|
AJOY KUMAR SINGH Vs. PATA DEI
|
September 28, 1981 |
|
AMITAV RAY Vs. ASHOK KUMAR RAY
|
February 20, 1981 |
|
AMIYA KUMAR SWAIN Vs. PRINCIPALREGIONAL ENGINEERING COLLEGEROURKELA
|
November 18, 1981 |
|
AMRUTA DEI Vs. STATE OF ORISSA
|
April 16, 1981 |
|
ANANTA CHARAN DAS Vs. TAHASILDAR AND ORS.
|
October 19, 1981 |
|
ANGARA BHOIANI Vs. KANHEI MISRA
|
April 4, 1981 |
|
ANIRUDHA MOHANTY Vs. STATE OF ORISSA
|
July 24, 1981 |
|
ANIRUDHA PADHAN Vs. CHHAI PADHAN
|
January 7, 1981 |
|
B RAJKUMAR PATRA Vs. UNION OF INDIA
|
March 18, 1981 |
|
BABAJI CHARAN ROUT Vs. STATE OF ORISSA AND ORS.
|
October 21, 1981 |
|
BAI BEWA Vs. JAYAKRISHNA RAUTRAY AND ANR.
|
May 14, 1981 |
|
BANCHANIDHI PANDA Vs. BAISHNAB CHARAN ROUT
|
August 26, 1981 |
|
BANSIDHAR BEHERA Vs. PURI MUNICIPALITY
|
February 25, 1981 |
|
BASANTA KUMARI MOHANTY Vs. SARAT KUMAR MOHANTY
|
November 16, 1981 |
|
BASANTI TALKIES AND ANR. Vs. THE STATE OF ORISSA AND ORS.
|
October 26, 1981 |
|
BASUDEV BISSOI Vs. REVENUE OFFICERBERHAMPUR
|
September 21, 1981 |
|
BAURI Vs. NATABAR SWAIN
|
December 22, 1981 |
|
BENUDHAR SAHU Vs. BATAKRUSHNA RATH AND ANR.
|
April 24, 1981 |
|
BHAGIRATHI KAR Vs. JAGANNATH ROUL
|
October 22, 1981 |
|
BHARMAR Vs. STATE OF ORISSA
|
March 18, 1981 |
|
BHOJARAJ ALIAS BHUDRAJ THATI AND THREE ORS. Vs. THE STATE
|
December 14, 1981 |
|
BHUBAN MAHANANDIA Vs. PARAMESWAR SA
|
December 8, 1981 |
|
BIBHUTI BHUSAN MUKHERJEE Vs. DINAMANI DEI
|
May 7, 1981 |
|
BIJAY KRISHNA DAS Vs. STATE OF ORISSA
|
July 30, 1981 |
|
BIJLI ALIAS PUNDHINI LUHARA AND ORS. Vs. GOURI SANKAR MISRA AND ORS.
|
August 26, 1981 |
|
BINA DEBI Vs. TAPATI SENGUPTA
|
August 26, 1981 |
|
BISHNU DEO Vs. STATE
|
November 28, 1981 |
|
BISHNU MALLICK Vs. SADHU MALLIK AND ANR.
|
December 16, 1981 |
|
BISWAMITRA AGASTI Vs. STATE OF ORISSA AND ORS.
|
July 25, 1981 |
|
BISWANATH MISRA Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING
|
December 5, 1981 |
|
BIZI INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
September 9, 1981 |
|
BRAHMANANDA SAHU Vs. HALLA KHANDA
|
February 11, 1981 |
|
BUDHU RAM Vs. STATE OF ORISSA
|
October 31, 1981 |
|
BUDHURAM MUNDA Vs. STATE OF ORISSA
|
January 29, 1981 |
|
BUTY Vs. STATE OF ORISSA
|
November 25, 1981 |
|
CHAKRADHAR PAEL Vs. SAMASINGHA SERVICE CO OP SOC LTD
|
November 23, 1981 |
|
CHAKRADHAR PATEL Vs. SAMASINGHA SERVICE CO-OPERATIVE SOCIETY LTD
|
November 28, 1981 |
|
CHAKRADHAR PATEL Vs. SAMASINGHA SERVICE CO-OP SOCIETY LIMITED
|
November 23, 1981 |
|
CHANDRA SEKHAR BHANJA (AND AFTER HIM) SMT. SITA DEVI AND ORS. Vs. THE STATE OF ORISSA AND ANR.
|
December 2, 1981 |
|
CHANDRA SEKHAR MISRA Vs. SMT. PRAVAT NALINI MISRA AND ORS.
|
August 4, 1981 |
|
CHARU CHANDRA PATNAIK Vs. STATE
|
November 23, 1981 |
|
CHATRADHARI UPADHAYA Vs. BABU SINGH
|
January 12, 1981 |
|
CHIEF ENGINEER, RURAL ENGINEERING ORGANISATION AND ORS. Vs. BIMAL CHANDRA MOHANTY
|
June 26, 1981 |
|
CHINTAMANI BHANJA Vs. GOKULA CHANDRA BHANJA
|
February 27, 1981 |
|
CHITRAKALA BEWA ALIAS SAMAL Vs. JAMBUBATI BEWA
|
March 11, 1981 |
|
CHUIAN MAHALLIK Vs. STATE OF ORISSA
|
September 30, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. BABULAL JOSHI
|
February 14, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. HARISH CHANDRA GUPTA
|
February 2, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. UTKAL MACHINERIES LIMITED
|
February 2, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES LIMITED
|
February 12, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL GAFOOR
|
April 23, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
|
April 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. PATNAIK AND COMPANY PRIVATE LIMITED
|
April 17, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. JANARDAN SUBUDHI
|
April 15, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RATHOR
|
July 29, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RAVI TALKIES
|
December 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. SADANANDA SAHU
|
November 27, 1981 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMNIKLAL D MEHTA
|
December 16, 1981 |
|
COMMISSIONER OF WEALTH TAX Vs. K B PRADHAN
|
April 20, 1981 |
|
CURE Vs. STATE OF ORISSA
|
March 5, 1981 |
|
CUTTACK MUNICIPALITY REPRESENTED THROUGH BINOD BEHARI PATNAIK, LICENCE INSPECTOR Vs. RAJKISHORE MOHAPATRA
|
May 4, 1981 |
|
DALAPATI MAJHI Vs. STATE
|
November 16, 1981 |
|
DAMODAR MAJHI Vs. STATE
|
July 2, 1981 |
|
DAMU SANTA Vs. STATE
|
September 30, 1981 |
|
DOLAGOBINDA PANIGRAHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
September 26, 1981 |
|
DURGA SHANKAR KAR Vs. STATE OF ORISSA
|
August 21, 1981 |
|
DUSASAN BHOI Vs. STATE OF ORISSA
|
May 4, 1981 |
|
DUSMANTA KUMAR DASH Vs. STATE OF ORISSA
|
December 21, 1981 |
|
EXECUTIVE ENGINEER R E DIVISION DHENKANAL Vs. J C BUDHARAJ
|
May 7, 1981 |
|
EXECUTIVE ENGINEERRURAL ENGINEERING DIVISIONPURI Vs. CONSTRUCTION INDIA
|
August 28, 1981 |
|
GADACHANDI THAKURANI Vs. UDI BARIK
|
April 15, 1981 |
|
GADADHAR DAS Vs. JATINDRANATH DAS
|
April 21, 1981 |
|
GANDARAM TARIA Vs. STATE
|
September 30, 1981 |
|
GANGADHAR JENA AND ORS. Vs. STATE OF ORISSA
|
August 27, 1981 |
|
GANGADHAR PRASAD RAY Vs. NABAKRUSHNA MOHANTY AND ORS.
|
July 28, 1981 |
|
GODAVARIS MAHABIDYALAYA Vs. DIRECTOR OF PUBLIC INSTRUCTION H E ORISSA
|
December 14, 1981 |
|
GOPAL DEBJIBHAI PATEL Vs. RISHAL SINGH
|
February 24, 1981 |
|
GORAPALLI PARADESHI Vs. HINDUSTAN CHAINS PVT LTD
|
January 13, 1981 |
|
GOVINDA DAS PANDA AND 2 ORS. Vs. STATE OF ORISSA
|
August 25, 1981 |
|
HADIBANDHU HO Vs. LUCHIA HO
|
December 5, 1981 |
|
HAGIRI DEI Vs. BUDHIRAM BEHERA
|
November 16, 1981 |
|
HARIHAR SAMAL Vs. STATE OF ORISSA
|
October 1, 1981 |
|
HARIHAR SETHI Vs. TRINATH NAIK
|
January 27, 1981 |
|
HIMANSU MAJUMDAR Vs. STATE OF ORISSA
|
September 17, 1981 |
|
HIRAMANI KUNDU Vs. ADDITIONAL DISTRICT MAGISTRATE LAND REFORMSBALASORE AND
|
November 17, 1981 |
|
JADUNATH KHATUA Vs. STATE
|
November 17, 1981 |
|
JAGDISH PRASAD GUPTA Vs. STATE OF ORISSA
|
September 16, 1981 |
|
JANA MUNDA Vs. STATE
|
September 21, 1981 |
|
JOTISH ROY Vs. STATE
|
October 26, 1981 |
|
JUGAL KISHORE BAJORIA Vs. REPUBLIC OF INDIA
|
July 24, 1981 |
|
K. KAMRAJU PATRO Vs. GOVT. OF ORISSA AND OTHERS
|
August 4, 1981 |
|
KANDRA MAJHI Vs. STATE
|
August 13, 1981 |
|
KANGALU PADHAN Vs. DHANESWAR MISHRA
|
December 24, 1981 |
|
KANHU CHARAN MOHANTY Vs. BISHNU CHARAN MOHANTY AND ORS.
|
September 18, 1981 |
|
KAPILENDRA POTHAL Vs. DY REGISTRAR CO OP SOC
|
July 29, 1981 |
|
KARTIKA SAHU Vs. STATE OF ORISSA
|
September 4, 1981 |
|
KHAGENDRA GAHAN Vs. STATE
|
November 7, 1981 |
|
KHEDU GOUNTIA Vs. STATE OF ORISSA
|
March 3, 1981 |
|
KHIROD CHANDRA SAHU Vs. STATE OF ORISSA
|
December 21, 1981 |
|
KINIGAM SERVICE CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
March 19, 1981 |
|
KIRODIMAL AGARWAL Vs. STATE OF ORISSA
|
December 21, 1981 |
|
KONDAGIRI LAITARA Vs. STATE OF ORISSA
|
January 28, 1981 |
|
KOTAKOTA GOPALAM Vs. STATE
|
December 1, 1981 |
|
KRISHNA CHANDRA DAS Vs. STATE OF ORISSA
|
September 28, 1981 |
|
KRUPASINDHU MALLIK Vs. ORISSA BOARD OF SECONDARY EDUCATION
|
February 13, 1981 |
|
KULAMANI SWAIN Vs. GHANASHYAM SAHU
|
July 24, 1981 |
|
KUMAR MAJHI Vs. STATE
|
September 21, 1981 |
|
KUMARMONI SA Vs. HIMACHAL SAHU
|
July 17, 1981 |
|
LACHMAN GOUDA Vs. STATE OF ORISSA
|
March 2, 1981 |
|
LAXMINARAYAN HANSDA AND TWO ORS. Vs. STATE
|
November 3, 1981 |
|
LORD JAGANNATH Vs. STATE OF ORISSA
|
February 24, 1981 |
|
LORD SAKHI-GOPINATH MOHAPRABHU Vs. STATE OF ORISSA
|
September 24, 1981 |
|
MAGU ROUT Vs. KULAMANI NAIK AND ORS.
|
May 8, 1981 |
|
MAHANTA SRIKRUSHNA CHANDRA DAS Vs. RAJKISHORE MOHANTY
|
December 10, 1981 |
|
MAHENDRA KUMAR PATNAIK Vs. NILARNANI PRADHAN
|
May 14, 1981 |
|
MANDANGI SAMBURU Vs. STATE OF ORISSA
|
January 29, 1981 |
|
MANGLU CHHATAR Vs. MAHESWAR BHOI
|
March 16, 1981 |
|
MANI KUMARI DEI Vs. STATE OF ORISSA
|
December 5, 1981 |
|
MODERN UNITED TRADING COMPANY, REPRESENTED BY PRAFULLA KUMAR SAMANTARAY @ PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ANR.
|
September 7, 1981 |
|
NANDIPALLI APPALARAJU Vs. G PANNALAL SOWCAR
|
November 2, 1981 |
|
NARASINGH BARIHA Vs. ABHIMANYU BEHERA
|
September 3, 1981 |
|
NARASINGHA CHARAN SWAIN Vs. JAIRAM JENA
|
November 25, 1981 |
|
NARAYAN NEPAK Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1981 |
|
NARAYANA PADHI Vs. EXECUTIVE OFFICERUTTARPARSWA MUTH
|
January 12, 1981 |
|
NARENDRA KISHORE CHAND Vs. STATE OF ORISSA
|
November 27, 1981 |
|
NIRANJAN BEHERA Vs. SATYANARAYAN MAHASWARI
|
September 25, 1981 |
|
NIRANJAN PRADHAN Vs. STATE OF ORISSA
|
December 16, 1981 |
|
NITYANANDA SAMAL Vs. NARAPRASAD
|
October 30, 1981 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. SALES TAX OFFICER
|
August 27, 1981 |
|
ORISSA LOCAL BODY EMPLOYEES FEDERATION Vs. STATE OF ORISSA
|
April 15, 1981 |
|
ORISSA MANGANESE AND MINERALS AND ORS. Vs. STATE
|
July 16, 1981 |
|
ORISSA STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. ASSOCIATED MARKETING CO
|
September 5, 1981 |
|
ORISSA STATE COMMERCIAL TRANSPORT CORPORATIONCUTTACK Vs. DHUMALI BEWA
|
December 7, 1981 |
|
P.K. KUNJUMON Vs. MANAGING DIRECTOR, CENTRAL WARE HOUSING CORPORATION AND ORS.
|
November 23, 1981 |
|
PADAN PRADHAN Vs. STATE
|
December 2, 1981 |
|
Pandurangan Vs. Sarangapani
|
August 19, 1981 |
|
PARAMESWAR BAGB Vs. STATE OF ORISSA
|
April 22, 1981 |
|
PARIKHIT MEHER Vs. MANA SINGH DHARUA
|
July 24, 1981 |
|
PRAHARAJ PARTNERS Vs. STATE OF ORISSA
|
February 26, 1981 |
|
PRAKASH KAUR Vs. CONTROLLER OF ESTATE DUTY
|
March 11, 1981 |
|
PRAMATH KUMAR BHUYAN Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1981 |
|
PREMANANDA MOHER Vs. REVENUE OFFICER-CUM-ADDITIONAL TAHSILDARBARGARH
|
October 29, 1981 |
|
PURNACHANDRA DASH Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ORISSA, PLANNING AND COORDINATION DEPARTMENT AND ORS.
|
March 16, 1981 |
|
PURNANANDA BEHERA AND ANR. Vs. SUNAKAR SINGH AND ANR.
|
October 28, 1981 |
|
R SATYANARAYAN MURTY Vs. V RAGHU RAMARAO
|
January 6, 1981 |
|
RADHA RANJAN PATNAIK Vs. STATE OF ORISSA AND ORS.
|
January 16, 1981 |
|
RAGHAB PADHAN (DECEASED) THROUGH L.RS. Vs. SADASIBA CHAMPATI (DECEASED) THROUGH L.RS. AND ORS.
|
December 22, 1981 |
|
RAHAMAN D Vs. BIJAYA KISHORE DAS
|
January 6, 1981 |
|
RAHAS BEHARI RAIGURU Vs. STATE OF ORISSA AND ANR.
|
July 30, 1981 |
|
RAHAS BEWA Vs. KANDURI CHARAN SUTAR
|
September 29, 1981 |
|
RAHESWARI MOHAPATRA Vs. NANDIGHOSE MOHAPATRA AND ORS.
|
May 5, 1981 |
|
RAJENDRA SINGH BHATIA Vs. STATE OF ORISSA
|
October 28, 1981 |
|
RAJKISHORE SENAPATI Vs. UTKAL UNIVERSITY
|
April 24, 1981 |
|
RAMA SUBUDHI Vs. BHAGIRATHI
|
September 28, 1981 |
|
RAMESWARLAL MURALIDHAR Vs. STATE OF ORISSA
|
March 10, 1981 |
|
RAMLAL AGARWALA Vs. SAMBALPUR UNIVERSITY
|
January 16, 1981 |
|
RASANANDA PATRA Vs. STATE
|
October 1, 1981 |
|
RATANLAL OMPRAKASH Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1981 |
|
REENA PADHI Vs. OWNERS AND PARTIESINTERESTEDIN THE MOTOR VESSEL
|
October 21, 1981 |
|
REGIONAL DIRECTOR E S I C Vs. INDIAN ALUMINIUM CO LTD
|
April 8, 1981 |
|
REPUBLIC OF INDIA Vs. KHAGENDRANATH JHA
|
July 15, 1981 |
|
RUDRAMANI PADHAN Vs. STATE OF ORISSA
|
May 7, 1981 |
|
S B GOENKA Vs. RAJENDRA PRASAD AGARWALLA
|
December 23, 1981 |
|
SABITRI DEBI Vs. RAMCHANDRA MISRA ALIAS PATUNANDA AND ORS.
|
July 21, 1981 |
|
SADASIBA RATHA Vs. BIMALA DIBYA
|
December 22, 1981 |
|
SAHU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1981 |
|
SAILABALA BISWAL Vs. AKSHAYA KUMAR ROUTRAY
|
May 8, 1981 |
|
SAJANI BEWA Vs. KARTIK SAHU
|
April 21, 1981 |
|
SAMARU ORAM Vs. MST. SIBAN MUNDANI AND ORS.
|
November 24, 1981 |
|
SAMAVEDAM APPALACHARI SRINIVASAN Vs. STATE OF ORISSA
|
February 18, 1981 |
|
SANATAN SAHU Vs. STATE OF ORISSA
|
December 14, 1981 |
|
SANJUKTA PANDA Vs. STATE OF ORISSA
|
December 16, 1981 |
|
SANTOSH SINGH Vs. STATE OF ORISSA
|
September 18, 1981 |
|
SAPAN KUMAR PALIT Vs. STATE OF ORISSA
|
April 24, 1981 |
|
SARABAI AGARWALLA Vs. HARADHAN MOHAPATRA
|
August 31, 1981 |
|
SARAT CHANDRA MOHANTY Vs. STATE
|
March 2, 1981 |
|
SATYAJIT ROY CHOUDHURY Vs. UTKAL UNIVERSITY
|
December 22, 1981 |
|
SAUDAMINI DEI Vs. BHAGIRATHI RAJ
|
November 18, 1981 |
|
SHRI P. SRIRANGU PATRA Vs. STATE OF ORISSA REPRESENTED THROUGH THE EXECUTIVE ENGINEER, R.E. DIVISION
|
October 28, 1981 |
|
SIDHA DEHURY Vs. STATE
|
October 19, 1981 |
|
SIDHARTHA DAS Vs. STATE OF ORISSA
|
March 5, 1981 |
|
SIMADRI PANDA Vs. DURGASI CHINA APPANNA
|
September 30, 1981 |
|
SOMANATH CHOUDHURY Vs. UNION OF INDIA
|
May 4, 1981 |
|
SRI BAIKUNTHANATH DAS Vs. CHIEF DT MEDICAL OFFICER
|
December 22, 1981 |
|
SRI BHANUGANGA TRIBHUBAN DEB Vs. TAHSILDAR-CUM-REVENUE OFFICERSAMBALPUR
|
October 21, 1981 |
|
SRI HAREKRUSHNA MAHATAB Vs. REPUBLIC OF INDIA
|
September 9, 1981 |
|
SRI KASI BISWANATH DEV Vs. PARAMANANDA ROUTRAI
|
December 10, 1981 |
|
SRI KASINATH JENA Vs. STATE OF ORISSA AND ORS.
|
August 11, 1981 |
|
STATE Vs. JAGANNATH RAM
|
September 5, 1981 |
|
STATE Vs. DURJODHAN PARIDA
|
July 2, 1981 |
|
STATE BANK OF INDIA Vs. ASHOK STORES
|
October 26, 1981 |
|
STATE OF ORISSA Vs. ORISSA ROAD TRANSPORT COMPANY LTD
|
October 28, 1981 |
|
STATE OF ORISSA Vs. CIFOODS LIMITED
|
October 22, 1981 |
|
STATE OF ORISSA Vs. SHREE SHREE GOURSUNDAR RICE AND OIL MILL
|
October 22, 1981 |
|
STATE OF ORISSA Vs. SANTOSH AGENCY
|
October 21, 1981 |
|
STATE OF ORISSA Vs. ANTARYAMI PANIGRAHI
|
October 21, 1981 |
|
STATE OF ORISSA Vs. BABULAL BALLABBHDAS
|
October 21, 1981 |
|
STATE OF ORISSA Vs. LAXMINARAYAN SAMANTARAY
|
September 29, 1981 |
|
STATE OF ORISSA Vs. PITABAS NAIK
|
September 28, 1981 |
|
STATE OF ORISSA Vs. BHAGABATI TIMBER
|
September 10, 1981 |
|
STATE OF ORISSA Vs. INDERSONS MOTORS
|
September 10, 1981 |
|
STATE OF ORISSA Vs. BALAJI HOTEL
|
September 10, 1981 |
|
STATE OF ORISSA Vs. K DANDAPANI SUBUDHI
|
July 16, 1981 |
|
STATE OF ORISSA Vs. MAHADEV PANDA AND SONS
|
July 25, 1981 |
|
STATE OF ORISSA Vs. BHUBEN CHIRGUN
|
May 14, 1981 |
|
STATE OF ORISSA Vs. GOKULACHANDRA KANUNGO
|
July 14, 1981 |
|
STATE OF ORISSA Vs. HARIHAR PALO
|
April 24, 1981 |
|
STATE OF ORISSA Vs. R C SAHOO
|
April 24, 1981 |
|
STATE OF ORISSA Vs. CALCUTTA COMPANY LIMITED
|
April 27, 1981 |
|
STATE OF ORISSA Vs. CONSOLIDATED CONSTRUCTION COMPANY ENGINEERS
|
April 28, 1981 |
|
STATE OF ORISSA Vs. B N AGARWALA
|
April 20, 1981 |
|
STATE OF ORISSA Vs. GANESHDAS KALURAM PVT LTD
|
March 16, 1981 |
|
STATE OF ORISSA Vs. CHANDRA PENTIA
|
February 13, 1981 |
|
STATE OF ORISSA Vs. PURNANANDA SAMAL
|
December 1, 1981 |
|
STATE OF ORISSA Vs. KIRTAN BHUYAN AND SIX ORS.
|
May 1, 1981 |
|
STATE OF ORISSA Vs. GOBINDA PRADHAN AND ORS.
|
September 1, 1981 |
|
STATE OF ORISSA Vs. BALARAM SAHU
|
October 1, 1981 |
|
STATE OF ORISSA AND ANR. Vs. SMT. MADHURILATA RAY
|
July 28, 1981 |
|
SUBAS CHANDRA MISRA Vs. MANAGING COMMITTEE NIGAMANANDA VIDYAPITHA
|
January 16, 1981 |
|
SUBASH CHANDRA MOHAPATRA Vs. M.S. JAGGI
|
December 15, 1981 |
|
SURENDRANATH DAS ADHIKARI DEAD AND AFTER HIM HARENDRA KUMAR DAS Vs. SUDHIR KUMAR
|
November 2, 1981 |
|
SURESH CHANDRA JATNIA Vs. STATE OF ORISSA
|
October 20, 1981 |
|
SURESH KUMAR MOHARANA Vs. BRUNDABAN BARIK
|
May 1, 1981 |
|
SURESH SAMAL Vs. STATE OF ORISSA
|
July 30, 1981 |
|
SURESWAR MOHAPATRA Vs. STATE OF ORISSA
|
February 2, 1981 |
|
SURIA ALIAS SURENDRA PRADHAN Vs. THE STATE OF ORISSA
|
November 17, 1981 |
|
SURYA PRASAD ROUT Vs. STATE OF ORISSA
|
December 3, 1981 |
|
TARACHAND KAYAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 27, 1981 |
|
THE CUTTACK MUNICIPALITY AND ORS. Vs. MOHAMMED WASI
|
August 28, 1981 |
|
THE EXECUTIVE ENGINEER, PHULBANI ELECTRICAL DIVISION Vs. STATE
|
July 17, 1981 |
|
THE WORKMEN OF THE ORISSA POLICE CO-OPERATIVE SYNDICATE Vs. THE STATE OF ORISSA AND ORS.
|
January 4, 1981 |
|
TIMA MALI Vs. KARTIKA MEHER
|
September 1, 1981 |
|
TRAILOKYANATH KANUNGO Vs. A K ACHARYA
|
December 16, 1981 |
|
UMA BEWA Vs. THE STATE
|
March 9, 1981 |
|
UNION OF INDIA Vs. BUILDERS UNION
|
July 29, 1981 |
|
VYSYARAJU BADARINARAYANA MOORTY RAJU Vs. STATE OF ORISSA
|
July 15, 1981 |
LOGIN