|
A. TRINATH DORA AND TWO ORS. Vs. STATE OF ORISSA
|
November 6, 1987 |
|
A.V. NARASIMHAM Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND OTHERS
|
February 9, 1987 |
|
ABANI CH BISWAL Vs. STATE OF ORISSA
|
September 4, 1987 |
|
ABDUL GAFFER Vs. STATE OF ORISSA
|
February 4, 1987 |
|
ABHIMANYU BEHERA Vs. STATE OF ORISSA
|
August 14, 1987 |
|
ABUL KALAM Vs. AKHTARI BIBI
|
July 31, 1987 |
|
ADIKANDA DAS Vs. STATE OF ORISSA
|
August 4, 1987 |
|
AJODHYA DEI Vs. BRAJAMOHAN DASH
|
March 31, 1987 |
|
ALI HUSEIN Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
|
April 22, 1987 |
|
AMISHA NAGPAUL Vs. STATE
|
November 26, 1987 |
|
ANANTA CHARAN Vs. PALI DEI
|
November 11, 1987 |
|
ANIRUDHA Vs. AMARENDRA
|
March 18, 1987 |
|
ANIRUDHA DAS Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY IN EDUCATION AND YOUTH SERVICES DEPARTMENT
|
April 8, 1987 |
|
ANIRUDHA ROUT Vs. MANJUBALA ROUT
|
March 25, 1987 |
|
ANNUA Vs. STATE OF ORISSA
|
August 21, 1987 |
|
APARTI PRADHAN Vs. DHOBALI SAMANTARAY
|
March 25, 1987 |
|
APRATI SAHU Vs. STATE OF ORISSA AND ORS.
|
July 21, 1987 |
|
ARJUN SAHU Vs. STATE OF ORISSA
|
March 3, 1987 |
|
ARJUNA PARIDA Vs. BHASKAR CHANDRA SAHU
|
May 13, 1987 |
|
ASHOK KUMAR PANIGRAHI AND TWO ORS. Vs. STATE OF ORISSA AND ORS.
|
August 27, 1987 |
|
ASSISTANT PERSONNEL MANAGER (G) HINDUSTAN STEEL LTD. Vs. ELIAS MINZ AND ORS.
|
February 23, 1987 |
|
ATMAKURI RAMA RAO Vs. BUDANKAYALA SAYAMBABU
|
August 4, 1987 |
|
B AGARWALA Vs. SALES TAX OFFICER ASSESSMENT UNIT RAJGANGPUR
|
November 20, 1987 |
|
B. SRIRAMULU Vs. K.K. MURTI
|
July 3, 1987 |
|
BAHADAJHOLA REGULATED MARKET COMMITTEE Vs. BALUGAON GRAM PANCHAYAT AND ORS.
|
August 13, 1987 |
|
BAIKUNTHA KUMAR BHATIA Vs. ORISSA STATE ROAD TRANSPORT
|
April 9, 1987 |
|
BAIKUNTHANNATH MOHANTY Vs. STATE
|
August 24, 1987 |
|
BALARAM DAS Vs. HRUDARANJAN SATPATHY
|
November 25, 1987 |
|
BALARAM NAIK AND ORS. Vs. STATE OF ORISSA
|
January 19, 1987 |
|
BAMADEV PRADHAN Vs. STATE OF ORISSA
|
January 14, 1987 |
|
BAMAN PANDA Vs. DISTRICT COLLECTOR
|
March 18, 1987 |
|
BANABIHARI DEV Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS
|
April 30, 1987 |
|
BANWARILAL AGARWALA Vs. TAHASILDAR, ATHAMALLIK
|
March 25, 1987 |
|
BARUN CHANDRA MOHANTA Vs. THE STATE OF ORISSA AND ORS.
|
April 22, 1987 |
|
BASANTA KUMAR Vs. BAIDYA KUMAR
|
July 17, 1987 |
|
BASANTA KUMAR Vs. STATE
|
December 24, 1987 |
|
BASANTA KUMAR BISWAL Vs. DEPUTY REGISTRAR OF CO OPERATIVE
|
July 22, 1987 |
|
BASANTA KUMAR PRAHARAJ Vs. SOOT. JASODA DIBYA ALIAS SAHIMANI DIBYA
|
February 25, 1987 |
|
BASUDEV GOUDA Vs. NARSINGHA PATRA
|
August 6, 1987 |
|
BAULI SAHU AND ORS. Vs. BIDYADHAR SATPATHY AND ORS.
|
January 20, 1987 |
|
BENNETT COLEMAN AND COMPANY LTD. AND ORS. Vs. SRI JANAKI BALLAV PATNAIK AND ANR.
|
February 6, 1987 |
|
BEST AND CROMPTON ENGINEERING LTD Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
|
February 18, 1987 |
|
BHABAGRAHI Vs. TRILOCHAN
|
September 16, 1987 |
|
BHAGABAN BEHERA Vs. DHIRAJ KUMAR SHIVJEE
|
November 17, 1987 |
|
BHAGABAT NATH Vs. STATE OF ORISSA
|
September 3, 1987 |
|
BHAGABAT PRASAD Vs. KALANJI
|
August 17, 1987 |
|
BHARAT KUMAR SEKHAR Vs. PRESIDING OFFICER LABOUR COURT
|
December 4, 1987 |
|
BHASALA SINGH Vs. STATE OF ORISSA
|
March 2, 1987 |
|
BHIMA KOTHA Vs. SARAT CHANDRA
|
January 27, 1987 |
|
BHIMA PANDA Vs. STATE OF ORISSA
|
July 15, 1987 |
|
BHIMSEN SUBUDHI Vs. STATE OF ORISSA
|
February 3, 1987 |
|
BHRAMARBAR BHOI Vs. SRIDHAR PRASAD SAMANTRAY
|
May 11, 1987 |
|
BIBIJAN Vs. DURGA BAI
|
October 12, 1987 |
|
BIDYADHAR GIRI Vs. UMAKANTA BEWA AND ORS.
|
December 18, 1987 |
|
BIDYADHAR MOHAPATRA Vs. DHOBA MAHARANA
|
February 5, 1987 |
|
BIJAY DAS ALIAS BIJAY KUMAR DAS AND ANR. Vs. STATE OF ORISSA
|
January 13, 1987 |
|
BIJAY KUMAR AGARWALLA AND ANR. Vs. RAMAKANTA DAS
|
July 27, 1987 |
|
BIJAYA AND CO Vs. STATE OF ORISSA
|
April 13, 1987 |
|
BIJAYALAXMI SAHU AND OTHER Vs. GANESH CH. CHOUDHURY AND ANOTHER
|
September 2, 1987 |
|
BIJINI ALIAS BIJAYA KUMAR PATTANAIK Vs. THE STATE OF ORISSA
|
January 13, 1987 |
|
BIKAR SINGH Vs. BADRI PRASAD
|
July 7, 1987 |
|
BIKRAMA @ BIKA PARIDA Vs. ADAR DEI
|
November 9, 1987 |
|
BIMANI METALS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED. AND ORS.
|
January 13, 1987 |
|
BINATI MAHAKUD Vs. STATE OF ORISSA
|
March 4, 1987 |
|
BINJE MAJHI Vs. STATE OF ORISSA
|
March 2, 1987 |
|
BINOD KUMAR Vs. SATYABHAMA DEBI
|
July 1, 1987 |
|
BIPIN BEHARI NAYAK Vs. REGISTRAR OF COMPANIES
|
May 4, 1987 |
|
BIPINBEHARI Vs. ASOKA MARKETING LTD
|
November 11, 1987 |
|
BIRA MAJHI AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 16, 1987 |
|
BIRAT CHANDRA DOGRA Vs. CHANDRAMA BEHERA
|
April 3, 1987 |
|
BISWANATH KABI Vs. SUSAMA DEI
|
August 5, 1987 |
|
BLOCK DEVELOPMENT OFFICER Vs. BHIKARI BARIK
|
November 20, 1987 |
|
BOARD OF MANAGEMENT, ODAGAON WEAVERS CO-OPERATIVE, SOCIETY LTD. AND ANR. Vs. S.K. LALLA AND ORS.
|
April 15, 1987 |
|
BRAJA KISHORE Vs. M C SHYAMASUNDAR
|
August 31, 1987 |
|
BUILDERS UNION Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1987 |
|
C I FOODS LIMITED Vs. STATE OF ORISSA
|
August 17, 1987 |
|
CENTRAL COALFIELDS LTD Vs. ASHOK TRANSPORT AGENCY
|
January 13, 1987 |
|
CENTRAL WAREHOUSING CORPN BERHAMPUR Vs. G CHOUDHURY AND SONS
|
December 24, 1987 |
|
CHAMPEI Vs. STATE OF ORISSA
|
January 21, 1987 |
|
CHANIRAM SAHU Vs. SAMARU NAG
|
October 6, 1987 |
|
CHENU KHORE Vs. STATE OF ORISSA
|
June 25, 1987 |
|
CHHATRIYA TRADING CO Vs. STATE OF ORISSA
|
January 29, 1987 |
|
CHINTAMANI MALLIK Vs. KHETRAMANI DIBYA
|
January 28, 1987 |
|
CHITARANJAN PATNAIK Vs. V. RATURAM REDDY
|
March 18, 1987 |
|
CHUNU @ CHUNURAM SAHOO Vs. STATE
|
April 2, 1987 |
|
COLLECTOR CUTTACK Vs. JAYASRI DEBI
|
December 3, 1987 |
|
COLLECTOR CUTTACK Vs. GOPAL CHANDRA
|
November 4, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. NARAYAN DAS SATYARANJAN
|
February 12, 1987 |
|
DAITARI SUNA Vs. STATE OF ORISSA
|
February 24, 1987 |
|
DAMA MEHER Vs. CHAMPESWAR BENTKAR AND ORS.
|
March 18, 1987 |
|
DARO KAUR Vs. BHAGABATI PRASAD SHARMA
|
April 21, 1987 |
|
DEBADUTTA SINGH DEO Vs. BERHAMPUR UNIVERSITY
|
December 15, 1987 |
|
DEBAKI SWAIN Vs. EXECUTIVE ENGINEER ELECTRICAL
|
February 27, 1987 |
|
DEEPAK MEDICAL STORE Vs. STATE OF ORISSA
|
July 3, 1987 |
|
DHANIRAJ Vs. MANORAMA
|
November 11, 1987 |
|
DHRUBA CHARAN SAHU Vs. GENERAL MANAGER, EAST COAST BREWERIES
|
June 24, 1987 |
|
DHULAMANI BEHERA Vs. STATE OF ORISSA
|
September 7, 1987 |
|
DIGAMBAR SWAIN Vs. PRESIDING OFFICER LABOUR COURT
|
December 21, 1987 |
|
DINABANDHU MANDAL Vs. MAHENDRANATH MANDAL
|
April 21, 1987 |
|
DUSASAN ROUTRAY Vs. STATE OF ORISSA AND ORS.
|
April 30, 1987 |
|
EDEL CAST INDIA Vs. SALES TAX OFFICER
|
July 21, 1987 |
|
ELECON ENGINEERING CO LTD Vs. SALES TAX OFFICER IN-CHARGE OF CHECK GATE SOHELLA
|
October 20, 1987 |
|
EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION BALASORE Vs. REGIONAL PROVIDENT FUND COMMIISSIONER BHUBANESWAR
|
August 31, 1987 |
|
EXECUTIVE ENGINEER, ORISSA STATE ELECTRICITY BOARD Vs. UNION OF INDIA
|
February 27, 1987 |
|
FAROOQ KHAN AND ANR. Vs. STATE OF ORISSA
|
January 15, 1987 |
|
FOREST UTILISATION OFFICER BIHAR RANCHI Vs. SALES TAX OFFICER ROURKELA CIRCLE
|
November 28, 1987 |
|
G KAMESWAR RAO Vs. STATE
|
January 9, 1987 |
|
GAJENDRA SWAIN Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER AND ORS.
|
April 15, 1987 |
|
GANDHARBA BHOI Vs. STEEL AUTHORITY OF INDIA LTD
|
February 11, 1987 |
|
GANESH Vs. STATE OF ORISSA
|
July 17, 1987 |
|
GANGADHAR Vs. HONU
|
September 2, 1987 |
|
GARUDA SINGH Vs. DHANA BAI
|
February 25, 1987 |
|
GAVALA ANKAMMA Vs. GAVALA MAHALAXMI
|
December 4, 1987 |
|
GAYA BHAKTA Vs. STATE
|
September 11, 1987 |
|
GHANTASALA RAGHUNATH RAO Vs. GHANTASALA SAVITRI
|
August 13, 1987 |
|
GIRIA ALIAS GIRIDHARI NAIK (DEAD) AND AFTER HIM SASHI BEWA Vs. DINABANDHU MISHRA
|
January 23, 1987 |
|
GOLAK BEHARI BISWAL Vs. KARUNAKAR ROUT
|
May 6, 1987 |
|
GOLAKH MAHARANA Vs. STATE OF ORISSA AND ORS.
|
July 23, 1987 |
|
GOLAP NAIK Vs. STATE OF ORISSA
|
August 21, 1987 |
|
GOPA BEHERA Vs. FAKIR MOHAN BEHERA AND ORS.
|
August 26, 1987 |
|
GOPABANDHU Vs. TULASI
|
March 4, 1987 |
|
GOPAL SINGH Vs. NILAMANI PRADHAN
|
January 8, 1987 |
|
GOPINATH BALIARSINGH Vs. STATE
|
September 4, 1987 |
|
GOPINATH SWAIN AND ANR. Vs. STATE OF ORISSA
|
August 6, 1987 |
|
GORACHANDRA KHILLA ALIAS BARAGUDIA MALI Vs. STATE OF ORISSA
|
January 15, 1987 |
|
GOVIND PANIGRAHI Vs. TARKESWARI PANIGRAHI
|
July 23, 1987 |
|
GRANTHA MANDIR Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1987 |
|
GREAVES COTTON AND CO LTD Vs. SALES TAX OFFICER
|
March 18, 1987 |
|
HARADHAN PUROHIT Vs. MAHADEV MOHAPATRA
|
September 4, 1987 |
|
HARAN BAGO Vs. STATE
|
August 25, 1987 |
|
HARI NAHAK Vs. BRUNDABAN DAS
|
June 23, 1987 |
|
HARI SAHU Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1987 |
|
HARIHAR JENA Vs. BHAGABAT JENA
|
March 23, 1987 |
|
HEMARAJ SHARMA Vs. BANWARILAL BATHWAL
|
September 17, 1987 |
|
HERAM PATEL Vs. PARIKHITA PATEL AND ORS.
|
July 31, 1987 |
|
HINDUSTAN STEEL LTD Vs. C MALTHY
|
May 4, 1987 |
|
HIRALAL AGARWALA Vs. STATE OF ORISSA AND ORS.
|
March 10, 1987 |
|
INCOME TAX OFFICER Vs. MANMOHANLAL
|
December 2, 1987 |
|
INDA BEWA Vs. BHARMANANDA
|
August 4, 1987 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF ORISSA
|
July 6, 1987 |
|
INDRAMANI BHARATI Vs. BAIKUNTHA BHARATI
|
December 4, 1987 |
|
INDULAL NAUTAMLAL and CO Vs. COLLECTOR CENTRAL EXCISE and CUSTOMS
|
March 11, 1987 |
|
ISWAR MAHARANA AND SYED AHMED ALI Vs. STATE OF ORISSA AND ORS.
|
February 12, 1987 |
|
J.K. MAHAMMED Vs. STATE
|
September 11, 1987 |
|
JADUNATH DASH AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
|
April 16, 1987 |
|
JAGADANANDA SAHANI Vs. STATE OF ORISSA
|
January 13, 1987 |
|
JAGANNATH MAHAPRABHU REPRESENTED THROUGH MAHANTA SRINIVAS RAMANUJ DAS GURU Vs. BIDYUT SAHOO
|
August 3, 1987 |
|
JAGANNATH MISHRA Vs. BISHNU CHARAN PANIGRAHI
|
July 9, 1987 |
|
JAGANNATH SAHU Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER BHUBANESWAR
|
December 16, 1987 |
|
JAIDURGA INDUSTRIES JEYPORE Vs. UNION BANK OF INDIA
|
March 17, 1987 |
|
JANARDAN SAMAL Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD.
|
July 9, 1987 |
|
JAYANARAYAN KEDARNATH Vs. SALES TAX OFFICER CUTTACK I WEST CIRCLE
|
September 24, 1987 |
|
JEMAMANI DAS Vs. UMESH CHANDRA
|
September 3, 1987 |
|
JUDHISTIR SUBUDHI Vs. BALAJI FINANCIAL FUND
|
March 13, 1987 |
|
JURIA SAHU Vs. DAMO BHUYAN
|
May 6, 1987 |
|
K P RAO Vs. T LAKSHMANAMURTY
|
September 1, 1987 |
|
KAIBALYA MAHAKUD Vs. STATE OF ORISSA
|
June 6, 1987 |
|
KAILAS CHANDRA SINGH AND ANR. Vs. STATE OF ORISSA
|
August 4, 1987 |
|
KAILASH CHANDRA MISRA Vs. THE EXECUTIVE ENGINEER, ELECTRICAL DIVISION AND ORS.
|
November 6, 1987 |
|
KALINGA TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1987 |
|
KALIRAM RAMKUMAR Vs. SALES TAX OFFICER KALAHANDI
|
April 16, 1987 |
|
KAMALA Vs. SASADHAR
|
July 17, 1987 |
|
KAMALA KANTA Vs. O S BOARD OF HOMEOPATHIC MEDICINE BHUBANESWAR
|
August 21, 1987 |
|
KAMALA KANTA PANDEY Vs. STATE
|
September 14, 1987 |
|
KAMINI Vs. BALAJI
|
November 27, 1987 |
|
KARPURA SENAPATI Vs. STATE
|
October 28, 1987 |
|
KATIRAM BEHERA AND ORS. Vs. STATE OF ORISSA
|
December 16, 1987 |
|
KELA GOUDA Vs. KRISHNA PANIGRAHI
|
March 13, 1987 |
|
KELU PALEI Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION AND ORS.
|
February 18, 1987 |
|
KESHAB CHARAN PARIDA Vs. DIGAMBAR DAS
|
July 9, 1987 |
|
KHALLI DALAI Vs. STATE
|
July 9, 1987 |
|
KHARA LOCHA Vs. STATE OF ORISSA
|
June 24, 1987 |
|
KINTALI CHINA JAGANADHAM Vs. K LAXMI NAIDU
|
August 3, 1987 |
|
KIRTAN BEHARI Vs. COLLECTOR BALASORE
|
April 30, 1987 |
|
KISHORE CHANDRA JAGADEV RAY Vs. PURI MUNICIPALITY AND ANR.
|
April 24, 1987 |
|
KONARK STEEL INDUSTRIES Vs. SALES TAX OFFICER
|
July 24, 1987 |
|
KONARK STEEL INDUSTRIES P LTD Vs. SALES TAX OFFICER
|
September 11, 1987 |
|
KRUSHNA CHANDRA PATNAIK Vs. STATE OF ORISSA
|
July 10, 1987 |
|
KSHEM CHAND AGARWALLA Vs. SALES TAX OFFICER ASSESSMENT UNIT RAIRANGPUR
|
November 3, 1987 |
|
KUMARI SAUDAMINI Vs. B. ARNAPURNA BEBERANI
|
March 17, 1987 |
|
KUMUD CHANDRA SINGH DEO Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, FINANCE DEPARTMENT AND ORS.
|
January 22, 1987 |
|
KUNJA BIHARI PARIDA Vs. SRI NARAYANI THAKURANI AND ORS.
|
January 8, 1987 |
|
LADU KISHORE ACHARYA Vs. STATE OF ORISSA
|
March 5, 1987 |
|
LAKHAN MAJHI Vs. STATE OF ORISSA
|
March 4, 1987 |
|
LAND ACQUISITION OFFICER Vs. BAKULI CHARAN SAHU ETC.
|
November 11, 1987 |
|
LAVJI JIVRAJ Vs. STATE OF ORISSA
|
August 19, 1987 |
|
LOKANATH Vs. STATE OF ORISSA
|
September 3, 1987 |
|
M M P F DEVELOPMENT CO OP SOCY DHANKANAL Vs. STATE
|
March 11, 1987 |
|
MADAN MOHAN BEHERA Vs. STATE
|
October 14, 1987 |
|
MADAN MOHAN RAJGURU Vs. ORISSA STATE FINANCIAL CORPORATION AND ANR.
|
January 9, 1987 |
|
MADHABANANDA RAY Vs. SPENCER AND CO LTD
|
May 1, 1987 |
|
MADHU SUDAN PATNAIK Vs. STATE
|
September 14, 1987 |
|
MADHUSUDAN CHEMEL Vs. RAMAMANI MISRA AND OTHERS
|
March 25, 1987 |
|
MAHADEB PATI Vs. GELI DEI
|
October 26, 1987 |
|
MAHANI MOHAN LAHA Vs. STATE
|
April 2, 1987 |
|
MAHENDRANATH Vs. PURNANANDA
|
September 3, 1987 |
|
MAHOMMED ZARIFF Vs. SK ZINAULLAH
|
August 4, 1987 |
|
MALATI Vs. KRUTIBAS
|
November 9, 1987 |
|
MANAGING COMMITTEE BAPTIST CHURCH M E SCHOOL Vs. STATE
|
December 22, 1987 |
|
MANAGING DIRECTOR O R T CO LTD Vs. S RAMA MOHAN RAO
|
March 23, 1987 |
|
MANDANGI KRUSA Vs. STATE OF ORISSA
|
August 4, 1987 |
|
MANGE JOJO Vs. STATE OF ORISSA
|
August 10, 1987 |
|
MANGULU PIRAI Vs. PRAFULLA KUMAR SINGH
|
July 31, 1987 |
|
MANNU NEHERA Vs. STATE OF ORISSA
|
August 4, 1987 |
|
MARDA HO Vs. STATE OF ORISSA
|
January 27, 1987 |
|
MAYADHAR BHUYAN Vs. GAJENDRA SATPATHY
|
June 30, 1987 |
|
MD JAKIR Vs. MURARILAL
|
July 29, 1987 |
|
MESSRS. ORIENT PAPER AND INDUSTRIES LTD. AND ANR. Vs. ELECTRICAL INSPECTOR AND ANR.
|
January 28, 1987 |
|
MINA KUMAR DEI Vs. SAHADEB MALLIK
|
July 17, 1987 |
|
MISHRA ZARDA TRADERS Vs. STATE OF ORISSA
|
January 28, 1987 |
|
MISRA AGENCIES Vs. STATE
|
December 23, 1987 |
|
MITTAL RICE MILL PVT. LTD. AND ORS. Vs. BARGARH REGULATED MARKET COMMITTEE AND ORS.
|
March 2, 1987 |
|
MOHAVIR PRASAD JAIN Vs. STATE OF ORISSA
|
March 6, 1987 |
|
MOTWANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1987 |
|
MST. KUNTALA DEI AND ANR. Vs. NABIN CHANDRA PRADHAN AND ORS.
|
April 17, 1987 |
|
MUKTESWAR MAHADEV AND JAYACHANDI THAKURANI BIJE DIBA Vs. MAHESWAR SAHU AND ORS.
|
June 30, 1987 |
|
MUNICIPAL COUNCIL Vs. BHABAGRAHI SINGH
|
May 13, 1987 |
|
NABAGHAN Vs. BRUNDABAN
|
September 15, 1987 |
|
NARAHARI BEHERA Vs. STATE OF ORISSA
|
June 22, 1987 |
|
NARAYAN SAHU Vs. VICE CHANCELLOR UTKAL UNIVERSITY
|
July 22, 1987 |
|
NARENDRA DAS AND 4 ORS. Vs. STATE OF ORISSA
|
February 5, 1987 |
|
NATIONAL INSURANCE CO LTD Vs. DURDADSHYA KUMAR
|
August 31, 1987 |
|
NATIONAL INSURANCE CO LTD Vs. ACHUTANANDA SAHU
|
November 27, 1987 |
|
NATIONAL INSURANCE COMPANY Vs. BHRAMAR ROUT
|
February 12, 1987 |
|
NAUGAPU CHINSYA Vs. BHAGABAN SAHOO
|
August 14, 1987 |
|
NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA SAHU
|
July 27, 1987 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANATAN NAYAK
|
November 17, 1987 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANKAR BEHERA
|
September 1, 1987 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HAVAJI PREM KUMARI AND ORS.
|
March 19, 1987 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. WHOLESALE CO OPERATIVE STORES
|
April 10, 1987 |
|
NIRANJAN SETHI Vs. STATE
|
December 24, 1987 |
|
NRUSINGHA CHARAN Vs. STATE BANK OF INDIA DHENKANAL
|
November 3, 1987 |
|
ORIENT PAPER MILLS SRAMIK CONGRESS Vs. STATE OF ORISSA
|
May 8, 1987 |
|
ORIENT PAPER MILLS SRAMIK CONGRESS BRAJAJNAGAR Vs. VICE PRESIDENT ORIENT PAPER MILLS BRAJARAJNAGAR
|
December 16, 1987 |
|
ORIENTAL FIRE AND GENERAL Vs. REKHEI SAHU
|
July 10, 1987 |
|
ORIENTAL FIRE AND GENERAL Vs. SANATAN PRADHAN
|
November 13, 1987 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. UMA CHARAN BISOY
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November 21, 1987 |
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ORISSA FOREST CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT
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April 9, 1987 |
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ORISSA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1987 |
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ORISSA OIL INDUSTRIES LTD Vs. STATE OF ORISSA
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November 28, 1987 |
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ORISSA ROAD TRANSPORT CO LTD Vs. LOKNATH PATRA
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November 15, 1987 |
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ORISSA ROAD TRANSPORT COMPANY LTD Vs. LOKANATH PATRA
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September 15, 1987 |
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P MAHARAJAN Vs. C K SAROJINI
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August 11, 1987 |
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PALDESETTI LAKSHMAN RAO Vs. STATE OF ORISSA
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August 29, 1987 |
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PARAMANANDA JENA Vs. STATE
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May 4, 1987 |
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PARAMHANS TRADERS Vs. COLLECTOR CUTTACK
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March 23, 1987 |
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PATARLA BASAVA RAJU DESIBEHERA Vs. V. DURGA PRASAD RAO
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May 7, 1987 |
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PIRAMAL AGARWALLA Vs. COMMISSIONER OF INCOME TAX
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November 28, 1987 |
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PITABASH Vs. ORISSA STATE FINANCIAL CORPN
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August 4, 1987 |
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PITAMBAR SUNANI Vs. RUPA DOMB
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April 10, 1987 |
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POLAKI BUCHI BABU Vs. COMMISSIONER OF GIFT TAX
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January 20, 1987 |
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PRADIP KUMAR MAHARATHI Vs. STATE OF ORISSA
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January 28, 1987 |
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PRAFULLA CHANDRA CHOUDHURY Vs. PRAVAKAR SAHU
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August 14, 1987 |
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PRATAP CHANDRA TRIYA Vs. STATE
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July 22, 1987 |
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PRATAP KISHORE MISRA Vs. STATE
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August 21, 1987 |
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PRATAP ROUT Vs. STATE OF ORISSA
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January 30, 1987 |
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PREM RATAN MAL Vs. JOURNAL SINGH
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October 26, 1987 |
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PREMA CHANDA Vs. PRAFULLA KUMAR
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April 23, 1987 |
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PUNI BEWA AND ORS. Vs. BIJAYA KUMAR MOHAPATRA AND ANR.
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February 10, 1987 |
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PURI FISH MERCHANTS ASSOCIATION Vs. PURI MUNICIPAL COUNCIL
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December 23, 1987 |
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PURNA CHANDRA Vs. STATE OF ORISSA
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July 9, 1987 |
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PURNA CHANDRA BISWAL Vs. BRINDABAN BISWAL
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August 26, 1987 |
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PURNA CHANDRA SAHU AND ORS. Vs. GANGADBAR SAHU
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February 11, 1987 |
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R K PATNAIK Vs. STATE OF ORISSA
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January 20, 1987 |
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R.S.P. PATTNAIK Vs. THE STATE OF ORISSA AND ANOTHER
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April 9, 1987 |
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RABI MUNDA Vs. STATE OF ORISSA
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January 15, 1987 |
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RABINARAYAN PRUSTY Vs. SADASIVA ROUT
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July 22, 1987 |
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RADHAMADHAB DEV BIJE ARADIAPADADEITY REPRESENTED THROUGH MANAGING TRUSTEE SRI NANDAKISHORE MOHAPATRA Vs. LAND ACQUISITION OFFICER
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August 6, 1987 |
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RADHASHYAM MOHANTY Vs. NARAYAN CHANDRA NATH
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March 25, 1987 |
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RADHIKA BEWA AND RADHA DEI AND ORS. Vs. PANCHANAN SAHU AND ORS.
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July 20, 1987 |
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RAI BEWA Vs. BINAYA KUMAR JAIN
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March 26, 1987 |
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RAJA MOHAPATRA Vs. BOARD OF SECONDARY EDUCATION
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September 25, 1987 |
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RAM CHANDRA MOHAPATRA Vs. LABANI DEI
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August 4, 1987 |
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RAM DAS Vs. UNION OF INDIA
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March 6, 1987 |
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RAM KRISHNA PATRO Vs. DIVISIONAL MANAGER, ORISSA FOREST CORPORATION LTD.
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June 22, 1987 |
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RAMA Vs. STATE
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March 24, 1987 |
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RAMA CHANDRA DAS Vs. STATE OF ORISSA
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December 22, 1987 |
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RAMA CHANDRA DORA Vs. STATE OF ORISSA
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March 19, 1987 |
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RAMA CHANDRA JENA Vs. MURALIDHAR ONJHA
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May 15, 1987 |
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RAMACHANDRA DAS Vs. BENUDHAR DAS AND ORS.
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October 16, 1987 |
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RAMACHANDRA SAHU (DEAD) AND AFTER HIM DAMUNI SAHUANI AND ORS. Vs. SUDARSAN DOMB
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August 4, 1987 |
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RAMANARAYAN SAHOO Vs. STATE OF ORISSA
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September 3, 1987 |
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RATNA PRADHAN Vs. ABHI PRADHAN
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January 12, 1987 |
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RATNAKAR SAHU Vs. STATE OF ORISSA
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September 2, 1987 |
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RATNAMANI MANDAL AND ORS. Vs. DANIEL MANDAL AND ORS.
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May 4, 1987 |
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REBA DEI Vs. RUSI SETHI
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July 21, 1987 |
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REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SATYABADI PRESS
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January 6, 1987 |
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RUDRAPANKI DHURJATI DEVARA ALIAS DHURJATI DEVARA Vs. RAMA CHANDRA SUBUDHI
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December 16, 1987 |
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RUSHI MAHAKUR Vs. DIBYA SHANKAR
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July 3, 1987 |
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RUSI KUMAR SAHU AND ORS. Vs. SRI RASA ALIAS RAHAS BEHARI THAKURA AND ORS.
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April 23, 1987 |
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SADHU CHARAN DAS Vs. SRI RAGHABA MALLIK
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February 25, 1987 |
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SAHARA BEGUM Vs. BOARD OF SECONDARY EDUCATION
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December 22, 1987 |
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SAHAZABIBI ALIAS SAHIDABIBI Vs. KUNWAR BAG
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February 13, 1987 |
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SALIL KUMAR Vs. STATE
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December 22, 1987 |
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SAMALESWARI STORE Vs. STATE OF ORISSA
|
September 2, 1987 |
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SAMBALPUR ROLLING AND FLOUR MILL PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
December 8, 1987 |
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SAMBARA MUNDA Vs. STATE
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November 12, 1987 |
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SAMBARU GOUDA Vs. MAKUNDA NADKANI ALIAS MUKA
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May 5, 1987 |
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SANATAN DASH Vs. DAMBARUDHAR PANDA
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August 25, 1987 |
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SANJAY KUMAR SINGH Vs. KESHARI DEVI AND ORS.
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September 4, 1987 |
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SANKAR PRADHAN Vs. BANARASI BAI AND ORS.
|
January 27, 1987 |
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SANTILATA BASTIA Vs. HEMANTA KUMAR MOHANTY
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August 4, 1987 |
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SAPNESWAR DEHURI Vs. STATE OF ORISSA
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July 20, 1987 |
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SARAT KUMAR Vs. SABITA MISRA
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January 9, 1987 |
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SARAT PADHI Vs. STATE
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December 23, 1987 |
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SAROJINI Vs. UNION OF INDIA
|
September 4, 1987 |
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SASHIKANT AND CO Vs. STATE OF ORISSA
|
September 2, 1987 |
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SASI BEWA Vs. EXECUTIVE ENGINEER
|
August 7, 1987 |
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SATYANARAYAN KASANANI Vs. STATE OF ORISSA
|
May 2, 1987 |
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SAUDAGAR NAYAK Vs. STATE OF ORISSA
|
September 2, 1987 |
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SECRETARY TO GOVERNMENT OF ORISSA FINANCE DEPARTMENT Vs. STRAW PRODUCTS LIMITED
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April 27, 1987 |
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SHANKAR SINGH Vs. HINDUSTAN CONSTRUCTION CO. LTD. AND OTHERS
|
November 16, 1987 |
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SHREE DURGA OIL MILLS Vs. SALES TAX OFFICER
|
September 15, 1987 |
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SHREE DURGA OIL MILLS Vs. SALES TAX OFFICER
|
October 28, 1987 |
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SHREE RAM DADKA Vs. STATE OF ORISSA
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August 19, 1987 |
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SHREERAM CHANDRA DASH Vs. CHANCELLOR UTKAL UNIVERSITY
|
October 16, 1987 |
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SHRI HAREKRUSHNA TUNG Vs. STATE OF ORISSA AND ANR.
|
April 6, 1987 |
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SHYAM PATRO Vs. STATE
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January 22, 1987 |
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SINA GOCHHAYAT Vs. STATE OF ORISSA
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June 25, 1987 |
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SINGAL TRADING CO Vs. STATE OF ORISSA
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August 29, 1987 |
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SISINTI HARIBANDHU Vs. STATE
|
February 4, 1987 |
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SITARAM AGARWALLA Vs. STATE OF ORISSA
|
February 11, 1987 |
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SITARAM SIDHAR Vs. HARIRAM SHARMA
|
April 28, 1987 |
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SK. DORA AND TWO ORS. Vs. STATE OF ORISSA
|
November 6, 1987 |
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SK. MANJOO ALIAS SK. MANJAR ALI AND ORS. Vs. KHETRAMOHAN SAHOO AND ORS.
|
March 25, 1987 |
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SMT. RENUKA PADHI Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.
|
March 27, 1987 |
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SRI. BANAMALI BEHERA Vs. STATE OF ORISSA
|
September 8, 1987 |
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SRIDHAR BINDHANI Vs. STATE OF ORISSA
|
September 26, 1987 |
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STATE Vs. REBATI TIWARI
|
February 24, 1987 |
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STATE OF ORISSA Vs. ORISSA SMALL INDUSTRIES CORPORATION
|
February 28, 1987 |
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STATE OF ORISSA Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LTD
|
February 4, 1987 |
|
STATE OF ORISSA Vs. BHIKARI CHATAN PATNAIK
|
January 13, 1987 |
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STATE OF ORISSA Vs. KRUSHNA CHANDRA SAHU
|
January 15, 1987 |
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STATE OF ORISSA Vs. GANDU PRADHAN
|
January 14, 1987 |
|
STATE OF ORISSA Vs. DILLIP KUMAR CHAND
|
January 27, 1987 |
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STATE OF ORISSA Vs. GHANASHYAM MOHANTY
|
January 20, 1987 |
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STATE OF ORISSA Vs. SHIV PRASAD ASHOK KUMAR
|
April 24, 1987 |
|
STATE OF ORISSA Vs. PUMA ROUT
|
March 17, 1987 |
|
STATE OF ORISSA Vs. NALINI KUMARI
|
March 24, 1987 |
|
STATE OF ORISSA Vs. G NARRAYAN MURTY
|
March 5, 1987 |
|
STATE OF ORISSA Vs. RAMNARAYAN SITARAM
|
August 29, 1987 |
|
STATE OF ORISSA Vs. PREMALATA MOHANTY
|
August 3, 1987 |
|
STATE OF ORISSA Vs. BHAWANI BHANDAR
|
July 6, 1987 |
|
STATE OF ORISSA Vs. CAPITAL WATCH AND RADIO EMPORIUM
|
July 8, 1987 |
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STATE OF ORISSA Vs. FANCY MOTORS ACCESSORIES AGENCY
|
November 9, 1987 |
|
STATE OF ORISSA Vs. ORISSA CEMENT LIMITED
|
December 2, 1987 |
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STATE OF ORISSA Vs. JAGADAMBA FLOUR AND DAL MILLS
|
September 17, 1987 |
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STATE OF ORISSA Vs. KARAMCHAND THAPAR AND BROS PVT LTD
|
September 18, 1987 |
|
STATE OF ORISSA Vs. B D PATNAIK
|
September 25, 1987 |
|
STATE OF ORISSA Vs. GANGADHAR PARIDA
|
August 26, 1987 |
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STATE OF ORISSA Vs. JAGANNATH PRASAD AND S.B.BHADUDI
|
April 20, 1987 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA
|
January 14, 1987 |
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SUBASH BASTIA Vs. BHAGABAT BASTIA
|
July 7, 1987 |
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SUBASH CHANDRA SATPATHY Vs. STATE OF ORISSA
|
September 2, 1987 |
|
SUDAM CHANDRA DEY Vs. NARESH CHANDRA DEY & ANR.
|
March 10, 1987 |
|
SUDHIR SOLEMON SAHOO Vs. ORISSA STATE ELECTRICITY BOARD
|
September 11, 1987 |
|
SUKADEV SINGH Vs. STATE
|
August 18, 1987 |
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SUKADEVA PRADHAN AND ANR. Vs. CHAKRADHAR SAMANTARAY
|
January 15, 1987 |
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SUKANTA CHANDRA SAHOO Vs. JAYAKRUSHNA ROUTRAY
|
November 20, 1987 |
|
SUKCHAND HARIJAN Vs. STATE OF ORISSA
|
August 21, 1987 |
|
SURENDRA CHANDRA Vs. LAXMINARAYAN
|
November 17, 1987 |
|
SURESH CHANDRA SWAIN Vs. STATE OF ORISSA
|
October 12, 1987 |
|
SUSHIL KUMAR PATNAIK Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, HOME DEPARTMENT AND ANR.
|
July 31, 1987 |
|
T SUSILA PATRA Vs. STATE OF ORISSA
|
January 22, 1987 |
|
THE ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. STATE TRANSPORT AUTHORITY AND ORS.
|
January 20, 1987 |
|
UDAYANATH DAS AND ANR. Vs. CHINTAMONI RAUT AND
|
July 24, 1987 |
|
UDAYANATH DAS AND ANR. Vs. MADAN BARAD
|
September 11, 1987 |
|
UDHAM SINGH Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1987 |
|
ULLAS SAHU Vs. DIST MAGISTRATE CUTTACK
|
July 13, 1987 |
|
UNION OF INDIA Vs. ASHOK KUMAR RASIKLAL
|
May 12, 1987 |
|
UNION OF INDIA Vs. B D JHUNJHUNWALA
|
May 14, 1987 |
|
UNION OF INDIA Vs. JUGAL KISHORE
|
March 31, 1987 |
|
UTKAL MACHINERY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1987 |
|
VOONA SAMBA MURTY Vs. SASANAPURI PENTYYA
|
January 9, 1987 |
LOGIN