ABDUL HANNAN KHAN Vs. CHANDRA SEKHAR
|
November 18, 1985 |
ABDUL KHALIQUE Vs. YASMIN SULTANA
|
November 28, 1985 |
ABHAY KUMAR NAYAK Vs. UNION OF INDIA
|
July 23, 1985 |
ABHIMANYU SAHUKAR Vs. STATE OF ORISSA
|
November 21, 1985 |
ACHYUTANANDA BEHERA Vs. STATE OF ORISSA
|
February 20, 1985 |
AGADHU CHARAN GIRI Vs. COMMERCIAL MANAGER INDIAN
|
August 19, 1985 |
AJODHYA PRASAD Vs. STATE OF ORISSA
|
February 13, 1985 |
ANJALI SEN AND ANR. Vs. PARBATI BEWA AND ANR.
|
February 19, 1985 |
ANNAPURNA PARIJA Vs. STATE OF ORISSA
|
April 18, 1985 |
ANTARYAMI ALIAS ANTARJYAMI PATRA Vs. STATE
|
August 23, 1985 |
ARAVINDALAL MEHETO Vs. NOTIFIED AREA COUNCIL AND ANR.
|
May 10, 1985 |
ARDA MAHALAXMI Vs. DIST MAGISTRATE AND COLLECTOR GANJAM
|
March 21, 1985 |
ARJUN CHANDRA NAIK Vs. STATE
|
August 16, 1985 |
ARJUN CHARAN SAMAL Vs. STATE OF ORISSA
|
April 18, 1985 |
ARJUNA NAIK Vs. GANGAMANI PATRANI
|
December 10, 1985 |
ARUN KUMAR DIXIT Vs. UNION OF INDIA & OTHERS
|
September 30, 1985 |
ASHOK KUMAR Vs. DALMIA INSTITUTE OF SCIENTIFIC AND INDUSTRIAL RESEARCH
|
June 28, 1985 |
ASWIN KUMAR DAS Vs. ORISSA STATE ELECTRICITY BOARD AND ORS.
|
April 19, 1985 |
B D JHUNJHUNWALLA Vs. STATE
|
February 19, 1985 |
B. RAJENDRA SUBUDHI AND ANR. Vs. BRUNDABAN SAHU
|
September 23, 1985 |
BAAR ALIAS GHASIA HO Vs. STATE OF ORISSA
|
February 11, 1985 |
BABAJI CHARAN DAS Vs. DISTRICT JUDGE
|
February 22, 1985 |
BABU PAL ASHOK SAHU ALIAS DRUBA Vs. STATE
|
October 14, 1985 |
BAIDYANATH MAJHI Vs. STATE OF ORISSA
|
January 29, 1985 |
BAIDYANATH MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
March 22, 1985 |
BAIKUNTHANATH MOHANTY Vs. STATE OF ORISSA
|
February 1, 1985 |
BALARAM PRASAD BASU MALLIK Vs. STATE OF ORISSA
|
June 27, 1985 |
BALASORE TECHNICAL SCHOOL Vs. ORISSA STATE ELECTRICITY BOARD
|
November 21, 1985 |
BANAMALI PRADHAN Vs. STATE OF ORISSA
|
February 5, 1985 |
BANCHANIDHI SAHOO Vs. NILAMANI
|
June 26, 1985 |
BANDBU SAHU Vs. STATE OF ORISSA
|
November 4, 1985 |
BANSIDHAR LENKA Vs. KUMAR BARIK
|
January 11, 1985 |
BASANTA KUMARI DEBI Vs. SARADA PRASAD DAS
|
February 20, 1985 |
BASANTA SINGH Vs. STATE OF ORISSA
|
February 1, 1985 |
BASUDEVA DAS AND ORS. Vs. STATE
|
July 30, 1985 |
BATA MUNDA Vs. STATE OF ORISSA
|
February 12, 1985 |
BENGAL IMMUNITY COMPANY LIMITED Vs. PARSURAM BEHERA
|
April 12, 1985 |
BENUDHAR NAIK Vs. STATE OF ORISSA
|
January 9, 1985 |
BHABAGRAHI Vs. STATE
|
January 18, 1985 |
BHABANI SHANKAR MOHANTY AND ORS. Vs. THE DIRECTOR AND SECRETARY, NCERT AND ORS.
|
January 30, 1985 |
BHAGABAN NAYAK Vs. UCHHAB NAIK
|
October 11, 1985 |
BHAGABATI CHARAN CHAND Vs. STATE BANK OF INDIA
|
April 16, 1985 |
BHAGABATI DIBYA Vs. PARAMANANDA MALLIK
|
July 6, 1985 |
BHAGIRATHI PADHAN Vs. PACHILA ROUT AND ORS.
|
September 2, 1985 |
BHANU DEI AND JOGINATH PRADHAN Vs. THE STATE
|
April 4, 1985 |
BHARAT ALIAS KATHIA MALLIK Vs. NIASI MALLIK
|
September 10, 1985 |
BHIKARI CHARAN TRIPATHY Vs. JAGABANDHU MISHRA
|
October 11, 1985 |
BHIMSEN MAHANTO Vs. UNION OF INDIA
|
September 16, 1985 |
BHOGUN SABAR Vs. STATE
|
July 3, 1985 |
BHRAMARBAR DHAL Vs. STATE OF ORISSA
|
August 19, 1985 |
BHULA GOUDA Vs. SUNDER MAJHI
|
August 30, 1985 |
BIDYADHAR Vs. STATE OF ORISSA
|
February 11, 1985 |
BIJOYSHREE Vs. MADHUSUDAN
|
August 28, 1985 |
BIJULI Vs. STATE
|
April 16, 1985 |
BIMAL KANTI GHOSH Vs. M CHANDRASEKHAR RAO
|
October 4, 1985 |
BIMALA DEI Vs. KAMA MULIA
|
July 18, 1985 |
BINAY Vs. KATYAINI
|
January 4, 1985 |
BINAY KRUSHNA SADANGI AND ORS. Vs. SMT. KATYAINI SADANGI AND ORS.
|
February 4, 1985 |
BINDHA RAUT Vs. LAMBODHAR GUNI GAHIR
|
November 16, 1985 |
BINOD SITHA Vs. SUNA DEI
|
September 26, 1985 |
BIPIN BIHARI SAHU Vs. STATE OF ORISSA
|
August 26, 1985 |
BIPRESWAR SAHU Vs. CHAIRMAN CUTTACK
|
February 5, 1985 |
BIRAJA PRASAD RAY Vs. NARENDRA PRASAD SINGH
|
September 30, 1985 |
BIRAJA PRASAD ROY Vs. NAGENDRA NATH DASH
|
January 7, 1985 |
BIRANCHI MAHAKUD Vs. REVENUE OFFICER
|
July 2, 1985 |
BISHNU CHARAN DAS Vs. STATE
|
January 11, 1985 |
BISHNU PRASAD MOHAPATRA Vs. RAMESH SAHU
|
April 27, 1985 |
BOISAKHU KOLLAR Vs. STATE
|
March 25, 1985 |
BRAJAMOHAN PODDAR Vs. HARISANKAR BANKA
|
November 21, 1985 |
BRAJAMOHAN PRADHAN Vs. STATE OF ORISSA
|
January 15, 1985 |
BRUNDABAN Vs. JAGATESWAR
|
September 27, 1985 |
BRUNDABAN MOHAPATRA Vs. KULAMANI MISHRA
|
September 30, 1985 |
BRUNDABAN PADHAN Vs. KRISHNA PADHAN
|
January 11, 1985 |
BRUNDABAN SAHU Vs. B RAJENDRA SUBUDHI
|
September 30, 1985 |
BUTU ALIAS MADHUA ORAM Vs. STATE
|
August 27, 1985 |
C R T CORPN LTD Vs. O S C T CORPN
|
February 20, 1985 |
CHAKRADHAR PRADHAN Vs. ASALI DEI
|
April 18, 1985 |
CHANDRA SEKHAR PATTANAYAK Vs. STATE OF ORISSA AND ANR.
|
May 10, 1985 |
CHANDRAI MAJHI Vs. STATE
|
July 3, 1985 |
CHANDRAMANI PADHAN Vs. BUDHANATH NAIK
|
May 24, 1985 |
CHARAN MISRA Vs. LABANYA DEBI
|
September 28, 1985 |
CHHALA BEHERA Vs. STATE OF ORISSA
|
March 14, 1985 |
COLLECTOR Vs. HRUDAYACHANDRA PRADHAN
|
August 12, 1985 |
D. BHASKAR RAO Vs. STATE OR ORISSA
|
July 23, 1985 |
D. VENKATA RAO Vs. STATE OF ORISSA
|
March 12, 1985 |
DAITARI PRADHAN ALIAS ASHOK DAS ALIAS MUNA Vs. STATE
|
August 28, 1985 |
DANDAPANI ROULA Vs. STATE
|
February 5, 1985 |
DASU ALIAS JASHODA DEI Vs. STATE OF ORISSA
|
February 18, 1985 |
DEBENDRA KUMAR NAYAK Vs. ABDUL RAHAMAN KHAN AND ORS.
|
February 15, 1985 |
DEBENDRA NANDA Vs. STATE
|
April 11, 1985 |
DEBMANI ALIAS DEVMANI ATHA Vs. SARALA BEN MULJI BHINDA
|
January 3, 1985 |
DHANANA PRATAP Vs. STATE OF ORISSA
|
September 26, 1985 |
DHANURJAYA BEHERA Vs. ORISSA STATE FINANCIAL CORP. AND OTHERS
|
July 24, 1985 |
DHIRENDRA KUMAR Vs. RASHMANI DEI
|
June 24, 1985 |
DHUSEI ALIAS DHUSASAN BEHERA Vs. BABAJI SETHI
|
July 17, 1985 |
DIBAKAR MENON Vs. PANKAJINI NAIK
|
April 6, 1985 |
DIBAKAR PARIDA Vs. STATE OF ORISSA
|
March 3, 1985 |
DIJABAR Vs. SULABHA
|
July 1, 1985 |
DIPTIMAYEE BEHERA Vs. STATE
|
May 8, 1985 |
DOMA ROUT Vs. SAMAL PRASAD CHANDUKA
|
March 29, 1985 |
DRAUPADI SENAPATI Vs. STATE OF ORISSA
|
October 18, 1985 |
DUINATH BANK ALIAS BIBHAR Vs. STATE OF ORISSA
|
March 27, 1985 |
DUKHI PRADHANI Vs. SHYAM SUNDAR SAHU
|
July 5, 1985 |
DURGA CHARAN MAJHI Vs. TAHASILDAR CUM REVENUE OFFICER
|
July 2, 1985 |
DURGA PRASAD PATNAIK Vs. STATE OF ORISSA
|
February 5, 1985 |
DURGA PRASAD SAHOO Vs. S D O AND ELECTION OFFICER
|
May 10, 1985 |
DURYODHAN JENA Vs. SATYABADI SAMAL
|
January 7, 1985 |
DURYODHAN SAMAL Vs. UMA DEI
|
September 2, 1985 |
DUTTA Vs. STATE OF ORISSA
|
February 15, 1985 |
DWIJA BHOI Vs. STATE
|
March 14, 1985 |
DY DIRECTOR ADMN A R C GOVT OF INDIA Vs. BIRENDRA KUMAR
|
February 18, 1985 |
EXECUTIVE ENGINEER, PURI ROADS AND BUILDINGS DIVISION AND ORS. Vs. SRI GOKUL CHANDRA KANUNGO
|
December 20, 1985 |
EXECUTIVE OFFICER NOTIFIED Vs. KINTALI NATABAR PRUSTI
|
August 7, 1985 |
FERTILIZER CORPN OF INDIA Vs. BHARAT PAINTERS
|
December 17, 1985 |
G LAXMINARAYAN Vs. CHITIBAINA YERRAIAH
|
June 24, 1985 |
GAJESWAR MAHADEB Vs. PRAFULLA KUMAR JENA
|
May 9, 1985 |
GANDHARB SAMAL Vs. STATE OF ORISSA AND ORS.
|
November 28, 1985 |
GANESH MAJHI Vs. NIDRA MAJHI
|
September 20, 1985 |
GANESH PRASAD NAYAK Vs. ORISSA STATE CO OPERATIVE
|
December 20, 1985 |
GANGADHAR DAS Vs. GADADHAR DAS
|
April 18, 1985 |
GEETA MOHANTY Vs. STATE OF ORISSA & OTHERS
|
November 4, 1985 |
GENERAL MANAGER KALINGA IRON Vs. B RAJKUMAR PATRA
|
July 31, 1985 |
GENERAL TRADERS Vs. TAMBHU BISOI
|
February 4, 1985 |
GHANASHYAM MISHRA Vs. STATE OF ORISSA
|
August 20, 1985 |
GHANASHYAM TRIPATHY Vs. SURYANARAYAN TRIPATHY AND ANR.
|
March 29, 1985 |
GOBIND CHANDRA MAHAPATRA Vs. HARIBANDHU MAHAPATRA
|
January 22, 1985 |
GOKULANANDA PANDA Vs. JAGANNATH PANDA
|
January 8, 1985 |
GOKULANANDA RAY Vs. STATE OF ORISSA AND ANOTHER
|
February 7, 1985 |
GOLAK Vs. STATE OF ORISSA
|
February 11, 1985 |
GOLAK CHANDRA ROY Vs. SECRETARY IRRIGATION
|
September 20, 1985 |
GOPAL BALLAV ROY Vs. STATE OF ORISSA AND ANOTHER
|
March 18, 1985 |
GOPAL MALIK Vs. STATE OF ORISSA
|
September 27, 1985 |
GOURANGA CHARAN SAHOO Vs. MAHESH CHHAPOLIA AND COMPANY
|
August 3, 1985 |
GOURANGA NAIK Vs. STATE
|
September 16, 1985 |
GOVINDA CHANDRA Vs. PAL HIRA PURCHASE LTD
|
January 2, 1985 |
GOVINDA CHANDRA ROUT Vs. MANAGING COMMITTEE
|
February 21, 1985 |
GOVINDA PANDA Vs. STATE OF ORISSA
|
November 4, 1985 |
GUNANIDHI MEHER Vs. USHA MEHER
|
September 30, 1985 |
GURU PRASAD JENA AND OTHERS Vs. BISWANATH JENA (DEAD) & AFTER HIM LAXMIDHAR JENA & OTHERS
|
September 30, 1985 |
GYAN PATNAIK Vs. STATE OF ORISSA
|
December 5, 1985 |
GYANENDRA KUMAR PRADHAN Vs. BHAGIRATHI TARASIA
|
April 18, 1985 |
GYANENDRA PRADHAN Vs. KANAK DEI
|
June 24, 1985 |
HADIBANDHU MOHAPATRA Vs. KUNTALA BARIK ALIAS KUNTALA DEI
|
July 31, 1985 |
HARA PRASAD DAS Vs. RAMBALLAV DAS
|
April 17, 1985 |
HARE KRISHNA JENA Vs. ADDL SUPERINTENDENT
|
February 20, 1985 |
HAREKRISHNA SAHU Vs. STATE OF ORISSA
|
September 27, 1985 |
HAREKRUSHNA MOHANTY Vs. STATE OF ORISSA
|
November 15, 1985 |
HARIHAR PANDA AND TWO ORS. Vs. STATE OF ORISSA AND ORS.
|
March 25, 1985 |
HARIHAR RAY Vs. STATE OF ORISSA
|
December 5, 1985 |
HARIPRASAD Vs. STATE OF ORISSA
|
September 5, 1985 |
HARULAL DASGUPTA Vs. SAUDAMINI MISRA
|
April 2, 1985 |
HATIRAM NAIK Vs. SURENDRA KUMAR MALLIK
|
April 16, 1985 |
HEMA CHANDRA SATPATHY Vs. STATE OF ORISSA AND OTHERS
|
December 17, 1985 |
HRUDANANDA MOHANTY Vs. STATE OF ORISSA
|
September 26, 1985 |
HRUSHIKESH PANDA Vs. ORISSA STATE FINANCE CORPORATION
|
September 17, 1985 |
HUSSAIN JAN SULEMAN Vs. BHAKTAWAR AND ANR.
|
December 20, 1985 |
I D L CHEMICALS LTD Vs. I T OFFICER RECOVERY SAMBALPUR
|
October 3, 1985 |
ISHTEYAQUE AHAMAD Vs. KITAWAN BIBI
|
January 2, 1985 |
ISWAR CHANDRA SETHI Vs. STATE
|
November 4, 1985 |
J E L CHURCH Vs. SAMUEL SANTHI KUMAR
|
February 4, 1985 |
J SUBBA RAO Vs. BRUNDABAN CHANDRA SAHOO
|
June 27, 1985 |
J.P. LATH Vs. THE STATE OF ORISSA
|
July 18, 1985 |
JADU BEHERA Vs. DHANESWAR SAMANTARAY
|
June 27, 1985 |
JADUMANI PADHAN Vs. KUMUDINI PADHANI
|
February 22, 1985 |
JAGADISH PRADHAN AND ORS. Vs. KAPILESWAR PRADHAN AND ORS.
|
August 27, 1985 |
JAGAMOHAN BARLA Vs. STATE
|
September 16, 1985 |
JAGANNATH KAR Vs. SUB DIVISIONAL OFFICER CUTTACK
|
April 16, 1985 |
JAGMOHAN BARLA Vs. STATE OF ORISSA
|
September 16, 1985 |
JALADHAR SWAIN Vs. SUCHITRA SWAIN
|
April 18, 1985 |
JAYASINGH MADAKAMI Vs. STATE
|
May 2, 1985 |
JAYPORE SUGAR COMPANY LTD Vs. ASSISTANT CHIEF ACCOUNTS OFFICER
|
June 24, 1985 |
JHADU GOUDA Vs. STATE OF ORISSA
|
August 5, 1985 |
JOGENDRA MAHANTA Vs. STATE OF ORISSA
|
March 20, 1985 |
JOGENDRA MOHAN PANDA Vs. STATE OF ORISSA
|
September 26, 1985 |
JOGURU ALIAS JHAKRU SUNA Vs. STATE
|
March 15, 1985 |
JUGAL KISHORE Vs. STATE
|
April 5, 1985 |
K C AGARWALA Vs. STATE
|
August 23, 1985 |
K C MOHANTY Vs. UNION OF INDIA
|
January 30, 1985 |
K MALLES RAO Vs. STATE
|
April 19, 1985 |
K P BHOWMICK Vs. UNION OF INDIA
|
October 1, 1985 |
K. MALLES RAO Vs. STATE
|
April 20, 1985 |
KAILASH CHANDRA SWAIN Vs. BHASKAR BEHERA
|
October 10, 1985 |
KAILASH MAHANTA Vs. STATE
|
April 11, 1985 |
KAMAL KUMAR JENA Vs. STATE OF ORISSA
|
February 13, 1985 |
KANA MAJHI Vs. STATE
|
March 12, 1985 |
KANHU CHARAN Vs. BANAMBAR PRADHAN
|
April 27, 1985 |
KANHU GAUDA Vs. D KODANDI DORA
|
August 20, 1985 |
KANHUBHAI KOTOCHA Vs. MINAJUDDIN AHMED
|
April 2, 1985 |
KANTHIA SINGH Vs. STATE
|
June 24, 1985 |
KARTIKA CHANDRA DAS Vs. STATE OF ORISSA
|
February 7, 1985 |
KARTIKESWAR NAYAK Vs. KARADI JAGANNATH
|
November 4, 1985 |
KARUNAKAR GOND Vs. PITABAS SAHU
|
December 10, 1985 |
KASHI Vs. PARAMANANDA
|
January 9, 1985 |
KASHINATH BEHERA Vs. STATE OF ORISSA
|
October 3, 1985 |
KELU CHARAN BISWAL Vs. PATITAPABAN MOHANTY AND ANOTHER
|
February 22, 1985 |
KHARAVELA INDUSTRIES PVT LTD Vs. ORISSA STATE FINANCIAL CORPN
|
February 5, 1985 |
KHATUNA Vs. RAMSEWAK KASHINATH
|
January 2, 1985 |
KHIRADHAR PATEL Vs. STATE
|
June 27, 1985 |
KONDAGIRI LAITARA Vs. STATE
|
January 28, 1985 |
KRIPASINDHU POTHAL Vs. STATE OF ORISSA
|
September 25, 1985 |
KRUSHNA KUMARI BEWA Vs. KENDRAPARA CO OPERATIVE LAND
|
September 9, 1985 |
KRUSHNA PRASAD RAJGURU MOHAPATRA Vs. STATE OF ORISSA
|
June 24, 1985 |
KULAMANI PARIDA Vs. STATE SOCIAL WELFARE ADVISORY BOARD AND ORS.
|
July 22, 1985 |
KUNDANLAL AGARWAL Vs. STATE
|
October 14, 1985 |
KUNJALATA Vs. TAHSILDAR SAMBALPUR
|
April 26, 1985 |
KUSA MAJHI Vs. STATE
|
January 30, 1985 |
L. RAMGOPAL RAO Vs. STATE OF ORISSA
|
January 29, 1985 |
LAKSHMI JANI Vs. STATE
|
August 12, 1985 |
LAKSHMI NARAYAN PADHI Vs. BHASKAR PANDA
|
March 27, 1985 |
LAKSHMIDHAR PANIGRAHI Vs. REBOTI PANIGRAHI
|
September 27, 1985 |
LAXMAN NAIK Vs. ASHAMONI DEI
|
November 6, 1985 |
LAXMAN SWAIN Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED AND ANR.
|
April 23, 1985 |
LILURAM AGARWAL Vs. SAILENDRA MOHANTY AND ORS.
|
September 20, 1985 |
LOKANATH Vs. BIRABARA
|
October 1, 1985 |
LUBAN MUTHA MAJHI Vs. STATE OF ORISSA
|
July 31, 1985 |
M BHIMAROO DORA Vs. BHAJARAM SWAIN
|
July 5, 1985 |
M M LAL Vs. ASHOK KUMAR BISI
|
March 29, 1985 |
M.S. JAGGI Vs. R.S. DAS, MANAGER, SPENCER AND COMPANY
|
November 5, 1985 |
MADAN CHARAN DAS Vs. PADAN CHARAN DAS
|
April 16, 1985 |
MADHAB CHANDRA MALLIK AND ANR. Vs. BIMBADHAR DHAL AND ORS.
|
June 26, 1985 |
MADKAMI BAJA Vs. STATE
|
January 31, 1985 |
MAHANT SRI RAGHUNATH DAS Vs. COMMISSIONER OF HINDU RELIGIOUS
|
December 7, 1985 |
MAHARANI BEWA AND ORS. Vs. STATE OF ORISSA THROUGH THE SUB-DIVISIONAL OFFICER AND ORS.
|
March 29, 1985 |
MAHENDRA SINGH Vs. DATARAM
|
September 28, 1985 |
MAKA MUNDA Vs. STATE OF ORISSA
|
February 14, 1985 |
MALIK ABDUL SALEM Vs. STATE OF ORISSA
|
April 5, 1985 |
MALU NAIK Vs. STATE
|
August 26, 1985 |
MAMTA DRINKS AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR CENTRAL
|
August 30, 1985 |
MAMTA DRINKS AND INDUSTRIES LTD Vs. ASSTT COLLECTOR C E
|
July 11, 1985 |
MANABENDRANATH JENA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA AND ORS.
|
April 4, 1985 |
MANAGEMENT OF BHUBANESWAR MUNICIPALITY Vs. MOJES GAON
|
August 30, 1985 |
MANAGING COMMITTEE Vs. KANDURI CHARAN JENA
|
March 12, 1985 |
MANDANGI SAMBURU Vs. STATE OF ORISSA
|
January 29, 1985 |
MANGAL HANSADA Vs. STATE
|
January 29, 1985 |
MANIKA SAHU Vs. DANDAPANI SAHU
|
September 20, 1985 |
MANJU ALIAS MOHAN DAS Vs. STATE OF ORISSA
|
January 18, 1985 |
MANMOHAN LALL Vs. STATE OF ORISSA
|
July 29, 1985 |
MANULAL ALIAS MUNULAL BEHERA Vs. KUNTI BEHERA
|
July 25, 1985 |
MASOODUL HUQ Vs. UMAKANTA MISRA
|
June 26, 1985 |
MD ETMAD Vs. BAURIBANDHU MOHANTY
|
November 4, 1985 |
MISRA AND COMPANY Vs. HINDUSTAN AERONAUTICS LTD
|
July 31, 1985 |
MOHAN CHARAN NAIK Vs. SWAYAMBHU NATH KHANDAGIRI
|
June 24, 1985 |
MONAHAR SIWARAM JOGAL Vs. STATE OF ORISSA
|
May 8, 1985 |
MOTIJHARA DEVI Vs. ORISSA TRANSPORT CORPORATION LTD
|
March 1, 1985 |
MULSHANKAR NARVERAM OJHA Vs. UNION OF INDIA
|
January 18, 1985 |
MURALIDHAR Vs. BANSIDHAR
|
February 20, 1985 |
MURALIDHAR BISWAL Vs. STATE OF ORISSA
|
December 12, 1985 |
NABA KISHORE PATI Vs. UNION OF INDIA
|
September 16, 1985 |
NABARATNA KHAMARI Vs. STATE OF ORISSA
|
July 19, 1985 |
NAKUL MIRDHA Vs. STATE OF ORISSA
|
September 27, 1985 |
NARAHARI MALLICK Vs. COLLECTOR
|
September 9, 1985 |
NARAYAN CHANDRA SAHU Vs. STATE OF ORISSA
|
October 17, 1985 |
NARAYAN GOSAIN Vs. COLLECTOR CUTTACK
|
August 19, 1985 |
NARAYAN MISHRA Vs. CHAMPA DIBYA
|
September 2, 1985 |
NARAYAN PADHI Vs. THE STATE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ORISSA, FINANCE DEPARTMENT AND ORS.
|
April 18, 1985 |
NARAYAN PANDA Vs. MAHENDRA RAM
|
July 26, 1985 |
NARAYAN SAHU Vs. SUB DIVISIONAL MAGISTRATE JAIPUR
|
June 24, 1985 |
NARAYAN SAHU Vs. RAM CHANDRA
|
March 18, 1985 |
Narayana Misra Vs. Surendranath Das
|
January 22, 1985 |
NATHA ALIAS BAIKUNTHA SAHU Vs. HARAMANI DEI
|
November 30, 1985 |
NATIONAL INSURANCE CO LTD Vs. MANORANJAN DASH
|
May 8, 1985 |
NAYANANANDA NAYAK Vs. AHALYA DEI
|
July 19, 1985 |
NETRAMANI DIBYA Vs. DASARATHI MISRA
|
November 21, 1985 |
NIMAI CHARAN DAS Vs. PARADIP PORT TRUST AND OTHERS
|
June 24, 1985 |
NIMAI MUNNU Vs. STATE OF ORISSA
|
February 21, 1985 |
NIMAL CHARAN DAS Vs. DEPUTY COLLECTOR CENTRAL EXCISE
|
May 9, 1985 |
NIMALA ARJUNA Vs. STATE OF ORISSA
|
July 3, 1985 |
NIRANJAN DAS Vs. CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS.
|
January 3, 1985 |
NISAMANI BAWA Vs. LAXMAN NAYAK
|
August 5, 1985 |
NITYANANDA Vs. SIPRA
|
July 23, 1985 |
NRUSINGHA CHARAN PANDA Vs. STATE OF ORISSA
|
January 2, 1985 |
OM PRAKASH SANTUKA Vs. CHAMPALAL SETHIA
|
September 27, 1985 |
ORIENT PAPER MILLS LIMITED Vs. THE STATE OF ORISSA AND ANR.
|
June 24, 1985 |
ORIENTAL FIRE AND GENERAL Vs. MATIAS BURLA
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July 24, 1985 |
ORIENTAL FIRE AND GENERAL Vs. BRAJAKISHORE SAHU
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December 20, 1985 |
ORISSA AGRO INDUSTRIES CORPN LTD Vs. SARBESWAR GURU
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June 28, 1985 |
ORISSA ROAD TRANSPORT COMPANY LTD Vs. NARAYAN PARIDA
|
June 24, 1985 |
PADMA Vs. KRUPASINDHU
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September 9, 1985 |
PAHALI RAUT Vs. KHULANA BEWA
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February 20, 1985 |
PALIA BEWA Vs. PARBATI KUMARI
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April 30, 1985 |
PANCHU NAHAK Vs. STATE OF ORISSA
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March 27, 1985 |
PANKAJA PADHAN Vs. RANJIT PADHAN
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June 24, 1985 |
PANKAJINI DAS Vs. HRUSHIKESH
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August 22, 1985 |
PARADIP PORT TRUST Vs. MISRILAL MINES PVT LTD
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May 10, 1985 |
PARAMANANDA PANDA Vs. PUNANANDA DAS
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January 11, 1985 |
PARSURAM DOBEI Vs. BICHHANDA CHARAN JENA
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April 25, 1985 |
PATAL DUNGDUNG Vs. STATE OF ORISSA
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February 18, 1985 |
PHOLI DIBYA Vs. IDAN BIBI
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December 17, 1985 |
PITABAS SAHOO Vs. MANAGING COMMITTEE OF SAHADA
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December 12, 1985 |
PITAMBAR PADHI Vs. SANTILATA PADHI
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March 21, 1985 |
PITEI BEWA Vs. LAXMIDHAR JENA
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March 12, 1985 |
PITOI BOWA Vs. LAXMIDHAR JENA
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March 22, 1985 |
PRADIP CHOUDHURY Vs. STATE
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February 19, 1985 |
PRADIPTA KUMAR MISHRA Vs. DISTRICT MAGISTRATE
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February 11, 1985 |
PRAFUL KUMAR SAHU Vs. PAHALI SWAIN
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October 14, 1985 |
PRAFULLA CHANDRA SAHU Vs. STATE OF ORISSA
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July 6, 1985 |
PRAFULLA KUMAR PANDA Vs. STATE OF ORISSA
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February 11, 1985 |
PRAFULLA KUMAR ROUT Vs. ORIENT ENGINEERING WORKS P LTD
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March 1, 1985 |
PRAHALLAD DORA Vs. KISHORE CHANDRA DAS
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April 2, 1985 |
PRAHALLAD RANA Vs. SUBHADRA RANA
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March 13, 1985 |
PRAMOD KUMAR Vs. GOLEKHA
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October 11, 1985 |
PRAMODINI DASH Vs. CHAIRMAN CUTTACK
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February 5, 1985 |
PURNA CHANDRA JENA Vs. STATE OF ORISSA
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March 18, 1985 |
PURNA CHANDRA SENAPATI Vs. SARASWATI PANDA
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December 17, 1985 |
PURNAMASI PRADHAN Vs. SURESH PRADHAN
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July 22, 1985 |
RADHAGOBINDA SAHU Vs. STATE OF ORISSA
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September 17, 1985 |
RADHAKRISHNA DAS Vs. STATE OF ORISSA AND ORS.
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August 30, 1985 |
RADHAMANI DAS Vs. STATE OF ORISSA
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July 29, 1985 |
RADHANATH RATH Vs. BAHIKRISHANA SWAIN
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February 11, 1985 |
RADHASHYAM NAYAK Vs. SUKADEV NAIK
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August 1, 1985 |
RAGHU MOHAPATRA AND ORS. Vs. BHASKAR MOHAPATRA
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January 22, 1985 |
RAGHUNATH BADAKUMAR Vs. STATE OF ORISSA
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September 16, 1985 |
RAGHUNATH CHAUDHURY Vs. DURUJA BEHERA AND ANR.
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July 1, 1985 |
RAGHUNATH PATTNAIK Vs. STATE OF ORISSA
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September 12, 1985 |
RAJ KISHORE DAS Vs. STATE
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August 5, 1985 |
RAJAT RANJAN DASH Vs. BOARD OF SECONDARY EDUCATION
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December 10, 1985 |
RAJENDRA PRASAD SAHOO Vs. STATE OF ORISSA
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March 20, 1985 |
RAMA CHANDRA MISRA Vs. HADIBANDHU PANDA & OTHERS
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December 13, 1985 |
RAMA MOTARI Vs. KAMALA PARUA
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December 7, 1985 |
RAMA SWAIN Vs. STATE OF ORISSA
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September 9, 1985 |
RAMACHANDRA GIRI Vs. STATE
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June 24, 1985 |
RAMANATH MISHRA Vs. GANESWAR MISHRA
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July 6, 1985 |
RAMESH CHANDRA GARABADU Vs. STATE
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October 7, 1985 |
RANENDRA KUMAR SWAIN Vs. STATE OF ORISSA
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March 11, 1985 |
RATHA JENA Vs. STATE OF ORISSA
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September 6, 1985 |
RATNA MUNDA Vs. STATE
|
September 3, 1985 |
RAUF KHAN Vs. SARA BIBI
|
November 28, 1985 |
REGISTRAR OF COMPANIES Vs. ORISSA PAPER PRODUCTS LTD
|
September 11, 1985 |
RISIDEV BATRA Vs. UNION OF INDIA
|
December 7, 1985 |
ROURKELA WORKERS UNION Vs. STATE OF ORISSA
|
October 8, 1985 |
RUSI KUMAR AGARWALA Vs. STATE OF ORISSA
|
March 11, 1985 |
S H RAHMAN Vs. STATE OF ORISSA
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May 10, 1985 |
SABITRI DEBI Vs. RAMACHANDRA
|
July 1, 1985 |
SADASIVUNI PUSPA Vs. S DIVAKAR RAO
|
March 14, 1985 |
SADEI SWAIN Vs. STATE
|
March 29, 1985 |
SAMA KIRSANI Vs. STATE OF ORISSA
|
March 15, 1985 |
SANTOSH K CHAKRABARTY Vs. STATE OF ORISSA
|
March 25, 1985 |
SANTOSH KUMAR PADHAN AND 2 ORS. Vs. LALBIHARI BEHERA ALIAS FITIA AND ANR.
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December 20, 1985 |
SARADHAKAR SAHU Vs. STATE OF ORISSA
|
February 15, 1985 |
SARAT ALIAS SAROJ KUMAR SAHU AND 2 ORS. Vs. ALIO MALLIK
|
July 9, 1985 |
SARBESWAR MALIK Vs. STATE
|
June 24, 1985 |
SASHI BEHERA Vs. STATE OF ORISSA
|
November 16, 1985 |
SASHI BHUSAN Vs. STATE BANK OF INDIA
|
October 10, 1985 |
SASHI BHUSAN KAR Vs. STATE OF ORISSA
|
April 26, 1985 |
SATYANARAYAN CHANDRA DEO Vs. KUMARI RAJAMANI DEO
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September 11, 1985 |
SAURA MAJHI Vs. SGTATE OF ORISSA
|
March 14, 1985 |
SERVANTS OF SUFFERING SOCIETY Vs. GURU PATRI ALIAS GHURUPATRI RAM
|
December 20, 1985 |
SHANKAR PRASAD PANDEY Vs. BHANUMATI TOPPO
|
February 19, 1985 |
SHYAM SUNDAR KHUNTIA Vs. UDAYANATH TAGAITA AND ORS.
|
April 4, 1985 |
SHYAMA SUNDAR PANI Vs. REVENUE DIVISIONAL
|
March 18, 1985 |
SISIR KUMAR PANDA Vs. STATE OF ORISSA
|
March 21, 1985 |
SK JAHIR MUHAMMAD Vs. STATE
|
April 26, 1985 |
SK. RAHEMAN Vs. STATE OF ORISSA AND ANR.
|
September 19, 1985 |
SMT. RATNAMANJARI SAHU Vs. PURNA CHANDRA SAHU AND AFTER HIM RUKMANI SAHUANI AND ORS.
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January 10, 1985 |
SMT. Y. CHINNAMMA Vs. A.B. BURMAN AND ORS.
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June 27, 1985 |
SOBHA CHANDRA GOUDA Vs. STATE
|
September 6, 1985 |
SOMANATH MOHAPATRA Vs. DEBANANDA SAMANTRAY AND ORS.
|
August 3, 1985 |
SREE KANAK DURGA THAKURANI AND ANR. Vs. SATYABAN CHANDHURY AND ORS.
|
May 10, 1985 |
SRI GOURANGA @ GOURA JENA Vs. THE STATE OF ORISSA AND ORS.
|
August 16, 1985 |
SRI JHADESWAR MAHAPRABHU Vs. SUKRASENA RANA
|
October 11, 1985 |
STALE OF ORISSA Vs. B KHALLI PATRO
|
July 1, 1985 |
STATE Vs. RAGHUNATH PATNAIK
|
June 28, 1985 |
STATE Vs. HARADHAN DEBTA
|
July 29, 1985 |
STATE Vs. V SATYANARAYAN MURTY
|
August 23, 1985 |
STATE Vs. BISWANATH AGARWALLA
|
August 16, 1985 |
STATE Vs. SANKAR NAIK
|
April 2, 1985 |
STATE Vs. ANANDA PRASAD
|
January 10, 1985 |
STATE Vs. KAILASH CHANDRA AGARWALLA
|
December 7, 1985 |
STATE BANK OF INDIA Vs. SK SAMTULLA
|
August 9, 1985 |
STATE OF ORISSA Vs. TARINISEN MAHANTO
|
August 13, 1985 |
STATE OF ORISSA Vs. CHAMARA PANDA
|
August 5, 1985 |
STATE OF ORISSA Vs. NENKURI
|
July 23, 1985 |
STATE OF ORISSA Vs. BIJAY KUMAR AGARWALLA
|
July 9, 1985 |
STATE OF ORISSA Vs. SASHI BHUSAN KAR
|
July 15, 1985 |
STATE OF ORISSA Vs. ABHIRAM SETHI
|
July 16, 1985 |
STATE OF ORISSA Vs. TURI SYAM DAS ALIAS SHYAMA SUNDAR DAS
|
July 17, 1985 |
STATE OF ORISSA Vs. PUMACHANDRA SADANGI
|
June 27, 1985 |
STATE OF ORISSA Vs. S KHALLI PATRO
|
July 1, 1985 |
STATE OF ORISSA Vs. PRADIP KUMAR SINGH
|
June 28, 1985 |
STATE OF ORISSA Vs. BISHNU CHARAN MUDULI
|
May 10, 1985 |
STATE OF ORISSA Vs. BHAGABAN NAIK
|
May 22, 1985 |
STATE OF ORISSA Vs. SATRUGHANA BEHERA
|
January 14, 1985 |
STATE OF ORISSA Vs. KHORA PARADESI
|
January 14, 1985 |
STATE OF ORISSA Vs. SADHU SWAIN
|
January 14, 1985 |
STATE OF ORISSA Vs. SIBANARAYAN PANDA
|
January 14, 1985 |
STATE OF ORISSA Vs. NAZRUL ALI SEKH
|
February 4, 1985 |
STATE OF ORISSA Vs. ABDUL AZAZ KHAN
|
March 11, 1985 |
STATE OF ORISSA Vs. RENGSA
|
March 11, 1985 |
STATE OF ORISSA Vs. DUSASANA SAHU
|
April 26, 1985 |
STATE OF ORISSA Vs. KHUDIRAM SAHU
|
April 16, 1985 |
STATE OF ORISSA Vs. RAISINGH NAIK
|
April 4, 1985 |
STATE OF ORISSA Vs. A P RAJU
|
April 11, 1985 |
STATE OF ORISSA Vs. BHASKAR BISWAL
|
November 5, 1985 |
STATE OF ORISSA Vs. BISWANATH JENA
|
October 14, 1985 |
STATE OF ORISSA Vs. MUKTESWAR PANDA
|
October 11, 1985 |
STATE OF ORISSA Vs. SADINI DEI
|
October 4, 1985 |
STATE OF ORISSA Vs. KHETRABASI BEHERA
|
October 7, 1985 |
STATE OF ORISSA Vs. GOKUL CHANDRA KANUNGO
|
December 20, 1985 |
STATE OF ORISSA Vs. ARJUN MALLIK
|
December 16, 1985 |
STATE OF ORISSA Vs. BHAGABAN DEHURY
|
February 7, 1985 |
STATE OF ORISSA Vs. DUSASSAN SAHU
|
April 17, 1985 |
STATE OF ORISSA Vs. KANEHYALAL JHUNJHUNWALLA AND ANR.
|
November 8, 1985 |
STATE OF ORISSA Vs. BABULAL SAROGI
|
July 9, 1985 |
STATE OR ORISSA Vs. NARASINGH MAHANTY
|
February 27, 1985 |
STRAW PRODUCTS LIMITED Vs. SUPERINTENDENT CENTRAL
|
October 17, 1985 |
SUBAL CHARAN NAYAK AND ELEVEN ORS. Vs. TAHASILDAR, DARPAN-CUM-ESTATE OFFICER
|
March 25, 1985 |
SUBALA DEHURY Vs. RUPAKAR DEHURY
|
December 13, 1985 |
SUBASH CHANDRA Vs. MALUNI
|
March 15, 1985 |
SUBODH CHANDRA SHOME Vs. DURGA MADHAB DAS
|
April 18, 1985 |
SUDAM PRADHAN Vs. STATE
|
March 21, 1985 |
SUJAN CHARAN Vs. PRAMILA
|
September 11, 1985 |
SUKADEV Vs. SIDHESWAR MAHADEV BIJA SILOD
|
June 27, 1985 |
SUKRI JANIANI Vs. STATE OF ORISSA
|
February 13, 1985 |
SURAJ BHAN JAIN Vs. STATE OF ORISSA
|
September 25, 1985 |
SURENDRA MISHRA Vs. B TRINATH RAO
|
January 8, 1985 |
SURENDRANATH SWAIN Vs. NANDA KISHORE PRADHAN
|
September 30, 1985 |
SUSHILA MISHRA Vs. UNION OF INDIA
|
October 1, 1985 |
SUSHILA TIRIA Vs. SAMBHUNATH NAYAK
|
November 4, 1985 |
SWAPNESWAR MOHANTY Vs. STATE OF ORISSA
|
February 6, 1985 |
TAFAZUL RAHMAN Vs. STATE OF ORISSA
|
September 6, 1985 |
THEOPHILOS TIGGA Vs. STATE OF ORISSA AND ORS.
|
February 8, 1985 |
THURU TURI Vs. STATE
|
April 2, 1985 |
TRILOCHAN KHUNTIA Vs. BATAKRUSHNA MOHANTY
|
July 1, 1985 |
TRINATH SAHU Vs. MAHANT SRI RADHAMOHAN DAS
|
December 20, 1985 |
UMAKANTA PAL Vs. BANCHHANIDHI SWAIN
|
February 26, 1985 |
UPENDRA MAHAKUD Vs. STATE
|
February 21, 1985 |
UPENDRA PRASAD DAS Vs. THE STATE OF ORISSA AND ORS.
|
February 8, 1985 |
URMILA NAYAK Vs. PADMA CHARAN NAYAK AND ORS.
|
November 28, 1985 |
VELLAGADA NAGESWAR RAO ALIAS V Vs. STATE OF ORISSA
|
August 5, 1985 |
YERNAGULA KAMARAJU Vs. MANDA DANDASI
|
January 9, 1985 |