|
ABHIRAM JAGADEB Vs. STATE
|
March 2, 1977 |
|
ADHIKANDA BEHERA Vs. DHANESWAR SWAIN
|
March 30, 1977 |
|
AHSAN MAHAMMAD Vs. THE STATE OF ORISSA AND ORS.
|
September 27, 1977 |
|
AJIT KUMAR SUR Vs. COMMISSIONER OF INCOME TAX
|
May 10, 1977 |
|
ALEKH PRADHAN Vs. BHRAMAR PAL
|
November 22, 1977 |
|
AMRIT KUMAR BOSE Vs. STATE OF ORISSA
|
January 4, 1977 |
|
ANADI BEHERA Vs. KHATUN NISA BIBI
|
August 18, 1977 |
|
ANANDA CHARAN SWAIN Vs. STATE OF ORISSA AND ORS.
|
August 31, 1977 |
|
ANANTA PRASAD NAYAK Vs. UTKAL UNIVERSITY
|
July 29, 1977 |
|
ARCHANA NAYAK Vs. STATE OF ORISSA
|
October 11, 1977 |
|
ARJUN BEHERA Vs. STATE
|
January 20, 1977 |
|
ARJUNA PATRA AND JUGAL KISHORE AGARWAL Vs. STATE OF ORISSA AND ORS.
|
August 4, 1977 |
|
ASKA CO OPERATIVE SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1977 |
|
B D JHUNJHUNWALLA Vs. STATE
|
February 25, 1977 |
|
BADHORAM MISTRI @ LOHARI Vs. DANDAPANI SAHU
|
February 15, 1977 |
|
BAIDYANATH MISHRA Vs. ADMINISTRATOR SHREE JAGANNATH TEMPLE AND ORS.
|
June 20, 1977 |
|
BAISHNAB PARIDA Vs. SUBAL BHOI
|
December 12, 1977 |
|
BANSIDHAR MAHARANA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
|
October 10, 1977 |
|
BARGARH CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. KHETRAPAL NAIK
|
January 14, 1977 |
|
BARIKO PUJARI AND ANR. Vs. KORONO JENA AND ORS.
|
March 14, 1977 |
|
BASANTA KUMAR SAHU Vs. SHYAMSUNDER AGARWALLA AND ORS.
|
January 11, 1977 |
|
BASANTI KUMARI DEI Vs. RAMA NARAYAN
|
December 7, 1977 |
|
BERHAMPUR MUNICIPALITY THROUGH THE EXECUTIVE OFFICER Vs. ORUGANTI KONDAYA
|
May 10, 1977 |
|
BHAGIRATHI SRICHANDAN Vs. DAMODAR BARAL AND ANR.
|
July 1, 1977 |
|
BHASKAR TEXTILE MILLS LTD. Vs. JHARSUGUDA MUNICIPALITY AND ORS.
|
January 5, 1977 |
|
BHUBANESWAR MISRA Vs. SAKUNTALA DEVI
|
July 29, 1977 |
|
BICHITRANANDA NAYAK Vs. STATE OF ORISSA
|
December 19, 1977 |
|
BIJAYANANDA PATNAIK Vs. UNION OF INDIA
|
March 4, 1977 |
|
BILAS THAKUR Vs. TAHSILDAR-CUM-REVENUE OFFICER
|
March 23, 1977 |
|
BIMBADHAR BARIK Vs. TAHSILDAR-CUM-REVENUE OFFICER AND ORS.
|
October 11, 1977 |
|
BINAYAK MOHAPATRO AND ORS. Vs. JAGILAL NAYAK AND ORS.
|
September 14, 1977 |
|
BIPIN Vs. RUDRANARAYAN MISRA
|
September 20, 1977 |
|
BISHNU CHARAN SWAIN Vs. DISTRICT MAGISTRATE AND COLLECTOR AND ANR.
|
April 27, 1977 |
|
BISWANATH PANDA Vs. LOKANATH PANDA
|
March 15, 1977 |
|
BISWANATH PRADHAN Vs. STATE OF ORISSA AND ANR.
|
July 27, 1977 |
|
BISWESWAR PATTNAIK Vs. RAHAS BIHARI NAIK
|
January 19, 1977 |
|
BOARD OF TRUSTEES PARADEEP PORT TRUST Vs. BADIO FOUNDATION ENGINEERING LTD
|
November 3, 1977 |
|
BUDUMURU JAGANNADHAM Vs. STATE OF ORISSA
|
November 21, 1977 |
|
CHAITAN BHUYAN Vs. STATE OF ORISSA
|
November 23, 1977 |
|
CHAITANYA MAHAPATRA Vs. MEMBER, BOARD OF REVENUE AND ORS.
|
March 23, 1977 |
|
CHAITANYA MOHAPATRA Vs. STATE OF ORISSA
|
July 4, 1977 |
|
CHAKRADHAR JUED Vs. TANKADHAR BHOI AND ORS.
|
October 15, 1977 |
|
CHANDRABHANU GOUNTIA Vs. DURBADAL NAIK
|
May 26, 1977 |
|
CHINTAMANI ACHARYA Vs. STATE OF ORISSA
|
August 18, 1977 |
|
CHOWDHURY AND CO Vs. GOVERNMENT OF ORISSA
|
December 2, 1977 |
|
COLLECTOR Vs. BINODBIHARI PANDA AND ORS.
|
December 5, 1977 |
|
COLLECTOR Vs. ANANGA UDAYA SINGH DEO
|
July 13, 1977 |
|
COLLECTOR Vs. PARAMESWAR NAIK
|
July 11, 1977 |
|
COLLECTOR Vs. HAREKRUSHNA PANDA
|
June 6, 1977 |
|
COLLECTOR, KORAPUT Vs. BADAR PUJARI AND ORS.
|
May 19, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. K C BEHERA
|
August 11, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PANDA AND COMPANY
|
August 12, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. MIDDLE EAST CONSTRUCTION EQUIPMENTS
|
August 22, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDA CHOUDHURY AND SONS
|
August 29, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. BUTCHI KRISHNA I
|
August 18, 1977 |
|
D JAIRAJ Vs. JEYPORE SUGAR CO LTD
|
August 10, 1977 |
|
D N JOSHI Vs. STATE OF ORISSA
|
October 5, 1977 |
|
DANDA HATI Vs. RAJ KISHORE SAHU
|
November 22, 1977 |
|
DAYANIDHI SARANGI AND ORS. Vs. STATE OF ORISSA
|
August 12, 1977 |
|
DEVAMANI ATHA Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1977 |
|
DHANMATI DEI Vs. KESHABA MAHATANTA
|
October 6, 1977 |
|
DHOBAI SAHU Vs. KESHAB BAG
|
March 30, 1977 |
|
DINDAYAL AGARWALA Vs. NANDAKISHORE PATWARI AND ORS.
|
July 8, 1977 |
|
DR. GANESHLAL MISHRA Vs. STATE OF ORISSA
|
April 12, 1977 |
|
DUKHI DIBYA Vs. LANDI DIBYA
|
December 20, 1977 |
|
DURGA SAW MILL Vs. STATE OF ORISSA
|
July 7, 1977 |
|
DURJYODHAN PALEI Vs. PADANA CHARAN DAS
|
May 18, 1977 |
|
ENGINEERS CORPORATION Vs. STATE OF ORISSA
|
August 11, 1977 |
|
EXECUTIVE ENGINEER, R.E. DIVISION Vs. GANGARAM CHHAPOLIA
|
August 30, 1977 |
|
FAKIR SENAPATI Vs. TAHSILDAR SADAR CUTTACK
|
September 12, 1977 |
|
GANESWAR NAYAK AND ANR. Vs. THE UNITED BANK OF INDIA AND ORS.
|
August 4, 1977 |
|
GANGADHAR SAHU AND ORS. Vs. RAMJILAL MAJHI AND ORS.
|
March 31, 1977 |
|
GANGARAM SINGH ALIAS BELDAR Vs. MAYADHAR MUND AND ANR.
|
August 29, 1977 |
|
GAVA DEI Vs. GANGADHAR MALIK
|
November 29, 1977 |
|
GHANASHYAM DAS Vs. CUTTACK MUNICIPALITY
|
December 19, 1977 |
|
GOLAK CHANDRA DAS Vs. KOUSALYA NAYAK
|
September 30, 1977 |
|
GOPINATH JEW Vs. RAHAS MOHANTY
|
February 23, 1977 |
|
GOURANGA CHARAN BHUYAN Vs. FAKIR CHARAN NAYAK
|
July 26, 1977 |
|
GOURENDRA PRATAP SINGH DEO Vs. STATE OF ORISSA
|
July 13, 1977 |
|
GOURISHANKAR MISHRA Vs. SUGRIBAR KHATI (DEAD) AND AFTER HIM ASWINI KHATI AND ORS.
|
February 25, 1977 |
|
GOVIND CHANDRA ROUT Vs. STATE GOVERNMENT OF ORISSA
|
September 6, 1977 |
|
GOVINDA CHOUDHURY AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1977 |
|
GOVINDARAM JHUNJHUNWALLA Vs. STATE OF ORISSA AND ANR.
|
August 5, 1977 |
|
HARABATI Vs. JASODHARA DEBI
|
February 14, 1977 |
|
HAREKRISHNA SAMANTARAY Vs. TARA DIBYA AND ANR.
|
August 17, 1977 |
|
HAREKRUSHNA MOHAPTRO Vs. PADMA CHARAN BISWAL
|
December 13, 1977 |
|
HAREKRUSHNA PATNAIK Vs. DAMODAR BISWAL
|
February 18, 1977 |
|
HARIPADA DAS Vs. UTKAL UNIVERSITY
|
September 20, 1977 |
|
HARIRAM AGARWALA Vs. STATE OF ORISSA
|
November 24, 1977 |
|
HIMANSU SEKHAR SWAIN Vs. STATE
|
May 5, 1977 |
|
INDRAMANI TRIPATHY Vs. PRAVAKAR PANDA
|
January 13, 1977 |
|
JADABANDRA PATTNAIK Vs. STATE OF ORISSA
|
August 26, 1977 |
|
JAGABANDHU NAIK AND ANR. Vs. MANAGING DIRECTOR, ORISSA STATE ROAD TRANSPORT CORPORATION
|
September 23, 1977 |
|
JAGANNATH NAYAK Vs. LAXMINARAYAN THAKUR
|
August 2, 1977 |
|
JAGANNATH SINHA AND ORS. Vs. KHIRODINI AND ORS.
|
February 18, 1977 |
|
JAMUNA BEHARANI Vs. PATARLA POLAYYA DESIBEHERA
|
January 12, 1977 |
|
JANI DONDOSENA AND ORS. Vs. SIGNO BODAMUNDI AND ORS.
|
August 8, 1977 |
|
JHATA MALLIK Vs. TINKADI CHAND MANDAL
|
August 30, 1977 |
|
JIBAN SANKHALI MOHPATRA Vs. ORISSA UNIVERSITY OF AGRICULTURE TECHNOLOGY
|
December 20, 1977 |
|
JOYANARAYAN KEDARNATH Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1977 |
|
JUGAL KISHORE MANGARAJ Vs. STATE OF ORISSA
|
May 16, 1977 |
|
K C MOHTA Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 2, 1977 |
|
KALIPRASAD DAS Vs. GADADHAR SAHU
|
May 3, 1977 |
|
KAMAL RAY Vs. BHAGABAT SINGH
|
April 5, 1977 |
|
KAMALA MUNDANI Vs. GANDARAM MUNDA
|
May 3, 1977 |
|
KAMDEV MOHANTY Vs. STATE OF ORISSA AND ANR.
|
March 15, 1977 |
|
KANDHA BEHERA Vs. MULIA MOHANTY
|
November 7, 1977 |
|
KARUNAKAR PRADHAN ALIAS KARUNAKAR BEHERA PRADHAN Vs. TAHASILDAR AND ORS.
|
February 24, 1977 |
|
KELU ROUT Vs. JAYANANDA ROUT
|
May 11, 1977 |
|
KESO SAHU Vs. SALIGRAM SHAH
|
March 23, 1977 |
|
KHETRA MAJHI Vs. THE STATE
|
December 21, 1977 |
|
KHIROD CHANDRA DAS Vs. STATE OF ORISSA
|
April 7, 1977 |
|
KHIROD CHANDRA MOHANTY Vs. BANSHIDHAR KHATUA
|
November 15, 1977 |
|
KRISHNA STORES Vs. COMMISSIONER OF SALES TAX ORISSA
|
April 28, 1977 |
|
KSHETRAMOHAN MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 29, 1977 |
|
LAHARI RAM Vs. MAHENDRA SINGH
|
November 22, 1977 |
|
LAND REFORMS COMMISSIONER Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
December 5, 1977 |
|
LAND REFORMS COMMISSIONER Vs. REVENUE OFFICER AND ORS.
|
November 26, 1977 |
|
LAXMINARAYAN @ LAXMIDHAR BEHERA AND ORS. Vs. TAHETUL MASJID REPRESENTED BY SK. AHMADULLAH AND ORS.
|
December 8, 1977 |
|
LOKANATH MAHARANA Vs. A B MOHANTY
|
February 3, 1977 |
|
M S JAGGI Vs. SUBASCHANDRA MOHAPATRA
|
April 27, 1977 |
|
MADAN @ UNDU BARIK Vs. THE STATE
|
January 4, 1977 |
|
MADAN MOHAN KHATUA Vs. STATE OF ORISSA AND ORS.
|
August 26, 1977 |
|
MADHABA SAHU Vs. RAGHUNATH CHHOTARA AND ORS.
|
March 9, 1977 |
|
MAGU SAHU Vs. BHRAMARBARA BEHERA AND ORS.
|
March 1, 1977 |
|
MAHADEBA DEBATA Vs. DEENABANDHU DEBATA
|
January 18, 1977 |
|
MAHATAB H K Vs. INCOME TAX OFFICER
|
May 17, 1977 |
|
MAHESWAR DAS Vs. SAKHI DEI
|
October 31, 1977 |
|
MAHJIDDEN KHATUAN Vs. JALLALUDDIN MIAN
|
November 22, 1977 |
|
MAHURILAL AGARWALLA Vs. DUSASAN SAHU AND ORS.
|
May 10, 1977 |
|
MANDARI BEWA Vs. MAHANI BHOI
|
November 8, 1977 |
|
MANGAL PRASAD PATEL AND ANR. Vs. DRAUPADI PATEL
|
September 24, 1977 |
|
MANGOBINDA SWAIN Vs. STATE OF ORISSA
|
April 12, 1977 |
|
MANHU MALLIK Vs. GEDI DEI
|
September 6, 1977 |
|
MAYADHAR PAIK Vs. STATE
|
December 5, 1977 |
|
N R MURTY Vs. INDUSTRIAL DEVELOPMENT
|
January 7, 1977 |
|
NABA KISHORE GADAPALLA Vs. UTKAL UNIVERSITY
|
July 22, 1977 |
|
NABAKISHORE DASH AND Vs. REPUBLIC OF INDIA
|
September 22, 1977 |
|
NANDA KISHORE MOHARANA Vs. MAHABIR PRASAD LATH
|
August 17, 1977 |
|
NARAYAN PANDA Vs. STATE OF ORISSA
|
March 4, 1977 |
|
NARAYAN PRASAD SINGH SAMANTA Vs. REVENUE OFFICER KHANDAPARA
|
May 3, 1977 |
|
NARES CHANDRA TRIPATHY Vs. REVENUE OFFICER-CUM-ADDITIONAL TAHASILDAR, AND ORS.
|
May 2, 1977 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. HARERRUSHNA SAHU AND ORS.
|
September 22, 1977 |
|
NILAMANI GHOSH AND PARTNERS Vs. INCOME TAX OFFICER
|
May 10, 1977 |
|
NIRMAL CHANDRA MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 6, 1977 |
|
NIRMALA BEN PATEL Vs. INDERSINGH BAGI
|
March 30, 1977 |
|
ORISSA CO-OPERATIVE INSURANCE COMPANY (NOW) NEW INDIA ASSURANCE COMPANY LTD. Vs. SUBASHINI PRADHAN AND ORS.
|
January 27, 1977 |
|
ORISSA MINING CORPORATION LTD Vs. JOINT SECRETARY REVISION APPLICATION MINISTRY OF FINANCE
|
May 20, 1977 |
|
P VASUDEVA RAO Vs. STATE OF ORISSA
|
September 13, 1977 |
|
P. RAGHUNATH PATRO Vs. THE STATE
|
April 26, 1977 |
|
PADAN MALLIK Vs. SAKHIA BEWA
|
August 13, 1977 |
|
PADAN MALLIK Vs. SAKHIA BEWA AND ANR.
|
August 18, 1977 |
|
PADMA LOCHAN DASH Vs. STATE OF ORISSA AND ORS.
|
August 23, 1977 |
|
PANKAJ BEHARI PANIGRAHI Vs. RIVENUE OFFICER AND ORS.
|
August 6, 1977 |
|
PANU Vs. STATE
|
September 23, 1977 |
|
PARAMANANDA MOHANTY Vs. BIRA BEHERA
|
September 6, 1977 |
|
PARBATI SHAM ACHARY Vs. MANASI DEVI
|
February 25, 1977 |
|
PRABHAT KUMAR BEHERA Vs. TAHARA KHATUN
|
July 25, 1977 |
|
PRAFULLA CHANDRA DEO Vs. KASINATH MISRA
|
June 28, 1977 |
|
PRAFULLA KUMAR PANDA Vs. THE STATE
|
August 12, 1977 |
|
PRAFULLA KUMAR SAMAL Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND ORS.
|
May 11, 1977 |
|
PRANA KRUSHNA SWAIN Vs. RAGHUNATH SINGH
|
November 14, 1977 |
|
PRANABANDHU PRADHAN Vs. COLLECTOR AND ANR.
|
January 19, 1977 |
|
PRAVAT CHANDRA RATH Vs. STATE OF ORISSA AND OTHERS
|
March 1, 1977 |
|
PRAVAT KUMAR MISRA Vs. PRAFULLA CHANDRA MISRA
|
February 2, 1977 |
|
PREM BAHADUR Vs. STATE OF ORISSA
|
November 17, 1977 |
|
PREM RATAN MALL Vs. COLLECTOR
|
November 17, 1977 |
|
PURNAMASI KAR Vs. PURANDAR KAR
|
December 14, 1977 |
|
RADHA BINOD MOHANTY Vs. ORISSA STATE ELECTRICITY BOARD AND ANR.
|
July 11, 1977 |
|
RADHANATH RATH AND ANR. Vs. SUB-DIVISIONAL JUDICIAL MAGISTRATE AND ANR.
|
February 8, 1977 |
|
RADHESHYAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1977 |
|
RAGHU DALEI AND ANR. Vs. STATE
|
May 16, 1977 |
|
RAHMAN M A Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1977 |
|
RAJ KUMAR NANDA Vs. SECRETARY, GOVERNMENT OF ORISSA, COMMERCE AND TRANSPORT DEPT, BHUBANESWAR
|
January 17, 1977 |
|
RAJESHWAR RAO Vs. REGIONAL PROVIDENT FUND OMMISSIONER
|
November 15, 1977 |
|
RAM KRUSHNA PANDA Vs. SUB-DIVISIONAL OFFICER
|
April 26, 1977 |
|
RAMAKRISHNAIAH I AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1977 |
|
RAMCHANDRA NANDA Vs. STATE OF ORISSA
|
December 7, 1977 |
|
RAMESH BURMA Vs. RADHAMADHAB SAHU
|
May 10, 1977 |
|
RAMESH CHANDRA PATTANAYAK Vs. STATE OF ORISSA AND OTHERS
|
February 1, 1977 |
|
RAMKALI BIBI ALIAS SURJBALA Vs. GAURISHANKAR MISHRA AND ORS.
|
August 22, 1977 |
|
RANANANDA CHOUDHURY Vs. STATE OF ORISSA
|
November 23, 1977 |
|
RANJIT KUMAR SAMANTRAY Vs. STATE OF ORISSA
|
November 29, 1977 |
|
RANJIT SAHU Vs. NILAMBAR SAHU
|
November 8, 1977 |
|
S APPA RAO Vs. UMAKANTA TRIPATHY
|
April 26, 1977 |
|
S. SURYANARAYANA AND ORS. Vs. N. ADINARAYANA
|
September 27, 1977 |
|
SAILENDRA KISHORE PATNAIK Vs. HAREKRUSHNA SATPATHY
|
September 6, 1977 |
|
SAMBARU JAL AND ANR. Vs. NILADRI JAL
|
May 19, 1977 |
|
SANATAN MOHAPATRA Vs. HAKIM MOHAMMAD KAZIM MOHMMAD
|
June 20, 1977 |
|
SASHIDHAR NAIK Vs. GADADHAR PATEL
|
July 29, 1977 |
|
SATYANARAYAN AGARWALLA Vs. STATE
|
November 30, 1977 |
|
SEVAK NAYAK Vs. RAMKRUSHNA MOLLANA
|
August 9, 1977 |
|
SHANTI Vs. STATE
|
May 4, 1977 |
|
SHANTILAL KALIDAS Vs. STATE OF ORISSA
|
March 28, 1977 |
|
SHARMA B N Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1977 |
|
SHEIK KHALILUR RAHEMAN Vs. ESTATE OFFICER
|
April 12, 1977 |
|
SOGRA KHATUN Vs. BHAGABAN DAS KHANDELWAL
|
February 7, 1977 |
|
SOMANATH MISRA Vs. NARAHARI DAS AND ORS.
|
February 15, 1977 |
|
SRADHAKAR NAIK Vs. STATE OF ORISSA AND ANR.
|
April 30, 1977 |
|
SRI. HARIHAR ROUT Vs. STATE OF ORISSA
|
January 22, 1977 |
|
SRIDHAR CHAND Vs. STATE OF ORISSA AND ORS.
|
May 13, 1977 |
|
SRIMATI URBASI DEI Vs. AKSHAYA KUMAR MOHAPATRA AND ANR.
|
March 18, 1977 |
|
STATE Vs. BABAJI SAHOO
|
May 16, 1977 |
|
STATE Vs. GOURANGA SAHU
|
May 20, 1977 |
|
STATE OF ORISSA Vs. GHENU HARIJAN
|
July 5, 1977 |
|
STATE OF ORISSA Vs. DUNDA ORAM
|
August 10, 1977 |
|
STATE OF ORISSA Vs. RAGHUNATH JENA
|
September 22, 1977 |
|
STATE OF ORISSA Vs. MURALIDHAR SINGH
|
May 6, 1977 |
|
STATE OF ORISSA Vs. GANGARAM CHHAPOLIA
|
October 3, 1977 |
|
STATE OF ORISSA Vs. R.S. DAS
|
July 22, 1977 |
|
STATE OF ORISSA Vs. RAHASA NAIK AND 3 ORS.
|
November 8, 1977 |
|
STRAW PRODUCTS LIMITED Vs. STATE OF ORISSA
|
May 3, 1977 |
|
SUDARSAN BARIK AND Vs. STATE
|
November 22, 1977 |
|
SUKA BEWA Vs. PARABATI BEWA
|
November 1, 1977 |
|
SUNA MAJHI Vs. BHAIRAB PRASAD BEHERA
|
July 19, 1977 |
|
SUNDAR PAPER BOX CO. AND ANR. Vs. STATE OF ORISSA AND ORS.
|
January 28, 1977 |
|
SURENDRA KUMAR LATH Vs. STATE
|
April 25, 1977 |
|
SUSILA SA Vs. DURJU
|
March 10, 1977 |
|
T BHAGIRAO Vs. K PANDURANGA SUBUDHI
|
March 8, 1977 |
|
T VENKAT SITARAM RAO Vs. T KAMAKSHIAMMA
|
December 20, 1977 |
|
THE BENGAL BUILDERS AND TRADERS PRIVATE LIMITED Vs. ORISSA TEXTILE MILLS LIMITED
|
September 9, 1977 |
|
THE MANAGING COMMITTEE OF BHAGABATI MIDDLE ENGLISH SCHOOL Vs. BAIKUNTHANATH MOHAPATRA AND ORS.
|
February 15, 1977 |
|
THE MUNICIPAL COUNCIL Vs. RAJANI KANTA PADHI
|
August 4, 1977 |
|
THE STATE Vs. BIREN NAIK
|
May 16, 1977 |
|
TOWN BIDI FACTORY Vs. STATE OF ORISSA
|
August 3, 1977 |
|
TRAILOKYANATH MOHANTY Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1977 |
|
TRIPTY DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1977 |
|
UCHHABA JENA Vs. KUNJABEHARI RAUTARY
|
July 5, 1977 |
|
UDAY NARAYAN PANDA Vs. STATE
|
November 7, 1977 |
|
UNION OF INDIA (UOI) REPRESENTING THE SOUTH EASTERN RAILWAY Vs. CENTRAL COAL FIELDS LIMITED AND ORS.
|
October 31, 1977 |
|
USHAMANI DEI AND ORS. Vs. GANDHARBA BARIK AND ANR.
|
March 10, 1977 |
|
WESTERN COAL FIELDS LTD Vs. SALES TAX OFFICER SAMBALPUR III CIRCLE
|
April 11, 1977 |
LOGIN