|
ACHUTANANDA Vs. DHRUBA
|
August 6, 1986 |
|
ACHUTANANDA RANA Vs. STATE OF ORISSA
|
June 26, 1986 |
|
ACHUTANANDA SWAIN Vs. HADIBANDHU SWAIN
|
August 21, 1986 |
|
ADINARAYAN NAIK Vs. STATE
|
December 22, 1986 |
|
AGADHU DAS Vs. BABAN PARIDA
|
September 17, 1986 |
|
AIBAN MUNDA Vs. STATE
|
November 6, 1986 |
|
AIBAN MUNDA Vs. STATE
|
November 16, 1986 |
|
AJANTA ENTERPRISERS Vs. HOECHST PHARMACEUTICAL LTD
|
September 1, 1986 |
|
AKHILA PARIDA Vs. STATE OF ORISSA
|
April 22, 1986 |
|
AMBIKA SAW MILL Vs. ASST LABOUR COMMISSIONER
|
August 12, 1986 |
|
AMIYU BHUSAN Vs. AHAMMAD ALI
|
July 31, 1986 |
|
AMULYA CHANDRA BANERJEE (DEAD) AND AFTER HIM SARAJUBALA DIBYA AND ORS. Vs. BISESWAR MUKHERJEE (DEAD) AND AFTER HIM SMT. SUBALA MUKHERJEE AND ORS.
|
July 3, 1986 |
|
ANDURI PODHAN Vs. STATE OF ORISSA
|
March 20, 1986 |
|
ANNAPURNA DAS Vs. BINAYAK BIRO
|
October 28, 1986 |
|
ARJUN CHARAN PATNAIK Vs. RAMESH CHANDRA MISRA
|
April 18, 1986 |
|
ASHOK PANDIT Vs. SATYAPRIYA MOHAPATRA
|
February 12, 1986 |
|
ATRAN BIBI Vs. MST. UMME KULSUM
|
September 11, 1986 |
|
B K PARIDA AND BROTHERS Vs. STATE OF ORISSA
|
September 29, 1986 |
|
B P F CO OP SOCY Vs. STATE
|
December 22, 1986 |
|
B S PATRA Vs. STATE BANK OF INDIA
|
March 25, 1986 |
|
BABAJI ALIAS BIJIA MALLIK Vs. STATE OF ORISSA
|
July 14, 1986 |
|
BABAJI SWAIN Vs. HRUDANANDA SWAIN AND ORS.
|
April 9, 1986 |
|
BAIRAGI CHARAN Vs. STATE OF ORISSA
|
September 24, 1986 |
|
BALABHADRA PATRA Vs. CHIEF ENGINEER
|
October 30, 1986 |
|
BALARAM DAS Vs. SARATHI DALAPATI
|
December 2, 1986 |
|
BALARAM SWAIN Vs. STATE OF ORISSA
|
January 27, 1986 |
|
BALASORE TALKIES P LTD Vs. BALASORE MUNICIPALITY
|
January 21, 1986 |
|
BAMADEV SWAIN Vs. SUNAKAR SWAIN
|
May 13, 1986 |
|
BANA BHOTRANI Vs. BHADRA BHOTRA
|
June 25, 1986 |
|
BANAMALI NAYAK Vs. STATE OF ORISSA
|
January 20, 1986 |
|
BANAMALI PALEI Vs. STEEL AUTHORITY OF INDIA LTD.
|
April 16, 1986 |
|
BANAWARILAL AGARWAL Vs. SUDARSAN CHITS LIMITED AND ORS.
|
February 18, 1986 |
|
BANSHIDHAR Vs. STATE OF ORISSA
|
October 28, 1986 |
|
BANWARILAL JILWALLA Vs. HEMRAJ SHARMA
|
June 25, 1986 |
|
BARATAM JAGANNATH RAO Vs. STATE OF ORISSA
|
April 17, 1986 |
|
BARUNI Vs. PADAN
|
June 27, 1986 |
|
BASANTA KUMAR NAIK Vs. THE STATE OF ORISSA
|
January 7, 1986 |
|
BASANTA KUMAR PATNAIK AND FOUR ORS. Vs. STATE OF ORISSA
|
April 16, 1986 |
|
BASUDEB KAR Vs. STATE OF ORISSA
|
August 19, 1986 |
|
BATAPA BADA SETH Vs. STATE
|
December 15, 1986 |
|
BATHULA KRISHNA RAO Vs. PININTI MAHALAKSHMI
|
September 22, 1986 |
|
BENU Vs. STATE OF ORISSA
|
September 12, 1986 |
|
BERHAMPUR COTTON WEAVERS CO OP SOCY LTD Vs. JAGANNATH
|
September 25, 1986 |
|
BHABENDRA KUMAR PATTNAIK Vs. CHANDI CHARAN DAS
|
May 3, 1986 |
|
BHAGABAN DAS KHETAN AND ANR. Vs. THE STATE OF ORISSA
|
December 17, 1986 |
|
BHAGABATI PRIMARY FISHERMENS CO OP SOC Vs. STATE OF ORISSA
|
December 22, 1986 |
|
BHAGIRATHI Vs. DAMODAR
|
February 4, 1986 |
|
BHAGIRATHI DAS Vs. STATE OF ORISSA
|
November 3, 1986 |
|
BHAGYARATHI DAS Vs. AGADHU CHARAN DAS
|
June 27, 1986 |
|
BHAIGA PRADHAN Vs. ISWAR ADHIKARI
|
June 27, 1986 |
|
BHAJANLAL PADIA Vs. BAJINATH @ BAJNATH MAJHI
|
April 18, 1986 |
|
BHALU Vs. STATE
|
March 10, 1986 |
|
BHAMA MEHER Vs. KAUSALYA MEHER
|
July 7, 1986 |
|
BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED Vs. STATE OF ORISSA
|
September 24, 1986 |
|
BHARATI NAIK Vs. JAGABANDHU SAHU AND ANR.
|
January 20, 1986 |
|
BHASKAR CHANDRA BARIK Vs. BISHNU CHANDRA PRADHAN & OTHERS
|
September 22, 1986 |
|
BHASKAR PANDA Vs. STATE OF ORISSA
|
August 14, 1986 |
|
BHASKAR SAHU Vs. ANAMA SWARA
|
July 1, 1986 |
|
BHASKER PADHI Vs. THE ORISSA ROAD TRANSPORT COMPANY LTD AND ANOTHER
|
December 4, 1986 |
|
BHOLI MALIK Vs. KRUSHNA MALIK
|
February 5, 1986 |
|
BICHITRANANDA Vs. STATE OF ORISSA
|
December 22, 1986 |
|
BICHITRANANDA MOHANTY Vs. MANAGING DIRECTOR, LIFE INSURANCE CORPORATION OF INDIA AND ANR.
|
January 8, 1986 |
|
BIJAY KUMAR JENA AND ANR. Vs. DUSSASAN @ SURENDRA KHUNTIA AND ORS.
|
June 25, 1986 |
|
BIJAYA KUMAR PATNAIK Vs. STATE
|
February 7, 1986 |
|
BIJAYA KUMAR SINGH SAMANTA Vs. STATE OF ORISSA
|
October 21, 1986 |
|
BIJOY KUMAR SINGH Vs. STATE OF ORISSA
|
August 8, 1986 |
|
BIMAL KUMAR DAS Vs. PARIJATA BEWA
|
November 25, 1986 |
|
BINAYA KUMAR ROUT Vs. ULLI BEWA
|
February 17, 1986 |
|
BINAYAK CHANDRA Vs. KAMALA
|
May 7, 1986 |
|
BISHNU MOHAN MALLIK Vs. DHRUBA NAIK
|
August 20, 1986 |
|
BISHWANATH Vs. UTTARA BEWA
|
June 18, 1986 |
|
BISWANATH PADHI Vs. TAHASILDAR
|
August 12, 1986 |
|
BOGARPU MAHALAKSHMI Vs. JANARDAN SAHU DIED
|
July 7, 1986 |
|
BRAJA MOHAN NAIK Vs. CHAKRADHAR PATEL
|
May 16, 1986 |
|
BRAJAKISHORE PANDA AND ORS. Vs. DAMODAR ROUT AND ANR.
|
December 5, 1986 |
|
BRAJAKISHORE SWAIN Vs. SURENDRANATH BEHERA AND ANR.
|
February 4, 1986 |
|
BRUNDABAN PATRA Vs. STATE OF 0RISSA THROUGH SECRETARY, AGRICULTURE AND CO-OPERATION DEPARTMENT
|
June 30, 1986 |
|
BRUNDABAN PRADHAN AND ORS. Vs. SMT. KOMOLA BARIKANI AND ORS.
|
September 12, 1986 |
|
BUDHI SAHOO Vs. NILAMANI PASCHIMAKABAT
|
October 12, 1986 |
|
CENTRAL WARE HOUSING CORPORATION Vs. GOVIND CHOUDHURY AND SONS
|
August 22, 1986 |
|
CH BHIMRAJU SUBUDHI Vs. STATE FOOD INSPECTOR
|
July 29, 1986 |
|
CHAITAN DAS Vs. PURNABASI
|
May 13, 1986 |
|
CHAITAN PRADHAN Vs. STATE
|
February 21, 1986 |
|
CHAMPAPRIYA DEVI Vs. DAMYANTI MISRA
|
March 20, 1986 |
|
CHANDRA SEKHAR PARIDA Vs. STATE OF ORISSA
|
February 21, 1986 |
|
CHANDRAKANTA SAHU Vs. MATHURI SAHU
|
April 7, 1986 |
|
CHANDRAMANI DEVI Vs. RAMA CHANDRA
|
October 22, 1986 |
|
CHANDRAMANI SETHI Vs. PURNA CHANDRA BEHERA AND ORS
|
November 24, 1986 |
|
CHANDRAMANI SETHI Vs. PURNA CHANDRA BEHERA AND ORS.
|
May 13, 1986 |
|
CHATRU ALIAS CHATRUBHUJA BHUE Vs. STATE
|
July 17, 1986 |
|
CHATURBHUJA NAIK Vs. CHANDRAMOHAN NAIK
|
September 16, 1986 |
|
CHETTY ANUSUYA Vs. CHETTY BALKRISHNAMA
|
July 14, 1986 |
|
CHHAILA PRADHAN Vs. BANSIDHAR PRADHAN
|
September 22, 1986 |
|
CHIEF ENGINEER Vs. BHANUMATI MISHRA
|
January 6, 1986 |
|
CHITTA PRASAD DAS Vs. STATE
|
May 16, 1986 |
|
CHUNILAL HANS Vs. UMAKANT MOHAPATRA
|
January 31, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. KALIPADA GHOSE
|
September 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. B P MINES PRIVATE LIMITED
|
November 20, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA AIRLINES PRIVATE LIMITED
|
November 20, 1986 |
|
DAMA SWAIN Vs. GANGADHAR MOHAPATRA
|
January 27, 1986 |
|
DAMODAR PANDA Vs. STATE OF ORISSA AND ORS.
|
February 11, 1986 |
|
DAMODAR TRIPATHY Vs. STATE OF ORISSA
|
May 6, 1986 |
|
DANDAPANI NAIK Vs. STATE OF ORISSA
|
July 15, 1986 |
|
DANEI SAHOO Vs. JAGANNATH SAHU
|
June 27, 1986 |
|
DASARATHI PRADHAN Vs. STATE OF ORISSA
|
December 1, 1986 |
|
DASURY DEI ALIAS LAKRA Vs. STATE OF ORISSA
|
April 17, 1986 |
|
DAYANIDHI BEHERA Vs. STATE OF ORISSA
|
July 14, 1986 |
|
DAYANIDHI MISRA Vs. RAMACHANDRA MISRA ALIAS CHANDRA
|
September 19, 1986 |
|
DEBARAJ BEHERA Vs. RAMA CHANDRA SAHU AND ORS.
|
April 30, 1986 |
|
DEBENDRA Vs. UMAKANTA
|
April 18, 1986 |
|
DEBENDRA BHOI Vs. MEGHU BHOI
|
January 27, 1986 |
|
DEITY SHRI JAGANNATH SWAMI Vs. BISWANATH PANDA
|
April 21, 1986 |
|
DESEIN NEW DELHI PRIVATE Vs. NILAPU YOGESWAR RAO ALIAS NILAPU
|
June 18, 1986 |
|
DEWAN CHAND CHAWALA Vs. PYARILAL SINGH CHHAWADA
|
April 3, 1986 |
|
DHADI BARIK Vs. ARJUN BARIK
|
January 30, 1986 |
|
DHANESWAR NAYAK Vs. STATE OF ORISSA
|
May 13, 1986 |
|
DHANURJAYA Vs. SUKRA
|
June 20, 1986 |
|
DHARANIDHAR SAHU Vs. STATE OF ORISSA
|
December 24, 1986 |
|
DHIREN KUMAR DAS Vs. REBATI DAS MALLIK
|
November 28, 1986 |
|
DHRUBA CHARAN ROUT Vs. STATE OF ORISSA
|
April 9, 1986 |
|
DIBAKAR BARIK AND ANR Vs. STATE OF ORISSA
|
October 24, 1986 |
|
DIBAKAR BARIK AND ANR. Vs. STATE OF ORISSA
|
November 28, 1986 |
|
DINABAUDHU MUNDA Vs. STATE OF ORISSA
|
January 7, 1986 |
|
DINAKRISHNA TRIPATHY (AND AFTER HIM) SUNAMANI TRIPATHY AND ORS. Vs. MANAGING COMMITTEE OF SRI JAGANNATH TEMPLE
|
January 27, 1986 |
|
DINAN ALIAS DINAMAHAMAUD KHAN Vs. SK KALIMUDDIN
|
February 12, 1986 |
|
DIRECTOR T AND M D N K PROJECT Vs. D BUCHITALLI
|
December 24, 1986 |
|
DOKI SRIRAMULU Vs. ASSTT COLLECTOR CENTRAL E AND C
|
May 13, 1986 |
|
DOMU CHOPADI Vs. STATE
|
March 18, 1986 |
|
DR. GOLAK BEHARI MOHANTY Vs. SAKHI DEI
|
March 7, 1986 |
|
DR. S. PRADHAN Vs. STATE OF ORISSA AND ANR.
|
September 23, 1986 |
|
DR. SIVSANKAR LAL BAJORIA Vs. STATE OF ORISSA AND ANOTHER
|
February 28, 1986 |
|
DUREI BEHERA Vs. SURATHA BEHERA
|
September 25, 1986 |
|
DURGA CINEMA Vs. STATE OF ORISSA AND ORS.
|
September 23, 1986 |
|
E K RAJAKRISHNAN REGIONAL Vs. KARTIK RAM
|
January 15, 1986 |
|
F A CORPN LTD Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
|
February 4, 1986 |
|
FAKIR CHAND SETH Vs. DAMBARUDHAR BANIA
|
March 25, 1986 |
|
FAKIR TANTY Vs. SUBDIVISIONSL OFFICER
|
June 26, 1986 |
|
FAKIRA NAYAK Vs. STATE OF ORISSA
|
February 3, 1986 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. UNION OF INDIA (UOI) AND ANR.
|
September 2, 1986 |
|
G K MOHANTY Vs. PRATAP KISHORE
|
February 3, 1986 |
|
G KRISHNA RAO Vs. CHALASANI POORANCHANDRA RAO
|
March 18, 1986 |
|
G NARAYAN MURTY Vs. BERHAMPUR MUNICIPALITY
|
September 8, 1986 |
|
GADADHAR BHOI Vs. LOKNATH PANDA
|
January 14, 1986 |
|
GAFUR KHAN Vs. BIDYACHAR MOHARANA
|
January 15, 1986 |
|
GANESH PRASAD SINGH Vs. STATE OF ORISSA
|
September 18, 1986 |
|
GANESWAR ALIAS GANESH PRASAD MANTRI Vs. BISHNU CHANDRA MANTRI
|
August 11, 1986 |
|
GANESWAR MISHRA Vs. ADWAIT CHARAN MOHANTY
|
June 27, 1986 |
|
GANGADHAR PAIKRAY Vs. STATE OF ORISSA
|
September 22, 1986 |
|
GAYADHAR ROUL AND ANR. Vs. BATAKRUSHNA ROUL AND ORS.
|
October 24, 1986 |
|
GENELEC LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
|
September 24, 1986 |
|
GHANASHYAM AGARWALLA AND ANR. Vs. JAGABANDHU MAHANTA AND ORS.
|
November 6, 1986 |
|
GHASI SAHU Vs. HIMACHAL SAHU
|
January 6, 1986 |
|
GIRIDHARI Vs. GOLAKA CHANDRA
|
September 16, 1986 |
|
GOPINATH DAS ADHIKARI AND ORS. Vs. SRI CHAITANYA MAHAPRABHU AND ORS.
|
September 23, 1986 |
|
GOURA CHANDRA SAHU Vs. GOPINATH PATRO
|
March 18, 1986 |
|
GOURA CHANDRA SUBUDHI Vs. SATYANARAYAN AGARWALLA AND ORS.
|
April 2, 1986 |
|
GOURANGA Vs. STATE OF ORISSA
|
January 17, 1986 |
|
GOURI BEWA Vs. ARI PRADHAN
|
March 18, 1986 |
|
GOURI DAS Vs. PRADYUMNA KUMAR DAS
|
May 5, 1986 |
|
GOURI DAS Vs. PRADYUMNA KUMAR DAS
|
May 3, 1986 |
|
GOURIDEVI PANDA Vs. KISHORE CHANDRA PANDA
|
June 20, 1986 |
|
GOVIND NAYAK Vs. SHYAM SUNDAR SONI
|
July 15, 1986 |
|
GOVIND PRASAD JAISWAL Vs. THE STATE OF ORISSA
|
October 7, 1986 |
|
GOVT OF INDIA Vs. RAJA SOUBHAGYA CHANDRA DEV
|
March 10, 1986 |
|
GULF FISHING AND CO Vs. ORISSA STATE FINANCIAL CORPN
|
December 5, 1986 |
|
GURMIT SINGH Vs. STATE OF ORISSA
|
January 29, 1986 |
|
HADI DAS Vs. COLLECTOR
|
April 8, 1986 |
|
HADIBANDHU MAHALIK AND 3 ORS. Vs. STATE
|
January 17, 1986 |
|
HADIBANDHU MOHANTY Vs. UTTARA DEVI AND ANR.
|
February 5, 1986 |
|
HADUBANDHU MOHANTY Vs. MANAGEMENT OF DODSWORTH KHALLIKOTE CO OP URBAN BANK LTD
|
August 28, 1986 |
|
HARI SAMANTA AND SONS Vs. STATE OF ORISSA
|
November 20, 1986 |
|
HARIBANDHU DAS Vs. STATE OF ORISSA
|
October 24, 1986 |
|
HEMANTA KUMAR BASU Vs. SUDARSAN SAHOO
|
September 2, 1986 |
|
HRUSHIKESH PANDA Vs. INDRAMANI SWAIN
|
November 18, 1986 |
|
HUKUM PRADHAN Vs. STATE
|
August 7, 1986 |
|
INCOME TAX OFFICER Vs. MANMOHANLAL
|
November 13, 1986 |
|
INDIAN LATEX FIBRE CORPORATION Vs. GAYATRI DEVI
|
August 6, 1986 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE
|
September 7, 1986 |
|
INDIAN METALS AND FERRO ALLOYS LTD. AND ANR. Vs. STATE OF ORISSA AND ORS.
|
August 7, 1986 |
|
INDIAN RARE EATHS LTD. Vs. UNIQUE BUILDERS LTD.
|
April 9, 1986 |
|
INDRAMANI BEHERA Vs. GHANASHYAM BEHERA
|
August 6, 1986 |
|
ISWAR CHANDRA MISHRA Vs. PARSURAM BEHERA
|
April 2, 1986 |
|
J S CONSTRUCTION PVT LTD Vs. DAMODAR
|
June 18, 1986 |
|
JAGABANDHU MOHANTY Vs. HADIBANDHU SWAIN AND ANR.
|
January 30, 1986 |
|
JAGANNATH ROLLER FLOUR MILL Vs. STATE
|
February 12, 1986 |
|
JAGANNATH SAHOO Vs. STATE OF ORISSA
|
February 25, 1986 |
|
JAISINGH ALIAS GUJARMAL SALOPAL Vs. RAJENDRA KAUR
|
July 30, 1986 |
|
JANAJIVAN FOODS PRIVATE LIMITED Vs. SALES TAX OFFICER GANJAM-I CIRCLE
|
October 21, 1986 |
|
JANARDAN MISRA Vs. SIDHA BAL
|
May 13, 1986 |
|
JANARDAN PANDA Vs. STATE OF ORISSA
|
April 29, 1986 |
|
JAYANARAYAN RAMANANDLAL Vs. STATE OF ORISSA
|
December 24, 1986 |
|
JAYANTI Vs. KUNJABEHARI
|
October 27, 1986 |
|
JEEVANLAL Vs. STATE OF ORISSA
|
September 18, 1986 |
|
JHUMPA BEWA Vs. SAHADEB ROUT
|
April 28, 1986 |
|
JHUMPAMANI BEWA Vs. KHETRABASI CHHOTARAY
|
April 11, 1986 |
|
JOGEYA ALIAS JOGESH KUMAR SHA AND ANR. Vs. STATE OF ORISSA
|
September 11, 1986 |
|
K ACHUTA RAO Vs. STATE OF ORISSA
|
December 24, 1986 |
|
K C SARANGI Vs. BICHITRANANDA KAR
|
August 29, 1986 |
|
K NAGESWAR RAO ACHARI Vs. STATE OF ORISSA
|
September 24, 1986 |
|
K RAGHUNATH RAO Vs. TUMULA JAILAXMI
|
September 3, 1986 |
|
K SHANKAR RAO DORA Vs. T BOISHNAB DORA AND ORS
|
November 14, 1986 |
|
K. BABU RAO Vs. EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY AND ORS.
|
May 16, 1986 |
|
K. SHANKAR RAO DORA Vs. T. BOISHNAB DORA AND ORS.
|
December 15, 1986 |
|
KABIRAJ MURMU Vs. STATE OF ORISSA
|
July 11, 1986 |
|
KAILASH CHANDRA Vs. MAHANI CHARAN
|
July 14, 1986 |
|
KAILASH PRASAD KAR Vs. DHENKANAL CO OP LAND DEVELOPMENT BANK LTD
|
December 5, 1986 |
|
KALABATI DEI Vs. STATE OF ORISSA
|
April 4, 1986 |
|
KALINGA JUTE PRODUCTS PRIVATE Vs. SALES TAX OFFICER
|
December 16, 1986 |
|
KAMALA ALIAS KAMALINI DEI Vs. KHANKIRAM DAS MAHAPURUSA
|
September 25, 1986 |
|
KAMBHU DAS Vs. STATE OF ORISSA
|
January 24, 1986 |
|
KAMINI DEBI (AND AFTER HER) NANDA KISHORE DASH AND ORS. Vs. PURNA CHANDRA NATH AND ORS.
|
November 14, 1986 |
|
KAMINI SAHUANI Vs. PURNA CHANDRA SAHOO
|
August 20, 1986 |
|
KAMROON NISHA BIBI Vs. YUSUF KHAN
|
April 8, 1986 |
|
KARTIKA DAS Vs. DHURBA KUMAR PRADHAN
|
July 16, 1986 |
|
KARUNAKAR ROUT Vs. MANAGING COMMITTEE FAKIRPUR
|
January 29, 1986 |
|
KASINATH BISWAL Vs. HINA BHOI
|
October 21, 1986 |
|
KEDAR PRASAD GUPTA Vs. STATE
|
August 6, 1986 |
|
KESHAB DAS Vs. BAURIBANDHU BEHERA
|
June 25, 1986 |
|
KESHARICHAND AND PUSURAJ, A PARTNERSHIP FIRM REPRESENTED THROUGH ITS MANAGER Vs. THE STATE OF ORISSA AND ORS.
|
August 1, 1986 |
|
KHADI KISAN Vs. THUBRA KISEN
|
June 23, 1986 |
|
KISHANLAL SINGH Vs. STATE OF ORISSA
|
February 24, 1986 |
|
KRISHNAPRIYA Vs. BIRAKISHORE
|
March 21, 1986 |
|
KRUPASINDHU PRUSTY Vs. STATE OF ORISSA
|
December 12, 1986 |
|
KRUSHNA CHANDRA NANDA Vs. MANORAMA DEVI
|
April 17, 1986 |
|
KRUSHNA CHANDRA NAYAK Vs. NISAMANI BEWA
|
March 10, 1986 |
|
KSHITISH CH RAY Vs. COLLECTOR
|
October 1, 1986 |
|
KUDUPUDI CHHITABHAI Vs. AINTHA TARAI
|
June 17, 1986 |
|
KULAMANI MOHANTY Vs. STATE OF ORISSA
|
December 11, 1986 |
|
KULAMANI NAIK Vs. SATRUGHNA SWAIN
|
December 5, 1986 |
|
KULAMANI NAIK Vs. STATE OF ORISSA
|
June 27, 1986 |
|
KUMAR CHANDRA Vs. STATE OF ORISSA
|
April 28, 1986 |
|
KUMAR NAIK Vs. STATE OF ORISSA
|
December 15, 1986 |
|
KUNTALA MISRA Vs. STATE OF ORISSA
|
October 1, 1986 |
|
LACHMINARAYAN DAS Vs. CHAIRMAN, CUTTACK MUNICIPALITY
|
January 16, 1986 |
|
LADUKISHORE SETHI Vs. D P I ELEMENTARY AND ADULT
|
October 27, 1986 |
|
LALITA BADNAIK Vs. STATE
|
March 6, 1986 |
|
LALMATI DEI Vs. CHAMPABATI DEI
|
April 7, 1986 |
|
LAND ACQUISITION OFFICER Vs. DIJABAR PANDA
|
December 23, 1986 |
|
LAXMI TRADERS Vs. COMMISSIONER OF INCOME-TAX
|
November 20, 1986 |
|
LAXMIKANTA PAL Vs. STATE
|
August 5, 1986 |
|
LEENA DAS Vs. STATE
|
May 16, 1986 |
|
LOBI DEI Vs. KUBERA BALABANTARA
|
October 29, 1986 |
|
LOKANATH ACHARYA Vs. ANAM NARASIMHA DAS AND ORS.
|
November 11, 1986 |
|
LOKANATH PRADHAN Vs. BADRI PRASAD RAM & OTHERS
|
July 18, 1986 |
|
LOKANATH RICE MILL Vs. ORISSA STATE FINANCIAL CORPN
|
September 1, 1986 |
|
LUNGASA PATAMAJHI Vs. STATE
|
April 3, 1986 |
|
LURA KUMBHAR Vs. MALIK RAM VIG
|
January 29, 1986 |
|
M C AGARWAL Vs. SALES TAX OFFICER KESINGA
|
November 18, 1986 |
|
M S JAGGI Vs. STATE OF ORISSA
|
January 27, 1986 |
|
MADAN MOHAN PUJA PANDA SAMANT Vs. T. RAMAKRUSHNA MOHAPATRA AND ORS.
|
December 15, 1986 |
|
MADAN PRADHAN Vs. STATE
|
July 7, 1986 |
|
MADHAB CHANDRA JENA Vs. STATE OF ORISSA
|
December 23, 1986 |
|
MADHAB CHANDRA SWAIN Vs. ELECTION TRIBUNAL CUM MUNSIF
|
November 6, 1986 |
|
MADHABA KARA Vs. PURI MUNICIPALITY
|
September 3, 1986 |
|
MADHUMATI Vs. UTKAL UNIVERSITY
|
November 13, 1986 |
|
MAGATA PANDA AND ANR. Vs. STATE
|
March 3, 1986 |
|
MAGUNI CHANDRA DWIBEDY Vs. STATE OF ORISSA
|
July 25, 1986 |
|
MAHABIR PRASAD AGARWALLA Vs. STATE OF ORISSA
|
February 19, 1986 |
|
MAHAMED ISAK Vs. LAND ACQUISITION COLLECTOR
|
October 21, 1986 |
|
MAHESWARI BEWA Vs. SURENDRA BEHERA
|
February 11, 1986 |
|
MALATI DASH Vs. RAJKISHORE DASH
|
June 25, 1986 |
|
MALU SANDH Vs. MANBODH BAGARTI
|
March 24, 1986 |
|
MANAGEMENT OF HIRA CEMENT Vs. UNION OF INDIA
|
August 28, 1986 |
|
MANAGING DIRECTOR ORISSA STATE Vs. SURENDRA KUMAR MOHAPATRA
|
April 7, 1986 |
|
MANAGOBINDA Vs. BRAJABANDHU MISRA
|
June 27, 1986 |
|
MANDARI REWA Vs. JAGABANDHU GHADEI
|
October 29, 1986 |
|
MANIKA DEI Vs. DHADIA MADGUL
|
March 4, 1986 |
|
MARIANUAS TETE Vs. STATE OF ORISSA
|
September 17, 1986 |
|
MATHURIMOHAN PANDA & OTHERS Vs. SRIDHAR PANDA AND OTHERS
|
August 22, 1986 |
|
MAYACHAR SHA Vs. STATE
|
March 4, 1986 |
|
MD UMAR Vs. STATE OF ORISSA
|
October 23, 1986 |
|
MEWA DEVI Vs. STATE OF ORISSA
|
October 29, 1986 |
|
MINERALS AND METALS TRADING Vs. STATE OF ORISSA
|
January 14, 1986 |
|
MIR SAMSUL HAQUE Vs. MIR MUKTAR
|
September 29, 1986 |
|
MONING SREERAMULU & SONS Vs. PEDDINA POLLISETTY & OTHERS
|
July 4, 1986 |
|
MOTWALI SK KAUSAR Vs. STATE OF ORISSA
|
October 1, 1986 |
|
MRUTUNJAYA DAS Vs. JIWAN SINGH
|
February 11, 1986 |
|
MRUTYUNJAYA PANDA Vs. STATE OF ORISSA
|
January 6, 1986 |
|
MURARINATH SHARMA ALIAS MURARI PRASAD SHARMA AND ANR. Vs. STATE
|
September 9, 1986 |
|
MUSI DEI Vs. LABANYA BEWA
|
April 16, 1986 |
|
NABIN SINGH Vs. SUNA SINGH AND ANR
|
May 13, 1986 |
|
NABIN SINGH Vs. SUNA SINGH AND ANR.
|
August 7, 1986 |
|
NAKA DANDU Vs. SODI SAVITRI
|
June 25, 1986 |
|
NALLA GOVINDA RAO Vs. DIST MAGISTRATE KORAPUT
|
July 22, 1986 |
|
NAMITARANI BOSE Vs. DIPAK KUMAR BOSE
|
February 28, 1986 |
|
NARA RAGHAVA RAO Vs. NADIABASI BISWAS
|
April 3, 1986 |
|
NARAHARI JENA Vs. STATE OF ORISSA
|
May 6, 1986 |
|
NARAHARI MALLIK Vs. JADUMANI
|
October 24, 1986 |
|
NARASINGHA BISOI Vs. STATE
|
August 12, 1986 |
|
NARASINGHA GOUDA AND ANR. Vs. ANUMAYAKANTI ALIAS HENUMAYA AND ORS.
|
April 22, 1986 |
|
NARAYAN BISOI Vs. RAGHUNATH BISOI
|
April 21, 1986 |
|
NARAYAN BISWAL Vs. ANANTA MALLIK
|
September 12, 1986 |
|
NARAYAN CHANDRA Vs. STATE TRANSPORT AUTHORITY
|
October 1, 1986 |
|
NARAYAN MAHARANA Vs. STATE OF ORISSA
|
August 12, 1986 |
|
NARAYAN PANDA Vs. TILAK RAJ KAPOOR AND ORS.
|
December 23, 1986 |
|
NATABAR BEHERA Vs. BATAKRISHNA DAS
|
June 27, 1986 |
|
NATIONAL INSURANCE CO LTD Vs. BRAHMANANDA JENA
|
January 15, 1986 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUKANTA KUMAR SAMAL
|
August 22, 1986 |
|
NEW INDIA ASSURANCE CO LTD Vs. SASHIMANI SAHU
|
January 31, 1986 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SULOCHANA TRIPATHY
|
April 18, 1986 |
|
NILA BISOYI Vs. DAMAYANTI ROUT
|
January 20, 1986 |
|
NILAKANTHA MISHRA (DIED) AND AFTER HIM SAUDAMINI MISRA AND ORS Vs. COLLECTOR AND DISTRICT MAGISTRATE AND ANR
|
December 15, 1986 |
|
NILAKANTHA MISHRA (DIED) AND AFTER HIM SAUDAMINI MISRA AND ORS. Vs. COLLECTOR AND DISTRICT MAGISTRATE AND ANR.
|
November 6, 1986 |
|
NILAMANI DIBYA Vs. BISWANATH MOHAPATRA
|
September 26, 1986 |
|
NILAMBAR DAS Vs. STATE OF ORISSA
|
September 18, 1986 |
|
NILAMBAR MAHALIK Vs. STATE OF ORISSA
|
May 16, 1986 |
|
NISAKAR ROUT Vs. INDRAMANI DAS
|
July 22, 1986 |
|
NISHI SWAIN Vs. BIKALA CHARAN SWAIN
|
October 21, 1986 |
|
NITYANANDA PANIGRAHI Vs. THE MANAGING COMMITTEE, SINDOL FAKIR MOHAN M.E. SCHOOL AND ORS.
|
May 6, 1986 |
|
NITYANANDA SUBUDHI AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1986 |
|
NOOKA RAJU Vs. STATE OF ORISSA
|
June 19, 1986 |
|
NRUSHINGHA CHARAN Vs. CHANCELLOR UTKAL UNIVERSITY
|
August 25, 1986 |
|
ORIENT PAPER AND INDUSTRIES LTD. AND ANR. Vs. TAHASILDAR-CUM-IRRIGATION OFFICER AND ORS.
|
January 15, 1986 |
|
ORIENTAL FIRE AND GENERAL Vs. PRATAP CHANDRA PANI
|
June 20, 1986 |
|
ORIENTAL FIRE AND GENERAL Vs. RAMANATH MOHANTI
|
February 7, 1986 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. SARALA BEHERA AND ORS.
|
February 4, 1986 |
|
ORIENTAL INSURANCE CO. LTD Vs. GAJINDRA PRUSTY
|
May 15, 1986 |
|
ORISSA ROAD TRANSPORT CO LTD Vs. UMAKANTA SINGH
|
August 25, 1986 |
|
ORISSA ROAD TRANSPORT COMPANY Vs. SANKAR PRADHAN
|
June 24, 1986 |
|
ORISSA ROAD TRANSPORT COMPANY Vs. BAULA BEWA
|
April 18, 1986 |
|
ORISSA STATE TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION LTD Vs. STATE OF ORISSA
|
December 24, 1986 |
|
ORISSA STAVEDORESP Vs. HINDUSTAN FERTILIZER
|
February 4, 1986 |
|
PADMA CHARAN Vs. S RAM MOHAN RAO
|
September 4, 1986 |
|
PANCHANAN ALIAS PANCHU SAHU Vs. SANATAN BANK
|
January 21, 1986 |
|
PANCHU DAS AND ANR. Vs. JATA BEHERA AND ORS.
|
September 17, 1986 |
|
PANU CHARAN Vs. STATE OF ORISSA
|
June 24, 1986 |
|
PATITPABAN PANDA Vs. STATE AND ORS.
|
August 1, 1986 |
|
PHANI BHUSAN KANUNGO Vs. CUTTACK DEVELOPMENT AUTHORITY
|
March 21, 1986 |
|
PRADEEP CHANDRA DEO Vs. KHUSIRAM SHARMA
|
July 31, 1986 |
|
PRADIP KUMAR Vs. UTKAL UNIVERSITY
|
November 6, 1986 |
|
PRAFULLA KUMAR PATI Vs. PARAMANANDA SETHI
|
July 4, 1986 |
|
PRAFULLA KUMAR SAHOO Vs. CHARULATA SAHOO
|
September 2, 1986 |
|
PRAFULLA KUMAR SAMANTARAY Vs. SMT. RANJITA SAMANTARAY
|
August 26, 1986 |
|
PRAFULLA KUMAR SINGH DEO Vs. STATE OF ORISSA
|
June 17, 1986 |
|
PRAJATANTRA PRACHAR SAMITI Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
March 4, 1986 |
|
PRATAP CHANDRA ROUT Vs. STATE OF ORISSA
|
July 21, 1986 |
|
PRATAPRUDRA MISHRA Vs. SACHI BALA SAHU
|
November 5, 1986 |
|
PROFULLA CHANDRA Vs. STATE
|
September 4, 1986 |
|
PUNI BEWA Vs. HAREKRUSHNA SAMAL
|
November 14, 1986 |
|
PURNA PALAI Vs. STATE
|
October 20, 1986 |
|
PUSPALATA ROUT Vs. DAMODAR ROUT
|
May 15, 1986 |
|
RABINDRANATH DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 11, 1986 |
|
RACHITA ROUT Vs. BASANTA KUMAR ROUT
|
September 3, 1986 |
|
RADHAKRUSHNA DUTTA AND ORS Vs. STATE OF ORISSA AND ORS
|
November 28, 1986 |
|
RADHAKRUSHNA DUTTA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 24, 1986 |
|
RADHAMOHAN AGARWALLA Vs. STATE OF ORISSA
|
February 3, 1986 |
|
RADHAMOHAN MISRA Vs. STATE OF ORISSA AND ORS.
|
July 3, 1986 |
|
RADHAMOHAN PANDA Vs. BRUNDABAN NAIK
|
April 3, 1986 |
|
RADHASHYAM DAS Vs. GOURISANKAR RATH
|
April 17, 1986 |
|
RADHASHYAM ROUTRAY Vs. PURANJAN MOHAPATRA
|
June 23, 1986 |
|
RAGHUNATH BHOI Vs. TANKADHAR BHOI
|
January 6, 1986 |
|
RAGHUNATH NAIK Vs. SARBESWAR MOHANTY
|
June 17, 1986 |
|
RAHAS BIHARI BEHERA Vs. STATE OF ORISSA
|
September 16, 1986 |
|
RAI SINGH Vs. UNITED COMMERCIAL BANK
|
February 25, 1986 |
|
RAIMATI SAHUANI Vs. PANKAJA SAHU
|
March 3, 1986 |
|
RAJENDRA SAHOO Vs. GANESWAR SWAIN
|
October 21, 1986 |
|
RAJKISHORE PANDA Vs. B M E BIDYAPITHA
|
March 3, 1986 |
|
RAM NARAYAN BADAPANDA Vs. STATE OF ORISSA AND ORS.
|
May 16, 1986 |
|
RAMA CHANDRA SAHU Vs. STATE
|
December 10, 1986 |
|
RAMCHANDRA PATI Vs. COLLECTOR
|
April 8, 1986 |
|
RAMESH CHANDRA MISHRA Vs. KANCHAN BALA MISHRA
|
September 3, 1986 |
|
RAMESH SAMAL Vs. CHABI MANDAL
|
November 5, 1986 |
|
RANGACHARI LAXMI NARASIMHAM Vs. PRAKASH CHANDRA SAHOO
|
November 21, 1986 |
|
RANGALU LAKSHMANA Vs. RANGALU SEETAMMA
|
September 26, 1986 |
|
RATNAKAR Vs. STATE
|
October 1, 1986 |
|
RATNAKAR PALAI Vs. STATE OF ORISSA
|
May 16, 1986 |
|
REBATI GANTAYAT Vs. HAGURU SETHI
|
January 6, 1986 |
|
REGHUNATH PANDA Vs. EMPLOYEES STATE INSURANCE CORPORATION, (BY REGIONAL DIRECTOR)
|
December 18, 1986 |
|
REPUBLIC OF INDIA Vs. ASHOK KUMAR MAITY
|
October 20, 1986 |
|
RUSHI Vs. MADAN BEHERA
|
January 13, 1986 |
|
S K GUE Vs. STATE
|
June 17, 1986 |
|
S N CORPORATION LTD Vs. UMAKANTA RATH AND ORS
|
July 16, 1986 |
|
S.N. CORPORATION LTD. Vs. UMAKANTA RATH AND ORS.
|
November 12, 1986 |
|
SABITRI SHARMA Vs. STATE OF ORISSA
|
November 24, 1986 |
|
SADHU CHARAN PANDA Vs. STATE
|
December 5, 1986 |
|
SAKHI BHUYAN AND ORS. Vs. BANSIDHAR MOHANTY
|
October 20, 1986 |
|
SAKUNTALA GARABADU Vs. STATE OF ORISSA
|
May 6, 1986 |
|
SAMRU SINGH Vs. DHANAMANI SINGH
|
May 3, 1986 |
|
SANKAR MOHANTY Vs. STATE OF ORISSA
|
May 16, 1986 |
|
SANKARI MOHAN RAO AND ANR. Vs. THE STATE OF ORISSA
|
February 28, 1986 |
|
SARADA RANJAN HOTA Vs. SANGITARANI ALIAS KUNA SINGH ALIAS HOTA
|
September 17, 1986 |
|
SARASWATI MEHER Vs. JADUMANI MEHER
|
May 16, 1986 |
|
SARAT CHANDRA Vs. NARASINGHA
|
October 28, 1986 |
|
SARAT CHANDRA CHOUDHARY Vs. RAMANIRANJAN MODI
|
December 4, 1986 |
|
SARAT CHANDRA PRADHAN Vs. CHAKRADHAR PRADHAN
|
February 3, 1986 |
|
SARAT KUMAR PATNAIK Vs. NEW HARYANA TRANSPORT CO
|
July 29, 1986 |
|
SARATHIA BHOI Vs. PURNA CHANDRA TRIPATHY
|
June 24, 1986 |
|
SASHI BAG Vs. DIBYA SHANKAR PADHAN AND ORS.
|
August 1, 1986 |
|
SASHI BHUSAN MOHANTY Vs. STATE OF ORISSA AND ORS.
|
May 6, 1986 |
|
SATRUGHNA LENKA Vs. REGISTRAR CO OPERATIVE
|
May 16, 1986 |
|
SATYANARAYAN PATNAIK Vs. STATE OF ORISSA
|
September 29, 1986 |
|
SATYANARAYAN VERMA ALIAS SHARMA Vs. KRUSHNA CHANDRA SAHU
|
April 9, 1986 |
|
SESADEV NANDA Vs. STATE OF ORISSA
|
February 28, 1986 |
|
SHAKUNTALA DEVI Vs. PADMANAV PADHEE
|
April 22, 1986 |
|
SHAMA TUDU Vs. STATE
|
April 4, 1986 |
|
SHYAMAGHANA Vs. STATE
|
April 4, 1986 |
|
SIANI NAG Vs. GOBARDHAN GANDA AND ORS.
|
July 14, 1986 |
|
SINGER SEWING MACHINE CO Vs. STATE OF ORISSA
|
December 3, 1986 |
|
SK MANGUL Vs. STATE
|
July 15, 1986 |
|
SK MINHASUDDIN MOULA Vs. STATE OF ORISSA
|
February 28, 1986 |
|
SMT. SNEHALATA DEI Vs. STATE OF ORISSA AND ORS.
|
November 14, 1986 |
|
SMT. SUMATI BALIARSINGH ALIAS PRADHAN AND ANR. Vs. SRI FAKIRA MOHAN PRADHAN
|
August 5, 1986 |
|
SMT. USHA JAGANI Vs. SHRI BHARAT KUMAR JAGANI
|
December 10, 1986 |
|
SNEHALATA BISWAL Vs. SAROJ KUMAR BISWAL
|
June 20, 1986 |
|
SNEHALATA DEI Vs. STATE OF ORISSA AND ORS
|
November 12, 1986 |
|
SOMANATH Vs. SABITRI
|
October 23, 1986 |
|
SOMANATH MOHANTY Vs. STEEL AUTHORITY OF INDIA
|
April 4, 1986 |
|
SOURINDRA NARAYAN Vs. RABINDRA NARAYAN
|
June 19, 1986 |
|
SRI FAKIR SAHOO Vs. KRISHNA PRIYA DIBYA & ORS.
|
October 21, 1986 |
|
SRIKANTA KUMAR PANDA Vs. STATE OF ORISSA
|
February 21, 1986 |
|
SRIMATI BEWA Vs. KASINATH CHANDRA BEHERA
|
July 31, 1986 |
|
STATE Vs. RAJANIKANTA MOHAPATRA
|
October 27, 1986 |
|
STATE Vs. ARCHANA NAYAK
|
November 14, 1986 |
|
STATE Vs. PABITRA GIRI
|
December 5, 1986 |
|
STATE Vs. UDAYANATH TRIPATHY
|
November 26, 1986 |
|
STATE Vs. AMRUTA DEI
|
December 1, 1986 |
|
STATE BANK OF INDIA Vs. VATHI SAMBA MURTY
|
October 20, 1986 |
|
STATE OF ORISSA Vs. J P SIKIRIA AND CO
|
November 20, 1986 |
|
STATE OF ORISSA Vs. PRAHALLAD GADNAYAK
|
December 5, 1986 |
|
STATE OF ORISSA Vs. SK KHURSIJAN
|
December 5, 1986 |
|
STATE OF ORISSA Vs. RAJA STORES
|
December 1, 1986 |
|
STATE OF ORISSA Vs. SATYANARAYAN RAMSHANKAR
|
December 2, 1986 |
|
STATE OF ORISSA Vs. SARDAR AUTOMOBILES
|
December 11, 1986 |
|
STATE OF ORISSA Vs. TORMAL RAMESWARDAS
|
December 11, 1986 |
|
STATE OF ORISSA Vs. DOLAGOBINDA NANDA
|
July 29, 1986 |
|
STATE OF ORISSA Vs. SAPNESWAR THAPPA
|
September 30, 1986 |
|
STATE OF ORISSA Vs. JEEBAN LAL
|
March 14, 1986 |
|
STATE OF ORISSA Vs. KALIA
|
January 29, 1986 |
|
STATE OF ORISSA Vs. DHIRENDRA KUMAR NAIK
|
January 28, 1986 |
|
STATE OF ORISSA Vs. BENUDHAR DAS ALIAS BENGA MASTER
|
January 28, 1986 |
|
STATE OF ORISSA Vs. YASIN BAIG
|
January 22, 1986 |
|
STATE OF ORISSA Vs. SUKADEV PRADHAN
|
January 22, 1986 |
|
STATE OF ORISSA Vs. SUBALA BEHERA
|
January 22, 1986 |
|
STATE OF ORISSA Vs. DAYANIDHI TRIPATHY
|
March 7, 1986 |
|
STATE OF ORISSA Vs. ADIKANDA SWAIN
|
March 19, 1986 |
|
STATE OF ORISSA Vs. NILAKANTHA SATAPATHY
|
April 22, 1986 |
|
STATE OF ORISSA Vs. R N PRADHAN
|
April 17, 1986 |
|
STATE OF ORISSA Vs. LOKANATH SAHU
|
April 21, 1986 |
|
STATE OF ORISSA Vs. RAMHARI PADHI
|
April 18, 1986 |
|
STATE OF ORISSA Vs. LUCAS BARLA
|
May 16, 1986 |
|
STATE OF ORISSA Vs. SASHIBHUSAN MOHAPATRA
|
June 27, 1986 |
|
STATE OF ORISSA Vs. BACHAN CHHATAR AND ORS.
|
October 7, 1986 |
|
STATE OF ORISSA AND ORS Vs. KHEMOHAND AGARWALA
|
November 10, 1986 |
|
STATE OF ORISSA AND ORS. Vs. SRI KHEMOHAND AGARWALA
|
July 16, 1986 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. KANTARU PARIDA
|
October 24, 1986 |
|
SUBAS SABAKHIA BHOI Vs. STATE OF ORISSA
|
May 16, 1986 |
|
SUBASH CHANDRA PATNAIK Vs. EXECUTIVE OFFICER NOTIFIED
|
March 14, 1986 |
|
SUBHADRA PRADHAN Vs. A D M
|
October 24, 1986 |
|
SUBHASH KUMAR GHOSH AND ANOTHER Vs. UNITED COMMERCIAL BANK AND OTHERS
|
February 25, 1986 |
|
SUDARSAN BEURA Vs. PRASAN KUMAR DAS
|
April 17, 1986 |
|
SUDARSAN PANDA Vs. STATE AND ANR.
|
July 17, 1986 |
|
SUDHAKAR DASH Vs. SMT. NIRUPAMA MISHRA
|
August 26, 1986 |
|
SUKADEV BHANJA Vs. MANGULU SAHU
|
January 15, 1986 |
|
SUKADEV BHANJA Vs. MANGULU SAHU
|
January 16, 1986 |
|
SUKADEV JENA Vs. PADMALOCHAN DHAL
|
April 22, 1986 |
|
SUKURAM KHADIA Vs. STATE OF ORISSA
|
March 19, 1986 |
|
SULOCHANA DEI Vs. KHALI DEI
|
May 16, 1986 |
|
SULOCHANA SAHU Vs. BAMAN CH SAHU
|
April 3, 1986 |
|
SUNDAR ORAM AND ORS. Vs. BUDHUA ORAM AND ANR.
|
July 14, 1986 |
|
SUNIL KUMAR MAITY Vs. RUPADHAR BHUYAN
|
April 29, 1986 |
|
SUNIL KUMAR SINGH DEO Vs. TAX RECOVERY OFFICER
|
September 12, 1986 |
|
SUNIL KUMAR SINGH DEO Vs. TAX RECOVERY OFFICER
|
September 10, 1986 |
|
SURAJMAL KHANDALWALLA Vs. KRUSHNA CHANDRA DAS
|
July 14, 1986 |
|
SURATH BEHERA Vs. STATE OF ORISSA
|
December 10, 1986 |
|
SURENDRA PRASAD PARIDA Vs. STATE OF ORISSA
|
May 15, 1986 |
|
SURENDRA SABAT Vs. STATE
|
July 7, 1986 |
|
SURESH CHANDRA CHOUDHURY Vs. BERHAMPUR UNIVERSITY
|
August 25, 1986 |
|
TAPANGA LIGHT FOUNDRY Vs. STATE BANK OF INDIA KHURDA
|
July 25, 1986 |
|
TARINI TRIPATHY Vs. COLLECTOR
|
September 16, 1986 |
|
TATANAGAR TRANSPORT CORPN Vs. AJANTA ENTERPRISERS
|
October 1, 1986 |
|
THE MANAGING COMMITTEE, ATIBADI JAGANNATH DAS VIDYAPITHA Vs. THE STATE EDUCATION TRIBUNAL AND TWO ORS.
|
September 25, 1986 |
|
THE MUNICIPAL COUNCIL Vs. SMT. RAMBHABATI DEVI
|
December 15, 1986 |
|
THE STATE OF ORISSA Vs. GOPINATH DAS
|
February 27, 1986 |
|
THE UNION OF INDIA (UOI) Vs. M.P. CHANDAK
|
April 18, 1986 |
|
TULASIRAM BANCHHOR Vs. K SATYANARAYAN
|
February 18, 1986 |
|
TULSIDAS Vs. STATE OF ORISSA
|
March 10, 1986 |
|
TUNU Vs. STATE OF ORISSA
|
December 15, 1986 |
|
UDAYA CHANDRA PANDA AND ORS. Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, INDUSTRIES DEPARTMENT AND ANR.
|
May 16, 1986 |
|
ULLASH CHANDRA NAYAK Vs. HARIHAR BISWAL
|
June 20, 1986 |
|
UMAKANTA DAS Vs. PRADIP KUMAR
|
March 7, 1986 |
|
UMESH CHANDRA MISRA Vs. STATE BANK OF INDIA
|
June 23, 1986 |
|
UNION OF INDIA Vs. S. T. S. SANDHU & CO.
|
December 15, 1986 |
|
UNION OF INDIA Vs. ALUMINIUM INDUSTRIES LTD
|
March 25, 1986 |
|
UNITED INDIA INSURANCE COMPANY Vs. DRAUPADI BEHERA
|
October 28, 1986 |
|
UPENDRA KUMAR DHAL Vs. KALANDI CHARAN JENA
|
April 29, 1986 |
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UTKAL MILLING INDUSTRIES Vs. ANAND KUMAR CHHAGANLAL
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December 8, 1986 |
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VICE CHAIRMAN, BHUBANESWAR DEVELOPMENT AUTHORITY AND ANR. Vs. PYARI MOHAN MOHANTY AND ANR.
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July 15, 1986 |
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