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A.N. CHOUDHRY Vs. DEBAHUTI PATTNAIK
|
July 11, 1978 |
|
ACHUTANANDA DASH Vs. THE STATE OF ORISSA
|
March 1, 1978 |
|
AKSHAY KUMAR JENA AND ANOTHER Vs. STATE OF ORISSA AND ORS.
|
July 10, 1978 |
|
AMINA BIBI Vs. TAHSILDAR-CUM-REVENUE OFFICER
|
September 12, 1978 |
|
ANAND PADHAN Vs. DHUBA MOHANTY
|
August 11, 1978 |
|
ANANTA JENA Vs. DEITY SHRI GOPINATH JEW
|
June 30, 1978 |
|
ANIL KUMAR DAS Vs. ORISSA CEMENT LTD.
|
December 1, 1978 |
|
ANIL KUMAR MITRA Vs. UNION OF INDIA AND OTHERS
|
December 1, 1978 |
|
ARDA MURARI Vs. STATE OF ORISSA
|
November 2, 1978 |
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ARJUNA JENA Vs. CHAITANYA THAKUR AND ORS.
|
March 17, 1978 |
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ARJUNA PADHAN Vs. SURENDRANATH SATPATHY
|
February 13, 1978 |
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B SITARAM RAO Vs. BIBHISANO PRADHAN
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April 28, 1978 |
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B. BHIMRAJU PATRO Vs. STATE
|
October 6, 1978 |
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BABAJI CHARAN SAHU Vs. NETRANANDA SAHU
|
August 17, 1978 |
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BAHANI SANTA AND 14 ORS. Vs. STATE OF ORISSA
|
January 11, 1978 |
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BALAJI MOHAPRABHU Vs. NARASINGHA KAR
|
January 31, 1978 |
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BALUNKI BEHERA Vs. RUKUNI BEHERANL
|
January 16, 1978 |
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BATAKALA BUDHIA PATRO Vs. DURGASI DANDASI PATRO
|
January 2, 1978 |
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BHAGABAT BASUDEV Vs. AJODHYA DAS
|
February 23, 1978 |
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BHIKARI CHARAN PANDA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
January 5, 1978 |
|
BHIKARI MAJHI Vs. BAIDYANATH BATIK AND ANR.
|
December 19, 1978 |
|
BHIKSHYAKARI BISOI Vs. STATE OF ORISSA AND ORS.
|
August 10, 1978 |
|
BHIMA BEHERA Vs. THE STATE
|
September 26, 1978 |
|
BHIMASENA MAHAPATRA Vs. RAMESH CHANDRA MOHAPATRA
|
March 10, 1978 |
|
BHUBANESWARI BEWA Vs. STATE OF ORISSA
|
December 4, 1978 |
|
BIRENDRA KUMAR DAS Vs. TULASI DEI AND ORS.
|
September 19, 1978 |
|
BISWANATH DAS Vs. RAMESH CHANDRA PATNAIK
|
August 9, 1978 |
|
BOLANGIR WHOLESALE CONSUMERS CO-OPERATIVE STORE EMPLOYEES UNION Vs. SUB-DIVISIONAL OFFICER
|
December 6, 1978 |
|
BRAJAMOHAN BAHIDAR Vs. CHAIRMAN, NOTIFIED AREA COUNCIL, KANTABANJI
|
June 18, 1978 |
|
BUDHI MAHAL AND ORS. Vs. GANGADHAR DAS AND ORS.
|
August 2, 1978 |
|
CH SEETHARAM SWAMY Vs. A SATYANARAYANA
|
August 17, 1978 |
|
CHITTARANJAN CHOUDHURY Vs. UTKAL UNIVERSITY
|
August 9, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. L HADIBANDHU
|
January 13, 1978 |
|
DAITARI SAHU Vs. PEGAL PANDA AND ANR.
|
December 6, 1978 |
|
DAITARI SWAIN Vs. SUDHIR KUMAR MOHAPATRA
|
September 22, 1978 |
|
DAMHARU ALIAS CHAMARI BHOI AND ORS. Vs. KAPURCHAND PATRA AND ANR.
|
December 20, 1978 |
|
DHARMU NAIK Vs. RABINDRANATH ACHARYA
|
January 16, 1978 |
|
DHRUBAJYOTI CHATTERJEE Vs. DILA MUKHERJEE
|
July 26, 1978 |
|
DIBAKAR PRADHAN Vs. SK. MISKINI
|
October 23, 1978 |
|
DIGAMBAR PADHY AND ORS. Vs. JAGANNATHA MOHANTY AND ORS.
|
December 18, 1978 |
|
DIKHEI ALIAS DUKHAI SAHU Vs. BISHNU CHARAN SAHU AND ANR.
|
February 21, 1978 |
|
DURGA CHARAN PATTANAIK Vs. THE STATE OF ORISSA AND ANR.
|
July 31, 1978 |
|
DURJODHAN JENA AND ANR. Vs. MATI DEI AND ORS.
|
December 14, 1978 |
|
DUTI DEI Vs. THE STATE
|
February 1, 1978 |
|
EXECUTIVE ENGINEER GANJAM Vs. SANKAR MAHARANA
|
January 11, 1978 |
|
EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. KOTINI KRISHNATNURTY AND PARTNERS AND ORS.
|
June 27, 1978 |
|
FAKIR MAJHI AND ANR. Vs. BHAGIRATHI MAJHI AND ANR.
|
November 10, 1978 |
|
FAKIRMOHAN RANA Vs. BASANTI DEBI THAKURANI
|
March 13, 1978 |
|
FERTILISER CORPORATION OF INDIA LTD Vs. RAVI KUMAR OHRI
|
August 2, 1978 |
|
G. ANJI Vs. SUNANDA KAR @ GORA BABU
|
October 23, 1978 |
|
GANGADHAR PANDA Vs. STATE
|
January 23, 1978 |
|
GANGADHAR SAHU Vs. AKHAPATI RAM MURTY PATRO
|
August 29, 1978 |
|
GANGADHAR SWAIN Vs. STATE OF ORISSA AND ORS.
|
August 17, 1978 |
|
GHANASHYAM DAS Vs. STATE OF ANDHRA PRADESH REPRESENTED BY SECRETARY, TRANSPORT DEPARTMENT AND ORS.
|
December 7, 1978 |
|
GHANASHYAM DAS Vs. MURALIDHAR
|
August 16, 1978 |
|
GIRISH CHANDRA SAHU Vs. NAGENDRANATH MITRA
|
March 10, 1978 |
|
GOBINDA CHANDRA SAHU Vs. STATE OF ORISSA
|
September 22, 1978 |
|
GOKULANANDA MOHANTY AND ORS. Vs. MURALIDHAR MALLIK
|
December 1, 1978 |
|
HADU PALEI Vs. CHANDRAMANI MANTRI
|
March 16, 1978 |
|
HARA SATNAMI Vs. DHANESWAR PUTEL
|
February 23, 1978 |
|
HAREKRUSHNA PATRA AND ORS. Vs. CHOUDHURY RAMASANKAR DAS AND ORS.
|
January 13, 1978 |
|
HARIKISHANDAS BAJORIA Vs. E I D PARRY LTD
|
November 2, 1978 |
|
HARMOHAN SENAPATI Vs. KAMALA KUMARI SENAPATI
|
August 29, 1978 |
|
HINDUSTAN SAMACHAR Vs. STATE OF ORISSA
|
August 18, 1978 |
|
HRUDANANDA PATRA Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION
|
August 10, 1978 |
|
I.T.C. LIMITED AND ANR. Vs. PURI MUNICIPAL COUNCIL AND ORS.
|
July 21, 1978 |
|
INDIAN INDUSTRIES Vs. INDIAN TRADERS PVT. LTD.
|
September 20, 1978 |
|
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD Vs. JAJODIA OVERSEAS PVT LTD
|
August 16, 1978 |
|
ISWAR CHANDRA MOHANTY Vs. RAMNIK LAL
|
February 20, 1978 |
|
JADU @ GHANASHYAM PATEL AND 2 ORS. Vs. STATE
|
December 4, 1978 |
|
JAGANNATH DASH Vs. STATE BANK OF INDIA
|
December 4, 1978 |
|
JAGANNATH MOHAPATRA Vs. UTKAL UNIVERSITY
|
August 30, 1978 |
|
JAYANTA KUMAR DAS AND ORS. Vs. PANDAB CHARAN MOHANTY AND ORS.
|
January 2, 1978 |
|
JOGENDRA MOHANTY Vs. STATE OF ORISSA AND ORS.
|
November 9, 1978 |
|
K CHITTI BABU Vs. K ANJANEYELU
|
January 31, 1978 |
|
KABIR PADHI Vs. STATE OF ORISSA
|
October 3, 1978 |
|
KARUNAKAR MATGAJ AND ANR. Vs. STATE
|
January 9, 1978 |
|
KASTURA SAHUANI Vs. DAS SETH
|
July 24, 1978 |
|
KHETRAMOHAN NAYAK Vs. STATE OF ORISSA
|
December 12, 1978 |
|
KRISHNA STORES Vs. SODORMAL AND ORS.
|
March 23, 1978 |
|
M P SWAMI Vs. MANGARAM AGARWALLA
|
July 17, 1978 |
|
MADGA @ LUSU @ CHANDRAMOHAN MAJHI Vs. THE STATE
|
November 17, 1978 |
|
MADHUSUDAN SAHA Vs. STATE
|
August 16, 1978 |
|
MAGUNI DEI Vs. GOURANGA SAHU
|
February 27, 1978 |
|
MAHADEV KISAN Vs. STATE
|
August 14, 1978 |
|
MALA MOHAN RAO Vs. THE PRINCIPAL, M.K.C.G. MEDICAL COLLEGE AND ORS.
|
August 17, 1978 |
|
MATIA CHALAN AND ORS. Vs. STATE OF ORISSA
|
August 24, 1978 |
|
MISS UMAMONI DASH Vs. UTKAL UNIVERSITY AND ANR.
|
July 14, 1978 |
|
MOCHI BISOI Vs. STATE
|
October 6, 1978 |
|
MOHANLAL AGARWALLA Vs. BIDYADHAR PURUSETH AND ORS.
|
December 8, 1978 |
|
NARAYAN BEHERA Vs. PANU MOHAPATRA
|
August 4, 1978 |
|
NARAYAN DAS Vs. STATE OF ORISSA
|
November 27, 1978 |
|
NATHA NAIK Vs. PADMALOCHAN NAIK
|
March 15, 1978 |
|
NAYANASUNDARI BEWA Vs. SUBASH CH. BEHERA AND ORS.
|
December 20, 1978 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. P. MOHALAXMI
|
September 7, 1978 |
|
NILAKAMAL DAS Vs. COMMISSIONER LAND RECORDS AND SETTLEMENT
|
October 4, 1978 |
|
NILAMADHAB SAHU Vs. REGISTRAR OF CO
|
May 1, 1978 |
|
NIMAI MAHARANA AND ANR. Vs. BASUDEV MAHARANA AND ORS.
|
July 21, 1978 |
|
NIRANJAN MAHAKUL AND ANR. Vs. KARTIKA MOHAPATRA AND ORS.
|
January 24, 1978 |
|
NIRANJAN PANIGRAHI AND ORS. Vs. SHYAMSUNDAR PRATIHARI
|
March 2, 1978 |
|
NRUSINGH CHARAN NAYAK Vs. HEMANT KUMARI NAYAK
|
February 6, 1978 |
|
NRUSINGHA CHARAN PRUSTI Vs. RATIKANTA MOHANTY
|
February 28, 1978 |
|
ORIENT PAPER MILLS LTD Vs. CHIEF INSPECTOR OF FACTORIES, ORISSA
|
November 27, 1978 |
|
ORIENTAL CHEMICAL INDUSTRIES Vs. STATE OF ORISSA
|
March 10, 1978 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY Vs. ANKURADA MAHALAXMI AND ORS.
|
December 14, 1978 |
|
ORISSA POLICE CO-OPERATIVE SYNDICATE Vs. BINOY KUMAR BOSE
|
March 22, 1978 |
|
ORISSA ROAD TRANSPORT CO. LTD. Vs. SIBANANDA PATNAIK
|
November 30, 1978 |
|
ORISSA STATE ELECTRICITY BOARD Vs. SHASHIKANTA NAYAK
|
April 25, 1978 |
|
ORISSA STATE ELECTRICITY BOARD Vs. PYARI MOHAN PATNAIK
|
April 7, 1978 |
|
P. CHIRANJIVI Vs. PRINCIPAL, M. K. C. G. MEDICAL COLLEGE AND ANR.
|
February 25, 1978 |
|
P. VENKATA RAO Vs. DISTRICT JUDGE AND ANR.
|
November 28, 1978 |
|
PANDAB PANIGRAHI Vs. MST LAXMI MISRANI
|
July 14, 1978 |
|
PANU SABOTO Vs. STATE OF ORISSA
|
July 6, 1978 |
|
PATTNAIK INDUSTRIES (P) LTD. Vs. CONTROLLER OF WEIGHTS AND MEASURES AND ANR.
|
August 22, 1978 |
|
PAWAN KUMAR MORE Vs. INCOME TAX OFFICER
|
May 8, 1978 |
|
PRAG OIL MILLS DEPOT Vs. TRANSPORT CORPORATION OF INDIA
|
February 20, 1978 |
|
PRAHALLAD CHANDRA DAS Vs. STATE OF ORISSA AND ORS.
|
January 6, 1978 |
|
PRAJATANTRA PRACHAR SAMITI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 26, 1978 |
|
PRATAP CHANDRA PATNAIK Vs. KAMALA KANTA DAS
|
January 31, 1978 |
|
PRATAP CHANDRA SINGH AND ANR. Vs. MADHABA SWAIN AND ORS.
|
October 23, 1978 |
|
PUNI BEWA AND ANR. Vs. ANANTA SAHOO AND ORS.
|
December 20, 1978 |
|
PUNJAB NATIONAL BANK LTD Vs. UDYOG SILPA PVT LTD
|
August 10, 1978 |
|
PURNA CH. ACHARYA Vs. SRI KAKHARESWAR BAIDYANATH AND ORS.
|
September 13, 1978 |
|
RABINDRA NATH MOHANTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 15, 1978 |
|
RABINDRANATH BARIK Vs. PRAMILA BALA BARIK
|
December 5, 1978 |
|
RADHAMONI PADHIARI Vs. TANGUDU JAGANATHAM
|
June 21, 1978 |
|
RADHASHYAM ROUT Vs. STATE OF ORISSA AND ORS.
|
October 4, 1978 |
|
RADHIKA CHARAN BANERJEE Vs. SAMBALPUR MUNICIPALITY
|
August 17, 1978 |
|
RAGHUBAR RAMANUJA DAS Vs. COMMISSIONER OF ENDOWMENTS
|
October 23, 1978 |
|
RAGHUNATH DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 27, 1978 |
|
RAJANIKANTA MEHETA Vs. THE STATE
|
November 2, 1978 |
|
RAJKISHORE PARIDA Vs. ADDL. DIRECTOR OF INDUSTRIES AND ANR.
|
October 4, 1978 |
|
RAMACHANDRA DAS Vs. HIRALAL MODI
|
February 15, 1978 |
|
RAMANATH SAHU Vs. REVENUE DIVISIONAL COMMISSIONER, CENTRAL DIVISION AND ANR.
|
April 26, 1978 |
|
RAMESH CHANDRA BAISAK Vs. INSPECTOR OF POST OFFICES, DHENKANAL SUB-DIVISION
|
April 18, 1978 |
|
RAMESH CHANDRA RAY Vs. SMT. NANDITA RAY
|
September 26, 1978 |
|
RAMESWAR PATRA AND 2 ORS. Vs. THE STATE
|
November 16, 1978 |
|
RAMKUMAR GUPTA AND ANR. Vs. STATE OF ORISSA AND ORS.
|
December 6, 1978 |
|
RAMNIWAS KABULPURIA Vs. STATE OF ORISSA
|
January 11, 1978 |
|
REPUBLIC OF INDIA Vs. HADIBANDHU DAS
|
April 20, 1978 |
|
SAKHI BEWA AND ANR. Vs. HEMA DEI AND 23 ORS.
|
February 20, 1978 |
|
SALICHARAN BISI Vs. SUKANTI PUJHARI
|
November 17, 1978 |
|
SANATAN PATRA AND GOLAKH PATRA Vs. THE STATE
|
August 4, 1978 |
|
SARAT CHANDRA PANDA Vs. STATE OF ORISSA
|
October 6, 1978 |
|
SARAT KUMAR SAHOO Vs. STATE OF ORISSA AND ORS.
|
January 12, 1978 |
|
SATYABADI NAIK Vs. STATE OF ORISSA
|
July 25, 1978 |
|
SHEIK HALIM Vs. STATE OF ORISSA
|
February 1, 1978 |
|
SHYAMSUNDER SAHU Vs. GAGAN BEHERA
|
October 23, 1978 |
|
SK. KHAIRATI AND ORS. Vs. SK. RASHID MAHAMMAD
|
November 2, 1978 |
|
SMT. NANDINI SATPATHY Vs. P.L. DANI AND ANR.
|
January 30, 1978 |
|
SMT. SAVITRI SAHUANI AND ANR. Vs. MAGUNI SAHU
|
November 7, 1978 |
|
SREEDHAR PANI Vs. STATE OF ORISSA
|
November 17, 1978 |
|
SRI BISWANATH DASH Vs. THE COMMISSIONER OF O.H.R. ENDOWMENTS AND ANR.
|
March 23, 1978 |
|
SRI GOLAK BEHARI DAS Vs. JADU SAHU AND ORS.
|
October 3, 1978 |
|
SRI NATHA ROUT AND ORS. Vs. BISWANATH PATRA AND ORS.
|
August 17, 1978 |
|
SRI. BANSIDHAR JENA Vs. TRILOCHAN JENA AND ANR.
|
December 13, 1978 |
|
SRI. DEBARAJ MALLIKA Vs. COLLECTOR, PURI AND ORS.
|
January 23, 1978 |
|
STATE OF ORISSA Vs. KABASI SUBA
|
March 22, 1978 |
|
STATE OF ORISSA Vs. BUDARA MAJHI
|
July 20, 1978 |
|
STATE OF ORISSA Vs. BIRENDRA MOHAN PATNAIK
|
July 12, 1978 |
|
STATE OF ORISSA Vs. SUSANTA KUMAR DEY AND ANR.
|
September 12, 1978 |
|
STATE OF ORISSA Vs. GOVIND CHANDRA BISWAL AND ORS.
|
September 14, 1978 |
|
STATE OF ORISSA Vs. G. SEETARAM SWAMY
|
October 6, 1978 |
|
STATE OF ORISSA Vs. CHINTAI REDDY AND ORS.
|
December 8, 1978 |
|
STATE OF ORISSA Vs. RATNAKAR SAHU
|
November 21, 1978 |
|
STATE OF ORISSA Vs. KARTIKA NAIK AND ORS.
|
December 18, 1978 |
|
STATE OF ORISSA Vs. RAGHURAM SAHU
|
October 30, 1978 |
|
STATE OF ORISSA Vs. GOTI LACHHUMU DORA
|
November 22, 1978 |
|
STATE OF ORISSA Vs. BUILDERS UNION ENGINEERS AND CONTRACTORS
|
July 19, 1978 |
|
STATE OF ORISSA Vs. U N SAMANTRAY
|
October 4, 1978 |
|
STATE OF ORISSA Vs. MATHURI MALLIK
|
September 19, 1978 |
|
STATE OF ORISSA Vs. LAXMINARAYAN LAL
|
April 25, 1978 |
|
STATE OF ORISSA Vs. KASINATH NAIK
|
April 27, 1978 |
|
STATE OF ORISSA Vs. BHAGABAT MAHANTA
|
April 10, 1978 |
|
STATE OF ORISSA Vs. KHORA GHASI
|
March 21, 1978 |
|
STATE OF ORISSA Vs. BALAJI WOOD INDUSTRIES
|
March 6, 1978 |
|
STATE OF ORISSA Vs. NAGINDAS JEWELLERS
|
March 6, 1978 |
|
SUDARSAN SWAIN Vs. STATE
|
November 8, 1978 |
|
SUNDARI DEI Vs. DILIP KUMAR SABAT
|
September 15, 1978 |
|
SUNIL KUMAR GHOSE Vs. PRESIDING OFFICER LABOUR COURT
|
July 28, 1978 |
|
SURENDRA BISWAL AND ORS. Vs. BHARAT CHANDRA JENA AND ANR.
|
October 25, 1978 |
|
SURENDRA CHANDRA DASH Vs. THE ASST. LABOUR COMMISSIONER AND ANR.
|
October 25, 1978 |
|
SUSHANTA KUMAR MALLIK Vs. STATE OF ORISSA AND ANR.
|
January 31, 1978 |
|
T KAMESWAR RAO Vs. PANASA NARAYANAMMA
|
March 14, 1978 |
|
TATA IRON AND STEEL CO LTD Vs. RAJARISHI EXPORTS P LTD
|
February 6, 1978 |
|
TATA IRON AND STEEL CO LTD Vs. RAJRISHI MINERAL INDUSTRIES
|
July 5, 1978 |
|
THE MANAGING COMMITTEE, MOHAVIR UCHA VIDYAPITHA Vs. BAISHNAB CHARAN NAYAK AND ORS.
|
August 11, 1978 |
|
THE STATE OF ORISSA Vs. BUDA MUDULI
|
March 23, 1978 |
|
THE STATE OF ORISSA Vs. MUTUKA BARIK
|
March 23, 1978 |
|
THE STATE OF ORISSA Vs. MAHESWAR MOHANTY AND ANR.
|
January 16, 1978 |
|
TRILOCHAN JENA Vs. BHAGABAT JENA
|
November 14, 1978 |
|
TRINATH MOHANTY Vs. LAKHAN NAPAK AND ANR.
|
December 13, 1978 |
|
UDAYANATH SATAPATHY Vs. REVENUE DIVISIONAL COMMR CENTRAL DIVISION CUTTACK
|
May 10, 1978 |
LOGIN