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A.C. SWAIN Vs. THE CHAIRMAN OF THE ORISSA STATE WAREHOUSING CORPORATION AND ORS.
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August 12, 1980 |
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ANADI NAIK Vs. PRAHALLAD NAIK
|
July 18, 1980 |
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ANANTA CHARAN MAHAPATRA Vs. INSPECTOR OF POST OFFICES JAJPUR SUB-DIVISION
|
July 8, 1980 |
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ANANTA KESHARI ALIAS RAMA SARKAR Vs. COLLECTOR AND ANR.
|
February 7, 1980 |
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ANDHRA CIVIL CONSTRUCTION CO HYDERABAD Vs. STATE OF ORISSA
|
July 11, 1980 |
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ARAKHITA SWAIN AND 13 ORS. Vs. BANSHIDHAR SAHU AND 3 ORS.
|
November 11, 1980 |
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ART EMPORIUM Vs. STATE OF ORISSA
|
July 18, 1980 |
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BABAJI CHARAN SAHOO AND ORS. Vs. LAXMIPRIYA DEBI AND ORS.
|
December 8, 1980 |
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BANCHHANIDHI DAS Vs. KAMALA DEVI
|
July 3, 1980 |
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BANSIDHAR MOHANTY Vs. UNITED BANK OF INDIA
|
May 12, 1980 |
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BANSIDHAR PRADHAN Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1980 |
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BASISTA KUMAR SAHU AND ANR. Vs. STATE OF ORISSA
|
July 22, 1980 |
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BAURIBANDHU MOHANTY Vs. CHAMPABATI BEWA
|
December 8, 1980 |
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BHAGABAN BEHERA Vs. MAHESWAR BEHERA AND ORS.
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September 24, 1980 |
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BHAGABAN DAS AGARWALLA Vs. STATE OF ORISSA
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January 30, 1980 |
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BHAGIRATHI SAHA Vs. ANANTANARAYAN DAS CHOUDHURY
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December 19, 1980 |
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BHAJA GOVINDA MAIKAP Vs. JANAKI DEI
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February 21, 1980 |
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BHUBANESWAR MISHRA Vs. UJALAMANI DEVI
|
April 16, 1980 |
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BIJULI SWAIN Vs. STATE OF ORISSA
|
August 4, 1980 |
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BINOY KUMAR MOHANTY Vs. STATE OF ORISSA
|
May 19, 1980 |
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BRAJABANDHU PATNAIK Vs. KANHU CHARAN PATNAIK
|
November 10, 1980 |
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CHINTAMANI PARIDA Vs. JADUMANI
|
March 28, 1980 |
|
COLLECTOR Vs. PADMA CHARAN MOHANTY
|
May 20, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. POHOP SINGH RICE MILL
|
July 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GANESHRAM NAYAK
|
September 9, 1980 |
|
DAMBARUDHAR BEHERA Vs. STATE OF ORISSA
|
May 14, 1980 |
|
DINABANDHU PANDA Vs. KULAMANI DAS
|
November 12, 1980 |
|
DINAMANI DEBI Vs. PARAMANANDA CHOUDHURY
|
July 8, 1980 |
|
DOLAGOBINDA KHANDAI AND ORS. Vs. STATE OF ORISSA, REPRESENTED THROUGH THE SECRETARY IN EDUCATION AND YOUTH SERVICES DEPARTMENT AND ORS.
|
February 16, 1980 |
|
DURGA CHARAN RAUTARA Vs. STATE OF ORISSA AND ANR.
|
September 18, 1980 |
|
E ADINARAYANA PATRA Vs. RAMAHARI PATRA
|
February 1, 1980 |
|
E I D PARRY LIMITED Vs. AGRO SALES AND SERVICE
|
July 7, 1980 |
|
EXECUTIVE ENGINEER DEBURI EXPRESSWAY DIVISION KENDRAPARA Vs. HEMALATA SINGH
|
February 4, 1980 |
|
EXECUTIVE ENGINEER, RURAL ENGINEERING DIVISION Vs. JAGADISH CHANDRA BUDHARAJA
|
December 17, 1980 |
|
FAKIRMOHAN PRATIHARI Vs. BAURIBANDBU PATTNAIK AND ORS.
|
April 14, 1980 |
|
G V RAMA MURTY PATNAIK Vs. MINAKETAN SENAPATI
|
January 24, 1980 |
|
GADE NARAYAN MURTY Vs. BERHAMPUR MUNICIPALITY
|
August 12, 1980 |
|
GANGADHAR MANDAL AND ORS. Vs. SHYAMSUNDAR MANDAL AND ORS.
|
November 1, 1980 |
|
GHASI PAIKARY Vs. DINABANDHU MUDULI AND ORS.
|
April 21, 1980 |
|
GIRISH CHANDRA PADHAN Vs. AMRIT BEWA AND ANR.
|
April 21, 1980 |
|
GOPAL CHANDRA MISRA Vs. STATE OF ORISSA
|
November 18, 1980 |
|
GOPINATH SARMA Vs. SASI DEI AND ORS.
|
April 15, 1980 |
|
GOURAHARI MAHANTA Vs. TAHSILDAR BONAI
|
July 7, 1980 |
|
GOURAHARI MOHANTY Vs. STATE
|
November 13, 1980 |
|
GUDABARTI ADINARAYAN Vs. NETRI PADHAN AND ORS.
|
November 5, 1980 |
|
GUDIALABANDHA GRAMA SASAN Vs. STATE OF ORISSA
|
February 21, 1980 |
|
HADUPANI SABATO Vs. GANTA RATNAM
|
December 1, 1980 |
|
HANSRAJ KOOVERJI RATHOR Vs. STATE OF ORISSA
|
May 15, 1980 |
|
HARI CHARAN DAS BABAJI Vs. ADHIKARI BAISHNAB CHARAN DAS
|
November 12, 1980 |
|
HARIMOHAN PADHI Vs. RANGANATH DAS AND ORS.
|
May 14, 1980 |
|
HEALTH STORES Vs. MUSAMAT RAHIMA BAI
|
September 15, 1980 |
|
HINDUSTAN STEEL LIMITED Vs. D.R. GUPTA
|
July 21, 1980 |
|
HRUDANANDA MAHAPATRA AND ORS. Vs. STATE OF ORISSA AND ANR.
|
December 19, 1980 |
|
HRUDAYA CHANDRA MISRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 11, 1980 |
|
HRUSHIKESH PANDA Vs. BLOCK DEVELOPMENT OFFICER AND ANR.
|
July 4, 1980 |
|
INDRAMANI JENA AND ORS. Vs. DANDASI PAIK AND ORS.
|
February 13, 1980 |
|
INDUSTRIAL DEVELOPMENT Vs. HIRA STEELS AND ALLOYS LTD
|
December 16, 1980 |
|
JAGA ALIAS JAGANNATH NAIK AND ORS. Vs. THE STATE OF ORISSA AND ANR.
|
July 2, 1980 |
|
JAGANATH MISRA Vs. LOKANATH MISRA
|
September 17, 1980 |
|
JAGANNATH SAHOO Vs. LABANYA DEI
|
May 5, 1980 |
|
JAMUNA Vs. STATE OF ORISSA
|
September 15, 1980 |
|
JENAMANI PRAFULLA KUMAR RAY Vs. STATE OF ORISSA
|
December 19, 1980 |
|
JEYPORE SUGAR COMPANY LIMITED Vs. MINING OFFICER AND ANR.
|
April 29, 1980 |
|
K. LAKSHMAN DAS Vs. K. KRISHNA MURTY
|
November 6, 1980 |
|
KALANDI SWAIN Vs. BRAJA KISHORE DASS
|
January 25, 1980 |
|
KALINGA TUBES LIMITED Vs. KALINGA TUBES MAZDOOR SANGHA AND ORS.
|
February 19, 1980 |
|
KAMAL KANTA NAYAK Vs. GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION
|
April 2, 1980 |
|
KAMAL KUMAR AGARWAL Vs. SALES TAX OFFICER CUTTACK-I EAST CIRCLE
|
July 8, 1980 |
|
KAMARU ZUMAN KHAN Vs. STATE OF ORISSA
|
July 16, 1980 |
|
KANHEI PRADHAN Vs. BASANTI KHATI
|
November 3, 1980 |
|
KARUNAKAR PANDA Vs. DURGABATI BEWA
|
October 10, 1980 |
|
KONARK CONSTRUCTION AND ENGINEERINGS AND ORS. Vs. INDIAN RARE EARTHS LIMITED AND ORS.
|
August 20, 1980 |
|
KRUPASINDHU MISRA Vs. GOBINDA CHANDRA MISRA
|
August 12, 1980 |
|
KRUSHNA CHANDRA PRUSTY Vs. MURALIAL MODA
|
April 18, 1980 |
|
KULAMANI MAHAH AND ORS. Vs. DIJABAR SWAIN AND ORS.
|
February 25, 1980 |
|
KUMAR BIRENDRA NARAYAN RAY AND ANR. Vs. MIHIR KUMAR GUHA AND ORS.
|
February 12, 1980 |
|
KUNJABIHARI SAHOO Vs. STATE OF ORISSA
|
August 27, 1980 |
|
LAXMAN FERTILISERS Vs. STATE OF ORISSA
|
August 29, 1980 |
|
LAXMI NINA AND ORS. Vs. KUNDAN NINA AND ORS.
|
December 2, 1980 |
|
LAXMIDBAR MOHANTY Vs. BHANN DEI
|
August 13, 1980 |
|
LIFE INSURANCE CORPORATION OF INDIA AND TWO ORS. Vs. SARADA PRASAD CHOUDHURY
|
April 18, 1980 |
|
M. THOMAS VARGHESE ALIAS VIRGIS THOMAS AND ANR. Vs. CHANDRA SEKHAR RATH
|
March 12, 1980 |
|
MADHAB CHANDRA NAIK Vs. ASHAI DEVI
|
December 23, 1980 |
|
MAHABIR RICE MILL Vs. STATE OF ORISSA
|
September 11, 1980 |
|
MAKHANI DEVI BANKA Vs. UNION OF INDIA
|
March 28, 1980 |
|
MANBODH BISWAL Vs. SAMARU PRADHAN
|
May 20, 1980 |
|
MANOHARLAL ARORA Vs. ATMA PRAKASH ARORA
|
January 7, 1980 |
|
MATHURI SAHU Vs. SRIDHAR PANDA AND ORS.
|
April 3, 1980 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. INDIAN METALS and FERRO ALLOYS LTD
|
November 14, 1980 |
|
MST. MITHI BAI Vs. AMBALAL MARU AND AMBALAL PURUSOTTAM AND ORS.
|
August 8, 1980 |
|
MUKUNDA BARAL Vs. GODAVARIS MISRA
|
April 7, 1980 |
|
MUSA JENA Vs. PANU CHARAN NAIK
|
July 2, 1980 |
|
N.D. SAMANT Vs. KUMARI JAYASRI ROY
|
February 12, 1980 |
|
NANDA KISHORE MOHARANA Vs. MOHABIR PRASAD LATH
|
April 17, 1980 |
|
NARAYAN CHOUDHURY Vs. KOKA DAS AND ANR.
|
February 7, 1980 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. UDAYA NATH BEBERA
|
May 15, 1980 |
|
NIRANJAN PANIGRAHI Vs. PRATAP NAIK
|
February 18, 1980 |
|
NIRANJAN RAY Vs. JOGENDRA BEHERA
|
September 30, 1980 |
|
NIRANJAN SWAIN Vs. STATE OF ORISSA
|
January 30, 1980 |
|
NIRANJANLAL GUPTA AND ORS. Vs. DHIRENDRA MOHAN PANDA AND ORS.
|
February 28, 1980 |
|
NITYANANDA MUDULI AND ORS. Vs. SRI BALADEV JEW THAKUR AND ORS.
|
December 19, 1980 |
|
ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. NOROTTAM SAHU AND ANR.
|
July 8, 1980 |
|
PADMA CHARAN Vs. REGISTRAR OF CO OP SOC
|
September 22, 1980 |
|
PADMA CHARAN BISWAL AND ANR. Vs. BALARAM BISWAL AND ORS.
|
March 25, 1980 |
|
PADMA CHARAN SAMANTSINGHAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES BHUBANESWAR AND
|
September 22, 1980 |
|
PADMALOCHAN SAHU Vs. LOKANATH SETHI
|
April 29, 1980 |
|
PENU Vs. STATE
|
January 23, 1980 |
|
PRAFULLA CHANDRA MOHANTY Vs. VASI DEI
|
May 12, 1980 |
|
PRAFULLA KUMAR JENA Vs. THE STATE OF ORISSA
|
September 5, 1980 |
|
PRAFULLA KUMAR SAHU Vs. SAROJABALA SAHU
|
June 30, 1980 |
|
PRASANNA KUMAR SINGH Vs. S.S. PRADHAN
|
May 13, 1980 |
|
PRATAP CHANDRA DEB Vs. STATE OF ORISSA
|
November 14, 1980 |
|
PRAVAT KUMAR CHATTERJEE Vs. MAHENDRA PARIDA
|
September 17, 1980 |
|
PURNA CHANDRA GIRI Vs. ORISSA KHADI AND VILLAGE INDUSTRIES BOARD
|
April 29, 1980 |
|
PURUSOTTAM SAHOO AND ANR. Vs. GOPINATH DAS AND ANR.
|
May 5, 1980 |
|
RADHAKRISHNA PADHI ETC Vs. BHAJAKRISHNA PANDA
|
October 6, 1980 |
|
RADHAMOHAN MALIA Vs. BASUDEB KHUNTIA
|
July 8, 1980 |
|
RAGHUNATH BISOI AND ORS. Vs. HANSA BDRADA AND ORS.
|
December 15, 1980 |
|
RAGHUNATH PANIGRAHI Vs. BRAHMANANDA NAIK
|
April 4, 1980 |
|
RAGHUNATH TRIPATHY Vs. DIBAKAR TRIPATHY
|
November 10, 1980 |
|
RAJKISHORE MISRA Vs. BHIKARI MISRA
|
November 12, 1980 |
|
RAMAVATAR SHARMA Vs. SK RAHEMAD ALI
|
January 7, 1980 |
|
RAMESH PRASAD MAHAPATRA Vs. STATE OF ORISSA THROUGH THE SECRETARY TO GOVERNMENT OF ORISSA, TOURISM AND CULTURAL AFFAIRS DEPARTMENT AND ORS.
|
March 12, 1980 |
|
RAMESH PRASAD MAHAPATRA Vs. STATE OF ORISSA AND OTHERS
|
January 22, 1980 |
|
RANJUK RANJAN DAS Vs. PRANATI KUMARI BEHERA
|
June 27, 1980 |
|
S. SADASIVA RAO Vs. STATE OF ORISSA AND ORS.
|
July 17, 1980 |
|
SANKARSAN DHAL AND ANR. Vs. GOPINATH DHAL AND ORS.
|
July 2, 1980 |
|
SAPPA SURYANARAYANA Vs. S RAMA RAO
|
March 28, 1980 |
|
SAYED TALATUF ALI Vs. MD. ABDUL MABOOD
|
April 8, 1980 |
|
SHANKAR GOPAL TIRTHA Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS AND ANR.
|
February 12, 1980 |
|
SHANTILAL KALIDAS Vs. STATE OF ORISSA
|
August 25, 1980 |
|
SHEO SANKAR TRADING CO Vs. STATE OF ORISSA
|
August 27, 1980 |
|
SHRI ARJUN SAMAL Vs. SMT. USHAMANI ALIAS USHARANI KANUNGO AND ORS.
|
July 16, 1980 |
|
SHRI DEBENDRA NATH SAHU Vs. THE DISTRICT JUDGE AND ORS.
|
February 11, 1980 |
|
SHRI DHOBEI SETHI Vs. THE STATE OF ORISSA AND ANR.
|
September 11, 1980 |
|
SIMAKURTY SATYANARAYANA Vs. G PANALAL SAHUKAR
|
July 4, 1980 |
|
SMT. NALMIBALA DAS AND ANR. Vs. SMT. GEETA BOSE AND ORS.
|
April 21, 1980 |
|
SONA KHAN Vs. STATE
|
July 23, 1980 |
|
SRI GOURI CHARAN MOHANTY Vs. SAILAJA KUMAR BHATTACHARYA
|
September 4, 1980 |
|
SRI KALANDI CHARAN MALLICK Vs. UNION OF INDIA (UOI) AND ORS.
|
August 29, 1980 |
|
SRI PRABHAT KUMAR DAS Vs. SRI BIJOY PRASAD DAS AND ANR.
|
September 4, 1980 |
|
SRIHARI SAHU ALIAS HARI CHARAN SHAU Vs. SMT. HARIPRIYA OJHA
|
May 9, 1980 |
|
SRIKRUSHNA MISRA Vs. STATE OF ORISSA
|
March 19, 1980 |
|
SRINIBAS JENA Vs. JANARDAN JENA
|
August 12, 1980 |
|
SRINIVASA DISTRIBUTING AGENCIES Vs. STATE OF ORISSA
|
September 29, 1980 |
|
STATE AT THE INSTANCE OF THE INSPECTOR OF EMPLOYEES PROVIDENT FUND Vs. PRAJATANTRA PRACHAR SAMITI AND ANR.
|
November 12, 1980 |
|
STATE OF ORISSA Vs. SISIR KUMAR DAS
|
August 11, 1980 |
|
STATE OF ORISSA Vs. MST. PADMATOLI
|
September 11, 1980 |
|
STATE OF ORISSA Vs. BHARAT SAW MILL
|
July 17, 1980 |
|
STATE OF ORISSA Vs. UDAYANATH SAHU
|
January 8, 1980 |
|
STATE OF ORISSA Vs. P SREERANGAM AND SONS
|
January 8, 1980 |
|
STATE OF ORISSA Vs. S L NARAYANA
|
July 7, 1980 |
|
STATE OF ORISSA Vs. B P R CONSTRUCTION UDITNAGAR
|
July 8, 1980 |
|
STATE OF ORISSA Vs. BANI RAY
|
November 18, 1980 |
|
STATE OF ORISSA REPRESENTED BY EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION Vs. HARMOHAN PAL SINGH KABALI
|
April 24, 1980 |
|
SUBRATA ROY Vs. UTKAL UNIVERSITY AND ANR.
|
January 18, 1980 |
|
SUPREME MOTORS Vs. STATE OF ORISSA
|
August 27, 1980 |
|
THE CUTTACK DISTRICT STAMP VENDORS ASSOCIATION AND ANR. Vs. COLLECTOR AND ORS.
|
April 7, 1980 |
|
THE EXECUTIVE ENGINEER, KHADKAI IRRIGATION DIVISION Vs. ABADHUTA JENA
|
August 19, 1980 |
|
THE STATE Vs. PURUSOTTAM BEHERA
|
March 31, 1980 |
|
THE TATA IRON AND STEEL COMPANY LTD. Vs. STATE OF ORISSA AND ORS.
|
April 17, 1980 |
|
TITAGHUR PAPER MILLS CO LIMITED Vs. STATE OF ORISSA
|
April 9, 1980 |
|
TITAGHUR PAPER MILLS CO LTD Vs. STATE OF ORISSA
|
August 26, 1980 |
|
UNION OF INDIA Vs. KISHORE CHANDRA PADHY
|
August 19, 1980 |
|
UNION OF INDIA Vs. MADAN MOHAN
|
April 22, 1980 |
|
UTKAL JEWELLERY MART Vs. STATE OF ORISSA
|
August 29, 1980 |
|
WESTERN COAL FIELDS LTD Vs. NOTIFIED AREA COUNCIL BRAJRAJNAGAR
|
August 29, 1980 |