|
A.B. BARMAN Vs. STATE OF ORISSA
|
August 30, 1988 |
|
ABDUL RAUF KHAN Vs. HALEMON BIBI
|
December 23, 1988 |
|
ABRAHIM KHRISTIAN AND ANR. Vs. STATE OF ORISSA
|
November 4, 1988 |
|
AINTHA DEHURI Vs. SINDHU KRUPASINDHU DEHURI
|
July 8, 1988 |
|
AKOLA OIL INDUSTRIES LIMITED REPRESENTED THROUGH MR. V.P. NAND Vs. BUDHURAM MARANDI, FOOD INSPECTOR AND ORS.
|
August 24, 1988 |
|
AMARCHAND LAKHIRAM Vs. COMMISSIONER OF SALES TAX ORISSA
|
November 3, 1988 |
|
AMULYA SAHU Vs. TRINATH NAYAK
|
August 9, 1988 |
|
ANADI CHARAN GIRI Vs. SANJAYA KUMAR PANDA AND ANR
|
February 24, 1988 |
|
ANANTA CHARAN TRIPATHY Vs. STATE OF ORISSA AND ORS.
|
December 14, 1988 |
|
ANANTARAM PATNAIK Vs. STATE OF ORISSA
|
August 16, 1988 |
|
ANANTARAM PATNAIK Vs. STATE OF ORISSA
|
August 18, 1988 |
|
ANDHRA BANK BHANJANAGAR Vs. SUSANTA KUMAR MISHRA
|
November 17, 1988 |
|
ANITA KUMARI RATH Vs. BATA KRUSHNA RATH
|
January 20, 1988 |
|
ANJANA KUMAR BEHERA Vs. KUMAR BEHERA AND OTHERS
|
May 2, 1988 |
|
ANNADA PRASAD Vs. STATE
|
November 18, 1988 |
|
ANUJARAM PARHI Vs. STATE OF ORISSA
|
September 9, 1988 |
|
ANUSUYA RATH Vs. STATE
|
August 31, 1988 |
|
APARAJITA DIBYA Vs. BINOD BEHARI PATRA
|
April 27, 1988 |
|
APARTI PANDA Vs. STATE OF ORISSA
|
June 21, 1988 |
|
ARJUN CHARAN JENA Vs. DIRECTOR OF SECONDARY EDUCATION AND ORS.
|
April 26, 1988 |
|
ARJUNA KUMAR Vs. STATE OF ORISSA
|
July 20, 1988 |
|
ARJUNA PRUSTY Vs. HAMA BARIK AND SIX ORS.
|
November 17, 1988 |
|
ARTABANDHU MOHANTY Vs. MURALIDHAR BISWAL AND ORS.
|
May 13, 1988 |
|
ASHUTOSH BISWAS Vs. STATE
|
May 9, 1988 |
|
ASIT KUMAR MOHANTY Vs. SECOND MOTOR ACCIDENTS CLAIMS
|
July 28, 1988 |
|
ASKA CO OPERATIVE SUGAR INDUSTRIES LIMITED Vs. UNION OF INDIA
|
April 21, 1988 |
|
ASWINI KUMAR DASPATTANAYAK AND ORS. Vs. THE HIGH COURT OF ORISSA AND ORS.
|
June 28, 1988 |
|
ATAKA DHOBALA Vs. STATE OF ORISSA
|
December 7, 1988 |
|
B A KAMESWAR RAO Vs. STATE OF ORISSA
|
July 12, 1988 |
|
B SOMANATH PATRA Vs. STATE OF ORISSA
|
January 25, 1988 |
|
B. SIMANCHALAN Vs. BASANTA KUMAR BEBERTA AND ORS.
|
March 22, 1988 |
|
BABAJI CHARAN DILS Vs. PRAVAKAR MAL
|
December 9, 1988 |
|
BABAJI SAHOO Vs. STATE OF ORISSA
|
December 14, 1988 |
|
BAIKUNTHA SUTARA Vs. STATE OF ORISSA
|
April 7, 1988 |
|
BANABIHARI TRIPATHY Vs. REGISTRAR OF CO OP SOCIETIES
|
August 12, 1988 |
|
BASANTA Vs. LAKSHMI
|
March 7, 1988 |
|
BASANTA KUMAR MOHANTY Vs. UTKAL UNIVERSITY
|
October 13, 1988 |
|
BASANTA KUMAR PAIKRAY Vs. BHARAT KUMAR MANGARAJ
|
April 20, 1988 |
|
BASANTI Vs. STATE
|
April 14, 1988 |
|
BASUDHAR MOHANTY Vs. STATE OF ORISSA
|
December 7, 1988 |
|
BENNET COLEMAN AND CO. LTD. AND ANR. Vs. JANAKI BALLAV PATNAIK AND ORS.
|
December 3, 1988 |
|
BENNETT COLEMAN AND CO LTD Vs. J B PATNAIK
|
March 9, 1988 |
|
BETHAL MINING TRADERS AND ORS. Vs. THE STATE OF ORISSA AND ORS.
|
May 4, 1988 |
|
BHABANI KINKAR MOHAPATRA AND 4 ORS. Vs. STATE
|
August 29, 1988 |
|
BHABENDRA DWIBEDI Vs. PRAVAKAR MISHRA
|
November 29, 1988 |
|
BHAGA GOUDA @ VAINRA Vs. STATE
|
June 28, 1988 |
|
BHAGABAN PANIGRAHI Vs. STATE OF ORISSA
|
August 9, 1988 |
|
BHAGABAN SAHU Vs. STATE OF ORISSA
|
August 29, 1988 |
|
BHAGABAT DAS Vs. STATE OF ORISSA
|
December 12, 1988 |
|
BHAGBAN SAHU Vs. STATE OF ORISSA
|
July 8, 1988 |
|
BHAGIRATHI CHHATOI Vs. ADIKANDA CHHATOI
|
January 21, 1988 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. UNION OF INDIA
|
May 12, 1988 |
|
BHASKAR PATRA Vs. STATE OF ORISSA
|
September 13, 1988 |
|
BHUBANESWAR WHOLESALE CO-OPERATIVE STORES LTD Vs. STATE OF ORISSA
|
March 8, 1988 |
|
BHUKHAN SAHU Vs. BHARAT CHANDRA SAHU AND ORS.
|
July 6, 1988 |
|
BIBHISAN MUTRU MAHANTA Vs. STATE OF ORISSA
|
April 14, 1988 |
|
BIBHISEN AND Vs. STATE
|
April 14, 1988 |
|
BIDHAN BISOI Vs. STATE OF ORISSA
|
September 13, 1988 |
|
BIHAR ALLOY STEELS LTD Vs. STATE OF ORISSA
|
March 29, 1988 |
|
BIJAY KUMAR AGALWALLA AND ANR. Vs. DURGABAI SHARMA AND ANR.
|
September 28, 1988 |
|
BIJAYA KUMAR AGARWALA Vs. STATE OF ORISSA
|
December 12, 1988 |
|
BIJAYA KUMAR MOHANTY Vs. STATE OF ORISSA
|
December 5, 1988 |
|
BIJAYA KUMAR ROUT Vs. STATE OF ORISSA
|
January 25, 1988 |
|
BIJAYANANDA PANDA Vs. STATE OF ORISSA AND ORS.
|
November 7, 1988 |
|
BIJOY KUMAR MISHRA Vs. STATE OF ORISSA
|
June 28, 1988 |
|
BIMBADHAR SENAPATI AND ANR. Vs. STATE
|
August 22, 1988 |
|
BINAYAK MISHRA Vs. STATE OF ORISSA
|
June 22, 1988 |
|
BIPIN BEHARI HOTA Vs. LAL RAJENDRA SINGH AND ORS.
|
July 26, 1988 |
|
BIRENDRA KUMAR SENAPATI Vs. OFFICER-IN-CHARGE AND ORS.
|
July 6, 1988 |
|
BISANDAYAL AGARWALLA Vs. NANDAKISHORE GOENKA AND ORS.
|
December 3, 1988 |
|
BISWAMBAR MEHER Vs. STATE OF ORISSA
|
March 1, 1988 |
|
BRAHMAN DEHURY Vs. STATE
|
April 14, 1988 |
|
BRAJA GOPAL Vs. STATE OF ORISSA
|
September 13, 1988 |
|
BRAJA KISHORE MANGARAJ Vs. STATE
|
September 30, 1988 |
|
BRAJA KISHORE PRADHAN Vs. STATE OF ORISSA
|
January 29, 1988 |
|
BRANCH MANAGER S B I PURI Vs. SATYABAN PATHAL
|
August 30, 1988 |
|
BRUSHAVA BARIHA Vs. STATE OF ORISSA
|
July 7, 1988 |
|
CHAGALI SAHU Vs. STATE OF ORISSA
|
August 18, 1988 |
|
CHAITAN GOCHHAYAT Vs. STATE OF ORISSA
|
May 9, 1988 |
|
CHAKRADHAR PRADHAN Vs. ARUN KUMAR PRADHAN
|
March 14, 1988 |
|
CHANCHALA DALBEHERA Vs. TARANISEN DALBEBERA
|
October 13, 1988 |
|
CHANDAN Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
November 15, 1988 |
|
CHANDRA SEKHAR PATRA Vs. THE COLLECTOR, KORAPUT AND ORS.
|
July 29, 1988 |
|
CHANDRA SEKHAR RATH Vs. THE COLLECTOR ORS.
|
September 23, 1988 |
|
CHANDRAMANI CHAND Vs. BANCHHANIDHI SWAIN
|
June 28, 1988 |
|
CHATUR RANA Vs. BASUDEV RANA AND ORS.
|
February 4, 1988 |
|
CHINTAMONI ACHARYA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 27, 1988 |
|
CHITTA RANJAN HOTA Vs. STATE
|
May 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. POLAKI BUTCHI BABU
|
April 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SAMANTASINGHAR S
|
April 4, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. NARAYAN RAO K
|
March 16, 1988 |
|
CONTROLLER OF ESTATE DUTY Vs. SAHU S N
|
February 19, 1988 |
|
CUTTACK MUNICIPAL COUNCIL Vs. PRESIDING OFFICER
|
February 11, 1988 |
|
DAMBARADHAR NAYAK Vs. PURNA CHANDRA SWAIN
|
March 22, 1988 |
|
DANDAPANI PATRO Vs. COLLECTOR AND DISTRICT MAGISTRATE AND ORS.
|
December 8, 1988 |
|
DASARATHI BISWAL Vs. STATE OF ORISSA
|
September 5, 1988 |
|
DELHI BAR AND RESTAURANT Vs. STATE OF ORISSA
|
March 11, 1988 |
|
DHANEI MAJHI Vs. STATE
|
April 14, 1988 |
|
DHANIYA BADANAYAK Vs. MANIK BADANAYAK
|
December 23, 1988 |
|
DHRUBA CHARAN SAHU Vs. STATE OF ORISSA
|
December 16, 1988 |
|
DILESWAR SAHU Vs. LAND ACQUISITION OFFICER SAMBALPUR
|
January 21, 1988 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAHIDAS SABAR AND OTHERS
|
February 27, 1988 |
|
DOLAGOVINDA SETHI Vs. KANIKA MUSEUM
|
February 29, 1988 |
|
DR. JAGANNATH BEHARA Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ORISSA IN THE DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS.
|
November 4, 1988 |
|
DR. MANMATH KUMAR MOHAPATRA Vs. REGISTRAR, ORISSA HIGH COURT AND ORS.
|
July 6, 1988 |
|
DURGA DEVI MISHRA Vs. ORISSA STATE ROAD TRANSPORT
|
November 1, 1988 |
|
DURYODHAN Vs. BHARAT
|
November 7, 1988 |
|
DURYODHAN MALLIK Vs. STATE
|
September 27, 1988 |
|
EAST INDIA ENGINEERING COMPANY Vs. ORISSA STATE ELECTRICITY BOARD AND ANR.
|
November 17, 1988 |
|
EMIL SOREN Vs. STATE
|
November 16, 1988 |
|
EXECUTIVE ENGINEER ANANDAPUR BARRAGE DIVISION Vs. PRESIDENT WORK-CHARGED AND N M R EMPLOYEES
|
January 15, 1988 |
|
EXECUTIVE ENGINEER ELECTRICAL Vs. SUBASINI PATTNAIK
|
November 10, 1988 |
|
EXECUTIVE OFFICER SAMBALPUR MUNICIPALITY Vs. RAMA CHANDRA AGARWALLA
|
November 7, 1988 |
|
FAKIR CHARAN SINGH Vs. STATE OF ORISSA
|
May 6, 1988 |
|
FOOD INSPECTOR BERHAMPUR MUNICIPALITY Vs. P MOHAN RAO
|
January 20, 1988 |
|
FOOD INSPECTOR, BERHARAPUR MUNICIPALITY Vs. KOUCHADA BALASANKAR NARAYANA SUBUDHI AND ANOTHER
|
April 29, 1988 |
|
GADADHAR DIXIT Vs. UTKAL FLOUR MILLS PVT LTD
|
April 5, 1988 |
|
GAJANANA NAIK AND ANR. Vs. STATE OF ORISSA
|
April 16, 1988 |
|
GANESH KHUNTIA Vs. DISTRICT MAGISTRATE-CUM-COLLECTOR AND ANR.
|
April 29, 1988 |
|
GANGADHAR PAIKRAY Vs. BALARAM BALABANTARAY AND ORS.
|
October 7, 1988 |
|
GAURAHARI DASH AND ANR. Vs. INSPECTOR OF SCHOOLS, MAYURBHANJ EDUCATION AND ORS.
|
November 25, 1988 |
|
GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION Vs. MADHBI BHOLANI AND OTHERS
|
January 25, 1988 |
|
GIRIDHARI ROUT Vs. BAI ALIAS BAIRAGI PARIDA AND ORS.
|
July 19, 1988 |
|
GIRISH CHANDRA Vs. PINAKEE ENTERPRISERS PVT LTD
|
March 21, 1988 |
|
GOPAL CHANDRA SAHU Vs. CHOUDHURY BEHERA
|
August 17, 1988 |
|
GOPAL CHARAN MOHANTY AND ANR. Vs. SMT. ADARMANI MOHANTY AND ORS.
|
March 11, 1988 |
|
GOPAL KRISHNA RAUTA Vs. STATE OF ORISSA
|
September 7, 1988 |
|
GOPI BHUSAN DEY AND ORS. Vs. SUBASH CHANDRA MAHARANA AND ORS.
|
September 3, 1988 |
|
HALADHARA KARJI Vs. DILESWAR SUBUDHI
|
August 30, 1988 |
|
HAREKRISHNA SAHIPATHY Vs. MAHESWAR SAHU
|
September 9, 1988 |
|
HARI MAJHI Vs. THE STATE
|
April 26, 1988 |
|
HARI SINGH Vs. RAMA CHANDRA MISHRA AND ORS.
|
November 7, 1988 |
|
HARIDAS NATH Vs. STATE OF ORISSA
|
July 18, 1988 |
|
HINDUSTAN CYCLE STORE AND ORS. Vs. STATE OF ORISSA
|
August 16, 1988 |
|
HIRALAL SWAIN Vs. STATE
|
December 23, 1988 |
|
HRUSHIKESH PANDA Vs. UNION OF INDIA
|
September 9, 1988 |
|
I.D.L. CHEMICALS LTD. Vs. S.R. TAMMA AND ANR.
|
April 8, 1988 |
|
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
|
July 27, 1988 |
|
INDUMATI DIBYA Vs. SASHIMANI DIBYA AND ORS.
|
August 29, 1988 |
|
ISWAR PRASAD MUND Vs. STATE OF ORISSA
|
August 8, 1988 |
|
JADUMANI SATAPATHY AND ORS. Vs. CHIEF ENGINEER, MINOR IRRIGATION ORISSA AND ANR.
|
November 26, 1988 |
|
JAGANNATH SADANGI Vs. SAMBARI SOURANI
|
February 29, 1988 |
|
JAGANNATHPUR SERVICE CO Vs. ALOKHA CTAARAN PATTNAIK AND ORS.
|
December 9, 1988 |
|
JAMU MAJHI Vs. STATE
|
November 24, 1988 |
|
JAMUNA CHAND Vs. GANESH PRASAD GUPTA
|
January 25, 1988 |
|
JANAKI BALLAV Vs. BENNETT COLEMAN AND CO LTD
|
August 9, 1988 |
|
JANAKIBALLAV PATNAIK Vs. BENNETT COLEMAN AND CO LTD
|
March 9, 1988 |
|
JANJALI DEI ALIAS DAS Vs. DURGA CHARAN SWAIN
|
July 6, 1988 |
|
JASHREE CHEMICALS LTD Vs. MADHAB SUNDAR GAJAPATI
|
July 22, 1988 |
|
JAYAKRUSHNA DAS Vs. STATE OF ORISSA
|
September 9, 1988 |
|
JAYAKRUSHNA SAHU Vs. HARINARAYAN RAM
|
January 4, 1988 |
|
JAYANT Vs. ASIT KUMAR
|
January 8, 1988 |
|
JAYARAM PANDA Vs. D V RAIYANI
|
May 4, 1988 |
|
JHUBA ORAM AND ANR. Vs. STATE OF ORISSA
|
September 20, 1988 |
|
JOGENDRA DAS AND ORS. Vs. STATE OF ORISSA
|
December 23, 1988 |
|
JOGI LENKA AND ORS. Vs. COLLECTOR
|
November 11, 1988 |
|
JULA MINZ Vs. KEMET MINZ
|
October 13, 1988 |
|
JYOSHNA ALANKAR BHANDAR Vs. STATE
|
August 11, 1988 |
|
K RAMAMURTY PATRO Vs. SUB DIVISIONAL OFFICER BALIGUDA
|
September 14, 1988 |
|
K.C. JENA Vs. THE SECRETARY, R.T.A. AND ORS.
|
September 23, 1988 |
|
KAILASH CHANDRA BABU Vs. STATE OF ORISSA
|
May 9, 1988 |
|
KAILASH CHANDRA BEHERA Vs. COLLECTOR AND ORS.
|
May 2, 1988 |
|
KALACHAND DAY ALIAS DEV ALIAS DE Vs. THE STATE
|
April 12, 1988 |
|
KALI CHARAN GOUDA Vs. BHUBANESWAR MOHARATHA AND ORS.
|
August 23, 1988 |
|
KAMALU BADA NAYAK Vs. STATE
|
June 29, 1988 |
|
KESHALIA JENA Vs. PRADIPTA KISHORE DAS
|
December 12, 1988 |
|
KHAGESWAR NAIK Vs. DOMUNI BEWA
|
January 18, 1988 |
|
KHALLI PANDA AND ANR. Vs. RAHAS PATRO AND ORS.
|
January 14, 1988 |
|
KHETRABASI PALEI Vs. STATE OF ORISSA
|
August 1, 1988 |
|
KHTRABASI PATRA Vs. GURU CHARAN PATRA
|
January 8, 1988 |
|
KINURAM KUANR Vs. BHAGABAN SAHANI AND ORS.
|
May 10, 1988 |
|
KIRTAN DAS AND ANR. Vs. SAYED USMAN AND ORS.
|
October 5, 1988 |
|
KISHORE CHANDRA Vs. PURI MUNICIPALITY
|
April 24, 1988 |
|
KISHORE CHANDRA BEHERA Vs. STATE OF ORISSA
|
January 27, 1988 |
|
KISHORE CHANDRA PATI Vs. ORISSA ROAD TRANSPORT CO. LTD. AND ORS.
|
November 1, 1988 |
|
KONDUPARTHI Vs. RAMAVARAPU
|
August 2, 1988 |
|
KOUTA MARKANDEYULU Vs. REPUBLIC OF INDIA
|
July 5, 1988 |
|
KRISHNA CHANDRA PALLAI Vs. UNION OF INDIA (UOI) AND ORS.
|
November 16, 1988 |
|
KRUSHNA CHARAN MOHANTY Vs. STATE OF ORISSA
|
September 12, 1988 |
|
KUMUDINI PADHI Vs. PRASANTA KUMAR MANDAL
|
August 22, 1988 |
|
LAIBAN NAIK AND ANR. Vs. STATE OF ORISSA
|
July 28, 1988 |
|
LALIT KISHORE DAS Vs. GADADHAR JENA
|
August 29, 1988 |
|
LALITMOHAN PANIGRABI AND ORS. Vs. MAYADHAR SAMARATH
|
August 26, 1988 |
|
LAMBODAR BEHERA Vs. STATE OF ORISSA
|
July 7, 1988 |
|
LAND ACQUISITION OFFICER Vs. UDAYANATH RATH
|
January 14, 1988 |
|
LAND ACQUISITION OFFICER GANJAM Vs. CH PARSURAM
|
September 13, 1988 |
|
LAXMI DEI Vs. BHABESH CHANDRA MOHANTY
|
December 6, 1988 |
|
LAXMIDHAR BEHERA Vs. BANSIDHAR KHATEI
|
April 5, 1988 |
|
LAXMIDHAR SAHU Vs. STATE OF ORISSA
|
September 19, 1988 |
|
LAXMIDHAR SWAIN AND ANR. Vs. STATE OF ODISSA AND ORS.
|
November 25, 1988 |
|
LAXMIDHAR SWAIN AND ORS. Vs. STATE OF ORISSA
|
July 1, 1988 |
|
LAXMINARAYAN MOHAPATRA Vs. KARUNAKAR DAS
|
December 6, 1988 |
|
M SATYANARAYANA Vs. ORISSA STATE WAREHOUSING CORPORATION
|
July 1, 1988 |
|
M/S. GANGARAM CHHAPOLIA AND CO. Vs. BHAGIRATHI PRADHAN
|
January 7, 1988 |
|
MADAN MOHAN GHOSH Vs. STATE OF ORISSA
|
April 22, 1988 |
|
MADAN MOHAN TRIPATHY Vs. RAMA CHANDRA BEHERA
|
July 18, 1988 |
|
MADHAB CHANDRA PANDA Vs. BISHNU CHARAN ROUTRAI
|
September 21, 1988 |
|
MADHAB DAS Vs. MINAMANI DAS AND ANR.
|
December 15, 1988 |
|
MADHUSUDAN MOHAPATRA Vs. STATE OF ORISSA
|
October 7, 1988 |
|
MAGI NAYAK Vs. STATE OF ORISSA
|
August 4, 1988 |
|
MAHADEV BANK Vs. STATE OF ORISSA
|
July 1, 1988 |
|
MAHADEV BHANDAR Vs. COMMISSIONER OF SALES TAX
|
November 8, 1988 |
|
MAHALAXMI FLOUR AND OIL MILLS Vs. SALES TAX OFFICER PURI II CIRCLE
|
April 16, 1988 |
|
MAHENDRA Vs. STATE OF ORISSA AND ORS.
|
July 5, 1988 |
|
MAHENDRA KUMAR BARIK Vs. DWIJABAR BARIK
|
January 14, 1988 |
|
MAHENDRA KUMAR MUDULI Vs. STATE OF ORISSA
|
January 17, 1988 |
|
MAHESWAR DAS AND ORS. Vs. NILAKANTHESWAR MAHADEB AND ORS.
|
December 22, 1988 |
|
MAKAR ROUT Vs. UNION OF INDIA
|
January 21, 1988 |
|
MANAGING COMMITTEE OF JHINKIRIA HIGH SCHOOL AND ORS. Vs. INSPECTOR OF SCHOOLS AND ORS.
|
July 21, 1988 |
|
MANAGING COMMITTEE, T.M.E. SCHOOL Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION AND YOUTH SERVICES DEPARTMENT AND ORS.
|
June 24, 1988 |
|
MANDAR BEHERA Vs. STATE OF ORISSA
|
June 28, 1988 |
|
MANDO KUMBHARUNI Vs. DUTIA RANA AND ORS.
|
May 13, 1988 |
|
MANMATH NATH BARIK Vs. STATE OF ORISSA
|
September 3, 1988 |
|
MANMATH SINGH Vs. STATE OF ORISSA
|
September 9, 1988 |
|
MANORAMA SABAT Vs. STATE OF ORISSA
|
October 14, 1988 |
|
MARKUS BILUNG Vs. STATE OF ORISSA
|
December 13, 1988 |
|
MAYADHAR ROUT Vs. THE STATE OF ORISSA AND ANR.
|
September 21, 1988 |
|
MD KHALILUR RAHAMAN Vs. STATE OF ORISSA
|
August 12, 1988 |
|
MD. ABDUL WAHAB Vs. STATE OF ORISSA
|
August 8, 1988 |
|
MONINGI SRIRAMULU Vs. GUDISHA TRINATH RAO
|
April 29, 1988 |
|
MORENA OIL PRODUCTS (P) LTD. Vs. STATE OF ORISSA
|
August 2, 1988 |
|
MURALIDHAR DAS AND ORS. Vs. DHRUBA CHARAN DAS AND ANR.
|
March 23, 1988 |
|
NABIN CHANDRA Vs. DHENKANAL MUNICIPALITY
|
August 9, 1988 |
|
NARAYAN Vs. DISTRICT MAGISTRATE CUTTACK
|
January 25, 1988 |
|
NARAYAN DASH Vs. LAND ACQUISITION COLLECTOR, CUTTACK
|
April 5, 1988 |
|
NARAYAN SAHOO Vs. DISTRICT MAGISTRATE AND ORS.
|
November 30, 1988 |
|
NATIONAL INSURANCE CO LTD Vs. CHAMARU BHOI
|
April 5, 1988 |
|
NEW INDIA ASSURANCE CO LTD Vs. DHANURJEYA KHOSLA
|
April 5, 1988 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. BATA MALLICK
|
July 20, 1988 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RATNABALA MAHAPATRA
|
September 6, 1988 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. PRAFULLA KUMAR DAS
|
July 21, 1988 |
|
NIKUNJA KISHORE DAS AND ORS. Vs. CONSOLIDATION OFFICER AND ANR.
|
May 3, 1988 |
|
NILAKANTHA RATH Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1988 |
|
NILLU ALIAS PRASANTA KUMAR PATTOJOSHY Vs. STATE OF ORISSA
|
August 18, 1988 |
|
NIMAI SAMAL Vs. STATE OF ORISSA
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April 14, 1988 |
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NIRANJAN SEN Vs. STATE OF ORISSA AND ORS.
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August 10, 1988 |
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NITYANANDA PASAYAT Vs. STATE
|
September 3, 1988 |
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NITYANANDA SENAPATI Vs. STATE OF ORISSA
|
December 22, 1988 |
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NRUSINGHA CHARAN SAHOO AND ORS. Vs. STATE OF ORISSA AND ANR.
|
November 26, 1988 |
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ORIENT PAPER MILLS Vs. STATE OF ORISSA
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April 5, 1988 |
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ORIENTAL INSURANCE CO LTD Vs. BABULI PRADHAN
|
March 23, 1988 |
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ORISSA CARD BOARD BOX INDUSTRIES Vs. STATE OF ORISSA
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May 5, 1988 |
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ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
|
February 19, 1988 |
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ORISSA STATE ROAD TRANS. CORPN. Vs. SHANKAR SAHU
|
November 1, 1988 |
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P. AASHRIYA Vs. STATE OF ORISSA AND ANR.
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January 27, 1988 |
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PABITRA KUMAR Vs. STATE OF ORISSA
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January 27, 1988 |
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PADARBINDA BHUYAN Vs. STATE BANK OF INDIA AND ORS.
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November 28, 1988 |
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PADMA CHARAN MAHARATHA Vs. NARENDRA JAYASINGH AND ORS.
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July 11, 1988 |
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PADMACHARAN SAHU Vs. MISS P. RAJESWARI
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August 5, 1988 |
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PADMANABHA PADHI Vs. STATE OF ORISSA
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September 3, 1988 |
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PANDU HO Vs. MANDI BEWA AND ORS.
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March 2, 1988 |
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PERFORACIONES MARITIMAS MEXICANAS S A Vs. STATE OF ORISSA
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August 3, 1988 |
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PH ARUNACHALAM Vs. STATE OF ORISSA
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October 31, 1988 |
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PIPLANI SWEETS Vs. SALES TAX OFFICER
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February 3, 1988 |
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PITAMBAR BISWAL AND ORS. Vs. BIPRA CHANDRA ROUT
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August 22, 1988 |
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PITAMBAR CHANDRA SEN Vs. STATE OF ORISSA AND ANR.
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May 12, 1988 |
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PITAMBAR SWAIN Vs. AINTHU ASHOK KUMAR SAHU
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September 9, 1988 |
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PITAMBER SINGH Vs. MUNDAGUDIA GHAR JAVAIN
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January 12, 1988 |
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PRABHAS CHANDRA AGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
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February 2, 1988 |
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PRAFULLA CHANDRA DAS Vs. REVENUE DIVISIONAL COMMISSIONER (CENTRAL DIVISION) AND ORS.
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August 23, 1988 |
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PRAFULLA PATRA Vs. NABAKISHORE SAHU
|
December 12, 1988 |
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PRAGATI SALT PRODUCTION AND SALES CO-OPERATIVE SOCIETY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 5, 1988 |
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PRAKASH ROCHAN NAYAK Vs. GENERAL MANAGER ORISSA STATE
|
April 15, 1988 |
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PRAKASH ROCHAN NAYAK Vs. GENERAL MANAGER ORISSA STATE ROAD TRANSPORT CORPORATION
|
April 13, 1988 |
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PRAMOD KUMAR MUKHARJEE AND ORS. Vs. GOURAMAYA MUKHARJEE AND ANR.
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April 22, 1988 |
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PRANA KRUSHNA BEHERA Vs. NIMAI CHARAN DAS
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May 2, 1988 |
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PRANAKRUSHNA Vs. UMAKANTA PANDA
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September 3, 1988 |
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PRASANTA KUMAR DHAL Vs. STATE
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September 20, 1988 |
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PRASHANTA KUMAR CHAKRA Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
|
August 10, 1988 |
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PRATAP CHANDRA DEB Vs. AGRICULTURAL INCOME TAX OFFICER
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June 23, 1988 |
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PRITISH NANDY Vs. STATE OF ORISSA
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April 8, 1988 |
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PROMODA KUMAR SAHU AND ORS. Vs. BAIDYANATH MISHRA AND ORS.
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July 5, 1988 |
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PURNA CHANDRA DIGAL Vs. SILA DIGAL
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April 7, 1988 |
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PURNA CHANDRA MISHRA Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY, EDUCATION AND YOUTH SERVICES DEPARTMENT AND ANR.
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December 22, 1988 |
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PURNA CHANDRA PRADHAN Vs. STATE OF ORISSA AND ANR.
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July 22, 1988 |
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PURSHOTTAM DASH Vs. BHASKAR DASH
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December 8, 1988 |
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RABINARAYANA RANA Vs. GOPAL RANA AND ORS.
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April 8, 1988 |
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RABINDRA NATH NAYAK AND ORS. Vs. STATE
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March 22, 1988 |
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RADHAMOHAN PATRA AND ORS. Vs. GYANENDRA KAR
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July 25, 1988 |
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RADHANATH MOHANTY Vs. KRUPASINDHU MISHRA AND ANR.
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October 13, 1988 |
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RAGHABA CHANDRA Vs. BIPIN BEHARI
|
August 8, 1988 |
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RAGHUNATH Vs. SATYABADI
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February 26, 1988 |
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RAGHUNATH DAS Vs. HARI MOHAN PANI
|
January 25, 1988 |
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RAGHUNATH MOHAPATRA Vs. STYABADI PANDA
|
February 26, 1988 |
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RAGHUNATH PRADHAN Vs. PRANAKRUSHNA PRADHAN AND ORS.
|
November 17, 1988 |
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RAJENDRA PRADHAN Vs. STATE OF ORISSA
|
September 14, 1988 |
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RAM CHANDRA PANIGRAHI Vs. SUPDT OF POST OFFICES, BALASORE DVN
|
November 24, 1988 |
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RAMA CHANDRA MAJHI Vs. HAMBAI MAJHI
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February 22, 1988 |
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RAMA CHANDRA SAHU Vs. STATE OF ORISSA AND ORS.
|
May 12, 1988 |
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RAMA KRISHNA RAY ALIAS KUMAR BHAI Vs. RAJIBLOCHAN RAY AND ORS.
|
August 8, 1988 |
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RAMAKRISHNA AGGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1988 |
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RAMANATH RATHA Vs. DURGA RATHA
|
August 2, 1988 |
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RAMAVATAR Vs. STATE OF ORISSA
|
September 19, 1988 |
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RAMESH CHANDRA DAS Vs. PREMALATA PATTA
|
August 2, 1988 |
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RAMESH CHANDRA DAS Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, LAW DEPARTMENT BHUBANESWAR AND ORS.
|
December 2, 1988 |
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RAMNARAYAN PATNAIK Vs. STATE
|
January 21, 1988 |
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RANJITA BOHIDAR AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 6, 1988 |
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RASANANDA BEHERA AND ORS. Vs. BICHHANDA SAHU
|
June 29, 1988 |
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RAZAK RICE AND OIL MILLS Vs. BHARAT NARAYAN BERHAMPUR MUNICIPALITY
|
September 19, 1988 |
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RISWANA BEGUM Vs. A MLV MOTIULLAH
|
October 14, 1988 |
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S.M.N. ABDI Vs. BENNETT COLEMAN AND CO. LTD. AND ORS.
|
December 3, 1988 |
|
S.N.M. ABDI Vs. J.B. PATNAIK & OTHERS
|
August 12, 1988 |
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SACHINDRANATH DAS Vs. SALES TAX OFFICER MAYURBHANJ CIRCLE BARIPADA
|
July 6, 1988 |
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SAGARIKA HOTEL Vs. UNION OF INDIA
|
February 22, 1988 |
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SAGARMAL RAMANANDA MUNDA MILL AND ORS. Vs. ORISSA STATE ELECTRICITY BOARD
|
April 8, 1988 |
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SAGARMULL PAREKH Vs. GANGARAM CHHAPOLIA
|
November 17, 1988 |
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SANAT KUMAR PATTANAIK Vs. BISWADEV PATTANAIK AND ORS.
|
June 29, 1988 |
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SANKARLAL TIWARI Vs. CUTTACK MUNICIPALITY
|
January 25, 1988 |
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SANKU RANGA RAO Vs. DEVI PRASAD SAHU
|
February 11, 1988 |
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SANTUKA AGENCIES Vs. STATE OF ORISSA
|
December 20, 1988 |
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SARASWATA SANGHA Vs. KRUSHNA CHANDRA SETHI AND ORS.
|
July 28, 1988 |
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SARAT KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
September 20, 1988 |
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SARAT KUMAR PRADHAN Vs. STATE OF ORISSA
|
April 16, 1988 |
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SARDAR SINGH Vs. HARIDAS MOHANANDA
|
December 8, 1988 |
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SARDAR SINGH Vs. HARIDAS MOHANANDA AND ANR.
|
August 12, 1988 |
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SAROJINI SAHU AND ANR. Vs. SIBA PRASAD SAHU
|
July 29, 1988 |
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SAROJINI SARANGI Vs. DR. BISWANATH SARANGI
|
March 17, 1988 |
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SASIKANTA SAMANTARAY AND ANR. Vs. STATE OF ORISSA
|
April 17, 1988 |
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SATYA MEHER AND ORS. Vs. GANDA MEHER AND ORS.
|
July 28, 1988 |
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SAUBHAGYA MANJARI DEV Vs. UNION OF INDIA (UOI) AND ORS.
|
May 11, 1988 |
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SAURI PRASAD PATNAIK Vs. THE STATE OF ORISSA
|
August 12, 1988 |
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SEBATI DEI AND ANR. Vs. KESA MAJHI AND ORS.
|
August 5, 1988 |
|
SEKH GUNNY Vs. STATE
|
August 19, 1988 |
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SEKH GUNNY Vs. THE STATE
|
August 17, 1988 |
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SESHA DEB PANDA Vs. UDAYNATH SAHOO
|
July 12, 1988 |
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SHANKARLAL Vs. KANNEILAL
|
December 22, 1988 |
|
SHREE HANUMAN RICE MILL Vs. STATE OF ORISSA
|
April 4, 1988 |
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SHRI SUSHIL KUMAR SHARMA Vs. STATE TRANSPORT AUTHORITY AND ORS.
|
February 15, 1988 |
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SHYAMA PRASAD GUPTA AND ORS. Vs. JAYADEEP MOHANTY
|
November 18, 1988 |
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SHYAMA SUNDAR MOHAPATRA AND ORS. Vs. SRI CHIDANANDA SEN AND ANR.
|
September 23, 1988 |
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SIBA PRASAD JENA Vs. GANESWAR KHANDA
|
September 19, 1988 |
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SIVVAM SESHA Vs. REPUBLIC OF INDIA
|
March 14, 1988 |
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SIWAPRASAD AGARWAL Vs. STATE OF ORISSA
|
October 7, 1988 |
|
SK RAHIMUDDIN Vs. OJIFA BIBI
|
February 18, 1988 |
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SK. LOKMAN ALLI Vs. COLLECTOR, BALASORE AND ORS.
|
July 13, 1988 |
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SMT. AHALYA NAYAK AND ORS. Vs. STATE OF ORISSA
|
August 19, 1988 |
|
SMT. HIRAMANI PATNAIK AND ANR. Vs. KUMUDINI DEVI
|
December 23, 1988 |
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SOMANATH PANDA Vs. STATE OF ORISSA AND ANR.
|
April 26, 1988 |
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SOURI PRASAD SWAIN Vs. RANI JAYASHREE DEVI
|
April 27, 1988 |
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SRI ANANDI CHARAN GIRI Vs. SRI SANJAYA KUMAR PANDA AND ANR.
|
February 24, 1988 |
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SRI HARIHAR MISHRA Vs. BAIRIGANJAN MISHRA AND ORS.
|
July 8, 1988 |
|
SRI KODANDA DEHURI Vs. STATE OF ORISSA
|
February 12, 1988 |
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SRI UDAYANATH MOHAPATRA Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
|
April 19, 1988 |
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SRI. PRAMOD KUMAR ROUT Vs. STATE OF ORISSA AND ORS.
|
October 5, 1988 |
|
SRIKRISHNA TIMBERS Vs. STATE OF ORISSA
|
January 13, 1988 |
|
SRIMATI DEI Vs. REVENUE OFFICER-CUM-TAHSILDAR AND ORS.
|
July 5, 1988 |
|
SRINATH NAYAK Vs. CIRCLE INSPECTOR OF SCHOOLS AND ANR.
|
August 3, 1988 |
|
STATE Vs. PABITRA MOHAN SAHOO
|
January 5, 1988 |
|
STATE Vs. GADADHAR BARAL
|
March 24, 1988 |
|
STATE Vs. NARASINGH CHARAN SATPATHY
|
November 25, 1988 |
|
STATE OF ORISSA Vs. GANDHARBA KUMBHER AND ORS.
|
May 2, 1988 |
|
STATE OF ORISSA Vs. PRAFULLA KUMAR SATPATHY
|
April 5, 1988 |
|
STATE OF ORISSA Vs. PUNJAB NATIONAL BANK
|
April 27, 1988 |
|
STATE OF ORISSA Vs. RAMAHARI PADHI
|
May 4, 1988 |
|
STATE OF ORISSA Vs. DAYAL DAYANIDHI GHOSH
|
May 9, 1988 |
|
STATE OF ORISSA Vs. RANJIT PANDA
|
July 12, 1988 |
|
STATE OF ORISSA Vs. M S JAGGI
|
August 25, 1988 |
|
STATE OF ORISSA Vs. HARIDWAR SHARMA
|
December 23, 1988 |
|
STATE OF ORISSA Vs. DUBUGA TUBUD
|
September 16, 1988 |
|
STATE OF ORISSA Vs. NIRUPAMA PANDA
|
September 9, 1988 |
|
STATE OF ORISSA Vs. LOKANATH PATRA
|
September 19, 1988 |
|
STATE OF ORISSA Vs. NIRUPAMA PANDA
|
February 16, 1988 |
|
STATE OF ORISSA Vs. M.S. JAGGI
|
March 1, 1988 |
|
SUBARNA DEI Vs. BHOLANATH DAS
|
June 29, 1988 |
|
SUBASH CH. DAS AND ORS. Vs. KANHEILAL KHANDELWALLA AND ORS.
|
September 9, 1988 |
|
SUBHASINI JENA Vs. COMMANDANT OF 6TH BATTALION O S A P CUTTACK
|
February 4, 1988 |
|
SUDHIR CHANDRA Vs. STATE
|
May 13, 1988 |
|
SUDHIR MAHANTA Vs. STATE OF ORISSA
|
March 1, 1988 |
|
SUKADEV NATH Vs. STATE
|
November 1, 1988 |
|
SUKCHAND HARIJAN Vs. STATE OF ORISSA
|
August 21, 1988 |
|
SUNDARMANI BEWA Vs. DASARATH PARIDA
|
March 2, 1988 |
|
SURATH CHANDRA GIN Vs. STATE OF ONISSA
|
May 13, 1988 |
|
SURENDRA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
May 5, 1988 |
|
SURESH TOBACCO AND CO Vs. UNION OF INDIA
|
April 15, 1988 |
|
SURYANARAYAN MOHAPATRA Vs. STATE OF ORISSA
|
November 1, 1988 |
|
SUVENDU KUMAR Vs. SAMBALPUR UNIVERSITY
|
October 13, 1988 |
|
SWAMI LAXMANANANDA SARASWAT Vs. STATE OF ORISSA
|
July 11, 1988 |
|
SWARNA PRAVA PARIDA Vs. KRUSHNA MULIA & OTHERS
|
April 4, 1988 |
|
SWARNALATA DAS Vs. THE STATE OF ORISSA AND ORS.
|
April 26, 1988 |
|
SYED MAJUB ALI Vs. LAND ACQUISITION COLLECTOR, CUTTACK
|
December 5, 1988 |
|
TATA REFRACTORIES LIMITED Vs. NRUPAMANI PING
|
November 29, 1988 |
|
TATHAGATA SATAPATHY Vs. RAGHUNATH MOHAPATRA
|
December 22, 1988 |
|
THE GOVERNING BODY PREPRESENTED BY SHRI UDAYANATH NAYAK, PRESIDENT SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY Vs. BERHAMPUR UNIVERSITY, REPRESENTED BY THE REGISTRAR AND ORS.
|
December 3, 1988 |
|
THE MANAGING COMMITTEE OF GANGAPUR HIGH SCHOOL Vs. THE PRESIDING OFFICER, ORISSA STATE EDUCATION TRIBUNAL AND ANR.
|
November 18, 1988 |
|
TUKUNA Vs. STATE OF ORISSA
|
June 28, 1988 |
|
TUNU PURTY Vs. STATE OF ORISSA
|
May 9, 1988 |
|
UCHHAB SAHOO Vs. STATE
|
May 13, 1988 |
|
UMESH CHANDRA DAS Vs. STATE OF ORISSA
|
August 29, 1988 |
|
UNION OF INDIA Vs. LANKAPALI PRAVAKAR RAO
|
March 7, 1988 |
|
UNION OF INDIA Vs. KHETWAT OIL MILLS
|
January 20, 1988 |
|
UTKAL FERO ALLOYS LTD Vs. STATE OF ORISSA
|
November 15, 1988 |
|
UTKAL JEWEL HOUSE Vs. SPECIAL SECRETARY TO THE
|
July 26, 1988 |
|
UTKAL STEELS LIMITED Vs. SALES TAX OFFICER
|
February 4, 1988 |
|
V RAMA SHANKAR PATNAIK Vs. STATE OF ORISSA
|
August 2, 1988 |
|
V. SIMHACHALAM AND 2 ORS. Vs. STATE OF ORISSA
|
July 20, 1988 |
|
VAISAYARAJU CHANDRA MAULI RAJU Vs. VAISAYARAJU SUBRAMANYAM RAJU AND ANR.
|
January 21, 1988 |
|
VIKRAM PATRA Vs. STATE OF ORISSA AND ORS.
|
April 29, 1988 |
|
YASODA BADAJENA AND ORS. Vs. SUDARSAN MOHAPATRA AND ANR.
|
June 22, 1988 |
LOGIN