|
ABDUL HALIM KHAN Vs. STATE OF ORISSA AND ANR.
|
November 12, 1974 |
|
ABU KHAN Vs. MORIAM BIBI
|
July 23, 1974 |
|
AFSAAR HUSSAIN Vs. TRILOKCHAND PREMCHAND
|
September 8, 1974 |
|
AFSAAR HUSSAIN AND ANR. Vs. TRILOKCHAND PREMCHAND
|
October 8, 1974 |
|
AJIT PRASAD NARAYAN SINGH Vs. NANDINI SATPATHY
|
January 14, 1974 |
|
AJOY KUMAR MOHARANA Vs. GHANASHYAM MOHARANA AND ORS.
|
December 17, 1974 |
|
ALANKAR Vs. UNION OF INDIA (UOI) AND ANR.
|
December 11, 1974 |
|
ALL-ORISSA TRANSPORT EMPLOYEES UNION Vs. STATE OF ORISSA
|
February 5, 1974 |
|
AMBIKA DEI Vs. THE STATE
|
July 4, 1974 |
|
AMBIKA PANDEY Vs. STATE
|
June 10, 1974 |
|
ANADI HATI Vs. DHARAMU BEHERA
|
March 5, 1974 |
|
ANALA KONDALA RAO Vs. STATE OF ORISSA
|
July 19, 1974 |
|
ANANDA BEHERA Vs. NILKAMAL BEHERA
|
October 9, 1974 |
|
ANANTA MAHADEV THAKUR Vs. RAGHU SAMAL AND ORS.
|
June 10, 1974 |
|
ANANTA SWAIN Vs. THE STATE
|
March 27, 1974 |
|
ANASI SABARA Vs. STATE
|
January 17, 1974 |
|
ARJUNA PRADHAN AND FOUR ORS. Vs. STATE OF ORISSA
|
June 25, 1974 |
|
ARKHITA SWAIN Vs. STATE
|
November 12, 1974 |
|
ASHOK DAS Vs. ADDITIONAL DISTRICT MAGISTRATE CUTTACK
|
November 2, 1974 |
|
B. APPALA SWAMY AND (AND AFTER HIM) B.B. SWAMY Vs. STATE OF ORISSA AND ORS.
|
October 17, 1974 |
|
B.K. PARIDA AND BROS. Vs. STATE OF ORISSA AND ORS.
|
December 11, 1974 |
|
BAGUSETHI MANIKYAM Vs. BAGUSETHI RAMAMURTY
|
April 19, 1974 |
|
BALAKRUSHNA SAHU Vs. EXECUTIVE ENGINEER G E D
|
March 27, 1974 |
|
BALARAM BHOI Vs. MALATI BEWA
|
June 12, 1974 |
|
BALARAM DAS Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
March 11, 1974 |
|
BALARAM DAS GOSWAMI Vs. PURNA CHANDRA RATH
|
August 19, 1974 |
|
BANKIM BEHARI ROY Vs. MRS. AYODHYA KUMARI DIBYA AND ANR.
|
February 5, 1974 |
|
BANSHIDHAR PANIGRAHI Vs. STATE OF ORISSA AND ORS.
|
August 20, 1974 |
|
BASANTA KUMAR DAS Vs. BINAYAK DAS AND ORS.
|
August 14, 1974 |
|
BASISTA JANI Vs. THE STATE
|
January 30, 1974 |
|
BAURI DEI AND ORS. Vs. DASARATHI SAHU AND ORS.
|
February 4, 1974 |
|
BENU BEHERA Vs. KHETRA MOHAN SAHU AND ORS.
|
July 22, 1974 |
|
BERHAMPUR SILK WEAVERS CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 21, 1974 |
|
BHAGABAN GOUDA Vs. UKIA DEI
|
August 20, 1974 |
|
BHAGABAT BASUDEV Vs. API BEWA
|
March 15, 1974 |
|
BHAGIRATHI MOHANTY Vs. STATE OF ORISSA
|
April 30, 1974 |
|
BHAJAN SUNA Vs. STATE
|
February 25, 1974 |
|
BHANJA BHANDAR Vs. STATE OF ORISSA
|
July 9, 1974 |
|
BHASKAR TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 23, 1974 |
|
BINOD JENA Vs. ABDUL HAMID KHAN
|
March 11, 1974 |
|
BIRA KISHORE MOHANTY Vs. STATE OF ORISSA
|
January 8, 1974 |
|
BISWANATH SATPATHY Vs. SUBARNA DIBYA
|
August 2, 1974 |
|
BRAHMANANDA CHOUDHURY Vs. PRAHLAD PANIGRAHI
|
March 11, 1974 |
|
BRAJAMOHAN SABATO Vs. SAROJINI PANIGRAHI
|
April 15, 1974 |
|
BRUNDABAN KUAR Vs. KANHEI JAGAT AND 7 ORS.
|
November 12, 1974 |
|
BUDHANATH SWAIN Vs. RAMACHANDRA PRATIHARI ALIAS PRATIHARI AND ANR.
|
September 3, 1974 |
|
BUDHUROY GOUNTIA Vs. GAJADHAR PRASAD JAISWAL ALIAS GADADHAR AND ANR.
|
September 3, 1974 |
|
CHANDRABHANU NAIK Vs. MST. GOMATI NAIKANI AND ORS.
|
April 3, 1974 |
|
CHINTAMANI PATRA Vs. CHAIRMAN, ORISSA PUBLIC SERVICE COMMISSION AND ANOTHER
|
October 1, 1974 |
|
CHITRA CHOUDHURIANI Vs. PADHANUNI
|
April 15, 1974 |
|
CHUNNILAL RATHOR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
December 4, 1974 |
|
COLLECTOR Vs. DURYODHAN PATRA AND ANR.
|
September 3, 1974 |
|
COMMISSIONER OF EXPENDITURE TAX ORISSA Vs. H H MAHARAJA R N
SINGH DEO
|
January 18, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI AUTO STORES
|
January 18, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
|
January 14, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. PATNAIK AND COMPANY PRIVATE LIMITED
|
January 11, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. ALIMOHAMAD AND COMPANY
|
January 21, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. KETINI KRISHNAMURTY AND PARTNERS
|
August 13, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. KALINGA INDUSTRIES LIMITED
|
July 24, 1974 |
|
COMMISSIONER OF INCOME TAX, ORISSA Vs. SHANKER INDUSTRIES (P.) LTD.
|
March 30, 1974 |
|
DAITARY PATNAIK Vs. STATE OF ORISSA AND OTHERS
|
July 17, 1974 |
|
DEPUTY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. P. SHYAM BABU PATRO
|
June 10, 1974 |
|
DHANA DAS Vs. PANDAV DAS
|
February 25, 1974 |
|
DIJA PATRA AND 12 ORS. Vs. BIMBADHAR MALLIK
|
August 9, 1974 |
|
DILSUKHARI RANGLAL Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1974 |
|
DR. KAILASH CHANDRA DAS Vs. STATE OF ORISSA AND OTHERS
|
July 7, 1974 |
|
DR. NIRYANANDA MOHAPTRA Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY TO GOVT AGRICULTURE DEPARTMENT AND OTHERS
|
January 8, 1974 |
|
DR. SARAT CHANDRA DASH Vs. STATE OF ORISSA AND ANOTHER
|
September 24, 1974 |
|
DUKHA MAJHI @ RATNAKAR MAJHI AND ORS. Vs. BALMATI MAJHIANI
|
November 7, 1974 |
|
DUTIA SABATO Vs. RAGHAVA BLSSOYI AND ANR.
|
October 7, 1974 |
|
DWARIKA PRASAD SAHU Vs. MUNILAL SAHU AND ORS.
|
June 24, 1974 |
|
E. KALLUVEDAN Vs. STATE OF ORISSA
|
December 3, 1974 |
|
EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. K. SURYANARAYANA SUBUDHI
|
February 5, 1974 |
|
G.C. SUKLA Vs. UNION OF INDIA AND ANOTHER
|
September 30, 1974 |
|
GAJENDRA DANDASENA Vs. STATE
|
February 27, 1974 |
|
GANAPATH SAHU Vs. BULLI SAHU
|
January 7, 1974 |
|
GANAPATI PALAI Vs. STATE
|
August 13, 1974 |
|
GANGARAM CHHAPOLIA Vs. DISTRICT LABOUR OFFICER AND WELFARE OFFICER
|
November 12, 1974 |
|
GIRIDHARI MOHAPATRA Vs. RAGHUNATH JEW
|
March 4, 1974 |
|
GOKULANANDA TRIPATHY Vs. MANAGEMENT OF SUNDARDAS D HANSRAJ
|
July 23, 1974 |
|
GOLAK BEHARI MOHANTY Vs. STATE OF ORISSA
|
January 23, 1974 |
|
GOPAL CHANDRA SAHU Vs. SRI RAMANARAYAN GUPTA AND ANR
|
September 24, 1974 |
|
GOPAL SAHA Vs. STATE
|
November 27, 1974 |
|
GOURANGA CHANDRA KAR Vs. STATE
|
November 27, 1974 |
|
GOVINDA PANDA Vs. GANESH PADHI
|
January 10, 1974 |
|
HADIBANDHU BEHRA Vs. KAUSHALYA DEVI
|
September 11, 1974 |
|
HAJI ABDUL RAHMAN HAJI ABDULLA Vs. THE UNION OF INDIA (UOI) REPRESENTED BY SECRETARY, MINISTRY OF FOOD AND AGRICULTURE, DEPARTMENT OF FOOD AND ANR.
|
February 14, 1974 |
|
HANUMAN DAS PATEL Vs. JAYALAL PATEL AND ANR.
|
August 26, 1974 |
|
HARAPRASAD NAYAK Vs. SAMBALPUR UNIVERSITY AND ORS.
|
April 16, 1974 |
|
HAREKRISHNA SAHU Vs. BHAGIRATHI SAHU
|
April 3, 1974 |
|
HARI CHARAN MITRA Vs. SANTOSH KUMAR MITRA
|
July 8, 1974 |
|
HARI JENA AND ORS. Vs. SOMANATH HARICHANDAN
|
February 18, 1974 |
|
HARIHAR RAM Vs. BEDA RAM
|
March 15, 1974 |
|
HAZARI PARIDA Vs. STATE OF ORISSA
|
March 19, 1974 |
|
HINDUSTAN AERONAUTICS LIMITED KORAPUT DIVISION Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
|
January 21, 1974 |
|
INDIAN ALUMINIUM COMPANY LTD Vs. ORISSA STATE ELECTRICITY BOARD
|
March 27, 1974 |
|
JADAB CHANDRA PRADHAN Vs. KAUSALYA PRADHAN
|
December 4, 1974 |
|
JADUMANI PRADHAN Vs. SRINIBASH SAHU
|
April 30, 1974 |
|
JAGANATH MISRA AND Vs. STATE OF ORISSA
|
October 7, 1974 |
|
JAGANNATH NANDA Vs. BISHNU DALEI AND ORS.
|
June 10, 1974 |
|
JAGANNATH ROUT Vs. STATE OF ORISSA
|
June 12, 1974 |
|
JAMI BHOI Vs. STATE OF ORISSA
|
November 21, 1974 |
|
JAMMULA VENKATASWAMY AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1974 |
|
JANJALI DEVI Vs. TAHASILDAR
|
February 19, 1974 |
|
JATINDRA BHOWMIK Vs. ASSISTANT SALES TAX OFFICER PURI CIRCLE
|
May 3, 1974 |
|
Jayashree Chemicals LTD Vs. K Venkataratnam
|
September 4, 1974 |
|
JUDHISTIRO RAOLO Vs. STATE OF ORISSA
|
March 29, 1974 |
|
JUPITER GENERAL INSURANCE CO. LTD. Vs. KAMALA DAI AND ORS.
|
November 15, 1974 |
|
K JAGADISH MITTER Vs. REVENUE DIVISIONAL COMMISSIONER SOURN DIVISION BERHAMPUR
|
January 15, 1974 |
|
KALINGA SAW MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1974 |
|
KALINGA TUBES LTD Vs. STATE OF ORISSA
|
April 30, 1974 |
|
KAMAL KUMAR GOYAL Vs. STATE OF ORISSA
|
January 22, 1974 |
|
KARPURA BHOIANI Vs. BHASKAR BHOI AND ORS.
|
March 18, 1974 |
|
KARUNI SAMAL AND 16 ORS. Vs. THE STATE
|
August 14, 1974 |
|
KHEMASIL ROUT AND ORS. Vs. STATE OF ORISSA
|
March 1, 1974 |
|
KHETRI PRADHAN AND ORS. Vs. JAGANNATH PRADHAN AND ORS.
|
November 16, 1974 |
|
KONCHADA PANDURANGA SUBUDHI Vs. GUDIA MAGATA SAHU AND OTHERS
|
November 20, 1974 |
|
KOTHA KOTA HADU SUBUDHI Vs. DISTRICT MAGISTRATE
|
May 3, 1974 |
|
KRISHNA CHANDRA BEHURA Vs. DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
|
August 14, 1974 |
|
KRUPASINDHU SAHU AND SONS Vs. STATE OF ORISSA
|
July 8, 1974 |
|
KRUSHNA CHANDRA DAS Vs. STATE OF ORISSA
|
April 24, 1974 |
|
LALSUNDAR JHANKAR Vs. SARAT CHANDRA MISRA AND ORS.
|
January 30, 1974 |
|
LARAMBHA SERVICE CO-OPERATIVE SOCIETY LIMITED Vs. THE SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED AND ORS.
|
March 5, 1974 |
|
LAXMINARAYAN PATRO Vs. THE STATE OF ORISSA AND ORS.
|
October 1, 1974 |
|
MADHAB SAHU Vs. HATKISHORE SAHU
|
January 18, 1974 |
|
MAHAMMED HUSSAIN Vs. DEPUTY COLLECTOR AND MAGISTRATE
|
June 10, 1974 |
|
MAHESWAR KAR Vs. PALUNI DIBYA
|
December 3, 1974 |
|
MAHESWAR RAO Vs. STATE OF ORISSA
|
March 25, 1974 |
|
MALLIA BUDHI THAKURANI Vs. UDAYNATH PARIDA
|
January 2, 1974 |
|
MANAGEMENT OF MS SWATANTRA PRESS Vs. GOPINATH SAHU
|
September 29, 1974 |
|
MANAGEMENT OF SAKHIGOPAL REGIONAL COCOANUT Vs. CHOUDHARY NILAKANTHA DAS
|
August 2, 1974 |
|
MANGULI NAIK AND ORS. Vs. HAZARI SAHU AND ORS.
|
November 8, 1974 |
|
MANIBHADRA BAISAKHA Vs. THE STATE
|
August 8, 1974 |
|
MATHEW AYMANITHAL Vs. COLLECTOR PHULBANI
|
July 2, 1974 |
|
MD MAZIM Vs. DISTRICT TRANSPORT MANAGER ADMN ORISSA STATE
|
October 17, 1974 |
|
MD YASIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
June 11, 1974 |
|
MICHHU RANA (SINCE DECEASED) AFTER HIM JOGESH RANA AND ORS. Vs. NETRANANDA RANA AND ORS.
|
September 10, 1974 |
|
MISRILAL DHARAMCHAND P LTD Vs. B PATNAIK MINES P LTD
|
September 26, 1974 |
|
MOTILAL AGARWALLA Vs. NISAMONI MOHANTY
|
June 12, 1974 |
|
N N SWAMY Vs. STATE OF ORISSA
|
February 4, 1974 |
|
NABA KISHORE PANDA Vs. BULENDRA @ BULLA DAS AND ORS.
|
June 24, 1974 |
|
NAGENDRA NATH ROY Vs. STATE OF ORISSA AND ORS.
|
December 11, 1974 |
|
NAIDU BUDHIA Vs. STATE OF ORISSA
|
February 21, 1974 |
|
NARASINGHA KARWA Vs. STATE
|
February 13, 1974 |
|
NARAYAN SAMANTA Vs. STATE OF ORISSA AND ORS.
|
October 16, 1974 |
|
NAROTAM DAS Vs. BRAHMANANDA BAL AND ORS.
|
February 11, 1974 |
|
NASARULLAH KHAN Vs. HUSSAIN KHAN AND ORS.
|
May 8, 1974 |
|
NATABAR PARIDA Vs. STATE OF ORISSA
|
August 6, 1974 |
|
NATABAR SAMAL Vs. BIDULATA DEI AND ANR.
|
September 9, 1974 |
|
NEPAL CHANDRA MAHANTA AND 5 ORS. Vs. JAYAKRISHNA MAHANTA
|
March 1, 1974 |
|
NEW ORISSA TRADERS SAMBALPUR Vs. STATE OF ORISSA
|
January 18, 1974 |
|
NILAKANTHA MISHRA Vs. STATE OF ORISSA AND ORS.
|
February 25, 1974 |
|
NILGIRI CONTRACTORS SOCIETY Vs. STATE OF ORISSA
|
June 10, 1974 |
|
NITYANANDA BHARATI Vs. ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD
|
July 4, 1974 |
|
NORO KANDALIA Vs. SUTI DIGAPURIA AND ORS.
|
December 13, 1974 |
|
ORIENT PAPER MILLS LTD Vs. STATE OF ORISSA
|
February 25, 1974 |
|
ORIENT PHOTO ART STUDIO Vs. STATE OF ORISSA
|
January 18, 1974 |
|
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
|
August 9, 1974 |
|
ORISSA CEMENT LIMITED Vs. REGISTRAR OF COMPANIES
|
July 22, 1974 |
|
ORISSA FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1974 |
|
ORISSA HIDES TRADING CO Vs. SALES TAX OFFICER SAMBALPUR III CIRCLE
|
January 3, 1974 |
|
PABITRA MOHAPATRA ALIAS SUNDARA Vs. RAHASBEHARI SAMANTARA
|
December 4, 1974 |
|
PADMA CHARAN BEHERA Vs. PRAFULLA CHANDRA NAIK
|
December 20, 1974 |
|
PANDAB KALYANI AND ORS. Vs. THE NOTIFIED AREA COUNCIL AND ORS.
|
July 2, 1974 |
|
PATHANI BISWAL Vs. STATE OF ORISSA
|
September 10, 1974 |
|
PHULCHAND AGRAWAL Vs. UNION OF INDIA
|
March 12, 1974 |
|
PRAFULLA KUMAR MISRA AND ANR. Vs. BALRAM SABU AND ORS.
|
October 7, 1974 |
|
PRAKASH CHANDRA SENAPATI Vs. DISTRICT MAGISTRATE
|
April 9, 1974 |
|
PRATIMA DAS Vs. STATE OF ORISSA
|
November 15, 1974 |
|
PRAVAKAR DAS AND ORS. Vs. SUBAL PADHAN
|
March 1, 1974 |
|
PREM RANJAN MOHANTY Vs. UNION OF INDIA AND OTHERS
|
November 4, 1974 |
|
PURNA CHANDRA NAIK Vs. STATE OF ORISSA
|
January 16, 1974 |
|
RABINARAYAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 10, 1974 |
|
RADHAMOHAN PADHI Vs. STATE OF ORISSA AND ORS.
|
March 25, 1974 |
|
RAGHUNATH NAIK Vs. STATE
|
December 17, 1974 |
|
RAGHUNATH SAMANTA SINGHAR Vs. GENERAL MANAGER ORISSA ROAD TRANSPORT CO LTD
|
May 9, 1974 |
|
RAJALAXMI MOHAPATRA Vs. PRAFULLA KUMAR MOHAPATRA AND ORS.
|
August 13, 1974 |
|
RAJANI KANTA MEHETA Vs. STATE OF ORRISA
|
August 5, 1974 |
|
RAJANIKANTA MEHTA Vs. STATE
|
October 15, 1974 |
|
RAMA KRUSHNA SWAIN Vs. FULAMANI KAMILA
|
November 18, 1974 |
|
RAMACHANDRA DEV Vs. SMT. CHANDRABALI DASI ALIAS CHAITANYA CHARAN DASI
|
June 11, 1974 |
|
RAMACHANDRA MADKAMI Vs. STATE OF ORISSA
|
August 13, 1974 |
|
RAMACHANDRA PALO Vs. THE COMMISSIONER, ORISSA HINDU RELIGIOUS ENDOWMENTS AND ANR.
|
June 10, 1974 |
|
RAMAKANTA ALIAS RAMESH CHANDRA JAGDEBRAI AND ANR. Vs. GAJI PRATAP SINGH AND ORS.
|
July 5, 1974 |
|
Ramakanta Samanta Vs. State Bar Council
|
January 2, 1974 |
|
RAMAMURTY SUBUDHI AND SONS K Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1974 |
|
RANI BEWA Vs. PRAVAKAR SWAIN AND ANR.
|
January 7, 1974 |
|
RASBEHARY MOHANTY Vs. PRESIDING OFFICER LABOUR COURT
|
April 16, 1974 |
|
RATHI DAS Vs. STATE
|
June 17, 1974 |
|
RATNAKAR SARANGI Vs. NARADA MOHAPATRA
|
January 30, 1974 |
|
REGIONAL CO OPERATIVE MARKETING SOCIETY LTD Vs. RAM GOPAL AGARWAL
|
April 15, 1974 |
|
REGIONAL TRANSPORT AUTHORITY PHULBANI Vs. PURNA CHANDRA AGRAWALA
|
July 5, 1974 |
|
S K DEVI Vs. UTTAM BHOI
|
April 23, 1974 |
|
SACHIDANANDA BHITRIA Vs. THE STATE OF ORISSA
|
December 3, 1974 |
|
SADHU CHARAN PANDA Vs. MAHANI TRIPATHY
|
April 15, 1974 |
|
SAHADEB NAIK Vs. LINGARAJ BALABANTRAI
|
April 24, 1974 |
|
SAHADEV PATNAIK Vs. STATE OF ORISSA REPRESENTED THROUGH SECRETARY, FOREST AND ANIMAL HUSBANDARY DEPARTMENT, BHUBANESWAR
|
May 7, 1974 |
|
SAILENDRANATH MOHAPATRA Vs. SEBATI GOUDUNI AND ORS.
|
June 26, 1974 |
|
SAKATI NARAYAN Vs. BHASANI LACHU
|
December 13, 1974 |
|
SANKAR NAIK AND Vs. ELECTION OFFICER, GARADPUR PANCHAYAT SAMITI CUM SUBDIVISIONAL OFFICER AND ORS.
|
September 5, 1974 |
|
SARAT KUMAR SAHOO Vs. STATE OF ORISSA AND ORS.
|
July 2, 1974 |
|
SATYABADI HOTA Vs. JAGANNATH MISRA
|
November 27, 1974 |
|
SATYABADI TRIPATHY Vs. SANKIRTAN ALIAS GULHI ALIAS HAYAGRIBA TRIPATHY AND ORS.
|
January 15, 1974 |
|
SATYANARAYAN PATODIA Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 25, 1974 |
|
SAURA BAURI Vs. SUBUDHI LAXMINARAYANA
|
December 10, 1974 |
|
SEETARAM SWAMY Vs. ADDADA SATYANARAYANA
|
July 10, 1974 |
|
SEETARAMASWAMY Vs. NARASINGHA PANDA
|
January 15, 1974 |
|
SHREE NARSINGH TRADING CO Vs. STATE OF ORISSA
|
February 27, 1974 |
|
SHRI GOVIND CHANDRA ROUT Vs. STATE GOVERNMENT OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT AND ORS.
|
June 10, 1974 |
|
SHYAMA SAHU Vs. ANAM SAHU
|
September 3, 1974 |
|
SHYAMAGHAN SENAPATI, Vs. STATE
|
August 27, 1974 |
|
SIDHINATH PADHI Vs. STATE OF ORISSA AND OTHERS
|
January 23, 1974 |
|
SITA DEI AND ORS. Vs. BRAJABANDHU SAHU AND ORS.
|
January 30, 1974 |
|
SMT. MAITRI SHUKLA Vs. RASHIK LAL RATHOR
|
October 17, 1974 |
|
SMT. RATNAMANI DEI Vs. JAGANATH SAHU AND ORS.
|
September 17, 1974 |
|
SMT. SHANTI DEVI Vs. TULSIRAM BISWAMBAR DAYAL AND ORS.
|
April 3, 1974 |
|
SOBHA DEI Vs. BHIMA
|
March 26, 1974 |
|
SRI BUTI KUMURA AND ORS. Vs. STATE OF ORISSA
|
November 15, 1974 |
|
SRI PARAMANANDA MISHRA Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
|
April 11, 1974 |
|
SRI RAGHUNATH MORE Vs. E.I.D. PARRY AND CO. LTD. AND ORS.
|
October 3, 1974 |
|
SRIMATI SAILABALA TRIPATHY Vs. BANSIDHAR MISRA AND ORS.
|
October 1, 1974 |
|
STATE Vs. TRAIMBAKLAL MEHETA AND ANR.
|
July 23, 1974 |
|
STATE Vs. SATYABADI JENA
|
April 5, 1974 |
|
STATE Vs. NARAYAN BISOI
|
April 24, 1974 |
|
STATE OF ORISSA Vs. NITYANANDA MAJHI
|
April 9, 1974 |
|
STATE OF ORISSA Vs. PADMALOCHAN PANDA
|
February 27, 1974 |
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STATE OF ORISSA Vs. GESTETNER DUPLICATORS P LTD
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January 15, 1974 |
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STATE OF ORISSA Vs. KALINGA AUTOMOBILES LTD
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January 16, 1974 |
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STATE OF ORISSA Vs. AMERICAN REFRIGERATOR CO LTD
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January 16, 1974 |
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STATE OF ORISSA Vs. RAJANI TIMBER TRADERS
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January 25, 1974 |
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STATE OF ORISSA Vs. SAHU AND CO
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January 29, 1974 |
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STATE OF ORISSA Vs. NEW ORISSA PAINTS
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September 26, 1974 |
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STATE OF ORISSA Vs. CHANDRAKANT JAYANTILAL
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September 27, 1974 |
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STATE OF ORISSA Vs. PATEL SAW MILL
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November 19, 1974 |
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STATE OF ORISSA Vs. SAMSUDDIN AKBAR KHAN AND CO
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July 16, 1974 |
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STATE OF ORISSA Vs. HAJI EBRAHIM HAJI JAMAL NOOR MOHAMMED AND CO
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July 26, 1974 |
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STATE OF ORISSA Vs. SOHANLAL LAKSHMINARAYAN
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July 24, 1974 |
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STATE OF ORISSA Vs. SUKRA SINGH
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May 2, 1974 |
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STATE OF ORISSA Vs. GOURANGA PRASAD GOUNTIA
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February 1, 1974 |
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STATE OF ORISSA Vs. SURENDRANATH PATNAIK
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January 2, 1974 |
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STATE OF ORISSA AND ORS. Vs. JAGANNATH JENA
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December 18, 1974 |
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STATE TRANSPORT AUTHORITY ORISSA Vs. BANAMALI DALABEHERA
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March 5, 1974 |
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SUB-ASSISTANT ENGINEER OF ORISSA STATE ELECTRICITY Vs. STATE OF ORISSA
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June 25, 1974 |
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SUBHADRAMANI DHAL Vs. JAGANATH PATRA
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February 27, 1974 |
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SUDARSAN PANDA AND ANR. Vs. R.D. DHAWAN AND ORS.
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July 11, 1974 |
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SUDARSAN SWAIN Vs. JAGANNATH ROUT
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January 10, 1974 |
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SUNA ALIAS RAMESH CHANDRA MOHANTY Vs. THE STATE
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January 17, 1974 |
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SUNAMANI DEI Vs. BABAJI DAS
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February 25, 1974 |
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SUNDAR SAHU Vs. JOGESWAR DAS
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September 30, 1974 |
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SUPERINTENDING ENGINEER OPERATION ELECTRICITY DEPARTMENT VISAKHAPATNAM-2 Vs. STATE OF ORISSA
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June 24, 1974 |
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SURENDRANATH MISHRA Vs. SECRETARY TO GOVERNMENT OF ORISSA, EDUCATION DEPARTMENT AND OTHERS
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September 27, 1974 |
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SURENDRANATH MOHAPATRA Vs. STATE OF ORISSA
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June 10, 1974 |
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TABARAK ALI Vs. TRANSPORT CONTROLLER AND ORS.
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April 15, 1974 |
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TARINI SAHU Vs. CHAPPATI SESHAMMA AND ORS.
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July 2, 1974 |
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TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
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July 24, 1974 |
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THE MAGISTRATE LNCHARGE, LODGING HOUSE FUND AND ORS. Vs. GOPAL KHUNTIA AND ANR.
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August 19, 1974 |
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THE MOTOR OWNERS INSURANCE CO. LTD Vs. SMT. SHARDA THACKAR AND ORS.
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January 3, 1974 |
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THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. SARAT CHANDRA CHAMPATI AND ANR.
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September 4, 1974 |
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THE STATE OF ORISSA Vs. SATYANDRANATH MISRA
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February 28, 1974 |
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TITAGARH PAPER MILLS CO LTD Vs. STATE OF ORISSA
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April 29, 1974 |
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TRILOCHAN MALLICK Vs. THE STATE OF ORISSA
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December 10, 1974 |
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TRINATH PANIGRAHI Vs. STATE
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December 10, 1974 |
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UDAYANATH JENA Vs. STATE OF ORISSA AND OTHERS.
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March 7, 1974 |
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UMA PANDIANI Vs. NILAMANI BHOI AND ORS.
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April 25, 1974 |
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UNION OF INDIA Vs. SHRI JAGANNATHPUR RICE MILL
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February 5, 1974 |
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UNION OF INDIA Vs. SUDHIR KUMAR RAY
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February 11, 1974 |
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WORKMEN OF DANDAKARANYA PROJECT Vs. DANDAKARANYA DEVELOPMENT AUTHORITY
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July 8, 1974 |
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WORKMEN OF ORISSA STATE TRANSPORT CORPORATION Vs. ORISSA STATE TRANSPORT CORPORATION LTD
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April 9, 1974 |
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ZIYAUL HAQUE Vs. STATE OF ORISSA AND ORS.
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January 3, 1974 |
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