ABHAYA JENA Vs. THE STATE
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September 3, 1976 |
ABHIMANYU PANDA Vs. DIGAMBAR BEURA
|
February 16, 1976 |
AJIB CHANDRA MOHANTY Vs. MAHESWAR ROUTRA AND ORS.
|
January 9, 1976 |
AKSHYA KUMAR DHAL AND ORS. Vs. THE STATE OF ORISSA
|
August 2, 1976 |
ALLIED CONSTRUCTION CO Vs. UNION OF INDIA
|
July 9, 1976 |
ARAKHITA BISOI Vs. REVENUE OFFICER
|
July 15, 1976 |
ARANYA KUMAR PANDA Vs. CHINTAMANI PANDA
|
September 7, 1976 |
ARJA VENKATA RATNAM Vs. CALENDAR PRINTING HOUSE OF SIVAKASI
|
April 27, 1976 |
BAMDEV MOHAPATRA Vs. STATE OF ORISSA
|
February 3, 1976 |
BANCHHANIDHI MOHAPATRA AND ORS. Vs. BASUDEV DAS
|
February 6, 1976 |
BANSHIDHAR DANDAPAT AND ANR. Vs. STATE OF ORISSA
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March 26, 1976 |
BANSIDHAR MOHANTY Vs. SARAT CHANDRA PATNAIK AND ORS.
|
December 21, 1976 |
BASANTI DEI Vs. BIJAYAKRUSHNA PATNAIK
|
July 12, 1976 |
BASUDEV SAHU Vs. KRUSHNA CHANDRA SAHU
|
September 13, 1976 |
BHAGABAN DEVATA Vs. MAHADEV DEVATA
|
July 29, 1976 |
BHAGWANDAS BAJORIA Vs. E.I.D. PARRY LIMITED AND ORS.
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April 20, 1976 |
BHIMA JALLY Vs. NATA JALLY
|
June 23, 1976 |
BHUBANESWAR PATEL Vs. JANAK PATEL
|
July 19, 1976 |
BHUYAN ABDUL MAHATAB KHAN Vs. BHUYAN ABDUL SEHEED KHAN
|
September 16, 1976 |
BIBHUTIBHUSAN SAHU AND ANR. Vs. NANDAKISHORE SAHU AND ORS.
|
February 9, 1976 |
BIMAL KUMAR MOHANTY Vs. SECRETARY TO GOVT OF ORISSA, HOME DEPARTMENT, BHUBANESHWAR
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January 8, 1976 |
BINOD BIHARI ROUT Vs. MEMBER BOARD OF REVENUE
|
January 21, 1976 |
BIRESWAR MOHAPATRA Vs. PRINCIPAL, RADHANATH TRAINING COLLEGE AND ANR.
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November 15, 1976 |
BISHNU CHARAN DAS Vs. DHANI BISWAL
|
August 13, 1976 |
BISHNU CHARAN RAUL Vs. STATE OF ORISSA AND ORS.
|
November 9, 1976 |
BISHNU SHANKAR BHOI AND ORS. Vs. MUKTESWAR DANDASENA AND ORS.
|
March 4, 1976 |
BISWANATH BHUKTA Vs. EXECUTIVE OFFICER TALCHER MUNICIPALITY
|
August 4, 1976 |
BRAHMANANDA MAJHI Vs. GOPAL PRADHAN AND ORS.
|
March 26, 1976 |
BUDHEI JENA Vs. DEULBERA COLLIERY NATIONAL COAL DEVELOPMENT
|
March 29, 1976 |
CALCUTTA INSURANCE Vs. FOOD CORPORATION OF INDIA
|
July 13, 1976 |
CALTEX INDIA LTD Vs. STATE OF ORISSA
|
April 2, 1976 |
CHAKRA BARIK Vs. JEMA BISWAL
|
June 19, 1976 |
CHAKRADHAR DAS Vs. PURNAMASI TRIPATHY
|
April 9, 1976 |
CHAKRADHAR MOHAPATRA Vs. STATE OF ORISSA
|
January 23, 1976 |
CHANDRASEKHAR PATEL Vs. UKIABATI PATEL
|
September 17, 1976 |
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
|
December 15, 1976 |
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES LTD.
|
August 16, 1976 |
COMMISSIONER OF INCOME TAX Vs. GANPATRAI GAJANAND
|
July 9, 1976 |
COMMISSIONER OF INCOME TAX Vs. RAJA S N BHANJA DEO
|
August 10, 1976 |
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRATORIES LIMITED
|
August 17, 1976 |
COMMISSIONER OF INCOME TAX Vs. VEERAWALI
|
March 31, 1976 |
COMMISSIONER OF INCOME TAX Vs. ASIATIC TRADE COMBINE
|
March 30, 1976 |
COMMISSIONER OF INCOME TAX Vs. BISWANATH GHOSH
|
March 30, 1976 |
COMMISSIONER OF INCOME TAX Vs. SHANKER INDUSTRIES PRIVATE LIMITED
|
March 30, 1976 |
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE CO OPERATIVE HOUSING CORPORATION LIMITED
|
April 5, 1976 |
COMMISSIONER OF INCOME TAX Vs. SOUBHAGYA MANJARI DEVI
|
April 5, 1976 |
COMMISSIONER OF INCOME TAX Vs. RUPRAG P LTD
|
June 15, 1976 |
COMMISSIONER OF INCOME TAX Vs. BHOWMICK J N
|
January 5, 1976 |
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL SODESH KUMAR RAWLLEY
|
March 26, 1976 |
COMMISSIONER OF INCOME TAX, ORISSA Vs. GANPATRAI GAJANAND.
|
March 9, 1976 |
CUTTACK MUNICIPALITY Vs. SHYAMSUNDAR BEHERA
|
September 7, 1976 |
CUTTACK MUNICIPALITY Vs. BHIKARI DIKSHIT
|
December 23, 1976 |
DADHI BABAN LENKA Vs. STATE OF ORISSA
|
December 1, 1976 |
DAITARI KAR AND ORS. Vs. BASUDEV PATI AND ORS.
|
April 21, 1976 |
DAMODA PANIGRAHI Vs. BANCHHANIDHI PANGRAHI
|
June 15, 1976 |
DAMODAR ACHARYA Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS AND
|
July 1, 1976 |
DAMODAR DAS BABAJI Vs. HARIHAR NAHAK
|
November 24, 1976 |
DANDAPANI PALA Vs. MADAN MOHAN PALA
|
July 20, 1976 |
DASA KANDHA Vs. STATE
|
February 9, 1976 |
DHADI SAHU Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1976 |
DR. LAKHIRAM GUPTA Vs. S. PAIKRAI
|
October 12, 1976 |
DURA DEO Vs. PIROBATI DEI
|
September 7, 1976 |
DURJYODHAN PRIDHAN Vs. BENGABATI DEI
|
July 20, 1976 |
EASTERN TRADERS Vs. STATE OF ORISSA
|
March 31, 1976 |
EXECUTIVE ENGINEER, NATIONAL HIGHWAYS, DIVISION NO II, Vs. KAMALA GOUDUNI
|
June 21, 1976 |
EXECUTIVE OFFICER N A C Vs. JAGANNATH MALLIK
|
June 17, 1976 |
FAKIR CHARAN BEHERA Vs. BRUNDABAN BEHERA AND ORS.
|
February 6, 1976 |
GAGAN CHANDRA DAS Vs. ABADHUT BEHERA
|
July 23, 1976 |
GANESWAR SAHU AND BROTHERS Vs. THE STATE OF ORISSA
|
December 9, 1976 |
GANGADHAR SAHU AND ORS. Vs. CHINTAMANI SAHU AND ORS.
|
September 7, 1976 |
GAURANGA MOHANTY Vs. RADHABALLAV MATH AND ANR.
|
April 27, 1976 |
GENERAL MANAGER, ORISSA ROAD TRANSPORT CORPORATION Vs. JUMA BIBI AND ORS.
|
March 1, 1976 |
GHANASHYAM MARTHA Vs. BRUNDABAN PRADHAN
|
November 30, 1976 |
GOKULANANDA DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
March 10, 1976 |
GOUR HARI PATRA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 28, 1976 |
GOURI CHARAN KANUNGO Vs. INDUSTRIAL TRIBUNAL
|
November 9, 1976 |
GOVERNMENT OF ORISSA REPRESENTED BY THE DIRECTOR OF HEALTH SERVICES Vs. NARAYAN PATNAIK
|
February 2, 1976 |
GOVIND PANIGRAHI Vs. SECRETARY TO GOVT. OF INDIA, MINISTRY OF FOOD AND AGRICULTURE, DEPARTMENT OF FOOD AND ANR.
|
November 11, 1976 |
GUNANIDHI MOHAPATRA Vs. CHAIRMAN N A C
|
March 2, 1976 |
HARIPRIYA DIBYA Vs. PRANABANDHU KARAN
|
July 13, 1976 |
HARISH CHANDRA RAY Vs. K C SINGH
|
September 15, 1976 |
HEMACHAL SAHU Vs. KUMARMANI SA AND ORS.
|
April 7, 1976 |
HIMANSU SEKHAR NANDY Vs. MAGISTRATE
|
July 16, 1976 |
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF ORISSA
|
September 16, 1976 |
INDIAN METALS AND FERRO ALLOYS LTD Vs. ORISSA STATE ELECTRICITY BOARD
|
May 12, 1976 |
INDRAMANI BEDBAGIS Vs. HEMA DIBYA
|
August 2, 1976 |
JAGAMOHAN SAHU Vs. STATE OF ORISSA
|
August 18, 1976 |
JAGANATH PADHI Vs. B. MADHA PATRA
|
August 31, 1976 |
JAGTESWAR SINGH BANGA Vs. STATE OF ORISSA
|
January 22, 1976 |
JEMMA Vs. RAGHU
|
July 21, 1976 |
JEYPORE SUGAR COMPANY LTD. Vs. SALES TAX OFFICER
|
October 21, 1976 |
JOSEPH NIRANJAN KUMAR PRADHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 19, 1976 |
JWALA PRASAD SIKARIA AND COMPANY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER OF ORISSA AND ANR.
|
November 8, 1976 |
K.S. RAGHUPATHI MEMBER, LAND REFORMS COMMISSIONER Vs. SRIRAM MAHAKUD
|
December 7, 1976 |
KAPILA CHARAN ROUT Vs. SUB-DIVISIONAL OFFICER CIVIL
|
November 8, 1976 |
KARAN MAJHI Vs. STATE
|
April 6, 1976 |
KARIMI BANAMALI PADHANO Vs. GULASU LAKHANO
|
November 19, 1976 |
KARTIKA RAM ALIAS BILAI Vs. THE STATE
|
February 17, 1976 |
KASHINATH SAHOO Vs. ORISSA STATE ELECTRICITY BOARD
|
September 20, 1976 |
KASHINATH SAHU Vs. DANDASI KHATAI AND 2 ORS.
|
August 9, 1976 |
KASINATH TRIPATHY Vs. STATE OF ORISSA
|
January 7, 1976 |
KHAGENDRA PRASAD PATRA Vs. D T M S T S KORAPUT
|
January 22, 1976 |
L.N. PATNAIK Vs. THE STATE OF ORISSA AND ORS.
|
December 13, 1976 |
LAXMINARAYAN AND SONS Vs. STATE TRANSPORT AUTHORITY
|
December 15, 1976 |
LOKANATH DASH Vs. STATE OF ORISSA
|
December 9, 1976 |
MAHANI DIBYA Vs. PRAHALLAD SWAIN
|
January 8, 1976 |
MAHANTA GOVINDA CHANDRA DAS Vs. COMMISSIONER OF ENDOWMENTS AND ANR.
|
November 9, 1976 |
MAHESHWAR MAHARANA Vs. STATE OF ORISSA
|
March 31, 1976 |
MAHESWARI MALATI Vs. THE STATE
|
April 21, 1976 |
MANAGING COMMITTEE, RANIHAT HIGH SCHOOL AND ORS. Vs. INSPECTOR OF SCHOOLS, CIRCLE-I AND ANR.
|
November 5, 1976 |
MANSARAM SHARMA Vs. SARASWATI DEVI
|
July 26, 1976 |
MATHURI SAHU Vs. SECRETARY PRAJATANTRA PRACHAR SAMITY
|
February 9, 1976 |
MAYA MUKHERJEE Vs. ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD
|
July 1, 1976 |
MD AFTABUDDIN KHAN Vs. CHANDAN BILASINI
|
October 11, 1976 |
MEGHARAJ AGARWALA Vs. RADHESHYAM AGARWALA
|
September 9, 1976 |
MINATI DAS Vs. LAXMIDHAR MOHANTY AND ORS.
|
April 2, 1976 |
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
|
May 11, 1976 |
MOHAMMAD NAKIR Vs. HASRATUNNISA BIBI
|
February 6, 1976 |
MST. BALAMATI SAHU AND ANR. Vs. GOURANGA SAHUAND ORS.
|
August 26, 1976 |
MUMTAZ MOHAMMAD Vs. STATE OF ORISSA
|
March 11, 1976 |
MURALIDHAR MISHRA Vs. DISTRICT JUDGE
|
April 6, 1976 |
N.K. PANDA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 16, 1976 |
NAKHYATRAMALI DEBI Vs. CHANDRASEKHAR PATTNAIK
|
November 8, 1976 |
NARASINGHA CHARAN SAHU Vs. LOKANATH SAHU AND ORS.
|
November 3, 1976 |
NARASINGHA KAR & CO. Vs. COMMISSIONER OF INCOME TAX, ORISSA.
|
March 9, 1976 |
NARASINGHA KAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1976 |
NARAYAN PAL AND ANR. Vs. THE STATE OF ORISSA
|
September 8, 1976 |
NARAYAN RATH Vs. NAYAGARH CO
|
November 2, 1976 |
NAROTTAM SAHU Vs. SHYAMA BARIK AND 2 ORS.
|
March 23, 1976 |
NATIONAL COAL DEVELOPMENT CORPORATION LTD Vs. STATE OF ORISSA
|
January 27, 1976 |
NATIONAL INSURANCE CO Vs. MAGIKHAIA DAS AFTER HIM MST LAXMI DIBYA
|
April 30, 1976 |
NEW INDIA ASSURANCE CO Vs. CHAIRMAN BOARD OF DIRECTORS ORISSA MINING CORPORATION
|
December 2, 1976 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAHNU CHARAN SAHU AND ANR.
|
April 7, 1976 |
NIDRA RAJHANSA AND ORS. Vs. LORD RAM-LAXMAN-SITA AND ORS.
|
July 20, 1976 |
NILAKANTHA MISRA Vs. STATE OF ORISSA
|
April 16, 1976 |
NILAMANI GHOSH AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1976 |
NIMAYI CHAND MOHAPATRA AND ORS. Vs. KARTIKA CHANDRA SANA AND ORS.
|
November 12, 1976 |
NIRUPAMA MOHANTY Vs. STATE OF ORISSA
|
November 26, 1976 |
NITYANANDA PANDEY Vs. MANOHAR PANDEY
|
August 3, 1976 |
NITYANANDA SAHU Vs. POSTMASTER GENERAL
|
August 23, 1976 |
ORISSA BANK LTD. (IN LIQUIDATION) REPRESENTED THROUGH THE OFFICIAL LIQUIDATOR, ORISSA HIGH COURT Vs. SHRI RAGHUNATH PRUSTY AND SHRI SURENDRA CHANDRA PRUSTY
|
March 22, 1976 |
ORISSA ROAD TRANSPORT CO LTD Vs. SIBANANDA PATNAIK
|
June 25, 1976 |
PADMALOCHAN MISRA Vs. STATE
|
July 28, 1976 |
PANU BEHERA Vs. BHRAMARA BARIK AND ORS.
|
August 9, 1976 |
PETAMBAR PUJARI Vs. BHIKARI MEHER
|
June 23, 1976 |
PRAFULLA KUMAR KANUNGO AND 3 ORS. Vs. PARADIP PORT TRUST AND 19 ORS.
|
November 8, 1976 |
PRAMILABALA BARIK Vs. RABINDRANATH BARIK
|
November 15, 1976 |
PRAMOD CHANDRA MOHANTI Vs. DIV SUPDT , KHURDA ROAD DIVISION, S E RLY
|
September 21, 1976 |
PRAMOD CHANDRA MOHANTI Vs. DIVISIONAL SUPERINTENDENT, KHURDA ROAD DIVISION, SOUTH EASTERN RAILWAY AND ORS.
|
September 21, 1976 |
PRASANT PATTAJOSHY Vs. PRINCIPAL LINGARAJ LAW COLLEGE
|
November 1, 1976 |
PRAVAS CHANDRA DAS AND ORS. Vs. SRIMATI NIRUPAMA DEI AND ORS.
|
April 16, 1976 |
PURNA CHANDRA DWIBEDI Vs. DISTRICT JUDGE, MAYURBHANJ KEONJHAR AND ANOTHER
|
March 4, 1976 |
PURNANANDA BEURA Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVT. OF ORISSA IN THE PLANNING AND CO-ORDINATION DEPARTMENT AND ORS.
|
January 7, 1976 |
PUSHPARANI PADHI Vs. RAMCHANDRA PANDA
|
July 15, 1976 |
RABI DAS Vs. STATE
|
January 21, 1976 |
RABINARAYAN MOHANTY Vs. STATE OF ORISSA
|
October 15, 1976 |
RADHASHYAM AGARWALLA Vs. S D J M SONEPUR
|
November 5, 1976 |
RADHIKA Vs. STATE OF ORISSA
|
September 20, 1976 |
RAJANIKANTA MEHETA Vs. STATE OF ORISSA
|
February 16, 1976 |
RAJKISHORE SAHU Vs. KHITISH CHANDRA SAHU
|
February 3, 1976 |
RAMACHANDRA PUROHIT Vs. STATE OF ORISSA
|
January 7, 1976 |
RAMCHANDRA BEHERA Vs. SNEHALATA DEI
|
November 17, 1976 |
RAMESH PRASAD MAHANTI Vs. STATE OF ORISSA
|
January 21, 1976 |
RANGANATH MISRA Vs. STATE OF ORISSA AND ORS.
|
January 19, 1976 |
RAVAD RAIBARI Vs. PATARALA GOURI MAHALAXMI RAJMANI
|
July 19, 1976 |
REGISTRAR OF COMPANIES Vs. UTKAL DISTRIBUT
|
December 10, 1976 |
ROSHANLAL THAKUR Vs. KISHANLAL KAPOOR
|
June 15, 1976 |
ROSHANLAL THAKUR Vs. KISHANLAL KAPOOR
|
May 12, 1976 |
SABITRI KUMARI DAS AND ORS. Vs. STATE OF ORISSA
|
March 19, 1976 |
SADHU CHARAN DAS Vs. THE STATE OF ORISSA AND ORS.
|
November 8, 1976 |
SARAT CHANDRA MOHANTY AND ANR. Vs. ADMINISTRATOR, JAGANNATH TEMPLE
|
May 5, 1976 |
SHAKUNTALA DEVI Vs. THE STATE OF ORISSA AND ORS.
|
October 29, 1976 |
SHRIMATI SNEHAMAYEE SAHU Vs. EXECUTIVE OFFICER, CUTTACK MUNICIPALITY AND ORS.
|
March 8, 1976 |
SHYAMSUNDAR SAHU AND CO Vs. LABOUR COURT
|
September 17, 1976 |
SIBA PRASAD PRUSETH Vs. STATE OF ORISSA AND ORS.
|
July 1, 1976 |
SIDHA SAHOO Vs. JHUMA DEI
|
August 25, 1976 |
SIKHAR MALLIK Vs. BAIDHAR SAHU
|
June 30, 1976 |
SINDHU MOHANTY Vs. GOURKRUSHNA MOHANTY
|
January 14, 1976 |
SINDHU NAIK AND ORS. Vs. BAJENDRA NAIK AND ORS.
|
March 9, 1976 |
SITARAM BEURA Vs. BIRAKISHORE BEURA
|
September 17, 1976 |
SITARAM THIRANI Vs. STATE OF ORISSA
|
August 31, 1976 |
SOHANLAL Vs. SANTI SWAROOP
|
April 15, 1976 |
SOROJINI RATH Vs. BHASKAR RATH
|
September 16, 1976 |
SRI UPENDRANATH BARIK Vs. ORISSA STATE ELECTRICITY BOARD AND ANR.
|
March 5, 1976 |
STATE Vs. MITU
|
December 15, 1976 |
STATE OF ORISSA Vs. PUSHRAJ BIJAYAKUMAR
|
September 13, 1976 |
STATE OF ORISSA Vs. GAYA JANARDAN BEHERA AND ORS.
|
July 5, 1976 |
STATE OF ORISSA Vs. KAPIL BISWAL AND ORS.
|
April 8, 1976 |
STATE OF ORISSA Vs. MUKUNDA PRASAD MOHANTY
|
September 3, 1976 |
STATE OF ORISSA Vs. POLYTECH INTERNATIONAL
|
June 22, 1976 |
STATE OF ORISSA Vs. SUNDARLAL MANDHOLIWAL
|
February 6, 1976 |
STATE OF ORISSA Vs. KUBERA PRADHAN
|
February 17, 1976 |
STATE OF ORISSA Vs. LAL CIHHATRAPATI SAI
|
March 5, 1976 |
STATE OF ORISSA Vs. MAHAMAYA COCONUTS
|
April 2, 1976 |
STATE OF ORISSA Vs. PASUPATI GHOSE AND B C GHOSE
|
April 5, 1976 |
STATE OF ORISSA Vs. D.M. SAHU AND ANR.
|
December 21, 1976 |
STATE OF ORISSA Vs. NITYANANDA SAMANTARAI
|
March 7, 1976 |
STATE OF ORISSA Vs. ROYAL HALF-TONE COMPANY
|
April 28, 1976 |
STATE OF ORISSA Vs. BAGH SYAMA
|
July 27, 1976 |
SUBAL CHARAN JENA Vs. GOPAL CHANDRA MISRA AND ANR.
|
July 14, 1976 |
SUBARNA BARIK Vs. STATE OF ORISSA
|
June 25, 1976 |
SUSHIL KUMAR Vs. BINODINI RATH
|
September 13, 1976 |
T NARAYAN RAO Vs. REPUBLIC OF INDIA
|
December 6, 1976 |
THE GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION Vs. SULOCHANA PARIDA AND ORS.
|
August 12, 1976 |
THE GOVERNING BODY OF ATALA BEHARI COLLEGE AND ORS. Vs. THE STATE OF ORISSA AND ORS.
|
November 5, 1976 |
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. ADAR DEI AND ORS.
|
January 28, 1976 |
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. MANABENDRA MOHARATHA AND ORS.
|
January 23, 1976 |
THE UNION OF INDIA (UOI) Vs. BIPRA CHARAN PANIGRAHI AND ANR.
|
March 22, 1976 |
UDAYANATH SAHU Vs. STATE OF ORISSA
|
January 8, 1976 |
UGRESEN SAHU Vs. THE STATE
|
March 30, 1976 |
V. JAGANNADH RAO AND ANR. Vs. DEBENDRANATH PATNAIK AND ANR.
|
May 3, 1976 |
VYSARAJU BADREENARAYANA MOORTY RAJU Vs. EPARI VENUGOPALAM
|
June 24, 1976 |
WELDCRAFT ORISSA PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL
|
October 19, 1976 |