND ORS. Vs. BIJAYA KUMAR DASH AND ORS.
|
April 3, 1989 |
|
SATYASAI TRADERS Vs. SALES TAX OFFICER
|
January 2, 1989 |
|
SECRETARY ORISSA STATE HOUSING BOARD Vs. DURGAMADHAB NAYAK
|
March 14, 1989 |
|
SESADEV DAS Vs. DISTRICT MAGISTRATE SUNDARGARH
|
November 1, 1989 |
|
SHANKARSAN PARIDA Vs. LAXMIDHAR NAYAK
|
August 2, 1989 |
|
SHIBA PRASAD JADAB Vs. STATE
|
April 11, 1989 |
|
SHRI CHAITANYA KUMAR BISWAL AND ANR. Vs. STATE OF ORISSA AND ORS.
|
August 2, 1989 |
|
SHRI DURGA CHARAN ROUTRAY Vs. NARASINGHA CHARAN DAS
|
August 8, 1989 |
|
SHRI JAGANNATH SANSKRIT VISHWA VIDYALAYA Vs. SRIDHAR BEHERA & ANR.
|
February 21, 1989 |
|
SHRI KRISHNA TIMBERS Vs. STATE OF ORISSA
|
August 10, 1989 |
|
SHRI LAXMI TRADING CO Vs. ADDL DIST MAGISTRATE C S S ROURKELA
|
January 13, 1989 |
|
SHUVANSU KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
|
November 17, 1989 |
|
SHYAM SUNDAR ROUT Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
May 10, 1989 |
|
SHYAMA SUNDAR MOHAPATRA Vs. JANAKI BALLAV PATNAIK
|
September 6, 1989 |
|
SHYAMBAI PATEL Vs. SAUKI PATEL
|
January 27, 1989 |
|
SIVINI BABU RAO Vs. INDIAN OVERSEAS BANK AND ANR.
|
May 12, 1989 |
|
SK ABDUL HAMID Vs. LAND ACQUISITION COLLECTOR BALASORE
|
January 12, 1989 |
|
SK UMAR ALI Vs. ADDL COMMISSIONER OF SALES TAX ORISSA
|
August 2, 1989 |
|
SK. SIDIQUE Vs. GOPI SAHOO AND ANR.
|
September 7, 1989 |
|
SMT. BHAKTILATA MISRA Vs. SMT. MANGULI DEI AND ANR.
|
August 10, 1989 |
|
SMT. KAMALA SETHI AND ORS. Vs. NILA SETHI AND ORS.
|
November 24, 1989 |
|
SMT. PRATIVA RANI JIT Vs. STATE OF ORISSA AND ORS.
|
July 27, 1989 |
|
SMT. PURNAMASI DEVI Vs. DANGI DEI AND ORS.
|
November 30, 1989 |
|
SMT. RAJANI SARANGI Vs. STATE OF ORISSA AND ORS.
|
February 1, 1989 |
|
SMT. SABITRI BARIK Vs. SRI. SIBA BARIK
|
March 30, 1989 |
|
SMT. SUDHARANI DEY Vs. STATE OF ORISSA AND ORS.
|
September 18, 1989 |
|
SOMANATH PALTASINGH AND 2 ORS. Vs. STATE OF ORISSA
|
November 6, 1989 |
|
SRI KISHORE CHANDRA MISHRA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
December 7, 1989 |
|
SRI PITAMBAR SWAIN Vs. AINTHU ALIAS ASHOK KUMAR SAHU AND ANR.
|
September 9, 1989 |
|
SRI RAMACHANDRA BANIA Vs. GOURAHARI DAS
|
March 1, 1989 |
|
SRI SANKAR MOHARANA Vs. CIRCLE INSPECTOR OF SCHOOLS AND ORS.
|
February 1, 1989 |
|
SRI. BIJE BAIDYANATH SWAMY AND ORS. Vs. ARJUNA MUNI AND ORS.
|
April 25, 1989 |
|
SRI. SRI. CHANDANESWARI ANNAPURNA THAKURANI MARFAT SEBAIT-MARFATDAR BRAJAKISHORE PADHI MOHAPATRA Vs. ADDITIONAL TAHASILDAR AND ORS.
|
March 30, 1989 |
|
SRI. TANSUKH RAI JAIN Vs. THE CHAIRMAN, R.T.A. AND ANR.
|
June 21, 1989 |
|
SRIKRISHNA CINEMA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
December 4, 1989 |
|
SRINIBAS BALABANTARAY Vs. ADDL. SESSIONS JUDGE AND ANR.
|
November 17, 1989 |
|
SRUSTIDHAR CHOUDHURY Vs. NARENDRA CHOUDHURY
|
November 17, 1989 |
|
STATE Vs. NALINI BARIK
|
December 12, 1989 |
|
STATE Vs. LAWRANCE BARLA AND ORS.
|
August 17, 1989 |
|
STATE Vs. SAHADEV DALA
|
September 26, 1989 |
|
STATE Vs. GUNCHU MAJHI
|
February 24, 1989 |
|
STATE Vs. JALADHAR MAJHI
|
February 24, 1989 |
|
STATE OF ORISSA Vs. SARAT CHANDRA PADHI
|
February 14, 1989 |
|
STATE OF ORISSA Vs. B. SUBUDHI
|
April 25, 1989 |
|
STATE OF ORISSA Vs. BASUDEV KAR AND ORS.
|
April 19, 1989 |
|
STATE OF ORISSA Vs. ASHOK KUMAR PANIGRAHI
|
May 3, 1989 |
|
STATE OF ORISSA Vs. NEELACHAL SERVICE STATION
|
March 27, 1989 |
|
STATE OF ORISSA Vs. BATA ALIAS KHANDI SETHI
|
August 17, 1989 |
|
STATE OF ORISSA Vs. EKAN ALIAS EKARALI KHAN
|
August 24, 1989 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA TRIPATHI
|
June 30, 1989 |
|
STATE OF ORISSA Vs. BISU GOUDA
|
September 6, 1989 |
|
STATE OF ORISSA Vs. PUMA CHANDRA DASS
|
September 13, 1989 |
|
STATE OF ORISSA Vs. JAGANNATH JAGABANDHU BEHERA
|
September 12, 1989 |
|
STATE OF ORISSA Vs. BHOLANATH NAYAK
|
September 12, 1989 |
|
STATE OF ORISSA Vs. SARAT CHANDRA PURI
|
November 30, 1989 |
|
STATE OF ORISSA Vs. TAKA BIJAYA KUMAR AND TWO ORS.
|
October 20, 1989 |
|
STATE OF ORISSA AND ANR Vs. PRATIBHA PRAKASH BHAWAN
|
November 6, 1989 |
|
STATE OF ORISSA AND ANR. Vs. PRATIBHA PRAKASH BHAWAN REPRESENTED BY ITS PROPRIETOR, MANAGER, BRAJA SUNDAR PATNAIK
|
April 7, 1989 |
|
STATE OF ORISSA THROUGH COLLECTOR AND ANR. Vs. DINANAT MOHANTO AND ORS.
|
September 22, 1989 |
|
STATE TRANSPORT ACCOUNTS ASSOCIATION AND Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
September 8, 1989 |
|
STRAW PRODUCTS LIMITED Vs. ASSTT COLLR CE AND CUS
|
March 29, 1989 |
|
SUBAL KUMAR Vs. PURNA CHANDRA
|
January 31, 1989 |
|
SUBASH CHANDRA MOHANTY Vs. MANAGING COMMITTEE, GADAPADIMPUR M.E. SCHOOL AND ORS.
|
July 27, 1989 |
|
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
|
August 16, 1989 |
|
SUBUDHI SAHU Vs. STATE OF ORISSA
|
November 9, 1989 |
|
SUDAM CHARAN KANUNGO Vs. STATE OF ORISSA AND ORS.
|
July 19, 1989 |
|
SUKRA KILLA Vs. STATE OF ORISSA
|
July 28, 1989 |
|
SUKURU BEHERA Vs. STATE
|
May 11, 1989 |
|
SURAJMAL JAIN Vs. STATE OF ORISSA
|
February 22, 1989 |
|
SUREKHA MRUDANGIA Vs. RAMAHARI MRUDANGIA
|
August 7, 1989 |
|
SURENDRA PARASETH Vs. MAJABATI PARASETH
|
January 25, 1989 |
|
SURENDRANATH JENA Vs. PRESIDING OFFICER STATE CO OP TRIBUNAL
|
December 12, 1989 |
|
SURENDRANATH PATRA Vs. PARBATI KUMARI DEVI
|
May 11, 1989 |
|
SURESH MOHANTY Vs. MST. SATYABHAMA MOHANTY
|
April 26, 1989 |
|
SUSIL LUGUN Vs. STATE OF ORISSA
|
September 8, 1989 |
|
SUSIL SANGANERIA Vs. FOOD INSPECTOR CUTTACK MUNICIPALITY CUTTACK
|
December 1, 1989 |
|
TATA ROBINS FRASER LIMITED Vs. SALES TAX OFFICER ROURKELA-I CIRCLE
|
April 3, 1989 |
|
THE MANAGING COMMITTEE KHAJURISAGAR M.E. SCHOOL Vs. THE STATE EDUCATION TRIBUNAL AND ORS.
|
March 27, 1989 |
|
THE MANAGING COMMITTEE, Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION AND YOUTH SERVICES DEPARTMENT AND ORS.
|
September 1, 1989 |
|
THE REGULATED MARKET COMMITTEE Vs. NOTIFIED AREA COUNCIL
|
May 12, 1989 |
|
TITAGHUR PAPER MILLS CO LTD Vs. STATE OF ORISSA
|
February 27, 1989 |
|
TITAGHUR PAPER MILLS CO LTD Vs. STATE OF ORISSA
|
July 19, 1989 |
|
TRIBIKRAM MISRA Vs. STATE OF ORISSA
|
March 21, 1989 |
|
TRILOCHAN KHILO AND ANR. Vs. KUSUNO KHORA AND ORS.
|
May 4, 1989 |
|
TRINATH SAHOO Vs. GOVERNMENT OF ORISSA AND ORS.
|
April 27, 1989 |
|
UCHHAB MOHAPATRA AND ORS. Vs. SRI AMRUTESWAR DEV AND ORS.
|
June 27, 1989 |
|
UDAYANATH BARIK Vs. STATE
|
April 18, 1989 |
|
UDEKAR BHOI Vs. MARANI BHORA RAJU
|
August 31, 1989 |
|
UJJALA SAHU Vs. STATE OF ORISSA
|
November 2, 1989 |
|
UMAKANTA PRADHAN Vs. SUB-DIVISIONAL JUDL. MAGISTRATE-CUM-HOUSE RENT CONTROLLER, BHUBANESWAR AND ORS.
|
September 11, 1989 |
|
UNION OF INDIA Vs. SOMANATHA NAIK
|
June 23, 1989 |
|
UNION OF INDIA Vs. STRAW PRODUCTS LIMITED
|
July 25, 1989 |
|
UTKAL DISTRIBUTORS PRIVATE LTD. AND ANR. Vs. THE STATE OF ORISSA AND ORS.
|
July 14, 1989 |
|
UTKAL FOUNDARY AND ENGINEERING CO. LTD. AND ORS. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
May 11, 1989 |
|
UTKAL STEEL (P) LTD. Vs. STATE OF ORISSA, REPRESENTED BY THE COMMISSIONER OF SALES TAX
|
July 25, 1989 |
|
VYSYARAJU BADRI NARAYAN MURTY RAJU Vs. MEMBER BOARD OF REVENUE AND ORS.
|
January 23, 1989 |
|
YERNAGULA KAMARAJU ALIAS Y. KAMARAJU AND ORS. Vs. MANDA DANDASI
|
February 14, 1989 |
|
YUDHISTIR MOHANAND Vs. DALIMBA MOHANAND
|
November 7, 1989 |
|
ZENITH INDUSTRIAL SERVICES AND TWO ORS Vs. UNION OF INDIA UOI AND TWO ORS
|
April 19, 1989 |
LOGIN